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Case Index
Title
Date
AB HAMID WANI Vs. STATE OF J&K
January 30, 2008
AB KHALIQ DAR (HAJI) Vs. STATE OF J&K
September 16, 2008
AB QAYOOM GANAI Vs. STATE
September 19, 2008
AB RAHIM DAR Vs. STATE
February 2, 2008
AB RAHIM YATOO Vs. CUSTODIAN GENERAL
March 19, 2008
AB RASHID BHAT Vs. STATE
May 16, 2008
AB RASHID JANDA Vs. STATE
March 19, 2008
AB RASHID LONE Vs. STATE OF J&K
December 18, 2008
AB REHMAN WANI Vs. STATE OF J&K
February 2, 2008
AB SATTAR LONE Vs. HAKIM BAHA-UD-DIN
May 3, 2008
AB. RASHID SHEIKH Vs. STATE AND ORS.
December 22, 2008
ABDUL GANI SOFT Vs. HAJ COMMITTEE
November 26, 2008
ABDUL HAMID WANI Vs. STATE OF J AND K
August 2, 2008
ABDUL MAJEED Vs. STATE OF J AND K
February 12, 2008
ABDUL MAROOF Vs. STATE
December 31, 2008
ABDUL REHMAN Vs. STATE
May 13, 2008
ABIDA BEGUM Vs. ZIANA
March 31, 2008
ABIDA BEGUM Vs. STATE
November 1, 2008
ABIRA HABIB Vs. STATE OF J&K
February 2, 2008
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AJIT KUMAR
April 3, 2008
ADIL AYOUB BHAT Vs. STATE OF J&K
December 2, 2008
ADMINISTRATOR AQUAF, JAMMU Vs. DEVINDER KUMAR GUPTA
March 5, 2008
AHALI MANHASSAN Vs. FINANCIAL COMMISSIONER
November 20, 2008
AJAY GUPTA Vs. STATE
July 17, 2008
AJAY SINGH JASROTIA Vs. J AND K STATE BOARD OF SCHOOL EDUCATION
September 25, 2008
AKHTARA Vs. STATE OF J&K
September 30, 2008
ALAM BHAT Vs. STATE OF J&K
December 27, 2008
ALAM BHAT Vs. STATE
May 23, 2008
ALTAF HUSSAIN WANI Vs. STATE
September 11, 2008
AMAR SINGH CLUB Vs. UNION OF INDIA
April 24, 2008
AMEET SINGH Vs. UNIVERSITY OF JAMMU
December 4, 2008
ANCHAL SINGH (MAJOR) Vs. HIS HIGHNESS GOVT. THROUGH THE CHIEF SECRETARY
August 17, 2008
ANCHAL SINGH (MAJOR) Vs. HIS HIGHNESS GOVT
September 2, 2008
ANIL TYRE CO. LTD. Vs. STATE OF J&K
May 9, 2008
ANURADHA BHARTI Vs. STATE OF JAMMU NAD KASHMIR
March 2, 2008
ARSHAD HUSSAIN Vs. CHAIRMAN, J&K BANK
May 16, 2008
ARTI SAKRAL Vs. STATE
May 28, 2008
ASHA DEVI Vs. ASHOK KUMAR
October 13, 2008
ASHAQ HUSSAIN Vs. STATE OF J AND K
July 30, 2008
ASHOK SHARMA Vs. STATE
September 25, 2008
ASHU CHOPRA Vs. NEGHAT KHANAM
February 6, 2008
ASIF JEHAN GATTU Vs. EXECUTIVE OFFICER DODA MUNICIPAL CORPORATION
May 23, 2008
ASSADULLAH Vs. STATE
March 5, 2008
BABLI DEVI Vs. STATE & ORS
May 12, 2008
BADRI NATH Vs. STATE
November 12, 2008
BAIJ NATH Vs. STATE OF J AND K
May 8, 2008
BAKSHI DEV RAJ Vs. SUDHIR KUMAR
September 8, 2008
BALDEV RAJ Vs. STATE
November 3, 2008
BALDEV RAJ Vs. UNION OF INDIA AND OTHERS
September 1, 2008
BALKAR SINGH Vs. STATE
March 31, 2008
BALWANT RAI Vs. MOHAN LAL
November 3, 2008
BANK OF INDIA Vs. AB KHALIQ MANDOO
December 2, 2008
BANSI LAL GUPTA Vs. SANTHOSE DOGRA
May 26, 2008
BANSI LAL GUPTA Vs. RAJ DALUJA
May 26, 2008
BARI BRAHMANA INDUSTRIES ASSO Vs. POWER DEVELOPMENT DEPTT
August 12, 2008
BASHIR AHMAD GORI Vs. SHAHEENA AKHTER
May 7, 2008
BASHIR AHMAD LONE Vs. STATE OF J&K AND OTHERS
October 10, 2008
BASHIR AHMAD MIR Vs. ABDUL AHAD GANAI
November 5, 2008
BASHIR AHMAD WANI Vs. ALI MOHD WANI
December 18, 2008
BASHIR AHMED Vs. STATE OF J&K
November 24, 2008
BASHIR AHMED KHAN Vs. STATE OF J&K
May 31, 2008
BASHIR AHMED MANTOO Vs. STATE OF J&K
May 16, 2008
BASHIR AHMED MIR Vs. GHULAM HASSAN GANAL
September 3, 2008
BEGA BEGUM Vs. GH ALI
June 5, 2008
BHADUR SINGH Vs. MEMBER J AND K. SPL. TRIBUNAL
March 13, 2008
BHARAT BHUSHAN KOUL Vs. STATE OF J&K
April 11, 2008
BHARAT TRANSPORT CO Vs. KARTAR CHAND
June 3, 2008
BHATIA BUILDERS AND CONTRACTORS AND CONNECTED MATTER Vs. UNION OF INDIA
May 9, 2008
BHUPINDER SINGH Vs. GAJANDHAR SINGH
November 12, 2008
BIMAL INDU SHARMA Vs. STATE
November 10, 2008
BISHWA NATH Vs. STATE OF J&K
February 12, 2008
BOARD OF SCHOOL EDUCATION, J&K Vs. PERVAIZ A KOUL
September 24, 2008
BRIJ BALA Vs. SURINDER KUMAR
April 8, 2008
BRIJ NANDAN SINGH Vs. SHER-I-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES & TECHNOLOGY AND OTHERS
May 16, 2008
BUILDING OPERATION CONTROLLING AUTHORITY Vs. HABLA BEGUM
September 24, 2008
BUILDING OPERATIONS Vs. SHAMEEMA (MST )
April 24, 2008
BUNTY FINANCE CO Vs. AVTAR SETHI
October 13, 2008
CAPT PARKASH SINGH Vs. POWER GRID CORPORATION OF INDIA
July 21, 2008
CAPTAIN CHATNAYA S B Vs. STATE OF JAMMU AND KASHMIR
December 4, 2008
CHAIN LAL Vs. STATE
May 23, 2008
CHAMAN LAL Vs. STATE
May 6, 2008
CHATNAYA SB (CAPTAIN) Vs. STATE OF J&K
December 4, 2008
CHENAB TEXTILE MILLS Vs. ABHIMANIU
July 14, 2008
CHESFEEDA AKHTER Vs. IMTIYAZ AHMAD WANI
June 6, 2008
CHIEF SECRETARY Vs. GH NABI BHAT
May 7, 2008
CHUNI LAL Vs. STATE
July 14, 2008
COLLECTOR LAND ACQ NORTHERN RAILWAY Vs. BALAK RAM
November 26, 2008
COLLECTOR LAND ACQUISITION Vs. QADIR THOKER
June 6, 2008
COLLECTOR LAND ACQUISITION JDA Vs. THKUR KRISHAN SINGH
September 16, 2008
COMMISSIONER OF CUSTOMS & C E Vs. BHARAT BOX FACTORY
April 3, 2008
COMMISSIONER OF CUSTOMS & EXCISE, J&K JAMMU Vs. ALU BOND ENTERPRISES J&K
March 26, 2008
CUSTODIAN EVACUEE PROPERTY Vs. GH NABI DAR
March 25, 2008
DALEEP SINGH Vs. STATE AND OTHERS
July 30, 2008
DAVENDRE KUMAR Vs. ABDUL RAZAQ MALIK
January 30, 2008
DEEPANKER SINGH MANHAS Vs. P S MANHAS
July 21, 2008
DES RAJ Vs. SHAVINDER KUMAR
April 4, 2008
DES RAJ Vs. STATE OF JAMMU AND KASHMIR SRTC
November 20, 2008
DHARMI DEVI Vs. STATE OF JAMMU AND KASHMIR
October 21, 2008
DIL MOHD DAR Vs. STATE OF J&K
February 16, 2008
DILSHADA Vs. STATE
June 3, 2008
DILSHADA BEGUM Vs. STATE
July 4, 2008
DINA AND ORS. Vs. TIRLOK SINGH AND ORS.
August 19, 2008
DINESH KUMAR NAYYAR Vs. STATE OF J&K
July 17, 2008
DIRECTOR HORTICULTURE Vs. ASSISTANT LABOUR COMMISSIONER
July 4, 2008
DIVISIONAL MANAGER Vs. BASHIR AHMAD SOFI
May 5, 2008
DIVISIONAL MANAGER SFC BARAMULLA Vs. TAHIRA BEGUM & ORS
November 20, 2008
DIVISIONAL MANAGER, SFC BARAMULLA Vs. TAHIRA BEGUM
November 11, 2008
DR. NEERAJ MAHAJAN Vs. STATE
October 31, 2008
DURGA DASS Vs. GANESH DUTT
December 4, 2008
DWARKA NATH Vs. UNION OF INDIA
July 17, 2008
EAPEN CHACKO Vs. STATE OF J&K
September 3, 2008
ENCHANTE JEWELLERY LTD Vs. STATE
June 30, 2008
ESCORTS CONSTRUCTION EQUIPMENT LTD Vs. GAUTAM ENGINEERING CO
March 20, 2008
EX ENGINEER Vs. MOHD SULTAN GANIE
July 3, 2008
EX ENGINEER Vs. AB JABAR KHAN
December 2, 2008
EXCISE AND TAXATION OFFICER Vs. ASHOK KUMAR
July 21, 2008
FAIZ AFZAL KHAN Vs. STATE OF J&K
September 30, 2008
FAREEDA AKHTER Vs. STATE OF J&K
June 6, 2008
FARMEED BEGUM Vs. STATE
October 13, 2008
FAROOQ AHMAD LONE Vs. STATE OF J&K
July 29, 2008
FATIMA Vs. STATE
June 2, 2008
FAYAZ AHMAD MISGAR Vs. FAISAL FAYAZ
June 30, 2008
FEROZ AHMAD BHAT Vs. STATE OF J AND K
June 3, 2008
FIDA IQBAL Vs. STATE OF J&K
December 18, 2008
FIRDOUS AHMAD Vs. STATE
May 15, 2008
FURQAN AHMED RATHER Vs. MIR NASAR-UL-LAJ
February 27, 2008
G N GOWHAR Vs. STATE OF J&K
January 31, 2008
G R BISNOI Vs. A R KHADAR
November 20, 2008
GANDARB SINGH Vs. STATE
November 10, 2008
GANGI MAGHARANI Vs. STATE
March 5, 2008
GAROO SINGH & ORS. Vs. STATE OF J&K & ORS.
April 3, 2008
GEETA DEVI Vs. STATE OF J&K
February 12, 2008
GH AHMAD BHAT Vs. STATE
January 28, 2008
GH HASSAN BHAT Vs. ALI MOHD
August 6, 2008
GH HASSAN MARAZI Vs. STATE OF J&K
May 3, 2008
GH MOHD BHAT Vs. STATE OF J&K
January 30, 2008
GH MOHD DAR Vs. MEHRAJ-UD-DIN DAR
September 19, 2008
GH MOHD NAIKOO Vs. STATE OF J&K
July 15, 2008
GH MOHD NAJAR Vs. GH AHMAD NAJAR
February 2, 2008
GH MOHI-UD-DIN LONE Vs. STATE
May 5, 2008
GH NABI Vs. GULLA
June 5, 2008
GH QADIR MALLA Vs. AB REHMAN BHAT
September 24, 2008
GH RASOOL Vs. ALI BANGROO
April 23, 2008
GH RASOOL BHAT Vs. BADRINATH BHAT
May 7, 2008
GHULAM AHMAD WANI Vs. BANK OF INDIA
May 26, 2008
GHULAM MEHNDI Vs. BIHARI LAL
June 5, 2008
GHULAM MOHAMMAD GANAI Vs. STATE
July 4, 2008
GHULAM MOHD BHAT Vs. STATE
May 23, 2008
GHULAM MOHI-UD-DIN HURRA Vs. UNION OF INDIA & ORS
February 21, 2008
GHULAM QADIR MALLA Vs. AB. REHMAN BHAT AND OTHERS
September 24, 2008
GHULAM QADIR WAGAY Vs. STATE AND ORS.
July 3, 2008
GIAN CHAND Vs. MANGI RAM
September 15, 2008
GIRISH CHANDER RAINA Vs. SUSHMA SHARMA
June 5, 2008
GOVERDHAN GOPAL Vs. STATE
September 10, 2008
GOVERDHAN GOPAL Vs. STATE
November 10, 2008
GOVIND CHOUHAN Vs. RAJ DALUJA
May 26, 2008
GOWHER AYOOB GUNA Vs. STATE
December 27, 2008
GULSHAN RASHID Vs. STATE OF J&K
December 26, 2008
GULZAR AHMAD LONE Vs. STATE
October 30, 2008
GULZARI LAL Vs. KARAM CHAND
June 18, 2008
GURMEET SINGH Vs. STATE
March 25, 2008
GURMUKH SINGH Vs. JANDK SPL TRIBUNAL
July 14, 2008
HABIBULLAH SHEIKH Vs. STATE OF J&K
July 4, 2008
HAKIM BEE Vs. STATE OF JAMMU AND KASHMIR
December 4, 2008
HARDEV SINGH Vs. STATE
January 30, 2008
HARJEET SINGH Vs. UNION OF INDIA
March 13, 2008
HARJIT SINGH Vs. STATE
April 3, 2008
HARLEEN SINGH Vs. STATE
August 28, 2008
HASINA AKHTER Vs. STATE OF J&K
June 5, 2008
HIMACHAL ROAD TRANSPORT CORP Vs. BINDU
November 10, 2008
HOTEL ELLORA Vs. SHAMBOO NATH SOPORI
November 12, 2008
HOTEL JAMMU INTERNATIONAL Vs. STATE OF J&K
June 30, 2008
HOTEL TRAMBOO CONTINENTAL Vs. STATE OF J&K AND ORS.
July 30, 2008
HUSSAN AHMED FAROOQI Vs. STATE OF J AND K
March 25, 2008
IBRAHIM MUGLOO Vs. KULSUMA
May 16, 2008
ICHPAL SINGH Vs. STATE
October 29, 2008
INDER KUMAR VERMA Vs. UNION OF INDIA
March 31, 2008
IRFAN MANZOOR NENGROO Vs. BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
July 4, 2008
ISHRAT MAQBOOL Vs. ASHIQ FEROZ
December 2, 2008
JABEEN ISHAQ Vs. DIRECTOR, SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
May 16, 2008
JAGDISH DUTT NARGOTRA Vs. STATE AND ORS
November 15, 2008
JAI KRISHAN BASOTRA Vs. SANTOSH GUPTA
October 29, 2008
JAMALI KHAN Vs. STATE
September 16, 2008
JAMIA AUQAF COMMITTEE KANGAN Vs. SHO, P/S KANGAN
July 3, 2008
JAMMU METCHEM PVT. LTD. Vs. STATE OF J AND K
October 10, 2008
JAMMU MUNICIPAL CORP Vs. RAM KUMAR GUPTA
December 26, 2008
JAMMU PROVINCE MIGRANTS COMM. Vs. STATE OF J&K
February 28, 2008
JANA Vs. HAJA
June 30, 2008
JANAK SINGH Vs. STATE OF J&K
December 26, 2008
JAVAID HUSSAIN BHAT Vs. STATE OF J&K
February 16, 2008
JAVED EQBAL Vs. STATE
February 28, 2008
JEET RAM CHOWDHARY Vs. GIAN CHAND
April 3, 2008
JET AIRWAYS LTD Vs. HI TECH COMPUTERS
July 3, 2008
JOGINDER KOUR Vs. UNION OF INDIA
September 2, 2008
JUGAL KISHORE Vs. PRINCIPAL MMHAG
December 2, 2008
K P PAPER Vs. STATE OF JANDK
October 10, 2008
KABLA SINGH Vs. KAILASH KUMARI
January 30, 2008
KAILASH CHANDER Vs. STATE OF J&K
May 30, 2008
KAKA Vs. FINANCIAL COMMISSIONER
September 8, 2008
KAMAL DAI Vs. RAM SARAN
October 13, 2008
KAMLA Vs. COLLECTOR LAND ACQUISITION, REASI
November 20, 2008
KARAM CHAND Vs. U O I
December 22, 2008
KARMAT ULLAH Vs. STATE
October 29, 2008
KARTAR CHAND Vs. SHEELO DEVI
December 4, 2008
KEWAL KRISHAN KOHLI Vs. STATE
November 10, 2008
KH ALI MOHD Vs. CHIEF SECRETARY TO GOVT
July 14, 2008
KHAWJA MOHD QASIM Vs. HIGH COURT OF J&K
September 8, 2008
KHAZIR MOHD TUNDA Vs. BOMBAY MERCANTILE COOPERATIVE BANK LTD
May 16, 2008
KHURSHID AHMAD DIN Vs. STATE OF J&K
February 20, 2008
KISHORE KUMAR AND OTHERS Vs. STATE AND OTHERS
September 1, 2008
KNIGHTS SECURITY SERVICES Vs. UNION OF INDIA
June 30, 2008
KOHINOOR INTERNATIONAL Vs. SHUKLA (PROPRIETOR)
March 19, 2008
KOUSHAL KUMAR SHARMA Vs. STATE
November 20, 2008
KULDEEP KUMAR Vs. VINOD SHARMA
July 14, 2008
KULDEEP SINGH Vs. JAGBIR SINGH
December 22, 2008
KULDEEP SINGH Vs. PRITHPAL SINGH
September 24, 2008
LALITA KARKI Vs. VIJAY SINGH
December 4, 2008
M C FILLS ENTERPRISES Vs. NAVSHESH MAHAJAN
March 27, 2008
MADAN LAL SAWHNEY Vs. SATPAL GUPTA
November 3, 2008
MAHA LAKSHMI TIKOO Vs. STATE BANK OF INDIA
May 6, 2008
MAHARAJ KRISHEN RAINA Vs. MUNI DEVI SHARMA
May 14, 2008
MAKHAN LAL BHAT Vs. STATE
December 4, 2008
MANGA RAM CHOUDHARY Vs. MANSA RAM
November 27, 2008
MANMOHAN CHOUDHARY Vs. KRISHAN KUMAR
March 25, 2008
MANMOHAN SINGH Vs. S TAJINDER SINGH
December 4, 2008
MANSOOR AHMAD QADRI AND ORS. Vs. UNION OF INDIA AND ORS.
July 30, 2008
MANSOOR AHMED Vs. SPECIAL TRIBUNAL, J&K
June 30, 2008
MANZOOR AHMAD BHAT Vs. ORIENTAL INSURANCE CO LTD
March 15, 2008
MANZOOR AHMAD DAR Vs. STATE
December 2, 2008
MANZOOR AHMAD SHAH Vs. UNION OF INDIA
November 20, 2008
MANZOOR AHMED Vs. STATE OF JAMMU AND KASHMIR
April 24, 2008
MANZOOR AHMED WANI Vs. STATE OF J&K
July 24, 2008
MAQSOOD AHMAD Vs. STATE OF J&K
November 19, 2008
MASSARAT MAQBOOL Vs. STATE OF JAMMU AND KASHMIR
December 26, 2008
MEENAKSHI SHARMA Vs. STATE
May 13, 2008
MEHRAJ-UD-DIN-GANAI Vs. MIR YOUSUF
November 12, 2008
MEHTABA Vs. STATE
December 19, 2008
MIRZA MASOOD Vs. SPECIAL TRIBUNAL, J&K
February 2, 2008
MOHAMAD SHAFI Vs. AB. AHAD WANI
June 3, 2008
MOHAMMAD AFZAL BHAT Vs. STATE OF J AND K
June 3, 2008
MOHAMMAD AFZAL BHAT Vs. STATE OF J AND K
July 3, 2008
MOHAMMAD ALTAF MIR Vs. BILAL AHMAD MIR AND OTHERS
December 18, 2008
MOHAMMAD AYUB BHAT Vs. STATE
September 24, 2008
MOHAMMAD HAYAT GANIE Vs. RAJA
February 5, 2008
MOHAMMAD JAVED NAIK Vs. STATE
November 3, 2008
MOHAMMAD KALAM Vs. STATE
October 29, 2008
MOHAMMAD RAFIQ Vs. STATE
November 3, 2008
MOHAMMAD SHAFI DAR Vs. STATE OF J AND K
July 30, 2008
MOHAMMAD TAJ Vs. STATE & ORS
December 30, 2008
MOHD AKBAR MIR Vs. GH MUSTAFA MIR
April 11, 2008
MOHD AKRAM SIAH Vs. STATE
December 2, 2008
MOHD ALAM & CONNECTED MATTERS Vs. STATE OF J&K
December 26, 2008
MOHD ALTAF MIR Vs. BILAL AHMAD MIR
December 18, 2008
MOHD AMIN WANI Vs. STATE
June 6, 2008
MOHD BASHARAT Vs. STATE
April 3, 2008
MOHD HAFEEZ Vs. INZAR AHMED
February 15, 2008
MOHD KHALIQ Vs. STATE OF J&K
February 7, 2008
MOHD MAQBOOL SOFI Vs. CHAIRMAN INDIAN OIL CORPORATION
December 4, 2008
MOHD QADEER Vs. STATE
October 29, 2008
MOHD RAFIQ Vs. STATE
April 24, 2008
MOHD RAFIQ Vs. MOHAN LAL
June 30, 2008
MOHD SADIQ Vs. STATE
December 8, 2008
MOHD SHAFI BHAT Vs. STATE
May 23, 2008
MOHD SHAFI KHAN Vs. STATE OF J&K
November 5, 2008
MOHD TELI Vs. STATE
June 6, 2008
MOHD YOUSAF ALLAI Vs. STATE
June 6, 2008
MOHD YOUSUF MIR Vs. STATE OF J&K
January 30, 2008
MOHD ZULAF Vs. STATE
October 29, 2008
MOHD. AKHTER NAIK Vs. STATE
November 18, 2008
MOTI LAL PANDITA Vs. STATE
January 29, 2008
MUDASIR YOUSUF BHAT Vs. STATE
November 12, 2008
MUHAMMAD ALI & ORS Vs. STATE OF J&K & ORS
October 18, 2008
MUHAMMAD ASHRAF BHAT Vs. STATE OF J AND K
September 24, 2008
MUKHTAR AHMAD RATHER Vs. STATE OF J&K
June 3, 2008
MUKHTAR AHMED BHAT Vs. NIGHAT PARVEEN
September 3, 2008
MUNICIPAL COMMITTEE Vs. UNION OF INDIA
December 4, 2008
MUSHTAQ AHMAD Vs. NATIONAL INSURANCE CO LTD
December 26, 2008
MUSHTAQ AHMAD Vs. STATE
December 4, 2008
MUSHTAQ AHMAD DAR Vs. STATE OF J&K
February 16, 2008
MUSHTAQ AHMAD DHAR Vs. STATE
December 1, 2008
MUSHTAQ AHMAD WANI Vs. STATE OF J&K
April 10, 2008
MUSHTAQ AHMED Vs. STATE OF JANDK
October 10, 2008
MUSHTAQ AHMED MIR Vs. AKASH AMIN BHAT
March 12, 2008
MUZAFFAR AHMAD KHAN Vs. AB GANI BHAT
September 3, 2008
MYAMOONA Vs. STATE OF J&K
July 3, 2008
N RAM Vs. ZIA UL REHMAN KHAN
October 13, 2008
NABLA BANOO Vs. GH ALI
February 2, 2008
NAIK GULSHAN SINGH Vs. UNION OF INDIA AND ORS
December 2, 2008
NAIRA Vs. ASIF AKBAR SOFI
December 22, 2008
NASEER AHMAD KHAN Vs. STATE OF J AND K
May 3, 2008
NATIONAL INSURANCE Vs. NIZAM UD DIN
July 4, 2008
NATIONAL INSURANCE CO LTD Vs. GHULAM NABI ZARGAR
May 7, 2008
NATIONAL INSURANCE CO LTD Vs. MUSHTAQ AHMAD SHAH
June 3, 2008
NATIONAL INSURANCE CO LTD Vs. AMINA
April 24, 2008
NATIONAL INSURANCE CO LTD Vs. ZAINAB
September 3, 2008
NATIONAL INSURANCE CO LTD Vs. MOHAMMAD SHABAN DAR
December 18, 2008
NATIONAL INSURANCE CO LTD Vs. TAJINDER KOUR
December 4, 2008
NATIONAL INSURANCE CO LTD Vs. NISSAR AHMAD SHEIKH
June 3, 2008
NATIONAL INSURANCE CO LTD Vs. KARTARO DEVI
April 11, 2008
NATIONAL INSURANCE CO LTD Vs. ZEBA
December 18, 2008
NATIONAL INSURANCE CO LTD Vs. MOHD ZAKIR & ORS
December 30, 2008
NATIONAL INSURANCE CO LTD Vs. AB MAJID BHAT
September 3, 2008
NATIONAL INSURANCE CO LTD WITH CONNECTED APPEALS Vs. TASHI DORJETY
February 16, 2008
NATIONAL INSURANCE CO. Vs. SATYA DEVI
April 10, 2008
NATIONAL INSURANCE CO. LTD Vs. MST. SAJA
June 3, 2008
NATIONAL INSURANCE CO. LTD. Vs. MANZOOR AHMAD BHAT
April 24, 2008
NATIONAL INSURANCE CO.LTD Vs. MUNA RAM
April 11, 2008
NATIONAL INSURANCE COMPANY Vs. HASEERA BEGUM
June 3, 2008
NATIONAL INSURANCE COMPANY LTD Vs. BASHIR AHAMD WANI
June 6, 2008
NAVKIRAN KAPOOR Vs. STATE OF J&K
February 12, 2008
NAZIR AHMAD GANAI Vs. STATE OF J&K
November 5, 2008
NAZIR AHMED RESHI Vs. ROSHAN ARA
April 11, 2008
NAZIRA BEGUM Vs. NATIONAL INSURANCE CO LTD
May 6, 2008
NEELAM DIGRA Vs. STATE OF JANDK
July 18, 2008
NEK RAM Vs. B B BHUSHAN
March 4, 2008
NETAR SINGH Vs. STATE OF J&K
May 23, 2008
NETAR SINGH Vs. STATE AND OTHERS
May 16, 2008
NEW INDIA ASSURANCE CO LTD Vs. BANSI LAL
May 23, 2008
NEW INDIA ASSURANCE CO LTD Vs. KAMAL KISHORE
December 12, 2008
NEW INDIA ASSURANCE CO LTD Vs. FAYAZ AHMAD
April 24, 2008
NEW INDIA ASSURANCE CO LTD Vs. JAGJIT SINGH
May 14, 2008
NEW INDIA ASSURANCE CO LTD Vs. HARBANS LAL
April 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. JEETO DEVI
March 25, 2008
NEW INDIA ASSURANCE CO LTD Vs. JASWINDER SINGH
December 26, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. SANEH DEEP SINGH
April 11, 2008
NGOS COORDINATION FED Vs. STATE
April 11, 2008
NISAR HUSSAIN Vs. STATE
May 13, 2008
NOOR MOHD SHEIKH Vs. IGP CRIME BRANCH JAMMU AND KASHMIR
September 3, 2008
OM PRAKASH Vs. ORIENTAL INSURANCE CO LTD
April 29, 2008
OMKAR SINGH Vs. SAIN SINGH
July 31, 2008
ONKAR NATH @ OM PARKASH Vs. STATE OF J & K.
September 18, 2008
ORIENTAL INSURANCE Vs. GIRIJA BHAT ALIAS SHASHOO
April 7, 2008
ORIENTAL INSURANCE CO LTD Vs. PARAMJEET KOUR
April 7, 2008
ORIENTAL INSURANCE CO LTD Vs. MOHD ASHRAF
March 31, 2008
ORIENTAL INSURANCE CO LTD Vs. MATMA DEVI
March 13, 2008
ORIENTAL INSURANCE CO LTD Vs. INDU PURI
February 28, 2008
ORIENTAL INSURANCE CO LTD Vs. JAN MOHD
January 30, 2008
ORIENTAL INSURANCE CO LTD Vs. MUKHTESHWAR CHIB
July 14, 2008
ORIENTAL INSURANCE CO LTD Vs. AMARJIT SINGH
December 22, 2008
ORIENTAL INSURANCE CO LTD Vs. MOHD AMIN
November 26, 2008
ORIENTAL INSURANCE CO LTD Vs. ZOHRA BEGUM
February 7, 2008
ORIENTAL INSURANCE CO LTD Vs. KESRI SINGH
December 12, 2008
ORIENTAL INSURANCE CO LTD Vs. RUKMA & ORS
December 26, 2008
ORIENTAL INSURANCE CO LTD Vs. JYOTI DEVI & ORS
December 26, 2008
ORIENTAL INSURANCE CO. LTD. Vs. BACHAN SINGH
June 5, 2008
ORIENTAL INSURANCE COMPANY Vs. MAMTA DEVI
March 31, 2008
P N DOGRA Vs. C B I JAMMU
July 21, 2008
P S JAMWAL Vs. STATE OF J&K
March 26, 2008
PARAMJEET SINGH Vs. STATE
February 27, 2008
PARDEEP KUMAR Vs. PRABHA BAKSHI
February 28, 2008
PARKASH SINGH (CAPT ) Vs. POWER GRID CORP OF INDIA
July 21, 2008
PARKASHO DEVI Vs. STATE OF J AND K
December 4, 2008
PARUL Vs. RAJESH KUMAR
October 29, 2008
PARVAIZ AHMAD BHAT Vs. STATE OF J&K AND ORS.
June 5, 2008
PARVEZ KOUL Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
July 14, 2008
POONAM MANSHANI Vs. J&K BANK LTD
February 1, 2008
PRABHA GUPTA Vs. STATE
October 31, 2008
PREM LATA GANDOTRA Vs. STATE
October 29, 2008
PRIKSHAT SINGH MANHAS Vs. STATE
September 15, 2008
PRITAM SHOOR Vs. STATE OF J&K OTHERS
February 12, 2008
PRITI Vs. STATE
May 13, 2008
PUNEET CHOPRA Vs. STATE
April 25, 2008
PUNJAB NATIONAL BANK Vs. DILSHAD SHEIKH
July 30, 2008
PURAN CHAND Vs. RAM KRISHAN
September 15, 2008
PUSHKAR NATH KOUL Vs. STATE OF JANDK
October 29, 2008
QASIM NABI MIR Vs. STATE OF J AND K
July 4, 2008
R K KAPOOR Vs. STATE
August 11, 2008
RAHUL MANHAS Vs. VIRINDER KUMAR SRIWASTVA
October 29, 2008
RAJ KUMAR Vs. UNION OF INDIA
September 23, 2008
RAJ KUMAR Vs. UNION OF INDIA
November 26, 2008
RAJ KUMAR SINGH Vs. STATE
April 30, 2008
RAJA Vs. SPECIAL TRIBUNAL, J&K
June 4, 2008
RAJA BANO Vs. STATE
December 2, 2008
RAJESH GUPTA Vs. STATE OF J AND K
January 29, 2008
RAJINDER KUMAR Vs. VIJAY KUMAR
February 12, 2008
RAJNEESH SHARMA Vs. INDER SINGH
June 5, 2008
RAJU Vs. VIJAY KUMAR
June 5, 2008
RAKESH PAL RANA Vs. UNION OF INDIA (UOI) AND ANR.
April 9, 2008
RAKESH PAUL SHARMA Vs. COMMISSIONER OF INCOME TAX
April 3, 2008
RAM DASS Vs. STATE THROUGH RAILWAY PROTECTION FORCE
February 13, 2008
RAM JI Vs. NEW INDIA ASSURANCE CO LTD
January 30, 2008
RAM KRISHAN BHANDARI Vs. STATE AND OTHERS
September 1, 2008
RAM NARESH SINGH Vs. STATE
December 31, 2008
RAM PYARI SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
December 11, 2008
RAMA VISION LTD Vs. TRILOK SINGH AND SONS
December 29, 2008
RANBIR SINGH Vs. UOI AND OTHERS
May 5, 2008
RANDEZYOUS SILK INDUSTRIES Vs. JANNU AND KASHMIR BANK LTD
May 26, 2008
RANDHIR SINGH Vs. GIAN CHAND
December 12, 2008
RANJEET KOUR Vs. UNION OF INDIA
December 18, 2008
RASUL DAR AND ANOTHER Vs. JANI
July 25, 2008
RAVINDER KUMAR JAIN Vs. STATE OF J AND K
November 27, 2008
REPUJEET BAKSHI Vs. STATE OF J AND K
March 25, 2008
RESHAM SINGH Vs. STATE OF JAMMU AND KASHMIR
December 4, 2008
REYAZ AHMAD MIR Vs. STATE OF J&K AND ORS.
November 11, 2008
ROMESH C CHANDHOKE Vs. PRINCIPAL, CH CONSERVATOR OF FORESTS
September 8, 2008
ROMOLA KAPOOR Vs. STATE
February 28, 2008
RUBINA AKTHER Vs. STATE
May 3, 2008
S ARVINDER SINGH Vs. RAJINDER SINGH
October 13, 2008
S JALAL (PROF ) Vs. STATE OF J&K
May 28, 2008
S K U A S T Vs. B V SHARMA
April 3, 2008
S MOHINDER SINGH Vs. SH. CHANDER SHEKHAR
April 7, 2008
S SUNDER SINGH Vs. VIDEOCON INDUSTRIES LTD
December 11, 2008
S SURJEET SINGH Vs. STATE OF JAMMU AND KASHMIR
December 22, 2008
S.S. TRADING CO. Vs. STATE
May 9, 2008
SALEEMA Vs. FAROOQ AHMAD SHEIKH
February 27, 2008
SALEEMA BANO Vs. BAKSHI ANWAR AFTAB
September 24, 2008
SANJEEV KUMAR SHARMA Vs. STATE
August 13, 2008
SAROTI DEVI Vs. ORIENTAL INSURANCE CO LTD
December 11, 2008
SAT BHAMA THAKUR Vs. STATE
October 13, 2008
SATISH KUMAR RAINA Vs. STATE OF J&K AND ORS.
July 14, 2008
SELVEL MEDIA SERVICES PVT LTD Vs. STATE OF J K
October 14, 2008
SHABANA ALI Vs. STATE
November 25, 2008
SHABEENA AKHTER Vs. STATE OF J&K
November 20, 2008
SHABEER AHMAD Vs. STATE OF J AND K
September 3, 2008
SHABIR AHMAD PARRAY Vs. STATE
April 7, 2008
SHAHMALI BEGUM & ANR Vs. STATE OF J&K & ORS
October 18, 2008
SHAKEEL AIJAZ FAZILI Vs. STATE
July 25, 2008
SHAKEELA BEGUM Vs. GURDEEP SINGH
April 11, 2008
SHAKOOR AHMED MIR Vs. STATE
May 13, 2008
SHAKUNTLA DEVI Vs. SUNNY GUPTA
July 11, 2008
SHAM LAL Vs. UNION OF INDIA AND OTHERS
September 1, 2008
SHAM LAL Vs. S KAMAL DEEP SINGH
July 21, 2008
SHAM LAL SHARMA Vs. STATE OF J K
April 24, 2008
SHAM PAUL RANDHAWA Vs. STATE
November 21, 2008
SHAM SUNDER Vs. STATE
October 29, 2008
SHAMEEMA SHABNAM Vs. STATE
November 27, 2008
SHAMIMA AKHTER Vs. RASHIDA AKHTER
December 2, 2008
SHAMSER SINGH Vs. STATE
December 31, 2008
SHAMSHER SINGH Vs. UNION OF INDIA
April 1, 2008
SHANKAR TIMBER PRODUCTS Vs. STATE OF JANDK
July 14, 2008
SHARIEF AHMED Vs. SHABNAM BEGUM
October 13, 2008
SHARIEFA GUL Vs. GH NABI KHAN
July 24, 2008
SHASHI BALA SHARMA Vs. STATE
April 9, 2008
SHASHI DEVI Vs. RAJU SINGH
February 28, 2008
SHAVADA PARVEEN AND OTHERS Vs. STATE AND OTHERS
March 25, 2008
SHEIKH MUSHTAQ AHMED Vs. STATE OF J&K
May 9, 2008
SHEIKH TALAT MUSTAFA Vs. UNIVERSITY OF JAMMU
November 26, 2008
SHIV DEI Vs. GIRDHARI LAL
September 8, 2008
SHOWKAT AHMAD PUCHLOO Vs. STATE
July 4, 2008
SHOWKAT AHMED LONE Vs. STATE
March 19, 2008
SIKANDER HUSSAIN Vs. SHAHEEN KOUSER
November 3, 2008
SIKENDER E AZAM Vs. STATE OF JANDK
February 15, 2008
SOHAN LAL Vs. UNION OF INDIA
December 12, 2008
SOMA DEVI Vs. CHAIRMAN JAMMU AND KASHMIR SPL TRIBUNAL
October 21, 2008
STATE Vs. VYAS CHANDER
April 7, 2008
STATE Vs. BAL KRISHAN
April 7, 2008
STATE Vs. AB REHMAN DAR
April 11, 2008
STATE BANK OF INDIA Vs. TRISHUI PICKLE INDUS
April 8, 2008
STATE FOREST CORP , J&K Vs. NAZIR AHMAD BABA
December 2, 2008
STATE OF J & K Vs. ABDUL RASHID ZARGAR
December 22, 2008
STATE OF J AND K Vs. RAJ AND COMPANY
May 3, 2008
STATE OF J&K Vs. SUNITA ANAND
February 12, 2008
STATE OF J&K Vs. C N MALLA
March 26, 2008
STATE OF J&K Vs. KRISHAN PAL
April 9, 2008
STATE OF J&K Vs. ZOONI
April 11, 2008
STATE OF J&K Vs. AMJID HUSSAIN ANSARI
June 6, 2008
STATE OF J&K Vs. MANJEET SINGH
March 26, 2008
STATE OF J&K Vs. DWARIKA NATH KICHLOO
March 26, 2008
STATE OF J&K Vs. BASHIR AHMAD (PROB CONSTABLE)
May 15, 2008
STATE OF J&K Vs. ZAMINDARAN OF VILLAGES KHANPORA, ZOORI GUND, OMPORA
June 6, 2008
STATE OF J&K Vs. AB MAJID BHAT
August 6, 2008
STATE OF JAMMU & KASHMIR Vs. ABDUL QAYOOM MIR
January 30, 2008
STATE OF JANDK Vs. JANARTHAN
May 22, 2008
STATE OF JANDK Vs. MUSHTAQ AHMAD WANT
November 5, 2008
SUDESH SINGH Vs. STATE & ORS
December 30, 2008
SUKHCHAIN SINGH Vs. STATE
November 14, 2008
SUMEET ARORA Vs. STATE
March 31, 2008
SUNDER LAL BHATIA Vs. CHARAN LAL BHATIA
April 2, 2008
SURAJ PARKASH Vs. STATE OF JAMMU & KASHMIR
January 31, 2008
SURAM CHAND Vs. STATE
June 30, 2008
SURESH SHARMA SADOTRA Vs. STATE AND OTHERS
April 9, 2008
SURINDER SINGH MANHAS Vs. STATE OF J&K
June 30, 2008
SUSHEEL DHAR Vs. STATE OF JAMMU AND KASHMIR
November 20, 2008
SUSHMA GUPTA Vs. STATE OF J&K
May 16, 2008
SWAMI HARI BAKET CHAITNAYA Vs. UNION OF INDIA
September 8, 2008
SWAMI SARAN KHAJURIA Vs. SAHIB SARAN KHAJURIA
May 26, 2008
SYED AASIYA INDRABI Vs. STATE OF J&K
December 8, 2008
SYED JALAL AGA Vs. STATE OF J&K
July 4, 2008
SYED MANZOOR AHMAD & ANR Vs. J & K SPECIAL TRIBUNAL & ORS
January 1, 2008
SYED MOHD SHARIEF Vs. SHAFEEQ-UL-REHMAN HAJAM
December 26, 2008
SYED MUSADIQ SHAH Vs. BOARD OF DIRECTORS
December 27, 2008
SYED RIYAZ QADIRI Vs. STATE
May 16, 2008
SYED ZULFIKAR ALI Vs. AMINA
February 27, 2008
TAAWISH ELEMENTARY TEACHER TRAINING Vs. STATE
October 20, 2008
TAHIRA BEGUM Vs. GURDEEP SINGH
April 11, 2008
TANVEER AHMAD Vs. STATE OF J&K
April 11, 2008
TARIQ AHMAD DAR Vs. STATE
March 12, 2008
TARSEM LAL SHARMA Vs. YASH PAUL SHARMA
December 12, 2008
TECHNO INDIA Vs. UNION OF INDIA
July 23, 2008
THORU RAM Vs. RATTAN LAL
November 20, 2008
THREE STAR ENTERPRISES Vs. STATE OF JAMMU AND KASHMIR
December 22, 2008
TSERING NARBOO Vs. TASHI PHUNCHOK
May 26, 2008
UNION OF INDIA Vs. MOTI SINGH
December 4, 2008
UNION OF INDIA Vs. BACHAN SINGH
April 23, 2008
UNION OF INDIA Vs. SUDESH KUMAR
February 12, 2008
UNION OF INDIA Vs. SEPOY SURAM SINGH
October 11, 2008
UNION OF INDIA Vs. D S AHLUWALIA
October 14, 2008
UNION OF INDIA Vs. NAR SINGH DEV SINGH
November 25, 2008
UNION OF INDIA Vs. SUJAN SINGH
December 22, 2008
UNION OF INDIA Vs. RAM NATH
December 22, 2008
UNION OF INDIA Vs. GOPU RAM
December 22, 2008
UNION OF INDIA Vs. MANGAL DEI
December 22, 2008
UNION OF INDIA Vs. SUNIL GUPTA
November 26, 2008
UNION OF INDIA Vs. GHULAM NABI DAR
June 3, 2008
UNION OF INDIA Vs. NAUSRAT KHAN
July 4, 2008
UNION OF INDIA Vs. ARJANA KUMARI
September 23, 2008
UNION OF INDIA Vs. RASMUNI DEVI
April 11, 2008
UNION OF INDIA Vs. ALI HASSAN
May 3, 2008
UNION OF INDIA Vs. ISHFAQ AHMAD AHANGAR
April 24, 2008
UNION OF INDIA Vs. ALI MOHD GANAI
April 24, 2008
UNION OF INDIA Vs. BAWA RAM & CO
April 3, 2008
UNION OF INDIA & ORS. Vs. ASHOK KUMAR SHARMA
September 20, 2008
UNITED INDIA INSURANCE CO Vs. SURINDER SHARMA AND ORS
December 15, 2008
UNITED INDIA INSURANCE CO LTD Vs. SYED NIZAM-UD-DIN
December 18, 2008
UNITED INDIA INSURANCE CO LTD Vs. TASLEEMA BEGUM
June 30, 2008
UNITED INDIA INSURANCE CO LTD Vs. BARKET BIBI
April 11, 2008
UNITED INDIA INSURANCE CO LTD Vs. DEDRI
April 24, 2008
UNITED INDIA INSURANCE CO LTD Vs. JALA BANOO
April 24, 2008
UNITED INDIA INSURANCE CO LTD Vs. HARJINDER KOUR
December 4, 2008
UNITED INDIA INSURANCE CO LTD Vs. BASHIR AHMED
December 12, 2008
UNITED INDIA INSURANCE CO. LTD Vs. HMT GOODS CARRIER & ANR
March 31, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. KARAM SINGH AND ORS.
April 7, 2008
VAKIL SINGH Vs. ASSISTANT COMMISSIONER COLLECTOR AGRARIAN REFORMS
October 21, 2008
VED PRAKASH Vs. UNION OF INDIA
March 18, 2008
VIDYA DEVI Vs. SHAM DASS
June 5, 2008
VIJAY KUMAR Vs. KAKI
April 3, 2008
VIJAY LAXMI Vs. AMARJEET SINGH
November 20, 2008
VIJENDER BHAGOTRA Vs. NEW INDIA ASSURANCE CO LTD
March 12, 2008
VILLAGERS OF ATTINA Vs. STATE
July 29, 2008
VINOD KUMAR GUPTA Vs. JAI PAU
November 10, 2008
VISHAL ATREY Vs. STATE
May 13, 2008
VISHWA MITTER Vs. BALBADHAR SINGH
May 23, 2008
WAJID ALI Vs. STATE OF J&K
May 3, 2008
YASMEEN HAKIM Vs. STATE
May 23, 2008
ZAHIDA Vs. STATE OF J AND K
February 5, 2008
ZAHOOR AH SHAH Vs. ASCENT HOUSING DEVELOPERS
November 12, 2008
ZAREENA BANO AND CONNECTED MATTERS Vs. STATE
June 6, 2008
ZARINA BEGUM Vs. STATE
April 8, 2008
ZULFKAR ALI Vs. STATE
November 26, 2008