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Case Index
Title
Date
A R QURASHI Vs. STATE OF J&K
April 7, 1997
A R RAHI (PROF ) Vs. STATE OF J&K
August 14, 1997
AB HAMID FAZILI Vs. STATE OF J&K
July 3, 1997
AB HAMID RATHER Vs. STATE
July 29, 1997
AB HAMID SHAH Vs. STATE OF J&K
February 19, 1997
AB MAJID Vs. STATE OF J&K
August 7, 1997
AB RASHID Vs. STATE OF J&K
September 19, 1997
AB RASHID BAKSHI Vs. HAJRA
August 27, 1997
AB RASHID BANDAY (LIBRARY ASSTT ) Vs. STATE OF J&K
July 4, 1997
AB RASHID LONE Vs. ALI WANI
August 1, 1997
AB REHMAN MIR Vs. STATE OF J&K
July 22, 1997
AB SAMAD TRAG Vs. RAHMAN LONE
July 16, 1997
AB WANI GANIA Vs. STATE OF J&K
September 3, 1997
ABDUL AHAD NAJAR Vs. POSHKAR NATH NEHRU
August 14, 1997
ABDUL HAMID SHAH Vs. STATE OF JAMMU & KASHMIR
December 19, 1997
ADMINISTRATOR SRINAGAR MUNICIPALITY Vs. GH QADIR
August 1, 1997
AHMAD KHAN NAZIR Vs. STATE
July 21, 1997
ALI MOHD LONE Vs. STATE
October 14, 1997
AMA ALAI Vs. DY. COMMISSIONER, PULWAMA AND OTHERS
March 26, 1997
AMAR NATH MANTOO Vs. CBI
December 23, 1997
AMBICA BHAT Vs. STATE OF J & K
August 28, 1997
AMINA Vs. MOHD SUBHAN
August 8, 1997
ANIL BHAT Vs. UNION OF INDIA
February 13, 1997
ANIL KUMAR Vs. SAIN
July 11, 1997
ARSHAD IQBAL Vs. STATE
February 13, 1997
ASHAQ HUSSAIN PIR Vs. STATE
July 29, 1997
ASHOK GHULATI Vs. RAGHVIR KHAJURIA
January 31, 1997
ASIFA KHAN Vs. STATE OF J&K
September 3, 1997
ASSAUDULLAH BHAT Vs. STATE OF J&K
September 3, 1997
ASSOCIATED CEMENT Vs. KESHAV NAND
April 9, 1997
ATUL SHARMA Vs. STATE OF J&K
March 18, 1997
ATUL SHARMA Vs. STATE OF JAMMU KASHMIR
March 13, 1997
BAKSHI SINGH Vs. STATE OF J&K
August 29, 1997
BALDEV SINGH Vs. J P SINGH
July 7, 1997
BALDEV SINGH Vs. STATE
July 7, 1997
BASHIR AHMAD SHAH Vs. MUNSIFF GANDERBAL
April 3, 1997
BASHIR AHMED MIR Vs. STATE OF J&K
August 8, 1997
BHAGAT RADHA KISHAN MOHR CHAND Vs. LLOYDS BANK LTD. & ORS.
October 29, 1997
BIMLA DEVI Vs. BIMAL KUMAR
January 31, 1997
BOARD OF SCHOOL EDUCATION, J&K Vs. FIRDOUS IQBAL
August 11, 1997
CAPT VATSA Vs. NAMRATA VATSA
December 30, 1997
CHAJJU RAM Vs. NATIONAL INSURANCE CO LTD
December 22, 1997
CHAMAN LAL KANA Vs. VIJAY KUMAR MAHAJAN
June 23, 1997
CHARANJIT LAL Vs. RUBEENA
April 3, 1997
CHUNI LAL RAINA Vs. STATE OF JAMMU AND KASHMIR
October 3, 1997
COLO WRITING INSTRUMENTS LTD Vs. MICHAEL JACKSON FASHION LTD
July 2, 1997
DHAN RAJ BHARGOTRA AND Vs. ELECTION COMMISSION OF INDIA
December 9, 1997
DHARAM SINGH Vs. STATE OF J&K
May 16, 1997
DIVISIONAL MANAGER EXTRACTION J&K STATE FOREST CORP Vs. MOHD SHAFI
January 31, 1997
DIVISIONAL MANAGER, ORIENTAL INSURANCE Vs. JEHLUM EXPORTS PVT LTD
September 4, 1997
DURGA DASS & ORS. Vs. JUDICIAL MINISTER & ANR.
December 21, 1997
EX ENGINEER, ELECTRIC MAINTENANCE AND RURAL ELECTRIFICATION DIVISION, BIJBEHARA Vs. AB MAJID WANI
December 31, 1997
FAROOQ AHMAD AILAQABAND Vs. STATE OF J&K
December 31, 1997
FAROOQ AHMAD BHAT Vs. STATE OF J&K
July 21, 1997
FAROOQ AHMAD DHOBI Vs. STATE
March 11, 1997
FAROOQ AHMAD NAQASHBANDI Vs. PEER GH SHAH
July 14, 1997
FAROOQ AHMAD WANI Vs. STATE OF J&K THROUGH COMMR /SECY
February 28, 1997
FAROOQ AHMED AHANGER ALIAS MIRZA Vs. STATE OF J&K
October 9, 1997
FAYAZ AHMAD WANI Vs. STATE OF J&K
December 17, 1997
G A GANIE Vs. STATE OF J&K
March 11, 1997
G M WANI Vs. STATE OF J&K
July 24, 1997
GENERAL OFFICER COMMANDING Vs. STATE OF J&K
August 14, 1997
GH AHMAD GANAI Vs. STATE
September 17, 1997
GH AHMAD PAUL Vs. STATE
July 15, 1997
GH HASSAN MIR Vs. JAFFAR DAR
February 5, 1997
GH MOHD Vs. STATE OF J&K
December 22, 1997
GH MOHD (CONSTABLE) Vs. STATE OF J&K
July 4, 1997
GH MOHD KHAN Vs. STATE OF J&K
July 24, 1997
GH MOHD QURESHI Vs. STATE OF J&K
July 24, 1997
GH MOHD-UD-DIN BHAT Vs. BOARD OF SCHOOL EDUCATION, J&K
August 8, 1997
GH MOHI-UD-DIN AND SONS (FIRM) Vs. JOLLY ARTS RESIDENCY ROAD
November 13, 1997
GH MOHI-UD-DIN RAFIQUEE Vs. GH HASSAN ANEEM
December 7, 1997
GH MUSTAFFA Vs. STATE OF J&K
May 23, 1997
GH NABI DAR Vs. HASSAN MIR
April 7, 1997
GH QADIR Vs. AB SALAM BABA
August 20, 1997
GH QADIR BHAT Vs. DIRECTOR RADIO KASHMIR
August 5, 1997
GH QADIR LONE Vs. STATE
May 8, 1997
GH QADIR MIR Vs. STATE OF J&K
July 4, 1997
GHULAM MOHI UD DIN NAVCHOO Vs. STATE OF JAMMU AND KASHMIR
August 21, 1997
GHULAM RASOOL SHEIKH Vs. STATE OF JAMMU AND KASHMIR
April 23, 1997
GIAN CHAND Vs. STATE OF JAMMU AND KASHMIR
December 22, 1997
GULLA MIR Vs. NAZIR AHMAD MIR
July 14, 1997
GULLA WANI Vs. A B GANI SHEIKH
December 5, 1997
GULMARG HOTEL LTD Vs. ORIENTAL INSURANCE CO LTD
October 24, 1997
HAJI GHULAM MOHAMMAD Vs. STATE BANK OF INDIA BRANCH SRINAGAR
April 3, 1997
HAJIRA Vs. HANIFA
December 18, 1997
HAKIM AB RASHID Vs. TAHIRA BANOO (MST )
July 21, 1997
HAKIM GHULAM RASOOL AND ANOTHER Vs. GH. HASSAN UNTOO
July 14, 1997
HALEEMA Vs. ZAMROODA
July 3, 1997
HANDICRAFTS (S&E) CORP J&K Vs. GH RASOOL, PROPRIETOR CARGO CAFE
August 29, 1997
HANEEFA BANO Vs. STATE OF JAMMU AND KASHMIR
September 8, 1997
HARBANS LAL Vs. KAMLESH KUMARI
December 12, 1997
HARBANS LAL NANDA Vs. STATE OF J&K
May 5, 1997
HARBANS LAL SHARMA Vs. STATE OF J&K
August 27, 1997
HARJEET SINGH Vs. STATE OF J&K
September 10, 1997
HARNAM SINGH AND Vs. STATE OF JAMMU AND KASHMIR
April 3, 1997
HAROON RASHID Vs. SHAHEENA
June 26, 1997
IQBAL BANO Vs. STATE OF JAMMU AND KASHMIR
June 26, 1997
IRSHAD AHMED MASOODI Vs. STATE OF J&K
July 24, 1997
J&K PROJECT CONSTRUCTION CORP Vs. AB RAHMAN BHAT
December 31, 1997
JAGAN NATH Vs. HEM RAJ
November 25, 1997
JAGDISH RAJ Vs. ADDITIONAL DISTRICT MAGISTRATE JAMMU
March 25, 1997
JAHANGIR AHMAD MIR Vs. STATE OF J&K
July 4, 1997
JASMEEN KAUR Vs. ONKAR SINGH
November 7, 1997
JAVED CHOUDHRY Vs. STATE OF J&K
May 28, 1997
JAVID IQBAL Vs. STATE OF J&K
May 16, 1997
JAWAHAR LAL KHER Vs. STATE OF J&K
January 24, 1997
JAWAHAR SINGH & ORS. Vs. COLLECTOR, JAMMU.
April 21, 1997
JIA LAL SHARMA Vs. STATE OF JAMMU AND KASHMIR
May 23, 1997
JOGINDER SINGH Vs. STATE OF J&K
May 19, 1997
KARNAIL SINGH (EX-HAV ) Vs. UNION OF INDIA
May 16, 1997
KARTAR SINGH Vs. COMMANDING OFFICER
May 16, 1997
KHAN GHULAM MOHD Vs. JOLLY ARTS
December 31, 1997
KHURSHED AHMAD Vs. STATE OF J&K
March 12, 1997
KHURSHID AHMAD LOLO Vs. GOVERNMENT OF INDIA (MINISTRY OF FOOD AND SUPPLIES)
July 31, 1997
KRANTI HOTELS PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
February 18, 1997
KULDIP RAJ Vs. CITIZEN CO OP BANK LTD
November 24, 1997
KULDIP RAJ Vs. MEDICOS CHEMISTS AND DRUGGISTS
May 16, 1997
KULDIP SINGH JAMWAL Vs. STATE
July 24, 1997
LOK NATH AND ANOTHER Vs. BHAGWAN DASS AND ORS
December 24, 1997
LT COLONEL ASHOK SINGH Vs. BEANT SINGH AND SONS
May 8, 1997
LUTHRA ACADEMY Vs. STATE OF JAMMU AND KASHMIR
May 16, 1997
M K JALALI Vs. STATE OF JAMMU AND KASHMIR
December 26, 1997
MADAN MOHAN BHARGAV Vs. CANTONMENT BOARD, JAMMU THROUGH ITS EXECUTIVE OFFICER, SATWARI, JAMMU
November 7, 1997
MADAN MOHAN BHARGAV Vs. CANTONMENT BOARD, JAMMU
July 11, 1997
MADAN SINGH Vs. RATTAN SINGH
December 24, 1997
MANAGING DIRECTOR, J. & K. INDUSTRIES LTD., SRINAGAR AND OTHERS Vs. GHULAM AHMAD SOFI
December 18, 1997
MANJIT SINGH (EX SEPOY) Vs. UNION OF INDIA
May 23, 1997
MANMOHAN LAL Vs. STATE OF J&K
August 6, 1997
MANMOHAN SINGH Vs. STATE OF JAMMU AND KASHMIR
May 16, 1997
MANZOOR AHMAD MIR Vs. STATE
July 24, 1997
MANZOOR AHMAD SHEIKH Vs. STATE OF J&K
December 17, 1997
MANZOOR SULTANI Vs. SENIOR SUPERINTENDENT OF POLICE
October 16, 1997
Masood Ahmed Raja Vs. State
December 30, 1997
MEHBOOB AHMAD BHAT (CAPT ) Vs. HASSINA AKHTAR
August 14, 1997
MOHAMMAD AFZAL MIR Vs. STATE OF J. & K. AND OTHERS
January 29, 1997
MOHAMMAD IBRAHIM GANAI Vs. STATE OF JAMMU AND KASHMIR
December 17, 1997
MOHAMMAD IQBAL LATOO Vs. MOHAMMAD RAMZAN BHAT
December 3, 1997
MOHAMMAD RAMZAN SOFI Vs. KRISHEN LAL
April 23, 1997
MOHAMMAD YOUSUF Vs. STATE OF JAMMU AND KASHMIR
July 22, 1997
MOHAN KRISHEN FOTEDAR Vs. STATE OF J&K
January 1, 1997
MOHAN LAL Vs. MAHMOOD-UR-REHMAN
July 14, 1997
MOHAN LAL AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
May 2, 1997
MOHD AMIN RATHER Vs. KHADI AND VILLAGE INDUSTRIES BOARD, J&K
June 26, 1997
MOHD MAQBOOL Vs. STATE OF J&K
July 24, 1997
MOHD MAQBOOL DAR Vs. REVENUE MINISTER, J&K
September 16, 1997
MOHD SALEEM Vs. STATE OF J&K
March 27, 1997
MOHD SHAFI Vs. STATE OF J&K
January 1, 1997
MOHD SHAFI Vs. STATE OF J&K
July 4, 1997
MOHD SHAFI LONE Vs. STATE OF J&K
March 11, 1997
MOHD SIDIQ NARGAL Vs. STATE
February 5, 1997
MOHD USMAN Vs. STATE OF J&K
May 23, 1997
MOHD. LATIF ALIAS ABDUL LATIF Vs. COMMANDANT, J&K ARMED POLICE
March 25, 1997
MOHINDER SINGH Vs. CHIEF JUSTICE
July 11, 1997
MST. TAHIRA AND ANOTHERS Vs. HAKIM AB. RASHID
July 21, 1997
MUKHTAR AHMAD WANI Vs. STATE OF J&K
January 10, 1997
MUSHTAQ AHMAD LONE Vs. FAHMEEDA
May 26, 1997
MUSHTAQ HUSSAIN SHAH Vs. STATE OF J&K
May 23, 1997
NABA GANAI Vs. IBRAHIM GANAI
September 22, 1997
NASEER AHMAD MALLA Vs. STATE OF J&K
July 4, 1997
NASEERA NAZIR Vs. EXECUTIVE ENGINEER
July 21, 1997
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. M M PADHA
March 12, 1997
NATIONAL INSURANCE CO Vs. RAJ DULARI
August 20, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF JAMMU AND KASHMIR
December 31, 1997
NETAR Vs. ANANT RAM MANSA RAM (DUKAN)
March 30, 1997
NOOR-UD-DIN BEIG Vs. GH QADIR SOFI
August 21, 1997
OM PARKASH GUPTA Vs. SURESH BAKSHI
July 7, 1997
ONKAR SINGH Vs. STATE AND OTHERS
February 27, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARINDER KOUR
March 3, 1997
PRITHVI RAJ SHARMA Vs. OM PARKASH BARU
July 30, 1997
PUKHU Vs. SALES OFFICER
January 1, 1997
PUKHU Vs. SALES OFFICER AND OTHERS
April 23, 1997
PUNJAB NATIONAL BANK Vs. SHAM LAL SAWHNEY
December 30, 1997
R S AUTO ENGG Vs. STATE
February 27, 1997
RAIS AHMAD GAZI Vs. STATE OF J&K
April 7, 1997
RAJ ALI Vs. STATE OF J&K
January 1, 1997
RAJ ALI Vs. STATE OF J. & K. AND OTHERS
May 14, 1997
RAJESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
January 30, 1997
RAJINDER SINGH Vs. STATE OF J&K
August 8, 1997
RAJINDER SINGH Vs. PARAM JEET KAUR
July 23, 1997
RAKESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
September 10, 1997
RAMDEV SINGH Vs. STATE OF J&K
December 29, 1997
RAMZAN BHAT Vs. HABIBULLAH WANI
August 21, 1997
RASILA RAM Vs. STATE OF JAMMU AND KASHMIR
November 7, 1997
RAYAZ AHMED JAN Vs. STATE OF JAMMU AND KASHMIR
December 29, 1997
ROBKAR ADALAT Vs. EDITOR PRINTER AND PUBLISHER KASHMIR TIMES
May 26, 1997
ROMESH KUMAR LAKRA Vs. BALDEV RAJ SAWHNEY
June 25, 1997
ROOP KRISHAN BHAT Vs. UNIVERSITY OF KASHMIR
July 28, 1997
ROUF SHAHEEN Vs. STATE
March 27, 1997
ROYAL POLYTECHNIC COLLEGE AND Vs. STATE OF JAMMU AND KASHMIR
March 14, 1997
S N GOENKA Vs. JAMMU CASTING PVT LTD
November 24, 1997
SAJAL GUPTA Vs. STATE OF JAMMU AND KASHMIR
August 5, 1997
SALEEM KHAN Vs. STATE OF JAMMU AND KASHMIR
February 18, 1997
SALEEM KHAN Vs. STATE OF J&K
January 1, 1997
SAMAD RATHER Vs. L. RATHER & ORS.
April 30, 1997
SANTOKH SINGH Vs. STATE
June 27, 1997
SARDAR SINGH Vs. KARAM SINGH
January 31, 1997
SARDARI LAL Vs. UNION OF INDIA
May 30, 1997
SHABIR AHMED Vs. STATE OF J&K
August 14, 1997
SHAKTI MOTOR TRANSPORT Vs. BIMAL DAS
April 7, 1997
SHAMSHER SINGH Vs. UNION OF INDIA
May 22, 1997
SNEH LATA Vs. DALIP SINGH ANAND
September 3, 1997
SOMA KUMAR Vs. UNION OF INDIA
September 10, 1997
STATE Vs. BAL KRISHEN
December 18, 1997
STATE Vs. SHAMSHER CHAND PATWARI
March 25, 1997
STATE Vs. ASSAD SOFI
July 3, 1997
STATE OF J&K Vs. TILAK RAJ
December 31, 1997
STATE OF J&K Vs. MUNSHI RAM
December 15, 1997
STATE OF J&K Vs. WALI MOHD
December 31, 1997
STATE OF J&K Vs. NABA DAR
August 19, 1997
STATE OF J&K Vs. BASANTI DHAR
April 3, 1997
STATE OF J&K Vs. MOHD HUSSAIN
February 24, 1997
STATE OF J&K Vs. MOHD YOUSUF DAR
October 21, 1997
STATE OF J&K Vs. SHEIKH SONAULLAH
October 6, 1997
STATE OF J&K Vs. GH HASSAN HAJINI (DR)
July 17, 1997
STATE OF J&K Vs. KHURSHEED BEGUM
December 15, 1997
STATE OF JAMMU AND KASHMIR Vs. KARAN SINGH
May 30, 1997
STATE OF JAMMU AND KASHMIR Vs. RAMESH KUMAR
November 24, 1997
STATE OF JAMMU AND KASHMIR Vs. GHULAM RASOOL
September 2, 1997
STATE OF JAMMU AND KASHMIR Vs. KIRAN KOUL
February 18, 1997
STATE OF JAMMU AND KASHMIR Vs. HEM RAJ
December 30, 1997
STATE ROAD TRANSPORT CORP , J&K Vs. JOGINDER PAL
December 30, 1997
SULTAN MOHD Vs. STATE OF J&K
July 24, 1997
SURESH CHANDER Vs. STATE OF J&K
November 10, 1997
T S SHERGILL (MAJOR GENERAL) Vs. STATE OF J&K
August 14, 1997
TASKEENA FAZIL Vs. UNIVERSITY OF KASHMIR
September 19, 1997
TASKEENA FAZIL Vs. UNIVERSITY OF KASHMIR
December 25, 1997
TAWI AUTOPARTS INDUSTRIAL ESTATE EXTENSION AREA JAMMU Vs. ADDL CHIEF CONTROLLER OF IMPORTS AND EXPORTS
May 2, 1997
TAXI OPERATORS UNION Vs. STATE OF J&K
December 10, 1997
TH DAWARA NIHALA SHAH Vs. S BASHIR AHMED MIR
July 11, 1997
TILAK RAJ Vs. STATE
January 7, 1997
TRAMBOO JOINERY P LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES
May 8, 1997
TULSI DASS Vs. SAFIA BEGUM
January 24, 1997
UDHAM SINGH Vs. STATE OF J&K
October 13, 1997
ULIAM DAUD PARDHIYA (SEPOY) Vs. UNION OF INDIA
September 3, 1997
UNION OF INDIA Vs. MANZOOR AHMAD SHAH
September 19, 1997
UNION OF INDIA Vs. BEANT SINGH AND SONS
July 21, 1997
UNITED INDIA INSURANCE CO Vs. RAVINDER KUMAR
December 24, 1997
UNITED INDIA INSURANCE CO LTD Vs. SANJAY MANMOTRA
July 23, 1997
UNITED INDIA INSURANCE CO LTD Vs. BASHIR AHMAD BHAT
May 19, 1997
UNITED INDIA INSURANCE CO LTD Vs. SAVITRI DEVI
July 11, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARIEF JAN
September 1, 1997
UNIVERSITY OF KASHMIR Vs. STATE
June 4, 1997
VED PARKASH SAWHNEY Vs. MEMBER SPECIAL TRIBUNAL
March 10, 1997
VIRENDER SINGH GILL Vs. UNION OF INDIA
December 25, 1997
VIRINDER SINGH BHAU Vs. STATE
June 11, 1997
WAJIDA HAKIM D/O HAKIM SALAM-UD-DIN SHAH Vs. PRINCIPAL, GOVT MEDICAL COLLEGE SRINAGAR
August 8, 1997
WALI AKHOON Vs. SABI
December 1, 1997
WALI KALOO Vs. AB AHAD MIR
March 26, 1997
WALI MOHAMMAD LONE Vs. STATE
April 8, 1997
WASEEM JAN Vs. STATE OF J&K
August 6, 1997
ZAHOOR AHMAD Vs. STATE OF J&K
September 9, 1997