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Case Index
Title
Date
ABDULLA K.K. Vs. SHAKTHI AUTOMOBILES
February 8, 2008
AIR INDIA BUILDING Vs. GEORGE VARGHESE
December 27, 2008
ASIANET SATELLITE COMMUNICATION LTD Vs. G.ARUN GOVIND
January 3, 2008
ASSISTANT SECRETARY, ELECTRICITY WING THRISSUR CORPORATION Vs. ADVOCATE E.B.SHAJI
August 26, 2008
ASST. EX. ENGINEER ELECTRICAL MAJOR SECTION Vs. M.K.GEORGE
September 27, 2008
BRANCH MANAGER Vs. S.BHAGYARAJ
December 29, 2008
BRANCH MANAGER LIC OF INDIA Vs. L.THANKAMONY AMMA
July 2, 2008
BSNL Vs. C.GANGADHARAN NAIR
October 3, 2008
C.V.JAYAKUMAR Vs. SUKUMARAN
May 30, 2008
DEEDI AUTOMOBILES Vs. S.SUNIL KUMAR
December 24, 2008
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. AITHA
February 16, 2008
ICICI BANK Vs. P.V. RAJESH @ RAJESH PANAYARA VENUGOPAL
May 11, 2008
JESSY VATTAYATHIL MELEMURI Vs. MEDICAL SUPERINTENDENT, ST.GREGORIOUS MISSION HOSPITAL
July 22, 2008
JESSY VATTAYATHIL MELEMURI Vs. MEDICAL SUPERINTENDENT, ST. GREGORIOUS MISSION HOSPITAL
July 27, 2008
JESSY VATTAYATHIL MELEMURI Vs. MEDICAL SUPERINTENDENT, ST GREGORIOUS MISSION HOSPITAL
April 27, 2008
K.S.E. BOARD Vs. AUGUSTI JOSEPH
September 1, 2008
K.S.E.BOARD Vs. V.P.VARGHESE
August 30, 2008
KERALA STATE FINANCIAL ENTERPRISES Vs. P.VIJAYAKUMAR
February 15, 2008
KUNHALAN GURUKKAL Vs. A.M. MUHAMMED
March 24, 2008
LISSY JOHNSON Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.
June 30, 2008
MADAPPALLY SERVICE CO-OPERATIVE BANK LIMITED Vs. P T CHACKO
March 12, 2008
N.J.VARGHESE Vs. ADMINISTRATOR, PUSHPAGIRI, HOSPITAL
October 17, 2008
NATIONAL INSURANCE CO. LTD Vs. V. SASIKUMAR
May 27, 2008
NEW INDIA ASSURANCE CO. LTD Vs. ABDULHAKKIM
February 29, 2008
NEW INDIA ASSURANCE COMPANY Vs. RAJI VIJAYAN
June 21, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. C.P.MUHAMMED
April 9, 2008
NORTH MALABAR GRAMIN BANK Vs. K.VIJAYAN
August 30, 2008
PAMPADY SERVICE CO-OPERATIVE BANK LTD Vs. KERALA STATE ELECTRICITY BOARD & ANR
November 5, 2008
PAYYANNUR MUNICIPALITY Vs. PROF.M.G.MARY
April 21, 2008
PENINSULAR CAPITAL MARKET LTD Vs. V M MADHAVAN & ANR
August 19, 2008
POSTMASTER MURICKASSERY Vs. REJIMOL
March 29, 2008
R CHANDRAN Vs. K V KRISHNA KUMAR
January 7, 2008
RAVI DEECEE Vs. AJAYAKUMAR K.
February 27, 2008
REGIONAL TRANSPORT OFFICER Vs. GEORGE THATTIL
February 12, 2008
SECRETARY OF KSEB PATTOM, TRIVENDRUM Vs. THOMAS MATHEW
August 13, 2008
SHEELA BERNARD Vs. PHIL SYSTEM LTD.
February 8, 2008
SRI UTHRADAM THIRUNAL HOSPITAL (P) LTD Vs. ZEENA UMMAL A
May 6, 2008
TRICHUR INTERLINK NETWORK (P) LTD. Vs. P.V.NALINI
September 16, 2008
V.AYYAPPAN Vs. HEAD POSTMASTER PONNANI
June 21, 2008