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Case Index
Title
Date
A APPARAO Vs. K AMMORU
November 17, 1997
A B K PRASAD Vs. STATE OF ANDHRA PRADESH
March 13, 1997
A BHOOSANRAO Vs. PURUSHOTHAMDAS PANTANI
March 17, 1997
A CITIZEN Vs. DISTRICT COLLECTOR R R DIST
October 17, 1997
A GOVERDHAN REDDY Vs. SUPERINTENDENT OF POLICE ALLAHABAD
August 22, 1997
A JAGADISHWARI Vs. A BIKSHAPATHY
September 23, 1997
A JANARDHAN Vs. C M C LTD
April 11, 1997
A KSHEERA SAGAR Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
May 2, 1997
A L N PRASAD Vs. STATE OF A P MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT TI DEPARTMENT
April 7, 1997
A N SARASWATHI Vs. G MUNIKRISHNA REDDY
March 13, 1997
A NAGARATHNAM Vs. COMMISSIONER S S AND LAND RECORDS
January 29, 1997
A NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
March 11, 1997
A NARAYANA Vs. STATE ELECTION COMMISSIONER
March 31, 1997
A P ARRACK CONTRACTORS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
July 22, 1997
A P GAS POWER CORPORATION LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER
September 9, 1997
A P HIGH COURT JUNIOR OFFICERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
January 30, 1997
A P INDUSTRIAL INFRASTRUCTURE CORPN Vs. MOHAMMAD MUSTAQ AHMED
April 2, 1997
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. MD MUSTAQ AHMED
April 2, 1997
A P JUDICIAL EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 1997
A P JUDICIAL EMPLOYEES ASSOCIATION Vs. SECRETARY FINANCE AND PLANNING DEPARTMENT GOVT OF ANDHRA PRADESH
October 27, 1997
A P MINERAL DEVELOPMENT CORPORATION LTD Vs. TRIMEX MINERALS PRIVATE LIMITED CHENNAI
November 21, 1997
A P PAPER MILLS LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT HYDERABAD
April 10, 1997
A P PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
April 29, 1997
A P S R T C NATIONAL MAZDOOR UNION Vs. A P S R T C MANAGING DIRECTOR HYDERABAD
June 16, 1997
A P S R T C NATIONAL MAZDOOR UNION Vs. A P S R T C MANAGING DIRECTOR HYDERABAD
July 3, 1997
A P SAMPOORNA MADYA NISHEDA SAMITHI Vs. STATE OF ANDHRA PRADESH
May 6, 1997
A P SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CHANDANA INDUSTRIES
July 21, 1997
A PYDIKONDA Vs. CHIEF MECHANICAL ENGINEER VISHAKHAPATNAM PORT TRUST
April 19, 1997
A RAJAMALLU Vs. A HANUMANTHU
November 14, 1997
A RAMAKRISHNA RAJU Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
July 1, 1997
A RANGA RAO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNA VIJAYAWADA DIST
December 5, 1997
A SADANAND Vs. Y M PAI DY GENERAL MANAGER SYNDICATE BANK HYD
September 4, 1997
A SIMHACHALAM Vs. B PYDAYYA
November 13, 1997
A SOMALINGAM Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 1997
A SUDARSHAN Vs. H M T LIMITED HYDERABAD
October 14, 1997
A SUDERSHAN Vs. MANNEN SHABIR
February 19, 1997
A SUDHAKARA BABU Vs. M D A P STATE SEEDS DEVELOPMENT CORPN LTD
July 3, 1997
A SURAMMA Vs. P KOMALO
September 23, 1997
A SURESH BABU Vs. APSEB HYDERABAD
November 3, 1997
A V RAMA MURTHY Vs. REGIONAL TRANSPORT MANAGER A P S R T C RAJAHMUNDRY
March 4, 1997
A VENKATA RAJA GOPAL Vs. CHAIRMAN DIST SELECTION COMMITTEE
March 19, 1997
A VIJAYA KUMAR Vs. Y M C A
November 4, 1997
ACCOUNTANT GENERAL OF A P Vs. S OBUL REDDI
February 5, 1997
ACHANTA VENKATA RAMANA MURTHY Vs. COMMISSIONER RAJAHMUNDRY MUNICIPAL CORPORATION
September 2, 1997
ADAPA BABY SAROJINI Vs. RAVULAPATI CHANDRASEKHAR
February 20, 1997
ADAPA BABYSAROJINI Vs. RAVULAPATI CHANDRASCKHAR
February 28, 1997
ADITYA MASS COMMUNICATED PVT LTD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 7, 1997
ADVOCATE GENERAL ANDHRA PRADESH HYD Vs. B SUGUNAKAR REDDY
November 25, 1997
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. S N A NAZARETH
November 7, 1997
ADVOCATE GENERAL HIGH COURT OFA P HYD Vs. EXECUTIVE ENGINEER RANDB PITHAPURAM E G DIST
October 16, 1997
ADVOCATE GENERAL OF ANDHRA PRADESH HYD Vs. CHENNAMSETTY CHAKRAPANI GUNTUR
April 30, 1997
AGRICULTURAL MARKET COMMITTEE SHANKARPALLY Vs. GRAM PANCHAYAT SHANKARPALLY
March 25, 1997
AHMAD HUSSAIN Vs. GHOUSIA BEGUM
September 1, 1997
AHMED Vs. UNION BANK OF INDIA BOMBAY
April 19, 1997
AIMS COLLEGE OF PHYSIOTHERAPHY GUNTUR Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
April 9, 1997
AJ STEELS HYD Vs. STATE OF A P
April 17, 1997
AKKARAYOYINA APPARAO Vs. KORAD AMMORU
November 17, 1997
AKKARAYOYINA APPARAO Vs. KORAD AMMORU
November 7, 1997
AKKINEPALLY YADAGIRI Vs. MITTA ANANTHAREDDY DIED
April 11, 1997
AKSHYA LINGAM P Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 1997
AKULA SOMARAJU Vs. REVENUE DIVISIONAL OFFICER RAJAHMUNDRY
July 25, 1997
ALETI JAGADISHWARI Vs. ALETI BIKSHAPATHY
September 23, 1997
ALHARI NARAYANASWAMY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT
March 4, 1997
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. DEVARAKONDA EDUCATIONAL SOCIETY
May 2, 1997
ALLA BAKSH Vs. STATE OF ANDHRA PRADESH
July 17, 1997
ALLI BHASKAR Vs. STATE OF ANDHRA PRADESH
July 2, 1997
ALLWYN WATCH DIVISION CONTRACT CASUAL AND HOUSEKEEPING WORKERS UNION Vs. ALLWYN WATCHES LIMITED
July 31, 1997
AMAN MALLIKARJUNA RAO Vs. CHUKKAPALLI VEERA RAGHAVAYYI
July 15, 1997
AMBATI RAMAKUMAR Vs. A V CHALAMAPPA SETTY
September 4, 1997
AMINA BEE DIED Vs. AISHA KHATOON
December 3, 1997
AMMANNA BABU Vs. DIRECTOR GENERAL WALAMTARI HYDERABAD
September 25, 1997
ANAPU GANDHI Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER RAJAHMUNDRY
September 17, 1997
ANDHRA BANK Vs. I NARAYANA
September 25, 1997
ANDHRA BANK OFFICERS UNION Vs. ANDHRA BANK
July 15, 1997
ANDHRA NATIONAL TEXTILE WORKERS UNION Vs. COMMISSIONER OF LABOUR
December 31, 1997
ANDHRA PRADESH FOODS REP Vs. S SAMUEL
February 11, 1997
ANDHRA PRADESH PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS GUNTUR
April 10, 1997
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. V B C FOODS P LTD
April 1, 1997
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. RAMA SPINNERS PRIVATE LIMITED
March 18, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
March 20, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. J RAMESH VARMA
January 29, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CH VENKATESWARA RAO
September 16, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
November 6, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD Vs. CHALLA VENKATESH RAO
September 16, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD Vs. N R NAGAPPAIAH
December 15, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD Vs. N NARASIMHA
March 12, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. ADITYA MASS COMMUNICATIONS PRIVATE LIMITED SOMAJIGUDA
September 4, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION SANGAREDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 6, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE Vs. SHAIK ANEELA BEGUM
November 25, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATIONREP Vs. B SUBRAHMANYAM
March 26, 1997
ANIL KUMAR K Vs. GOVERNMENT OF ANDHRA PRADESH
April 19, 1997
ANJAIAH A Vs. STATE BANK OF INDIA
November 18, 1997
ANJUMAN E ISLAMIAH KURNOOL Vs. STATE OF ANDHRA PRADESH
January 29, 1997
ANNAM VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
December 19, 1997
ANNANPURNA CONSUMERS CO OPERATIVE STORES LIMITED Vs. SECRETARY TO GOVERNMENT FOOD AND AGRL DEPT HYD
December 2, 1997
ANNAPURNA G V V S C Vs. SPECIAL TAHSILDAR L A
August 27, 1997
ANNAPURNA ORGANICS PVT LTD Vs. STATE OF A P MEDAK DIST
April 1, 1997
ANNIE KOSHY Vs. STATE OF ANDHRA PRADESH
December 29, 1997
ANUKONDA MAHALAXMI Vs. STATE OF ANDHRA PRADESH
November 4, 1997
ANWAR JOHN BEGUM Vs. AGRICULTURAL MARKET COMMITTEE
February 18, 1997
APPA RAO K V Vs. STATE BANK IF INDIA
September 8, 1997
APPALASWAMY B DIED Vs. R ANNAPURNAMA
February 21, 1997
APSRTC MUSHEERABAD Vs. THANDAVA KRISHNA
July 16, 1997
ARIF SPINNING MILLS Vs. ASSISTANT DIVISIONAL ENGINEER OPERATION APSEB SAROORNAGAR
March 31, 1997
ARITAKULA SRINIVASA Vs. A SATYANARAYANA alias NAGABABU
November 4, 1997
ARULSAMY SEBASTIAN Vs. SECRETARY TO GOVERNMENT POLITICAL GENERAL ADMINISTRATION HYDERABAD
August 30, 1997
ARWAPALLY SRINIVASA RAO Vs. ARWAPALLY VENKATESHWAR RAO
February 25, 1997
ASSISTANT COLLECTOR and L A O Vs. PANDU RANGAIAH
April 10, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIJAYA FINANCE
February 28, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. YERRA NAGABHUSHANAM
March 19, 1997
ASSISTANT INSPECTOR OF FACTORIES HYD Vs. NARESH GUPTA
March 6, 1997
ASSOCIATION OF PESTICIDES MANUFACTURERS ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
August 28, 1997
ASST COMMISSIONER ENDOWMENTS RAJAHMUNDRY Vs. YELLAPU NARASAIAH ANNASATRAM
April 28, 1997
ATHOTA ANJAIAH Vs. STATE BANK OF INDIA KANDUKUR
November 18, 1997
AVADURTHI RAJAMALLA Vs. AVARDURTHI HANUMANTHU
November 14, 1997
AYESHA BEGUM Vs. VENKATASWAMY
March 19, 1997
AZARAIAH C Vs. JUDGE FAMILY COURT
August 18, 1997
B BALAKISHAN REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
December 4, 1997
B BALARAJ Vs. REGIONAL MANAGER APSRTC LTD
March 26, 1997
B BHAGY CALAKSHMI Vs. REGISTRAR PADMAVATHI MAHILA VISWAVIDYALAMA TIMPATHI CHITTOR DISTRICT A P
August 22, 1997
B BRAHMAYYA Vs. P R KRISHNA MURTHY
March 4, 1997
B CHANDRA REDDY Vs. B AMARAVATAMMA
June 12, 1997
B CHANDRASEKHAR Vs. GOVT OF A P SECRETARIAT HYDERABAD
August 13, 1997
B CHANDRASEKHAR REDDY Vs. JOINT COLLECTOR ANANTAPUR
March 20, 1997
B ERANNA Vs. GOVERNMENT OF ANDHRA PRADESH
January 18, 1997
B GOVINDA REDDY Vs. R D O
September 1, 1997
B KRISHNAMURTHY Vs. GOVT OF A P
August 8, 1997
B LAKSHMI Vs. TRISHUL COAL SERVICES AND TRANSPORTERS
February 12, 1997
B LAXMI NARASIMHA RAO Vs. COMMISSIONER OF EXCISE AND PROHIBITION A P HYD
November 11, 1997
B MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH
July 28, 1997
B MALLAMMA Vs. V T V RANGA CHARY
September 2, 1997
B NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
September 18, 1997
B PRASADA RAO Vs. P VENKAIAH
March 5, 1997
B PRATHAPA RAJU Vs. PRINCIPAL SECRETARY HEALTH HOUSING AND MUNICIPAL ADMINISTRATION DEPARTMENT GOVT OF A P HYDERABAD
August 12, 1997
B RAJENDRA PRASAD Vs. K RAMACHANDRA RAO
October 13, 1997
B RAMACHANDRAIAH Vs. L C OBULESU
March 28, 1997
B RAMESH Vs. K VENKATESWARA RAO
December 22, 1997
B SREERAM REDDY Vs. EXCISE SUPERINTENDENT GUNTUR
September 12, 1997
B SRIDHAR Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY RAIL NILAYAM SECUNDERABAD
May 20, 1997
B SRIHARI PRASAD Vs. AVET CHEMICALS P LIMITED
October 13, 1997
B SRINIVASA RAO Vs. COMMISSIONER OF POLICE AND ADDL DISTRICT MAGISTRATE VISAKHAPATNAM
August 6, 1997
B SRIRAMULU Vs. AUTHORISED OFFICER CUM SUB DIVISIONAL FOREST OFFICER
December 8, 1997
B SUDARSHAN REDDY Vs. JOINT COLLECTOR R R DIST HYDERABAD
October 14, 1997
B SURESH Vs. DISTRICT COLLECTOR NIZAMABAD
April 19, 1997
B UDAYA BHASKARA RAO Vs. EXECUTIVE ENGINEER
July 1, 1997
B VEERA NAGESWARA RAO Vs. B RAMA DEVI
September 10, 1997
B VEERABHADRA RAO Vs. STATE OF ANDHRA PRADESH
September 30, 1997
B VENKATESWARLU Vs. SUPERINTENDENT OF EXCISE
September 23, 1997
B VIJAYA KUMAR Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF ANDHRA PRADESH
February 6, 1997
BABA EDUCATIONAL ASSOCIATION BADVEL Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION SAIFABAD HYDERABAD
March 29, 1997
BADANA MOHANA RAO Vs. STATE OF A P
February 11, 1997
BADANABOYINA VEERA NAGESWARA RAO Vs. BADANABOYINA RAMA DEVI
September 10, 1997
BADDAM BALREDDY Vs. SULTAN SALAHUDDIN OWAISI
January 18, 1997
BAHAGYAH BAI Vs. M R O GOLCONDA R R DIST
January 24, 1997
BALAGANI VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 21, 1997
BALAIAH G Vs. G RAMCHANDER
September 8, 1997
BALAJI DHAL AND FLOUR MILL TENALI Vs. APSEB HYD
February 26, 1997
BALAJI PADDY AND RICE MERCHANT Vs. STATE OF ANDHRA PRADESH
February 27, 1997
BALAKA BABURAO Vs. BALAKA RAMANAMMA
April 25, 1997
BALARAM M Vs. N S P VARDHANAMMA
May 2, 1997
BALBIR THOMAS Vs. CENTRE FOR CELLULAR AND MOLECULAR BIOLOGY HYDERABAD
January 27, 1997
BALLA LAXMAIAH Vs. SPECIAL DY COLLECTOR L A INDUSTRIES DOMALGUDA HYDERABAD
August 21, 1997
BANDAR PANCHAYAT SAMITHI SCHOOL TEACHERS EMPLOYEES COOP CREDIT SOCIETY LTD Vs. GOVT OF A P
September 30, 1997
BANDARU NAGESHWARA RAO and KOYA Vs. NEELAM VENKATESWARA RAO and THEENU
September 30, 1997
BANDARU NAGESWARA RAO KOYA Vs. NEELAM VENKATESWARA RAO T SREENU
September 13, 1997
BANDI NARSAIAH DIED Vs. VIRABATHINI MALLESHAM
April 1, 1997
BASAVAYYA V Vs. M VENKAYYA DIED PER L RS
September 9, 1997
BASIVIREDDI K CH Vs. STATE OF ANDHRA PRADESH
March 31, 1997
BH PRASADA REDDY Vs. BH BUTCHL REDDY
August 20, 1997
BH RAMACHANDRA RAJU Vs. L A O
June 10, 1997
BHAGWAN PREMCHANDANI Vs. STATE OF ANDHRA PRADESH
November 4, 1997
BHAGYANAGAR DRILLING COMPANY SECUNDERABAD Vs. SINGARENI COLLERIES CO LTD
October 20, 1997
BHANU CONSTRUCTIONS CO LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 24, 1997
BHARAT ENTERPRISES Vs. JOCIL LTD
July 28, 1997
BHARAT HEAVY ELECTRICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
April 1, 1997
BHARAT HEAVY PLATES AND VESSELS LIMITED Vs. B H P V CANTEEN EMPLOYEES UNION
January 17, 1997
BHARAT METAL BOX CO Vs. CEGAT MADRAS
April 15, 1997
BHARATHI P Vs. STATE OF ANDHRA PRADESH
December 30, 1997
BHARATIA PULVERISERS P LTD Vs. SUB REGISTRAR OF ASSURANCE
September 10, 1997
BHARATIA PULVERISERS PRIVATE LIMITED KOMMUGUDA ASIFABAD MANDAL Vs. SUB REGISTRAR OF ASSURANCES ASIFABAD ADILABAD
November 10, 1997
BHARATIYA JANATHA YUVA MORCHA STATE GENERAL SECRETARY Vs. CHIEF SECRETARY A P STATE GOVT SECRETARIAT HYD
December 31, 1997
BHAVANI SANKASAMMA Vs. LAND ACQUISITION OFFICER AND MANDAL REVENUE OFFICER TIRUPATHI URBAN
November 4, 1997
BHEEMINENI RAJAMMA Vs. G KRISHNAMA NAIDU
September 29, 1997
BHIMAVARAPU PRASADA REDDY Vs. BHIMAVARAPU BUTCHI REDDY
August 20, 1997
BHOJA REDDY Vs. COMMISSIONER OF INCOME TAX
November 18, 1997
BIBIJAN Vs. CHINTAKRIDI NARASIMHAM and SONS
March 18, 1997
BIG MOSQUE Vs. J YELLAMANDA
June 10, 1997
BODASINGI RAMARAO Vs. DUVVADA PARASURAM CHOWDARY
March 27, 1997
BODDEDA VENKATA RAMANA Vs. ANAKAPALLI MUNICIPALITY COMMISSIONER ANAKAPALLI VISAKHAPATNAM DISTRICT
September 4, 1997
BODDU RAJULAMMA Vs. SECRETARY REGIONAL TRANSPORT SRIKAKULAM
April 23, 1997
BOINI GANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH RANDB DEPARTMENT HYD
February 21, 1997
BOMBAY GLASS BLOWING INDUSTRIES Vs. BIO VACCINES PRIVATE LIMITED
November 25, 1997
BONAM MARK Vs. STATE OF A P
July 31, 1997
BOOCHAPALLI SUBBAYYA Vs. STATE
January 28, 1997
BOVAIAH Vs. DISTRICT COOPERATIVE CENTRAL BANK LTD
September 24, 1997
BRAMARAMBA R Vs. R VENKATESWARLU
September 1, 1997
BUPAI T Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY
July 16, 1997
BURRA RAMESH Vs. KOPPISETTI VENKATESWARA RAO
December 22, 1997
C A SATTAR Vs. L C AYUB
September 26, 1997
C AMEER SAHEB Vs. APSRTC MUSHIRABAD
March 12, 1997
C BALAKRISHNA Vs. STATE OF ANDHRA PRADESH
November 14, 1997
C DAYAKAR REDDY Vs. DISTRICT COLLECTOR CUM CHAIRMAN THE WATERSHED DEV COMMITTEE MAHABOOBNAGAR
November 14, 1997
C E COOPER Vs. MUNICIPAL COMMISSIONER OF HYDERABAD
March 25, 1997
C M BALARAMAN Vs. REGISTRAR OSMANIA UNIVERSITY HYDERABAD
September 16, 1997
C MASTAN REDDY Vs. VICE CHANCELLOR A P AGRL UNIVERSITY RAJENDRANAGAR HYDERABAD
April 10, 1997
C RAJA REDDY Vs. APSRTC MUSHEERABAD HYDERABAD
April 19, 1997
C RAMA MURTHY Vs. S LALITHA
September 16, 1997
C RAMAKRISHNA Vs. K HARL PRASAD
March 20, 1997
C RANGAPPA Vs. REGISTRAR PADMAVATHI MAHILA VISWAVIDYALAYAM TIRUPATHI
August 28, 1997
C SADHAINANDAM Vs. RAMA MURTHY
April 30, 1997
C V R M JUNIOR COLLEGE CHITTOOR DIST Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION HYD
March 28, 1997
C. SIVA REDDY Vs. EXECUTIVE ENGINEER
March 26, 1997
CAPT B S DEMAGRY Vs. VIF AIRWAYS LTD
December 31, 1997
CEMENT AGENCIES VIJAYAWADA Vs. VIJAYA BABU
March 18, 1997
CENTENARY METHODIST CHURCH Vs. M MANOHAR
April 19, 1997
CENTRAL BOARD OF SECONDARY EDUCATION Vs. SUCHITRA PURKAIT
September 11, 1997
CH K PRASAD Vs. K APPA RAO
December 3, 1997
CH LAKSHMINARAYANA Vs. PRL SUBORDINATE JUDGE
September 29, 1997
CH MAHALAKSHMI NAIDU Vs. D V NOOKARAJU
April 23, 1997
CH RAMAKRISHNA Vs. NALGONDA DISTRICT CO OPERATIVE CENTRAL BANK LIMITED
August 21, 1997
CH RAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
January 13, 1997
CH RAMASWAMY Vs. GOVERNMENT OF A P
January 30, 1997
CH SAMBAIAH Vs. MARUPAKA PARIJATHAM
December 29, 1997
CH SARATH CHANDRA BOSE Vs. HINDUSTAN MACHINE TOOLS LIMITED HYDERABAD
November 21, 1997
CH SATYANARAYANA RAO Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI
February 27, 1997
CH SIDDAIAH Vs. STATE OF ANDHRA PRADESH
January 30, 1997
CH SIVARAM Vs. TALUK JUNIOR COLLEGE
July 12, 1997
CH SUBRAHMANYAM Vs. STATE OF A P
July 7, 1997
CH SUBRAHMANYAM Vs. S T A
April 25, 1997
CH SURYAPRAKASA RAO Vs. M VENKATESWARA RAO
March 12, 1997
CH V SUBBAIAH Vs. AGRICULTURAL MARKET COMMITTEE
March 18, 1997
CH VENKAT RAMANA REDDY Vs. SECRETARY CUM CORRESPONDENT VIVEKAVARDHINI COLLEGE DAY JAMBAGH HYDERABAD
August 30, 1997
CH VENKATA RAO Vs. R D O
October 1, 1997
CHADALAVADA VENKATA NARAYANA PRASAD Vs. STATE OF ANDHRA PRADESH
November 3, 1997
CHAGANTI LAKSHMI RAJYAN Vs. KOLLA RAMA RAO
December 22, 1997
CHAIRMAN AND MANAGING DIRECTOR RASTRIYA PARIYOJNA NIRMAN NIGAM LIMITED NEW DELHI Vs. RAMBACHANE SINGH VISAKHAPATNAM
June 12, 1997
CHAIRMAN L I C OF INDIA BOMBAY Vs. KALANGI SAMUEL PRABHAKER
May 2, 1997
CHAIRMAN ONGC Vs. R R NAIDU
September 3, 1997
CHAKRAVARTHY and CO Vs. COMMISSIONER OF CIVIL SUPPLIES
September 26, 1997
CHALLA SANYASINAIDU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
December 12, 1997
CHALLA VENKATA SUBBAYYA Vs. UNION BANK OF INDIA
August 4, 1997
CHAMPALAL BHANDARI Vs. MAYADEVI
September 12, 1997
CHANDRA PLASTIC INDUSTRIES Vs. PARASMAL JAIN
October 14, 1997
CHANDRA RAJAKUMARI Vs. COMMISSIONER OF POLICE HYDERABAD
October 27, 1997
CHANDRA SEKHARA RAO K Vs. DEPUTY COMMR OF EXCISE
September 23, 1997
CHANNEL BASAVA MAHASWGMY H H J Vs. COMMISSIONER OF ENDOWMENTS
January 17, 1997
CHEEMAKURTHI SREEKRISHNA MOHAN RAO Vs. NARAGAMI NAGABHUSHANAM
April 1, 1997
CHEKKA KRISHNA PRASAD Vs. KOTHA APPA RAO
December 3, 1997
CHEMENTECNO SRL Vs. INDI FINORCIL PRIVATE LIMITED HYD
December 29, 1997
CHERUKURI RAMULAMMA RAMU Vs. STATE OF ANDHRA PRADESH
March 3, 1997
CHIEF GENERAL MANAGER SBI Vs. P CHANDRA SEKHAR
March 28, 1997
CHINNA GANGAPPA Vs. B SANJEEVA REDDY
February 3, 1997
CHINTAKRINDI VENKATESWARLU Vs. HEAD CONSTABLE
April 19, 1997
CHINTALA RADHA MADHAVA RAO Vs. GOVT OF ANDHRA PRADESH
August 6, 1997
CHIRAQDALVI MOHAMMAD ABDUL AZEEM AHMED Vs. STATE OF ANDHRA PRADESH
July 21, 1997
CHITTA KISHORE Vs. UNION OF INDIA
August 26, 1997
CHITTI K Vs. SPECIAL DEPUTY COLLECTOR LA
January 24, 1997
CHITTOOR DIST NGOS CO OP HOUSE BULDGS SOCIETY LTD Vs. COMMISSIONER FOR CO OP and REGISTRAR OF CO OP SOCIETIES A P HYDERABAD
August 21, 1997
CHITTOOR DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED Vs. JYOTHI TRADING CO
July 25, 1997
CHODA DHARAMPAL REDDY Vs. REVENUE DIVISIONAL OFFICER NALGONDA DISTRICT
October 17, 1997
CHODAVARAM CO OPERATIVE SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH AGRICULTURE AND COOPERATION DEPARTMENT
January 22, 1997
CHOTA LAL Vs. BHOLARAM AGARWAL
March 13, 1997
CHOWDARY and CO Vs. APPANA MAHA SADA SIVA SURYANARAYANA RAO ALIAS SURYANARAYANARAO
December 8, 1997
CHOWDHARY G R R Vs. STATE TRANSPORT AUTHORITY
October 1, 1997
CHRISTINE HODEN INDIA PVT LTD Vs. STATE OF ANDHRA PRADESH
February 13, 1997
CHUNNU BAI Vs. K RAMULU
August 26, 1997
COL V J BALREDDY Vs. ANDHRA BANK REP
August 27, 1997
COMMISSIONER OF INCOME TAX Vs. K C RANGAIAH AND CO
September 23, 1997
COMMISSIONER OF INCOME TAX Vs. COROMANDEL AGRO PRODUCTS OIL LIMITED
September 18, 1997
COMMISSIONER OF INCOME TAX Vs. RODA MISTRY
November 20, 1997
COMMISSIONER OF INCOME TAX Vs. PROGRESSIVE ENGINEERING CO
November 19, 1997
COMMISSIONER OF INCOME TAX Vs. MARGADARSI CHIT FUND P LIMITED
March 13, 1997
COMMISSIONER OF INCOME TAX Vs. COROMANDAL CEMENTS LIMITED
February 26, 1997
COMMISSIONER OF INCOME TAX Vs. G ARUN KUMAR
June 19, 1997
COMMISSIONER OF INCOME TAX Vs. RADHIKA RICE MILLS
June 24, 1997
COMMISSIONER OF INCOME TAX Vs. RAASI CEMENT LIMITED
July 7, 1997
COMMISSIONER OF INCOME TAX Vs. ELEMECH INDUSTRIAL CONSTRUCTIONS
July 9, 1997
COMMISSIONER OF INCOME TAX Vs. KLAYMAN PORCELAINS LIMITED
July 9, 1997
COMMISSIONER OF INCOME TAX1 Vs. PARACHURI SIVA LAKSHMI
June 26, 1997
COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS Vs. K P RANGASWAMY
September 25, 1997
COMMISSIONER OF WEALTH TAX Vs. NAGESWARA RAO A
December 10, 1997
COMMISSIONER OF WEALTH TAX Vs. A NAGESWARA RAO
December 19, 1997
COMMISSIONER RAJAMUNDRY MUNICIPALITY Vs. P VENKATA RAO
September 17, 1997
CONCRETE PRODUCTS AND CONSTRUCTIONS COMPANY MADRAS Vs. UNION OF INDIA
September 4, 1997
CONFEDERATION OF A P CONSUMER ORGANISATIONS CAPCO LAKDIKAPOOL HYD Vs. GOVT OF A P
August 13, 1997
COROMANDAL FERTILISERS LIMITED REP Vs. P VENKATARAMI REDDY
October 17, 1997
COROMANDAL FERTILISERS LTD Vs. P VENKATARAMI REDDI
June 16, 1997
CROSS OBJECTIONS SPECIAL DEPUTY COLLECTOR LA ANANTHAPUR Vs. KAKARLA YERRAPPA alias YERRI SWAMY
April 30, 1997
CUSTODIAN CUM DEPUTY COMMISSIONER OF ENDOWMENTS SWAMY Vs. COLLECTOR CHITTOOR DISTRICT
April 24, 1997
D ASWATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 12, 1997
D DURGAMMA Vs. D GANGISETTI
September 18, 1997
D JOGANNA Vs. U CHAYADEVI
August 19, 1997
D K YADAV Vs. GROUP COMMANDANT C I S F
November 1, 1997
D KONDAIAH Vs. G RAMA SUBBAIAH
July 17, 1997
D LLAIAH Vs. D RAMAIAH
August 20, 1997
D NARASIMHA RAO Vs. Y PEDA VENKAIAH
September 18, 1997
D PATTABHI RAMAIAH Vs. D LAKSHMI PRASANNA
September 3, 1997
D RAJESH BABU Vs. NIMS
October 21, 1997
D S RAMI REDDY Vs. MADRAS MOTOR FINANCE GUARANTEE CO LTD
August 29, 1997
D S VARMA Vs. GURUJU VEERA RAGHAVA RAO
August 12, 1997
D SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
January 29, 1997
D SUNDARA RAMAIAH Vs. NEW INDIA ASSURANCE CO LTD
August 11, 1997
D VENKATESHWARA RAO Vs. COLLECTOR NIZAMABAD
October 22, 1997
D VIMALA Vs. CANARA BANK METTUGUDA SECUNDERABAD
June 23, 1997
D VISWESWARA RAO Vs. R SATYANARAYANA
September 25, 1997
D. SATYAVATHI Vs. S. APPA RAO
December 10, 1997
DADDANALA SATYAVATHI Vs. S APPA RAO
December 10, 1997
DANDE VENKATA SWAMY Vs. GUMMIDI SATYANARAYANA
February 18, 1997
DANDU CHAKRAVARTHI Vs. STATE
June 30, 1997
DASARI DURGAMMA Vs. DASARI GANGISETTI
September 18, 1997
DASHWATH JAGRAM Vs. STATE OF ANDHRA PRADESH
February 11, 1997
DATLA SUBHADRAYAMMA Vs. GOLUSU NARAYANA MURTHY
March 28, 1997
DAVINDER KAUR Vs. SMALL SCALE INDUSTRIES DEVELOPMENT BANK OF INDIA
December 22, 1997
DAYANAND G Vs. CHIEF CONSERVATOR OF FORESTS
January 21, 1997
DEEPAK GALVANISING AND ENGINEERING INDUSTRIES PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
September 10, 1997
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. I V S REDDI
July 17, 1997
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P JAGADESWARA RAO
February 27, 1997
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. I T C LIMITED
November 24, 1997
DEPUTY CHIEF ENGINEER Vs. S NAGESWARA RAO
June 10, 1997
DEVADI RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
January 18, 1997
DEVARAKONDA EDL SOCIETY Vs. ALL INDIA COUNCIL TECHNICAL EDUCATION
April 1, 1997
DEVARAKONDA RAJESH BABU Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES
October 21, 1997
DEVARAPATHI PATTABHI RAMAIAH Vs. DARUHIRI LAKSHMI PRESANNA
September 3, 1997
DEVI PRASAD STEELS PVT LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
July 29, 1997
DHANALAKSHMI SAW MILL GODAVARI KHANI Vs. DIVISIONAL FOREST OFFICER KARIMNAGAR EAST AT KARIMNAGAR
February 7, 1997
DHANALAXMI ENGINEERING CO Vs. JAYA SAKTHI TEXTILES PVT LTD
July 17, 1997
DHANUM KUMARI K Vs. K V VARA PRASAD
August 22, 1997
DHARMAPAL REDDY C Vs. R D O
October 17, 1997
DILIP KUMAR Vs. K SHANKAR
October 1, 1997
DISTRICT CO OPERATIVE CENTRAL BANK LIMITED WEST GODAVARI ELURU Vs. STATE OF ANDHRA PRADESH
June 25, 1997
DISTRICT COLLECTOR RANGAREDDY Vs. K NARASLNG RAO
June 18, 1997
DISTRICT JUDGE ELURU Vs. N CHANDRASEKHAR
March 19, 1997
DITTAKAVI RAMACHANDRA RAO Vs. PADAMATA BULLAIAH
March 17, 1997
DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY VIJAYAWADA AND Vs. LABOUR ENFORCEMENT OFFICER CENTRAL RAJAHMUNDRY
October 13, 1997
DIVVELA VISWESWARA RAO Vs. RAYAPUDI SATYANARAYANA
September 25, 1997
DOKKA JOGANNA Vs. UPADRASTA CHAYADEVI
August 19, 1997
DORAI K Vs. UNION OF INDIA
October 20, 1997
DRONAVAJJULA VIDYAMBA Vs. VALLABHAJOSYULA LAKSHMI VENKAYAMMA
September 27, 1997
DUDEKULA VANNUR Vs. MARKAPUR MUNICIPALITY
October 28, 1997
DUNCANS INDUSTRIES LIMITED Vs. UNION OF INDIA
February 11, 1997
E A A CHARLES Vs. A P ADMINISTRATIVE TRIBUNAL
December 31, 1997
E B VEERA RAGHAVAIAH Vs. MOHAMMAD IMTHIAZUDDIN
March 25, 1997
E NOOKARATNAM NELLORE Vs. COLLECTOR AND DISTRICT MAGISTRATE NELLORE
June 11, 1997
E RAMESH Vs. N RAJA REDDY
February 11, 1997
E S I CORPN Vs. M D TAILORS
December 5, 1997
E SUBRAHMANYAM Vs. A P S F C
August 13, 1997
E VENKATA RANGA REDDY Vs. COMMISSIONER OF URBAN LAND CEILINGS
March 25, 1997
E VENKATESWARLU Vs. Y SURYANARAYANA C I OF POLICE
October 16, 1997
EDDU BALAIAH Vs. EDDU MALLAIAH
September 9, 1997
EDITOR EENADU Vs. S H O AKKANNAPALLE P S
November 13, 1997
EDLA ANJAIAH Vs. PURUMALLA MALLESHAM
July 1, 1997
EDUPUGANTI BALA VEERA RAGHAVAIAH Vs. MOHD IMTHIAZUDDIN
March 25, 1997
EDWARD THOMAS Vs. DISTRICT EDUCATIONAL OFFICER GUNTUR
April 25, 1997
EJAZ Vs. GOVERNMENT OF ANDHRA PRADESH
September 10, 1997
EMPLOYEES OF THE SRI VANI VILAS UPPER PRIMARY SCHOOL HYDERABAD Vs. DISTRICT EDUCATION OFFICER SECUNDERABAD
August 19, 1997
EMPLOYEES STATE ISURANCE CORPORATION Vs. MOHAMMAD KABEER
December 3, 1997
EMPLOYEES STATES INSURANCE CORPORATION Vs. M O TAILORS HYDERABAD
December 5, 1997
ERASANI VENKATA RANGA REDDY Vs. COMMISSIONER OF URBAN LAND CEILINGS HYD
March 25, 1997
ESWARA KUMARS TRADERS Vs. B VENKATADRI NAIDU
July 9, 1997
ETKUR SUBRAHMANYAM Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
August 13, 1997
EURAVARAM LEENAKARA REDDY Vs. E RAGHUNATHA REDDY
July 25, 1997
FAKHRUDDIN SHARAFALI AMPANWALA Vs. STATE
August 4, 1997
FARAHAT ALI DIED Vs. SAJID ALI
October 1, 1997
FIBREFAB CONSULTANTS AND ENGINEERS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD
March 17, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF ANDHRA PRADESH
April 13, 1997
FOOD CORPORATION OF INDIA Vs. A PRAHALADA RAO
November 18, 1997
FUTHOTA INNAIAH Vs. PUBLIC PROSECUTOR
March 5, 1997
G ABDUL RAHIMAN KHAN Vs. DHARMAPURI DIST CO OPERATIVE SUGAR MILLS
March 11, 1997
G B LINGAM Vs. VITTA MURALIKRISHNA MURTHY
February 20, 1997
G BALI REDDY Vs. REGIONAL TRANSPORT OFFICER
August 12, 1997
G CHAYA DEVI Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NALGONDA REGION NALGONDA DIST
August 28, 1997
G DEVENDRANATH Vs. EXECUTIVE OFFICER SECUNDERABAD CANTONMENT BOARD
June 13, 1997
G JYOTHI Vs. COMMISSIONER and CHIEF ADMINISTRATOR KENDRIYA VIDYALAYA SANGHATHAN NEW DELHI
February 10, 1997
G KONDAIARAYUDU Vs. MARVEL ORGANICS
August 12, 1997
G KOTESWARA RAO Vs. CHAITANYA GRAMEENA BANK TENALI GUNTUR DIST
October 31, 1997
G KRISHNA RAO Vs. LALIT KUMAR MEHTA
August 5, 1997
G L MODI Vs. XEDD FINANCE AND INVESTMENTS PVT LTD
December 22, 1997
G LAKSHMI Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYD
November 28, 1997
G LAXMAN Vs. MANAGING DIRECTOR HYDERABAD METROPOLITAN WATER SUPPLY and SEWERAGE BOARD HMWSSB HYDERABAD
September 8, 1997
G MALAKONDA REDDY Vs. ANDHRA BANK OFFICER UNION
October 13, 1997
G NAGESHWAR RAO Vs. DIRECTOR GENERAL OF POLICE ANDHRA PRADESH HYDERABAD
June 30, 1997
G R REDDY Vs. PRESIDING OFFICER LABOUR COURT GODAVARIKHANI
October 21, 1997
G RAJENDRANATH GOUD HYDERABAD Vs. COMMISSIONER ENDOWMENT DEPARTMENT TILAK ROAD HYDERABAD
January 28, 1997
G RAMESH Vs. JANARDHAN NAIDU
September 3, 1997
G RAVI KUMAR Vs. S RAVINDRANATH
July 28, 1997
G S DRUGS AND PHARMACEUTICALS Vs. COMMERCIAL TAX OFFICER M G ROAD CIRCLE SECUNDERABAD
February 14, 1997
G SAGAR Vs. BOARD OF MANAGEMENT J N T U
June 11, 1997
G SARAMMA Vs. MOHAMMAD JABBAR SHARIF
January 20, 1997
G SAROJINI Vs. K SRI RAMAMURTHY
August 6, 1997
G SATYANARAYANA Vs. INCOME TAX OFFICER
March 25, 1997
G SHANKAR Vs. SPECIAL CADRE DEPUTY REGISTRAR DISTRICT CO OPERATIVE OFFICER ADILABAD
October 1, 1997
G SHANKAR REDDY Vs. PROHIBITION and EXCISE SUPERINTENDENT
June 18, 1997
G SHYAM Vs. STATE OF A P HYD
March 29, 1997
G SITARAMAMMA Vs. SPECIAL DEPUTY COLLECTOR INDUSTRIES AND LAND ACQUISITION OFFICER R R DISTRICT HIMAYATNAGAR HYDERABAD
August 12, 1997
G SRINIVAS Vs. UNION OF INDIA DEPARTMENT OF SPACE BANGALORE
January 28, 1997
G SUBBA RAO Vs. RASMI DIE CASTINGS LIMITED
March 29, 1997
G SURYA PRABHAVATHI Vs. NEKKANTI SUBRAHMANYESWARA RAO
August 27, 1997
G V K INDUSTRIES LIMITED Vs. INCOME TAX OFFICER
May 2, 1997
G V K RAMA RAO Vs. BAKELITE HYLAM EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY
March 25, 1997
G V NARASIMHAM Vs. GOVERNMENT OF ANDHRA PRADESH
August 30, 1997
G V PRATAP REDDY Vs. STATE OF ANDHRA PRADESH
February 13, 1997
G V RAMA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 20, 1997
G V SEKHARA RAO Vs. REGISTRAR A U WALTAIR
October 1, 1997
G V V SATYANARAYANA Vs. G MUNESWARA RAO
July 16, 1997
G VANDAN Vs. SECRETARY MEDICAL and HEALTH DEPARTMENT GOVERNMENT OF A P HYDERABAD
July 29, 1997
G VENKATANARAYANA Vs. STATE OF ANDHRA PRADESH
September 18, 1997
G YADAIAH Vs. STATE OF ANDHRA PRADESH
January 29, 1997
G. MURALI MOHAN Vs. DISTRICT JUDGE, CUDDAPAH AND ANR.
July 11, 1997
GAMPA VENKATA SATYA SURYANARAYANA Vs. DISTRICT EDUCATIONAL OFFICER VIJAYANAGARAM DISTRICT
March 20, 1997
GANDE VENKATESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
April 11, 1997
GANGA BISHAN FRUIT CO GADDIANNARAM Vs. GOVERNMENT OF ANDHRA PRADESH AGRICULTURAL AND COOPERATION MARKETING DEPARTMENT HYD
April 17, 1997
GANGIREDDY VENKATESWARA RAO Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO GUNTUR
November 24, 1997
GARWARE CAPITAL MARKETS LIMITED Vs. JAISWAL GRANITES LIMITED
July 13, 1997
GAS AUTHORITY OF INDIA LTD Vs. COMPETENT AUTHORITY
March 11, 1997
GATLAMEEDI POTHANNA Vs. DIVISIONAL FOREST OFFICER NIRMAL ADILABAD DIST
April 29, 1997
GATTAMANENI PRAMEELA Vs. AVULA HYMAVATHI
June 16, 1997
GAYATHRI DEVI Vs. STATE OF ANDHRA PRADESH
March 5, 1997
GEC ALSTHOM INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
March 17, 1997
GEDDAMMA G Vs. GOVERNMENT OF ANDHRA PRADESH
June 11, 1997
GEMINI DISTILLERIES P LIMITED SATAMRAI VILLAGE R R DIST Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE EXCISE DEPT
September 12, 1997
GENERAL MANAGER CENTRAL ORGANISATION RAILWAY ELECTRIFICATION Vs. M VENKA REDDY
August 30, 1997
GIDUTHURI JAGANNAYAKULU Vs. STATE OF A P
April 11, 1997
GIRDHARI LAL RATHI Vs. P T V RAMANUJACHARI
January 20, 1997
GOMATHI Vs. M C H
November 12, 1997
GONGULA VENKATESWARA RAO Vs. S H O VISSANNAPETA P S
August 7, 1997
GOPAL SHANKAR Vs. SECRETARY STA
March 31, 1997
GOPALA RAO B Vs. GOVERNMENT OF ANDHRA PRADESH
March 5, 1997
GOPINATHA RAO Vs. V NARAYANA
April 19, 1997
GORLE MALLESH Vs. DISTRICT COLLECTOR R R DIST
December 18, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. KHAJABANU SMT
December 26, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. CH RAMLINGA REDDY
April 3, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. T RAMA MURTHY REDDY
August 5, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. UNIVERSAL CHRISTIAN COLLEGE OF EDUCATION
August 1, 1997
GOVERNMENT OF INDIA Vs. INDIAN CHURCH OF CHRIST EVANGELISTIC ASSOCIATION
September 17, 1997
GOVLNDARAJULU V Vs. T R BRABHMARAO
August 6, 1997
GOVT OF ANDHRA PRADESH Vs. KHAJABANU
November 26, 1997
GOVT OF ANDHRA PRADESH FINANCE HYD Vs. RAMALINGA REDDY
April 3, 1997
GRAM PANCHAYAT Vs. REGIONAL MANAGER A P S R T C NELLORE
March 27, 1997
GRAM PANCHAYAT COMMITTEE POTHARAM V MALLIAL MANDAL KARIMNAGAR Vs. GADDAM LINGAIAH
September 22, 1997
GRAM PANCHAYAT MADDUR Vs. STATE OF ANDHRA PRADESH
September 19, 1997
GRAM PANCHAYAT OF TELUGURAOPALEM Vs. KAKULESWARASWAMIVARI TEMPLE
February 6, 1997
GUBBULA VENUGOPALASWAMY ALIAS VENU Vs. STATE OF ANDHRA PRADESH
September 8, 1997
GUDEPU SAILOO Vs. GOVERNMENT OF ANDHRA PRADESH
September 1, 1997
GUNDA RAMANA MURTHY Vs. GOVT OF A P
July 24, 1997
GUNNAM VEERA VENKATA SATYA CHANDRA ANNAPURNA Vs. SPECIAL TAHSILDAR LAND ACQUISITION JANGAREDDIGUDEM
August 27, 1997
GUNTURU ZILLA GRUHA PARISRAMALA SANGHAM RICE MILL Vs. GOVERNMENT OF ANDHRA PRADESH
July 17, 1997
GUSIDI SANKAR RAO CHINAGADILI MANDAL VISAKHAPATNAM DISTRICT Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD
December 5, 1997
H H JAGADGURU CHANNA BASAVA MAHASWAMY MATADHIPATHI Vs. COMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDERABAD
January 17, 1997
H L AGGARWAL Vs. RAKESH AGGARWAL
August 2, 1997
HANUMANTHA RAO K Vs. PRL SUB JUDGE
March 28, 1997
HARI ICE INDUSTRIES Vs. ASSISTANT ACCOUNTS OFFICER ELECTRICITY REVENUE OFFICE APSEB PALAKOL
January 28, 1997
HARI SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH
December 15, 1997
HARIJAN CO OP LABOUR CONTRACT SOCIETY LIMITED Vs. MUNICIPAL COMMISSIONER NARASARAOPET MUNICIPALITY GUNTUR
September 17, 1997
HASMATH BEE Vs. KHATIJA
September 16, 1997
HASSAN ALI KHAN Vs. REGIONAL PASSPORT OFFICER HYDERABAD
August 18, 1997
HEMALATA K Vs. SPECIAL DEPUTY COLLECTOR LA
August 29, 1997
HEMALATHA SUGNADHI Vs. APPELLATE AUTHORITY UNDER SECTION 47 A STAMP ACT PRINCIPAL SUB JUDGE RANGA REDDY
February 5, 1997
HIND METAL INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 24, 1997
HIND REROLLING INDUSTRIES HYDERABAD Vs. SUPERINTENDING ENGINEER A P S E B HYDERABAD
March 21, 1997
HINDUSTAN CABLES LTD Vs. GOVT OF A P
October 7, 1997
HINDUSTAN SHIPYARD LIMITED VISAKHAPATNAM Vs. SUSARLA NAGABHUSHANA RAO
October 21, 1997
HINDUSTAN STEEL CONSTRUCTION LIMITED Vs. UNION OF INDIA
December 18, 1997
HINDUSTHAN SHIPYARD LTD Vs. S NAGABHUSHANA RAO
October 21, 1997
HOTEL VENUS INTERNATIONAL KHAMMAM Vs. STATE OF ANDHRA PRADESH
July 6, 1997
HYDER MOHIUDDIN Vs. LIFE INSURANCE CORPORATION OF INDIA
December 9, 1997
HYDERABAD RACE CLUB HYD Vs. COMMERCIAL TAX OFFICER BETTING TAX OFFICER HYD
March 21, 1997
I ADDITIONAL SESSIONS JUDGE EAST GODAVARY Vs. STATE
January 28, 1997
I KRISHNAIAH Vs. PRINCIPAL COLLEGE OF VETERINARY SCIENCE
April 22, 1997
I SUDHIR REDDY Vs. STATE OF ANDHRA PRADESH
September 25, 1997
I V N RAJU Vs. STATE OF ANDHRA PRADESH
October 13, 1997
I V R CONSTRUCTIONS LIMITED; E SUDHIR REDDY; SHYAM PRASAD REDDY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER OF INCOME-TAX
September 11, 1997
I VENKATESWARLU Vs. REGISTRAR ADMN HIGH COURT OF A P HYD
November 4, 1997
ILLA LAKSHMI R O RAJAHMUNDRY Vs. STATION HOUSE OFFICER RAJAHMUNDRY E G DISTRICT
September 29, 1997
INCOME TAX OFFICER Vs. K A SIDDIQUE
February 25, 1997
INDIA FRUITS P LIMITED Vs. COMMISSIONER OF INCOME TAX INVESTIGATION
July 1, 1997
INDIA LEAF SPRING KAMGAR UNION Vs. COMMISSIONER OF LABOUR
August 28, 1997
INDIAN BANKS ASSOCIATION Vs. WORKMEN OF SYNDICATE BANK
March 28, 1997
INDIAN OIL CORPORATION LTD Vs. KAREM ZAHEER YAR JUNG
April 9, 1997
INDIAN OVERSEAS BANK Vs. KANDIMALLA NARSAIAH
March 25, 1997
INDIAN POTASH LIMITED SECUNDERABAD Vs. ASSISTANT DIRECTOR OF AGRICULTURE KURNOOL DIST
October 15, 1997
INDIAN WINE CORPORATION CHIKKADPALLY HYDERABAD Vs. STATE OF A P
August 8, 1997
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX HYD Vs. G SUBBA RAO
March 14, 1997
INSURANCE CORPORATION EMPLOYEES CONGRESS HYDERABAD Vs. UNION OF INDIA
December 29, 1997
ISLAMIA ARABIC COLLEGE Vs. BALARAM SINGH
April 4, 1997
J B EDUCATION SOCIETY BANJARA HILLS HYD Vs. GOVT OF ANDHRA PRADESH
December 4, 1997
J B RAJU Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYD
January 18, 1997
J DURGESWAR REDDY Vs. STATE OF A P
March 18, 1997
J JAGANNATH REDDY Vs. L LAXMI DEVI SMT
December 26, 1997
J KANAKA DURGA Vs. SINGARENI COLLIERIES WOMENS DEGREE COLLEGE
July 8, 1997
J KARUNAKARA RAO Vs. COMMISSIONER OF TENDERS HYDERABAD
October 28, 1997
J KRISHNA REDDY Vs. J CHITTEMMA
December 22, 1997
J PRAKASH Vs. STATE
August 18, 1997
J R MUNDRA Vs. STATE OF A P
December 12, 1997
J SRIRANGANAYAKULU Vs. S PULLA REDDY
August 14, 1997
J SRIRANGANAYAKULU Vs. B SUBBALAKSHMI
June 23, 1997
J V SARMA Vs. SPECIAL COURT UNDER APLG P ACT
April 9, 1997
JADAPROLU SHANKARAIAH Vs. ASSISTANT COMMISSIONER OF PROHIBITION AND EXCISE NELLORE DISTRICT
March 11, 1997
JAGADESH BABU N Vs. GEETA BAI
May 2, 1997
JAGGAVARAPU KRISHNA REDDY Vs. JAGGARVARAPU CHITTEMMA
December 22, 1997
JAJU and CO Vs. SHANTA DEVI DHOOT
September 18, 1997
JAKKU RAMAKANTHAM Vs. STATE OF ANDHRA PRADESH
September 10, 1997
JAMEDAR BHAVANI SINGH Vs. BUDATHI BALAIH
November 27, 1997
JAMSHEED HUSSAIN Vs. AZEEZ HUSSAIN
December 3, 1997
JATTI VENKATESWARA RAO Vs. COMMISSIONER OF POLICE VIJAYAWADA URBAN
April 24, 1997
JAYAMMA K Vs. J LAKSHMAMMA
March 3, 1997
JESES AND MARY EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
October 16, 1997
JOGAYAMMA M Vs. STATE OF ANDHRA PRADESH
August 6, 1997
JSN CHOWDHURY Vs. GOVERNMENT OF ANDHRA PRADESH
September 19, 1997
JUPUDI SRIRANGANAYAKULU Vs. BONAGIRI SUBBALAKSHMI
June 23, 1997
K A HASSAN Vs. STATE OF ANDHRA PRADESH
December 8, 1997
K ANIL KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT
April 19, 1997
K ANJANEYULU Vs. DIVISIONAL MANAGER APSRTC CUDDAPAH
February 3, 1997
K ASHOK KUMAR Vs. M V RAMANAIAH COMMISSIONER OF MUNICIPALITY TANDUR
July 17, 1997
K B RAGHUNADHA RAO Vs. L I C OF INDIA MACHILIPATNAM
March 20, 1997
K C REDDY Vs. HINDUSTAN CABLES LTD
July 10, 1997
K C VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION CE II DEPARTMENT HYDERABAD
June 10, 1997
K CHANDRAMMA Vs. LABOUR COURT I HYDERABAD
April 17, 1997
K DEVARAJULU Vs. DEPUTY EXECUTIVE OFFICER
December 8, 1997
K GANGA RAJU Vs. GRAM PANCHAYAT BOARD
April 19, 1997
K GIRIJA KUMARI Vs. G RAJENDRANATH
April 19, 1997
K GUNDACCHAR Vs. STATE OF ANDHRA PRADESH
November 28, 1997
K HANUMANTHA RAO Vs. PRL SUB JUDGE VIJAYAWADA
March 28, 1997
K JAYALAKSHMI Vs. S R SONWALKAR GENERAL MANAGER PROJECTS SINGARENI COLLIERIES COMPANY LIMITED
March 27, 1997
K JHOTHI PRASAD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 22, 1997
K KESAPPA Vs. STATE OF A P
July 8, 1997
K KULANDA REDDY Vs. K C VENKAIA REDDY
August 1, 1997
K M KRISHNAIAH Vs. T T D
July 21, 1997
K MANIKYAM Vs. K RAMAKRISHNA
April 9, 1997
K MANJULA Vs. CHIEF SECRETARY TO THE GOVERNMENT OF ANDHRA PRADESH
December 26, 1997
K MOHAN LAL Vs. STATE OF ANDHRA PRADESH
April 1, 1997
K MURALIDHAR RAO Vs. STATE OF ANDHRA PRADESH
July 30, 1997
K N SUBBALAKSHMI Vs. M SUBBAMMA
October 1, 1997
K NARASIMHAM Vs. REFERRING OFFICER RDO
June 24, 1997
K NARAYANA Vs. STATE OF ANDHRA PRADESH
March 27, 1997
K NARAYANA RAO Vs. A NARASLMHA RAO
February 20, 1997
K NARAYANA RAO Vs. PRINCIPAL SECRETARY REVENUE DEPT GOVT OF A P HYDERABAD
February 14, 1997
K NARAYANA REDDY Vs. MANAGING DIRECTOR A P CO OP CENTRAL AGRL DEVELOPMENT BANK LTD
February 11, 1997
K NIRMALA Vs. GOVERNMENT OF ANDHRA PRADESH
October 16, 1997
K P STEELS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
October 27, 1997
K PAPESHWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 10, 1997
K PEDDA NAGI REDDY Vs. BOYA RAMA LAXMAMMA
August 5, 1997
K PRATAP REDDY Vs. UNION OF INDIA
March 21, 1997
K PURUSHOTHAM CHOWDARY Vs. BALAJI FINANCE CORPN
December 4, 1997
K R BHASKARA BABU Vs. CAPT SATISH SHARMA MINISTER FOR PETROLEUM AND NATURAL GAS GOVT OF INDIA
July 17, 1997
K RADHAKRISHNA REDDY Vs. GOVERNMENT OF A P
August 14, 1997
K RAGHUPATHI RAO Vs. STATE OF A P
January 17, 1997
K RAJESH BABU Vs. SUPERINTENDENT OF POLICE SPL B
October 14, 1997
K RAM MOHAN Vs. MOGAL AHMED BALG
August 5, 1997
K RAM REDDY Vs. STATE OF A P
November 4, 1997
K RAM REDDY Vs. STATE OF ANDHRA PRADESH
November 24, 1997
K RAM REDDY Vs. K KANTHA REDDY
June 24, 1997
K RAMA BRAHMAM Vs. CENTRAL BOARD OF FILM CERTIFICATION
September 16, 1997
K RAMA RAO Vs. EXECUTIVE OFFICER SRI VARAHALAKSHMI NARASIMHA SWAMI DEVASTHANAM
June 18, 1997
K RAMAKRISHNA RAO Vs. K LALITHA KUMARI
March 28, 1997
K RAMAMOHAN REDDY Vs. CHIEF SECRETARY TO GOVT GOVT OF A P HYDERABAD
August 28, 1997
K RAMULU Vs. COMMISSIONER FOR CO OPERATION
November 27, 1997
K RANGAPPA Vs. SPECIAL DEPUTY COLLECTOR LA
July 2, 1997
K RAVI KIRAN Vs. UNIVERSITY COLLEGE OF ENGINEERING HYD
March 20, 1997
K SADANANDAM Vs. ANDHRA PRADESH STATE CO OPERATIVE BANK LTD
April 22, 1997
K SAIBABA Vs. CHAIRMAN LOCAL MANAGING COMMITTEE A E C SCHOOL HEAVY WATER PROJECT COLONY MANUGURU
August 26, 1997
K SAJJAN SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 18, 1997
K SAMBASIVA RAO Vs. K VENKATESWARLU
March 19, 1997
K SATTAIAH Vs. REGIONAL MANAGER APSRTC KARIMNAGAR
November 12, 1997
K SEETHA LAKSHMI Vs. ANDHRA UNIVERSITY VISAKHAPATNAM
April 29, 1997
K SEETHAMMA Vs. N NAGESWARA RAO
August 5, 1997
K SEETHARAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 5, 1997
K SHANKAR Vs. H H SAJID JHOMES
November 27, 1997
K SITARAMA RAO Vs. D USHA SUNDARI
August 4, 1997
K SOMARAJU Vs. CH L SATYANARAYANA
December 27, 1997
K SRIHARI Vs. N KANCHIVARADARAJAN
October 14, 1997
K SRINIVAS Vs. STATE OF ANDHRA PRADESH
June 16, 1997
K SRINIVASA REDDY Vs. SECRETARY TO GOVERNMENT GOVT OF INDAI
September 9, 1997
K SRISAILAM Vs. ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD
October 16, 1997
K SUJATHA Vs. GOVERNMENT OF ANDHRA PRADESH
April 9, 1997
K SURYAPRAKASH Vs. ASSISTANT SECRETARY REGIONAL TRANSPORT AUTHORITY HYDERABAD SOUTH
September 30, 1997
K SWAMINARAYANA Vs. REGISTRAR MANAGEMENT HIGH COURT OF ANDHRA PRADESH
September 11, 1997
K UMAPATHY Vs. SUPERINTENDENT CENTRAL JAIL CUDDAPAH
January 28, 1997
K V NARAYANA RAO BARKATPURA HYDERABAD Vs. B VIJAYA LAKSHMI BARKATPURA HYDERABAD
August 6, 1997
K V R SHARMA Vs. LOCAL MANAGER UCO BANK BANGALORE
May 2, 1997
K V SHAH Vs. G CHINNAIAH
June 16, 1997
K V SRIMANNARAYANA Vs. REGISTRAR HIGH COURT OF A P
April 28, 1997
K V SUBBA RAO Vs. A P STATE ELECTRICITY BOARD
February 14, 1997
K V SUSEELA Vs. STATE
September 1, 1997
K VARALAXMAMMA Vs. KESAV MEMORIAL EDUCATIONAL SOCIETY
July 30, 1997
K VARALAXMAMMA Vs. KESAV MEMORIAL EDUCATIONAL SOCIETY HYDERABAD
July 13, 1997
K VENKAT RAM REDDY Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
April 22, 1997
K VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1997
K VENKATA SYAMAPPA Vs. DISTRICT COLLECTOR ANANTHAPUR
September 23, 1997
K VENKATESWARA RAO Vs. PRIMARY AGRICULTURAL CO OP CREDIT SOCIETY DENDUKURU
September 17, 1997
K VENKATESWARLU Vs. K SEETHARAMAIAH
July 22, 1997
K VENKATESWARLU Vs. ASSISTANT DIRECTOR HANDLOOMS and TEXTILES
August 30, 1997
K VENKATTASHYAMAPPA Vs. DISTRICT COLLECTOR ANANTAPUR
November 17, 1997
K VIJAYALAKSHMI Vs. M V SEETHA DEVI DIED
July 8, 1997
K YESUPADAM Vs. S L OF POLICE
August 6, 1997
K. CHANDRAKANT NAVARATAN Vs. SHARADA BAI
November 13, 1997
KADALI MOHANARAO Vs. STATE
December 10, 1997
KADAVAKOLLU RAMULU Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF COOPERATIVE SOCIETIES A P HYDERABAD
November 27, 1997
KADIMSETTI SOMARAJU Vs. CHEKKA LAKSHMI SATYANARAYANA
December 27, 1997
KADIYALA BALA GANGADHAR JOSHI Vs. STATE OF ANDHRA PRADESH
December 26, 1997
KAKI SREERAMULU Vs. STATE OF A P
November 10, 1997
KALASAGARAM REGD SECUNDERABAD CULTURAL ASSOCIATION Vs. STATE OF ANDHRA PRADESH
December 30, 1997
KALASAGARAM SECUNDERABAD CULTURAL ASSOCIATION Vs. STATE OF ANDHRA PRADESH
September 25, 1997
KALELKER SURGICALS PVT LTD Vs. DIRECTOR OF FAMILY WELFARE GOVT OF A P D M AND H S SULTAN BAZAR HYDERABAD
March 25, 1997
KALIDINDI RAMA RAJU Vs. MAELIRAJU SATYAKALA
July 9, 1997
KALLAM CHINA BASIVIREDDI AND ORS. Vs. STATE OF ANDHRA PRADESH, KRISHNA DISTRICT
March 31, 1997
KALLAM SPINNING MILLS LIMITED Vs. COMMERCIAL TAX OFFICER LALAPET GUNTUR
July 8, 1997
KALYANI INDUSTRIES GOLAPUR V HANAMKONDA MANDAL WARANGAL DIST Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE WARANGAL DIST
September 29, 1997
KAMALA R Vs. UNITED INDIA INSURANCE CO LTD
August 19, 1997
KAMMA BAPUJI Vs. STATION HOUSE OFFICER BRAHAMASAMUDRAM
November 14, 1997
KANAKADURGA M Vs. B KAMESWARI
August 13, 1997
KANAKADURGA PADDY AND PROCESSING I C S LIMITED Vs. COMMISSIONER C T GOVERNMENT OF ANDHRA PRADESH
September 22, 1997
KANBHAMPATI SRIHARI Vs. NALLAMALLI KANCHIVARADHARANJAN
October 14, 1997
KANDRATI SUBBOJI Vs. GOVERNMENT OF ANDHRA PRADESH
December 29, 1997
KARANAM VENKATESWARLU Vs. PRINCIPAL SECRETARY MUNICIPAL ADMN and URBAN DEVELOPMENT HYD
February 3, 1997
KARRI TULESAMMA Vs. POYYA MOSHEN
July 22, 1997
KARUNA AGARWAL Vs. BHAGWAT BAI MONTESSORI SCHOOL PATEL MARKET CHARKAMAN HYDERABAD
September 16, 1997
KASARAM JAYAMMA Vs. JAJALA LAKSHAMMA
March 17, 1997
KATAKAM VENKATESWARLU Vs. ASST DIRECTOR HANDLOOMS AND TEXTILES GUNTUR
August 13, 1997
KATHI LOKAYYA Vs. GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ AND RURAL DEVELOPMENT PTS IV DEPARTMENT HYD
April 15, 1997
KATTA LATHA Vs. DISTRICT COLLECTOR
November 6, 1997
KEDAR BHATIA Vs. LINGARKAR PANDURANGA RAO
December 8, 1997
KEDARMAL AGARWAL Vs. STATE OF ANDHRA PRADESH
August 26, 1997
KEROSENE HAWKERS WELFARE ASSOCIATION GENERAL SECRETARY P BHASKAR Vs. DISTRICT COLLECTOR WARANGAL DISTRICT
September 24, 1997
KHADER SHERIFF Vs. STATE OF ANDHRA PRADESH
September 19, 1997
KHODAY INDIA LIMITED BANGALORE KARNATAKA Vs. PALAIR CO OPERATIVE SUGARS LTD
August 13, 1997
KIFAYATH ALI KHAN Vs. K S KRISHNA SHARMA
August 1, 1997
KILAMBI VIJAYALAKSHMI Vs. M.V. SEETHA DEVI
July 8, 1997
KISHAN BODHANKAR Vs. M A HAMEED
February 28, 1997
KODAMANCHILI GEORGE Vs. COMMISSIONER AND DIRECTOR OF MUNICIPAL ADMINISTRATION ANDHRA PRADESH HYDERABAD
December 18, 1997
KOLA PRABHAKARA RAO Vs. K KANTHAMMA
November 24, 1997
KOLAWANI SAMBASIVA RAO Vs. S V R M COLLEGE NAGARAM GUNTUR
April 2, 1997
KOLLI VENKATA APPARAO Vs. STATE BANK OF INDIA
September 8, 1997
KOLLIPARA TODDY TAPPERS CO OP SOCIETY LTD Vs. PROHIBITION and EXCISE SUPERINTENDENT
November 10, 1997
KOMMINENI SANJEEVA RAO Vs. S I OF POLICE
February 18, 1997
KOMMIREDDY RAJU Vs. STATE OF A P
August 6, 1997
KONA RAMU Vs. PAYAKARAOPETA PRIMARY AGRL CO OPERATIVE CREDIT SOCIETY LTD
June 27, 1997
KONDAIAH M Vs. STATE OF ANDHRA PRADESH
January 31, 1997
KONDAMMA Vs. V RAJAMMA
March 17, 1997
KOPPULA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
February 24, 1997
KORATALA SINGARAMMA Vs. STATE OF ANDHRA PRADESH
August 14, 1997
KORLA SURANNA DIED Vs. TUMMALAPALLI GANGAMMA
April 1, 1997
KOSURI CHANDANA DHANUM KUMARI Vs. KOSURI VENKATA VARA PRASAD
August 22, 1997
KOTA APPA RAO and NALLA Vs. STATE OF A P
September 30, 1997
KOTA SAMBASIVA RAO Vs. KOTA VENKATESWARLU
March 19, 1997
KOTESHWARI LACE INDUSTRIES Vs. MADASU PARASURAM
February 24, 1997
KOTESWARA RAO P Vs. M HEMALATHA DEVI
October 27, 1997
KOTHARI INDUSTRIAL CORPORATION UNIT ADONI SPINNING AND WEAVING CO Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 DEPUTY COMMISSIONER OF LABOUR KURNOOL
September 12, 1997
KOTHARI PRODUCTS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
July 8, 1997
KOTIPALLI SATYANANDA RAO Vs. GOVERNMENT OF A P
October 28, 1997
KOYYA VEERAJU Vs. MANDAL REVENUE OFFICER GOLLAPROLU E G DIST
April 19, 1997
KOYYA VENKATA RAO Vs. VISAKHAPATNAM PORT TRUST
August 18, 1997
KRISHNA D S Vs. DIGVIJAY INDUSTRIES
April 1, 1997
KRISHNA KUMARI Y Vs. DISTRICT COLLECTOR
December 10, 1997
KRISHNA MOHAN RAO CH S Vs. N NAGABHUSHANAM
April 1, 1997
KRISHNA MURTHY U Vs. GOVERNMENT OF ANDHRA PRADESH
July 29, 1997
KRISHNA RAO R V Vs. SECRETARY REVENUE GOVERNMENT OF ANDHRA PRADESH
June 26, 1997
KRISHNA RAO V Vs. D BABU RAO
March 26, 1997
KUMAR EMBROIDERY WORKS Vs. P V KASI VISWANATH
August 5, 1997
KUNDURU SEETHAMMA Vs. NAMANA NAGESWARA RAO
August 5, 1997
KWALITY CONSTRUCTION ENGINEERS Vs. CENTRAL UNIVERSITY OF HYDERABAD
November 25, 1997
L A O Vs. T BHASKAR
August 1, 1997
L I C OF INDIA Vs. K SAMUEL PRABHAKAR
May 5, 1997
L PRAKASH KUMAR Vs. UNIVERSITY OF HEALTH SCIENCES
July 25, 1997
L RAMAKRISHNA REDDY Vs. DIRECTOR OF SETTLEMENTS
January 28, 1997
L SUDHAKARA REDDY Vs. G R SUBBAMMA
September 16, 1997
LAKSHMANNA Vs. CHINNA GOVINDAPPAGARI CHENDRAYUDU
December 29, 1997
LAKSHMI RAJYAM CH Vs. K RAMA RAO
December 22, 1997
LAKSHMI SRINIVASA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P HYD
September 24, 1997
LAKSHMINARAYANA Vs. JOINT COLLECTOR
November 21, 1997
LALITHA Vs. STATE OF A P
December 8, 1997
LAND ACQUISITION OFFICER Vs. LAL NAIK
August 5, 1997
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. P NARASIMHULU NAIDU
November 14, 1997
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR LA MUNICIPALITY Vs. B APPALANARASAYYA
August 8, 1997
LAXMAIAH S DIED Vs. V VENKATESWARA RAO DIED
September 16, 1997
LAXMI BAI Vs. K KOMARAIAH
November 17, 1997
LAXMI BAI Vs. YASHODA BAI
January 17, 1997
LAXMI TOURING TALKIES PENUBALLI KHAMMAM DIST Vs. GOVERNMENT OF ANDHRA PRADESH
December 17, 1997
LAXMINARAYANA Vs. JOINT COLLECTOR KHAMMAM
November 21, 1997
LINGAIAH KISTAIAH CHENNAIAH Vs. CH VENKATESHAM
June 26, 1997
LINGAM GOVINDARAO Vs. STATE OF ANDHRA PRADESH
October 1, 1997
LINGISETTY SREENU Vs. STATE INSPECTOR OF POLICE TENALI
April 25, 1997
LINK WELL ELECTRONIC LTD Vs. A P ELECTRONICS DEVELOPMENT CORPORATION LTD
February 13, 1997
LITTLE FLOWER HIGH SCHOOL CHIRAG ALI LANE HYDERABAD Vs. GOVERNMENT PLEADER OF A P
January 27, 1997
LOKAYYA K Vs. GOVERNMENT OF ANDHRA PRADESH
April 15, 1997
LOTTALA BANGARAMMA Vs. M ANDHRA BOSU
December 29, 1997
LOTUS CONSTRUCTIONS Vs. GOVERNMENT OF ANDHRA PRADESH
January 21, 1997
LUCAS INDIAN SERVICE LIMITED Vs. STATE OF ANDHRA PRADESH
July 29, 1997
M A AZIZ Vs. ANDHRA PRADESH STATE WAKF BOARD
July 24, 1997
M A NAYEEM FAROOQUI Vs. STATE OF ANDHRA PRADESH
November 11, 1997
M ANJANEYULU Vs. K LAKSHMI
November 18, 1997
M BALAKRISHNA REDDY Vs. DIRECTOR C B I HYDERABAD
October 1, 1997
M BALARAJAN Vs. M NARASAMMA
June 24, 1997
M BASHA Vs. STATE
July 2, 1997
M BHEEMAVVA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
September 12, 1997
M CH OBULA REDDY Vs. DISTRICT COLLECTOR
December 30, 1997
M CHANDRA OBULA REDDY Vs. DISTRICT COLLECTOR CUDDAPAH DIST
December 13, 1997
M CHINNA RAO Vs. VISAKHAPATNAM STEEL PROJECT
August 29, 1997
M HASAN Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 1997
M J RAJU Vs. ELECTRONICS CORPORATION OF INDIA LTD
January 27, 1997
M JANAKIRAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 30, 1997
M KOTESWARA RAO Vs. SENIOR MANAGER GHAT ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 17, 1997
M KUNJA SAMPATHAMMA Vs. STATION HOUSE OFFICER CHIRALA P S
July 25, 1997
M L KANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 1, 1997
M L SUDERSHAN RAO Vs. SECUNDERABAD CANTONMENT BOARD
November 12, 1997
M MAHENDER SHAH Vs. TIRUCHY FLOUR MILLS
February 3, 1997
M MAHENDRA SHAH Vs. HINDUSTAN LEVER LIMITED
February 3, 1997
M MANI Vs. STATE OF A P
July 11, 1997
M MOHAN BABU Vs. STATE OF ANDHRA PRADESH
October 1, 1997
M MOHAN REDDY Vs. T DAMODAR DASS NALGONDA
October 15, 1997
M N RANGA RAO Vs. EXCISE SUPERINTENDENT
January 22, 1997
M NARASIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 15, 1997
M NARAYANA Vs. M SURYAKANTHAM
August 22, 1997
M NARSIMHA CHARY Vs. GOVERNMENT OF ANDHRA PRADESH HYD
March 19, 1997
M PRABHAVATHAMMA Vs. H ANWAR KHAN
March 4, 1997
M RAJAIAH Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 25, 1997
M RAJENDER ALIAS RAJU Vs. STATE OF ANDHRA PRADESH
December 19, 1997
M RAJENDRA BABU Vs. MANAGING DIRECTOR A P SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LTD
November 26, 1997
M RAMAKRISHNA Vs. NAYUDU SURYANARAYANA
November 25, 1997
M RAMU Vs. M GOPALAMURTHY
December 15, 1997
M RANGA REDDY Vs. N INDRASENA REDDY
June 9, 1997
M S KAMESWARA RAO Vs. N SATYANARAYANAMMA
April 2, 1997
M S VIJAYALAXMI Vs. CORRESPONDENT SURABHI BALAVIHAR HIGH SCHOOL
July 2, 1997
M SADASIVA NARAYANA Vs. STATE OF ANDHRA PRADESH
January 31, 1997
M SADHIQUNNISA BEGUM Vs. DIVISIONAL FOREST OFFICER SOUTH DIVISION WARANGAL
November 26, 1997
M SADIQ VALI Vs. P LAKSHMAMMA
November 19, 1997
M SAI REDDY Vs. L BALAIAH
October 17, 1997
M SAMBAIAH Vs. UNION OF INDIA
August 1, 1997
M SAMBASIVA RAO Vs. OSMANIA UNIVERSITY
January 28, 1997
M SANGAIAH Vs. PATEL ESWARAPPA
June 30, 1997
M SHASHIKALA Vs. COLLECTOR CIVIL SUPPLIES
January 28, 1997
M SUBHAS REDDY Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
March 17, 1997
M USANAMMA Vs. PRL SECRETARY TO GOVERNMENT
July 1, 1997
M V RAMANA REDDY DR Vs. ELECTION COMMISSION OF INDIA
September 16, 1997
M V RAVI PRASAD Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY
June 23, 1997
M V REDDY Vs. M R O CHILLAKURU MANDAL NELLORE DIST
October 21, 1997
M VEERABHADRA RAO Vs. ELECTION TRIBUNAL CUM SUBORDINATE JUDGE
June 18, 1997
M VENKANNA Vs. DISTRICT COLLECTOR LAND ACQUISITION KHAMMAM
September 2, 1997
M VENKATA RAO Vs. K ALIVELU MANGATAYARAMMA
April 9, 1997
M VENKATA SIVA NAGI REDDY Vs. OSMANIA UNIVERSITY HYD
March 29, 1997
M VENKATRAMI REDDY Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES ANANTHAPUR
August 21, 1997
M YANADAIAH Vs. COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS
June 12, 1997
MADHAVAN NAYAR Vs. BATHINA HANUMANTHA RAO
September 17, 1997
MADHU MOHAN Vs. MARGADARSI CHIT FUND PRIVATE LIMITED HYDERABAD
October 31, 1997
MAHAMOODA BEGUM Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT HYD
April 22, 1997
MAHBOOB BI SAHED Vs. SHAIK ABDUL RAZACK SAHED
October 29, 1997
MAHESHWAR RAO P Vs. PRESIDING OFFICER LABOUR COURT
January 17, 1997
MAHIPALA VENKANNA Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 1997
MALAKALA RAMU ALIAS RAMAM Vs. MAMMIDI GOPALAMURTHY
December 15, 1997
MALAKONDAIAH S Vs. S MALAKONDAIAH
December 30, 1997
MALAYALA RAJESWARA RAO Vs. BASMAKAR RAO SPL COLLECTOR LA
July 21, 1997
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL I HYD
September 25, 1997
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL 1 HYDERABAD
December 18, 1997
MANAGER UNITED INDIA INSURANCE CO LTD Vs. G YELLAMMA
February 7, 1997
MANDHADI RAMACHANDRA REDDY Vs. GOPUMAREDDY RAM REDDY
June 27, 1997
MANIKYAMBA M Vs. M NAGESWARARAO
August 22, 1997
MANNAM ANJAMMA Vs. N NAGESWARA RAO
November 10, 1997
MANNEM CHANDRA SHEKHAR RAO Vs. GOVERNMENT OF A P
September 25, 1997
MANSHUKLAL and COMPANY WARANGAL Vs. COMMERCIAL TAX OFFICER FORT ROAD WARANGAL
April 15, 1997
MANSOOR SAADI Vs. COMMISSIONER OF POLICE
February 18, 1997
MAQDOOM ALI MOHD Vs. DISTRICT COLLECTOR MAHABOOBNAGAR
December 3, 1997
MARGADARSI BOREWELLS Vs. SINGARENI COLLERIES CO LTD
February 14, 1997
MARIAMMA NINAN Vs. K K NINAN
February 17, 1997
MARSHALL CORPORATION LIMITED Vs. UNION OF INDIA
September 19, 1997
MARUTHI LIME MANUFACTURING INDUSTRIAL CO OPERATIVE SOCIETY Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
April 1, 1997
MARUTHI STEELS P LTD Vs. GOVERNMENT OF A P
February 16, 1997
MARUTHI STEELS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH
February 6, 1997
MASIMUKKULA NARAYANA Vs. MASIMUKKULA SURYAKANTHAM
August 22, 1997
MATTER TAKEN UP AS SUOMOTO ON THE NEWS ITEM PUBLISHED IN DECCAN Vs. PRINCIPAL MANPOWER DEVELOPMENT COLLEGE MAREDPALLY SECUNDERABAD
September 11, 1997
MC DOWELL AND CO LTD Vs. COMMISSIONER OF EXCISE AP
November 27, 1997
MC DOWELL and COMPANY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
April 22, 1997
MD GULAM HUSSAIN Vs. SK MAHBOOB ALI
June 10, 1997
MD TAZUDDIN Vs. MANAGING DIRECTOR COOPERATIVE ELECTRIC SUPPLY SOCIETY LIMITED KARIMNAGAR DISTRICT
February 20, 1997
MEDIKOTI SATYANARAYANA Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION PADERU
December 15, 1997
MEKA KONDAIAH Vs. STATE OF ANDHRA PRADESH ENDOWMENTS DEPARTMENT HYD
January 31, 1997
MEKA NAGESWARA RAO Vs. DEPUTY COMMISSIONER OF EXCISE
September 23, 1997
MEKALA KOTESWARARAO ALIAS KOTESU Vs. STATE OF A P
July 8, 1997
MENAKA TRAVELS PVT LTD Vs. SANDEEP G S N
March 3, 1997
MISHRA DHATHU NIGAM LIMITED Vs. STATE
January 20, 1997
MODABOYINA THIMMANNA Vs. VANGANURU PEDDA ANKAMMA
June 25, 1997
MODERN SERVICE STATION HYD Vs. GOVERNMENT OF ANDHRA PRADESH
October 16, 1997
MOGANTI SRIHARI RAO Vs. COMMISSIONER OF POLICE
April 14, 1997
MOGANTI SRIHARI RAO Vs. COMMISSIONER OF POLICE DISI MAGISTRATE VISAKHAPATNAM
April 10, 1997
MOHA NAIDU Vs. AJAY GUPTA
October 1, 1997
MOHAMMAD ABDUL AZEEZ Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
May 1, 1997
MOHAMMAD ABDUL AZEEZ AMER SYED NAYEEMULLAH Vs. INSPECTOR OF POLICE
September 11, 1997
MOHAMMAD ALIUDDIN AHMED Vs. GENERAL MANAGER NALGONDA RANGA REDDY CO OP MILK PRODUCERS UNION LIMITED MOTHER DIARY HAYATHNAGAR HYDERABAD
September 15, 1997
MOHAMMAD CHAND PASHA Vs. A P FOODS
August 18, 1997
MOHAMMAD MAHMOOD Vs. DISTRICT and SESSIONS JUDGE NALGONDA
May 1, 1997
MOHAMMAD NASEERUDDIN Vs. SECRETARY R T A
August 6, 1997
MOHAMMAD SULAIMAN Vs. ANDHRA PRADESH WAKF BOARD
July 21, 1997
MOHAMMED SULAIMAN Vs. A P WAKF BOARD
July 21, 1997
MOHAMMED SULTAN Vs. NAWAZUNNISA
February 25, 1997
MOHD ABDUL AZIZ HYDERABAD Vs. STATION HOUSE OFFICER MIRCHOWK POLICE STATION HYDERABAD
February 18, 1997
MOHD ABDUL HAMEED Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT HYDERABAD
August 13, 1997
MOHD IBRAHIM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 1, 1997
MOHD IBRAHIM Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF DEFENCE NEW DELHI
March 6, 1997
MOHD NASEERUDDIN KHAN Vs. SABIHA NASEER
November 10, 1997
MOTAMARRI SURYA KAMESWARA RAO Vs. NAMBURU SATYANARAYANAMMA DIED
April 2, 1997
MUKKA NARASIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ and RURAL DEVELOPMENT DEPARTMENT HYD
April 15, 1997
MUKUTLA LALITA Vs. COMMISSIONER OF INCOME TAX
April 1, 1997
MUNNANGI SUBBA RAO Vs. DIRECTOR GENERAL AERONAUTICAL DEVELOPMENT AGENCY MINISTRY OF DEFENCE GOVT OF INDIA VIMANAPURA POST BANGALORE
August 8, 1997
MUNNI BEGUM Vs. KHADER ALI
August 8, 1997
MURALI KRISHNA S Vs. COMNR OF POLICE CUM DISTRICT MAGISTRATE
October 29, 1997
MURALI MOHAN G Vs. DISTRICT JUDGE CUDDAPAH
June 11, 1997
MURALI P Vs. MANAGEMENT OF HINDUSTAN MACHINE TOOLS LIMITED
February 6, 1997
MURARI Vs. T RAMMOHAN RAO
July 14, 1997
MURTHY V S R Vs. ENGINEER IN CHIEF
October 15, 1997
MUSHINI VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH ENERGY and FOREST DEPARTMENT HYD
February 27, 1997
MUSUNURI ANJANEYULU Vs. KOONA LAKSHMI
November 18, 1997
MUTHAMMA U Vs. SPECIAL TRIBUNAL UNDER A P L G P ACT
July 11, 1997
MUTHARAJU SATYANARAYAN Vs. GOVERNMENT OF ANDHRA PRADESH
April 17, 1997
MUTYLA VEERRAJU Vs. C N REDDI
March 13, 1997
N ANANDA RAO Vs. P NAGA ANJESWARA RAO
March 28, 1997
N ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH
October 14, 1997
N B VEERABHADRA PRASAD Vs. V V SATYANARAYANA
December 16, 1997
N PATTABHIRAMA RAO Vs. M K VISWANATHAPPA
September 3, 1997
N RAJI REDDY Vs. P ENKAMMA
March 12, 1997
N RAMANA KUMARI Vs. DEPUTY COMMISSIONER OF ENDOWMENTS
September 24, 1997
N SANJEEVAIAH Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
October 24, 1997
N SANTHOSHI Vs. STATION HOUSE OFFICER
July 4, 1997
N SARADA MANI Vs. G ALEXANDER
October 21, 1997
N SESHAM NAIDU Vs. STATE
December 9, 1997
N SUBHAS BABU Vs. GOVERNMENT OF ANDHRA PRADESH
March 14, 1997
N SUBRAMANYAM Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
January 19, 1997
N SURYA KUMARI Vs. DEPUTY TRANSPORT COMMISSIONER and SECRETARY
March 26, 1997
N T V SWAMY Vs. ANDHRA BANK EMPLOYEES CO OPERATIVE BANK LTD
October 23, 1997
N V CHOWDARY Vs. STATE OF ANDHRA PRADESH
September 24, 1997
N VARADO RAJULA REDDY Vs. GOVT OF ANDHRA PRADESH
February 5, 1997
N VENKATALAKSHMAMMA Vs. STATE OF A P
October 31, 1997
N VENKATESAN Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI
September 1, 1997
N VITTAL RAO Vs. N RAJA RAO
September 4, 1997
NAGABHUSHANA RAO S Vs. HINDUSTAN SHIPYARD LTD
July 7, 1997
NAGABHUSHANA RAO V Vs. STATE OF ANDHRA PRADESH
October 14, 1997
NAGAM GANGADHAR Vs. STATE
August 18, 1997
NAGARATNAMMA TEXTILES LTD Vs. C T O
July 8, 1997
NAGESWARA RAO Vs. SECRETARY AND STATE TRANSPORT AUTHORITY HYD
March 18, 1997
NAGESWARA RAO R Vs. T V LAKSHMI NARAYANA
October 17, 1997
NAGI REDDY P Vs. GOVERNMENT OF ANDHRA PRADESH
February 26, 1997
NAGUMOTHU SRIHARINATH Vs. NAGUMOTHU VANI
August 6, 1997
NAIDU R R Vs. CHAIRMAN O N G C
July 8, 1997
NALLA DHARMA RAO Vs. COLLECTOR EAST GODAVARI DISTRICT
September 10, 1997
NALLAMALA VENKATESWARA RAO Vs. P PRABHAKAR
December 12, 1997
NALLURI RAMANAMMA Vs. GOVERNMENT OF A P
March 20, 1997
NALLURI RAMANAMMA Vs. GOVT OF A P
March 29, 1997
NALLURU RAVAMMA Vs. NALLURI KOTAIAH
October 28, 1997
NAMBURU BULLI VEERA BHADRA PRASAD Vs. VEGI VENKATA SATYANARAYANA
December 16, 1997
NARA MANOHARA RAO Vs. STATE OF ANDHRA PRADESH
June 23, 1997
NARAHARASETI PATTABHIRAMA RAO Vs. MADDULA KASI VISWANATHA RAO
September 3, 1997
NARASAIAH V Vs. G CHINA SUBBA NAIDU
March 5, 1997
NARASIMHA MURTHY Vs. ADMIRAL SUPERINTENDENT NAVAL DOCK YARD VISAKHAPATNAM
August 20, 1997
NARASU V V L Vs. V SREERAMA MURTHY
October 15, 1997
NARAYAN SINGH T Vs. SHAMEEM
February 27, 1997
NARAYANA RAO and SONS REP Vs. GOVERNMENT OF ANDHRA PRADESH
January 21, 1997
NARAYANA REDDY Vs. DIVISIONAL FOREST OFFICER
December 31, 1997
NARAYANA REDDY P Vs. B POTHA REDDY
September 4, 1997
NARENDRA LUTHER Vs. STATE OF ANDHRA PRADESH
October 20, 1997
NATARAJA DETONATOR LTD Vs. COMMISSIONER OF WOMEN DEVELOPMENT AND CHILD WELFARE HYDERABAD
August 26, 1997
NATIONAL CHEMICAL PRODUCTS Vs. COMMISSIONER OF PROHIBITION
March 25, 1997
NATIONAL INDUSTRIAL TRAINING INSTITUTION Vs. U R SIDDESWARAPPA
September 18, 1997
NATIONAL INSTITUTE OF RURAL DEVELOPMENT Vs. K RAMAKRISHNA PRASAD
March 19, 1997
NATIONAL TEXTILES CORPORATION A P K K AND M LIMITED Vs. CHAIRMAN INDUSTRIAL TRIBUNAL
March 20, 1997
NATRAJ THEATRE Vs. DEPUTY COMMISSIONER ENTERTAINMENT TAX
October 24, 1997
NATURE PARK WALKERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
September 23, 1997
NAVABHARATH EDUCATIONAL COMMITTEE TIRUPATHI Vs. P VENKATESWARLU
May 2, 1997
NAVAYUGA ENGINEERING COMPANY LIMITED Vs. VISAKHAPATNAM PORT TRUST
July 22, 1997
NAVYUGA ENGINEERING COMPANY LIMITED Vs. VISAKHAPATNAM PORT TRUST
March 17, 1997
NELLORE DISTRICT CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER NELLORE MUNICIPALITY
December 11, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S V BALAKISHNA
February 17, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S VIJAYALAKSHMI
August 12, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K APPANNA
November 13, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. D SATYANARAYANA
June 10, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. DOREDLA SATYANARAYANA
June 10, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. KOTANA APPANNA
November 13, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. VOIKA MARRUBAI
November 11, 1997
NIMA KAUR Vs. SURJITH SINGH
July 28, 1997
NITESH NARAYAN Vs. UNIVERSITY OF HEALTH SCIENCE
December 11, 1997
NIZAMUDDIN Vs. STATE OF ANDHRA PRADESH
September 12, 1997
NON CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF ANDHRA PRADESH Vs. S YERRAM REDDY
September 2, 1997
NOOKA RAJU K Vs. K VISHNUMURTHY
October 21, 1997
NOOKALAMMA TEMPLE Vs. K NANCHARAMMA
April 19, 1997
NUSUMU RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 31, 1997
O P JALAN Vs. DECCAN ENTERPRISES PVT LIMITED SECUNDERABAD
December 11, 1997
O V SUBBA REDDY Vs. A P HOUSING BOARD
December 31, 1997
OBULAPURAM VENKAT SUBBA REDDY Vs. ASSISTANT ENGINEER A P HOUSING BOARD
December 31, 1997
OFFICIAL RECEIVER PRAKASHAM DISTRICT Vs. VARRA NAGI REDDY
October 21, 1997
OM PRAKASH AGARWAL Vs. JOINT COLLECTOR ADILABAD
July 8, 1997
OMER BIN SALAM ASKARI Vs. YOUSUF
December 30, 1997
OMER BIN SALAM ASKARI Vs. YOUSUF
December 13, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD WALL AHMED
December 16, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. S BABAIAH
November 11, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. WAHEED KHAN
July 23, 1997
ORIENTAL SELECT GRANITES P LIMITED Vs. STATE OF ANDHRA PRADESH
September 13, 1997
OSMANIA UNIVERSITY Vs. R MADHAVI
September 2, 1997
P ANIL Vs. SECRETARY A P STATE COUNCIL OF HIGHER EDUCATION
December 22, 1997
P BABAIAH Vs. GOVT OF A P
May 1, 1997
P BAYAMMA Vs. PETETI MARIYADASS
November 24, 1997
P C MOHAN RAO Vs. PRINCIPAL DIRECTOR NATIONAL INSTITUTE OF SMALL INDUSTRY EXTENSION TRAINING HYDERABAD
July 17, 1997
P C SITAMMA Vs. MANDAL REVENUE OFFICER
March 4, 1997
P ESWARA REDDY Vs. SUPERINTENDENT OF POLICE
August 26, 1997
P GOPAL Vs. MANAGING DIRECTOR A P D D C F LTD
September 16, 1997
P INDRA REDDY Vs. STATE OF A P
October 1, 1997
P JAGANNADHAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
November 21, 1997
P KATAMA REDDY Vs. REVENUE DIVISIONAL OFFICER ANANTPUR
November 28, 1997
P MAHESWAR RAO Vs. PRESIDING OFFICER LABOUR COURT KRIMNAGAR
September 11, 1997
P N SWAMY LABOUR LIBERATION FRONT MAHABOOBNAGAR Vs. STATION HOUSE OFFICER HYDERABAD
August 22, 1997
P NARAYANA SWAMY Vs. STATION HOUSE OFFICER GADWAL MANDAL MAHABOOBNAGAR DISTRICT
September 30, 1997
P NARSIMHA Vs. A P DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED
November 11, 1997
P NEELAKANTESWARAMMA Vs. UPPARI MUTHAMMA
November 21, 1997
P PEDDA SAIDAIAH Vs. T PADMAVATHI
August 12, 1997
P POTHANNA Vs. SPECIAL DEPUTY COLLECTOR VISAKHAPATNAM
July 1, 1997
P PRABHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 29, 1997
P R KRISHNA REDDY Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY BALANAGAR HYD
November 1, 1997
P RAGHAVAIAH Vs. B PEDA AMMAYYA
September 23, 1997
P RAMAKRISHNA Vs. DT and SESSIONS JUDGE
February 4, 1997
P RAMULU Vs. AGENT TO THE GOVERNMENT
November 25, 1997
P RENUKA Vs. SENIOR DIVISIONAL MANAGER LIC DIVISIONAL OFFICE HYDERABAD DIVISION
November 17, 1997
P ROJAMANI Vs. M R O
October 14, 1997
P S ANJANI Vs. CONVERNOR MBA ADMISSIONS DEPT OF BUSINESS MANAGEMENT OSMANIA UNIVERSITY
December 24, 1997
P S PRASAD Vs. STATE OF ANDHRA PRADESH
December 9, 1997
P S PRASADA RAO Vs. REGIONAL TRANSPORT AUTHORITY KRISHNA DIST
January 22, 1997
P S R SUBRAHMANYAM Vs. COMMISSIONER OF ENDOWMENTS
September 2, 1997
P S S MANYAM Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION TIRUMALA DEPOT
February 24, 1997
P SESHAM RAJU Vs. DISTRICT JUDGE KARIMNAGAR
September 25, 1997
P SESHAMMA Vs. P KRUPASAGAR
January 29, 1997
P SESHAMMA Vs. P KRUPA SAGAR
June 11, 1997
P SOLOMAN SUKUMAR Vs. LATHA MADHURI
August 4, 1997
P SRIDHAR Vs. T SHANKAR
April 30, 1997
P SRILAKSHMI Vs. NIMS
July 11, 1997
P SRINIVASA REDDY Vs. GOVT OF ANDHRA PRADESH
November 21, 1997
P SUJATA Vs. P MOHANA RAO
September 16, 1997
P SUKHADEV Vs. COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDERABAD
March 20, 1997
P SUMALATHA Vs. GOVERNMENT OF ANDHRA PRADESH
March 29, 1997
P TRIVENI Vs. EXECUTIVE COMMITTEE BAR COUNCIL OF STATE OF ANDHRA PRADESH
July 8, 1997
P V RAMA RAJU Vs. Y V NARSAYYA
April 9, 1997
P V SUBBAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR ELECTRONICS CORPORATION OF INDIA HYDERABAD
December 19, 1997
P V SUBBAIAH Vs. K V PRASAD
September 26, 1997
P V SWAMINATHAN Vs. A P STATE FEDERATION OF CO OP SPINNING MILLS LTD
April 21, 1997
P VAMAN RAO Vs. SECRETARY TO GOVERNMENT
February 7, 1997
P VEERABABU Vs. STATE OF A P
August 13, 1997
P VENKATESHAM Vs. CENTRAL BANK OF INDIA
November 14, 1997
P VENKATESWARLU DIED PER L RS Vs. G B NARAYANA
November 25, 1997
P VIJAYAKUMAR Vs. KAKATIYA INSTITUTE OF TECHNOLOGY AND SCIENCES
March 17, 1997
PADMINI CO OP HOUSING SOCIETY Vs. SIRAJUNNISA BEGUM
April 23, 1997
PADMJA MARKETING ENTERPRISES Vs. V S R MURTHY
March 4, 1997
PAKALA KISHAN Vs. SINGARENI COLLIERIES CO
September 3, 1997
PALAKOLE MUNICIPALITY Vs. B SACHIDANANDA RAO
June 23, 1997
PALLAPOLU NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
August 1, 1997
PALLOTHU PATTABHIRAMAIAH Vs. EXTENSION OFFICER PANCHAYAT SAMITHI GUNTUR
January 17, 1997
PANDI RAMULU Vs. AGENT TO GOVERNMENT E G DISTRICT KAKINADA
November 25, 1997
PANTHANGI BALARAMA VENKATA GANESH1 Vs. STATE OF A P
June 18, 1997
PARAMOUNT CO OP HOUSING SOCIETY LTD Vs. SIRAJUNNISA BEGUM
January 16, 1997
PARTHY SAI SEVA SANGHAM Vs. GOVERNMENT OF ANDHRA PRADESH
April 1, 1997
PARVATEESAM V Vs. HINDUSTAN SHIPYARD LTD
September 15, 1997
PASUMORTI DURGA SRINIVASA MURTHY Vs. SAI AGENCIES
August 14, 1997
PATEL ANGADIA AND CO Vs. A C T O
April 22, 1997
PAYYATI SAVITRI DEVI Vs. MALIREDDY DAMAYANTAMMA
April 21, 1997
PCYYALAMITTA SITARAMANJANEYA VENKATA SIVA SATYANARAYANARAO Vs. STATE OF A P
August 13, 1997
PENTALA RAGHAVAIAH Vs. BOGGAWARAPU PEDA AMMAYYA
September 23, 1997
PENTAPATI VEERABABU Vs. STATE OF ANDHRA PRADESH
August 13, 1997
PENUKOLLU RAMACHANDRA RAO Vs. GOVERNMENT OF A P
September 9, 1997
PERIKA ANJALI Vs. STATE OF A P
September 16, 1997
PERIYASWAMY SANGI Vs. STATE
September 11, 1997
PERLE VENKATESWARLU Vs. GADAMSETTY BADARI NARAYANA
November 25, 1997
PERTECH COMPUTERS Vs. CONTROLLER OF LEGAL METROLOGY
March 13, 1997
PESTONJI D BARIA Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 1997
PILLI VENKANNA Vs. PILLI NOOKALAMMA
September 10, 1997
PISUPATI VENKATA RAMANAIAH Vs. SHAIK KHASIM PEERA
April 30, 1997
POGIRI LAXMI HAYATHNAGAR Vs. STATE OF ANDHRA PRADESH
May 27, 1997
POKALA POLAIAH Vs. POKALA AVULAIAH
November 11, 1997
POLAIAH P Vs. P AVULAIAH
November 11, 1997
POLAKI ROJAMANI AND ORS. Vs. MANDAL REVENUE OFFICER AND ORS.
October 14, 1997
POLISETTI VENKATA SUBBAIAH Vs. KARRE VENKATA PRASAD AND ORS.
September 26, 1997
PONNURU SHYAMALA REDDY Vs. STATE OF ANDHRA PRADESH
November 11, 1997
POONAMCHAND SISODIA Vs. K VEERAIAH
July 9, 1997
PORT and DOCK CARGO HANDLING WORKERS WELFARE ASSN Vs. DEPUTY TRANSPORT COMMR
March 20, 1997
POTLURI RAMA RAO Vs. GOVT OF A P
November 19, 1997
PRABHAKAR JOSHI Vs. KENDRIYA VIDYALAYA SANGATHAN
August 18, 1997
PRABHULINGAM Vs. Y RAMIAH
July 22, 1997
PRAGATI CHEMICAL INDUSTRIES P LTD Vs. APSSIDC LTD
August 12, 1997
PRANAMI PRESS Vs. VINEDALE DISTILLERIES LIMITED
October 23, 1997
PRAPUL CHANDRA MUKPALKAR Vs. P RAMACHANDRA REDDY
January 24, 1997
PRASAD A L N DR Vs. STATE OF ANDHRA PRADESH
April 7, 1997
PRASAD SINGH PARADESHI Vs. STATE OF A P
February 21, 1997
PRESIDENT GENERAL SECRETARY AMPRO FOOD PRODUCTS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL HYD
January 24, 1997
PRIMARY AGRL CO OP SOCIETY Vs. NALGONDA DIST CO OPERATIVE CENTRAL BANK
July 29, 1997
PRINCIPAL GOVERNMENT SCHOOL OF MUSIC AND DANCE WARANGAL DIST Vs. A RAMACHANDRA MURTHY
December 10, 1997
PRINCIPAL MAN POWER DEVELOPMENT COLLEGE Vs. PRINCIPAL MAN POWER DEVELOPMENT COLLEGE
November 11, 1997
PRINCIPAL UNIVERSITY OF HYDERABAD CAMPUS SCHOOL P O CENTRAL Vs. G TALPA SAI
June 24, 1997
PRIYANKA WINES Vs. ASSISTANT COMMISSIONER C T INTELLIGENCE ABIDS DIVISION
December 17, 1997
PRODDUTURI SUJATHA Vs. PRODDUTURI MOHONA RAO
September 16, 1997
PROJECT OFFICER I T D A Vs. CH SRINIVAS
August 20, 1997
PROLUGURALLA KOTESWARA RAO Vs. MADDI HEMALATHA DEVI
October 27, 1997
PROVIDENT FUND INSPECTOR GUNTUR Vs. CHIRALA CO OPERATIVE SPINNING MILLS LIMITED
November 12, 1997
PUBLIC PROSECUTOR Vs. YERRA ARJUNA
August 1, 1997
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. PALADUGU VENKATESWARA RAO
August 20, 1997
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. S KRISHNA MURTHI
March 13, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. B RAMAKRISHNA
March 14, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. MARIKAL VENKATAIAH
February 25, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. LINGISETTY SREENU
April 25, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYD Vs. BAKKA SRINIVAS
February 14, 1997
PUBLIC PROSECUTOR HYD Vs. TUMMALA JAMES BASU
March 6, 1997
PUBLIC PROSECUTOR HYD Vs. ARAVULA DEVARAJULU DEVUDU
March 14, 1997
PULLESWARA RAO Vs. REGIONAL TRANSPORT AUTHORITY W G DIST AT ELURU
March 26, 1997
PUNJAB and SIND BANK Vs. HOTEL ASRANI PVT LTD
August 12, 1997
PUNJAB NATIONAL BANK Vs. Y VENKATA KRISHNAIAH
February 13, 1997
PUSHPA LEELA K Vs. GOVERNMENT OF ANDHRA PRADESH
November 3, 1997
PUSHPA LEELA K Vs. GOVERNMENT OF ANDHRA PRADESH
October 17, 1997
PUTCHA SARADAMBA Vs. GOVERNMENT OF ANDHRA PRADESH
September 29, 1997
PUTHOTA INNAIAH Vs. STATE
March 5, 1997
PUTTA MANGAYAMMA Vs. STATE OF ANDHRA PRADESH
September 30, 1997
R BHASKAR REDDY Vs. CHINNI alias CHENGAL REDDY
December 28, 1997
R DEEMUDU Vs. P DEEMUDAMMA
September 24, 1997
R K MAHAPATRA Vs. SECRETARY TO GOVERNMENT
January 20, 1997
R KAMARAJU Vs. R GOVINDARAJULU
March 3, 1997
R KHEMKA Vs. DECCAN ENTERPRISES PVT LIMITED SECUNDERABAD
September 29, 1997
R RADHAKRISHNA MURTHY Vs. A P KHADI AND VILLAGE INDUSTRIES BOARD HYDERABAD
September 1, 1997
R RAMA RAO Vs. A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
July 25, 1997
R RAMAKRISHNAM RAJU Vs. K RAMAKRISHNAM RAJU
July 10, 1997
R RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
April 30, 1997
R RAMAYAMMA DIED PER L R Vs. UNITED INDIA INSURANCE CO LTD
February 26, 1997
R RAMJEE NAIK Vs. GOVT OF A P
August 22, 1997
R REDDAIAH CHOUDARY N CHINA MANEMMA Vs. KRISHNA FINANCE CORPORATION MANAGING PARTNER VENKATADRI NAIDU R REDDAIAH CHOUDARY PATCALA CHITTOR DISTRICT
June 16, 1997
R SUDHAKAR Vs. INDIAN IMMUNOLOGICALS HYD
April 22, 1997
R V S S R PAVAN KUMAR Vs. BOARD OF INTERMEDIATE EDUCATION NAMPALLY HYDERABAD
September 9, 1997
R VEERABHADRA RAO Vs. GOVT OF A P SECRETARY FOOD and AGRICULTURE CO OPERATION DEPARTMENT HYDERABAD
August 8, 1997
R VIJAYA PRAKASH Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P STATE CIVIL SUPPLIES CORPORATION LTD
March 20, 1997
R. BALANARASAMMA AND ORS. Vs. K. RAMAKRISHNA REDDY AND ANR.
October 28, 1997
R. KHEMKA Vs. DECCAN ENTERPRISES (P.) LTD
July 29, 1997
RAASI CEMENT LIMITED Vs. COMMERCIAL TAX OFFICER MIRYALAGUDA NALGONDA DISTRICT ANDHRA PRADESH
January 24, 1997
RABIA BEE ALIAS KHAJA BEE Vs. R SUBRAHMANYAM COLLECTOR HYDERABAD
April 4, 1997
RADESHYAM LOYA Vs. GOVT OF A P
April 29, 1997
RAGHAVAIAH D Vs. CHAIRMAN A P S E B HYDERABAD
June 11, 1997
RAGHAVARAPU ANJANEYULU Vs. REBBA VENKATA RAMANAMMA
February 27, 1997
RAGHAYARAPU NAGESWARA RAO Vs. TENNETI VENKATA LAKSHMI NARYANA
October 17, 1997
RAJ KUMAR Vs. G ANASUYA
April 23, 1997
RAJALU S Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1997
RAM PARVATHALAH Vs. L YELLAWA
January 29, 1997
RAMA CHOWDARY V Vs. COMMISSIONER OF POLICE
August 29, 1997
RAMA KRISHNA RAO P Vs. P NARASIMHA RAO
March 26, 1997
RAMA KRISHNA T Vs. COMMISSIONER AND DIRECTOR OF MUNICIPAL ADMN
December 18, 1997
RAMA MOHAN REDDY O Vs. MANAGER R C M SCHOOLS
May 2, 1997
RAMA MOHANA RAO V Vs. V PARAMESHWARA RAO
June 23, 1997
RAMA WINES Vs. EXCISE SUPERINTENDENT ADILABAD
September 2, 1997
RAMACHANDRA RAO D Vs. P BULLAIAH
March 17, 1997
RAMACHANDRA RAO P Vs. GOVERNMENT OF ANDHRA PRADESH
September 9, 1997
RAMANUJAM S R Vs. CHIEF SECRETARY TO GOVERNMENT
January 28, 1997
RAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
January 30, 1997
RAMESH VENKAT PERUMAL Vs. STATE OF A P
November 10, 1997
RAMNATH OMKARMAL HYDERABAD Vs. CHIEF ENGINEER ELECTRICITY WESTERN ZONE APSEB
May 2, 1997
RAMOJI RAO Vs. V V RAJAM DEPUTY CONSERVATOR OF FORESTS NALGONDA
October 28, 1997
RAMU TOWERS RESIDENTS WELFARE SOCIETY Vs. SUPERINTENDING ENGINEER APSEB MINT COMPOUND HYDERABAD
September 12, 1997
RAO PRAMILA RAO Vs. M B KODANDA RAMAYYA
January 31, 1997
RAO PRAMITA RAO Vs. M B KODANDA RAMAYYA
January 21, 1997
RAPATI RAMAYA AND ANR. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
February 26, 1997
RASHTRIYA ISPAT NIGAM LTD Vs. STATE OF ANDHRA PRADESH
September 16, 1997
RASTRIYA PARIYOJNA NIRMAN NIGAM LTD Vs. RAMBACHANE SINGH
June 12, 1997
RAVILLA NARAYANA SWAMY NAIDU Vs. GALI RAMASWAMI DIED
July 4, 1997
RAVINDRA SOLVENT OILS LTD Vs. MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD
March 20, 1997
RAVURU BABU RAO Vs. GENERAL MANAGER ORIENTAL INSURANCE CO LTD
December 11, 1997
RAYALASEEMA GRAMEENA BANK Vs. R YANADAIAH
March 12, 1997
RAYALASEEMA ROLLER FLOUR MILLS CUDDAPAH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD VIDYUT SOUDHA SOMAJIGUDA HYDERABAD
September 29, 1997
REAL FOOD PRODUCTS P LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
June 27, 1997
RECOGNISED SCHOOLS MANAGEMENTS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
March 19, 1997
REDDI ANJANEYULU Vs. K ANJAMMA
August 29, 1997
REDDI SRIHARI Vs. CONVENOR MCACET 97 ADMISSIONS and PRINCIPAL VISAKHAPATNAM
December 2, 1997
REGIONAL MANAGER APSRTC RANGA REDDY REGION AT I B S GOWLIGUDA HYDERABAD Vs. K VEDANAND
September 11, 1997
REGIONAL MANAGER ORIENTAL FIRE AND GENERAL INSURANCE COMPANY MADRAS Vs. SAVOY SOLVENT OIL EXTRACTIONS LTD
October 14, 1997
RICHARDSON AND CRUDDAS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 24, 1997
ROKKALA SAIMANRAJU Vs. STATE
August 18, 1997
RONGALI DEEMUDU Vs. POTHULA DEEMUDAMMA
September 24, 1997
RUDDA RAMAKRISHNAM RAJU Vs. KALIDINDI RAMAKRISHNAM RAJU
July 10, 1997
S BALAKISTAIAH Vs. DISTRICT COLLECTOR MAHABUBNAGER
March 13, 1997
S BASHEER AHMED CHIRALA Vs. STATE
January 24, 1997
S C MALLICK Vs. GOVERNMENT OF INDIA CIVIL AVIATION DEPARTMENT
February 3, 1997
S D A KARIM Vs. ENGINEER IN CHIEF PUBLIC HEALTH DEPARTMENT HYDERABAD
November 26, 1997
S HUSSAIN Vs. SHAH PURCHAND
October 15, 1997
S KANNAN Vs. D V PADMAJA
June 23, 1997
S KIRAN KUMAR Vs. CHIEF MANAGER STATE BANK OF HYDERABAD
December 8, 1997
S KRISHNA MURTHY Vs. INDIAN OVERSEAS BANK MADRAS
July 25, 1997
S M ZAINUL ABEDIN Vs. DIVISIONAL ELECTRICAL ENGINEER EHT LINES I ERRAGADDA
December 17, 1997
S MADAN MOHAN RAO Vs. TATAPARTHY SUBRAHMANYAM MEMORIAL HIGH SCHOOL GOVT AIDED SCHOOL PALEM MAHABUBNAGAR DIST
March 17, 1997
S MOHANA RAO Vs. S H O III TOWN POLICE STATION VISAKHAPATNAM
March 6, 1997
S NAGI REDDY Vs. JOINT SUB REGISTRAR I REGISTRATION AND STAMPS TIRUPATI
November 21, 1997
S PAPI REDDY Vs. RAYALASEEMA FARMERS SERVICE CO OP SOCIETY LIMITED
December 9, 1997
S PRATAP REDDY Vs. GOVERNMENT OF A P
March 18, 1997
S PRATAP REDDY Vs. BHARAT HEAVY ELECTRICALS LTD
September 24, 1997
S RAGHURAMAIAH Vs. GOVT OF ANDHRA PRADESH
October 20, 1997
S RAJAMOULI Vs. SPECIAL SECRETARY TO GOVERNMENT
February 24, 1997
S RAMA RATHNAMMA Vs. G LAVANYAVATHI
September 29, 1997
S RANGA REDDY Vs. LAND ACQUISITION OFFICER
December 9, 1997
S S R N SARMA Vs. REGISTRAR ADMINISTRATION HIGH COURT
June 16, 1997
S SAI PRASAD Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY
September 4, 1997
S SARVAIAH Vs. PRABHAVATHI
April 2, 1997
S SATYAM REDDY Vs. HIGH COURT OF JUDICATURE OF ANDHRA PRADESH HYD
February 13, 1997
S SHIVASANKARA SATYANARAYANA Vs. SECRETARY and CORRESPONDENT VISAKHAPATNAM PORT EDUCATION SOCIETY VISAKHAPATNAM
July 21, 1997
S SRI HARI RAO Vs. L I C OF INDIA
August 20, 1997
S SRIHARI Vs. PRINCIPAL REGIONAL ENGINEERING COLLEGE WARANGAL
November 5, 1997
S SRINIVAS Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
October 28, 1997
S SUDHAKARA GUPTA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD
September 19, 1997
S SUNEETHA Vs. ANDHRA UNIVERSITY
February 18, 1997
S SURYANARAYANA Vs. UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA
March 20, 1997
S SURYAPRAKASH RAO Vs. P O FAMILY COURT
November 3, 1997
S TULASI DAS Vs. SECRETARY TO THE PRESIDENT OF INDIA
November 24, 1997
S TULASI DAS Vs. SECRETARY TO THE HONBLE PRESIDENT OF INDIA RASHTRAPATHI BHAVAN NEW DELHI
June 25, 1997
S V BAL REDDY Vs. STATE OF ANDHRA PRADESH
September 16, 1997
S V SUBBAIAH Vs. J MUNI SWAMY
October 14, 1997
S V SUBBAIAH SARMA Vs. K GALIB SAHEB
April 11, 1997
S V SUBBAMMA Vs. ANDHRA PRADESH STATE IRRIGATION DEV CORP LTD
December 29, 1997
S VENKAT REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT VISAKHAPATNAM
August 20, 1997
S VENKAT REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT, VISAKHAPATN
August 22, 1997
S VENKATA SUBBAMMA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSIDC LTD
December 29, 1997
S VENKATESWARA RAO Vs. K RAMAIAH
September 18, 1997
S VIJAYA Vs. S DHARMARAJU
October 16, 1997
S VISWANATHA REDDY Vs. N VENKATESWARA REDDY
July 8, 1997
SADA NIRMALA Vs. INDRAPAUL SINGH
January 17, 1997
SADRUDDIN JAVERI Vs. GOVERNMENT OF ANDHRA PRADESH
October 17, 1997
SAI AGENCIES PRIVATE LIMITED Vs. CHINTALA RAMA RAO
August 5, 1997
SAI AGENCIES PVT LTD Vs. CH RAMA RAO
August 5, 1997
SAI SEED AGRICULTURAL FARMS Vs. STATE OF ANDHRA PRADESH
July 14, 1997
SAI STAR T V SERVICE SRI KODURI SATYANARAYANA Vs. SECRETARY TO GOVERNMENT MINISTRY OF INFORMATION AND BROAD CASTING GOVT OF INDIA NEW DELHI
September 9, 1997
SAL BABA Y Vs. RAWALMAL NARAYANDAS
January 27, 1997
SAMUEL RAJENDRAM MAISA Vs. K KRISHNA RAO
August 1, 1997
SANAGAVARAPU VENKATA SUBBAIAH SARMA Vs. KARUTHOTA GALIB SALICB
April 11, 1997
SANAMPUDI KRISHNA REDDY Vs. PALLAM REDDY KOLA REDDY DIED
January 30, 1997
SANDELA DAMODAR Vs. STATE OF ANDHRA PRADESH
July 9, 1997
SANGA SANKARAPPA Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
April 28, 1997
SANGABATHULA BALUSULA RAO Vs. JUJJAVARAPU SUBBAYAMMA
September 12, 1997
SANJEEVI TILES AND BRICK WORKERS INDUSTRIAL COOPERATIVE SOCIETY LTD Vs. EXECUTIVE DIRECTOR EAST GODAVARI DISTRICT SCHEDULED CASTES COOP SOCIETY LTD
March 19, 1997
SARAT KUMAR U Vs. AUTHORISED OFFICER LR
August 28, 1997
SARAWAGI SYNTH CHEM INDIA PVT LTD Vs. SREE ANANTA LAKSHMI TEXTILES PRIVATE LTD
July 23, 1997
SARAYYA Vs. NIZAM SUGAR FACTORY LTD
August 6, 1997
SARDAR PRAHLAD SINGH Vs. SYED ALI MUSA RAZA
February 27, 1997
SATYA SAI PRASAD Vs. DIR NATIONAL REMOTE SENSING AGENCY DEPT OF SPACE GOVT OF INDIA HYDERABAD
September 4, 1997
SATYABHAMA MENON Vs. A MOTIBAI
November 17, 1997
SATYANARAYAN RAO Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL
February 27, 1997
SATYANARAYANA RAO T Vs. T PAPARAO
February 13, 1997
SATYANARAYANA T Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 20, 1997
SAVANI TRANSPORT PVT LTD Vs. D VENKATESWARA RAO
February 12, 1997
SECUNDERABAD CLUB PICKET SECUNDERABAD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYD
October 14, 1997
SEELAMHARI RAO Vs. LIC OF INDIA SAIFABAD HYDERABAD
August 20, 1997
SHAIK AFZAL Vs. ANDHRA PRADESH CIVIL SUPPLIES CORPORATION LTD
March 20, 1997
SHAIK BANDAGI SAHEB Vs. SHAIK NURULLA SAHEB
January 17, 1997
SHAIK GALIB SAHEB Vs. P RADHA KRISHNA
July 24, 1997
SHAIK KHADER BASHA Vs. DEPUTY COMMISSIONER OF EXCISE
September 2, 1997
SHAIK MAHABOOB BASHA Vs. STATE OF ANDHRA PRADESH
August 14, 1997
Shaik Mahboob Basha Vs. State of A.P.
August 17, 1997
SHAIK MOHAMMED Vs. MOHAMMAD MAHMOOD ALI
September 30, 1997
SHAIK QURSHEED Vs. MANAGING DIRECTOR APSRTC HYD
April 15, 1997
SHAIK SATTAR SAHEB Vs. M BANU BEE
January 30, 1997
SHANKARLAL Vs. INCOME TAX OFFICER
December 29, 1997
SHANTA Vs. STATE
February 11, 1997
SHEIK IQBAL Vs. COMMISSIONER KANDUKUR MUNICIPALITY
November 10, 1997
SHOBHA BIDARKAR Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION
August 5, 1997
SHRIRAM FUEL INJECTION INDUSTRIES BALANAGAR HYDERABAD Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD
September 1, 1997
SIDDIREDDY SATYANARAYANA Vs. KADIM PAPA RAO
September 16, 1997
SINGARENI COLLERIES COMPANY LIMITED Vs. KUNAMALLA POCHAIAH
November 11, 1997
SINGARENI COLLIERIES COMPANY LIMITED Vs. K POCHAIAH
November 11, 1997
SINGARENI COLLIERIES COMPANY LIMITED Vs. T VENKATA RAMAYYA
September 11, 1997
SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL L
June 24, 1997
SITANI ROLLER FLOUR MILLS PRIVATE LIMITED MEDCHAL R R DIST Vs. GOVERNMENT OF INDIA MINISTRY OF FOOD NEW DELHI
October 14, 1997
SIVA PRASAD B Vs. GRAM PANCHAYAT
April 7, 1997
SIVA STONE CRUSHER Vs. REGIONAL VIGILANCE AND ENFORCEMENT OFFICER GUNTUR
June 24, 1997
SOCIETY FOR PRESERVATION OF ENVIRONMENT AND QUALITY OF LIFE HYDERABAD Vs. STATE OF ANDHRA PRADESH
July 15, 1997
SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED Vs. EUROPEAN NAVIGATION INC PIRACUS GREECE
August 4, 1997
SPECIAL DEPUTY COLLECTOR LA HLC Vs. K YERRAPPA
April 30, 1997
SPECIAL DEPUTY COLLECTOR LA UNIT II LMD KARIMNAGAR Vs. N LAXMAIAH
July 21, 1997
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION OFFICER RAILWAYS Vs. K RAM REDDY
November 30, 1997
SPECIAL OFFICER ULC Vs. JYOTHI ART STUDIO
September 11, 1997
SPL DY COLLECTOR L A NUZVID Vs. D KRISHNA MURTHY DIED PER LRS
September 12, 1997
SREENIVASA REDDY V Vs. COMMISSIONER OF EXCISE
September 18, 1997
SREERAM FINANCE CORPORATION ONGOLE Vs. K DEVASHAHAYAM
November 4, 1997
SRIKAKULAM MUNICIPALITY Vs. B RAMAMURTHY
August 13, 1997
SRIKRISHNA KHANDASARI SUGAR MILLS SUKHJEEKA NAGAR NIZAMABAD Vs. SUKHJEEKA INDUSTRIES YELLAREDDY NIZAMABAD DIST DROUPATHI DEVI HYDERABAD
August 11, 1997
SRIMANNARAYANA K V Vs. REGISTRAR ADMINISTRATION HIGH COURT
April 28, 1997
SRINIVASA TRADING CO Vs. STATE OF ANDHRA PRADESH
July 24, 1997
SRIPATHI SRINIVAS Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR REGION
October 28, 1997
STAFF ASSOCIATION BOARD OF INTERMEDIATE EDUCATION HYD Vs. BOARD OF INTERMEDIATE EDUCATION HYD
February 14, 1997
STATE Vs. COMMISSIONER OF EXCISE GOVERNMENT OF ANDHRA PRADESH HYD
September 18, 1997
STATE Vs. B M N RAO
August 18, 1997
STATE BANK OF HYDERABAD Vs. ANIL KUMAR SURANA
July 21, 1997
STATE BANK OF INDIA Vs. SARATHI ENGINEERING ENTERPRISES
June 23, 1997
STATE OF ANDHRA PRADESH Vs. K BAPIRAJU
June 10, 1997
STATE OF ANDHRA PRADESH Vs. G V RAMAN LAXMAN GUNTAKAL
July 10, 1997
STATE OF ANDHRA PRADESH Vs. T RADHAIAH
July 4, 1997
STATE OF ANDHRA PRADESH Vs. MYSORE BREWERIES LIMITED
October 29, 1997
STATE OF ANDHRA PRADESH Vs. V VISHWANATH RAO
September 11, 1997
STATE OF ANDHRA PRADESH Vs. SUPER CONSTRUCTIONS
September 9, 1997
STATE OF ANDHRA PRADESH Vs. M SANKARA REDDY
September 17, 1997
STATE OF ANDHRA PRADESH Vs. V PRAKASA RAO
September 26, 1997
STATE OF ANDHRA PRADESH Vs. DURGA WINES INDUSTRIES
October 29, 1997
STATE OF ANDHRA PRADESH Vs. CHEVIREDDI VENKATAKRISHNA REDDY
November 7, 1997
STATE OF ANDHRA PRADESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 30, 1997
STATE OF ANDHRA PRADESH Vs. T CHANNAREDDY
November 19, 1997
STATE OF ANDHRA PRADESH Vs. J MOOSA AND SONS
December 12, 1997
STATE OF ANDHRA PRADESH Vs. P SOMASEKHARA RAO
April 3, 1997
STATE OF ANDHRA PRADESH Vs. V VENKATESWARA RAO
April 9, 1997
STATE OF ANDHRA PRADESH Vs. MEMBERS OF BAR ASSOCIATION
March 28, 1997
STATE OF ANDHRA PRADESH Vs. FAMOUS ENTERPRISES
March 13, 1997
STATE OF ANDHRA PRADESH HYD Vs. EAST COAST BOAT BUILDERS AND ENGINEERS LTD
March 13, 1997
STATE OF ANDHRA PRADESH HYD Vs. J VENKATARATNAM
March 28, 1997
STATE OF ANDHRA PRADESH REVENUE DEPARTMENT HYD Vs. VALLURU VENKATESWARA RAO
April 9, 1997
STEEL EMPLOYEES WELFARE ASSOCIATION REGD Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY VISAKHAPATNAM
March 20, 1997
STUDENTS OF A P A U Vs. REGISTRAR A P A U
January 21, 1997
SUB DIVISIONAL FOREST OFFICER CHENNUR Vs. VIJAY B GULATI
October 22, 1997
SUB REGISTRAR Vs. M DAMODAR REDDY
March 28, 1997
SUBBA RAO J R V Vs. DISTRICT COLLECTOR
April 3, 1997
SUBBA RAO Y DIED Vs. K V SUBBAIAH DIED
January 28, 1997
SUBEDAR KASHMIRA SINGH Vs. GOVERNMENT OF INDIA
March 18, 1997
SUBHADRAYAMMA D Vs. G NARAYANA MURTHY
March 28, 1997
SUBHENDU SEN VSM Vs. GOVERNMENT OF INDIA
December 19, 1997
SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
July 17, 1997
SUDARSHAN CHEMICAL INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
October 23, 1997
SUGUNAMMA T Vs. CH KANAKAIAH
December 18, 1997
SULTANA BEE Vs. DIRECTOR GENERAL OF POLICE A P HYDERABAD
August 4, 1997
SUMAN SAVINGS AND INVESTMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 1, 1997
SUNDARI DHARMANNA Vs. NARSU BAI
April 25, 1997
SUNIL Vs. ASSISTANT COMMISSIONER OF PROHIBITION and EXCISE
July 14, 1997
SUNITHA TALWAR Vs. VIJAYA BANK
March 19, 1997
SUNKARA LAXMAIAH Vs. VADLAPUDI VENKATESWARA RAO (DIED)
September 16, 1997
SUNKARI MALAKONDAIAH Vs. SREEKARAM MALAKONDAIAH
December 13, 1997
SUPER CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
July 9, 1997
SUPER THERMAL POWER PROJECT Vs. GOURLSETHL SATYAVATHL
April 1, 1997
SUPERINTENDING ENGINEER Vs. K BAPIRAJU
June 10, 1997
SURABOYINA VIJAYA Vs. SURABOYINA DHARMARAJU
October 16, 1997
SURAJ THEATRE Vs. KAKARLA BHARATHI
August 13, 1997
SURESH GIR Vs. K SAHADEV
September 25, 1997
SURIREDDY PULLAMMA Vs. SECRETARY TO GOVT HOME DEPT SECRETARIAT BUILDINGS HYD
April 7, 1997
SURISETTY PITCHAIAH Vs. STATE OF A P
December 23, 1997
SURYA GENERAL TRADERS Vs. COMMERCIAL TAX OFFICER
March 31, 1997
SURYA RAO V Vs. S SARATHI
September 17, 1997
SURYAMUKHI ENTERPRISES HYDERABAD Vs. A P S E B HYDERABAD
April 7, 1997
SUSARLA NAGBHUSHANA RAO Vs. HINDUSTAN SHIPYARD LIMITED
July 11, 1997
SWAMY T M Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 13, 1997
SYDU SRINIVASA RAO Vs. SYDU NARAYANA SWAMY
June 17, 1997
SYED ALLA BAKSH Vs. JOINT COLLECTOR CHITTOOR DIST CHITTOOR
August 12, 1997
SYED ASKARI HUSSAIN JAFFERI Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT
August 19, 1997
SYED FAREES AHMED Vs. SYED ATAULLAH
August 29, 1997
SYED HUSSAIN Vs. DIVISIONAL FOREST OFFICER ADILABAD DIVISION
February 19, 1997
SYED SHAH ABID HUSSAINI Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
March 18, 1997
SYNDICATE BANK Vs. I GURAVAREDDY
December 8, 1997
T BANGARU RAJU Vs. AUTHORISED OFFICER LRT
March 11, 1997
T BHASKAR Vs. T NAGARAJU
December 4, 1997
T BHOPAL REDDY Vs. K R LAKSHMI BAI
November 6, 1997
T DHANARAJ Vs. SUPERINTENDENT OF POLICE MEDAK
March 14, 1997
T GANGADHAR Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE
November 24, 1997
T GHANSHYAM Vs. GOVERNMENT OF ANDHRA PRADESH
November 3, 1997
T JAGANNADHAM DIED PER L R Vs. A RADHAKRISHNA
May 2, 1997
T KAUSALYA Vs. T NARAYANA REDDY
September 16, 1997
T KRISHNA Vs. GOVT OF ANDHRA PRADESH
September 8, 1997
T NAGABHUSHANAM Vs. JOINT COLLECTOR NALGONDA
January 18, 1997
T NARASINGA RAO Vs. DISTRICT COLLECTOR
January 31, 1997
T NARENDRA CHOWDHARY Vs. N M CHOUDHARY
October 14, 1997
T PURSHOTHAM Vs. CIRCLE INSPECTOR OF POLICE
January 22, 1997
T PURSHOTHAM RAO Vs. GOVT OF A P
September 3, 1997
T R P RANGA RAO Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETY VIJAYAWADA
March 4, 1997
T RAMADAS Vs. COLLECTOR AND DISTRICT MAGISTRATE HYD
April 15, 1997
T RAMAKRISHNA PRASAD Vs. CHAIRMAN A P S E B HYDERABAD
March 29, 1997
T RAMESH BABU Vs. UNION BANK OF INDIA CENTRAL OFFICE MUMBAI
September 2, 1997
T RAVINDER SINGH Vs. NATIONAL REMOTE SENSING AGENCY DIRECTOR HYDERABAD
January 17, 1997
T SHUKRA MOHAN Vs. T N G NAIR
January 17, 1997
T SRINIVASULU Vs. DEPUTY GENERAL MANAGER CENTRAL OFFICE ANDHRA BANK HYDERABAD
March 13, 1997
T SYAM SUNDER Vs. GENERAL COURT MARTIAL
July 4, 1997
T VENKATESWARA RAO DIED PER LRS Vs. T S SATYANARAYANA
August 4, 1997
T YADAMMA Vs. ADMINISTRATIVE OFFICER NRSA
February 17, 1997
T YESURATNAM Vs. DIRECTOR OF MINES SAFETY GOVERNMENT OF INDIA
August 22, 1997
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November 13, 1997
TALASILA SANDHYA Vs. ANDHRA PRADESH STATE ROAD TRANS CORPN
October 1, 1997
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October 20, 1997
TEHERA SULTANA Vs. A P STATE FINANCIAL CORPORATION
April 3, 1997
TELUGUNADU WORKCHARGED EMPLOYEES Vs. GOVERNMENT OF INDIA
April 23, 1997
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June 9, 1997
THANTHAMA Vs. UNION OF INDIA
November 6, 1997
TINNA OILS and CHEMICALS LTD Vs. VISAKHAPATNAM PORT TRUST
June 30, 1997
TIPARTHI CHANDRA MOULI Vs. GOVERNMENT OF ANDHRA PRADESH
December 11, 1997
TIRUMALA TIRUPATHI DEVASTHANAM CO OPERATION SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH
July 11, 1997
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVT OF ANDHRA PRADESH
December 29, 1997
TUNI MERCHANTS ASSOCIATION Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS HYDERABAD
February 3, 1997
U V R V ANJANEYULU Vs. STATE
August 20, 1997
UMA MAHESWARA FISHERMEN COOPERATIVE SOCIETY LIMITED Vs. DIRECTOR OF FISHERIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
August 4, 1997
UNION BANK OF INDIA Vs. MADHAVA RAO BROS
July 17, 1997
UNION OF INDIA Vs. L A O and R D O
October 17, 1997
UNION OF INDIA Vs. LAND ACQUISITION OFFICER AND REVENUE DIVL OFFICER TIRUPATHI
October 21, 1997
UNION OF INDIA Vs. K JAGAN MOHAN RAO
June 24, 1997
UNITED STEEL ALLIED INDUSTRIES PRIVATE LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED
May 1, 1997
UPENDRALAL WAGHRAY Vs. UNION OF INDIA
April 21, 1997
UPLANCHE MALLIKARJUN Vs. RAT KANTI VIMALA
July 3, 1997
USHA RANI C Vs. STATE OF ANDHRA PRADESH
June 17, 1997
USHODAYA PUBLICATIONS PRIVATE LIMITED Vs. M RAMANAMMA
April 29, 1997
UTUKURI SARAT KUMAR Vs. AUTHORISED OFFICER LAND REFORMS ONGOLE
August 28, 1997
V BHAIRAVA SWAMI Vs. GOVERNMENT OF ANDHRA PRADESH
December 31, 1997
V BHASKAR REDDY Vs. MANAGING DIRECTOR
May 20, 1997
V BUCHAIAH Vs. M BIKSHAPATHI
March 26, 1997
V DANAYYA Vs. P APPA RAO
March 20, 1997
V JANGAIAH Vs. V PERAMMA
April 23, 1997
V JAYASHANKAR Vs. STATE
April 10, 1997
V K BRAMHANANDAM ACHARY Vs. STATE OF ANDHRA PRADESH
August 12, 1997
V NIREEKSHANAM BABU Vs. GOVT OF A P
March 18, 1997
V PRAVEEN KUMAR FRUIT CO Vs. HYDERABAD AGRL MARKET COMMITTEE
January 20, 1997
V R CONSTRUCTIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 11, 1997
V R JAYAPRADAMMA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYD
February 10, 1997
V RAJAMMA Vs. A RAMI REDDY
July 17, 1997
V RASULU Vs. GENERAL MANAGER STATE BANK OF HYDERABAD HEAD OFFICE HYDERABAD
August 13, 1997
V S MUKTHAR Vs. PRINCIPAL SECRETARY TO GOVT MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT GOVT OF ANDHRA PRADESH HYDERABAD
September 18, 1997
V S N BENARJI ENGINEERS AND CONTRACTORS Vs. STATE
January 16, 1997
V SATYANARAYANA Vs. ANDHRA PRADESH TRAVEL AND TOURISM DEVELOPMENT CORPORATION LIMITED
March 31, 1997
V SITALAKSHMI Vs. REGISTRAR A P UNIVERSITY OF HEALTH SCIENCE VIJAYAWADA
August 14, 1997
V SUNEETHA PRASAD Vs. COMMISSIONER OF INCOME TAX
December 2, 1997
V V R V ANJANEYULU Vs. STATE
August 12, 1997
V V RAMAN Vs. STATE OF A P
March 17, 1997
V VENKAT REDDY Vs. V GOPI REDDY
August 5, 1997
V VENKATESWARA RAO Vs. V VENKATARAMA RAO
June 10, 1997
V VENKATESWARA RAO Vs. S M V M POLYTECHNIC
June 24, 1997
VADRANAM RAMACHANDRAYYA Vs. SHAIK GOUSIYA BEGUM
August 1, 1997
VALLABHANENI RAMA CHOWDARY Vs. GOVT OF ANDHRA PRADESH
October 29, 1997
VALLANKI NARASAIAH Vs. GOTTIPATI CHINA SUBBA NAIDU
March 5, 1997
VALLEM NAGI REDDY Vs. S KRISHNA
December 3, 1997
VANI UPPER PRIMARY SCHOOL Vs. SECRETARY TO GOVT EDUCATION DEPARTMENT HYDERABAD
June 27, 1997
VARIKOPPULA RAJAM Vs. STATE
October 24, 1997
VASUDEVA SHARMA Vs. EXECUTIVE OFFICER T T D TIRUPATI
April 4, 1997
VEDURUMUDI RAMA RAO Vs. CHENNURI VENKAT RAO
June 16, 1997
VEGI VENKATESWARA RAO Vs. VEGI VENKATARAMA RAO
June 10, 1997
VELPUR GRAM PANCHAYAT Vs. ASST DIRECTOR OF MARKETING GUNTUR
August 7, 1997
VENKA GOUD Vs. COMMISSIONER OF EXCISE A P
September 12, 1997
VENKAT RAM REDDY K Vs. HUDA
April 22, 1997
VENKATA RAMA ALLUMINIUM CO Vs. B NARAYANAMMA
July 29, 1997
VENKATACHALAPATHI MILLS LTD Vs. ANDHRA BANK
February 21, 1997
VENKATASHYAMAPPA Vs. DISTRICT COLLECTOR
November 17, 1997
VENUGOPALA CONSTRUCTIONS Vs. INCOME TAX OFFICER
February 13, 1997
VET INDIA PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
July 21, 1997
VIJAY FIRE PROTECTION SYSTEMS LIMITED Vs. VISAKHAPATNAM PORT TRUST
July 23, 1997
VIJAYA TRADERS Vs. V S RAVI I P S
July 4, 1997
VIJAYABHARATHI Y Vs. Y MANIKYAMMA
November 12, 1997
VIJAYASHANTI INSTRUMENTS CORPORATION Vs. DIRECTORATE OF WOMENS DEVELOPMENT AND CHILD WELFARE GOVT OF ANDHRA PRADESH
August 29, 1997
VIJAYAWADA SKIN MERCHANTS ASSOCIATION Vs. STATE OF ANDHRA PRADESH AGRICULTURE and CO OPERATION MAKTG I DEPARTMENT HYD
January 22, 1997
VIKASH BAHETI ALIAS NARSING DAS BAHETI Vs. RAMNIVAS SARDAR
December 17, 1997
VINOD CHANDRA Vs. STATE OF ANDHRA PRADESH
September 11, 1997
VINOD CHANDRA Vs. STATE OF ANDHRA PRADESH HYDERABAD
October 27, 1997
VINUKONDA FISHERMEN CO OP SOCIETY LIMITED VINUKONDA Vs. ASST DIRECTOR OF FISHERIES GUNTUR
August 4, 1997
VISAKHA SOCIETY FOR PREVENTION OF CRUELTY OF ANIMALS Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
November 1, 1997
VISAKHA STEEL COMMUTERS WELFARE ASSOCIATION Vs. TRANSPORT COMMR and SECY VISAKHAPATNAM
March 26, 1997
VISAKHAPATNAM STEEL EMPLOYEES WELFARE ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY VISAKHAPATNAM
March 20, 1997
VISAKHAPATNAM STEEL PROJECT Vs. P RAMACHANDRA RAO
February 4, 1997
VISHIST FOOD PRODUCTS PVT LTD Vs. A P STATE FINANCIAL CORPN REP
January 27, 1997
VISHNU KUMAR Vs. STATE BANK OF HYDERABAD
March 28, 1997
VIYYAPU DANAYYA Vs. PEETHALA APPARAO
March 20, 1997
VUMMALANENI BASAVAYYA AND ORS. Vs. MYNENI VENKAYYA (DIED) PER L.RS. AND ORS.
September 9, 1997
VUPPALA RAMA MOHANA RAO Vs. VENKINENI PARAMESHWARA RAO
June 23, 1997
WAHEEDA KHATOON Vs. SYED MOHAMMAD AHMED NAQVI
March 12, 1997
WELFARE ASSOCIATION ANANTAPUR S MAHABOOB BASHA Vs. STATE OF ANDHRA PRADESH
January 22, 1997
Y LATCHI RAJU Vs. STATE OF ANDHRA PRADESH
September 30, 1997
Y MUTTANNA Vs. A P S R T C
July 3, 1997
Y PARTHASARATHY Vs. GENERAL MANAGER RAILWAY ELECTRIFICATION ALLAHABAD
March 18, 1997
Y RAMA RAO Vs. VARAHALAKSHMI NARASIMHASWAMI DEVASTHANAM SIMHACHALAM
November 6, 1997
Y VENKATA RAMA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES NUZVID KRISHNA DIST
November 3, 1997
YADABULA LAWRENCE Vs. STATE OF ANDHRA PRADESH
June 26, 1997
YADAMMA T Vs. NATIONAL REMOTE SENSING AGENCY
February 17, 1997
YAMUNANAGAR CO OP HOUSE BUILDING SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
April 30, 1997
YASEEN Vs. STATE BANK OF HYDERABAD
April 23, 1997
YELAMANENI KRISHNA KUMARI Vs. DISTRICT COLLECTOR GUNTUR
December 10, 1997
YERRA VARRE RAMACHANDRAIAH DIED Vs. MAMIDALA RAMBAI ALIAS RAMBAYYAMMA
July 22, 1997
YERRAGUNTLA NAGAIAH ALIAS NAGESWARA RAO Vs. STATE OF A P
December 8, 1997
YOGINI MOHALKAR Vs. STATE OF ANDHRA PRADESH
September 9, 1997
ZAIBUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH
April 28, 1997