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Case Index
Title
Date
A B C EXPORT Vs. STATE OF U P
July 1, 2008
A K CONSTRUCTION BANDA Vs. U P POWER CORPORATION LTD
April 4, 2008
A K SINHA Vs. STATE OF U P
February 29, 2008
A.C.L.Education Centre Pvt.Ltd. Vs. District Judge, Lucknow and two others
September 24, 2008
A.H. WHEELER AND CO. PVT. LTD Vs. COMMISSIONER, TRADE TAX
August 18, 2008
AADESH SURYAVANSI KM Vs. STATE O
January 17, 2008
AAJ PRAKASHAN LTD Vs. PRESIDING OFFICER
March 28, 2008
AAMANA KHATOON Vs. STATE OF U P
August 4, 2008
AAN SINGH Vs. STATE
July 28, 2008
AASMA SALMANI Vs. STATE OF U P
December 16, 2008
ABBAS ALI Vs. AJIT KUMAR
August 6, 2008
ABBOT FORGE (P) LTD Vs. COMMISSIONER OF TRADE TAX
September 22, 2008
ABDUL AZIZ Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
August 25, 2008
ABDUL AZIZ Vs. STATE OF U P
November 28, 2008
ABDUL GAFFAR Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
August 25, 2008
ABDUL HAMID Vs. STATE OF U P
March 19, 2008
ABDUL JABBAR Vs. SRI NIWAS GUPTA
July 31, 2008
ABDUL KAREEM Vs. ABDUL SABBIR
August 26, 2008
ABDUL KHALID Vs. STATE OF U P
April 17, 2008
ABDUL MAHMOOD Vs. ADVOCATE GENERAL U P ALLAHABAD
November 25, 2008
Abdul Munaf and others Vs. Deputy Director of Consolidation, Bulandshahr and others
April 4, 2008
ABDUL NAFEES KHAN Vs. STATE OF U P
February 15, 2008
Abdul Qadeer Vs. State of U.P.
November 5, 2008
ABDUL RASEED ALIAS KALLU Vs. NAZAMA BEGAM
August 11, 2008
ABDUL RASHID KHAN Vs. STATE OF U P
December 3, 2008
ABDUL SAEED Vs. STATE OF U P
April 22, 2008
ABDUL SALAM Vs. JAGDISH PRASAD
April 10, 2008
Abdul Salman @ Salman Vs. State of U.P.and others
March 27, 2008
Abhai Nath Tiwari Vs. U.P.Power Corporation Ltd.and others
October 14, 2008
ABHAY MISHRA Vs. UNION OF INDIA
January 15, 2008
ABHIBHAVAK SANGH SRI UDAI RAJ SINGH CHAUDHARI SMARAK UCHCHATAR VIDYALAYA KAIRONA BASTI Vs. STATE OF U P
January 18, 2008
Abhinandan Mishra Vs. State of U.P.and Others
October 17, 2008
ABHINIWESH SINGH Vs. STATE OF U P
January 15, 2008
ABHIRAM RAI Vs. BISHWANA
March 5, 2008
ABHISHEK ALIAS DIMPLE TIWARI Vs. STATE OF U P
January 16, 2008
ABHISHEK SHARMA Vs. STATE OF U P
November 7, 2008
ABIL ALIAS ADIL Vs. STATE OF UTTARANCHAL
March 5, 2008
ABRAR Vs. STATE OF U P
April 16, 2008
ABRAR AHMAD Vs. SHRI SUBHASH CHAND
April 11, 2008
ABRAR IRAKI Vs. BOARD OF REVENUE U P AT ALLAHABAD
July 8, 2008
Achal Kumar Chaddha Vs. Santosh Kumar Kesarwani
September 25, 2008
ACL EDUCATION CENTRE PVT LTD Vs. ANGLO AMERICAN CENTRE FOR LANGUAGES
September 24, 2008
ACME TELE POWER LIMITED Vs. SINTEX INDUSTRIES LIMITED
June 30, 2008
Adharey Vs. Deputy Director of Consolidation, Basti and others
May 5, 2008
ADIL Vs. STATE OF U P
April 19, 2008
ADITYA PANDEY Vs. STATE O
March 17, 2008
Adya Prasad Mishra and others Vs. State of U.P. and others
November 12, 2008
AERO INDIA TRAVELS Vs. MOHAN LAL KHATRI
May 1, 2008
Afaq Khan Vs. Srimati Rampyari and others
April 9, 2008
AGRA DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER LABOUR COURT
January 17, 2008
AGRAWAL DUPLEX BOARD MILLS Vs. COMMISSIONER OF TRADE TAX
January 9, 2008
AHMAD HUSAIN Vs. GANESH SHANKER GUPTA
March 3, 2008
AJAI SINGHAL Vs. MOHAN LAL GUPTA
August 25, 2008
AJAY Vs. STATE O
January 5, 2008
AJAY ALIAS SHERU Vs. STATE OF U P
May 21, 2008
AJAY KUMAR Vs. ARIF MUSTAFA KHAN
January 17, 2008
AJAY KUMAR GOYAL Vs. STATE OF U P
January 24, 2008
AJAY PAL SINGH Vs. DISTRICT JUDGE MEERUT
February 5, 2008
AJAY SWAROOP MEHROTRA Vs. D N RAINA
November 20, 2008
AJAY UPADHYAY Vs. COLLECTOR BALLIA
January 9, 2008
AJEET KUMAR VERMA S/O SHRI SHEO KUMAR VERMA Vs. STATE OF U P
December 16, 2008
AJENDRA SINGH Vs. STATE OF U P
July 28, 2008
AJMERUDDIN Vs. STATE OF U P
July 16, 2008
AKASH SHARMA Vs. STATE OF U P
January 25, 2008
AKBAR Vs. STATE OF U P
January 10, 2008
AKHILANAND SINGH Vs. STATE OF U.P. AND OTHERS
September 17, 2008
Akhilesh Kumar Vs. State of U.P.
March 20, 2008
AKHILESH KUMAR AWASTHI Vs. STATE OF U P
May 9, 2008
AKHILESH KUMAR MISHRA Vs. STATE OF U P
December 15, 2008
AKHILESH KUMAR TIWARI AND VIJAY PANDEY Vs. STATE OF U P
August 20, 2008
AKHTAR Vs. MATHURA
December 3, 2008
AKHTAR HUSAIN Vs. S D M SAIDPUR DISTRICT GHAZIPUR
November 28, 2008
AKHTAR HUSSAIN Vs. A K VASHISHTHA
March 19, 2008
AKHTARI Vs. UNION OF INDIA
December 12, 2008
Alakh Narain Batham and another Vs. Geeta Devi and others
March 17, 2008
ALANKAR MANDIR Vs. COMMISSIONER OF INCOME TAX
May 7, 2008
ALI HASSAN Vs. DINESH PAL SINGH
April 10, 2008
ALI MAKIN NAQVI Vs. U P SHIYA CENTRAL BOARD OF WAKF
June 20, 2008
ALIGARH DEVELOPMENT AUTHORITY Vs. STATE PUBLIC SERVICES TRIBUNAL
January 16, 2008
ALKA JAISWAL Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD
November 18, 2008
ALLAHABAD DEVELOPMENT AUTHORITY Vs. DISTRICT CONSUMER PROTECTION FORUM, ALLAHABAD
May 18, 2008
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. DISTRICT CONSUMER PROTECTION FORUM ALLAHABAD
March 18, 2008
ALLAHABAD JAL SANSTHAN DIVISION AT ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
December 19, 2008
Alok Aggarwal Vs. State of Uttaranchal and two others
December 18, 2008
ALOK BANERJEE Vs. ATOSHI BANERJEE
January 11, 2008
ALTAF Vs. STATE O
February 21, 2008
AMAN Vs. STATE OF U.P.
May 16, 2008
Amar Bahadur Singh Vs. State of U.P.Through its Secretary Secondary Education, U.P.Lucknow and others
October 24, 2008
AMAR BAHADUR SINGH Vs. STATE OF U P AND ORS
September 30, 2008
AMAR PAL Vs. STATE OF U P
December 15, 2008
AMAR SINGH Vs. STATE OF U P
February 25, 2008
AMAR SINGH Vs. STATE OF U P
September 26, 2008
AMAUSI TEXTILE MILLS COMPANY LTD Vs. U P POWER CORPORATION LTD
December 5, 2008
AMBAVATI PANDEY Vs. SUDHIR GHOSE
August 4, 2008
AMEERUDDIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE
August 19, 2008
AMIN KHAN Vs. STATE OF U P
March 5, 2008
AMIR HASAN Vs. STATE OF U P
July 30, 2008
AMIRUDDIN Vs. STATE OF U P
December 11, 2008
AMIT Vs. NIRMAL SAHU
March 19, 2008
AMIT CHAURASIA Vs. STATE OF U P
August 1, 2008
AMIT KHANNA Vs. SUCHI KHANNA
December 5, 2008
AMIT KUMAR Vs. UNION OF INDIA
January 3, 2008
Amit Kumar and others Vs. State of U.P.and another
March 31, 2008
AMIT KUMAR SHUKLA Vs. UNION OF INDIA
June 5, 2008
AMIT KUMAR VARSHNEY Vs. STATE OF U P
April 3, 2008
AMIT YADAV Vs. STATE OF U. P. AND ANR.
March 27, 2008
AMITA SINHA Vs. STATE OF U P
September 5, 2008
Amjad Vs. State of U.P.and another
September 25, 2008
AMNA Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
August 19, 2008
AMNA (SMT.) Vs. RENT CONTROL & EVICTION OFFICER, KANPUR AND OTHERS
August 19, 2008
AMNA BEGUM Vs. A S J COURT NO 7 ETAH
November 17, 2008
AMOD KUMAR AGARWAL Vs. STATE OF U P
July 23, 2008
AMOD KUMAR SRIVASTAVA Vs. STATE OF U P
May 23, 2008
AMRESH Vs. STATE O
March 5, 2008
ANAND GRAMODYOG SAMITI Vs. STATE OF U P AND ORS
February 27, 2008
ANAND KUMAR Vs. STATE OF U P
December 3, 2008
ANAND KUMAR SINGH Vs. STATE OF U P
December 12, 2008
Anand Prakash and others Vs. D.D.C.and another
September 15, 2008
ANANG PAL SINGH BISHT Vs. STATE OF UTTARAKHAND
August 29, 2008
ANANT RAM RADHEY LAL TRANSPORT COMPANY Vs. JAGDISH SHARMA AND ANR
April 28, 2008
ANANT VIJAI Vs. STATE OF U P
May 19, 2008
Anasuya Singh Vs. Commissioner, Faizabad Division, Faizabad and another
April 1, 2008
AND CHAWALA CONSTRUCTION J V Vs. IRCON INTERNATIONAL LIMITED
May 21, 2008
ANEES Vs. STATE OF U P
October 18, 2008
ANEESA KHATOON Vs. STATE OF U P
November 14, 2008
Aneeta Rana (Daroga) Vs. Moolchandra Rana
February 28, 2008
ANGAD VERMA Vs. STATE OF U P
August 27, 2008
ANIL Vs. STATE OF U P
October 13, 2008
ANIL KUMAR Vs. MUZAFFARNAGAR DEVELOPMENT AUTHORITY MUZAFFARNAGAR
May 27, 2008
ANIL KUMAR Vs. STATE OF U P
March 14, 2008
ANIL KUMAR Vs. STATE OF U P
February 22, 2008
ANIL KUMAR Vs. STATE OF UP
February 14, 2008
ANIL KUMAR Vs. STATE OF U.P.
November 6, 2008
Anil Kumar Lal Vs. Additional Principal Judge, Family Court, Lucknow
August 29, 2008
ANIL KUMAR MAYOR Vs. IIIRD ADDITIONAL DISTRICT JUDGE SAHARANPUR
September 1, 2008
ANIL KUMAR MISHRA Vs. STATE OF U P
April 10, 2008
Anil Kumar Mishra, Constable (cp) and Others Vs. State of U.P.and Others
May 12, 2008
ANIL KUMAR PANDEY SURESH CHANDRA SRIVASTAVA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
January 31, 2008
ANIL KUMAR SINGH Vs. CANE COMMISSIONER
December 11, 2008
ANIL KUMAR SRIVASTAVA Vs. RENU GUPTA
August 13, 2008
ANIL KUMAR VERMA Vs. STATE OF U P
February 1, 2008
ANIL SHARMA Vs. RAJAN PATHAK
November 4, 2008
ANIL SINGH ALIAS DAU Vs. STATE OF U P
April 9, 2008
ANIL YADAV Vs. STATE OF U P
March 19, 2008
Animesh Choudhary Vs. State of U.P. and another
October 15, 2008
ANIRUDDH KUMAR MISHRA Vs. STATE OF U P
December 3, 2008
ANITAMISHRA Vs. STATE OF U P
February 19, 2008
ANJANA SHUKLA Vs. STATE OF U P
December 4, 2008
ANJANI KUMAR VERMA Vs. ASSTT LABOUR COMMISSIONER FAIZABAD AND A
February 14, 2008
Anju Gupta and Others Vs. Union of India and Others
March 28, 2008
ANJUM Vs. STATE OF U P
January 24, 2008
ANKIT KUMAR MISHRA Vs. U P TECHNICAL UNIVERSITY
December 15, 2008
ANOOP RATHAUR Vs. STATE OF U P
March 26, 2008
ANOOP SARIN Vs. C B I GHAZIABAD
May 21, 2008
ANSHU BHARTI Vs. STATE OF U P
August 28, 2008
Anshu Bharti Vs. State of U.P.and others
October 28, 2008
ANSHU CHHABARA Vs. COLLECTOR JHANSI
September 26, 2008
ANUJ GANDHI Vs. STATE OF U P
December 5, 2008
ANUJ KUMAR Vs. FOOD CORPORATION OF INDIA THRU M D AND 3 ORS
December 3, 2008
Anuj Pandey Vs. District Judge, Mainpuri & others
November 6, 2008
ANUKUL SINGH Vs. MOHAMMAD BABAR
September 4, 2008
ANURAG TRIPATHI Vs. STATE OF U P
April 4, 2008
ANURANG KUMAR PANDEY Vs. STATE OF U P
February 21, 2008
Anwar Khan and another Vs. State
December 11, 2008
ANWARI Vs. VAKIL ALIAS IQBAL
March 19, 2008
ANWARUL HASAN Vs. D SEN GUPTA
July 25, 2008
ANWARUL HASAN DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ASHWANI KUMAR SRIVASTAVA
July 25, 2008
ANZAR AHMAD Vs. STATE OF U P
January 25, 2008
APATESH RAI Vs. STATE OF U P
August 26, 2008
APOORVA KUMAR Vs. UNION OF INDIA
January 18, 2008
AQIL AHMAD Vs. SUSHMA RASTOGI
December 15, 2008
ARADHANA SETH Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL
August 22, 2008
ARBIND SINGH Vs. STATE OF U P
December 3, 2008
ARJUN Vs. STATE OF U P
September 22, 2008
ARJUN SINGH Vs. MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
April 16, 2008
ARSHAD Vs. STATE OF U P
March 26, 2008
Arti Gupta @ Arti Devi Vs. State of U.P.
April 19, 2008
ARUN KUMAR Vs. STATE OF U P
April 25, 2008
ARUN KUMAR Vs. STATE OF U P
October 24, 2008
ARUN KUMAR SAXENA Vs. STATE OF U P
March 10, 2008
ARUN KUMAR SHUKLA S/O RAM LAL SHUKLA Vs. STATE OF U P
December 12, 2008
Arun Kumar Tiwari Vs. State of U.P. and others
December 10, 2008
Aruroday Kumar Vishwakarma Vs. State of U.P.And Another
March 27, 2008
ARVIND Vs. STATE OF U P
January 15, 2008
ARVIND Vs. STATE OF U P
July 9, 2008
ARVIND DUBEY ALIAS BINNEY Vs. STATE OF U P
April 21, 2008
ARVIND KUMAR Vs. STATE OF U P
July 8, 2008
ARVIND KUMAR PRAJAPATI Vs. STATE OF U P
April 4, 2008
Arzoo Bano Vs. State of U.P.And Others
August 4, 2008
ASFAQ AHMAD Vs. STATE OF U P
November 7, 2008
ASHA BAHUGUNA Vs. B S RUPPAL
May 7, 2008
ASHA KAPOOR Vs. ADDL COLLECTOR FANDR GHAZIABAD
March 19, 2008
ASHA KAPOOR Vs. K N TANDON
February 22, 2008
ASHARPHI DEVI Vs. STATE OF U P
March 14, 2008
ASHFAQ Vs. STATE OF U P
January 28, 2008
Ashfaq Ahmad and another Vs. State of U.P.and another
November 7, 2008
ASHFAQ ALI Vs. STATE O
January 8, 2008
ASHIK KUMAR DIXIT SON OF LATE SHRI BABU RAM DIXIT Vs. STATE OF UTTAR PRADESH AND ORS
April 18, 2008
ASHISH RAWAT ALIAS KAKKU Vs. STATE OF U P
August 27, 2008
ASHOK ALIAS PAPU Vs. STATE OF UTTARAKHAND
June 27, 2008
ASHOK DHAR DWIVEDI Vs. DISTRICT MAGISTRATE, SHRAVASTI AND ANR
September 10, 2008
ASHOK KUMAR Vs. STATE OF U P
August 14, 2008
ASHOK KUMAR Vs. BOARD OF REVENUE
August 4, 2008
ASHOK KUMAR Vs. STATE OF U P
July 18, 2008
ASHOK KUMAR Vs. STATE OF U P
November 15, 2008
ASHOK KUMAR Vs. STATE OF U P
April 4, 2008
ASHOK KUMAR Vs. BOARD OF REVENUE U P ALLAHABAD AND
March 12, 2008
ASHOK KUMAR AGARWAL Vs. STATE
July 25, 2008
Ashok Kumar Chhabra Construction (Pvt ) Ltd Vs. State of U.P.and others
November 7, 2008
ASHOK KUMAR DIXIT Vs. STATE OF U P
April 18, 2008
ASHOK KUMAR DUBEY Vs. STATE OF U P
September 18, 2008
ASHOK KUMAR JAIN Vs. STATE OF U P
January 4, 2008
ASHOK KUMAR S/O FATEH CHAND Vs. STATE OF U P
December 15, 2008
ASHOK KUMAR SHARMA Vs. STATE OF UTTARAKHAND
April 8, 2008
ASHOK KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
October 17, 2008
ASHOK KUMAR TIWARI Vs. STATE OF U P
January 7, 2008
ASHOK KUMAR TIWARI Vs. STATE OF U P
July 30, 2008
ASHOK KUMAR TRIPATHI Vs. STATE OF U P
January 18, 2008
Ashok Kumar Varshney Vs. State of U.P. and others
August 29, 2008
ASHOK KUMAR YADAV Vs. UNION OF INDIA
April 3, 2008
Ashok Madheshiya Vs. State of U.P.and Others
September 16, 2008
ASHOK PANDEY Vs. UNION OF INDIA
February 15, 2008
ASHOK SHARMA Vs. ADDITIONAL SESSIONS JUDGE COURT NO 9 LUCKNOW
September 3, 2008
ASHOK SINGH Vs. STATE OF U P
May 13, 2008
ASHRAF ALI Vs. STATE OF U.P.
May 5, 2008
Ashu Tripathi Vs. State of U.P.and Others
October 24, 2008
ASHUTOSH DWIVEDI Vs. UNION OF INDIA
December 4, 2008
Ashutosh Shrotriya and others Vs. Vice-Chancellor, Dr.B.R.Ambedkar University and others, etc.
September 15, 2008
ASHUTOSH SRIVASTAVA Vs. STATE OF U P
March 14, 2008
Ashwani Kumar Srivastava and 4 others Vs. Collector, Meerut and others
September 8, 2008
ASIAN PAINTS LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
January 31, 2008
ASIF Vs. STATE OF U P
November 24, 2008
ASIF Vs. STATE OF U P
April 22, 2008
ASKARI AHMAD Vs. STATE OF U P
May 15, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIKRAM TRACTORS
April 3, 2008
ATAM PRAKASH Vs. STATE OF U P
September 8, 2008
Atar Singh Vs. State of U.P.and others
July 7, 2008
ATMA NAND Vs. STATE OF U P
May 2, 2008
Attar Singh (Dead) Through LRs. Vs. Rakesh Singh and another
June 10, 2008
Attar Singh and others Vs. Peetam Singh and others
April 22, 2008
ATUL GOEL Vs. PRAMOD KUMAR GUPTA
July 29, 2008
ATUL KRISHNA Vs. STATE OF U P
September 18, 2008
ATUL KUMAR @ KULDEEP Vs. STATE OF U P AND ANR
September 25, 2008
ATUL SINGH ALIAS MURGI SINGH ALIAS BABALU SINGH Vs. DISTRICT MAGISTRATE AND ORS
April 7, 2008
Auram Jewellery Export (P) Ltd., Gautam Budh Nagar Vs. Union of India and Others
December 18, 2008
AVADH ENTERPRISES THRU PROP MOHD ASLAM S/O LATE MOHD Vs. STATE OF U P
December 17, 2008
AVADH MILL STORES Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
April 23, 2008
Avaneesh Kumar and others Vs. Ravi Datt and another
November 7, 2008
Avanish Kumar Dixit Vs. Union of India and Others
September 17, 2008
AVINASH CHANDRA Vs. VIITH ADDL DISTRICT JUDGE/APPELLATE AUTHORITY OF GHAZIABAD
January 8, 2008
AVINASH MOHAN Vs. STATE OF U P
April 4, 2008
AWADH NARAIN NISHAD Vs. STATE OF U P
April 25, 2008
AWADH NARAIN YADAV Vs. COUNSEL FOR THE APPLICANT : M P JOSHI SUDHIR MEHROTRA AND A G A
November 15, 2008
AWADHESH KUMAR Vs. STATE OF U P
January 9, 2008
AWADHESH KUMAR Vs. STATE OF U P
August 7, 2008
AWADHESH KUMAR SINGH Vs. RAKESH MOHAN SRIVASTAVA
May 15, 2008
AWADHESH SINGH Vs. STATE OF U P
April 9, 2008
AWDHESH KUMAR SHUKLA Vs. STATE OF U P
December 15, 2008
AYODHYA PRASAD Vs. PHULESARA
April 17, 2008
AYODHYA SINGH Vs. STATE OF U P
August 6, 2008
AZAD ALIAS AZAD KHAN Vs. STATE OF U P
August 26, 2008
AZAD KUMAR SINGH Vs. DISTRICT DEVELOPMENT OFFICER, PILIBHIT AND OTHERS
December 10, 2008
AZIMUDDIN ALIAS KUNTA Vs. STATE OF U P
February 12, 2008
AZIZ MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD AND
March 7, 2008
AZIZA KHATOON Vs. STATE OF U P
September 12, 2008
AZMUDDIN Vs. MALIKA BANO (SMT.)
August 25, 2008
B C MALVIYA Vs. STATE OF U P
January 24, 2008
B D SHARMA Vs. ZARINA
February 20, 2008
B K KUSHWAHA Vs. UNION OF INDIA
August 21, 2008
B S TYAGI Vs. ADDL DISTRICT JUDGE U M C DEHRADUN
May 7, 2008
B T C INDUSTRIES PVT LTD Vs. UTTARANCHAL POWER CORPORATION LTD
August 29, 2008
BABAU RAM Vs. ADDL DISTRICT MAGISTRATE L R JAUNPUR AND
January 7, 2008
BABBAN ALIAS DR B K BANERJEE Vs. RADHIKA DEVI
August 7, 2008
BABBAN KUNWAR Vs. SPECIAL JUDGE SC/ST ACT KANPUR NAGAR
February 28, 2008
BABU Vs. STATE OF U P
April 24, 2008
BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR AND A
February 27, 2008
BABU SINGH Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/DISTRICT JUDGE JHANSI
September 10, 2008
BABY TARANNUM Vs. SECRETARY BASIC SHIKSHA PARISHAD U P ALLAHABAD
December 8, 2008
BACHCHA LAL YADAV SON OF HARI NARAIN YADAV Vs. THE STATE OF U.P. THROUGH THE SECRETARY, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT,
November 24, 2008
BACHCHARAJ Vs. STATE OF U P
February 25, 2008
BACHI LAL Vs. ADDL CHIEF JUDICIAL MAGISTRATE-II/ UPPER CIVIL JUDGE SD PRESCRIBED AUTHORITY
April 3, 2008
BACHNA DEVI Vs. SPECIAL JUDGE S C /S T ACT / ADDITIONAL DISTRICT JUDGE LUCKNOW
December 2, 2008
BADARUDDIN Vs. STATE OF U P
July 22, 2008
BADRI Vs. BOARD OF REVENUE U P AT ALLAHABAD AND
February 8, 2008
BADRI BISHAL TRIPATHI Vs. STATE OF U P
February 19, 2008
BADRI NARAIN MISRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
May 23, 2008
Badri Prasad and others Vs. Judge, Small Causes Court, Kanpur Nagar and others
September 19, 2008
BADRI SINGH Vs. STATE OF U P
July 23, 2008
BAHADUR SINGH Vs. STATE
June 10, 2008
BAHRAICH DEEN Vs. BOARD OF REVENUE U P LUCKNOW
July 7, 2008
BAIJ NATH Vs. STATE OF U P
December 2, 2008
BAIJ NATH RAM Vs. SONMATI
March 17, 2008
BAIJANTI DEVI INTER COLLEGE GARHI BHADAURIYA AGRA Vs. STATE OF U P
March 14, 2008
Baijanti Devi Inter College,Agraand Others Vs. State of U.P. and Others
March 14, 2008
BAJAJ HINDUSTAN LTD Vs. UNION OF INDIA
April 21, 2008
BAJAJ HINDUSTAN LTD. Vs. STATE OF U.P. AND OTHERS
December 18, 2008
BAJAJ HINDUSTHAN LTD Vs. STATE OF U P
December 19, 2008
BAJRANG BAHADUR SINGH Vs. STATE OF U P
October 21, 2008
BAL GOVIND SHRI Vs. BHOLA RAM
August 21, 2008
Bal Kishan Bansal Vs. State of U.P.And Others
November 20, 2008
BAL KRISHNA LOHIA Vs. RADHA DEVI
May 22, 2008
BAL KRISHNA VARSHNEY Vs. DEPUTY DIRECTOR OF EDUCATION MADHYAMIK AGRA REGION AGRA
January 3, 2008
BALA DEVI GRAM PRADHAN Vs. STATE OF U P
November 26, 2008
BALAJI RICE INDUSTRIES BANGARMAU UNNAO Vs. STATE OF U P
May 1, 2008
BALBIR SINGH Vs. STATE OF U P
November 28, 2008
BALBIR SINGH Vs. STATE OF U P
September 12, 2008
BALDEO ALIAS BALDEVA Vs. STATE OF U P
July 7, 2008
BALDEV ALIAS BALLA Vs. STATE OF UTTARAKHAND
June 18, 2008
BALDEV SINGH Vs. STATE OF UTTARAKHAND
September 9, 2008
BALESHWAR Vs. STATE OF U P
August 8, 2008
BALKISHAN Vs. PRESCRIBED AUTHORITY
August 13, 2008
Balraj Vs. Rent Control And Eviction Officer, Meerut and others
August 14, 2008
BALVEER Vs. STATE OF U P
August 26, 2008
BALVINDAR KAUR Vs. MUKUL KUMAR SRIVASTAVA
November 21, 2008
BANARAS HINDU UNIVERSITY Vs. ATIHARSH MOHAN
February 6, 2008
BANARSI PRASAD Vs. COMMISSIONER OF INCOME TAX
February 29, 2008
BANARSI RAM Vs. STATE OF U P
April 24, 2008
BANGALI PRASAD VERMA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE COURT NO 9 DEORIA
December 15, 2008
BANK OF BARODA Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
April 29, 2008
BANKEY LAL SHARMA Vs. STATE OF U P
March 31, 2008
BANNO Vs. RASHEED
October 13, 2008
BANO Vs. STATE OF U P
September 30, 2008
BANS GOPAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 LAKHIMPUR KHERI
May 13, 2008
BANSH NARAIN SINGH Vs. STATE OF U P
March 10, 2008
BANSH NARAYAN VISHWAKARMA Vs. STATE OF U P
May 22, 2008
Bansh Narayan Vishwakarma Vs. State of U.P. and others
March 22, 2008
Bar Association, Aliganj, Etah Through Its President Vs. Bar Council of U.P.Through Its Secretary and another
October 1, 2008
BARFI DEVI Vs. HARISH AGARWAL
December 8, 2008
BASANT COLLECTIVE AGRICULTURAL FARMING COOPERATIVE SOCIETY LTD Vs. STATE OF UTTAR PRADESH
August 18, 2008
BASANT LAL SINGH Vs. STATE OF U P
February 14, 2008
BASANTA Vs. STATE
August 6, 2008
BASTI SUGAR MILLS COMPANY LTD. AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 18, 2008
Basti Sugar Mills Company Ltd.and another Vs. State of U.P.and others
March 31, 2008
Basudeo Shukla Vs. Security Officer and Others
October 24, 2008
BASUDEV GARG Vs. STATE OF UTTARAKHAND
August 28, 2008
BAUNA Vs. STATE O
February 25, 2008
BECHAN PRASAD Vs. STATE OF U P
December 4, 2008
BEG RAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
May 23, 2008
BELMAKS AUTOMOTIVES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
July 30, 2008
Bengali Mal and others Vs. Xllth Addl.District Judge, Agra and others
September 30, 2008
BENI MADHO Vs. RAJESHWARI
August 9, 2008
BENJAMIN JACOB Vs. UNION OF INDIA
February 29, 2008
BETWEEN KEHRI SINGH Vs. KM LAXMI DEVI
April 24, 2008
BETWEEN VIDDYADHAR TRIPATHI Vs. STATE OF U P
December 16, 2008
BHAGAT SINGH Vs. STATE OF U P
March 25, 2008
BHAGAT SINGH Vs. MAHENDRA KUMAR AND
March 17, 2008
BHAGGU SINGH Vs. R L TRIPATHI
December 3, 2008
BHAGIRATH Vs. A D J MAHOBA
October 20, 2008
BHAGIRATH ARYA Vs. STATE OF U P
March 29, 2008
BHAGIRATHI MAURYA Vs. STATE OF U P
December 15, 2008
BHAGVATI PRASAD Vs. STATE OF U P
August 22, 2008
BHAGWAN DAS Vs. STATE OF U P
July 22, 2008
BHAGWAN DAS GUPTA Vs. MADHU VERMA
March 27, 2008
BHAGWAN SHANKAR BAJPAYEE Vs. DISTRICT JUDGE KANPUR NAGAR
December 19, 2008
BHAGWAN SINGH Vs. STATE OF U P
March 28, 2008
BHAGWANTI RUBBER AND ALLIED PRODUCTS (P.) LTD. Vs. RUPANI FOOTCARE (P.) LTD.
September 18, 2008
BHAGWAT Vs. ADDL DISTRICT JUDGE BULANDSHAHR
May 12, 2008
Bhagwat (Dead) and others Vs. VIIth Addl.District Judge, Bulandshahr and others
May 12, 2008
BHAGWAT SWAROOP Vs. STATE OF U P
August 12, 2008
BHAGWATI PRASAD Vs. STATE OF U P
September 23, 2008
BHAGWATI PRASAD Vs. STATE OF U P
January 31, 2008
BHAGWATI PRASAD Vs. STATE
June 16, 2008
BHAIRAVENDRA KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE VARANASI
September 5, 2008
BHAJAN KAUR Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
September 9, 2008
BHAKTI VIJAY SHUKLA Vs. CHAIRMAN FRAGRANCE AND FLAVOUR DEVELOPMENT CENTRE
May 22, 2008
BHAN PRATAP SINGH ETC ETC Vs. STATE OF U P
January 1, 2008
BHARAT KUMAR AGARWAL Vs. RENT CONTROL AND EVICTION OFFICER DEORIA
March 7, 2008
BHARAT PETROLEUM CORPORATION LIMITED Vs. AMAR AUTOS
May 7, 2008
BHARAT PETROLEUM CORPORATION LTD Vs. DINESH KUMAR GUPTA
March 5, 2008
BHARAT PUMP AND COMPRESSERS LTD Vs. MADHU RANI
April 1, 2008
BHARAT SINGH Vs. STATE OF U P
August 7, 2008
Bharat Singh Vs. State of U.P.And others
October 22, 2008
BHARAT TIMBER STORES/HOUSE Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
September 15, 2008
BHARGAVA BHUSHAN PRESS VARANASI Vs. INDUSTRIAL TRIBUNAL 1 ALLAHABAD
July 11, 2008
BHAROSA Vs. SPECIAL JUDGE PREVENTION OF CORRUPTION GORAKHPUR
August 18, 2008
Bhartendu Mishra Vs. State of U.P.and others
October 14, 2008
BHARTI CHAUHAN Vs. STATE OF U P
December 4, 2008
BHARTI ROY Vs. DEPUTY DIRECTOR OF EDUCATION-II KANPUR
January 18, 2008
BHAVANI PRASAD ALIAS OJHA Vs. IIND A D J
October 16, 2008
Bhawani Enterprises, New Delhi Vs. Union of India and Others
December 1, 2008
BHI KHULLAR Vs. ASSTT DEPUTY DIRECTOR OF CONSOLIDATION BASTI AND
March 18, 2008
Bhikhoo Ram Vs. IXth Additional District Judge, Kanpur Nagar and others
August 13, 2008
Bhikki Vs. Deputy Director of Consolidation, Bulandshahr and another
September 12, 2008
BHOJRAJ WADHWA Vs. ADDL DISTRICT JUDGE MUZAFFARNAGAR
February 13, 2008
BHOLU Vs. STATE OF U P
April 22, 2008
Bhoodev Singh Vs. R.K.Singh, I.A.S., D.M.,Mathura and others
October 20, 2008
BHOOP SINGH Vs. STATE OF U P
May 9, 2008
BHOOP SINGH Vs. STATE OF U P
May 23, 2008
Bhrigu Narain Rai Vs. State of U.P.and Others
August 8, 2008
Bhrigu Raj Singh Vs. State of U.P. and others
October 24, 2008
BHUDEV SHARMA Vs. STATE OF U P
May 1, 2008
BHUPENDRA NATH TRIPATHI Vs. STATE OF U P
August 13, 2008
BHURA Vs. STATE OF U P
March 13, 2008
BHURE Vs. STATE OF U P
December 3, 2008
BHURI Vs. STATE OF U P
January 31, 2008
Bibi Begum Vs. Awadhesh Narain and others
October 13, 2008
BIJLI COTTON MILLS Vs. PRESIDING OFFICER, LABOUR COURT, AGRA AND OTHERS
October 15, 2008
BIKRADITYA SINGH @ B.D. SINGH Vs. CIVIL JUDGE
January 15, 2008
BIMAL KUMAR SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR G B NAGAR
April 29, 2008
BIMLA DEVI GUPTA Vs. UNION OF INDIA AND A
March 5, 2008
BINDESHWARI PRASAD PANDEY Vs. STATE OF PUBLIC SERVICES
March 18, 2008
BINDU SINGH Vs. STATE OF U P
May 21, 2008
Bipin Bihari Singh Vs. State of U.P.and Others
December 18, 2008
BIRENDRA KUMAR JAIN Vs. NARENDRA KUMAR JAIN
July 24, 2008
BIRJ RANI Vs. ANIRUDH KUMAR GUPTA ALIAS ANIRUDH SETH
August 21, 2008
BISHAMBER DUTT Vs. STATE
May 13, 2008
BISHAMBHER SAHAI Vs. GHAMANDI LAL
July 2, 2008
Bishambher Singh Bhadoria Vs. State of U.P.And Others
August 25, 2008
BISHAN Vs. STATE OF U P
April 24, 2008
BITTAN Vs. STATE OF U P
December 19, 2008
Board of Governors of Lucknow Christian College Society and another Vs. State of U.P.and others
December 23, 2008
BOMBAY OIL INDUSTRIES (P) LIMITED Vs. COMMISSIONER OF TRADE TAX
August 29, 2008
BRAHM DUTT Vs. DAYA RAM
April 15, 2008
BRAHM SINGH Vs. BOARD OF RENUE
April 29, 2008
BRAHMA DEVI Vs. STATE OF U P
March 29, 2008
BRAHMAJI Vs. STATE OF U P
September 15, 2008
Brahmaji Vs. State of U.P.and others
November 17, 2008
BRAJESH KUMAR Vs. ANJALI
October 21, 2008
BRAJESH KUMAR Vs. MEENA DEVI
April 28, 2008
BRANCH MANAGER, ETAWAH Vs. SUMAN
August 26, 2008
BRIJ BHUSHAN MISHRA Vs. SURITA SARBABDHIKARI
December 12, 2008
Brij Bhushan Singh Andanother Vs. State of U.P.and Others
December 19, 2008
Brij Bhushan Srivastava Vs. State of U.P.and others`
April 22, 2008
Brij Kishore Chaubey and Others Vs. Presiding Officer, Labour Court, U.P., Allahabad and Others..
September 17, 2008
BRIJ KISHORE TRIPATHI Vs. STATE OF U P
February 29, 2008
BRIJ MOHAN Vs. SPECIAL JUDGE ANTI CORRUPTION
August 4, 2008
BRIJENDRA Vs. STATE O
January 18, 2008
Brijendra Kumar Vs. Bhuwan Prakash and Others
November 28, 2008
BRIJENDRA MANI TEWARI Vs. STATE OF U P
December 16, 2008
BRIJESH KUMAR MISRA Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION U P LUCKNOW
May 16, 2008
BRITISH INDIA CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I U P ALLAHABAD
July 22, 2008
Budhi Ram Vs. State of U.P. and others
March 4, 2008
BUDHIMAN SINGH Vs. DISTRICT JUDGE FATEHPUR
May 14, 2008
BUNDELKHAND UNIVERSITY JHANSI Vs. CONSUMER DISPUTE REDRESSAL FORUM
September 1, 2008
BUNDU KHAN Vs. STATE O
January 23, 2008
C I T DELHI Vs. VISHWANATH SHARMA
February 21, 2008
Cain Technologies (India) Pvt Ltd, New Delhi Vs. Xerox India Ltd., Noida, Gautam Budh Nagar, U.P.
October 24, 2008
CANTONMENT BOARD KANPUR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL- CUM-LABOUR COURT KANPUR AND ANOTHER
August 13, 2008
Castrol India and Another Vs. Kishan Ghar
July 29, 2008
CENTRAL BANK OF INDIA Vs. DISTRICT JUDGE GORAKHPUR
March 17, 2008
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 10, 2008
CENTRAL BUREAU OF INVESTIGATION Vs. JUHIE SINGH
February 6, 2008
CENTRAL CO-OPERATIVE SALES AND SUPPLY STORES LTD Vs. STATE OF U P
December 17, 2008
CENTURY PULP AND PAPER MILLS Vs. LABOUR COURT HALDWANI
May 19, 2008
Chairman, Punjab National Bank & others Vs. Shiv Shanker Awasthi
September 1, 2008
CHAIRMAN/MANAGING DIRECTOR UP POWER CORPORATION LTD Vs. JITENDRA PRATAP SINGH AND A
January 3, 2008
CHAMELI DEVI Vs. CHARANJIT SINGH BAKSHI
December 15, 2008
CHAMPA DEVI Vs. A D J COURT NO 15 KANPUR NAGAR
December 15, 2008
CHAND AUSHDHALAYA Vs. ADDL DISTRICT JUDGE KANPUR NAGAR
April 16, 2008
CHANDAN BRICK FIELD Vs. COMMISSIONER OF TRADE TAX
January 3, 2008
CHANDAN KUMAR SINGH Vs. UNION OF INDIA
January 25, 2008
CHANDAN SINGH Vs. STATE OF U P
July 2, 2008
CHANDAN SINGH Vs. STATE OF U P
April 29, 2008
CHANDRA BALI Vs. DISTRICT JUDGE VARANASI
November 12, 2008
Chandra Bhan Awasthi and others Vs. State of U.P.and others
November 27, 2008
CHANDRA BHAN SINGH Vs. VIJAI SHANKER
January 15, 2008
CHANDRA BHUSHAN BAJPAI Vs. JOINT DIRECTOR OF EDUCATION KANPUR MANDAL
August 21, 2008
CHANDRA DICKSHIT Vs. SMART BUILDERS
January 25, 2008
CHANDRA KANT DUBEY Vs. STATE OF U P
December 10, 2008
Chandra Nath Kala, etc Vs. Trijugi Narain and others, etc.
September 12, 2008
CHANDRA PAL Vs. STATE OF U P
October 16, 2008
Chandra Pal (Dead) Through LRs. Vs. Prescribed Authority, Etah and another
October 20, 2008
CHANDRA PAL ALIAS CHACHCHU Vs. STATE OF U P
June 23, 2008
CHANDRA PAL AND ORS Vs. STATE OF U P AND ANR
December 16, 2008
CHANDRA PAL SINGH Vs. STATE OF U P
January 21, 2008
CHANDRA PAL SINGH Vs. STATE OF U. P. & ORS.
August 21, 2008
CHANDRA PRABHA Vs. STATE OF U P
July 10, 2008
CHANDRA PRAKASH Vs. COMMISSIONER, TRADE TAX
August 25, 2008
CHANDRA SHEKHAR Vs. STATE OF U P
May 2, 2008
CHANDRA SINGH NEGI Vs. GENERAL MANAGER UTTARANCHAL POWER CORPORATION LTD
December 15, 2008
CHANDRAHAS Vs. STATE OF U P
August 6, 2008
CHANDRAJEET YADAV ALIAS NETA Vs. STATE O
March 13, 2008
CHANDRAPAL Vs. STATE OF U P
April 3, 2008
Chandtara Sugar Factory, Bijnor Vs. Assistant Sugar Commissioner, Bijnor And Another
August 6, 2008
CHARAN SINGH Vs. STATE OF U P
February 22, 2008
CHARAN SINGH Vs. STATE OF U P
February 13, 2008
CHAUBISI PLASTIC PVT LTD. Vs. DEPUTY LABOUR COMMISSIONER, LUCKNOW
July 9, 2008
CHAUTHI RAM Vs. BALLI
November 25, 2008
CHET RAM GANGWAR Vs. STATE OF U P
January 2, 2008
CHHABI LAL Vs. STATE OF U P
October 17, 2008
CHHAGAN LAL GUPTA Vs. STATE OF U P
April 10, 2008
Chhatrapati Sahuji Maharaj University, Kanpur Nagar Vs. Archana Pal and Others
September 9, 2008
Chhedi Ram Maurya Vs. Uttar Pradesh Basic Education Board, Allahabad and others
May 8, 2008
CHHIDDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
July 10, 2008
Chhotan Singh Vs. U.P. Secondary Education Service Selection Board, Allahabad and others
November 12, 2008
CHHOTE LAL SINGH Vs. AWADESH SINGH
August 21, 2008
Chhunnu @ Chhunna @ Shyam Prakash Vs. State of U.P.
August 6, 2008
CHHUNNU ALIAS CHHIDDA Vs. STATE OF U P
March 10, 2008
CHIDANAND BHARDWAJ Vs. STATE OF U P
December 5, 2008
CHIEF ENGINEER IRRIGATION DIVISION U P LUCKNOW Vs. RAM
January 15, 2008
CHIEF MANAGING DIRECTOR B S NA L Vs. MASAN ALI
December 4, 2008
CHINTA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
May 23, 2008
CHINTA YADAV Vs. STATE OF U P
April 1, 2008
CHINTAYADAV Vs. STATE OF U P
December 11, 2008
CHOTE LAL Vs. LIFE INSURANCE CORPORATION OF INDIA
January 8, 2008
Chowdhary Mohd.Fazle Rab etc. Vs. Salma Bano and Another, etc.
November 15, 2008
CHUNNU ALIAS RANVIJAY SINGH Vs. STATE O
February 20, 2008
CHUNVAD PANDEY Vs. STATE OF U P
August 7, 2008
CIT Vs. SOHAN LAL SEWA RAM JAGGI
February 5, 2008
COLLECTOR Vs. SRI KASTOOR CHAND JAIN AND ORS
June 30, 2008
COLLECTOR SAHARANPUR Vs. MOHD ASHIK KHAN
March 13, 2008
College, Gorakhpur Vs. Ravindra singh and Others
August 18, 2008
COMMISSIONER Vs. KOHINOOR GLASS HOUSE
August 20, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. STATE BANK OF INDIA
September 11, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB NATIONAL BANK
September 11, 2008
COMMISSIONER OF CUSTOMS Vs. SHAMBHU NATH AND ANR
December 1, 2008
Commissioner Of Customs And Central Excise, Meerut-I Vs. Kisan Sahkari Chini Mills Nanauta P.Ltd., Saharanpur
November 4, 2008
COMMISSIONER OF INCOME TAX Vs. LAXI PD.
February 25, 2008
COMMISSIONER OF INCOME TAX Vs. U.P. ASBESTOS LTD
March 27, 2008
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE GUPTA
April 21, 2008
COMMISSIONER OF INCOME TAX Vs. ARJUN PRASAD AJIT KUMAR
January 3, 2008
COMMISSIONER OF INCOME TAX Vs. SHYAMA SHYAM DHAM SAMITI KRIPALU KUNJ
August 13, 2008
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA JAISWAL
May 7, 2008
COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN KESHAV RAM (P) LTD.
April 28, 2008
COMMISSIONER OF INCOME TAX Vs. JAYPEE CHEMICALS LTD.
April 1, 2008
COMMISSIONER OF INCOME TAX Vs. KANPUR COLONISERS (P) LTD
May 23, 2008
COMMISSIONER OF INCOME TAX Vs. CHAMBA MAL HARJEET SINGH
March 14, 2008
COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH
February 21, 2008
COMMISSIONER OF INCOME TAX Vs. PODDAR INDUSTRIAL CORPORATION
March 10, 2008
COMMISSIONER OF INCOME TAX Vs. JHUNJHUNWALA VANASPATI LTD.
April 24, 2008
COMMISSIONER OF INCOME TAX Vs. PIONEER LTD.
February 5, 2008
COMMISSIONER OF INCOME TAX Vs. HIRA LAL MITTAL H.U.F.
February 19, 2008
COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P RAJKIYA NIRMAN NIGAM LTD
April 3, 2008
COMMISSIONER OF INCOME-TAX Vs. SHYAM LAL AGRAWAL
July 30, 2008
COMMISSIONER OF INCOME-TAX Vs. B.K. AGARWAL
March 27, 2008
COMMISSIONER OF INCOME-TAX Vs. PRAMOD KUMAR SHUKLA
July 15, 2008
COMMISSIONER OF INCOME-TAX Vs. RATAN LAL AGRAWAL
August 7, 2008
COMMISSIONER OF INCOME-TAX Vs. OBEETEE (P.) LTD
July 16, 2008
COMMISSIONER OF INCOME-TAX Vs. GUPTA MILLS STORES
May 23, 2008
COMMISSIONER OF TRADE TAX Vs. CO-OPERATIVE COMPANY LTD.
April 22, 2008
COMMISSIONER OF TRADE TAX Vs. CHIRANGI INTERNATIONAL
July 11, 2008
COMMISSIONER OF TRADE TAX Vs. JHUNJHUNWALA REFINERIES
July 16, 2008
COMMISSIONER OF TRADE TAX Vs. SUPERSONIC INDUSTRIES
July 7, 2008
COMMISSIONER OF TRADE TAX U P LUCKNOW Vs. S/S TRANSRAPSI ENTBHATTAKALYAN SAMITI SIDDHARTH NAGAR
December 11, 2008
COMMISSIONER OF TRADE TAX U P LUCKNOW Vs. KUBERJI TRADERS JALAUN
September 9, 2008
COMMISSIONER OF WEALTH TAX Vs. RAWALPINDI FLOUR MILLS (P) LTD.
January 28, 2008
COMMISSIONER OF WEALTH TAX LUCKNOW Vs. GOMTI DEVI BANARASI DASS CHARITABLE TRUST LUCKNOW
February 4, 2008
COMMISSIONER TRADE TAX U P LUCKNOW Vs. DHARMEX PVT LTD
December 8, 2008
COMMISSIONER, COMMERCIAL TAX Vs. PURWAR SALES CORPORATION
July 9, 2008
COMMISSIONER, TRADE TAX Vs. OM TRADING COMPANY
August 20, 2008
COMMISSIONER, TRADE TAX Vs. KANSAL IRON STORE
July 30, 2008
COMMISSIONER, TRADE TAX Vs. LAKHICHAND RAJ KUMAR AND SONS
August 18, 2008
COMMISSIONER, TRADE TAX Vs. SHAKTI CEMENT AGENCY
January 2, 2008
COMMISSIONER, TRADE TAX Vs. MENTHA AND ALLIED PRODUCT LTD.
January 10, 2008
COMMISSIONER, TRADE TAX Vs. MATHURA PRASAD
January 9, 2008
COMMISSIONER, TRADE TAX Vs. HARBANS LAL MEHROTRA
July 22, 2008
COMMISSIONER, TRADE TAX Vs. SAGAR MAL RAM SWAROOP
July 4, 2008
COMMISSIONER, TRADE TAX Vs. INDIA TRADERS
August 11, 2008
COMMISSIONER, TRADE TAX Vs. SHARDA TRADING COMPANY
July 10, 2008
COMMISSIONER, TRADE TAX Vs. MERCURY LIGHTING FIXTURES
August 1, 2008
COMMISSIONER, TRADE TAX Vs. SONDH SONS
August 18, 2008
COMMISSIONER, TRADE TAX Vs. GULSHAN SUGAR AND CHEMICALS LTD.
August 20, 2008
COMMISSIONER, TRADE TAX Vs. ENT NIRMATA KALYAN SAMITI
August 14, 2008
COMMISSIONER, TRADE TAX Vs. GULSHAN SUGARS AND CHEMICALS LTD.
August 14, 2008
COMMISSIONER, TRADE TAX Vs. LAXMAN DAS KRISHNA MURARI
July 8, 2008
COMMISSIONER, TRADE TAX Vs. SANJEEV BRICKS WORKS
July 31, 2008
COMMISSIONER, TRADE TAX Vs. PRAKASH DAL MILL
August 19, 2008
COMMISSIONER, TRADE TAX Vs. GRAMIN AUYODIC SANSTHAN
January 10, 2008
COMMISSIONER, TRADE TAX Vs. SHANKAR ENTERPRISES
February 6, 2008
COMMITTEE OE MANAGEMENT VIJENDRA ADARSH BAL INTER COLLEGE CHAMARI HAPUR GHAZIABAD Vs. STATE OF U P
January 8, 2008
COMMITTEE OF MANAGEMENT Vs. RAVINDRA SINGH
August 18, 2008
Committee of Management Vs. State of U.P. and others
November 7, 2008
COMMITTEE OF MANAGEMENT ARYA KANYA INTER COLLEGE BULANDSHAHR Vs. STATE OF U P
October 22, 2008
COMMITTEE OF MANAGEMENT AYODHYA PRASAD INTER COLLEGE SAMSABAD AGRA Vs. STATE OF U P
January 5, 2008
COMMITTEE OF MANAGEMENT AZAD HIND INTER COLLEGE KARHAL MAINPURI Vs. STATE OF U P
April 21, 2008
COMMITTEE OF MANAGEMENT AZAD MEMORIAL POORVA MADHYA-MIK VIDYALAYA KOLOURA Vs. STATE OF U P
April 30, 2008
COMMITTEE OF MANAGEMENT AZAD UCHCHATTAR MADHYAMIK VIDYALAYA RUNUWA POKHARBHINDA MAHARAJGANJ Vs. STATE OF U P
April 4, 2008
COMMITTEE OF MANAGEMENT B R INTER COLLEGE HARRAIYA BASTI Vs. STATE OF U P
July 14, 2008
COMMITTEE OF MANAGEMENT BHARTIYA INTER COLLEGE NI-TANANDPUR KANNAUJ Vs. STATE OF U P
May 21, 2008
COMMITTEE OF MANAGEMENT D A V DEGREE COLLEGE KUNDAUL AGRA/ Vs. STATE OF U P
April 25, 2008
COMMITTEE OF MANAGEMENT ISMAIL GIRLS NATIONAL INTER COLLESGE Vs. STATE OF U P
September 5, 2008
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE BHOPA MUZAFFARNAGAR Vs. STATE OF U P
April 28, 2008
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MOBARAKPUR GANGAULI GHAZIPUR Vs. DIRECTOR OF EDUCATION U P LUCKNOW
March 18, 2008
COMMITTEE OF MANAGEMENT L W S GIRLS INTER COLLEGE BHATKOT PITHORAGARH Vs. DISTRICT EDUCATION OFFICER PITHORAGARH AND
August 14, 2008
COMMITTEE OF MANAGEMENT MAHADEV PRASAD VISWANATH PRASAD BALIKA INTER COLLEGE Vs. STATE OF U P
August 20, 2008
COMMITTEE OF MANAGEMENT MAHAVIR INTER COLLEGE BICHHIYA BANKAT BHADOHI Vs. STATE OF U P
April 3, 2008
COMMITTEE OF MANAGEMENT MORADABAD SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
February 25, 2008
COMMITTEE OF MANAGEMENT OF JUNIOR HIGH SCHOOL ROPAN CHAPRA DEORIA Vs. STATE OF U P
January 22, 2008
Committee of Management of National Integrated Medical Association through its Secretary/Man Acer and others Vs. State of U.P.and others
November 6, 2008
COMMITTEE OF MANAGEMENT OF NATIONAL INTEGRATED MEDICAL ASSOCIATION THROUGH ITS SECRETARY/MANAGER AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 6, 2008
COMMITTEE OF MANAGEMENT OF SRI RAM SHIKSHA SAMITI Vs. RAMA SHANKAR SINGH
August 28, 2008
COMMITTEE OF MANAGEMENT R P POST GRADUATE COLLEGE DIST FARRUKHABAD Vs. STATE OF U P
August 26, 2008
COMMITTEE OF MANAGEMENT RAJA BALWANT SINGH COLLEGE AGRA Vs. STATE OF U P
September 3, 2008
COMMITTEE OF MANAGEMENT SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF UTTARAKHAND
July 30, 2008
COMMITTEE OF MANAGEMENT SAMAJWADI INTER COLLEGE GABHIRAN JAUNPUR Vs. STATE OF U P
April 8, 2008
COMMITTEE OF MANAGEMENT SHANTI NIKETAN INTER COLLEGE Vs. STATE OF U P
April 24, 2008
COMMITTEE OF MANAGEMENT SHIBLI NATIONAL POST GRADUATE COLLEGE AZAMGARH Vs. STATE OF U P
January 10, 2008
COMMITTEE OF MANAGEMENT SHIKSHA PRASAR SAMITI SAGWAR UNNAO Vs. STATE OF U P
March 17, 2008
COMMITTEE OF MANAGEMENT SHRI SWAMI GOKULANAND PURVA-MADHYAMIK VIDHYALAYA SHIVRHIA BEL WAR JAUNPUR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
February 18, 2008
Committee of Management Shri Swami Krishna Nand Inter College, Belwar, Jaunpur Through Its Manager and another Vs. State of U.P.and others
September 12, 2008
COMMITTEE OF MANAGEMENT SRI GANGA DEEN GAURI SHANKER INTER COLLEGE KANPUR CANTT Vs. STATE OF U P
April 10, 2008
COMMITTEE OF MANAGEMENT SRI HUB LAL INTER COLLEGE THROUGH ITS MANAGER, Vs. STATE OF U.P. THROUGH ITS SECRETARY SECONDARY EDUCATION, GOVERNMENT OF U.P. AND ORS.
September 10, 2008
COMMITTEE OF MANAGEMENT SRI KRISHNA INTER COLLEGE SANAUTA BULANDSHAHAR Vs. STATE OF U P
April 2, 2008
COMMITTEE OF MANAGEMENT SRI RAMESHWAR PRASAD GIRLS HIGHER SECONDARY SCHOOL RASRA BALLIA Vs. STATE OF U P
May 29, 2008
COMMITTEE OF MANAGEMENT SWAMI PARMANAND DANDI JAN KALYAN SAMITI RAMPUR Vs. STATE OF U P
December 15, 2008
COMMITTEE OF MANAGEMENT TRIVENI SAHAI INTER COLLEGE ASAFPUR BADAUN Vs. STATE OF U P
January 16, 2008
COMMITTEE OF MANAGEMENT WAQF NO 3069 Vs. SHAH FASIHUL HUSAIN MUJEEBI
December 12, 2008
COMMITTEE OF MANAGEMENT YOGYA JUNIOR HIGH SCHOOL MUHIUDD1NPUR ETAH Vs. STATE OF U P
January 8, 2008
COMMITTEE OF MANAGEMENT YUVAK LAGHU MADHYAMIK VIDYALAYA MAJHWALIA NO 1 DISTRICT DEORIA Vs. STATE OF U P
April 7, 2008
Committee of Management, Bhawani Shanker Inter College Sadar Sarail, Noida Vs. State of U.P.and others
March 3, 2008
Committee of Management, Chaudhary Jawahar Singh Inter College, Sutiyani, Etawah Vs. State of U.P. and others
November 12, 2008
COMMITTEE OF MANAGEMENT, DURGA NARAIN COLLEGE AND Vs. STATE OF U P AND ORS
January 23, 2008
Committee of Management, Lavkush Vidyalaya, Himmatganj, Allahabad and another Vs. State of U.P. and others
March 31, 2008
Committee of Management, N.R.E.C. College, Bulandshahar and another Vs. State of U.P.and others
October 24, 2008
Committee of Management, Post Graduate College, Ghazipur and Others Vs. Union of India and Others
April 11, 2008
Committee of Management, Radha Krishna Gupta Adarsh Vidyalyay Inter College Dildar Nagar, Ghazipur Vs. State of U.P. and others
November 5, 2008
Committee of Management, Shankerashram Mahavidyapeeth Inter College, Sikhar, Mirzapur and others Vs. State of U.P.and others
March 31, 2008
Committee of Management, Shyameshwar Shikshaparishad, Gorakhpur and Another Vs. State of U.P.and others
March 3, 2008
Committee Of Management, Tiwari Jwala Prasad Arya Kanya Inter College, Etawa Through its Manager and another Vs. State of U.P.and others
November 5, 2008
Committee of Management, Uchchattar, Madhyamikvidyalaya, Etah And Anothers Vs. State of U.P.and Others
September 15, 2008
Cons.No.681 C.P.Bhayankar Singh Vs. State of U.P.And Another
November 24, 2008
COX INDIA LIMITED Vs. STATE OF U P
March 14, 2008
D P KESARI Vs. XIITH A D J ALLAHABAD
October 23, 2008
D.P. TRIPATHI Vs. SURESH KUMAR AND ANOTHER
April 21, 2008
DAL BAHADUR Vs. STATE
June 11, 2008
Daljeet Singh Vs. District Inspector of Schools, Mainpuri And Others
December 19, 2008
Daman Singh Vs. Secretary/General Manager, District Co-Operative Bank Ltd., Kanpur and others
September 24, 2008
DAMODAR YADAV Vs. UNION OF INDIA
May 23, 2008
Danvir Singh Vs. Union of India and others
November 7, 2008
DARSHANI DEVI Vs. NEW INDIA ASSURANCE COMPANY LTD
August 27, 2008
DAU DAYAL SHARMA Vs. RAVI KUMAR
April 15, 2008
DAURALA FOODS AND BEVERAGES PVT LTD Vs. STATE OF U P
December 4, 2008
DAYA RAM Vs. STATE OF U P
May 22, 2008
DAYA SANKHER YADAV Vs. STATE OF UTTAR PRADESH
January 28, 2008
Daya Shanker Pande Vs. State of U.P.and others
December 1, 2008
DAYAL CHAND JAIN ACTING PRESIDENT LIFE MEMBER PRAYAG SANGEET SAMITI ALLAHABAD Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS ALLAHABAD
April 15, 2008
DAYAL DAS Vs. COLLECTOR MIRZAPUR
April 10, 2008
DAYAL RAM Vs. STATE OF UTTARAKHAND
May 1, 2008
DAYAL SINGH Vs. STATE
March 17, 2008
DAYAL SINGH Vs. STATE
February 18, 2008
DAYAL SINGH Vs. STATE
March 7, 2008
DAYANAND BACHHRAWAN DEGREE COLLEGE BACHHRAWAN RAIBARELI Vs. STATE OF U P
December 19, 2008
DAYANATH PANDEY Vs. STATE OF UP
February 18, 2008
DAYARAM Vs. LAKSHMINA
February 18, 2008
DAYASHANKAR SINGH Vs. STATE OF U P
February 8, 2008
DEEN DAYAL SHARMA Vs. DISTRICT JUDGE JHANSI
July 4, 2008
DEENA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 29, 2008
DEEP SINGH CONSTABLE NO 114 C P Vs. STATE OF U P
March 31, 2008
DEEPAK AGARWAL Vs. STATE OF U P
November 21, 2008
DEEPAK JOSHI ALIAS DIPPU Vs. STATE OF U P
July 30, 2008
Deepak Kumar Vs. State of U.P.and Others
May 19, 2008
DEEPAK KUMAR GUPTA Vs. K S RAKHRA JUSTICE HIGH COURT ALLAHABAD
July 16, 2008
DEEPAK KUMAR PANDEY Vs. STATE OF U P
March 12, 2008
DEEPAK KUMAR S/O SHARAN SINGH Vs. STATE OF U P
May 19, 2008
DEEPAK KUMAR TRIPATHI SON OF LATE SURAJ PRAKASH TRIPATHI Vs. STATE OF U P THROUGH ITS SECRETARY, SECONDARY EDUCATION; DISTRICT INSPECTOR OF SCHOOLS AND; JOINT DIRECTOR, EDUCATION, JHANSI REGION
September 8, 2008
DEEPALI SHARMA Vs. STATE OF UTTARAKHAND
March 28, 2008
DEEPASINGH Vs. STATE OF U P
January 2, 2008
DEEVANI NYAYALAYA KARMCHARI SANGH Vs. STATE OF U P
August 7, 2008
DELHI KANPUR GONDIA TRANSPORT CO Vs. COMMISSIONER OF INCOME-TAX
August 21, 2008
DELHI PUBLIC SCHOOL YAMUNAPURAM COLONY Vs. ORIENTAL INSURANCE COMPANY LTD
May 1, 2008
DEO DUTT KALANKI Vs. STATE O
January 16, 2008
DEO DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
February 18, 2008
DEO LAL Vs. STATE OF U P
December 19, 2008
DEO NARAYAN JAISWAL Vs. SPECIAL JUDGEE C ACT COURT NO 5 DEORIA
February 29, 2008
DEPUTY DIRECTOR RAJYAKRISHI UTPADAN MANDI PARISHAD AGRA Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
July 2, 2008
DEPUTY GENERAL MANAGER STATE BANK OF INDIA VARANASI Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT KANPUR U P
August 20, 2008
DESEIN (NEW DELHI) PVT. LIMITED Vs. COMMISSIONER OF TRADE TAX
August 18, 2008
DEV PAL ALIAS GUDDU MISTRI Vs. JALAJ SINGH
October 14, 2008
DEVBRAT RAI Vs. STATE OF U P
December 3, 2008
DEVENDRA Vs. STATE OF U P
January 28, 2008
Devendra Vs. State of U.P.
March 27, 2008
DEVENDRA DUTTA TRIPATHI Vs. DIRECTOR I E R T ALLAHABAD
April 16, 2008
DEVENDRA KUMAR Vs. STATE OF U P
April 25, 2008
DEVENDRA KUMAR AND OTHERS Vs. GEETA DEVI (SMT.) AND OTHERS
July 31, 2008
Devendra Kumar Jain Vs. XIIth Addl.District Judge, Aligarh and others
September 19, 2008
DEVENDRA NATH TIWARI Vs. STATE OF U P
February 29, 2008
Devendra Pal Singh Vs. U.P.Co-Operative Federation Ltd.and another
November 10, 2008
DEVENDRA SINGH Vs. STATE OF U P
August 24, 2008
DEVENDRA YADAV Vs. STATE OF U P
December 2, 2008
DEVENDRA YADAV Vs. STATE OF U P
February 12, 2008
DEVESHWARI DEVI Vs. STATE OF U P
April 8, 2008
DEVI ENTERPRISES SONEBHADRA Vs. STATE OF U P
December 19, 2008
DEVI PRASAD Vs. STATE OF UTTARAKHAND
May 7, 2008
DEVI PRASAD Vs. VISHWANATH PRASAD
February 14, 2008
DEVMANI PANDEY Vs. STATE OF U P
December 19, 2008
DEVRAJ Vs. STATE O
March 17, 2008
DEWAN SUGARS LTD Vs. CENTRAL GOVT
August 13, 2008
DEY'S MEDICAL (U.P.) (P) LTD. Vs. UNION OF INDIA
February 15, 2008
Dhan Raj Singh Vs. State of U.P.and Others
August 11, 2008
Dhani Ram Vs. Omwati and another
November 15, 2008
Dhani Ram Vs. Deputy Director of Consolidation, Jhansi and others
April 2, 2008
Dhanpal Singh Vs. State of U.P. and others
November 25, 2008
DHARA SINGH GIRLS HIGH SCHOOL GHAZIABAD Vs. STATE OF UTTAR PRADESH
January 24, 2008
Dharam Pal and others Vs. State of U.P.
October 18, 2008
Dharam Pal Singh Chauhan And Another Vs. State of U.P.and Others
November 19, 2008
DHARM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
December 12, 2008
DHARMATMA PRASAD MISHRA Vs. STATE OF U P
March 13, 2008
DHARMENDRA Vs. STATE OF U P
March 17, 2008
DHARMENDRA Vs. STATE OF U P
May 6, 2008
DHARMENDRA KUMAR Vs. STATE OF U P
April 15, 2008
DHARMENDRA KUMAR Vs. STATE OF U P
August 1, 2008
Dharmendra Prasad Singh Vs. District Magistrate, Gonda & Anr.
December 18, 2008
Dharmendra Singh Vs. State of U.P.and others
August 29, 2008
DHARMENDRA SINGH Vs. SECRETARY U P HIGH SCHOOL AND INTERMEDIATE BOARD EXAMINATION U P ALLAHABAD
May 23, 2008
DHARMENDRA SINGH Vs. STATE OF U P
December 19, 2008
DHARMU BIND Vs. STATE OF U P
April 11, 2008
DHEERAJ Vs. STATE OF U P
January 30, 2008
DHIRENDRA KUMAR TIWARI Vs. STATE OF U P
December 8, 2008
Dhirendra Sahai Vs. Asstt.General Manager, Union Bank of India and others
May 23, 2008
DHIRENDRA SINGH Vs. STATE OF U P
August 29, 2008
DHIRENDRA SINGH Vs. STATE OF U.P.
November 25, 2008
DHRUV KUMAR TIWARI ALIAS PAPPU Vs. STATE OF U P
September 12, 2008
DHRUV SINGH YADAV Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS
August 7, 2008
DILEEP SHARMA Vs. STATE OF U P
December 3, 2008
DILIP KUMAR SONI Vs. STATE OF U P
April 22, 2008
Dilshad Ahmad Vs. VIIth Additional District and Sessions Judge/Election Tribunal, Saharanpur and others
November 12, 2008
DINESH Vs. STATE OF U P
December 5, 2008
DINESH GUPTA Vs. STATE OF U P
April 21, 2008
DINESH KUMAR Vs. STATE OF U P
December 12, 2008
DINESH KUMAR KESARWANI Vs. UNION OF INDIA
January 25, 2008
DINESH KUMAR RAJPOOT Vs. STATE OF U P
July 28, 2008
Dinesh Kumar Singh Vs. Union of India and others
November 7, 2008
Dinesh Prasad Mishra and Others Vs. State of U.P.and Others
April 18, 2008
DINESH SINGH Vs. STATE OF U P
February 29, 2008
DINESH SINGH RATHORE Vs. STATE OF U P
July 7, 2008
DINESH YADAV Vs. STATE OF U P
April 11, 2008
DISTRICT ADMINISTRATIVE COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT
March 18, 2008
DISTRICT ADMINISTRATIVE COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT BAREILLY
February 18, 2008
DISTRICT BAR ASSOCIATION Vs. STATE OF U P
March 18, 2008
DISTRICT CO-OPERATIVE DEVELOPMENT FEDERATION LTD Vs. REGIONAL DIRECTOR E S I C
July 10, 2008
District Panchayat (Zilaparishad) Kanpur Dehat Vs. Presiding Officer, Labour Court-4, Kanpur Nagar And Another
July 9, 2008
DISTRICT PRESIDENT B J P ALIGARH Vs. HARI RAM GUPTA
April 9, 2008
DIVAKAR SINGH Vs. C B I A C B L
February 26, 2008
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. SHIMLA
July 11, 2008
DIWAKAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
February 26, 2008
DIWAKAR TIWARI Vs. STATE OF U P
April 25, 2008
Doodh Nath Prasad Vs. Union of India and another
October 1, 2008
DOORI LAL Vs. STATE OF U P
May 5, 2008
DORI LAL Vs. RENT CONTROL AND EVICTION OFFICER ALIGARH
March 5, 2008
Dori Lal and another Vs. Rent Control And Eviction Officer, Aligarh and another
May 5, 2008
DR VIKAS CHANDRA VASHISHTHA Vs. STATE OF UP AND ORS
February 26, 2008
DR. VINOD KUMAR RAI SON OF LATE SRI RAMAYAN RAI Vs. THE INCOME TAX APPELLATE TRIBUNAL
March 14, 2008
Dr.Seema Dwivedi Upadhyay Vs. State of U.P.And Others
October 17, 2008
DUNGAR YADAV Vs. STATE OF U P
January 4, 2008
DURGA PD SINGH Vs. BHOLA SINGH
December 18, 2008
DURGA PRASAD Vs. DISTRICT JUDGE VARANASI
February 29, 2008
DURGA PRASAD Vs. STATE OF U P
February 28, 2008
DURGA PRASAD BANSAL Vs. VIMLA DEVI
May 2, 2008
DURGAWATI DEVI Vs. STATE OF U P
October 14, 2008
DURGESH SETHI Vs. STATE OF U P
March 17, 2008
DWARIKA PRASAD Vs. STATE OF U.P.
January 25, 2008
Dwarika Prasad Pandey Vs. Harish Chandra and others
November 25, 2008
DY CIT Vs. ASSOCIATED JOURNALS LTD
January 31, 2008
EHSAN KHAN Vs. STATE OF U P
March 18, 2008
ELECTED COMMITTEE OF MANAGEMENT OF DISTRICT CO-OPERATIVE BANK LTD Vs. STATE OR U P
March 31, 2008
EMPLOYEES STATE INSURANCE CORPORATION KANPUR REGION Vs. B S SAINI
February 22, 2008
EMPLOYES STATE INSURANCE CORPORATION Vs. H S SAINI
January 22, 2008
ENVIRONMENT Vs. COMMISSIONER OF INCOME TAX
April 3, 2008
ESCORTS YAMHA MOTORS LTD. Vs. THE COMMISSIONER OF TRADE TAX
August 29, 2008
EX NO 14533338-K C F N MAHENDRA KUMAR TIWARI Vs. UNION OF INDIA
April 15, 2008
EX RECT RAKESH KUMAR NO 15347148 P Vs. UNION OF INDIA
June 27, 2008
EX-NAIK RAM SHARAN Vs. UNION OF INDIA
August 18, 2008
EXECUTIVE OFFICER NAGAR PALIKA SAHARANPUR Vs. DY LABOUR COMMISSIONER AND CONTROLLING AUTHORITY MEERUT
November 20, 2008
FAEEM Vs. STATE OF U P
February 29, 2008
FAGGAN Vs. BHAGWAN SAHAY
May 13, 2008
FAHEEM AKHTAR Vs. STATE OF U P
February 25, 2008
FAIQA KHATOON Vs. RIYAZUR RAHMAN KHAN SHERWANI
December 15, 2008
FAISAL Vs. STATE OF U P
February 18, 2008
FAISAL Vs. STATE O
February 21, 2008
FARHAT Vs. STATE OF U P
April 16, 2008
FARLE BISCUITS PVT LIMITED Vs. KABISCO AGRO FOODS INDIA PVT LTD
July 10, 2008
Farman Vs. State of U.P.
April 18, 2008
Farooque Ahmad Vs. U.P. State Transport Corporation, Lucknow and another
March 2, 2008
FAROOQUE AHMAD Vs. U P STATE ROAD TRANSPORT CORPORATION
May 2, 2008
FAROOQUE AHMED Vs. U P STATE ROAD TRANSPORT CORPORATION
June 2, 2008
FARRUKHABAD ELECTRIC SUPPLY CO LTD Vs. U P STATE ELECTRICITY BOARD LUCKNOW
May 23, 2008
FARZAND Vs. STATE OF U P
December 16, 2008
FATEH MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 7, 2008
FEEKA Vs. STATE OF U P
July 30, 2008
FORTE INSTITUTE OF TECHNOLOGY MEERUT Vs. STATE OF U P
August 11, 2008
G S MAURYA Vs. UNION OF INDIA
December 11, 2008
GABHANA OIL COMPANY Vs. STATE OF U P
May 23, 2008
GAFOORAN Vs. XIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
August 12, 2008
GAGAN KUMAR SHARMA Vs. STATE OF U P
July 2, 2008
GAJ RAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR
July 10, 2008
GAJ RAJ SINGH Vs. STATE OF U P
December 5, 2008
GAJALA PARVEEN Vs. STATE OF U P
April 25, 2008
GAJJO Vs. STATE OF U P
October 15, 2008
GAJRAM Vs. STATE OF U P
April 21, 2008
GANDHI ASHRAM ANTA GHAR Vs. KR ABDUL WASI KHAN AND ORS
February 26, 2008
Ganesh Din Yadav Vs. Committee of Management, Janta Inter College and others
October 16, 2008
GANESH PRASAD SINGH PATEL Vs. STATE OF U P
August 6, 2008
GANESHI SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA GHAZIABAD
May 9, 2008
Ganeshi Singh and Others Vs. State of U.P.And Others
May 9, 2008
GANGA CHARAN Vs. STATE OF U P
December 5, 2008
GANGA CHARAN Vs. STATE OF U P
August 26, 2008
GANGA DEVI Vs. DAN BAHADUR
August 4, 2008
GANGA PLUMBERING WORKS Vs. KANPUR DEVELOPMENT AUTHORITY
January 11, 2008
GANGA PRASAD BHASKAR Vs. STATE OF U P
February 27, 2008
GANGA RAM Vs. STATE OF U P
October 24, 2008
GANGA RAM SAHU ALIAS GANGA RAM TELI Vs. U P AVAS EVAM VIKAS PARISHAD 104 MAHATMA GANDHI MARG LUCNKOW
December 2, 2008
GANGA TIWARI Vs. STATE OF U P
September 18, 2008
GANPAT JAIN Vs. STATE OF U P
April 1, 2008
GAON SABHA UNCH GAON Vs. SUB-DMSIONAL OFFICER TEHSIL BEEGHAPUR DISTRICT UNNAO
May 5, 2008
GARHWALI SABHA HARDWAR Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR
December 31, 2008
GAURI SHANKAR SRIVASTAVA Vs. STATE OF U P
December 19, 2008
GAURI SHANKER Vs. CIVIL JUDGE J D CITY VARANASI
April 15, 2008
GAYUR HASAN Vs. STATE OF U P
November 20, 2008
GEETA Vs. STATE OF U P
May 2, 2008
GEETA BALA GOYAL Vs. KAILASH CHANDRA
November 18, 2008
Geeta Devi Vs. District Judge, Gorakhpur and another
December 1, 2008
GEETA SINGH Vs. STATE OF U P
April 17, 2008
GENERAL MANAGER ALIGARH DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESCRIBED AUTHORITY MINIMU WAGES AND DY LABOUR COMMISSIONER
December 11, 2008
Ghamandi Lal Agarwal and others Vs. State of U.P.and others
November 15, 2008
GHANSHYAM Vs. STATE OF U P
February 1, 2008
GHAZIABAD DEVELOPMENT AUTHORITY Vs. CHANDRA BHAN
April 1, 2008
Ghulam Mustufa @ Munshi Nannhey Vs. Malik Jamil Ahmad, Advocate and another
September 25, 2008
GHULAM WARIS KHAN Vs. LT COL AJEET SINGH
January 17, 2008
GIRDHARI Vs. BOARD OF REVENUE
September 30, 2008
GIRIND SINGH YADAV Vs. STATE OF U P
February 8, 2008
GIRISH CHANDRA GUPTA Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
December 5, 2008
GIRVAR SINGH Vs. STATE OF U P
August 29, 2008
GOBARI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
February 29, 2008
GODARSHAN LAL CHAWLA Vs. SAHARANPUR DEVELOPMENT AUTHORITY
December 12, 2008
GODENATH SINGH Vs. STATE OF U.P.
August 7, 2008
GODWIN CONSTRUCTION PVT LTD Vs. STATE OF U P
December 4, 2008
GOODS OF LATE HIRA LAL Vs. STATE
January 10, 2008
GOPAL KUMAR MATHUR Vs. STATE OF U P
April 11, 2008
GOPAL MAHROTRA Vs. LAXMAN SINGH
June 23, 2008
GOPAL MEHROTRA Vs. LAKSHMAN SINGH
December 26, 2008
GOPAL SINGH AND ANR Vs. STATE OF U P
March 27, 2008
GOPAL SINGH KANWAL Vs. STATE OF U P
February 27, 2008
GOPALI SINGH Vs. STATE
April 22, 2008
GOPI SINGH Vs. STATE OF U P
November 21, 2008
GORAKH NATH SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
October 14, 2008
GORE LAL ALIAS DADU Vs. STATE OF U P
May 8, 2008
GOVERNMENT AND PUBLIC SECTOR EMPLOYEES WELFARE HOUSING ORGANIZATION REGD Vs. STATE OF U P
May 23, 2008
GOVIND NARAIN VARMA Vs. STATE OF U P
January 18, 2008
GOVIND RAM Vs. STATE OF UTTARANCHAL
May 6, 2008
GOVINDA DEVI Vs. COMMISSIONER OF INCOME TAX
April 9, 2008
GOVINDA KRISHNA MURARI Vs. STATE OF UP
January 31, 2008
GOYAL AGENCIES Vs. STATE OF U P
January 31, 2008
Gram Panchayat Rampur, Vikas Khand Basti Through Its Gram Pradhan and another Vs. State of U.P.and others
November 12, 2008
GRAM SABHA ARHAULI TEHSIL KHAGA FATEHPUR Vs. STATE OF U P
January 7, 2008
GRAM SHIKSHA SAMITI, KASIMPUR, DISTRICT ALIGARH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 4, 2008
GUDDI Vs. STATE OF U P
December 19, 2008
GUDIYA ALIAS PRATIMA SINGH Vs. STATE O
February 28, 2008
GULAB DEVI Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 18, 2008
GULAB DEVI Vs. IIND A D J ALLAHABAD
October 23, 2008
GULAB SINGH Vs. STATE OF U P
March 26, 2008
GULAM MUSTAFA ALIAS JABBAR Vs. STATE OF U P
April 25, 2008
Gulbir Singh Vs. State of U.P.and others
September 22, 2008
GULFANA ALIAS LALI Vs. ABDUL QADIR
March 17, 2008
GULSHAD Vs. STATE OF U P
December 5, 2008
GUR CHARAN SINGH Vs. GRAM SABHA
August 4, 2008
GURBACHAN SINGH Vs. STATE OF U P
January 2, 2008
GURBACHAN SINGH AND ORS Vs. STATE OF U P AND ANR
February 1, 2008
GURU RAM DAS EDUCATIONAL TRUST SOCIETY Vs. DIVISIONAL COMMISSIONER
September 5, 2008
GURUDWARA PRABANDHA SAMITI BANDA Vs. STATE OF U P
January 21, 2008
GYAN PRAKASH SHARMA Vs. STATE OF U P
August 7, 2008
Gyanendra Singh @ Sunil Vs. State of U.P.And Another
March 27, 2008
GYANENDRA VEER SINGH Vs. STATE OF U P
August 18, 2008
GYARASI DEVI Vs. USHA SAHNI
March 12, 2008
HAFIJATAULLAH ANSARI Vs. STATE OF U P
December 19, 2008
Hafizur Rehman Vs. District Inspector of Schools, Varanasi and others
October 15, 2008
HAKIM MOHAMMED SHAFI ULLAH Vs. STATE OF U P
December 19, 2008
Hakim Nafisul Hassan Vs. IInd Additional District Judge, Saharanpur and another
September 19, 2008
Hakim Singh Chahar Vs. Union of India and others
October 13, 2008
HAKIM SINGH GAUR Vs. STATE OF U P
December 3, 2008
HANI ALIAS HANUMAN Vs. STATE OF U P
July 9, 2008
HANSRAJ GUPTA Vs. PRESIDING OFFICER
July 9, 2008
HANUMAN Vs. STATE OF U P
April 15, 2008
HANUMAN PRASAD PANDEY Vs. STATE OF U P
August 1, 2008
HANUMAN PRASAD VERMA S/O SWAMI DAYAL VERMA Vs. STATE OF U P
December 5, 2008
HANUMANJI MAHARAJ VIRAJMAN MANDIR BAHAR BARA GAON GATE JHANSI Vs. VITH ADDITIONAL DISTRICT JUDGE JHANSI
September 1, 2008
Happu and Others Vs. State of U.P.
October 18, 2008
HAR CHARAN Vs. STATE OF U P
March 5, 2008
HAR PYARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR CAMP AT MEERUT AND
February 5, 2008
HAR SWARUP SHARMA Vs. PRABANDHAK SAMITI AMAR JYOTI JUNIOR HIGH SCHOOL
August 4, 2008
HARBANS KUMAR ALIAS GUDDU Vs. STATE OF UTTARAKHAND
March 14, 2008
HARBANS SINGH Vs. DISTRICT JUDGE SHAHJAHANPUR
January 7, 2008
HARBANSH LAL Vs. BRIJ RANI
April 24, 2008
HARCHETAN BRAHMCHARI JI MAHARAJ Vs. STATE OF UTTAR PRADESH
October 16, 2008
HARCOURT BUTTER TECHNOLOGICAL INSTITUTE KANPUR Vs. STATE OF U P
August 7, 2008
HARDEO UPADHYAYA Vs. STATE OF U P
July 29, 2008
Hardwari Lal and three others Vs. State
December 30, 2008
HARE RAM GUPTA Vs. STATE OF UTTARAKHAND
March 26, 2008
Harendra Kumar Singh Vs. State of U.P.and Others
September 4, 2008
Hari Kant Pathak Vs. Chandra Kanta (DEAD) and others
September 19, 2008
Hari Krishna Singh Yadav Vs. Basic Shiksha Adhikari, Etawah and others
September 11, 2008
Hari Om Verma Vs. Addl. District & Session Judge, Lucknow and others
December 4, 2008
HARI PRASAD SHUKLA Vs. STATE OF U P
March 14, 2008
HARI PRASAD TIWARI Vs. STATE OF U P
August 27, 2008
HARI PRASAD VERMA Vs. DISTRICT JUDGE GORAKHPUR
May 7, 2008
HARI PREM Vs. STATE O
January 31, 2008
HARI RAJ PRASAD KUSHWAHA Vs. DIRECTOR OF NON FORMAL EDUCATION U P
August 29, 2008
HARI RAJ PRASAD KUSHWAHA Vs. DIRECTOR OF NON FORMAL EDUCATION LUCKNOW
August 8, 2008
HARI RAM Vs. BITTI ALIAS PYARI
September 5, 2008
Hari Ram Vs. State of U.P.
September 11, 2008
HARI RAM Vs. STATE OF U P
June 19, 2008
HARI RAM RAIKAWAR Vs. STATE OF U P
March 14, 2008
HARI SARAN SHANKER SRIVASTAVA Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
May 8, 2008
HARI SHANKAR Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE BUDAUN
February 28, 2008
HARI SHANKAR Vs. VITH ADDL DISTRICT JUDGE AZAMGARH
July 30, 2008
HARI SHANKAR JAIN ADVOCATE Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI AND
March 20, 2008
HARI SHANKER Vs. STATE O
February 27, 2008
HARI SHANKER Vs. STATE OF U P
August 12, 2008
HARI SHANKER Vs. STATE OF U P
January 4, 2008
HARI SHANKER S/O PARI DEEN Vs. STATE OF U P
December 15, 2008
HARIDWAR HOTELS PVT LTD Vs. CHIEF REVENUE COMMISSIONER/CHIEF CONTROLLER REVENUE "TRIBUNAL UTTARANCHAL DEHRADUN
July 4, 2008
HARIHAR PRASAD PATEL Vs. STATE OF U.P.
March 31, 2008
HARIKANT MISHRA Vs. STATE OF U P
February 8, 2008
HARINATH Vs. VIRENDRA NATH PANDEY
July 17, 2008
HARIOM GUPTA Vs. STATE OF U P
March 12, 2008
HARISH BHATIA Vs. JOHRA BEGUM
February 4, 2008
HARISH CHANDRA JAUHARI Vs. SUNIL BAJPAI
March 27, 2008
HARISH CHANDRA KALWANI Vs. STATE OF U P
July 9, 2008
HARISH CHANDRA PATHAK Vs. STATE OF U P
February 1, 2008
HARISH CHANDRA PATHAK Vs. ANIL VATE
January 3, 2008
HARISH CHANDRA SINGH CHILWAL Vs. PUSHPA
July 24, 2008
HARPAL Vs. STATE OF U P
February 26, 2008
HARPAL SINGH Vs. STATE OF U P
February 1, 2008
Harpal Singh Vs. Joint Director of Consolidation and others
April 30, 2008
HARSINGAR GUTKHA (P) LTD. Vs. COMMISSIONER OF INCOME TAX
May 22, 2008
Harsingar Gutkha Pvt Ltd Vs. Income-Tax Appellate Tribunal and Others
September 3, 2008
HASAN STEELS AND ALLOYS PVT LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
July 18, 2008
HASIB AHAMAD Vs. STATE OF U P
July 23, 2008
HAUSILA PRASAD SHARMA Vs. CHANCELLOR MAHATMA GANDHI KASHI VIDYAPITH RAJ BHAWAN
February 22, 2008
HAZI BAHAR AHMAD Vs. STATE OF U P
July 3, 2008
HAZI MOHAMMAD ILLIYAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
May 16, 2008
Hem Raj Payasi Vs. Collector, Chitrakoot
August 12, 2008
HEMLATA Vs. PANKAJ JAIN
September 3, 2008
HERO CYCLE GROUP KAMGAR UNION Vs. STATE OF U P
December 5, 2008
HINDALCO PRAGATI SHEEL MAZDOOR SABHA RENUKOOT MIRZAPUR Vs. INDUSTRIAL TRIBUNAL 1
July 23, 2008
HINDUSTAN LEVER LTD Vs. STATE OF U P
January 31, 2008
HIRALAL GUPTA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
April 9, 2008
HIRAMANI DEVI Vs. SANJAY SINGH
December 18, 2008
HIRDAYA NARAIN RAI Vs. RATANJAY PRADHAN
February 28, 2008
HORAM AMIT KUMAR Vs. STATE O
March 12, 2008
HOTI LAL KHANDELWAL Vs. A D J COURT NO 9 AGRA
August 22, 2008
Hriday Nand Singh Vs. State of U.P. and others
November 11, 2008
HUB LAL Vs. STATE OF U P
April 21, 2008
Hukum Singh Vs. State of U.P.and others
August 4, 2008
Husan Lal and others Vs. State of U.P.and another
September 25, 2008
HUSENA AND ANR Vs. JUMMAN AND ANR
April 16, 2008
Hydro Electric Employees Union, Lucknow And Another Vs. U.P.State Electricity Board, Lucknow And Another
June 5, 2008
I T E C LIMITED Vs. INDIA EXHIBITION MANAGEMENT PVT LTD
May 9, 2008
I.T.C. LTD. AND ANOTHER Vs. STATE OF U.P. AND ANOTHER.
July 9, 2008
I.T.C.LTD. Vs. State of U.P.And Others
May 13, 2008
ICICI LOMBARD GENERAL INSURANCE Vs. STATE CONSUMER
May 26, 2008
ILIYAS Vs. STATE OF U P
December 3, 2008
ILLIYAS Vs. JOINT DIRECTOR OF CONSOLIDATION
May 23, 2008
IMTIYAZ HUSAIN Vs. FIRDOSHI BEGAM
July 10, 2008
IN RE Vs. MUSTAFA
July 15, 2008
In Re: Vs. Awadh Narain Yadav
November 15, 2008
IN RE: BPL DISPLAY DEVICE LTD. Vs. STATE
October 17, 2008
IN RE: J.K. CEMENT LTD. Vs. STATE
July 11, 2008
IN RE: JAGRAN TV (P.) LTD. Vs. STATE
September 23, 2008
IN RE: KANAN STEELS LTD. Vs. STATE
October 20, 2008
IN RE: KOTHARI PRODUCTS LTD Vs. STATE
September 16, 2008
IN RE: MERCURY CONTAINERS (P.) LTD. Vs. STATE
April 7, 2008
IN RE: RAJ NARAIN PRATAP NARAIN ROLLING ENTERPRISES (P.) LTD. Vs. STATE
February 29, 2008
IN RE: REGENCY HOSPITAL LTD Vs. STATE
April 18, 2008
IN THE MATTER OF KHETAN OVERSEAS AND FINANCE LTD., KANPUR Vs. ABC
October 24, 2008
INDER Vs. GUTRATI
February 28, 2008
INDER PAL SINGH Vs. INDIAN TELEPHONE INDUSTRIES LTD.
April 3, 2008
INDIAN CHEMICALS PVT LTD Vs. AADEESH KUMAR JAIN
July 25, 2008
INDIAN FARMERS FERTILIZER CO-OP. LTD. Vs. COMMR. OF TRADE TAX
April 21, 2008
INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. PRESIDING OFFICER LABOUR COURT 2 KANPUR NAGAR
August 5, 2008
INDIRAWATI DEVI Vs. STATE OF U P
January 25, 2008
INDO AROMATICS PVT LTD Vs. SARVESH DEVI
May 9, 2008
INDO BURMA PETROLEUM CO LTD Vs. MEERA SINGHAL
July 22, 2008
Indra Jeet Singh and others Vs. State of U.P.and another
November 12, 2008
INDRA OIL COMPANY ALIGARH Vs. STATE OF U P
May 1, 2008
INDRAJEET Vs. STATE OF U P
December 11, 2008
INDRAJEET Vs. SPECIAL JUDGE BHRASHTACHAR NIVARAN GORAKHPUR
August 25, 2008
Indrajeet Singh Vs. State of U.P.and others
October 1, 2008
IQBAL Vs. STATE OF U P
April 4, 2008
IQBAL AHEMAD KHAN Vs. STATE OF U P
January 2, 2008
IQBAL AHMAD Vs. RAM NARAN GERA AND ANOTHER
August 13, 2008
IQBAL HASAN ANSARI Vs. STATE OF U P
July 9, 2008
Iqram Vs. Nanhey Khan and others
September 2, 2008
IRSHAD ALI Vs. VIRESH AGARWAL
June 30, 2008
ISHITYAQ BANO BEGUM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 SHAHJAHANPUR
September 6, 2008
ISHTIYAQ BANO BEGUM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 SHAHJAHANPUR
August 12, 2008
ISHWAR ALIAS RAM BHAWAN Vs. STATE OF U P
August 26, 2008
ISHWAR CHANDRA Vs. DISTRICT MAGISTRATE KHALILABAD SANT KABIR NAGAR
August 22, 2008
ISHWAR DAYAL Vs. STATE OF U P
July 1, 2008
Ishwar Deen And Another Vs. State of U.P.and Others
July 22, 2008
ISHWARI RAM Vs. STATE OF U P
June 2, 2008
ISRAR Vs. RAFI
July 3, 2008
ISRAR AHMAD Vs. STATE
February 25, 2008
ISRAR MOHAMMAD Vs. STATE OF U P
November 12, 2008
ITC LTD Vs. STATE OF U P
April 25, 2008
J H V SUGAR LTD Vs. STATE OF U P
December 11, 2008
J P SINGH Vs. R S OJHA
December 4, 2008
J.D.Wires Pvt.Ltd.& Anr. Vs. Dakshinanchal Vidyut Vitran Nigam Ltd.& Ors.
November 4, 2008
J.P. SRIVASTAVA AND SONS (RAMPUR) (P) LTD. Vs. ITO
January 9, 2008
J.R. AGRO INDUSTRIES LIMITED Vs. COMMISSIONER OF TRADE TAX
September 16, 2008
JAFAR Vs. STATE OF U P
June 24, 2008
JAG JEEVAN PRASAD GUPTA Vs. LABOUR COURT AND BASTI SUGAR MILL COMPANY LIMITED
October 28, 2008
JAGANNATH Vs. STATE OF U P
August 25, 2008
JAGANNATH Vs. STATE OF U P
January 29, 2008
JAGANNATH SINGH Vs. DISTRICT JUDGE ALLAHABAD
August 1, 2008
Jagat Narain Bajpai and others Vs. State of U.P.and others
November 17, 2008
JAGAT PAL Vs. STATE OF U P
April 11, 2008
JAGAT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAGHPAT
September 8, 2008
JAGDAMBA SAMITI EVAM SEVI SANSTHAN Vs. STATE OF UTTARAKHAND
July 23, 2008
JAGDISH Vs. EXECUTIVE ENGINEER
January 15, 2008
JAGDISH Vs. STATE OF U P
April 24, 2008
JAGDISH ALIAS BAUNA Vs. STATE OF U P
March 31, 2008
JAGDISH ALIAS JAGGA Vs. STATE
August 8, 2008
JAGDISH ARORA Vs. BOARD OF REVENUE
March 3, 2008
JAGDISH GUPTA Vs. STATE
March 28, 2008
JAGDISH KOTIA Vs. NAND KISHORE ALIAS NANDU
August 7, 2008
JAGDISH KUMAR SINGH Vs. CHAIRMAN NAGAR PALIKA PARISHAD
April 21, 2008
JAGDISH NARAIN Vs. STATE OF U P
March 26, 2008
JAGDISH NARAIN COAL DEPOT, ALLAPUR, ALLAHABAD AND ANOTHER Vs. STATE OF U.P. AND OTHER
September 8, 2008
JAGDISH SARAN Vs. IXTH ADDL DISTRICT JUDGE MORADABAD
April 22, 2008
JAGDISH SARAN Vs. PRASHANT KUMAR DUBLISH
July 31, 2008
JAGDISH SINGH Vs. STATE OF U P
December 12, 2008
JAGDISH SINGH Vs. DHANNA BAI
February 15, 2008
JAGGU ALIAS JAGVINDER SINGH Vs. STATE OF U P
August 12, 2008
Jaglal Vs. State of U.P.and others
November 10, 2008
JAGMOHAN AGARWAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 LUCKNOW
August 22, 2008
Jagneshwar and others Vs. Board of Revenue, U.P., Allahabad and others
September 9, 2008
JAGPAL SINGH Vs. STATE OF U P
April 28, 2008
Jagriti Sahkari Avas Samiti Ltd, Ghaziabad and another Vs. State of U.P.and others
September 11, 2008
JAI DURGE JEWELLERS Vs. COMMISSIONER, TRADE TAX
August 19, 2008
JAI KARAN SINGH Vs. STATE OF U P
October 16, 2008
Jai Kumar Jain Vs. State of U.P.
March 25, 2008
JAI PRAKASH Vs. CHHAMA SRIVASTAVA
August 4, 2008
JAI PRAKASH SINGH Vs. STATE OF U P
December 3, 2008
JAI PRAKASH YADAV Vs. STATE OF U P
May 5, 2008
JAI RAM GUPTA Vs. JAI RAM VERMA
October 24, 2008
JAI SRI PRASAD Vs. STATE OF U P
November 17, 2008
Jain Steel and Alloys Ltd. Vs. Deputy Director of Consolidation, Ghaziabad and others
April 3, 2008
JAINANDAN TRIPATHI Vs. STATE OF U P
December 5, 2008
JAINENDRA KUMAR SHUKLA Vs. UNIVERSITY OF ALLAHABAD
February 4, 2008
Jainendra Singh Vs. State of U.P.& Ors.
September 18, 2008
JAIPRAKASH ASSOCIATES CONSTRUCTION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 22, 2008
JAIPRAKASH DUBEY Vs. STATE OF U P
January 4, 2008
JAIVIR SINGH Vs. STATE OF U P
September 17, 2008
Jamadar Singh and others Vs. Deputy Director of Consolidation, Lucknow Camp at Meerut and others
April 24, 2008
JAMIL AHMAD Vs. STATE OF U P
March 17, 2008
Jamuna and others Vs. D.D.C., Azamgarh and others
April 17, 2008
Jamuna Devi Vs. Additional District Judge and others
September 16, 2008
Jamuna Devi (Smt.) Vs. District Judge, Kanpur Nagar and others
September 19, 2008
Jamuna Nishad Vs. State of U.P.
January 1, 2008
JAMUNA PRASAD TIWARI Vs. STATE OF U P
December 11, 2008
JANAK DULARI Vs. RADHEY SHYAM
December 11, 2008
JANARDAN PRASAD YADAV Vs. STATE OF U P
October 20, 2008
JANKI DEVI Vs. NAGAR NIGAM ALLAHABAD
June 30, 2008
JANRAIL SINGH Vs. STATE OF U P
December 10, 2008
JANRAIL SINGH Vs. STATE OF U P
December 19, 2008
JANTA SHIKSHA PRASAR SAMITI Vs. STATE OF U P
March 9, 2008
JASHWANT RAI ARORA Vs. STATE OF UTTAR PRADESH
October 15, 2008
Jasoda Nandan Lal Pachauri (DECEASED) Vs. Goswami Sukumari Lal (DECEASED) and others
November 7, 2008
Jasraj Singh Vs. State of U.P.and Others
September 16, 2008
JASVEER SINGH Vs. STATE
July 23, 2008
JASWANT KUMAR SAROJ Vs. STATE OF U P
February 6, 2008
Jaswant Singh Vs. Labour Commissioner, Kanpur and Others
September 9, 2008
JAVED ALI Vs. STATE OF U P
March 11, 2008
JAVED KHAN Vs. STATE OF U P
December 16, 2008
Jawahar Lal Vs. State of U.P.and others
April 11, 2008
Jay Narayan Prasad Vs. State of U.P.and others
September 25, 2008
JAYANT CHATTERJEE Vs. STATE OF U P
April 3, 2008
JAYANTI BISWAS Vs. RAMESH BABU ALIAS RAMESH CHANDRA
May 22, 2008
JCL INTERNATIONAL LIMITED Vs. COMMISSIONER, TRADE TAX,
May 23, 2008
JEERAJ ALIAS VIJAI Vs. STATE OF U P
April 19, 2008
JEET NARAIN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 15, 2008
JHABBOO Vs. STATE
September 1, 2008
JHABBU LAL Vs. STATE OF U P
June 24, 2008
JINDAL IRRIGATION LIMITED Vs. COMMISSIONER OF TRADE TAX
July 21, 2008
JINGLE BELL NURSERY SCHOOL SOCIETY FAIZABAD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
August 28, 2008
JITENDRA Vs. STATE OF U P
July 8, 2008
JITENDRA ALIAS BABLOO Vs. STATE OF U P
August 13, 2008
JITENDRA NATH GUPTA Vs. RAM NARAIN GUPTA
May 23, 2008
Jitendra Pratap Singh Vs. State of U.P.and Ors.
January 8, 2008
Jitendra Singh Vs. State of U. P. and Another
January 25, 2008
JITENDRA SINGH LECTURER ECONOMICS Vs. STATE OF U P
January 25, 2008
Jiut Ram Vs. State of U.P.and others
November 18, 2008
Jiyawan Vs. Addl.District Magistrate/Deputy Director of Consolidation, Siddharth Nagar and others
September 18, 2008
JODH SINGH TOMKYAL Vs. STATE OF UTTARANCHAL
February 12, 2008
JOGA RAM Vs. STATE OF UTTARAKHAND
April 7, 2008
Jokhan Lal Singh Vs. Dinesh Singh and another
November 15, 2008
JOKHAN MISHRA Vs. STATE OF U P
October 14, 2008
JUBAIR AHMAD KAZI Vs. STATE OF U P
March 31, 2008
Jubilant Organosys Ltd. Vs. Customs, Excise and Service Tax Appellate Tribunal, New Delhi And Another
May 7, 2008
JUGDISH Vs. ADDL SESSIONS JUDGE/FAST TRACK COURT SIDDARTH NAGAR
March 3, 2008
JUMAI Vs. STATE OF U P
May 8, 2008
JYOTI BALA Vs. STATE OF UTTARAKHAND
December 16, 2008
Jyoti Prasad Gongal Vs. IIIrd Additional District Judge, Agra and others
October 20, 2008
K J COSMETICAL LTD Vs. STATE OF UTTARANCHAL
January 3, 2008
K R B L LTD Vs. STATE OF U P
May 2, 2008
K S RAKHRA Vs. R K R
January 16, 2008
K.A.S. ZAINUL ABDEEN AND CO. Vs. COMMISSIONER, COMMERCIAL TAX
June 30, 2008
K.K.Srivastava Vs. U.P.State Bridge Corporation Limited, Lucknow and Others
August 7, 2008
KABINDRA NATH RAI Vs. UNION OF INDIA
July 3, 2008
KAILASH CHANDRA Vs. ISRAR AHMAD AND ORS
February 13, 2008
KAILASH CHANDRA DIXIT Vs. HINDUSTAN PETROLEUM CORPORATION LTD
March 18, 2008
KAILASH CHANDRA GOEL Vs. BOARD OF REVENUE
August 27, 2008
Kailash Chandra Kandpal Vs. State
December 24, 2008
KAILASH MAURYA Vs. UNION OF INDIA
May 9, 2008
Kailash Narain Srivastava Vs. State of U.P.and others
October 24, 2008
KAILASH NATH RASTOGI Vs. STATE OF U P
August 27, 2008
KAILASH PRASAD Vs. IVTH ADDITIONAL DISTRICT JUDGE GORAKHPUR
August 21, 2008
KAILASH YADAV Vs. STATE OF U P
November 17, 2008
KALA SINGH Vs. STATE
June 25, 2008
KALAWATI Vs. STATE OF U P
August 8, 2008
KALAWATI Vs. IIND ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR
September 9, 2008
KALBE MEHNDI Vs. STATE OF U P
March 13, 2008
KALESHWAR Vs. STATE OF U P
August 8, 2008
KALI RAM Vs. STATE OF U P
December 17, 2008
KALIDEEN Vs. NATHU RAM GUPTA
July 28, 2008
KALIKA PRASAD Vs. BOARD OF REVENUE
November 20, 2008
KALIKA PRASAD Vs. MOHAN LAL
April 28, 2008
KALLU Vs. STATE OF U.P.
November 25, 2008
KALLU PAL Vs. STATE OF U P
January 24, 2008
Kalpana Vs. State of U.P.and others
October 17, 2008
KALPANA TIWARI Vs. STATE OF U P
October 17, 2008
KALUA Vs. STATE O
January 15, 2008
KAMA Vs. STATE OF U P
December 5, 2008
KAMAL PRASAD DWIVEDI Vs. STATE OF U P
February 27, 2008
KAMAL SINGH Vs. STATE OF U P
May 19, 2008
Kamal Singh @ Jugunu Vs. State of U.P.
June 30, 2008
KAMESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 7, 2008
KAMIL Vs. STATE OF UTTARAKHAND
July 24, 2008
KAMLA CHARAN MISRA Vs. STATE OF U.P.
September 8, 2008
KAMLA DEVI Vs. STATE OF UTTARANCHAL
January 5, 2008
Kamla Devi and others Vs. Chandra Engineering Corporation, Faizabad and others
November 4, 2008
Kamla Kant Agrawal Vs. State of U.P.and Others
July 20, 2008
Kamla Nagar Service Station and Others Vs. Union of India and Others
April 24, 2008
KAMLESH DEVI Vs. UNION OF INDIA
May 5, 2008
KAMLESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 CHITRAKOOT
February 22, 2008
KAMLESH KUMAR Vs. STATE OF U.P.
April 16, 2008
KAMLESH KUMAR SRIVASTAVA Vs. STATE OF U.P.
June 25, 2008
KAMLESH KUMARI Vs. STATE OF U P
May 26, 2008
KAMLESH PRADHAN Vs. STATE OF U P
December 16, 2008
Kamleshwar (Dead) Vs. Deputy Director of Consolidation and others
May 7, 2008
KAMLI DEVI Vs. STATE OF U P
September 22, 2008
KAMREJ Vs. STATE OF UTTARAKHAND
April 15, 2008
Kamta Prasad @ Pappu Vs. State of U.P.and another
September 11, 2008
KAMTA PRASAD AGARWAL Vs. THAKUR SHYAM SUDER JI DEVTA
December 19, 2008
KAN SINGH Vs. STATE OF UTTARAKHAND
July 10, 2008
KANAHAIYA LAL AGARWAL Vs. DISTRICT JUDGE BALLIA
October 23, 2008
KANAK LATA DWIVEDI Vs. STATE OF U P
March 31, 2008
KANAK SINGH Vs. STATE OF U P
December 4, 2008
Kanak Singh and Others Vs. State of U.P and Others
November 20, 2008
KANCHAN SINGH Vs. COMMISSIONER OF INCOME TAX
May 8, 2008
KANCHHI LAL KALYAN Vs. BHAGWAN DEI
February 29, 2008
Kanhaiya Lal Vs. U.P.Lok Seva Adhikaran and others
September 1, 2008
KANHAIYA LAL Vs. STATE OF U P
June 2, 2008
Kanhaiya Lal Bansal Vs. Sahitya Bhawan Publishers & Distributors (Pvt.) Ltd.and others
September 26, 2008
KANHAIYA LAL BANSAL Vs. SAHITYA BHAWAN PUBLISHERS AND DISTRIBUTORS PRIVATE LIMITED
July 26, 2008
KANPUR ELECTRICITY SUPPLY COMPANY LTD Vs. ASHOK
July 1, 2008
KANPUR JAL SANSTHAN Vs. CHAMPA DEVI
May 19, 2008
KANPURAALOOARHATI ASSOCIATION Vs. STATE OF U P
March 17, 2008
KANT VERMA Vs. STATE OF UTTARAKHAND
June 5, 2008
KANTI DEVI Vs. KANPUR DEVELOPMENT AUTHORITY
February 4, 2008
KANTI PRAKASH BINDAL Vs. A D J COURT NO 11 MEERUT
December 5, 2008
KANTI PRASAD OM PRAKASH Vs. TEJPAL GUPTA
July 3, 2008
KANWAR HASAN Vs. STATE OF U P
February 20, 2008
KANYA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANNAUJ
August 1, 2008
KAPIL Vs. STATE OF U P
May 9, 2008
KAPIL DHAWAN Vs. CHHOTEY LAL GAYA PRASAD TRUST AND ORS
December 5, 2008
KAPIL KUMAR Vs. STATE OF U P
November 4, 2008
KARAN SINGH Vs. STATE OF U P
July 28, 2008
KARAN SINGH Vs. STATE OF U P
March 20, 2008
KARE SINGH Vs. STATE OF U P
February 1, 2008
KARIM SHAH Vs. STATE OF UP
April 7, 2008
KARMA GRAMODYOG VIKASSAMITI UNNAO Vs. STATE OF U P
January 30, 2008
Karnail Singh Vs. State of U.P.
December 18, 2008
KARODI Vs. DASAI
February 18, 2008
Kashi Nath Vs. Arati Devi and Others
May 16, 2008
KASHI ORNAMENT HOUSE Vs. COMMISSIONER OF TRADE TAX
August 7, 2008
KASTUBA NAND PATHAK Vs. STATE OF UTTARANCHAL
August 8, 2008
KAUMUDI MISHRA AND ORS Vs. STATE OF U P AND ORS
February 29, 2008
KAUSHAL KISHORE Vs. STATE OF U P
December 3, 2008
KAUSHAL KISHORE SINGH Vs. GOVIND SINGH
April 8, 2008
KAVITA DEVI Vs. STATE OF U P
April 9, 2008
Kavita Kumar Vs. State of U.P
August 11, 2008
KAVITARANI Vs. STATE OF U P
August 27, 2008
Kedar Nath Singh Vs. State of U.P.and Others
May 31, 2008
KEDAR NATH SINGH SON OF LATE MANGAL PRASAD SINGH Vs. STATE GOVT. OF U.P. THROUGH SECRETARY, DIRECTOR HIGHER EDUCATION AND ORS.
May 13, 2008
KEDARNATH Vs. FULENA
December 1, 2008
KEDARRAM Vs. STATE OF U P
July 18, 2008
KENDRIYA KARMCHARI SAHKARI GREH NIRMANSAMITI LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
August 7, 2008
KESAR ENTERPRISES LIMITED Vs. STATE OF U P
July 30, 2008
KESHAV CHAND Vs. BOARD OF REVENUE U P ALLAHABAD
July 30, 2008
Keshav Dev Sharma Vs. Assistant Regional Manager, U.P.S.R.T.C., Hathras and Ors.
January 8, 2008
KESHAV KRISHNA MALVIYA Vs. STATE OF U P
December 8, 2008
KESHAV NISHAD Vs. STATE OF U.P.
April 7, 2008
KESHAV SINGH Vs. STATE OF UP
January 31, 2008
Kewal Kishan Bhalla Vs. Sardar Joginder Singh And Another
August 7, 2008
KHAILD AHMAD KHAN Vs. STATE OF U P
January 2, 2008
KHALID Vs. STATE OF U P
September 5, 2008
KHALID AHMAD KHAN Vs. STATE OF U P
February 1, 2008
KHALID ALIAS GUDDU Vs. FAHAD
April 30, 2008
KHALIQ AHMAD Vs. STATE OF U P
January 23, 2008
Khalsa Vidyak Sabha & Ors. Vs. State of U.P. & Ors.
November 3, 2008
Khalsa Vidyak Sabha and others Vs. State of U.P. and others
November 14, 2008
KHARKOO Vs. STATE OF U P
December 2, 2008
KHATEEB AHMAD Vs. STATE OF U P
April 25, 2008
KHEM CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION MATHURA
December 17, 2008
Khilari Vs. Deputy Director of Consolidation, Baghpat and others
March 27, 2008
Khushal Singh Bhandari Vs. Additional Secretary, Awas Department and others
December 2, 2008
KIRAN DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIABAD
March 7, 2008
KIRAN PAL Vs. STATE OF U P
February 6, 2008
KIRAN PAL ALIAS RINKU Vs. STATE OF U P
December 19, 2008
KIRAN RAI Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
January 23, 2008
KISAN BRICK WORKS Vs. COMMISSIONER OF TRADE TAX
July 10, 2008
KISAN EDUCATION SOCIETY Vs. DISTRICT JUDGE MEERUT
October 17, 2008
KISAN SAHKARI CHINI MILLS LTD Vs. UNION OF INDIA
February 8, 2008
KISHAN LAL Vs. STATE OF U P
April 24, 2008
KISHAN LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL UTTARAKHAND
May 16, 2008
KISHAN SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
August 13, 2008
KISHORI LAL SINGH Vs. STATE OF U P
April 23, 2008
KM ANSUL PAGARIA Vs. GAURAV KUMAR DEV
September 2, 2008
KM POONAM Vs. STATE OF U P
January 5, 2008
KM POONAM BAGHEL Vs. STATE OF U P
August 26, 2008
KM USHA KHARE Vs. STATE OF U P
October 13, 2008
KRIBHCO SHYAM FERTILIZERS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
November 5, 2008
KRIPAL Vs. STATE OF U P
August 27, 2008
Kripal Singh Vs. State of U.P.and others
October 20, 2008
KRISHAN ALIAS TIJUWA Vs. STATE O
February 4, 2008
KRISHAN KUMAR Vs. RUCHI
July 8, 2008
KRISHI UTPADAN MANDI SAMITI Vs. U P INDUSTRY FELICITATION COUNCIL
May 23, 2008
KRISHI UTPADAN MANDI SAMITI SHAHGANJ JAUNPUR Vs. VISHWANATH
May 12, 2008
KRISHN KUMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY AND
February 19, 2008
KRISHNA BALDEO Vs. STATE OF U P
December 1, 2008
Krishna Chandra Srivastava Vs. State of U.P. and others
November 20, 2008
KRISHNA CHANDRA YADAV @ JHINKU YADAV Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA, LUCKNOW A
May 12, 2008
KRISHNA DEVI Vs. MAHAVIR PRASAD
September 18, 2008
KRISHNA KANT DUBEY Vs. STATE OF U P
December 19, 2008
KRISHNA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR VARANASI AND
February 29, 2008
KRISHNA KUMAR Vs. STATE OF U P
February 28, 2008
KRISHNA KUMAR Vs. STATE OF U P
March 20, 2008
KRISHNA KUMAR Vs. STATE OF U.P.
July 16, 2008
KRISHNA KUMAR AGARWAL Vs. V K JAIN
April 22, 2008
KRISHNA KUMAR PANDEY ALIAS KUKKOO PANDEY Vs. STATE OF U P
June 17, 2008
KRISHNA KUMAR RAI Vs. STATE OF U P
September 25, 2008
KRISHNA KUMAR SHARMA Vs. STATE OF U P
January 23, 2008
KRISHNA KUMAR SRIVASTAVA Vs. JUDGE SMALL CAUSES COURT, ALLAHABAD AND OTHERS
August 26, 2008
KRISHNA KUMARI Vs. BRIJESH KUMAR GUPTA
December 5, 2008
KRISHNA MOHAN CHAND Vs. STATE OF U P
September 16, 2008
KRISHNA MOHAN SHARMA Vs. LABOUR COURT AGRA
August 25, 2008
KRISHNA PAL SINGH YADAV Vs. STATE OF U P
August 4, 2008
KRISHNA SINGH GARBIYAL Vs. STATE OF UTTARAKHAND
June 27, 2008
KSHAMA PANDEY Vs. STATE OF U P
December 8, 2008
KUCKO ALIAS PRAVIN KUMAR Vs. STATE
August 28, 2008
KULDEEP KUMAR TRIPATHI Vs. RAN BAHADUR
July 14, 2008
KULDEEP SHARMA Vs. STATE OF U P
December 15, 2008
Kuldeep Singh Vs. State of U.P.and others
September 30, 2008
KULDEEP SINGHAL Vs. STATE OF U P
April 25, 2008
KUM. SABAALI Vs. STATE OF U.P. AND ANOTHER
September 5, 2008
Kum.Usha Khare Vs. State of U.P.And Others
October 13, 2008
KUMAR PAL SINGH Vs. CHIEF MANAGING DIRECTOR U P POWER CORPORATIONLTD
September 12, 2008
KUNAL BHATT Vs. U P TECHNICAL UNIVERSITY IET CAMPUS LUCKNOW
January 23, 2008
KUNDAN SINGH Vs. STATE
August 7, 2008
KUNJ BEHARI Vs. STATE OF U P
February 26, 2008
KUNTI DEVI WIFE OF MAHESH CHANDRA R/O BHAWANIGANJ RAM NAGAR DISTRICT NAINITAL Vs. SECOND ADDITIONAL DISTRICT-JUDGE NAINITAL
December 29, 2008
KUNWAR PAL Vs. STATE OF UTTARANCHAL
August 13, 2008
KUSMA DEVI Vs. RISHI KUMAR
August 11, 2008
KUSMA DEVI Vs. STATE OF U P
November 6, 2008
KUSUM RANI RASTOGI Vs. XTH ADDL DISTRICT JUDGE LUCKNOW
December 3, 2008
Kusum Rani Rastogi Vs. Xth Addl. District Judge, Lucknow and others
December 18, 2008
LACHHMAN Vs. STATE O
March 13, 2008
LAHURI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH AND
March 4, 2008
Lakhami Vs. State of U.P.and others
October 16, 2008
Lakhan Singh Vs. State of U.P.
September 9, 2008
LAKHPATI DEVI Vs. STATE OF U P
April 16, 2008
LAL ABHAIRO PRASAD SARAF Vs. UNION OF INDIA
April 21, 2008
LAL BAHADUR Vs. STATE OF U P
March 17, 2008
LAL BAHADUR Vs. A D J ETAH
July 31, 2008
LAL BAHADUR SINGH Vs. STATE OF U P
December 10, 2008
Lal Bahadur Yadav Vs. Union of India and Others
September 22, 2008
LAL CHANDRA Vs. KALAWATI DEVI
July 10, 2008
Lal Chandra Jain Vs. XIIIth A.DJ.Kanpur Nagar and another
August 14, 2008
Lal Chandra Saroj Vs. State of U.P.And Others
October 24, 2008
Lal Mohammad and Another Vs. Chhadami
August 13, 2008
LAL PRATAP SINGH Vs. STATE OF U P
December 5, 2008
LAL SINGH Vs. STATE OF UP
March 14, 2008
LALIT ALIAS KALLIYA Vs. STATE OF U P
April 29, 2008
LALIT KISHORE SINGH Vs. STATE OF U P
April 18, 2008
LALIT KUMAR TIWARI Vs. STATE OF U P
April 23, 2008
LALIT SINGH Vs. STATE OF U P
December 16, 2008
LALITA DEVI (SMT.) Vs. IIIRD ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
August 12, 2008
Lalji Tiwari Vs. District Inspector of Schools, Mirzapur and others
September 15, 2008
LALLAN PRASAD Vs. STATE OF U P
February 26, 2008
LALLOO LODHI Vs. STATE OF U P
April 1, 2008
LALLOO MALLAH Vs. BOARD OF REVENUE U P ALLAHABAD
May 16, 2008
LALLOO RAM Vs. D D C BARABANKI AND
February 4, 2008
LALLU RAM Vs. STATE OF U P
January 28, 2008
Laloo Lodhi Vs. State of U.P.
April 1, 2008
Lalta (Dead) Through LRs. Vs. Dy.Director of Consolidation, Varanasi and others
March 26, 2008
Lalti Devi Vs. State of U.P.And Others
November 5, 2008
Laraiti Devi and others Vs. Shakuntala Devi
August 27, 2008
LAVI YADAV Vs. STATE OF U P
January 31, 2008
LAXMAN Vs. SAVITA DEVI
January 28, 2008
LAXMAN DAYAL Vs. COMMISSIONER OF CENTRAL EXCISE ALLAHABAD
September 2, 2008
LAXMAN SINGH Vs. STATE OF UTTARANCHAL
February 12, 2008
LAXMAN SINGH DHARMSHATRU Vs. STATE OF UTTARAKHAND
August 29, 2008
LAXMI Vs. STATE OF U P
December 10, 2008
Laxmi Kant Bajpai Vs. Haji Yaqoob and Others
May 12, 2008
LAXMI NARAYAN Vs. RENT CONTROL AND EVICTION OFFICER
July 9, 2008
LAXMI PRASAD Vs. STATE OF U P
July 17, 2008
LAXMI SHANKAR BAJPAI Vs. ADDL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
August 8, 2008
LAXMINIYA Vs. STATE OF U P
December 19, 2008
LEENA KATIYAR Vs. STATE OF U P
July 11, 2008
LEKHRAJ Vs. STATE OF U P
April 9, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. DISTRICT JUDGE ETAH
September 2, 2008
LILA VISHWAKARMA Vs. STATE OF U P
August 28, 2008
Lilavati Vs. State of U.P.and Others
August 12, 2008
Lipton India Ltd., Ghaziabad Vs. State of U.P.And Others
November 20, 2008
LIYAKAT Vs. STATE
July 5, 2008
Liyakat Bibi Vs. Deputy Director of Consolidation, Hardoi and others
November 11, 2008
LIYAQAT Vs. STATE OF U P
May 7, 2008
LOHIA MACHINES LML KARAMCHARI SANGH Vs. REGISTRAR TRAD UNIONS
April 21, 2008
LOK SINGH Vs. STATE OF U P
August 5, 2008
LOKESH SINGH Vs. STATE OF U P
January 21, 2008
LOLAR RAM PATHAK AND ORS Vs. STATE OF U P AND ORS
April 16, 2008
LORD RADHA KRISHNA JI MAHARAJ Vs. ACHARYA GOPAL KRISHNA GOSWAMI
December 11, 2008
LOUISE KHURSHID INDIAN NATIONAL CONGRESS Vs. KULDEEP GANGWAR
April 9, 2008
LT.COL.RAVI SHANKER SHARMA (RETD.) Vs. STATE OF U.P.AND ANOTHER
November 25, 2008
LUXMI DEVI BAJPAI Vs. KUMAR WOOLLEN MILLS
April 23, 2008
LUXMI RASTOGI Vs. STATE OF U P
December 8, 2008
M K BAJPAI Vs. STATE OF U P
July 29, 2008
M M AGARWAL Vs. UNION OF INDIA
February 15, 2008
M S KAPOOR Vs. RAJIV GUPTA
February 8, 2008
M.P.Mathur Vs. Union Bank of India and Others
February 29, 2008
M.R. SOAP PVT. LTD Vs. COMMISSIONER OF TRADE TAX
March 3, 2008
MACHHUWA MATSYA JEEVI SAHKARI SAMITI LTD Vs. STATE OF U P
August 1, 2008
MADAN MOHAN AGARWAL Vs. GIRISH KUMAR CHATURVEDI
September 16, 2008
MADHO PRASAD AND COMPANY THROUGH ITS PROPRIETOR Vs. UNION OF INDIA (UOI) THROUGH PRINCIPAL SECRETARY MINISTRY OF LABOUR AND EMPLOYMENT GOVERNMENT OF INDIA,
November 19, 2008
MADHUBAN VERMA Vs. STATE OF U P
October 20, 2008
Madhukar Dwivedi Vs. State of U.P.through Secretary (Appointments) and others
September 30, 2008
MAGGOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 20, 2008
MAGNUM BUILDERS AND DEVELOPERS AND CHAWALA CONSTRUCTION Vs. IRCON INTERNATIONAL LIMITED
May 21, 2008
MAHADEO PRASAD Vs. RAKSHA GOSWAMI
December 2, 2008
MAHAK SINGH Vs. STATE
August 7, 2008
Mahanand Singh Vs. Principal Conservator of Forest, U.P.Lucknow and Others
December 17, 2008
MAHANT ASHOK PRAPANNA SHARMA Vs. STATE OF UTTARANCHAL
January 10, 2008
MAHARAJ SINGH Vs. SURENDRA KUMAR SHARMA
January 8, 2008
MAHARAJ SINGH Vs. DISTRICT EDUCATION OFFICER
December 5, 2008
MAHARISHI SHIKSHA SANSTHAN Vs. STATE OF U P
October 22, 2008
MAHARISHI SHIKSHA SANSTHAN Vs. STATE OF U P
December 1, 2008
MAHATAM SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
October 15, 2008
MAHAVEER PRASAD SHARMA Vs. MOHAMMAD WASHIM
March 29, 2008
MAHAVIR SINGH Vs. STATE OF U P
September 10, 2008
MAHBOOB ALI Vs. INDRAWATI
January 30, 2008
MAHBOOB HUSAIN Vs. STATE OF U P
December 8, 2008
MAHENDRA DHARDUBEY Vs. PRASHU RAM PANDEY
December 5, 2008
MAHENDRA PAL SINGHAL Vs. DISTRICT JUDGE KANPUR NAGAR
April 11, 2008
MAHENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
October 13, 2008
MAHENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD AND
March 14, 2008
MAHENDRA SINGH Vs. HAQIMUDDIN
November 27, 2008
MAHENDRA SINGH Vs. BOARD OF REVENUE ALLAHABAD AND
February 5, 2008
MAHENDRA SINGH Vs. STATE OF U P
December 3, 2008
Mahendra Singh Vs. Board of Revenue, U.P., Allahabad and others
September 25, 2008
MAHENDRA SINGH Vs. STATE OF U P
June 18, 2008
MAHENDRA SINGH VERMA Vs. KAUSHALYA DEVI
July 29, 2008
MAHENDRA YADAV Vs. STATE OF U P
September 23, 2008
MAHESH ALIAS PRADEEP Vs. STATE OF U P
August 27, 2008
MAHESH CHAND AGARWAL Vs. PRESCRIBED AUTHORITY/JUDGE SMALL CAUSES COURT AGRA
February 13, 2008
MAHESH CHANDER NIGAM Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR DEHAT
August 11, 2008
MAHESH CHANDRA Vs. STATE OF U P
July 16, 2008
Mahesh Chandra Dwivedi Vs. State of U.P.And Another
July 16, 2008
MAHESH DUBEY ALIAS MAHESH NARAYAN DWIVEDI Vs. SHIVAJI KATIYAR
March 27, 2008
MAHESH KUMAR BAJPAI Vs. KANPUR DEVELOPMENT AUTHORITY
February 21, 2008
MAHESH KUMAR VERMA Vs. CIVIL JUDGE J D WEST ALLAHABAD
July 31, 2008
MAHESH PRAKASH GUPTA Vs. COMMISSIONER OF TRADE TAX
August 12, 2008
MAHESH PRATAP SINGH Vs. COMMISSIONER FOOD AND CIVIL SUPPLY JAWAHAR BHAWAN LUCKNOW
January 11, 2008
MAHESH SINGH Vs. STATE
July 31, 2008
MAHESH SINGH YADAV Vs. STATE OF U P
April 19, 2008
MAHIMA GLASS CRAFT INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
July 29, 2008
MAHIPAL Vs. STATE OF U P
October 17, 2008
MAHIPAL Vs. STATE OF U P AND OTHERS
August 17, 2008
MAHIPAL SINGH Vs. STATE OF U P
February 8, 2008
Mahipal Singh Vs. State of U.P.and others
September 26, 2008
MAHMOOD Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
September 30, 2008
Mahmood Ahmad Vs. Sohan Lal Major
September 11, 2008
MAHMOOD ALIAS BITTU Vs. STATE OF UTTARAKHAND
August 11, 2008
MAINUDDIN Vs. MANAGING DIRECTOR UP STATE ROAD TRANSPORT
February 20, 2008
MAITHILI SHARAN DIXIT Vs. BOARD OF REVENUE U P AT ALLAHABAD
September 3, 2008
Maithli Sharan Dixit Vs. Board of Revenue, U.P.at Allahabad and others
November 3, 2008
MAK PLASTIC P LTD Vs. U P FINANCE CORPORATION
August 22, 2008
MAKHAN SINGH Vs. STATE
March 27, 2008
Mala Devi Vs. State of U.P. and others
October 15, 2008
MALHOTRA TRACTORS Vs. CHIEF MANAGER STATE BANK OF INDIA
December 18, 2008
MALIKA KHATOON Vs. R C AND E G /ADDITIONAL CITY MAGISTRATE III KANPUR NAGAR
July 31, 2008
MALLU Vs. STATE OF U P
August 22, 2008
MALTI DEVI Vs. STATE OF U P
February 19, 2008
Malti Devi Vs. State of U.P.and others
August 19, 2008
MALTI PANDEY Vs. LOK NATH
August 18, 2008
MAMTA KANOJIA ALIAS PINKI Vs. DEVESH KUMAR KANOJIA
May 15, 2008
MAMTA RANI Vs. STATE OF U P
December 8, 2008
MAN BAHADUR Vs. UTTARAKHAND JAL SANSTHAN
August 19, 2008
MAN MOHAN ANAND Vs. STATE OF U P
January 30, 2008
MAN MOHAN SINGH NEGI Vs. UNION OF INDIA
April 3, 2008
MAN SINGH Vs. COMMISSIONER BAREILLY
March 5, 2008
MAN SINGH YADAV Vs. STATE OF U P
December 10, 2008
Manga and others Vs. State of U.P.and another
March 31, 2008
MANGALA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS
February 26, 2008
MANGALORE GANESH BEEDI WORKS Vs. GOKALESH PATHAK
May 27, 2008
MANGALSEN ALIAS MANGA SON OF RAGHUPATH (ABATED) AN Vs. STATE OF U P
January 16, 2008
Mangaru and others Vs. State of U.P.
March 29, 2008
Mangla Devi Vs. State of U.P.and others
September 30, 2008
MANI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR AND A
February 13, 2008
Mani Ram & Ors. Vs. State of U.P.& Ors.
September 26, 2008
MANISH Vs. STATE OF U P
February 19, 2008
MANISH ENGINEERING ENTERPRISES Vs. MANAGING DIRECTOR
January 25, 2008
MANISH GARG Vs. SANJAY BHOLA
May 7, 2008
MANISH KUMAR SINGH Vs. STATE O
February 29, 2008
MANISH PANDEY Vs. STATE OF U P
March 20, 2008
MANISH TANDON Vs. RICHA TANDON
August 6, 2008
MANJEET KAUR Vs. DHARMENDRA TULI
June 30, 2008
MANJU DEVI Vs. STATE OF U P
April 4, 2008
MANJU SHARMA Vs. UNION OF INDIA
March 25, 2008
MANJU TRIPATHI Vs. STATE OF U P
February 18, 2008
MANJUSHA AARORA Vs. STATE OF U P
July 1, 2008
Mankeshwar Sharma Vs. State of U.P. and Others
October 20, 2008
Manmohan Anand and Another Vs. State of U.P.and Others
January 30, 2008
MANNOO PRASAD Vs. UPPER COLLECTOR PRASHASAN KANPUR DEHAT
September 2, 2008
MANNU LAL AND 33 ORS AND KAMAL UDDIN AND 14 ORS Vs. DEPUTY LABOUR COMMISSIONER
February 12, 2008
MANOJ Vs. STATE OF U P
July 4, 2008
MANOJ Vs. STATE OF U P
January 21, 2008
MANOJ Vs. STATE OF U P
February 15, 2008
MANOJ Vs. STATE OF U P
April 23, 2008
MANOJ KUMAR Vs. BHARTI DEVI
February 28, 2008
MANOJ KUMAR Vs. STATE OF U P
December 16, 2008
MANOJ KUMAR Vs. XTH ADDL DISTRICT JUDGE
August 7, 2008
MANOJ KUMAR Vs. STATE OF U P
August 20, 2008
MANOJ KUMAR GAUTAM Vs. STATE U P
October 17, 2008
Manoj Kumar Gautam Vs. State of U.P.and another
December 17, 2008
MANOJ KUMAR GUPTA Vs. STATE OF U P
September 12, 2008
Manoj Kumar Gupta and Keshav Kumar Gupta and others Vs. State
September 12, 2008
Manoj Kumar Rajput Vs. State of U.P.AND Others
October 24, 2008
Manoj Kumar Sahu Vs. Union of India and Others
July 25, 2008
Manoj Kumar Tiwari And Others Vs. State of U.P.and Others
August 22, 2008
MANOJ KUMAR YADAV Vs. STATE OF U P
July 24, 2008
MANOJ SAHI Vs. STATE
March 17, 2008
MANOJ TEWARI Vs. MAHENDRA SINGH SODHA
April 17, 2008
Manorama Devi And Others Vs. District Magistrate, Ghaziabad And Others
July 14, 2008
MANORMA SINGH Vs. S D M GHOSI MAU
December 5, 2008
MANPREET KAUR Vs. DEVENDRA PAL SINGH
August 7, 2008
MANSHA RAM MISHRA Vs. STATE OF U P
February 2, 2008
MANZOORA Vs. STATE OF U P
September 30, 2008
MAQSOOD AHMAD Vs. IZHAR AHMAD
December 5, 2008
MARKANDE MANI TRIPATHI Vs. BRAJESH MANI TRIPATHI
March 4, 2008
MARVARI SEVA SANGH VARANASI Vs. STATE OF UP
August 22, 2008
MASSI Vs. STATE O
February 20, 2008
MATA DEEN Vs. STATE OF U P
February 20, 2008
MATA PRASAD SINGH ALIAS DIPPU SINGH Vs. ANJANI KUMAR TEWARI D
July 30, 2008
Mataprasad Gupta Vs. State of U.P.And Others
October 29, 2008
MATGANJAN Vs. STATE OF U P
July 2, 2008
MATHURA Vs. STATE OF U P
April 7, 2008
MATHURA PRASAD Vs. A D J BANDA
October 16, 2008
MATSYAJIWI SAHKARI SAMITI LIMITED Vs. STATE OF U P
October 22, 2008
MAULVI ABDUL RAHMAN SIYAI Vs. SARDAR MAQBOOL HASAN
December 17, 2008
MAULVI MOINUDDIN Vs. SARDAR MAQBOOL HASAN
February 21, 2008
MAUNI ASHRAM JHUNSI ALLAHABAD Vs. STATE OF U P
February 28, 2008
MAYA DEVI Vs. STATE OF U P
December 16, 2008
MAYA SHANKER PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
December 10, 2008
Maya Shukla Vs. State of Uttar Pradesh & others
December 19, 2008
MAYANK KESARI Vs. STATE OF U P
April 15, 2008
MAZAHIR HUSSAIN Vs. STATE OF U P
July 18, 2008
MEDICAL COUNCIL OF INDIA Vs. SUBHARTI K K B CHARITABLE TRUST
April 1, 2008
MEDILAL Vs. ACHALA KHANNA DIRECTOR RAJYA SAIKSHIK ANUSANDHAN AND TRAINING COURSE LUCKNOW
July 23, 2008
MEEKIN TRANSMISSION LTD Vs. STATE OF U P
February 14, 2008
MEENA SRIVASTAVA Vs. STATE OF U P
November 4, 2008
Meena Srivastava Vs. Ram Kishore Tiwari And Others
November 28, 2008
MEERA Vs. STATE O
February 28, 2008
Meera Pandey Vs. State of U.P.and Another
February 19, 2008
MEETA SALANI Vs. RAVIKANT SHARMA
May 22, 2008
MEGH NATH GUPTA Vs. STATE OF U P
April 11, 2008
MEGH SHYAM SINGH RAWAT Vs. CHETAN GANDHI
January 11, 2008
MEGHNATH Vs. XITH A D J VARANASI
May 23, 2008
MEGHRAJ PARIHAR Vs. STATE OF U P
July 4, 2008
MEGHRAJ SINGH Vs. STATE OF U P
January 30, 2008
MEHROON NISHA Vs. ALLAH TALA WAQF NO 232 MASJID AKHOON ZADASAHIB BAREILLY
December 15, 2008
MEWA LAL Vs. KEDAR NATH
November 4, 2008
MICROCOMM INDIA LIMITED Vs. UNION OF INDIA
April 11, 2008
Microcomm India Ltd. Vs. Union of India and Others
April 11, 2008
MILKIAT SINGH Vs. BHAJAN SINGH
May 16, 2008
Milkiyat Singh and others, Etc Vs. Union of India and others, Etc.
September 26, 2008
Milky Sodhi Vs. Union of India and Others
September 3, 2008
MINU AGARWAL Vs. STATE OF U P
December 3, 2008
MISHWAH AZIZ Vs. STATE OF U P
May 9, 2008
MISS INDRA SHARMA Vs. ADDITIONAL DISTRICT AND SESSION JUDGE, KANPUR NAGAR AND OTHERS
August 28, 2008
MITA M PATEL Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR
August 19, 2008
MITHAEE LAL Vs. STATE OF U P
September 12, 2008
Mithlesh Bharadwaj Vs. State of U.P.and Others
July 17, 2008
MITHLESH KUMAR Vs. STATE OF U P
February 8, 2008
MODERN AMENITIES Vs. SECRETARY GOVT OF U P MIN OF EDU LCUKNOW
December 4, 2008
MODI SUGAR MILLS Vs. STATE OF U P
July 7, 2008
MOHABBAT ALI Vs. BHARAT OVERSEAS BANK LIMITED
December 12, 2008
MOHAMMAD ASLAM Vs. RAMPUR DEVELOPMENT AUTHORITY
November 28, 2008
MOHAMMAD AYOOB MOHAMMAD YAQUB Vs. STATE OF UTTARAKHAND
December 8, 2008
MOHAMMAD HANEEF Vs. CHIEF CONTROLLING REVENUE AUTHORITY
September 1, 2008
Mohammad Jabbar Siddiqui and another Vs. State of U.P. and others
November 11, 2008
MOHAMMAD MUSA Vs. STATE OF U.P. AND OTHERS
December 8, 2008
MOHAMMAD SULEMAN S/O MOHD HANIF Vs. STATE OF U P
December 10, 2008
MOHAMMAD TAHIR Vs. STATE OF U P
February 22, 2008
Mohammed Jahid Vs. State of U.P.and another
April 21, 2008
MOHAN CHAUDHARY Vs. STATE OF U P
January 17, 2008
MOHAN LAL Vs. STATE OF U P
June 25, 2008
MOHARRAM ALI S/O LATE MIYAUDEEN Vs. STATE OF U P
December 17, 2008
MOHD ABDULLAH KHAN Vs. U P SUNNI CENTRAL WAQF BOARD 3 1 MALL AVENUE LUCKNOW
December 11, 2008
MOHD AFROZ Vs. STATE OF U P
July 16, 2008
MOHD AHMAD Vs. STATE OF U P
March 17, 2008
MOHD AHSAN Vs. STATE OF U P
July 9, 2008
MOHD AKIL KHAN Vs. MUSHTAQ AHMAD
May 7, 2008
Mohd Akram Khan Vs. State of U.P.and others
August 25, 2008
MOHD AMJAD Vs. STATE OF U P
September 25, 2008
MOHD ARIF LARI Vs. STATE OF U P
December 18, 2008
Mohd Ashgar Khan Vs. State of U.P.and others
November 15, 2008
MOHD AYYUB KHAN Vs. STATE OF U P
October 14, 2008
MOHD FAROOQ Vs. ZARIF AHMAD
December 10, 2008
Mohd Farooq Vs. State of U.P.and others
October 24, 2008
MOHD HAMID Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 5, 2008
MOHD HASHIM Vs. BOARD OF MADARSA EDUCATION U P LUCKNOW
May 26, 2008
MOHD HUSAIN Vs. STATE OF U P
November 17, 2008
MOHD IBRAHIM Vs. MUBARAK KHAN
February 14, 2008
MOHD JAHID Vs. STATE OF U P
April 21, 2008
MOHD KAISAR Vs. CHABBILI DEVI
May 2, 2008
MOHD KASIM Vs. BENAF
July 10, 2008
MOHD KAYYUM Vs. STATE OF U P
May 9, 2008
MOHD MAAZ Vs. STATE OF U P
February 13, 2008
MOHD MUSTAFA Vs. U P ZILA DHIKARI PHOOLPUR AZAMGARH
May 23, 2008
Mohd Naseem Vs. State of U.P.and Another
August 7, 2008
MOHD RAFIQ Vs. STATE OF U P
September 5, 2008
MOHD RASHID Vs. ANUJ PANDEY
December 10, 2008
MOHD RIYAZ KHAN Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE ALIGARH
April 4, 2008
MOHD SAEED Vs. STATE OF U P
December 4, 2008
MOHD SALIM Vs. BHANU MATI
December 15, 2008
Mohd Sattar Khan Vs. Brijesh Kumar
September 1, 2008
MOHD SHAFI Vs. STATE OF U P
April 30, 2008
MOHD SHAHID AKHLAW Vs. UNION OF INDIA
July 31, 2008
MOHD TARIQ ANWAR Vs. STATE OF U P
September 18, 2008
MOHD UMAR ALIAS MUNNA Vs. VTH A D J MEERUT
July 11, 2008
MOHD YAMEEN SIDDIQUI Vs. VIITH ADDL DISTRICT JUDGE LUCKNOW
August 20, 2008
MOHD YUNUS Vs. PURSHOTTAM
July 15, 2008
MOHD ZAHEER KHAN Vs. D D C
September 8, 2008
MOHD ZAKARIA Vs. ISHRAT BEGUM
February 6, 2008
MOHD ZEESHAN Vs. STATE OF U P
February 25, 2008
MOHD. IBRAHIM Vs. STATE OF U.P. AND OTHERS
July 28, 2008
MOHD. UMAR Vs. STATE OF U.P. AND OTHERS
October 17, 2008
MOHD. WAHID Vs. RENT CONTROL & EVICTION OFFICER, 1ST, ALLAHABAD AND OTHERS
August 11, 2008
Mohd.Abrar Ahmad Vs. Deputy Director of Consolidation And Others
May 7, 2008
Mohd.Afroz Vs. State of U.P.
May 16, 2008
Mohd.Ikhlaque Vs. State of U.P.and another
November 11, 2008
Mohd.Imran Vs. State of U.P.and others
October 14, 2008
Mohd.Qaisar Vs. Chhabili Devi and others
November 5, 2008
Mohd.Shaukat ali Vs. Vth addl.District judge and another
September 2, 2008
Mohini B Manwani Girls Degree College, Kanpur and another Vs. State of U.P.and others
November 20, 2008
MOHIT KHARE Vs. STATE OF U P
January 9, 2008
Momin Vs. State of U.P.
March 20, 2008
MONU Vs. JAIL SUPERINTENDENT DISTRICT JAIL JHANSI
July 21, 2008
MONU ALIAS VINOD KUMAR Vs. STATE OF U P
December 16, 2008
MOOL CHAND Vs. NEELAM DEVI
May 21, 2008
Moti Lal (Dead) Through L.Rs.and others Vs. Suresh Chandra and others
November 15, 2008
MOTORS AND DIESELS P. LTD Vs. COMMISSIONER OF INCOME-TAX
August 22, 2008
MR MASSOUD HADJIAHMAD Vs. STATE OF UTTARAKHAND
July 8, 2008
MRIGENDRA SINGH Vs. STATE OF U P
January 16, 2008
Mudit Mittal Vs. State of U.P. and others
August 5, 2008
MUIR MILLS KANPUR Vs. PRESIDING OFFICER LABOUR COURT
January 30, 2008
MUIR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT-I U P KANPUR
February 6, 2008
MUKESH Vs. STATE OF U P
May 30, 2008
MUKESH CHAUHAN Vs. STATE OF U P
September 26, 2008
MUKESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO 11 ALIGARH
July 15, 2008
MUKESH KUMAR VERMA Vs. STATE OF U P AND ORS
February 22, 2008
MUKHYA RAIL PATH NIRIKSHAK Vs. COMMISSIONER
July 1, 2008
MUKTI PRABHA SHARMA Vs. STATE OF U P
January 30, 2008
MULAKHRAJ Vs. LAJPAT RAI VARSHNEY
March 26, 2008
Muluk Ram & Others Vs. State
December 1, 2008
MUMTAZ KHAN Vs. ADDL DITRICT JUDGE JAUNPUR
December 5, 2008
MUNISH BHARDWAJ Vs. STATE OF UTTARAKHAND
April 7, 2008
MUNNA ALIAS MOHD RAFI HASAN Vs. STATE OF U P
September 10, 2008
MUNNA ALIAS NIKHLESH SHARMA Vs. STATE OF U P
November 20, 2008
MUNNA LAL Vs. IIND ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT JALAUN AT ORAI
October 20, 2008
MUNNA LAL Vs. STATE OF U P
March 17, 2008
MUNNA LAL Vs. ADDL DISTRICT JUDGE RAMPUR
December 10, 2008
MUNNA LAL ALIAS TEJPAL Vs. STATE O
March 19, 2008
MUNNA LAL SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
August 27, 2008
Munna Lal Verma Vs. State of U.P.
March 27, 2008
MUNNA PANDEY ALIAS KRISHNA CHANDRA PANDEY Vs. STATE OF U P
June 25, 2008
MUNNA SINGH Vs. STATE OF U P
April 4, 2008
MUNNAL LAL Vs. STATE OF U P
December 17, 2008
Munne, Etc Vs. State of U.P.,Etc.
October 17, 2008
MUNNI DEVI Vs. ADDL DISTRICT JUDGE 1ST KANPUR NAGAR
May 22, 2008
MUNNU Vs. STATE OF U P
October 17, 2008
MUNSHI LAL Vs. SANTOSH GUPTA
August 1, 2008
MUNSHI LAL Vs. STATE OF U P
August 25, 2008
MURARI LAL Vs. STATE OF U P
July 16, 2008
Murari Lal Vs. State of U.P.and others
April 16, 2008
Murli Manohar Vs. U.P.Sugar Company Ltd.
November 15, 2008
MURLIDHAR Vs. STATE OF U P
September 8, 2008
MUSHIR AHMAD LARI Vs. STATE OF U P
December 15, 2008
MUSTAFA Vs. VAKIL ALIAS IQBAL
March 19, 2008
Mustafa Vs. Shiv Ram And Others
September 12, 2008
N K SINGH Vs. STATE OF U P
December 5, 2008
N VAGHUL CHAIRMAN IC1CI BANK LTD Vs. STATE OF UTTARAKHAND
June 30, 2008
NABAB SINGH Vs. STATE OF U P
December 19, 2008
NAGAR PALIKA PARISHAD KALPI JALAUN Vs. STATE OF U P
July 8, 2008
NAGAR PALIKA PARISHAD MUZAFFAR NAGAR Vs. SHAMSHIDA
July 10, 2008
NAGAR PALIKA PARISHAD MUZAFFARNAGAR Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972 SAHARANPUR
August 29, 2008
Nagar Palika Parlshad Vs. Asha Ram (Dead) Through LRs.and others
September 23, 2008
NAGARMAHAPALIKA AGRA Vs. LABOUR COURT
September 15, 2008
NAGENDRA KUMAR Vs. STATE OF U P
March 19, 2008
Namita Singh Vs. State of U.P.and others
December 18, 2008
NAND RAM Vs. STATE OF U P
May 22, 2008
NAND RAM Vs. J S C C JALAUN AT ORAL
August 21, 2008
NAND RAM ALIAS NANDU Vs. STATE OF U P
September 18, 2008
NANDAN SINGH Vs. STATE
July 18, 2008
NANDAN SINGH Vs. STATE
March 31, 2008
NANDAN SINGH BORA Vs. STATE OF U P
December 12, 2008
NANDAN SINGH BORA Vs. STATE OF U.P.
December 18, 2008
NANDPURI SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF U P
August 21, 2008
Nandu Rai Vs. Union of India and Others
October 21, 2008
NANHEY Vs. CRIMINAL APPEAL NO 1325 OF 2001
April 22, 2008
NANKU Vs. STATE OF U P
August 13, 2008
Narain Das Vs. Santosh Kumar Pandey(Since Deceased) And Others
September 1, 2008
Narain Das and others Vs. 1st Additional District Judge
August 21, 2008
NARAIN GUPTA Vs. RADHEY SHYAM GUPTA
August 12, 2008
NARAIN SHUKLA Vs. STATE OF U P
January 21, 2008
NARAIN SINGH Vs. STATE OF U P
May 27, 2008
NARAYANI DEVI MAHAVIDYALAYA MATHURA ROAD SADABAD MAAHAMAYA Vs. STATE OF U P
December 11, 2008
NARENDRA Vs. STATE OF U P
November 28, 2008
NARENDRA DEO RAI Vs. STATE OF U P
January 17, 2008
NARENDRA KUMAR Vs. MAHENDRI DEVI
August 4, 2008
NARENDRA KUMAR Vs. JUDICIAL MAGISTRATE ROORKEE
December 4, 2008
NARENDRA KUMAR SINGH YADAV Vs. STATE OF U P
April 8, 2008
NARENDRA PAL SINGH Vs. STATE OF U P
March 11, 2008
NARENDRA PAL SINGH Vs. ILAM CHAND SHARMA ADVOCATE
July 21, 2008
NARENDRA PAL SINGH GAHLOT Vs. UPPER COMMISSIONER JUDICIAL MORADABAD DIVISION MORADABAD
September 24, 2008
NARENDRA RAI Vs. STATE OF U P
December 2, 2008
NARENDRA SINGH Vs. SARDAR SWARN SINGH
February 1, 2008
NARENDRA SINGH Vs. D D C BULANDSHAHAR
July 17, 2008
NARENDRADEV UNIVERSITY Vs. S C MISHRA
January 4, 2008
NARESH CANDRA BHARGAVA Vs. CHAIRMAN EMPLOYEES STATE INSURANCE CORPORATION
August 14, 2008
NARESH CHANDRA BHARGAVA Vs. CHAIRMAN EMPLOYEE STATE INSURANCE CORPORATION
August 4, 2008
Naresh Chandra Gautam Vs. State of U.P.and Others
May 19, 2008
Naresh Chandra Gautam (Dr.) Vs. Narendra Deo Krishi Evam Prodyogik Vishwavidyalaya, Kumarganj, Faizabad and others
October 1, 2008
NARESH CHANDRA KHANDELWAL Vs. DEVI PRASAD
February 27, 2008
Naresh Chandra Sharma Vs. Avadh Rubber Ltd.and another
October 19, 2008
NARESH CHANDRA SHARMA Vs. AVADH RUBBER LTD.
September 19, 2008
NARESH KUMAR SONKAR Vs. STATE OF U.P.
July 21, 2008
NASEEM BEGUM ALIAS NASEEM AKHTAR Vs. SHAISTA
May 7, 2008
NASREENARA Vs. UNIVERSITY OF ALLAHABAD
February 4, 2008
NATH SAHAI SON OF LATE KRIPA SHANKAR SINHA Vs. DEVENDRA NATH DWIVEDI S/O LATE DAMODAR DWIVEDI, LECTURER (SANSKRIT), GANDHI INTER COLLEGE AND ORS
September 12, 2008
NATHOO RAM Vs. RAJA BABU TRIPATHI
April 22, 2008
NATHU LAL Vs. STATE OF U P
May 7, 2008
NATHU SINGH Vs. STATE OF U P
February 6, 2008
NATIOANL INSURANCE CO LTD Vs. JITENDRA KUMAR
December 16, 2008
NATIONAL INSURANCE CO LTD Vs. SUSHILA
February 22, 2008
NATIONAL INSURANCE CO LTD Vs. ARVIND KUMAR
May 7, 2008
NATIONAL INSURANCE CO LTD Vs. RAMWATI
April 23, 2008
NATIONAL INSURANCE CO LTD Vs. MUNNI DEVI
May 9, 2008
NATIONAL INSURANCE CO LTD Vs. NIRMALA DEVI
April 4, 2008
NATIONAL INSURANCE CO LTD Vs. S L SHARMA AND
March 19, 2008
NATIONAL INSURANCE CO LTD Vs. REETA PORWAL
July 17, 2008
NATIONAL INSURANCE CO LTD Vs. RIYASAT ALI
July 17, 2008
NATIONAL INSURANCE CO LTD Vs. KHURSHEEDA BANO
July 4, 2008
NATIONAL INSURANCE CO LTD Vs. NATHO DEVI
August 20, 2008
NATIONAL INSURANCE CO LTD Vs. RENU MISHRA
August 22, 2008
NATIONAL INSURANCE CO LTD Vs. DAYARAM SHARMA
August 21, 2008
NATIONAL INSURANCE CO LTD Vs. SHIMLA
June 11, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. SUMAN DEVI
February 4, 2008
NATIONAL INSURANCE COMPANY LTD Vs. S L SHARMA
May 19, 2008
NATIONAL INSURANCE COMPANY LTD Vs. KUSUM
March 3, 2008
NATTHOO SINGH Vs. STATE OF U P
December 5, 2008
NATTHU SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JHANSI CAMP AT LALITPUR
December 3, 2008
NAUROJ FATMA Vs. STATE OF U P
August 25, 2008
NAVIN FILLING STATION Vs. INDIAN OIL CORPORATION LTD
May 16, 2008
NAVNEET KUMAR SINGH S/O LATE SRI RAM NARESH SINGH Vs. STATE OF U P
December 16, 2008
NAWAB ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
July 14, 2008
Nawab Saiyyad Zafar Hussain Vs. State of U.P.
September 5, 2008
NAWAL Vs. STATE OF U P
July 4, 2008
NAWAL KHAN Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDITIONAL DISTRICT JUDGE COURT NO 1 ETAWAH
September 10, 2008
NAWAL KISHOR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
February 25, 2008
NAZAR SINGH Vs. STATE OF UTTARAKHAND
August 12, 2008
NEELAM KUMARI Vs. U P FINANCIAL CORPORATION
July 11, 2008
Neelam Saxena Vs. State of U.P. and Others
February 19, 2008
NEELAM SINGH Vs. STATE OF U P
January 9, 2008
NEELAM SINGH KUMARI Vs. 1ST ADDITIONAL DISTRICT JUDGE VARANASI
August 11, 2008
NEELIMA SRIVASTAVA Vs. STATE OF U P
October 17, 2008
NEELO ALIAS NEELU Vs. STATE OF U P
December 5, 2008
Neelu Chopra and others Vs. State of U.P.and others
September 1, 2008
NEELU DEVI Vs. STATE OF U P
September 8, 2008
NEERAJ DYEING Vs. UNION OF INDIA
February 15, 2008
NEERAJ KUMAR Vs. STATE OF U P
June 23, 2008
NEERAJ KUMAR ALIAS LALE ALIAS NATE Vs. STATE
March 31, 2008
NEETU DEVI SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
January 31, 2008
Nepal Singh Vs. State of U.P.and Others
November 27, 2008
NETRA PAL SINGH Vs. STATE OF U P
January 31, 2008
NEW INDIA ASSURANCE CO LTD Vs. PADMA DEVI
September 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA PRASAD SRIVASTAVA
September 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. MEGH NATH
July 1, 2008
NEW INDIA ASSURANCE CO LTD Vs. SUKHBIRI DEVI
July 11, 2008
NEW INDIA ASSURANCE CO LTD Vs. KAMALA DEVI
July 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. PISTA DEVI
July 23, 2008
NEW INDIA ASSURANCE CO LTD Vs. POOJA GUPTA
July 29, 2008
NEW INDIA ASSURANCE CO LTD Vs. RAJWATI DEVI
August 13, 2008
NEW INDIA ASSURANCE CO LTD Vs. LEKHRAJ
August 13, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHAKKERWATI
August 22, 2008
NEW INDIA ASSURANCE CO LTD Vs. PRABHAWATI DEVI
August 29, 2008
NEW INDIA ASSURANCE CO LTD Vs. MOHD NAVI
May 15, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. INDRAPAL DIXIT AND OTHERS
December 1, 2008
New India Assurance Co.Ltd. Vs. Jitendra Narain Misra
May 23, 2008
NEW INDIA ASSURANCE COMPANY Vs. KALAWATI DEVI
June 30, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMAN
August 26, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PARVATI DEVI
January 4, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. KUSUM LATA
November 10, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. SATANAND TRIPATHI
August 6, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. MAHBOOB ALI
July 16, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. BABLI ALIAS BANTY
May 8, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. LATA RAVI WAHAAL
May 23, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. BEENA BHATTA
May 23, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. NEEMA BHANDARI
May 5, 2008
New India Assurance Company Ltd. Vs. Lekh Raj and Others
August 13, 2008
NEW INDIA ASSURANCE COMPANYLTD Vs. KAMLESH ALIAS NANGI
July 14, 2008
NEW SAHYOGI SAHAKRI AVAS SAMITI LTD Vs. STATE OF U P
December 10, 2008
NEW SUN EDUCATION SOCIETY REGD ALIGARH Vs. STATE OF U P
February 22, 2008
Nikhilesh Kumar Gupta Vs. State of U.P.and others
November 10, 2008
NIRANJAN INSTITUTE OF EDUCATION TECHNOLOGY Vs. STATE OF U P
December 16, 2008
NIRBHAY SINGH Vs. STATE OF U P
May 23, 2008
NIRDESHAK PRASAR, CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, KANPUR AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT (2) KANPUR AND OTHERS
October 16, 2008
Nirmal Saxena Vs. State of U.P.and others
November 17, 2008
NIRMAL SINGH Vs. STATE OF U P
December 11, 2008
NIRMAL TEWARI ALIAS BHOORA Vs. STATE OF U P
December 2, 2008
NIRMALA DEVI Vs. ADDITIONAL DISTRICT JUDGE AYODHYA PRAKARAN LUCKNOW
August 1, 2008
NISAR BIRI SIKKA NO. 1 Vs. COMMISSIONER OF INCOME TAX
April 10, 2008
NISHAR Vs. STATE OF U P
January 23, 2008
NITIN KATARA Vs. U P TECHNICAL UNIVERSITY INSTITUTE OF ENGINEERING AND TECHNOLOGY CAMPUS LUCKNOW
February 1, 2008
NIZAM UDDIN Vs. NAGAR NIGAM ALLAHABAD
March 11, 2008
NO 15578189 K RECT/CLK G D ALOK PANDEY Vs. UNION OF INDIA
February 19, 2008
NOKHEY Vs. STATE OF U P
February 27, 2008
NOOR ALAM Vs. STATE OF U P
November 26, 2008
NOOR ALI ANSARI Vs. STATE OF U P
April 23, 2008
NOOR ALI ANSARI Vs. STATE OF U.P.
April 9, 2008
NOOR MOHAMMAD Vs. 1ST ADDITIONAL DISTRICT JUDGE RAEBARELI
December 15, 2008
Nooraliansari Vs. State of U.P. and Others
April 9, 2008
North Central Railway Employees Sangh & another Vs. Union of India and others
May 23, 2008
NORTH CENTRAL RAILWAY MENS UNION ALLAHABAD Vs. NORTH CENTRAL RAILWAY EMPLOYEES SANGH
August 22, 2008
NORTH STAR INDIA PVT. LTD Vs. COMMISSIONER OF TRADE TAX
February 27, 2008
O N SRIVASTAVA Vs. PUNJAB NATIONAL BANK AND
January 22, 2008
OCCUPIER/DIRECTOR, M/S. HINDUSTAN LEVER LTD. AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
January 31, 2008
OM NARAIN DIXIT ALIAS CHHAIYA Vs. STATE OF U P
August 26, 2008
OM PAL Vs. STATE OF U P
July 8, 2008
OM PAL Vs. STATE OF U P
February 27, 2008
OM PAL SINGH Vs. STATE OF U P
September 19, 2008
OM PRAKASH Vs. STATE OF U P
September 18, 2008
OM PRAKASH Vs. D D C /ADDL DISTRICT MAGISTRATE SUPPLY GORAKHPUR AND A
January 10, 2008
OM PRAKASH Vs. STATE OF U P
November 15, 2008
OM PRAKASH Vs. STATE O
March 12, 2008
OM PRAKASH Vs. ADDL COMMISSIONER ADMN FAIZABAD DIVISION FAIZABAD
February 19, 2008
OM PRAKASH Vs. STATE OF U P
December 10, 2008
OM PRAKASH Vs. STATE OF U.P.
March 5, 2008
Om Prakash Asthana Vs. U.P.Power Corporation Ltd.and others
November 17, 2008
OM PRAKASH SINGH Vs. STATE OF U P
February 25, 2008
OM PRAKASH SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHAR AND OTHERS
August 12, 2008
OM PRAKASH UPADHYAY Vs. STATE OF U P
May 2, 2008
OM PRAKASH UPADHYAY Vs. STATE OF U P
September 19, 2008
OMKAR SINGH Vs. STATE OF U P
July 18, 2008
OMPAL Vs. STATE O
February 27, 2008
OMVEER Vs. STATE OF U P
December 11, 2008
OMVEER Vs. STATE O
February 21, 2008
OMVEER Vs. STATE OF U P
April 24, 2008
OMVEER SINGH Vs. DISTRICT JUDGE HARIDWAR
December 8, 2008
OMWATI Vs. COMMISSIONER MEERUT DIVISION MEERUT
January 18, 2008
ONKAR NATH DUBEY Vs. RADHEY SHYAM DUBEY
August 14, 2008
ORDNANCE FACTORY CO OPERATIVE SOCIETY LTD Vs. PRESIDING AUTHORITY UNDER PAYMENT OF EAGES ACT ASSISTANT LABOUR COMMISSIONER
November 28, 2008
ORIENTAL BANK OF COMMERCE Vs. STATE OF U P
February 13, 2008
Oriental Bank of Commerce and others Vs. Shivnath Singh
October 17, 2008
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. PYARE LAL
July 21, 2008
Oriental Insurance Co Ltd Vs. Indira Devi and others
September 16, 2008
ORIENTAL INSURANCE CO LTD Vs. PUSPA DEVI
February 5, 2008
ORIENTAL INSURANCE CO LTD Vs. IQBAL AHMAD
February 28, 2008
ORIENTAL INSURANCE CO LTD Vs. MANJU
December 2, 2008
ORIENTAL INSURANCE CO LTD Vs. INDIRA DEVI
September 26, 2008
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL BAGHPAT
August 6, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANCHAN PANDEY
December 11, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. REHANA BEGHAM
December 5, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. POONAM KESARWANI
December 4, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. BAHORAN SINGH
May 5, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. DEVI KUNWAR
April 4, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHNA PAL
March 14, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. NEELA DEVI
December 30, 2008
Oriental Insurance Company Ltd. Vs. Devi Kumar And Others
April 4, 2008
ORIENTAL INSURANCE CO . LTD. Vs. PUTTI LAL @ PUTAI LAL
July 24, 2008
OXFORD ACADEMY FOR CAREER DEVELOPMENT Vs. CHIEF COMMISSIONER OF INCOME TAX
December 4, 2008
P C SHARMA Vs. LALOO PRASAD YADAV
February 26, 2008
P.B. SOCIETY JEWELLERS Vs. UNION OF INDIA
March 12, 2008
P.K.Pandey (Chief Specialist) Primary Health Centre, Hathgaon, Fatehpur Vs. Atul Tiwari
November 18, 2008
P.N.Shukla Vs. Union of India & Ors.
November 5, 2008
PADMA TANDON Vs. DISTRICT JUDGE
November 7, 2008
PADMESHWARI SHARMA Vs. STATE OF U P
December 12, 2008
PANCHAM ALIAS PACHUWA Vs. STATE OF U P
May 9, 2008
PANKAJ KUMAR DWIVEDI Vs. STATE OF U.P. AND OTHERS
October 24, 2008
PANKAJ SARRAF Vs. STATE OF U P
December 16, 2008
PANKAJALIASGOLU Vs. STATE OF U P
July 16, 2008
PANNA LAL Vs. STATE OF U P
May 9, 2008
Panna Lal Vs. State of U.P. and others
August 11, 2008
PANNA LAL Vs. STATE OF U P
September 19, 2008
Panna Lal Vs. Addl.Commissioner (admi), Faizabad Division, Faizabad and others
May 1, 2008
Panna Lal Vs. Madan Mohan and others
September 24, 2008
PANTHER SECURITY SERVICE PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
October 14, 2008
PAPPU Vs. STATE OF U P
May 30, 2008
PAPPU ALIAS OM NARAIN PANDEY Vs. STATE OF U P
August 29, 2008
PAPPU MUSALMAN Vs. STATE OF U P
June 30, 2008
PARADEEP PHOSPHATES LTD Vs. STATE OF U P
December 5, 2008
Paradeep Phosphates Ltd. Vs. State of U.P.And Others
December 1, 2008
PARAMJIT SINGH ALIAS BALWINDER SINGH Vs. STATE OF UTTARAKHAND
May 9, 2008
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 15, 2008
PARAS NATH CHAUBEY Vs. STATE OF U P
January 4, 2008
PARAS NATH PANDEY Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE NYAYA MARG ALLAHABAD
December 1, 2008
Parash Nath Vs. Judicial Magistrate IIIrd Gorakhpur and others
October 1, 2008
PARASHURAM Vs. STATE OF U P
May 2, 2008
PARASRAM TEWARI Vs. RAM BRIKSH SINGH
August 11, 2008
PARMAL Vs. STATE OF U P
February 19, 2008
PARSADI LAL TUSSI RAM COLD STORAGE PVT LTD Vs. G C JHA
December 3, 2008
PARSHU RAM CHAUDHARY Vs. U P PUBLIC SERVICE TRIBUNAL
February 27, 2008
PARVEZ Vs. STATE OF U P
April 21, 2008
PARVEZ PARWAZ Vs. STATE OF U P
September 26, 2008
Parwaz Uloom Vs. State of U.P. and others
October 13, 2008
Pavan Kumar and others Vs. State of U.P.and others
November 7, 2008
Pawan Kumar Vs. State of U.P.and another
November 6, 2008
PAWAN KUMAR NAYAK Vs. STATE OF U.P.
September 30, 2008
PAWAN KUMAR SINGH Vs. STATE OF U P
December 8, 2008
PERNOD RICARD INDIA PVT LTD Vs. STATE OF U P
December 5, 2008
PERNOD RICARD INDIA PVT. LTD. Vs. STATE OF U.P. AND OTHERS
December 4, 2008
PHERU Vs. STATE O
February 21, 2008
PHOLPATI DEVI Vs. ASHA JAISWAL
December 4, 2008
PHOOL CHAND Vs. PRESIDING OFFICER LABOUR COURT U P LUCKNOW
April 9, 2008
PHOOL CHAND TEWARI Vs. IIND ADDITIONAL DISTRICT JUDGE
July 15, 2008
Phool Chandra Vs. State of U.P.and Others
July 11, 2008
PHOOL CHANU KHANDELWAL Vs. RENT CONTROL AND EVICTION OFFICER MATHURA
February 28, 2008
PHOOL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
December 15, 2008
PHULWATIA DEVI Vs. LAL MOHAR
December 2, 2008
PINTU Vs. STATE OF U.P.
January 18, 2008
Pintu Gupta @ Priyaranjan Jaiswal Vs. State of U.P.
December 10, 2008
PITAMBAR TYAGI Vs. STATE OF U P
April 17, 2008
PIYARE LAL Vs. STATE OF U P
May 30, 2008
PIYUSH GAUR Vs. STATE OF U.P. AND OTHERS
August 4, 2008
PIYUSH RASTOGI Vs. MOULIK FINANCE AND RESORTS LTD.
April 22, 2008
PNB CAPITAL SERVICES LTD. Vs. WILLARD INDIA LTD.
February 19, 2008
POOJA GUPTA Vs. PUSHKAR KUMAR
May 21, 2008
POONAM Vs. CHAIRMAN/MANAGING DIRECTOR LIFE INSURANCE CORPORATION
May 5, 2008
Poonam Baghel Vs. State of U.P.And Others
August 26, 2008
POONAM PRASAD Vs. STATE OF UTTARAKHAND
August 28, 2008
Poonam Sengar and Others Vs. State of U.P. and Others
March 20, 2008
POONAM YADAV Vs. DIRECTOR HEALTH SERVICE DEPARTMENT U P AT LUCKNOW
January 16, 2008
POORAN CHAND D Vs. 1ST A D J BULANDSHAHR
August 12, 2008
POORAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
September 2, 2008
POORAN SINGH Vs. STATE OF UTTARAKHAND
March 5, 2008
POSTAL SEALS INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 18, 2008
Prabandh Samiti, Manokaran Kanya Junior High School, Shahjahanpur and others Vs. Santosh Kumari Uppal and others
October 24, 2008
PRABHA DIXIT Vs. STATE OF U P
July 16, 2008
PRABHASH CHATURVEDI Vs. STATE OF U P
January 22, 2008
PRABHAT KUMAR Vs. STATE OF U P
June 25, 2008
PRABHAWATI DEVI Vs. DISTRICT MAGISTRATE/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION SONBHADRA
July 16, 2008
PRABHU NARAIN UNION CLUB Vs. STATE OF UTTAR PRADESH
March 27, 2008
PRADAY ALIAS RINKU MISHRA Vs. STATE OF U P
January 9, 2008
PRADEEP JOSHI Vs. WORKMEN COMPENSATION COMMISSIONER
February 27, 2008
PRADEEP KUMAR Vs. STATE OF U P
January 23, 2008
PRADEEP KUMAR AWASTHI Vs. UMA KANT TRIPATHI
March 19, 2008
PRADEEP KUMAR BHATNAGAR Vs. STATE OF U P
July 9, 2008
PRADEEP KUMAR DEIVEDI Vs. STATE OF U P
December 3, 2008
PRADEEP KUMAR GUPTA Vs. MANOJ KUMAR GUPTA
September 1, 2008
PRADEEP KUMAR GUPTA Vs. ACM I/RENT CONTROL AND EVICTION OFFICER
April 1, 2008
PRADEEP KUMAR JAISWAL Vs. STATE OF U P
April 10, 2008
PRADEEP KUMAR PANDEY Vs. 5TH ADDITIONAL DISTRICT JUDGE COURT NO 5 RAI BARELI
December 5, 2008
PRADEEP KUMAR RASTOGI Vs. STATE OF U P
April 18, 2008
PRADEEP KUMAR SAXENA Vs. CHAIRMAN MANAGING DIRECTOR U P SAHAKARI GRAM VIKAS BANK LTD
April 3, 2008
PRADESHIK CO-OPERATIVE DAIRY FEDERATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 17, 2008
Pradeshiya Industrial and Investment Corporation, U.P.LTD. Vs. Official Liquidator (In the matter of M/s.Meekan Transmission LTD.(In Liquidation) kanpur dehat)
September 16, 2008
PRADYUMAN JEE Vs. SPECIAL/ADDL DISTRICT JUDGE BALLIA
April 2, 2008
PRAHALAD GAUR Vs. STATE OF U P
August 14, 2008
Prahlad Gaur Vs. State of U.P.
August 14, 2008
PRAKASH Vs. STATE OF U P
September 10, 2008
PRAKASH AGARWAL Vs. STATE OF U P
May 28, 2008
PRAKASH CHAND MEHTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
September 25, 2008
Prakash Chandra Kesharwani Vs. State of U.P.
March 20, 2008
PRAKASH KAUR Vs. STATE OF U P
May 21, 2008
Prakash S/o Khillan Vs. State of U.P.and others
September 10, 2008
Prakashi Vs. Deputy Director of Consolidation/Addl.Collector (F&R), Muzaffarnagar and others
September 22, 2008
PRAMILA SINGH Vs. STATE OF U P
December 4, 2008
PRAMOD Vs. STATE OF U P
December 2, 2008
Pramod Awasthi Vs. State of U.P.& Ors.
September 19, 2008
PRAMOD CHANDRA Vs. STATE OF U P
April 11, 2008
PRAMOD KUMAR Vs. RAJESH JOSHI
March 26, 2008
PRAMOD KUMAR AGARWAL Vs. ASSISTANT COMMISSIONER TRADE TAX KANPUR NAGAR
March 27, 2008
PRAMOD KUMAR BHARGAVA Vs. STATE OF U P
July 8, 2008
PRAMOD KUMAR GUPTA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
January 24, 2008
PRAMOD KUMAR MAHESHWARI Vs. RAJENDRA KUMAR AND OTHERS
March 29, 2008
PRAMOD KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOL JAUNPUR
December 16, 2008
PRAPHULL KUMAR RAI Vs. STATE OF U P
May 23, 2008
PRASHANT CHANDRA Vs. LUCKNOW GOLF CLUB LUCKNOW
February 21, 2008
PRASHANT GLASS WORKS PVT LTD Vs. BANK OF BARODA
August 7, 2008
PRASHANT RAJAN SINGH Vs. STATE OF U P
July 9, 2008
PRATAP NARAIN AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 25, 2008
PRATAP NARAIN PANDEY Vs. STATE OF U P
August 26, 2008
PRATAP SINGH Vs. STATE OF UP
May 16, 2008
Pratap Singh and another Vs. Matadeen (Since Deceased) and others
September 15, 2008
PRATIBHA BAL SHIKSHA NIKETAN BELWADAND Vs. STATE OF U P
January 24, 2008
PRATIMA DEVI Vs. PRATAP SINGH
February 18, 2008
PRATIMA WILLIAMS Vs. COMMISSIONER BAREILLY DIVISION
January 11, 2008
PRAVAT SINGH SHAKIYA Vs. DY LABOUR COMMISSIONER AGRA
August 6, 2008
PRAVEEN KUMAR JAIN Vs. HABIBULLA
August 20, 2008
PRAVEEN KUMAR JAIN Vs. STATE OF U P
September 30, 2008
PRAYAG DEV SINGH ALIAS NANKU SINGH Vs. STATE OF U P
June 9, 2008
PREET LEASING (P) LTD. Vs. COMMISSIONER OF INCOME TAX
October 18, 2008
PREETAM PRASAD Vs. STATE OF U P
January 8, 2008
PREETI AND ANDOTHER Vs. STATE OF U P
December 1, 2008
PREM CHAND Vs. GHAZIABAD DEVELOPMENT AUTHORITY
August 21, 2008
PREM CHAND ALIAS MONU Vs. STATE OF U P
July 4, 2008
PREM CHAND ALIAS PINTU Vs. STATE OF U P
August 11, 2008
PREM CHANDRA MISHRA Vs. IIND ADDITIONAL DISTRICT JUDGE ETAH
September 11, 2008
PREM GARG Vs. DISTRICT JUDGE AND ORS
April 11, 2008
PREM KISHORE SINHA Vs. CHANDA DEVI
April 22, 2008
PREM NARAIN SINGH Vs. VED PATI MISRA DR SECRETARY U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
August 8, 2008
PREM NATH Vs. STATE OF U P
March 19, 2008
PREM PAL SHARMA Vs. STATE OF U P
August 20, 2008
PREM PRAKASH SRIVASTAVA Vs. JUDGE, SMALL CAUSES COURT, GORKHPUR AND OTHERS
March 19, 2008
PREM PRASAD GUPTA Vs. STATE OF U P
July 22, 2008
PREM SHANKAR MISHRA Vs. STATE OF U P
April 29, 2008
Prem Shankar Sharma Vs. U.P.Basic Shiksha Parishad and others
August 26, 2008
PREM SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
March 14, 2008
Prem Singh And Others Vs. State of U.P.And Others
September 11, 2008
PREM SINGH BORA Vs. STATE OF UTTARANCHAL
April 28, 2008
PREMA DEVI Vs. STATE OF U P
February 19, 2008
PREMJIT SINGH Vs. STATE OF U P
February 15, 2008
PREMWATI Vs. MUNNI DEVI ALIAS MINAKSHI
December 5, 2008
PRITHVI NATH MISRA Vs. REGIONAL ADMINISTRATIVE COMMITTEE UTTAR PRADESH PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETIES CENTRAL SERVICE
November 28, 2008
PRITI CHAUHAN Vs. STATE OF U P
August 21, 2008
Priti Chauhan Vs. State of U.P.and others
October 21, 2008
PUBLIC INFORMATION OFFICER Vs. STATE INFORMATION COMMISSION U P
July 1, 2008
PUNAM YADAV Vs. STATE OF U P
February 4, 2008
PUNJAB AND SIND BANK Vs. MANORAM AGENCIES
April 9, 2008
PUNJAB CHEMI PLANTS LTD Vs. STATE OF UTTAR PRADESH
March 24, 2008
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
August 5, 2008
Puran Singh Vs. Deputy Director of Consolidation, Muzaffarnagar and others
March 26, 2008
PURVANCHAL VIDYUT VITRAN NIGAM LTD Vs. VIDYUT LOKPAT
April 2, 2008
Pushp Raj and others Vs. District Judge, Meerut, and others
September 4, 2008
PUSHPENDRA SINGH Vs. STATE OF U P
February 21, 2008
PYARE LAL Vs. STATE OF U P
March 27, 2008
Pyare Lal Vs. IInd Additional District Judge, Jhansi and others
September 25, 2008
QAZI ABDUL WAHAB Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE BIJNOR
September 15, 2008
QUTBUM NISHA Vs. STATE OF U P
April 25, 2008
R K VERMA Vs. AYAZ HUSSAIN
June 19, 2008
R N BHAGAT Vs. UNION OF INDIA
August 26, 2008
R S GAHLAUT Vs. VIITH ADDITIONAL DISTRICT JUDGE MEERUT
August 20, 2008
R S UPADHYAYA Vs. STATEBOF U P
May 23, 2008
R.D.Misra and others Vs. Vth Additional District Judge, Meerut and another
July 22, 2008
R.P. Srivastava Vs. Pradeshik Cooperative Dairy Federation and others
July 3, 2008
R.S. KHARE Vs. OM NARAIN GUPTA
August 11, 2008
RABI SINGH Vs. STATE OF U P
July 28, 2008
RABIYA Vs. ALI HUSSAIN
August 18, 2008
RACHANA Vs. STATE OF U P
December 4, 2008
RADHA DEVI Vs. STATE OF U P
October 24, 2008
RADHA GANGWAR Vs. STATE OF U P
November 3, 2008
RADHA GOVIND (SINCE DECEASED) AND OTHERS Vs. M/S. PATEL BIDI COMPANY AND OTHERS
April 2, 2008
Radha Kant Misra and another Vs. State of U.P. and others
August 21, 2008
RADHA KRISHNA GUPTA Vs. ADDITIONAL DISTRICT JUDGE
July 1, 2008
RADHA SWAMI SATSANG SABHA DAYALBAGH AGRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA AND
March 13, 2008
RADHE SHYAM Vs. DISTRICT INSPECTOR OF SCHOOLS
February 19, 2008
RADHEY MOHAN SINGH Vs. UNION OF INDIA
January 21, 2008
RADHEY SHAYAM LAVANIA Vs. STATE OF U P
December 19, 2008
RADHEY SHAYM MISHRA Vs. STATE OF U P
November 20, 2008
RADHEY SHYAM Vs. STATE OF U P
December 15, 2008
RADHEY SHYAM Vs. STATE OF U P
February 18, 2008
RADHEY SHYAM Vs. NABBU RAM
March 17, 2008
RADHEY SHYAM Vs. U.P. POWER CORPORATION LTD.
April 9, 2008
RADHEY SHYAM NISHAD Vs. STATE OF U P
August 20, 2008
RADHEY SHYAM YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
January 8, 2008
RADHEY@RADHIKA SINGH YADAV Vs. SUKHNANDAN SINGH YADAV
July 11, 2008
RADHIKA ALIAS LALLI MISHRA Vs. STATE OF U P
September 9, 2008
Radhika Mittal Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and others
January 29, 2008
RAFEEQAN Vs. JIA UL NABI
September 25, 2008
Rafey Vs. Qayamuddin and Others
September 10, 2008
RAFIQ ALIAS MOHAMMED RAFIQ Vs. RAJJAQ
October 18, 2008
RAFIQ ANSARI Vs. STATE OF U P
January 5, 2008
RAGHUBAR DAYAL Vs. ADDL DISTRICT COLLECTOR AGRA
July 11, 2008
RAGHUBAR DAYAL Vs. XTH ADDL DISTRICT AND SESSIONS JUDGE AGRA
March 3, 2008
Raghubir and others Vs. Assistant Director, Consolidation, Deoria and others
May 22, 2008
RAGHUNATH PRASAD JAISWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
April 8, 2008
RAGHUNATH SINGH Vs. MUNEER HASAN
June 25, 2008
Rahim and another Vs. Collector, Sultanpur and others
November 18, 2008
RAHMATKHAN Vs. STATE OF U P
March 19, 2008
RAHUL Vs. STATE OF U P
May 23, 2008
RAHUL KUMAR Vs. STATE OF U P
July 11, 2008
Rahul Purwar Vs. State of U.P.and others
October 16, 2008
RAI BHARAT DAS AND BROTHERS Vs. STATE OF U P
May 2, 2008
RAIS AHMAD Vs. STATE OF U P
September 16, 2008
RAJ BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD AND
February 26, 2008
RAJ BAHADUR Vs. DISTRICT JUDGE
October 16, 2008
RAJ JEWELLERS Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)
February 5, 2008
RAJ KARAN NISHAD Vs. STATE OF U P
December 5, 2008
RAJ KUMAR Vs. STATE OF U P
December 16, 2008
RAJ KUMAR Vs. STATE OF U P
September 30, 2008
RAJ KUMAR Vs. STATE BANK OF INDIA
July 3, 2008
RAJ KUMAR Vs. STATE OF U P
September 3, 2008
RAJ KUMAR GUPTA Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING U P LUCKNOW AND
April 1, 2008
RAJ KUMAR RAJPOOT Vs. USHA DEVI LAHAUTI
September 30, 2008
RAJ KUMAR SHARMA Vs. STATE OF U P
December 19, 2008
RAJ KUMAR VERMA Vs. DISTRICT JUDE DEHRADUN
May 1, 2008
RAJ KUMAR YADAV Vs. STATE OF U P
May 7, 2008
RAJ KUMARI AWASTHI Vs. STATE OF U P
January 31, 2008
RAJ NARAIN Vs. STATE OF U P
March 5, 2008
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
December 4, 2008
Raj Narain Agnihotri Vs. District Judge, Kanpur City and others
August 26, 2008
RAJ NATH PANDEY Vs. JWALA PRASAD
September 3, 2008
RAJ PAL Vs. SMT KAMLA DEVI AND ANR
April 17, 2008
RAJ PETROLEUM AGENCY NEKNAMPUR PRATAPGARH THRU PROP Vs. SPECIAL SECRETARY FOOD AND SUPPLIES
December 19, 2008
RAJ PRASAD Vs. state
January 5, 2008
RAJ RANI Vs. IXTH ADJ AND OTHERS
July 29, 2008
RAJ SINGH Vs. STATE OF U P
January 9, 2008
RAJA RAM Vs. SHANTI DEVI
January 1, 2008
RAJA RAM YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
December 4, 2008
RAJAN LAL Vs. STATE OF U P
January 23, 2008
RAJARAM DWIVEDI Vs. STATE OF U P
September 18, 2008
RAJEEV KUMAR Vs. STATE OF U P
June 23, 2008
RAJEEV KUMAR Vs. STATE OF U P
May 23, 2008
RAJEEV KUMAR AGARWAL Vs. NAGAR PALIKA PARISHAD MATHURA
August 1, 2008
RAJEEV KUMAR JAIN Vs. STATE OF U P
January 17, 2008
RAJEEV MAURYA Vs. RENT CONTROL AND EVICTION OFFICER/ADDL DISTRICT MAGISTRATE CITY DELEGATED AUTHORITIES MEERUT
July 16, 2008
RAJEEV SRIVASTAVA Vs. STATE OF U P
December 2, 2008
RAJENDRA Vs. STATE OF U P
February 1, 2008
RAJENDRA Vs. STATE OF U P
February 26, 2008
RAJENDRA B LAL Vs. STATE OF U P
May 7, 2008
RAJENDRA BAHADUR SARKARI Vs. BOARD OF REVENUE U P AT ALLAHABAD AND
February 4, 2008
RAJENDRA DUTT KUTHARI Vs. NATHI PRASAD KUTHARI AND
January 7, 2008
RAJENDRA KUMAR ALIAS RAJJAN MISHRA Vs. STATE OF U P
December 3, 2008
RAJENDRA KUMAR TRIPATHI Vs. STATE OF U P
December 2, 2008
RAJENDRA KUMAR VERMA Vs. TRIYUGI NARAIN VERMA
May 23, 2008
RAJENDRA PRAKASH Vs. NATINAL INSURANCE COMPANY LTD
January 10, 2008
RAJENDRA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER
January 5, 2008
RAJENDRA PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS DEPTT OF EDUCATION LUCKNOW
December 12, 2008
RAJENDRA PRASAD GUPTA Vs. UPPER DISTRICT JUDGE COURT NO 1 FIROZABAD
April 2, 2008
RAJENDRA PRASAD KHANNA Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA
September 2, 2008
Rajendra Prasad Srivastava Vs. High Court of Judicature at Allahabad and another
November 7, 2008
RAJENDRA PRASAD TRIPATHI Vs. STATE OF U P
August 1, 2008
RAJENDRA PRASAD YADAV Vs. CHAIRMAN SANYUKT KSHETRIYA GRAMIN BANK AZAMGARH
January 28, 2008
RAJENDRA RAM Vs. STATE OF UTTARANCHAL
July 3, 2008
RAJENDRA SINGH Vs. GRIRAJ KUNWAR
August 22, 2008
RAJENDRA SINGH Vs. STATE OF U P
August 5, 2008
RAJENDRA SINGH Vs. STATE OF U P
March 29, 2008
RAJENDRA SINGH Vs. STATE
March 25, 2008
RAJENDRA SINGH Vs. STATE OF U P
March 18, 2008
RAJENDRA SINGH Vs. STATE OF U P
May 22, 2008
RAJENDRA SINGH Vs. STATE OF U P
May 2, 2008
Rajendra Singh and others Vs. D.D.C.and others
September 11, 2008
RAJENDRA SWAROOP KASHYAP Vs. STATE OF U P
February 13, 2008
RAJENDRAPAL AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
March 7, 2008
RAJESH ALIAS BABAN YADAV Vs. STATE OF U P
January 24, 2008
RAJESH CHAWLA Vs. STATE OF U P
December 19, 2008
RAJESH JI VERMA Vs. ABHINEET KESARWANI
January 17, 2008
RAJESH KESHARI Vs. UNION OF INDIA
February 22, 2008
RAJESH KUMAR Vs. STATE OF U P
December 10, 2008
RAJESH KUMAR Vs. STATE OF U P
April 24, 2008
RAJESH KUMAR AGRAWAL Vs. MANISH SHARMA
April 30, 2008
RAJESH KUMAR RAHUJA Vs. DISTRICT JUDGE GORAKHPUR
January 25, 2008
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P
October 17, 2008
RAJESH KUMAR TRIPATHI Vs. STATE OF U P
April 28, 2008
RAJESH KUMAR TRIPATHI S/O SALIG RAM TRIPATHI Vs. V C RAM MANOHAR LOHIA AWADH UNIVERSITY FAIZABAD
December 11, 2008
Rajesh Prasad and five others Vs. State of U.P.
November 25, 2008
Rajesh Sharma Vs. IIIrd Additional District Judge, Mathura and others
September 22, 2008
RAJESH YADAV Vs. DIRECTOR OF EDUCATION MADHYAMIK U P ALLAHABAD
January 10, 2008
Rajeshwar Kumar Ojha Vs. State of U.P.and others
May 16, 2008
RAJESHWAR PRASAD Vs. STATE OF UP
February 29, 2008
RAJIV JAIN Vs. STATE OF U P
August 13, 2008
RAJIV MADAN Vs. STATE OF U P
August 26, 2008
RAJIV SRIVASTAVA Vs. DIRECTOR RAJYAKRISHI UTPADAN MANDI
December 11, 2008
RAJJAN CHAMAR Vs. STATE OF U.P
March 29, 2008
RAJJAN PRASAD Vs. STATE OF U P
November 21, 2008
RAJNI DUBEY Vs. DIRECTOR HARIJAN AND SOCIAL WELFARE LUCKNOW
December 4, 2008
RAJPAL Vs. STATE OF U P
August 26, 2008
RAJPAL SINGH Vs. STATE OF U.P. AND OTHERS
August 11, 2008
RAJPAL SINGH CHAUHAN Vs. STATE OF U P
December 4, 2008
RAJU Vs. STATE OF U P
January 15, 2008
RAJU GUPTA Vs. STATE O
March 19, 2008
RAJVEER DHARAMPAL Vs. STATE OF U P
October 18, 2008
RAJVEER SINGH Vs. STATE OF U P
March 11, 2008
RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. PUBLIC SERVICES TRIBUNAL U P
January 18, 2008
RAKESH Vs. STATE OF U.P.
December 2, 2008
RAKESH KUMAR DEV Vs. STATE OF U P
December 2, 2008
Rakesh Kumar Gupta Vs. Ravindra Kumar Gupta & Ors.
September 26, 2008
RAKESH KUMAR S/O ALTE CHET RAM Vs. STATE OF U P
December 8, 2008
RAKESH KUMAR SINGH Vs. STATE OF U P
September 25, 2008
RAKESH PATHAK Vs. STATE OF U P
December 17, 2008
RAKESH PATI TRIPATHI Vs. STATE OF U P
January 18, 2008
Rakesh Verma Vs. Hon'ble High Court of Judicature at Allahabad and Others
May 1, 2008
RAKESH VIJ Vs. VICE-CHANCELLOR B H U VARANASI
February 27, 2008
RALLIS INDIA LIMITED Vs. GOPAL JI SHUKLA
July 15, 2008
RAM Vs. STATE OF UTTARAKHAND
March 14, 2008
RAM Vs. STATE OF U P
May 23, 2008
RAM ADHAR Vs. STATE OF U P
January 16, 2008
Ram Adhar Vs. State of U.P.
November 28, 2008
Ram Adhar Vs. Deputy Director of Consolidation, Azamgarh and another
April 30, 2008
Ram Adhar Misra Vs. Board of Revenue U.P.at Allahabad and others
April 22, 2008
RAM ADHAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 5, 2008
Ram Anjore Vs. Additional District Magistrate (Finance and Revenue)/Deputy Director of Consolidation, Ambedkar Nagar and others
September 26, 2008
Ram Ashish Vs. State of U.P.and others
November 3, 2008
RAM ASRAY VERMA Vs. STATE OF U P
July 16, 2008
Ram Asrey and Others Vs. Addl. Commissioner (Administration) Jhansi Division, Jhansi and Another
September 23, 2008
RAM ASREY VERMA Vs. STATE OF U P
March 28, 2008
RAM AWADH Vs. CITY MAGISTRATE/RENT CONTROL OFFICER JAUNPUR
July 10, 2008
RAM AWADH TIWARI Vs. SUDARSHAN TIWARI
July 16, 2008
RAM BABU Vs. STATE OF U P
August 28, 2008
RAM BABU Vs. SOHAN LAL GYAN CHAND
February 29, 2008
RAM BABU DIXIT Vs. STATE OF U P
September 18, 2008
RAM BAHADUR Vs. MADHU VERMA
March 27, 2008
Ram Bahadur Majhi Vs. State of U.P.
November 10, 2008
RAM BAHAL Vs. UNDION OF INDIA
November 24, 2008
Ram Bali Vs. State of U.P.
September 2, 2008
RAM BHAROSE LAL Vs. TULA RAM
August 22, 2008
RAM BHAROSE LAL TANDON Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (S.D.) AND OTHERS
September 2, 2008
RAM BILASH MISHRA Vs. STATE OF U P
April 11, 2008
Ram Byas Rai Vs. Scooters India Ltd. and another
December 2, 2008
RAM CHANDER NAIE Vs. STATE OF U P
November 28, 2008
RAM CHANDRA Vs. STATE OF U P
January 2, 2008
RAM CHANDRA Vs. STATE OF U P
September 5, 2008
RAM CHANDRA Vs. XIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
September 25, 2008
RAM CHANDRA Vs. STATE OF U P
May 28, 2008
RAM CHANDRA Vs. BRIJ LAL
February 27, 2008
RAM CHANDRA Vs. STATE OF U P
December 3, 2008
Ram Chandra and others Vs. State of U.P.and another
October 17, 2008
RAM CHANDRA DIXIT Vs. UNION OF INDIA
December 3, 2008
Ram Chandra Gupta, Etc. Vs. State of U.P.
November 28, 2008
RAM CHANDRA PAL Vs. STATE OF U P
December 5, 2008
RAM CHANDRA PRASAD SRIVASTAVA Vs. KALIKA
February 18, 2008
RAM CHANDRA RAI Vs. UNION OF INDIA
January 24, 2008
Ram Chandra Singh Vs. State of U.P.
March 26, 2008
RAM CHANDRA VERMA Vs. BISHESHWAR CHAKRABARTY
August 8, 2008
RAM CHARAN Vs. STATE OF U P
August 27, 2008
RAM CHEEJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 25, 2008
RAM CHET Vs. GUMAR
December 19, 2008
RAM CHHAIL Vs. STATE OF U P
August 7, 2008
RAM DAS Vs. STATE OF U P
March 3, 2008
RAM DAS DOHREY Vs. STATE OF U P
August 8, 2008
RAM DEI ALIAS DHURIA DEVI Vs. ADDITIONAL DISTRICT JUDGE
December 4, 2008
RAM DEO Vs. STATE OF U P
April 21, 2008
RAM DEV Vs. STATE OF U P
May 5, 2008
RAM GOPAL Vs. STATE OF U P
November 11, 2008
RAM GOPAL MATHUR Vs. SUBHASH CHANDRA MATHUR
May 23, 2008
Ram Gopal Pandey Vs. Joint Director of Education, Kanpur Mandal, Kanpur and others
August 21, 2008
RAM HARI Vs. STATE OF U P
August 1, 2008
RAM IQBAL SINGH Vs. STATE OF U P
September 17, 2008
RAM JEET TIWARI Vs. STATE OF U P
December 10, 2008
RAM KALP YADAV Vs. STATE OF U P
August 11, 2008
RAM KARAN ARYA Vs. STATE O
January 18, 2008
RAM KAUR PRASAD Vs. STATE
July 3, 2008
RAM KEWAL SINGH Vs. STATE OF U P
April 16, 2008
RAM KHELAWAN MAURYA Vs. COMMITTEE OF MANAGEMENT ASHOK INTER COLLEGE JAUNPUR
November 17, 2008
RAM KHELAWAN SINGH Vs. STATE OF U P
August 26, 2008
RAM KISHAN Vs. STATE OF U P
April 18, 2008
RAM KISHAN Vs. STATE
February 25, 2008
Ram Kishore and others Vs. State of U.P.and others
November 24, 2008
RAM KISHORE SETH Vs. STATE OF U. P.
November 24, 2008
RAM KUBER Vs. ASST /DY DIRECTOR OF CONSOLIDATION JAUNPUR AND
February 25, 2008
RAM KUMAR Vs. STATE OF U P
August 13, 2008
Ram Kumar and others Vs. Deputy Director of Consolidation, Varanasi and others
December 1, 2008
RAM KUMAR BARNWAL Vs. RAM LAKHAN
August 28, 2008
RAM KUMAR SHARMA Vs. STATE OF U P
February 14, 2008
RAM KUMAR SINGH Vs. STATE OF U P
May 9, 2008
Ram Kumar Singh Vs. U.P.Pollution Control Board and others
November 20, 2008
RAM KUMARI Vs. STATE OF U P
December 12, 2008
Ram Lakhan Rai Vs. District Basic Education Officer, Maharajganj and another
September 18, 2008
RAM LAKHAN SHARMA Vs. STATE OF U P
April 24, 2008
RAM LAL Vs. BRIJBALA
April 24, 2008
RAM LAL ALIAS LAL BABU Vs. STATE OF U P
January 4, 2008
RAM LALI Vs. STATE OF U P
April 10, 2008
RAM MANOHAR SINGH Vs. STATE OF U P
August 21, 2008
Ram Milan Tiwari Vs. Deputy Director of Consolidation, Faizabad & Ors.
November 27, 2008
RAM MURTI DEVI Vs. STATE OF U P
September 17, 2008
RAM NARAIN RAI AND C B I Vs. STATE OF U P
August 29, 2008
Ram Narain Sharma Vs. District Judge and others
July 28, 2008
RAM NARAIN SINGH Vs. SECRETARY DEPARTMENT OF FERTILIZER GOVT OF INDIA NEW DELHI
August 18, 2008
RAM NARAYAN Vs. CONSOLIDATION COMMISSIONER
April 24, 2008
RAM NARESH Vs. STATE OF U P
August 29, 2008
RAM NARESH Vs. CIVIL JUDGE J D PRATAPGARH
July 24, 2008
RAM NATH Vs. PRESIDING OFFICER LABOUR COURT
July 3, 2008
RAM NAYAN SINGH Vs. STATE OF U.P
March 27, 2008
Ram Niwas Singh Vs. State of U.P.and Others
January 18, 2008
RAM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR AND
February 13, 2008
Ram Pal Singh Vs. State of U.P.and others
October 25, 2008
Ram Pal Singh (Dead) Vs. A.D.C., Lucknow Camp at Ghaziabad and others
April 30, 2008
RAM PAL SINGH S/O SRI PITAM SINGH Vs. STATE OF U P
August 25, 2008
RAM PARAS TRIPATHI Vs. STATE OF U P
January 25, 2008
RAM PHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
August 12, 2008
RAM PRASAD Vs. STATE OF U P
August 8, 2008
RAM PRASAD Vs. STATE OF U P
December 3, 2008
RAM PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR AND
February 6, 2008
RAM PRATAP SINGH ALIAS SHAILENDRA ALIAS SHALU Vs. VINOD KUMAR SHIVHARE
July 14, 2008
RAM PRATAP SINGH ALIAS SHAILENDRAALIAS SHALU Vs. VINOD KUMAR SHIVHARE
June 14, 2008
RAM PYARE Vs. D M CHITRAKOOT
December 11, 2008
RAM PYARE Vs. STATE OF U P
December 12, 2008
Ram Rahis and others Vs. State of U.P.
March 29, 2008
RAM RAJ SINGH Vs. STATE O
January 21, 2008
RAM RAKHAN SINGH Vs. STATE OF U P
January 8, 2008
RAM RAKSH PAL SINGH Vs. STATE OF U P
December 12, 2008
RAM RATAN ETC Vs. BLOCK DEVELOPMENT OFFICER TALBEHAT LALITPUR
December 2, 2008
RAM RATAN GOEL Vs. ANKITA GOEL
October 22, 2008
RAM SAGAR PATEL Vs. STATE OF U P
May 21, 2008
RAM SAGAR SHUKLA Vs. U P TEXTILE PRINTING CORPORATION LTD
December 3, 2008
RAM SAKAL YADAV CONSTABLE Vs. STATE O
March 5, 2008
Ram Samuj and another Vs. Deputy Director of Consolidation, Gorakhpur and others
April 8, 2008
RAM SANEHI Vs. STATE OF U P
July 31, 2008
RAM SARAN VARSHNEY Vs. STATE OF U P
December 1, 2008
RAM SEWAK Vs. ADDITIONAL DISTRICT JUDGE
May 8, 2008
RAM SEWAK SHARMA Vs. STATE OF U.P.
September 22, 2008
RAM SHANKER VERMA Vs. STATE OF U P
September 8, 2008
RAM SINGH Vs. STATE OF UTTARANCHAL
March 18, 2008
RAM SINGH SENIOR TAX OFFICER Vs. UNION OF INDIA
February 6, 2008
RAM SINGH VISHWAKARMA Vs. STATE OF U P AND ORS
January 22, 2008
Ram Siya and others Vs. State of U.P.and another
September 24, 2008
RAM SUMER Vs. DINESH KUMAR DIXIT
August 21, 2008
RAM SUNDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
September 5, 2008
RAM SUNDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 5, 2008
RAM SWAROOP Vs. PRESIDING OFFICER LABOUR COURT
June 30, 2008
RAM SWAROOP Vs. STATE OF U P
May 6, 2008
RAM SWAROOP KAINTHOLA Vs. DIRECTOR OF EDUCATION SECONDARY U P
September 11, 2008
RAM SWARUP Vs. UMA SHANKAR
September 22, 2008
RAM VEER SINGH Vs. STATE OF U P
December 5, 2008
RAM YADAV Vs. STATE OF U P
February 4, 2008
RAMA DEVI SRIVASTAVA Vs. SAT DEVI
October 20, 2008
RAMA KANT TRIPATHI Vs. STATE OF U P
September 3, 2008
RAMA KUSHWAHA Vs. STATE OF U P
December 12, 2008
RAMA NATH Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE
August 14, 2008
RAMA SANKAR RAI Vs. STATE OF U P
August 13, 2008
RAMA SHANKAR CHAUHAN Vs. STATE OF U P
February 20, 2008
Rama Shanker and others Vs. Ram Swaroop and others
September 12, 2008
RAMA SHANKER PANDEY Vs. STATE OF U P
December 17, 2008
RAMA SHANKER SINGH Vs. STATE OF U P
March 19, 2008
RAMA SHANKER TRIPATHI Vs. STATE OF U.P.
November 19, 2008
Ramadhar Vs. State of U.P.And Others
September 26, 2008
RAMAKANT TRIPATHI Vs. STAE OF U P
September 3, 2008
RAMAN Vs. STATE OF U P
April 15, 2008
RAMAN AGNIHOTRI Vs. COMMISSIONER WORKMEN COMPENSATION KANPUR
November 28, 2008
RAMAN BIHARI BHARDWAJ Vs. JOINT DIRECTOR OF EDUCATION AGRA REGION AGRA
January 29, 2008
RAMAN KUMAR SAXENA Vs. STATE OF U P
December 4, 2008
RAMAN LAL Vs. SHRI JANKI VALLABH JI MAHARAJ VIRAJMAN MANDIR QASBA BISAULI AND ANOTHER
April 29, 2008
RAMANAND Vs. STATE OF UTTAR PRADESH
October 21, 2008
RAMANUJ TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND
February 13, 2008
RAMAPATI MISHRA Vs. STATE OF U P
August 8, 2008
RAMASREY YADAV Vs. STATE OF U P AND ORS
April 29, 2008
RAMAVTAR Vs. STATE OF U P
March 18, 2008
RAMBIR SINGH Vs. ADDITIONAL COMMISSIONER AGRA DIVISION AGRA AND
January 3, 2008
RAMCHANDER Vs. STATE OF U P
October 17, 2008
RAMDAS GUPTA Vs. STATE OF U P
March 20, 2008
RAMDHAN Vs. STATE OF U P
April 28, 2008
RAMDHANI Vs. DISTRICT JUDGE FATEHPUR
July 30, 2008
RAMDHANI JAISWAL Vs. STATE OF U P
March 18, 2008
RAMENDRA PAL SINGH Vs. STATE O
January 4, 2008
RAMESH CHAND JAIN Vs. ARYA SAMAJ, NAI MANDI
April 7, 2008
RAMESH CHAND TIWARI Vs. STATE OF UTTARAKHAND
August 7, 2008
RAMESH CHANDRA Vs. STATE OF U P
September 5, 2008
RAMESH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 5, 2008
RAMESH CHANDRA Vs. STATE OF U P
May 9, 2008
RAMESH CHANDRA NAUTIYAL Vs. DIRECTOR GENERAL OF POLICE
August 21, 2008
RAMESH CHANDRA PATHAK Vs. STATE OF U P
April 17, 2008
RAMESH CHANDRA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
February 8, 2008
RAMESH CHANDRA SHARMA Vs. R C AND E O /IIND ADDITIONAL CITY MAGISTRATE KANPUR NAGAR
August 11, 2008
Ramesh Chandra Vaishya Vs. State of U.P.and others
August 7, 2008
RAMESH CHANDRA VERMA Vs. INCHARGE DISTRICT JUDGE BARABANKI
March 5, 2008
RAMESH GAUR Vs. MAHANIDESHAK KARAGAR PRASHASAN EVAM SUDHAR SEVAEN U P LUCKNOW
July 21, 2008
RAMESH KUMAR GUPTA Vs. STATE OF U P
April 7, 2008
RAMESH MISHRA Vs. STATE OF U P
December 8, 2008
Ramesh Mishra Vs. State of U.P.and others
August 12, 2008
RAMESH MISHRA ALIAS RAMESH KUMAR MISHRA Vs. STATE OF U P
January 22, 2008
RAMESHWAR Vs. STATE OF U P
February 20, 2008
Rameshwar Dayal Vs. Harnath Singh
October 16, 2008
RAMESHWAR HAVELIA Vs. ASIAN AGRO FARMS INDIA LIMITED
September 5, 2008
RAMESHWAR NATH DUBEY Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 BALLIA
May 7, 2008
RAMESHWAR PRASAD TYAGI Vs. STATE O
March 7, 2008
RAMJAN ALI Vs. COMMISSIONER AGRA DIVISION
May 22, 2008
RAMJI KAKKAR Vs. RENT CONTROL AND EVICTION OFFICER VARANASI
March 13, 2008
RAMKALI Vs. STATE OF U P
March 27, 2008
RAMKESH SHARMA Vs. STATE OF U P
June 26, 2008
RAMU SINGH Vs. STATE OF U P
March 19, 2008
RAMVEER SINGH Vs. STATE OF U P
July 1, 2008
RAMVEER SINGH Vs. STATE OF U.P. AND ORS.
September 11, 2008
RAMWATI Vs. STATE OF U P
January 29, 2008
RANG LAL Vs. STATE OF U P
December 15, 2008
RANGI LAL Vs. STATE OF U P
December 17, 2008
RANGIJI SAHKARI AVAS SAMITI LTD Vs. R C AND E G /ADDITIONAL DISTRICT MAGISTRATE CITY AGRA
March 26, 2008
Rangji Sahkari Awas Samiti Ltd Vs. State of U.P.and others
October 21, 2008
Rani Devi (Dead) Through LRs.and another Vs. Sri 108 Pujyapad Advait Panch Parmeshwar Panchayati Akhara Bara Udaseen
September 26, 2008
RANI DEVI JAIN Vs. BADLOO
July 31, 2008
RANJAN MITTAL Vs. STATE OF U P
April 15, 2008
Ranjana Kakkar Vs. State of U.P.and others
October 17, 2008
RANVEER Vs. STATE OF U P
February 27, 2008
RANVIR SINGH Vs. STATE
July 24, 2008
Ranvir Singh Vs. State of U.P.and others
November 3, 2008
RAO VISHWADEEP SINGH Vs. CHAIRMAN U P STATE INDUSTRIAL CORPORATION LTD
April 7, 2008
Rapti Commission Agency Vs. State of U.P.and another
October 15, 2008
RASHMI TRIPATHI W/O RAJESH BAJPAI Vs. STATE OF U P
December 11, 2008
RATAN Vs. STATE OF U P
December 3, 2008
RATAN KUMAR RAI ALIAS BABAN RAI Vs. STATE OF U P
April 11, 2008
RATNA SAGAR GAS SERVICE VED RAJ COMPLEX 92 GAUTAM BUDH Vs. STATE OF U P
December 10, 2008
Ravi Vs. Deputy Director of Consolidation, Bulandshahr and others
September 19, 2008
RAVI KANT Vs. STATE OF UTTARANCHAL
February 26, 2008
RAVI KUMAR Vs. STATE OF U P
July 6, 2008
RAVI KUMAR Vs. STATE OF U.P. AND ORS.
July 8, 2008
RAVI PRAKASH SINGH ALIAS KAKKOO Vs. STATE OF U P
January 24, 2008
RAVI PRASAD SRIVASTAVA Vs. STATE OF U P
September 2, 2008
RAVI SHANKER SHARMA Vs. STATE OF U P
November 25, 2008
RAVI SHANKER TIWARI Vs. STATE OF U P
May 7, 2008
Ravi Singh Vs. State of U.P.
July 28, 2008
RAVINDRA Vs. STATE OF U P
May 7, 2008
RAVINDRA KUMAR Vs. BOARD OF REVENUE
August 19, 2008
Ravindra Kumar Vs. State of U.P.And Others
September 26, 2008
RAVINDRA KUMAR KOHLI Vs. HARISH CHANDRA KOHLI
December 5, 2008
RAVINDRA NATH SRIVASTAVA Vs. STATE OF U P
December 4, 2008
RAVINDRA PRATAP SINGH Vs. STATE OF U P
December 16, 2008
Ravindra Singh Vs. State of U.P.and others
May 19, 2008
RAVINDRA SINGH SON OF BALESHWAR SINGH Vs. STATE OF U P THROUGH ELECTION COMMISSIONER, GOVT OF U P AND ORS
May 16, 2008
Ravindrakumaryadav Vs. Bheem Rao Ambedkar University,Agra and Others
February 18, 2008
RAYMOND BANERJEE Vs. C J VICTOR
January 10, 2008
REEMA SINGH Vs. STATE OF U P
December 4, 2008
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION AGRA Vs. COMPOTAR
November 28, 2008
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION KANPUR AND Vs. PEER BAKSHA
July 16, 2008
REKHA DEVI Vs. STATE OF U P
December 15, 2008
REKHA DIXIT Vs. STATE OF U P
February 18, 2008
REKHA KINNER Vs. STATE OF U P
January 24, 2008
REKHA SINGH Vs. STATE OF U P
April 9, 2008
REMESH Vs. STATE OF U P
December 10, 2008
RENU SAXENA Vs. STATE OF U P
December 5, 2008
RESHAM PAL Vs. STATE OF U P
April 4, 2008
RESHMA Vs. RASHID
July 17, 2008
Reshu Sharma and others Vs. Rajesh Sethi and another
November 24, 2008
RICHPAL Vs. STATE OF UTTAR PRADESH
October 21, 2008
RIKH DEO YADAV Vs. STATE OF U P
January 8, 2008
RIKH DEO YADAV Vs. STATE OF U P
March 26, 2008
RINKI Vs. STATE OF U P
September 16, 2008
Rishabh Nath and others Vs. State of U.P.
May 8, 2008
RISHI ALIAS SHWETANK PRATAP SINGH Vs. STATE OF U P
August 1, 2008
RISHI KUMAR AGARWAL Vs. STATE OF U P
February 22, 2008
RISHI KUMAR JALAN Vs. IIIRD A D J BULANDSHAHR
May 23, 2008
RISHIPAL Vs. 1ST ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
July 29, 2008
RISHIPAL Vs. STATE
August 27, 2008
RITA BAHUGUNA JOSHI Vs. STATE OF U P
February 25, 2008
RITA SINGH Vs. STATE OF U P
December 5, 2008
RITESH MALVIYA Vs. STATE OF U P
August 4, 2008
RIYAN INTERNATIONAL SCHOOL KARAMCHARI SANGH Vs. STATE OF U P
August 8, 2008
RIYAZ Vs. STATE OF U P
April 22, 2008
RIYAZ AHMAD Vs. STATE OF U P
December 16, 2008
RIYAZ KHAN Vs. STATE OF U P AND ORS
January 15, 2008
Rizvi Exports Ltd., Kanpur and others Vs. State Bank of India, Lucknow and others
November 15, 2008
ROBIN MRITUNJAI TEWARI Vs. STATE OF U P
August 29, 2008
ROHINI KUMAR Vs. STATE OF U P
November 19, 2008
ROHIT CHAUHAN Vs. U P STATE GOVERNMENT
November 20, 2008
Rohtas Vs. State of U.P.and others
November 4, 2008
ROOP NARAIN Vs. STATE OF U P
December 10, 2008
ROOP NARAIN SHUKLA Vs. STATE OF U P
December 8, 2008
ROOP NARAYAN ALIAS BHUNWAR BIND Vs. STATE OF U P
February 13, 2008
ROOP RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR ADMINISTRATION MEERUT
October 24, 2008
ROOP SINGH Vs. STATE OF UP
January 28, 2008
ROSHAN LAL Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE
July 14, 2008
ROSHAN LAL KHANDELWAL Vs. JAGDISH CHAND
February 29, 2008
ROSHNI COLD STORAGE PVT LTD Vs. 1ST ADDL DISTRICT JUDGE BAREILLY
April 1, 2008
ROTOMAC GLOBALS (P) LTD Vs. CIT
December 2, 2008
RUBY INTER NATIONAL ANNAPURNA METAL Vs. DEVENDRA SINGH
August 25, 2008
RUPAM KUMARI ARYA Vs. STATE OF U P
April 3, 2008
S C GULATI Vs. CENTRAL ADMINISTATIVE TRIBUNAL CAT ALLAHABAD
January 21, 2008
S K SHARMA Vs. STATE OF U P
April 24, 2008
S K SINGH Vs. STATE OF U P
March 11, 2008
S K SRIVASTAVA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 25, 2008
S K TANDON Vs. NEW DELHI
February 22, 2008
S K TANDON Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND
February 22, 2008
S. JAFAR RAZA Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL
July 25, 2008
S.A.F Yeast Co. Pvt Ltd Vs. State of U.P.and another
October 24, 2008
S.M.A Rizvi and Others Vs. State of U.P.and Others
September 9, 2008
S.M.Ahmad Hasan and others Vs. Shia Central Board of Waqfs and others
September 11, 2008
SABHA JEET SINGH Vs. ADDL DISTRICT JUDGE VARANASI
February 27, 2008
SABIR HUSSAN Vs. STATE OF U P
July 17, 2008
SABIR MOHAMMED YUSUF Vs. SABIR ABDUL RAHMAN
April 11, 2008
SACHIN AND NITIN ENTERPRISES Vs. STATE OF U P
August 26, 2008
SACHIN GOENKA Vs. PRADEEP KUMAR RASTOGI
August 25, 2008
SACHIN SAXENA ALIAS LUCKY Vs. STATE OF U P
April 30, 2008
Sadanand Mukherji Vs. State of U.P. and others
November 20, 2008
SADDAM ALIAS VIPIN Vs. STATE OF U P
March 17, 2008
Sadhana Devi Vs. State of U.P.and Others
November 19, 2008
SADHNA SHARMA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS BAREILLY
December 8, 2008
SADHNA UPADHYAYA ADVOCATE Vs. STATE OF U P
December 8, 2008
SAEED ALI Vs. UNION OF INDIA
August 27, 2008
SAFDAR Vs. STATE OF U P
May 16, 2008
SAFFAN Vs. STATE OF U P
April 25, 2008
SAFIQUL RAHMAN Vs. STATE OF U P
September 9, 2008
SAGEERUDDIN Vs. STATE OF U P
December 5, 2008
SAGHIR Vs. STATE OF U P
September 26, 2008
SAHAB SARAN Vs. STATE OF U.P.
August 12, 2008
SAHAB SINGH Vs. STATE OF U P
June 3, 2008
SAHAI A P SAHI A P SAHI SATENDRA KUMAR JAIN SATENDRA KUMAR JAIN SADHNA UPADHYAYA ADVOCATE Vs. STATE OF U P
August 22, 2008
SAHDEV Vs. STATE OF U P
December 15, 2008
SAHKARI GANNA VIKAS SAMITILTD Vs. INDUSTRIAL TRIBUNAL VTH U P MEERUT
May 9, 2008
SAHKARI GANNA VIKAS SAMITILTD Vs. JITENDRA MOHAN
September 25, 2008
SAI STONE CRUSHER BIJNORE Vs. STATE OF U P
April 11, 2008
SAJID Vs. STATE OF U P
April 21, 2008
SAJID Vs. STATE
September 26, 2008
Sajid Hasan and others Vs. S.M.Ahmad Hasan and others
November 25, 2008
Sajjan Pal And Others Vs. Chief Controlling Revenue Authority And Another
June 5, 2008
SAKET KUMAR ALIAS BABLU Vs. STATE OF U P
August 17, 2008
SALAHUDDIN Vs. STATE OF U P
February 18, 2008
SALEEM Vs. IIND ADDITIONAL DISTRICT JUDGE BALRAMPUR
February 26, 2008
SALEEM ALIAS NAWAB ALIAS MOTA AND ORS Vs. STATE OF U P
April 19, 2008
SALEEM MASOOD Vs. RASHEED MASOOD
September 5, 2008
SALIL SRIVASTAVA Vs. ADDL DISTRICT JUDGE
September 9, 2008
SALIM AHMAD Vs. QUDRAT ALI
March 18, 2008
SALIMUDDIN Vs. PRESCRIBED AUTHORITY/SMALL CAUSE JUDGE AGRA
July 31, 2008
SAMAR BAHADUR SINGH Vs. STATE OF U P
December 17, 2008
SAMAR PAL Vs. STATE OF U P
September 17, 2008
SAMAR PAL SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL
March 3, 2008
SAMAY SINGH Vs. STATE OF U.P. THROUGH ITS SECRETARY
September 18, 2008
Sambhoo Dayal Dubey and others Vs. Sunder Lal Dubey (Dead) and another
November 14, 2008
SAMBHOO NATH JAISWAL Vs. ARVIND KUMAR JAISWAL
March 26, 2008
SAMBHOO PRASAD Vs. AUTHORISED CONTROLLER SARVAHITAISHI INTER COLLEGE GHAZIABAD
January 9, 2008
SAMBHU SINGH Vs. STATE OF U P
December 15, 2008
SAMPURNANAND PANDEY Vs. STATE O
March 11, 2008
SAMPURNANAND PANDEY Vs. STATE OF U P
March 1, 2008
SAMSUDDIN Vs. STATE OF U P
November 19, 2008
SANDEEP Vs. STATE OF U P
April 2, 2008
Sandeep Developers and another Vs. State of U.P.and others
September 29, 2008
SANDEEP KUMAR SHARMA Vs. STATE OF UTTARAKNAND
April 25, 2008
SANDEEP SHARMA Vs. STATE OF U P
December 19, 2008
Sangeeta Agarwal Vs. Gyasi Lal and another
October 20, 2008
SANGEETA CHATURVEDI Vs. STATE OF U P
January 15, 2008
SANGEETA DEVI Vs. STATE OF U P
May 21, 2008
SANGITA SINGH Vs. STATE OF U P
December 19, 2008
SANJAI KUMAR Vs. STATE OF U P
March 13, 2008
SANJAY Vs. STATE OF U P
February 8, 2008
Sanjay Vs. State of U.P.
March 29, 2008
SANJAY KEDIA Vs. DISTRICT JUDGE GONDA
February 6, 2008
SANJAY KUMAR Vs. UNION OF INDIA
May 2, 2008
SANJAY KUMAR ALIAS MALLU Vs. MANOJ KUMAR SAHU
January 17, 2008
SANJAY KUMAR CHAURASIA Vs. STATE OF U P
July 30, 2008
SANJAY KUMAR JAISWAL Vs. STATE OF U P
October 1, 2008
SANJAY KUMAR SINGH Vs. STATE OF U P
March 3, 2008
Sanjay Kumar Singh Vs. U.P.Public Service Commission,Allahabad and others
September 24, 2008
Sanjay Kumar Singh and Others Vs. Board of Directors, U.P.Financial Corporation, Kanpur and another
October 24, 2008
SANJAY SINGH Vs. STATE OF U P
July 9, 2008
SANJEEV BHATIA Vs. GEETA RANI
April 3, 2008
SANJEEV KUMAR Vs. STATE OF U P
March 14, 2008
SANJEEV KUMAR Vs. STATE OF U P
April 22, 2008
SANJEEV KUMAR Vs. STATE OF U P
October 20, 2008
SANJULA TRIPATHI Vs. STATE OF U P
December 5, 2008
SANT LAL Vs. IIIRD ADJ, GHAZIABAD AND OTHERS
August 4, 2008
SANT NARAYAN GIHAR Vs. STATE OF U.P. AND OTHERS
April 15, 2008
SANT RAVIDAS PRIMARY PATHSALA KARHAVA AZAMGARH Vs. STATE OF U P
January 11, 2008
SANTHOSH KUMAR AWASTHI Vs. U P CO OP INSTITUTUIONAL SERVICE BOURD
March 13, 2008
SANTOSH Vs. STATE OF U P
March 13, 2008
SANTOSH KUMAR Vs. STATE OF U P
December 11, 2008
Santosh Kumar Vs. Ravindra Sharma and others
September 11, 2008
SANTOSH KUMAR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND OTHERS
August 22, 2008
SANTOSH KUMAR ALIAS CHANDU LAL Vs. STATE OF U P
August 12, 2008
SANTOSH KUMAR AWASTHI Vs. U P CO-OPERATIVE INSTITUTIONAL SERVICE BOARD U P LUCKNOW
March 13, 2008
SANTOSH KUMAR GUPTA Vs. STATE OF U P
December 5, 2008
SANTOSH KUMAR TIWARI MOHD SHAMSHAD Vs. STATE OF U P
January 24, 2008
SANTOSH SINGH Vs. STATE OF U P
May 8, 2008
SARAYA SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
December 3, 2008
SARFRAJ Vs. STATE O
March 17, 2008
SARIFUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR
October 13, 2008
SARIKA Vs. STATE OF U P
December 4, 2008
Sarita Yadav Vs. State of U.P.and Others
August 12, 2008
SARLA DEVI Vs. PUSHPA AGNIHOTRI
May 26, 2008
SARLA DEVI Vs. SHAILESH KUMAR
August 8, 2008
SARLA DEVI Vs. RAVINDRA KUMAR
August 4, 2008
SAROJ CHAUDHARY Vs. STATE OF U P
February 22, 2008
SAROJ CHAUDHARY D/O RAM NAYAN CHAUDHARY Vs. STATE OF U P THROUGH
January 29, 2008
SAROJ JAIN Vs. STATE OF U P
June 16, 2008
SAROJ KUMARI Vs. DISTRICT INSPECTOR OF SCHOOL
February 20, 2008
SAROJ MISHRA Vs. CHANDRAKANTI SINHA
December 1, 2008
SAROJ SHARMA Vs. STATE OF U.P.
April 1, 2008
SAROJANI DEVI Vs. STATE OF U P
March 17, 2008
SARVAN KUMAR Vs. STATE OF U P
November 12, 2008
SARVESH Vs. STATE OF U P
April 1, 2008
SARVESH TEWARI Vs. STATE OF U P
September 12, 2008
Sarvottam Caps Ltd Vs. State of U.P and others
September 29, 2008
SARVPRIYA SAHAKARI AVAS SAMITILTD Vs. STATE OF U P
June 20, 2008
Sarwan Singh Vs. Sri Niwas and another
October 13, 2008
SARYU PRASAD Vs. STATE OF U P
December 11, 2008
SARYU PRASAD YADAV Vs. RAM CHANDRA BARI
January 10, 2008
SATENDRA Vs. STATE OF U P
March 13, 2008
SATENDRA KUMAR GUPTA Vs. STATE OF U P AND ANR
February 22, 2008
SATI KUMAR VERMA Vs. STATE OF U P
May 16, 2008
SATISH Vs. SESSIONS JUDGE BULANDSHAHR
March 31, 2008
SATISH Vs. STATE OF U P
April 4, 2008
SATISH Vs. STATE OF U.P.
January 16, 2008
SATISH CHAND PAWAN KUMAR Vs. COMMISSIONER OF TRADE TAX
February 26, 2008
SATISH CHANDRA Vs. SHIV KUMAR GUPTA
August 20, 2008
Satish Chandra (Dead) and others Vs. Somnath Anand and others
September 22, 2008
SATISH CHANDRA GUPTA Vs. STATE OF U.P. AND OTHERS
August 25, 2008
SATISH CHANDRA PANDEY ADVOCATE Vs. REGISTRAR FIRMS SOCIETIES AND CHIT FUNDS
December 11, 2008
SATISH CHATURVEDI Vs. STATE OF U P
March 15, 2008
SATISH GROVER Vs. STATE OF U P
March 25, 2008
SATISH KUMAR Vs. STATE OF U P
December 12, 2008
SATISH KUMAR Vs. STATE OF U P
February 8, 2008
SATISH KUMAR PAL Vs. STATE OF U P
July 3, 2008
SATISH KUMAR SINGH Vs. STATE OF U P
April 3, 2008
Satish Kumar Singh and Others Vs. State of U.P.and Others
August 29, 2008
SATISH SINGH Vs. STATE OF U P
July 8, 2008
SATTIDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARDOI
August 28, 2008
SATVIR SINGH Vs. STATE OF U P
December 8, 2008
SATWANT SINGH Vs. STATE OF U.P.
March 20, 2008
SATYA NARAIN SHARMA Vs. STATE OF U P
August 6, 2008
SATYA NARAIN TRIPATHI Vs. STATE OF U P
February 1, 2008
SATYA PRAKASH Vs. UPPER COMMISSIONER II
February 20, 2008
Satya Prakash Vs. State of U.P.and Others
November 7, 2008
Satyabiri Vs. Mahabeer Singh and others
April 21, 2008
SATYAMA ALIAS KUSUM Vs. STATE OF U P
December 16, 2008
Satyanarayan Singh Vs. State of U.P.And Others
September 15, 2008
SATYAVEER SINGH Vs. STATE O
March 11, 2008
SATYENDRA CHATURVEDI SON OF LATE M.C. CHATURVEDI Vs. SMALL SCALE INDUSTRIES RESEARCH AND DEVELOPMENT ORGANIZATION THROUGH SRI NARENDRA KUMAR, ASSISTANT REGISTRAR
August 4, 2008
SATYENDRA MISHRA Vs. ADDITIONAL DIRECTOR OF EDUCATION
December 4, 2008
SATYENDRA MISHRA Vs. ADDITIONAL DIRECTOR OF EDUCATION
December 2, 2008
Satyendra Prasad Vs. Commissioner Food And Civil Supplies U.P.Lucknow And Another
September 22, 2008
SAVITA DEVI Vs. STATE OF U P
May 5, 2008
SAVITRI Vs. STATE OF U P
February 25, 2008
SAVITRI DEVI Vs. STATE OF U P
April 2, 2008
SAVITRI DEVI Vs. GENERAL MANAGER
August 8, 2008
SAVITRI DEVI Vs. MANSA RAM
June 24, 2008
SAYEED Vs. STATE OF U P
December 3, 2008
SAZID Vs. STATE OF U P
February 14, 2008
SEEMA Vs. STATE OF U P
April 8, 2008
SEEMA KUMARI Vs. STATE OF U P
December 10, 2008
Seema Mehra Vs. State of U.P.and others
September 29, 2008
SENIOR POST MASTER AGRA Vs. MANOJ SAXENA
April 29, 2008
Sewa Singh Vs. Ram Chandra Prasad Gupta
August 25, 2008
SHADI LAL Vs. PUSHPA
December 12, 2008
SHAFFIQUE AHMAD Vs. STATE OF U.P.
March 25, 2008
SHAFI Vs. STATE OF U P
May 5, 2008
SHAFIULLAH Vs. SPECIAL JUDGE E G ACT
January 22, 2008
Shahab Mohammed Khan and another Vs. A.D.J./Special Judge (E.G.Act), Lucknow and others
May 15, 2008
SHAHAB UDDIN ALIAS MUNNAN Vs. DISTRICT JUDGE MUZAFFAR NAGAR
November 4, 2008
SHAHADAT Vs. STATE OF U P
March 19, 2008
SHAHID Vs. STATE OF U P
May 22, 2008
SHAHID ALIAS SHABBU Vs. STATE OF UTTARAKHAND
April 28, 2008
SHAHID JAMAL ANSARI Vs. STATE OF U P
October 17, 2008
SHAHJAHAN Vs. STATE OF U P
January 17, 2008
SHAHZAD AHMAD KHAN Vs. MOHAMMAD AHMAD
February 12, 2008
SHAHZAD BEHARI LAL Vs. SPECIAL JUDGE S C AND S T P A ACT BANDA
August 20, 2008
SHAIL KUMARI Vs. STATE OF U P
August 6, 2008
SHAILENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
April 21, 2008
SHAILENDRA KUMAR SINGH Vs. STATE OF U P
December 4, 2008
Shailendra Singh & Ors. Vs. State of U.P.& Ors.
November 25, 2008
SHAIRA BANO W/O MOHD SARTAJ KHAN Vs. D M HARDOI
December 5, 2008
Shakeel Ahmad Vs. State of U.P.
December 16, 2008
SHAKEEL AHMAD Vs. PREM SAGAR
August 19, 2008
SHAKEEL AHMAD Vs. RAM BABU
October 15, 2008
SHAKILA BANO Vs. STATE OF U P
March 5, 2008
SHAKOOR Vs. STATE
September 2, 2008
SHAKUNTALA DEVI Vs. XTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
August 13, 2008
SHAKUNTALA DEVI Vs. STATE OF U P
July 18, 2008
SHAKUNTALA DEVI Vs. THAKUR DAS
July 18, 2008
SHAKUNTALA DEVI Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
July 21, 2008
Shakuntala Devi Vs. State of U.P.and others
August 29, 2008
SHAKUNTLA DEVI Vs. UNION OF INDIA
December 16, 2008
Shalini Awasthi With Vijaylaxmi Awasthi, and Amarjeet and another Vs. State of U.P.
September 10, 2008
SHALINI SINGH Vs. STATE OF U P
March 4, 2008
SHAMBHOO NATH TRIPATHI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
February 4, 2008
Shambhu Dayal Dubey Vs. Sunderlal Dubey And Others
November 14, 2008
SHAMBHU PRASAD Vs. SHAMIM JAHAN
April 18, 2008
SHAMBHU SINGH DEENA SINGH Vs. STATE OF U.P.
May 13, 2008
SHAMIM ALIAS LAL BABU Vs. STATE OF U P
May 12, 2008
SHAMIMA BEGUM Vs. STATE OF UP
April 8, 2008
SHAMIMA BEGUM AND ANR Vs. STATE OF UP AND ANR
April 10, 2008
SHAMLI DEVI Vs. STATE OF U P
April 17, 2008
SHAMMI KOHLI Vs. STATE OF U P
December 19, 2008
SHAMMI MUSARRAT Vs. STATE OF U P
December 5, 2008
SHAMSHAD Vs. STATE OF U P
July 9, 2008
Shamsher and others Vs. State of U.P. and another
December 19, 2008
SHAMSUDDAHA ALIAS SHUROO Vs. STATE OF U P
February 21, 2008
SHANKAR Vs. STATE OF U P
November 14, 2008
SHANKAR LAL SANKAR SINDHI Vs. STATE OF U P
April 18, 2008
SHANKAR SINGH Vs. STATE OF UTTARANCHAL
February 26, 2008
SHANKER JEE SHUKLA Vs. STATE OF U P
January 9, 2008
SHANKER LAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 JAUNPUR
April 4, 2008
SHANTI DEVI Vs. UMA DEVI
February 29, 2008
SHANTI DEVI Vs. VITH ADDL DISTRICT JUDGE AGRA
January 7, 2008
SHANTI DEVI Vs. STATE OF UP
July 23, 2008
SHANTI DEVI Vs. UMA DEVI
August 29, 2008
SHANTI PRAKASH SHARMA Vs. PRABHAT CHAND RAI
April 8, 2008
SHANTI PRASAD PANDEY Vs. STATE OF U P
December 10, 2008
SHANTI SHUKLA Vs. ORIENTAL INSURANCE CO LTD
November 25, 2008
SHARDA CHITRA MANDIR Vs. INCOME-TAX OFFICER
January 22, 2008
SHARDA DEVI Vs. STATE OF U P
May 9, 2008
SHARDA PRASAD DIXIT Vs. STATE OF U P
February 25, 2008
SHARDA SAHARAN Vs. DIRECTOR GENERAL OF POLICE U P
March 13, 2008
Sharma Truck House Gagalaheri Vs. State of U.P. & Ors.
November 20, 2008
Sharwan Kumar Vs. Atul Kumar Gupta and others
October 14, 2008
SHASHI GOYAL Vs. STATE O
February 20, 2008
SHASHI KIRAN Vs. VICE-CHANCELLOR DR RAM MANOHAR LOHIYA AWADH UNIVERSITY FAIZABAD U P
December 15, 2008
SHASHI PRATEEK Vs. CHARAN SINGH VERMA
September 24, 2008
SHASHI VERMA Vs. STATE OF U P
April 29, 2008
SHATA NAND SHARMA Vs. MANAGING DIRECTOR U P CO OPEATIVE SPINNING MILLS FEDRATION LTD
April 4, 2008
SHAUKAT ALI Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
September 2, 2008
SHAUKIN Vs. STATE O
February 8, 2008
SHAUKIN SHAH Vs. STATE
January 4, 2008
Shayam Singh Yadav Vs. State of U.P. and others
November 12, 2008
SHEELA Vs. STATE OF U P
April 1, 2008
SHEELA KESARWANI Vs. STATE OF U P
December 16, 2008
SHEHNAZ BANO Vs. STATE OF U P
September 2, 2008
Sheikh Natthu and another Vs. Deputy Director of Consolidation, Kanpur Camp, Hamirpur and another
November 26, 2008
SHEIKH RAHIM Vs. CANTONMENT BOARD JHANSI
July 4, 2008
SHEKHAR HOSPITAL PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
December 12, 2008
SHEKHAR SRIVASTAVA Vs. STATE OF U P
April 21, 2008
SHEO DAYAL Vs. STATE OF U P
December 1, 2008
SHEO GOVIND SINGH Vs. INSPECTOR GENERAL OF POLICE CS, CRPF
September 2, 2008
SHEO KUMAR Vs. STATE OF U P
January 8, 2008
Sheo Kumar Mishra Vs. Union Bank of India and others
November 20, 2008
Sheo Prasad Tripathi Vs. State of U.P.and others
September 12, 2008
SHEORAJ Vs. STATE OF U P
September 26, 2008
SHER ALI Vs. STATE OF UTTARAKHAND
March 24, 2008
SHER RAM ARYA Vs. CHAIRMAN TRADE TAX TRIBUNAL
March 12, 2008
SHER SINGH Vs. STATE OF U P
March 11, 2008
SHER SINGH Vs. STATE OF U P
May 16, 2008
SHER SINGH ALIAS SHERU Vs. STATE
May 6, 2008
Sher Singh S/O Late Chet Ram Vs. State of U.P.and another
May 11, 2008
Shervani Sugar Syndicate Limited (M/s.) and another Vs. State of Uttar Pradesh and others
November 7, 2008
SHIKHA Vs. STATE OF U P
March 19, 2008
SHIKHAR CHAND PRADEEP KUMAR Vs. COMMISSIONER OF TRADE TAX
July 9, 2008
SHISH PAL SINGH Vs. STATE OF U P
March 14, 2008
SHISHU PAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO IX AND ORS
September 30, 2008
SHISHU PAL SINGH Vs. PRESCRIBED AUTHORITY/UPPER ZILAADHIKARI MORADABAD
September 3, 2008
SHITANSH KUMAR TRIVEDI Vs. CANE COMMISSIONER
December 11, 2008
SHIV GOPAL SINGH Vs. THE UTTAR PRADESH PUBLIC SERVICE
August 5, 2008
SHIV KANT TRIPATHI Vs. STATE OF U P
January 22, 2008
SHIV KUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE/UPPER COLLECTOR MUZAFFARNAGAR
November 5, 2008
SHIV KUMAR Vs. STATE OF U P
April 11, 2008
Shiv Kumar Vs. State of U.P.and others
November 7, 2008
SHIV KUMAR DEBEY Vs. STATE OF U P
December 11, 2008
SHIV KUMAR PATEL Vs. D M BANDA
December 11, 2008
SHIV KUMAR S/O SRI RAJA RAM R/O VILLAGE GORAKHPUR TALLA AT PRESENT SHOP NO 92 BARTAN BAZAR HALDWANI NAINITAL Vs. PANKAJ PANDEY SON OF LATE SRI DEVKI NANDAN PANDEY R/O GORAKHPUR TALLA TEHSIL HALDWANI DISTRICT NAINITAL
December 3, 2008
SHIV KUMAR SINGH Vs. STATE OF U P
December 16, 2008
Shiv Kumar, etc. Vs. A.D.M./Upper Collector, Muzaffarnagar and Others, etc.
November 5, 2008
SHIV NARAIN YADAV Vs. STATE OF U P
December 12, 2008
Shiv Nath Singh and others Vs. State of U.P.and others
October 17, 2008
SHIV PRAKASH RICHARIYA Vs. STATE OF U P
September 26, 2008
SHIV PRASAD Vs. STATE OF U P
October 23, 2008
SHIV PRASAD Vs. JANARDAN SINGH
February 15, 2008
SHIV PUJAN TIWARI MANAGER COMMITTEE OF MANAGEMENT JUNIOR HIGH SCHOOL KASHMAPUR BALLIA Vs. STATE OF U P
April 8, 2008
SHIV RAM Vs. BOARD OF REVENUE
September 2, 2008
SHIV RAM SINGH Vs. STATE OF U P
April 14, 2008
Shiv Sagar @ Lotan Vs. State of U.P.
July 14, 2008
SHIV SAGAR DUBEY Vs. SABHAJEET SINGH
December 2, 2008
SHIV SARAN LAL GUPTA Vs. USHA KIRAN GUPTA
July 24, 2008
SHIV SECURITY SERVICES Vs. STATE OF U P
September 9, 2008
SHIV SHANKAR Vs. AUTHORITY OF PAYMENT
August 7, 2008
SHIV SHANKER Vs. SUBHASH CHANDRA AGARWAL
April 3, 2008
Shiv Shanker Chauhan Vs. Amla & Ors.
September 29, 2008
Shiv Shanker Chauhan Vs. Kaushal Chauhan and others
September 29, 2008
SHIV SHANKER SHARMA Vs. STATE OF U P
December 15, 2008
Shiv Shyam Pandey Vs. State of U.P. & Ors.
December 11, 2008
SHIV SUNDER LAL DWIVEDI Vs. R C AND E O /ADDITIONAL CITY MAGISTRATE 2ND KANPUR NAGAR
September 1, 2008
SHIVA ELECTRONICS (INDIA) PVT. LTD Vs. COMMISSIONER OF TRADE TAX
April 30, 2008
SHIVA PAPER MILLS LTD. AND OTHERS Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA AND OTHERS
December 4, 2008
SHIVA POLYPLAST PVT LTD Vs. UNION OF INDIA
December 17, 2008
SHIVANGI STEELS PVT LTD Vs. STATE OF U P
July 18, 2008
Shivgopal Singh and Others Vs. U.P.Public Service Commission, U.P., Allahabad and Others
August 5, 2008
SHOBHA KANT CHATURVEDI Vs. HONBLE THE ADDL DISTRICT JUDGE 2ND ETAWAH COURT U P REVISIONING COURT
November 21, 2008
SHRAVAN KUMAR AND ANR Vs. STATE OF U P
January 9, 2008
SHREE BALKISHAN AGRAWAL GLASS INDUSTRIES PVT. LTD Vs. COMMISSIONER OF TRADE TAX
July 24, 2008
Shree Mahavir Straw Board (Pvt) Ltd Vs. U.P.State Electricity Board, Lucknow and others
September 19, 2008
SHREE MARWARI SEVA SANGH Vs. STATE OF U P
August 22, 2008
Shri Nath Sahai Vs. Devendranath Dwivedi and Others
September 12, 2008
SHRIDHAR SINGH Vs. NARENDRA SINGH
May 22, 2008
SHRIPAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
December 15, 2008
SHRIRAM Vs. STATE OF U P
October 21, 2008
Shuvpujan Yadav, Sanjeev Kumar Vs. State of U.P. and others
July 24, 2008
SHY AM LAL Vs. RAJ KRISHNA AGRAWAL
March 26, 2008
SHYAM BAHADUR GUPTA Vs. JAI HIND PRAKASH GOEL
September 26, 2008
SHYAM BAHADUR SINGH Vs. STATE OF U P
February 26, 2008
SHYAM CHARAN Vs. STATE OF U P
December 19, 2008
SHYAM DHAR Vs. PRESIDING OFFICER LABOUR COURT U P FAIZABAD
August 11, 2008
SHYAM DUTT Vs. STATE OF U P
September 3, 2008
SHYAM JI RASTOGI Vs. BAR ASSOCIATION KANPUR AND
February 5, 2008
SHYAM KUMAR Vs. STATE OF U P
April 1, 2008
SHYAM LAL Vs. SHANTI DEVI
March 14, 2008
SHYAM LAL Vs. STATE OF U P
June 4, 2008
SHYAM MURARI YADAV Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 AGRA
August 1, 2008
SHYAM NARAIN TIWARI Vs. ADDL DISTRICT MAGISTRATE
January 23, 2008
SHYAM NARAYAN SINGH Vs. STATE OF U P
December 3, 2008
SHYAM SHANKER AND OTHERS Vs. SAHU SARVESH KUMAR AND OTHERS
January 16, 2008
SHYAM SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION KANPUR
November 26, 2008
SHYAM SINGH YADAV Vs. STATE OF U P
August 21, 2008
Shyama and Others Vs. District Magistrate, Ghazipur
October 21, 2008
SHYAMJI SHUKLA Vs. STATE OF U P
July 28, 2008
SIKANDAR Vs. AKHALAK
February 8, 2008
SINGH INT UDYOG Vs. COMMISSIONER OF TRADE TAX
January 3, 2008
SINGHASAN RAI Vs. BHAGWAN DEI
January 28, 2008
SIRAJ KAFIL ALIAS RAJA Vs. STATE OF U P
July 17, 2008
SITA RAM Vs. DISTRICT JUDGE AZAMGARH
March 3, 2008
SITARAM Vs. STATE OF U P
December 2, 2008
Siya Ram Vs. District Magistrate/Collector, Agra & Anr.
September 17, 2008
SIYA RAM AGRAHARI Vs. STATE OF U P
February 7, 2008
SMT CHINTA YADAV Vs. STATE OF U P AND ORS
December 11, 2008
SMT KUSUM DEVI Vs. SMT RAMSHREE DEVI AND ORS
September 30, 2008
SMT PARWATI AND ORS Vs. GAYA PRASAD
April 8, 2008
SMT POONAM SHAH Vs. STATE OF U P
May 21, 2008
SMT SHAIL AND ANR Vs. STATE OF UP AND ANR
May 12, 2008
SMT SUBHI Vs. STATE OF U P AND ANR
September 26, 2008
SMT SUDHA KUMARI Vs. STATE OF U P AND ORS
June 30, 2008
SMT SUDHA WIFE OF LAVKUSH DAUGHTER OF SRI RAMLOT Vs. STATE OF U P AND LAVKUSH SON OF BADAL
March 27, 2008
SMT SURAIYA BEGUM Vs. SMT ASHGHARI BEGUM
October 16, 2008
SMT. DEVI KUNWAR AND OTHERS Vs. PRATAP NARAIN SINGH AND ANOTHER
April 4, 2008
SMT. DURGAWATI DEVI AND OTHERS Vs. STATE OF U.P.
October 14, 2008
SMT. MANJU BHALLA Vs. STATE OF U.P.
November 21, 2008
SMT. MEERA & ORS. Vs. STATE OF U. P. & ORS.
January 28, 2008
Smt. Ram Lali and Ors Vs. State of U. P. and Ors
April 10, 2008
SMT. SHANTI DEVI & OTHERS Vs. VISHNU TANDON & ANOTHER
May 8, 2008
SMT. SHASHI PRABHA Vs. JOINT DIRECTOR OF EDUCATION (WOMEN), ALLAHABAD AND OTHERS
December 1, 2008
SMT. SUNITA RANI AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
August 19, 2008
Smt. Triveni Singh Vs. State of U.P. and Ors
January 17, 2008
SOCIETY FOR THE PROMOTION OF EDUCATION ADVENTURE SPORT AND CONSERVATION OF ENVIRONMENT Vs. COMMISSIONER OF INCOME-TAX, CENTRAL
April 3, 2008
SOCIETY OF METRO GROUP FOR EDUCATION AND MEDICAL RESEARCH Vs. STATE OF U P
June 20, 2008
SOHAN LAL Vs. STATE OF U P
May 23, 2008
SOHAN LAL Vs. SABHAJEET
May 15, 2008
SOHAN LAL GYAN CHANDRA Vs. RAM BABU
August 14, 2008
SOHAN RAM Vs. STATE OF U P
October 21, 2008
SOMAROO Vs. PRAKRITI ACHARYA
November 25, 2008
SOMDUTT Vs. LIFE INSURANCE CORPORATION OF INDIA
March 31, 2008
SOMRAJ SINGH Vs. STATE OF U P
December 19, 2008
SOMWATI Vs. STATE OF U P
August 25, 2008
Sona Vs. Munni Devi and others
October 18, 2008
SONEY LAL Vs. U P ELECTRICITY BOARD
March 20, 2008
SONIYA Vs. STATE OF U P
July 4, 2008
SONU Vs. STATE OF U P
April 23, 2008
Sri Nivas Vs. State of U.P.and others
November 24, 2008
SRI NIWAS PAWNDAY Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
August 5, 2008
Sri Pal Jatav Vs. State of U.P.& Ors.
October 21, 2008
Sri Shripal Sharma Vs. D.I.O.S.Muzaffarnagar & another
December 15, 2008
SRIRAM Vs. STATE OF U P
October 21, 2008
STAR PAPER MILLSLTD Vs. DEPUTY DIRECTOR ADMINISTRATION/MARKETING KRISHI UTPADAN MANDI PARISHAD MORADABAD
December 1, 2008
STATE Vs. VIJAY SINGHA
January 27, 2008
STATE Vs. JETHU
February 15, 2008
STATE BANK OF INDIA Vs. KUNDAN SINGH
May 2, 2008
STATE BANK OF INDIA Vs. FIRM JAMUNA PRASAD JAISWAL AND SONS
September 5, 2008
STATE BANK OF INDIA Vs. GENERAL MOTOR FINANCE CO LTD
January 3, 2008
STATE BANK OF INDIA Vs. SACHIV AGRA VANIJIYIK BANK KARAMCHARI VETAN BHOGI SAHKARI RIN EVAM SAKH SAMITI LTD
July 3, 2008
STATE BANK OF INDIA BRANCH DANGOLI Vs. SHER SINGH
February 13, 2008
STATE BANK OF INDIA KICHHA BRANCH Vs. KUNDAN SINGH
February 5, 2008
STATE BANK OF INDIA SULTANPUR Vs. COLLECTOR D M SULTANPUR
January 30, 2008
STATE OF U P Vs. KULDEEP
February 5, 2008
STATE OF U P Vs. KAILASH NATH YADAV
December 2, 2008
STATE OF U P Vs. CATHOLIC DIOCESE OF BIJNOR
January 28, 2008
STATE OF U P Vs. RAM PRAKASH BATHAM
November 19, 2008
STATE OF U P Vs. ARUN KUMAR
November 14, 2008
STATE OF U P Vs. UDAI VEER SINGH ALIAS MUNAN
November 14, 2008
STATE OF U P Vs. RA
January 5, 2008
STATE OF U P Vs. TEJ BAHADUR SINGH
September 8, 2008
STATE OF U P Vs. DURGA PRASAD SHARMA
September 11, 2008
STATE OF U P Vs. AJAI SINGH ANDANR
January 1, 2008
STATE OF U P Vs. SATYAVIR SINGH
October 20, 2008
STATE OF U P Vs. DHARAM PAL
October 22, 2008
STATE OF U P Vs. JOTHAN RAM PATEL
January 18, 2008
STATE OF U P Vs. VIJAY SINGH
January 17, 2008
STATE OF U P Vs. KHURSHEED KHAN
September 23, 2008
STATE OF U P Vs. KAILASH JAISWAL
January 10, 2008
STATE OF U P Vs. RAM CHANDRA
October 15, 2008
STATE OF U P Vs. SOBRAN
July 3, 2008
STATE OF U P Vs. PANMATI DEVI
July 7, 2008
STATE OF U P Vs. MEWA LAL
June 30, 2008
STATE OF U P Vs. DURGA PRASAD SINGH
June 30, 2008
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
July 9, 2008
STATE OF U P Vs. PANCH NARAIN VIKRAM SHAH ALIAS PANCH NARAIN RAJA SAHIB
July 14, 2008
STATE OF U P Vs. VIRENDRA KUMAR
July 14, 2008
STATE OF U P Vs. ARJUN PRASAD
July 14, 2008
STATE OF U P Vs. KRISHNA MURARI LAL
July 23, 2008
STATE OF U P Vs. ARUN KUMAR PANDEY
July 22, 2008
STATE OF U P Vs. RAM PRATAP SHUKLA
July 28, 2008
STATE OF U P Vs. LAXMI ALIAS LAKSHO DEVI
July 24, 2008
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1 U P ALLAHABAD
August 4, 2008
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
August 8, 2008
STATE OF U P Vs. MALKEET SINGH
August 7, 2008
STATE OF U P Vs. NAGESH UPADHYAY
August 12, 2008
STATE OF U P Vs. USHA PANDEY
August 25, 2008
STATE OF U P Vs. KRISHNENDRA GAUR
August 28, 2008
STATE OF U P Vs. VIJAY VARSHNEY
December 4, 2008
STATE OF U P Vs. RAMA DEVI
February 18, 2008
STATE OF U P Vs. SHIV SINGH BISHT
February 19, 2008
STATE OF U P Vs. SURYAVEER SINGH
February 19, 2008
STATE OF U P Vs. GOVIND RAM JAISINGHANI
December 10, 2008
STATE OF U P Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
March 7, 2008
STATE OF U P Vs. MOHAMMAD ASHIK KHAN
March 13, 2008
STATE OF U P Vs. GAYA RAM
December 17, 2008
STATE OF U P Vs. YOGENDRA KUMAR PAL
May 2, 2008
STATE OF U P Vs. NARAIN
May 23, 2008
STATE OF U P Vs. PURUSHOTTAM DAS TANDON
May 22, 2008
STATE OF U P Vs. VIJAY BAHADUR
April 3, 2008
STATE OF U P Vs. ASHA SRIVASTAVA
April 4, 2008
STATE OF U P Vs. RAJENDRA SINGH
April 4, 2008
STATE OF U P Vs. K.P. SINGH
January 9, 2008
STATE OF U.P. Vs. BRAJENDRA SINGH
April 23, 2008
State of U.P. Vs. Suresh Chandra Srivastava
September 15, 2008
State of U.P. Vs. Presiding officer, Labour Court, U.P.Agra And Another
August 6, 2008
State of U.P. Vs. Additional Commissioner (Judicial) Varanasi Division and others
September 15, 2008
STATE OF U.P. Vs. IIIRD ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
June 30, 2008
STATE OF U.P. Vs. D.S. RATHORE AND OTHERS
August 21, 2008
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT, AGRA AND ANOTHER
August 11, 2008
State of U.P. and another Vs. B.B.S.Rathore and others
October 24, 2008
STATE OF U.P. AND ORS. Vs. KAPOOR CHAND AND ORS.
May 5, 2008
STATE OF U.P. THROUGH EXECUTIVE ENGINEER, IRRIGATION DIVISION, BAREILLY Vs. PRESIDING OFFICER, LABOUR COURT, BAREILLY AND ANOTHER
August 13, 2008
State of U.P.And Another Vs. Laxman Prasad Bhasney and Another
May 2, 2008
State of U.P.Through Principal Secretary (Prison) U.P.Lucknow Vs. Fast Track Court No.2 Maharajganj and others
September 22, 2008
STATE OF UP Vs. MANGAL PRASAD
July 28, 2008
STATE OF UTTAR PRADESH Vs. SOBAN SINGH
January 8, 2008
STATE OF UTTAR PRADESH Vs. SPECIAL JUDGE
October 15, 2008
STATE OF UTTARAKHAND Vs. DHARMENDRA SINGH
May 5, 2008
State of Uttarakhand Vs. Ravi Kumar
May 6, 2008
Station Director, Vigyapan Prasaran Seva, All-India Radio, Kanpur Vs. Central Government Industrial Tribunal, Kanpur and Others
February 6, 2008
SUA LALI Vs. STATE OF U.P.
May 7, 2008
SUBBA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
April 2, 2008
SUBEDAR AWASTHI Vs. STATE OF U P
August 19, 2008
SUBEY RAM Vs. STATE OF U P
August 22, 2008
SUBHAKAR DUBEY Vs. STATE OF U P
October 24, 2008
Subhas Yadav Vs. State of U.P.and Others
July 22, 2008
SUBHASH Vs. STATE OF U P
September 11, 2008
SUBHASH Vs. STATE OF U P
January 9, 2008
SUBHASH Vs. STATE OF U P
October 22, 2008
SUBHASH Vs. STATE OF U P
July 9, 2008
SUBHASH Vs. STATE OF U P
April 11, 2008
SUBHASH BEHAR Vs. STATE OF UTTARAKHAND
July 3, 2008
SUBHASH BHALLA Vs. JAI DEVI
January 22, 2008
SUBHASH CHANDRA JAIN Vs. SPECIAL JUDGE E C ACT FARRUKHABAD
November 14, 2008
Subhash Chandra Kushwaha Vs. State of U.P.and Others
October 20, 2008
SUBHASH GUPTA Vs. PAYMENT OF WAGES AUTHORITY
August 4, 2008
SUBHASH KUMAR Vs. STATE
August 27, 2008
SUBHASH YADAV Vs. STATE OF U P
December 19, 2008
SUBODH KUMAR Vs. STATE OF U P
April 2, 2008
SUBODH KUMAR Vs. STATE OF UP
January 30, 2008
SUDAMA Vs. VICE-CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR VISHWA VIDYALAYAYA GORAKHPUR
August 27, 2008
SUDARSHA AWASTHI Vs. UNION OF INDIA
July 21, 2008
SUDARSHAN JAIN Vs. TEJENDRA KUMAR
August 21, 2008
SUDARSHAN MAURYA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 12, 2008
SUDARSHAN THAKUR Vs. KAILASH CHANDRA SHRINGI
March 28, 2008
SUDESH Vs. ADDITIONAL FAMILY COURT JUDGE ROORKEE
June 19, 2008
SUDHA Vs. STATE OF U P
April 2, 2008
Sudha Vs. State of U.P.and another
May 27, 2008
SUDHA CHAUHAN Vs. DISTRICT JUDGE BIJNOR
January 9, 2008
SUDHADEVI Vs. STATE OF U P
August 6, 2008
SUDHAKAR RAI Vs. STATE OF U P
July 17, 2008
SUDHANSHU SINGH Vs. MONIKA DEVI
August 22, 2008
Sudhir Chandra Agarwala Vs. State of UP.and Others
February 29, 2008
SUDHIR KUMAR Vs. RAM SINGH
March 31, 2008
SUDHIR KUMAR JAIN Vs. STATE OF U P
July 23, 2008
Sudhir Kumar Srivastava Vs. Union of India through General Manager, N.E.R., Gorakhpur
May 22, 2008
SUDHIR VASUDEV AND ANR Vs. THE COMMISSIONER, KANPUR DIVISION AND ORS
June 30, 2008
SUHAGWATI DEVI Vs. STATE OF U P
February 21, 2008
Sujoy Dutta Vs. State of U.P.
April 15, 2008
SUKET SARIN Vs. STATE OF U P
December 8, 2008
SUKH LAL Vs. D J RAMPUR AND
December 5, 2008
SUKH RAM Vs. STATE OF U P
December 11, 2008
SUKHOO Vs. STATE OF U P
December 12, 2008
Sulabh International Social Services Organisation (Branch U.P.State), Ghaziabad Vs. Prem Chandra Jha and Another
April 10, 2008
SUMAN DEVI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
March 31, 2008
SUMAN LATA BAJPAI Vs. ZILA BASIK SHIKSHA ADHIKARI BAREILLY
December 3, 2008
SUMAN SINGH W/O SANJAY PANDEY Vs. STATE OF U P
December 10, 2008
SUMANT KUMAR RATHI Vs. STATE OF U P
November 25, 2008
SUMRATI Vs. MULE
February 19, 2008
SUNDER GARDEN WELFARE ASSOCIATION NEW DELHI Vs. STATE OF U P
January 29, 2008
SUNDER LAL TIWARI Vs. STATE OF U P
December 15, 2008
SUNDER SINGH Vs. STATE OF U P
December 11, 2008
SUNDERLAL AGARWAL DHARMASHALA TRUST FARRUKHABAD Vs. DISTRICT JUDGE
July 29, 2008
SUNIL Vs. STATE OF U P
October 15, 2008
SUNIL Vs. STATE OF U P
May 5, 2008
SUNIL Vs. STATE OF U P
May 23, 2008
Sunil Vs. State of U.P.
August 6, 2008
Sunil Kumar Agarwal Vs. State of U.P.
August 12, 2008
SUNIL KUMAR KESARWANI Vs. STATE OF U P
January 28, 2008
SUNIL KUMAR SHUKLA Vs. STATE OF U P
August 20, 2008
SUNIL PATHAK Vs. GUNJA ALIAS GUNJAN PANDEY
November 21, 2008
SUNIL SONI Vs. STATE OF U P
March 13, 2008
SUNIT TYAGI Vs. STATE OF U P
April 11, 2008
SUNITA GUPTA Vs. STATE OF U P
January 17, 2008
Sunita Sharma Vs. U.P.State Financial Corporation, Kanpur and others
September 11, 2008
Sunny Motors Pvt Ltd Vs. State of U.P.and Others
August 26, 2008
Supreme Packaging Prop Indian Wrappers pvt ltd , Ghaziabad Vs. Commissioner of Trade Tax, U.P., Lucknow
August 5, 2008
SURAIYA BANO Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE S C AND S T ACT ALLAHABAD
February 20, 2008
SURAJ NARAIN BHATT Vs. STATE OF U P
January 9, 2008
SURAJ PAL Vs. U P AVAS EVAM VIKAS PARISHAD
May 23, 2008
Surender Prakash Goel and Vrindavan Bihari Vs. VIIth Additional District & Session Judge, Muzaffarnagar and other
September 17, 2008
SURENDRA Vs. STATE OF U P
May 9, 2008
SURENDRA Vs. STATE OF U P
January 16, 2008
SURENDRA AHIRWAR Vs. STATE OF U P
July 9, 2008
SURENDRA KUMAR Vs. ILAM SINGH
July 24, 2008
SURENDRA KUMAR SOOD Vs. STATE OF U P
December 10, 2008
SURENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P.
May 5, 2008
SURENDRA MOHAN SRIVASTAVA Vs. STATE OF U P
April 24, 2008
SURENDRA PAL SINGH Vs. STATE OF U P
December 2, 2008
Surendra Prakash Goel etc Vs. Vth Addl District Judge, Muzaffar Nagar and others, etc.
September 17, 2008
SURENDRA PRASAD MAURYA Vs. STATE OF U P
December 12, 2008
SURENDRA SINGH Vs. STATE OF U P
November 14, 2008
SURENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
July 10, 2008
SURENDRA SINGH GRETA Vs. STATE OF U P
January 30, 2008
SURENDRA YADAV Vs. RAM NARESH LAL ALIAS THAKUR
July 17, 2008
Suresh Vs. State of U.P.and others
September 10, 2008
SURESH CHAND YADAV Vs. WAQF NAWABIA AGRA
April 23, 2008
SURESH CHANDRA Vs. STATE OF U P
March 19, 2008
SURESH CHANDRA Vs. SPECIAL JUDGE E C ACT /ADDITIONAL DISTRICT JUDGE JALAUN AT ORAI
July 29, 2008
Suresh Chandra Srivastava Vs. State of U.P. and others
July 8, 2008
SURESH KUMAR Vs. STATE OF U P
December 5, 2008
SURESH KUMAR SINGH Vs. STATE OF UP
March 5, 2008
SURESH KUMAR YADAV Vs. PRASHANT ARORA
July 16, 2008
Suresh Mashi Valmiki Vs. State of U.P.and others
October 21, 2008
SURESH PRASAD GAUTAM Vs. STATE OF U P
March 4, 2008
SURJEET SINGH Vs. PARAMJIT KAUR
August 21, 2008
SURSATI Vs. STATE OF U P
May 30, 2008
SURSATIYA Vs. STATE OF U P
May 2, 2008
Surya Mani Bhartiya and others Vs. State of U.P.and another
April 6, 2008
SURYA MANI BHARTIYA; RAJ MANI BHARTIYA; CHANDRA BA Vs. STATE OF U P AND SATYA DEV MISHRA SON OF LATE RAJN
April 9, 2008
SURYA NATH ADVOCATE Vs. STATE OF U P
July 18, 2008
SURYA PRAKASH AGARWAL Vs. AJAY KUMAR AGARWAL
April 25, 2008
SURYA PRAKASH DWIVEDI Vs. STATE OF U P
January 28, 2008
Suryakant Dubey and Others Vs. State of U.P.and Another
March 7, 2008
SURYAKANT DUBY Vs. STATE OF UP
March 7, 2008
SUSHEEL KUMAR Vs. STATE OF U P
August 4, 2008
Susheel Kumar Agarwal Vs. ADDL.District Judge/Special Judge, SC/ST Act, Bahraich and others
September 24, 2008
SUSHIL DIXIT Vs. STATE OF UP
November 20, 2008
SUSHIL KUMAR Vs. STATE O
January 1, 2008
SUSHIL KUMAR BUDHIYA Vs. SUSHIL KUMAR SINGH AND
February 12, 2008
SUSHIL KUMAR MASI Vs. LIFE INSURANCE CORPORATION OF INDIA MORADABAD
August 20, 2008
SUSHIL KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
July 23, 2008
SUSHIL KUMAR TRIPATHI Vs. JAGADGURU RAM BHADRACHARYA HANDICAPPED UNIVERSITY CHITRAKOOT AND
February 8, 2008
SUSHILA INDUSTRIES Vs. COMMISSIONER OF SALES TAX
February 6, 2008
SUSHMA YADAV Vs. UPAR SHIKSHA NIDESHAK MAHILA U P ALLAHABAD
December 2, 2008
SWAM SINGH Vs. STATE OF UTTAR PRADESH
August 21, 2008
Swami Keshav Swaroop Charitable Trust (Regd.) Vs. Ganga Vishan and others
July 11, 2008
Swami Nath Vs. Deputy Director of Consolidation and others
May 8, 2008
SWARAJ KUMAR Vs. ARVIND KUMAR
September 19, 2008
SWARN PRABHA SINGH Vs. STATE OF U P
April 24, 2008
SWAROOP COLD STORAGE LUCKNOW Vs. STATE OF U P
February 18, 2008
SWAROOP KUMARI BAKSHI Vs. STATE OF U P
July 25, 2008
Swastik Components Pvt Ltd Vs. Commissioner, Commercial Tax, U.P., Lucknow
October 24, 2008
SWATANTRA BHARAT PAPER MILLS PVT LTD Vs. STATE OF U P
August 13, 2008
SYED MOHAMMAD HASAN Vs. SHIA CENTRAL BOARD OF WAQF
September 16, 2008
SYED MOHD SAJJAD ALI KHAN Vs. ASSISTANT SURVEY COMMISSIONER WAQF BOARD
May 2, 2008
Syed Mohd.Asim Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and Others
May 8, 2008
SYED VAKEEL AHMAD RETD TEACHER Vs. STATE OF U P
December 10, 2008
T B ANTHONI Vs. UNION OF INDIA
February 20, 2008
T B ANTHONI Vs. UNION OF INDIA
February 13, 2008
T CHAND BIDI COMPANY Vs. SH AMEER HASAN
September 19, 2008
T P TEXTILE WASTE PVT LTD Vs. STATE OF U P
March 5, 2008
T.Chand Bidi Company and Others Vs. Ameer Hasan
September 19, 2008
TAJ VIEW HOTEL Vs. STATE OF U P
February 6, 2008
TALIB KHAN Vs. ADDITIONAL COMMISSIONER
February 21, 2008
TANVI BANSAL Vs. STATE OF U P
April 21, 2008
TARA DEVI Vs. VTH ADDL DISTRICT JUDGE GORAKHPUR
August 18, 2008
Tara Devi Vs. District Judge, Hardoi and another
December 17, 2008
TARA SHANKAR PANDEY Vs. SURYA KUMAR PANDEY
July 31, 2008
TARACHAND Vs. STATE OF U P
December 3, 2008
TARUN KUMAR Vs. STATE OF U P
March 5, 2008
Tarun Verma Vs. Vice-Chancellor, Banaras Hindu University, Banaras and others
October 21, 2008
TASHA ALIAS TAHSEEN Vs. STATE OF U P
December 19, 2008
TASNEEM FATMA Vs. STATE OF U P
December 1, 2008
TATATELE SERVICES LTD Vs. STATE OF U P
August 26, 2008
TEJ NARAIN SINGH Vs. STATE OF U P
July 21, 2008
TEJ PAL Vs. ADDL COMMISSIONER
February 13, 2008
TEJ PAL KAUSHIK Vs. STATE OF U P
April 3, 2008
TEJ PAL SHARMA Vs. RAM PRAKASH AGARWAL
April 11, 2008
TEJ PRAKASH BHATNAGAR Vs. STATE OF U P
December 4, 2008
TEJA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 17, 2008
TEJPAL SINGH VERMA Vs. STATE OF U P
September 8, 2008
TELEVAR SINGH RAHI Vs. STATE OF U.P.
December 1, 2008
THE COMMISSIONER OF INCOME TAX Vs. SMT MRIDUL AGARWAL
January 28, 2008
THE COMMISSIONER, SALES TAX Vs. S/S. OPTRON POWER TONICS LTD.
June 30, 2008
THE COMMISSIONER, TRADE TAX Vs. S/S AMCO BINEL PVT. LTD.
August 13, 2008
THE COMMISSIONER, TRADE TAX Vs. CLYTEX TRANSFORMER CORPORATION
August 5, 2008
THREE STAR PAPER MILL PVT. LIMITED Vs. COMMISSIONER OF TRADE TAX
August 4, 2008
Tilak Ram Vs. Committee of Management, Kaushlendra Vikram Inter College, Payagpur & Ors.
December 18, 2008
Tilakram Vs. Chhater Pal Singh
August 27, 2008
TINNA Vs. STATE OF U P
February 15, 2008
Tirth Raj Misra Vs. State of U.P. and others
August 1, 2008
TRIAMBAK PATI TRIPATHI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
January 1, 2008
TRIBHUWAN CHAUBEY Vs. UP-ZILADHIKARI SAKALDIHA CHANDAULI
August 21, 2008
TRIBHUWAN NATH ALIAS PAPPU Vs. STATE OF U P
July 7, 2008
TRILOCHAN PUNETHA Vs. PUBLIC SERVICE TRIBUNAL UTTARAKHAND
April 28, 2008
TRILOK SINGH Vs. STATE
February 12, 2008
TRILOKI Vs. DEPUTY DIRECTOR CONSOLIDATION LUCKNOW CAMP AT MORADABAD AND
March 17, 2008
TRILOKI NATH AGARWAL Vs. YOGENDRA NATH DIXIT
September 18, 2008
TRILOKI NATH TANDON Vs. A K BHATTACHARYA
March 26, 2008
TRILOKI SINGH Vs. STATE OF U P
July 16, 2008
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P
August 28, 2008
TRIVENI GLASS LIMITED Vs. COMMISSIONER OF TRADE TAX
August 12, 2008
TRIVENI GLASS LTD Vs. STATE OF U P
February 13, 2008
TRIVENT SINGH Vs. STATE OF U P
January 17, 2008
Tulsi Ram, Umesh Pratap Singh Vs. State of U.P. and others
October 16, 2008
TUNGESHWAR NATH Vs. STATE OF U P
August 14, 2008
TUPLES EDUCATIONAL SOCIETY Vs. STATE OF U P
March 31, 2008
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. BHAGWAT PRASAD
March 27, 2008
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. SARJEET
January 9, 2008
U P CANE UNION EMPLOYEES FEDERATION Vs. STATE OF UTTAR PRADESH
December 11, 2008
U P EXPORT CORPORATION LTD Vs. HARI MOHAN DAS TANDON
July 8, 2008
U P S R T C Vs. CHHAKAURILALA
July 4, 2008
U P S R T C Vs. STATE OF U P
August 29, 2008
U P S R T CORPORATION Vs. E S I CORPORATION KANPUR
July 29, 2008
U P STATE BRASSWARE CORPORATION LTD Vs. MIRZA ZAHID BEG
February 20, 2008
U P STATE ELECTRICITY BOAID Vs. MAHARAJA MANVENDRA SHAH
December 8, 2008
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT IV U P KANPUR
December 11, 2008
U P STATE ELECTRICITY BOARD GHAZIPUR Vs. PRESIDING OFFICER LABOUR COURT VARANASI
October 24, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. DAYASHANKER DUBEY
February 4, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. BULAKI DAS
July 7, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM LAL
July 10, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. KM RAJNI
August 28, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. MAN SINGH
August 27, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
September 2, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. SHIV KUMAR GUPTA
May 23, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P; PRESIDING OFFICER LABOUR COURT (II) AND OM VEER SINGH S/O SHIV LAL SINGH
August 8, 2008
U P STATE ROAD TRANSPORT CORPORATION JHANSI Vs. NANHE LAL KUSHWAHA
August 14, 2008
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. GOPAL SHUKLA
August 29, 2008
U P STATE ROAD TRANSPORT CORPORATION VARANASI Vs. VIDYA SAGAR DUBEY
July 10, 2008
U P STATE SUGAR Vs. DEPUTY LABOUR COMMISSIONER
August 27, 2008
U P STATE SUGAR COPROATION LTD Vs. PRESIDING OFFICER LABOUR COURT U P GORAKHPUR
December 15, 2008
U P STATE SUGAR CORP LTD Vs. ALLAHABAD BANK AND A
February 7, 2008
U P STATE SUGAR CORPORATION Vs. SUKHVEER SINGH
January 21, 2008
U S SINHA Vs. STATE OF U P
January 18, 2008
U.P. Cooperative Union Ltd.(PCU),Meerut & another Vs. Presiding Officer, Labour Court, U.P. Saharanpur & another
November 10, 2008
U.P. POWER CORPN. LTD., LUCKNOW & ORS. Vs. JITENDRA PRATAP SINGH & ANR.
January 3, 2008
U.P. STATE HANDLOOM CORPORATION LTD Vs. U.P. HANDLOOM SANYUKTA KARMCHARI
August 19, 2008
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
July 22, 2008
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
August 12, 2008
U.P. STATE ROAD TRANSPORT CORPORATION, AGRA Vs. SHYAM SINGH SOLANKI AND OTHERS
August 7, 2008
U.P.Power Corporation and another Vs. Brijendra Singh
November 12, 2008
U.P.S.R.T.C. Vs. ALKA
July 28, 2008
U.P.State Electricity Board, Aligarh and another Vs. Indrawati And Others
July 4, 2008
U.P.State Electricity Board, Ghazipur Vs. Presiding Officer, Labour Court, Varanasi and Others
October 20, 2008
U.P.State Handloom Corporation Limited and others Vs. Prem Sagar Jaiswal
April 25, 2008
U.P.State Handloom Corporation Ltd Vs. U.P.Handloom Sanyukta Karamchari Sangh, U.P., Kanpur and Another
August 19, 2008
U.P.State Road Transport Corporation Vs. Alaka and Others
July 28, 2008
U.P.State Road Transport Corporation Vs. Nita Mittal & Anr.
October 13, 2008
U.P.State Road Transport Corporation through its Regional Manager, Agra Vs. Bulaki Das and another
July 9, 2008
U.P.State Road Transport Corporation, Allahabad Vs. State of U.P.And Others
July 28, 2008
U.P.State Road Transport Corporation, Varanasi Vs. State of U.P.and Others
August 29, 2008
UBAISH ALIAS KALLAN Vs. STATE OF U P
April 22, 2008
UCO BANK Vs. REGIONAL LABOUR COMMISSIONER
January 11, 2008
UDAI NATH Vs. STATE OF U P
May 21, 2008
Udai Nath and etc Vs. State of U. P. and Ors
May 21, 2008
Udai Raj Singh Vs. State of U.P.and Others
August 6, 2008
UDAIVIR Vs. STATE ELECTION COMMISSION OF U P
April 23, 2008
UDAY SHANKAR PRASAD Vs. SANGEETA RANI
July 10, 2008
UDHAM SINGH Vs. STATE OF U P
March 26, 2008
UMA KANT YADAV Vs. STATE OF U P
August 22, 2008
UMA NATH PANDEY S/O RAM CHABILE PANDEY Vs. STATE OF U P
December 11, 2008
UMA SHANKAR MISHRA EX-CARRIAGE KHALASI Vs. UNION OF INDIA
December 5, 2008
UMA SHANKER GUPTA Vs. SPECIAL JUDGE/A DJ FATEHPUR
August 29, 2008
UMA SHANKER VERMA Vs. STATE OF U P
December 11, 2008
Umesh Chandra Joshi Vs. State of Uttarakhand
June 26, 2008
UMESH CHANDRA SHUKLA Vs. IIIRD A D J KANPUR NAGAR
August 12, 2008
UMESH CHARAN GOSAIN Vs. STATE
April 2, 2008
UMESH GAUTAM Vs. STATE OF U P
September 8, 2008
UMESH KUMAR Vs. STATE OF U P
October 15, 2008
UMESH KUMAR Vs. STATE OF U.P. AND OTHERS
October 24, 2008
UMLESH SINGH W/O JAI PRAKASH SINGH Vs. STATE OF U P
December 11, 2008
UMMED PAL Vs. STATE OF U P
December 3, 2008
UNION OF INDIA Vs. VIDYAWATI
January 29, 2008
UNION OF INDIA Vs. VIDYAWATI
January 19, 2008
UNION OF INDIA Vs. HARI NATH YADAV
January 7, 2008
UNION OF INDIA Vs. INSPECTOR RAM KARAN MISHRA
August 12, 2008
UNION OF INDIA Vs. RAM BAHOR YADAV
August 19, 2008
UNION OF INDIA Vs. ABDUL QAYUM
July 2, 2008
UNION OF INDIA Vs. AKHILESH KUMAR DWIVEDI
July 18, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 17, 2008
UNION OF INDIA Vs. MASJOOD ALI
February 22, 2008
UNION OF INDIA Vs. DEVENDRA
March 11, 2008
UNION OF INDIA Vs. RAMESHWAR
February 14, 2008
UNION OF INDIA Vs. M C PANDEY
February 13, 2008
UNION OF INDIA Vs. A D M LAND ACQUISITION KANPUR
February 21, 2008
Union of India Vs. Surendra Pal
August 20, 2008
UNION OF INDIA Vs. TILAK RAM
April 7, 2008
UNION OF INDIA Vs. TILAK RAM
April 4, 2008
Union of India and etc. Vs. Asha Bajpai & Ors.
September 11, 2008
Union of India And Others Vs. Sri Ram Misra And Another
August 8, 2008
UNION OF INDIA AND OTHERS Vs. PRAMOD KUMAR AND OTHERS
November 11, 2008
UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA PRASAD SHARMA
March 31, 2008
UNITED INDIA INSURANCE CO LTD Vs. PUSHPA DEVI
July 21, 2008
UNITED INDIA INSURANCE CO LTD Vs. CYAN LAL
July 29, 2008
UNITED INDIA INSURANCE CO LTD Vs. GANGA DEVI
January 4, 2008
UNITED INDIA INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL BAREILLY
November 28, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. KUSHMA DEVI
August 8, 2008
United India Insurance Co.Ltd. Vs. Kushma Devi and others
May 8, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. SULEMAN
April 25, 2008
UNIVERSITY OF ALLAHABAD Vs. SANT LAL
January 25, 2008
UP POWER CORPORATION Vs. BIJENDRA SINGH
November 20, 2008
UPENDRA KUMAR Vs. SALES TAX OFFICER
January 16, 2008
UPTRON POWERTRONICS EMPLOYEES UNION GHAZIABAD Vs. PRESIDING OFFICER LABOUR COURT-II U P GHAZIABAD
July 8, 2008
Urmila Vs. Collector/District Deputy Director, Consolidation, Faizabad & Anr.
September 24, 2008
URMILA DEVI Vs. RAM DHANI
July 24, 2008
URMILA DEVI Vs. MOTOR VEHICLE CLAIM TRIBUNAL
December 17, 2008
URMILA GUPTA Vs. RAMESH CHANDRA TRIPATHI
September 8, 2008
URMILA VERMA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIALTRIBUNAL-CUM-LABOUR COURT KANPUR ANDOTHERS
March 31, 2008
USHA DEVI Vs. ADDITIONAL COMMISSIONER
December 4, 2008
USHA GUPTA AND ANR Vs. STATE OF U P AND ANR
March 28, 2008
Usha Pandey and Others Vs. State of U.P.And Others
July 17, 2008
USMAN Vs. STATE OF UP
March 31, 2008
UTTAM Vs. STATE O
March 7, 2008
UTTAM SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND
March 31, 2008
Uttar Pradesh Jat Mahasabha Vs. Union of India and others
October 21, 2008
UTTAR PRADESH SAHAKARI GRAM VIKAS BANKLTD Vs. PRESCRIBED AUTHORITY LABOUR COURT I U P MEERUT
November 19, 2008
UTTAR PRADESH UNIONS EMPLOYEES FEDERATION Vs. STATE OF U P
December 11, 2008
UTTARAKHAND JAL VIDYUT NIGAM LTD Vs. RAPTI CONTRACTORS
July 30, 2008
UTTARAKHAND POWER CORPORATION LTD Vs. SALASAR IRON SYNDICATE LTD
May 22, 2008
UTTARANCHAL POWER CORPORATION LTD Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
May 19, 2008
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. CHHOTEY LAL
May 8, 2008
V VENKATESH Vs. STATE OF U P AND ORS
February 22, 2008
V.K.Sinha Vs. Union of India and others
September 26, 2008
VAKILA Vs. STATE OF U P
February 19, 2008
VARANASI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER, LABOUR COURT
September 25, 2008
VARSHA LAKHMANI Vs. HITESH WADHVA
March 3, 2008
VARUN KUMAR Vs. UNION OF INDIA
September 16, 2008
VARUN MEHRA Vs. CHAIRMAN SENATE INDIAN INSTITUTE OF TECHNOLOGY KANPUR
February 12, 2008
VASHISTHA NARAIN PANDEY Vs. ADDL CITY MAGISTRATE-VII/R C AND E O KANPUR NAGAR
July 30, 2008
VED PAL SINGH Vs. STATE
January 17, 2008
VED PRAKASH RAI S/O LATE PARAGI LAL RAI Vs. STATE OF U P THROUGH SECRETARY, DEPARTMENT OF SECONDARY EDUCATION, GOVERNMENT OF U P AND ORS
September 9, 2008
Ved Prakash Shukla Vs. State of U.P.and Others
August 12, 2008
VED RAM AND SONS Vs. DIRECTOR MANDI PARISHAD LUCKNOW
February 29, 2008
VEDI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR CAMP MEERUT
July 22, 2008
VEDMATI Vs. STATE OF U P
December 19, 2008
VEER SINGH Vs. STATE OF U P
February 26, 2008
VEER SINGH Vs. PRASHANT KUMAR
April 22, 2008
VEERMATI Vs. STATE OF UTTARANCHAL
March 18, 2008
VEERPAL Vs. STATE O
January 21, 2008
VEHALANA STEELS Vs. STATE OF U P
January 2, 2008
Vibhuti Kumar Bajpai Vs. State of U.P., Through Collector, Lucknow and others
May 16, 2008
VIDDYADHAR TRIPATHI Vs. STATE OF U.P. AND ANOTHER
December 16, 2008
VIDYA DEVI Vs. PRAKASH
December 5, 2008
VIDYA DEVI LAGHU MADHYAMIK VIDYALAYA PARASDEEH GAUR DISTRICT BASTI Vs. STATE OF U P
February 25, 2008
Vidyadevi Laghu Madhyamik Vidyalaya, Basti Vs. State of U.P.and Others
February 25, 2008
VIJAI PAL Vs. STATE OF U P
December 3, 2008
VIJAI PRATAP SINGH Vs. STATE OF UP
February 1, 2008
VIJAY BAHADUR Vs. STATE OF UP
January 2, 2008
VIJAY BAJPAL Vs. STATE OF U P
May 2, 2008
VIJAY CHANDRA SRIVASTAVA Vs. STATE OF U P
March 31, 2008
VIJAY GAUTAM Vs. STATE OF U P
December 19, 2008
Vijay Kant Singh Vs. Joint Director of Education, Varanasi Region, Varanasi and others
October 18, 2008
Vijay Kumar Vs. State of U.P.
April 9, 2008
VIJAY KUMAR Vs. COMMISSIONER MEERUT DIVISION
March 27, 2008
VIJAY KUMAR Vs. NAGAR PALIKA PARISHAD KICHHA UDHAM SINGH NAGAR
March 25, 2008
VIJAY KUMAR Vs. HARI GOPAL
July 2, 2008
VIJAY KUMAR CHADDHA Vs. PREM LATA AGRAWAL
December 16, 2008
VIJAY KUMAR DIXIT Vs. STATE OF U P
April 17, 2008
VIJAY KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
March 10, 2008
VIJAY KUMAR PANDEY Vs. UNION OF INDIA
February 19, 2008
VIJAY KUMAR PANDEY Vs. UNION OF INDIA & ORS
April 4, 2008
VIJAY KUMAR SINGH Vs. STATE OF U P
December 11, 2008
VIJAY KUMAR SRIVASTAVA Vs. VIRENDRA KUMAR ARYA
December 15, 2008
Vijay Kumar Srivastava Vs. Chairman/Adhyaksha, Kasi Gramin Bank, Varanasi and others
September 17, 2008
Vijay Kumar Yadav Vs. State of U.P.& Ors.
November 14, 2008
VIJAY KUMAR YADAV Vs. STATE OF U P
November 24, 2008
VIJAY NARAIN VERMA Vs. STATE OF U P
December 10, 2008
Vijay Pal Singh Vs. State of U.P.and others
September 25, 2008
VIJAY PRAKASH Vs. STATE OF U P
October 17, 2008
VIJAY SHARMA Vs. STATE OF U P
May 21, 2008
VIJAY SINGH Vs. STATE OF U P
January 25, 2008
VIJAY SINGH Vs. STATE OF U P
December 3, 2008
VIJAYI SINGH Vs. STATE OF U P
February 13, 2008
VIJENDRA Vs. STATE OF U P
May 23, 2008
VIJENDRA PAL SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
December 3, 2008
VIKAS YADAV Vs. STATE OF U P
July 10, 2008
VIKAS YADAV Vs. STATE OF U.P.
December 11, 2008
VIKRAM Vs. STATE OF U P
May 23, 2008
VIKRAM SIMON Vs. UP STATE INFORMATION COMMISSIONER LACKNOW
September 23, 2008
VIKRAM SINGH Vs. STATE OF U P
March 12, 2008
Vikrmajeet Singh Vs. Deputy Director of Consolidation, Allahabad, and another
April 29, 2008
VIMAL KUMARI VERMA Vs. DISTRICT JUDGE KANPUR NAGAR
August 4, 2008
VIMAL ORGANICS LTD Vs. STATE OF U P
February 13, 2008
Vimla Vs. State of U.P.and others
November 7, 2008
VIMLA DEVI GOVIL Vs. STATE OF U.P.
March 31, 2008
VINAY CHATURVEDI Vs. STATE OF U P
February 27, 2008
Vinay Joseph and another Vs. Vlth Addl.District Judge, Bareilly and another
September 22, 2008
Vinay Kumar Bagla Vs. Viniyoga Clothex Ltd.(In Liquidation) and another
December 1, 2008
VINAY MOHAN TRIPATHI Vs. STATE OF U P
May 23, 2008
VINDHYA SERVICE STATION MIRZAPUR Vs. UNION OF INDIA
August 11, 2008
VINDHYASERVICE STATION, MIRZAPUR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
November 20, 2008
Vineeta Singh Vs. State of U.P.& Ors.
November 15, 2008
VINOD CHAUDHARY Vs. STATE OF U P
February 22, 2008
VINOD KUMAR Vs. OM PRAKASH
April 3, 2008
Vinod Kumar Vs. State of U.P.and others
October 16, 2008
VINOD KUMAR PANDEY Vs. UNION OF INDIA
August 18, 2008
Vinod Kumar Pathak Vs. State of U.P.
September 9, 2008
VINOD KUMAR SINGH Vs. STATE OF U P
July 8, 2008
VINOD KUMAR SINGH Vs. STATE OF U P
December 4, 2008
VINOD KUMAR TIWARI Vs. STATE OF U P
December 15, 2008
VINOD PARASHAR Vs. STATE OF U P
March 5, 2008
VINOD RAI Vs. STATE OF U P
November 4, 2008
VIPIN KESARWANI ALIAS ALLU Vs. STATE OF U P
August 12, 2008
VIPIN PANDEY Vs. STATE OF U P
December 3, 2008
VIPIN SARKHI Vs. STATE OF UTTARAKHAND
July 8, 2008
VIR DIGAMBAR JAIN DHARMASHALA AND SRI MAHAVIR JAIN DHARMARTH AUSHADHALAI Vs. PRAMOD KUMAR JAIN
April 16, 2008
VIRENDRA Vs. STATE O
March 7, 2008
VIRENDRA Vs. ADDL DISTRICT JUDGE
September 12, 2008
VIRENDRA BAHADUR JOHRI Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
January 29, 2008
VIRENDRA KUMAR Vs. UNION OF INDIA
October 24, 2008
VIRENDRA KUMAR Vs. STATE OF U P
February 18, 2008
VIRENDRA KUMAR BANSAL Vs. KANHAIYA LAL AGARWAL
July 14, 2008
VIRENDRA KUMAR KHANNA Vs. MANISH CHHATWAL
October 21, 2008
Virendra Kumar Premi Vs. State of U.P.and others
August 7, 2008
VIRENDRA KUMAR SHUKLA Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
December 11, 2008
VIRENDRA KUMAR SINGH Vs. STATE OF UP
May 21, 2008
VIRENDRA KUMAR SINGH Vs. STATE OF U P
January 9, 2008
VIRENDRA KUMAR VERMA Vs. UNION OF INDIA
August 7, 2008
VIRENDRA KUMAR YADAV Vs. C B I S P E DEHRADUN
September 24, 2008
Virendra Pal Singh and another Vs. Board of Revenue, U.P.At Lucknow and others
September 29, 2008
VIRENDRA YADAV @ DABLU Vs. STATE OF U.P.
March 11, 2008
VIRENDRASINGH Vs. STATE OF U P
March 11, 2008
VISHAL MOHAN SARASWAT Vs. STATE OF U P
August 6, 2008
VISHAL PANDEY Vs. STATE OF U P
November 7, 2008
VISHAMBHAR DAYAL SHARMA Vs. STATE OF U.P.
March 27, 2008
Vishnu Dayal Sharma Vs. State of U.P.and others
November 7, 2008
VISHNU DAYAL SHARMA Vs. STATE OF UTTAR PRADESH
March 28, 2008
Vishnu Dutt Vs. State of U.P. and another
October 20, 2008
VISHNU GOPAL GUPTA Vs. STATE OF U P
February 22, 2008
VISHRAM SINGH Vs. STATE OF U P
August 19, 2008
VISHWA BHARTI ARYA Vs. STATE OF U P
September 8, 2008
Vishwabharti Arya Vs. State of U.P.and others
September 8, 2008
VISHWANATH ALIAS BANDE Vs. STATE OF U P
July 18, 2008
VISHWANATH CHAUDHRI Vs. TOWN AREA COMMITTEE JHANSI
June 30, 2008
VISHWANATH EAM Vs. STATE OF U.P.
August 1, 2008
VISHWANATH PRASAD Vs. STATE OF U P
January 24, 2008
VISHWANATH PRASAD SETH COLD STORAGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, VARANASI AND OTHERS
November 28, 2008
VISHWESHWAR PRASAD SHARMA Vs. STATE OF U P
December 11, 2008
VIVEK BHATNAGAR Vs. STATE OF U P
November 26, 2008
VIVEK KHARE Vs. D P SAROJ DISTRICT PANCHAYAT RAJ OFFICER HAMIRPUR
December 16, 2008
Vivek Kumar Mishra Vs. State of U.P.and others
September 22, 2008
Vivek Kumar Misraand Others Vs. State of U.P.and Others
September 19, 2008
VIVEK KUMAR TANDON Vs. STATE OF UTTARANCHAL
May 7, 2008
Vivek Singh Yadav Vs. Chhatrapati Shahu Ji Maharaj University, Kanpur through its Registrar & others
November 10, 2008
VIVEKANAND TIWARI Vs. STATE O
March 11, 2008
WALI MOHD Vs. MOIN KHAN
July 8, 2008
WAQF ALLAL AULAD/WAQF ALKHAIR ALLAHTALA BIJNOR Vs. 1ST ADDITIONAL DISTRICT JUDGE BIJNOR
August 21, 2008
Waqf Takiyan Inayat Ali Shah alias Takiya Kalan and another Vs. Dileep Singh and others
May 23, 2008
WASIUL HASAN Vs. STATE OF U P
December 5, 2008
WAZIRUDDIN (SINCE DEAD) AND ORS Vs. SHABBIR AHMAD
April 8, 2008
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
December 8, 2008
Y K JAIN Vs. CHIEF ENGINEER, U P JAL NIGAM AND ORS
February 1, 2008
Yamaha Motors India Pvt Ltd Vs. State of U.P.and others
September 23, 2008
YAMIN ALIAS AAMEN Vs. STATE
May 26, 2008
YASHPAL SINGH Vs. STATE OF U P
August 8, 2008
YOGENDRA Vs. STATE OF U P
June 5, 2008
YOGENDRA NATH TRIPATHI Vs. INSPECTOR GENERAL CISF NEW DELHI
July 8, 2008
YOGENDRA PAL SINGH Vs. STATE OF U P
December 3, 2008
YOGENDRA PRATAP SINGH Vs. STATE OF U.P.
July 16, 2008
YOGENDRA RAI Vs. ADHYAKSHA BASTI GRAMIN BANK BASTI
January 30, 2008
Yogendra Singh @ Ballu and another Vs. State of U.P.and others
November 11, 2008
YOGESH AGARWAL Vs. STATE OF U P
December 12, 2008
YOGESH CHANDRA BAJPAI Vs. STATE OF U P
December 12, 2008
YOGESH KUMAR PANDEY Vs. STATE OF U P
July 1, 2008
YOGESH KUMAR SHARMA Vs. MUNNI DEVI
December 15, 2008
YUDHVEER ALIAS BATA Vs. STATE OF U P
July 11, 2008
YUNIS Vs. STATE OF U P
August 24, 2008
YUSUF Vs. STATE OF U P
July 22, 2008
ZAFAR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR
December 10, 2008
Zafar Ali Khan Hatmi (Dr.) Vs. State of U.P. and others
November 6, 2008
ZAHEER AHMAD Vs. WAQF NO 13 HAUZ WALI MASJID SARWAT GATE MUZAFFAR NAGAR
September 24, 2008
ZAKWAN RASHIDI Vs. STATE OF U P
December 3, 2008
ZAMEEL ALIAS MUNNA Vs. STATE OF U P
March 14, 2008
ZAMIL Vs. STATE OF U P
May 15, 2008
Zamil and another Vs. State of U.P.
August 15, 2008
ZEBA Vs. STATE
April 15, 2008
ZEENAT Vs. STATE OF UTTARANCHAL
July 7, 2008
ZILEDAR SINGH Vs. STATE OF U P
April 15, 2008
ZUBAIR AHMAD KAZI Vs. STATE OF U.P. AND ANOTHER
March 31, 2008
ZUNAID AHMAD Vs. STATE OF U P
April 29, 2008