Case Index

Title
Date
ANDIP VINAYAK AHER Vs. RUKHMINI MANOHAR KARAD
December 6, 2008
CHAIRMAN, BPL ENGINEERING LTD Vs. HANUMANT NARAYAN SHENDKAR
January 9, 2008
CHANAKYA CONSTRUCTIONS Vs. SWATI SHREENIWAS VATHARE
October 3, 2008
CHOICE SHOE MART Vs. NEW INDIA ASSURANCE CO. LTD.
August 2, 2008
DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY Vs. ASHA ABHIMANYU MULADE
January 16, 2008
ELAPULLY VAIDYANATHAN HARIHARAN Vs. MANHARLAL C. SHAH
April 30, 2008
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. HARESHWAR VISHNU KHARKAR
October 7, 2008
GAJANAN DEVIDAS PATIL Vs. SUNIL PRALHAD SHEWALE
September 10, 2008
GODREJ & BOYCE MFG CO LTD Vs. PRAFULLA KHATU
November 18, 2008
GOVARDHAN R MHATRE Vs. ACCOUNTANT GENERAL (A & E) & ANR
August 30, 2008
GUJARAT GOLD COIN CERAMIC TILES LIMITED Vs. NANDAKISHOR TULSHIDAS KATORE
April 11, 2008
HARISH PARASNATH GUPTA Vs. VRUSHALI VINOD LALINGKAR
December 19, 2008
HEMANTKUMAR PREM Vs. ARUN PARSHURAM SURYAWANSHI
August 12, 2008
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SINDHUBHAI KHANDERAO KHAIRNAR
January 7, 2008
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. LATIKA SHIVSHANKAR SALUNKE
July 5, 2008
JEEWANJEE HOOSEINBHAI MORISWALA Vs. NEW INDIA ASSURANCE COMPANY LTD
May 17, 2008
LIC OF INDIA Vs. GAJANAN RAGHUNATH JOSHI
April 2, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. MINAL SUNIL PATIL
June 16, 2008
MAHANAGAR TELEPHONE NIGAM LTD & ORS Vs. SURESH BHIKOO BANAWALI
November 11, 2008
MASTER ADIL AHMED Vs. GOVERNMENT OF INDIA
December 8, 2008
MURALIMANOHAR NAGARISAHAKARI PATSANSTHA MARYADIT Vs. GAJANAN BHAGWAN SURA
October 21, 2008
NATIONAL INSURANCE CO LTD Vs. ASHA JAMDAR PRASAD
April 24, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. SOSAMA SEELAS
August 12, 2008
NAVI MUMBAI MUNICIPAL CORPORATION Vs. LAXMAN TABAJI SANAP
September 30, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUCHITRA NANDAKUMAR DHONDE
August 5, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DATTATRAYA SHANKAR BUVA
October 8, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. URMILA SHIVAJIRAO PATIL
August 29, 2008
ORIENTAL INSURANCE CO LTD Vs. DHIRAJ PRAKASH HAWALDAR
October 21, 2008
RASIK M SHAH Vs. A R KALRA
October 21, 2008
RAVINDRA CHUNILAL KALAL Vs. UNITED INDIA INSURANCE CO LTD & ANR
November 14, 2008
SATARA ENGLISH MEDIUM SCHOOL & ANR Vs. MRUNALINI DILIP PATIL
March 14, 2008
SHANTHI AUTO PVT LTD & ANR Vs. SANJAY DATTATRYA JADHAV & ANR
June 17, 2008
SOLAPUR EDUCATION SOCIETY Vs. DEEPALI SHAMRAO CHAVAN
June 13, 2008
SUBHASH OTARMAL JAIN Vs. NEW INDIA ASSURANCE CO. LTD.
July 17, 2008
SUJAY D PAREKH Vs. APPLE INDUSTRIES LTD
March 15, 2008
SUPERINTENDENT OF POST OFFICES Vs. ADI K KANGA
October 18, 2008
VIJAY JAGANNATH INDOLIKAR Vs. MAHARASHTRA JEEVAN PRADHIKARAN
July 1, 2008
VIVEK LAGU Vs. KALPAK CATERERS
September 30, 2008
VODAPHONE ESSAR CELLULAR LTD. Vs. MADHAV WAMAN CHITALE
June 13, 2008