Case Index

Title
Date
A K CHATERJEE Vs. ADDL DISTRICT JUDGE VII LUCKNOW
April 4, 1997
A K CHATTERJEE Vs. A D J VII LUCKNOW
February 6, 1997
A P GUPTA Vs. UNION OF INDIA
April 2, 1997
A S BINDRA Vs. SENIOR SUPERINTENDENT OF POLICE DEHRADUN
December 16, 1997
A.K.Singh Vs. State of U.P.through Principal Secy,Medical Health and Family Welfare,U.P.Govt.Lucknow & Ors.,
January 27, 1997
ABDUL BARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
December 2, 1997
ABDUL GAFFAR Vs. STATE OF U P
September 15, 1997
ABDUL GAFFAR Vs. SMT. MAHRUL NISAN
April 30, 1997
ABDUL HAFEEZ KHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE
March 20, 1997
ABDUL HAMEED Vs. BUDHOO
August 29, 1997
ABDUL HAMID Vs. SAEED AHMAD
February 13, 1997
ABDUL HASAN QURAISHI Vs. STATE OF UTTAR PRADESH
July 11, 1997
ABDUL KHALIK Vs. STATE OF U.P.
September 10, 1997
ABDUL MAJID Vs. STATE OF U.P.
October 24, 1997
ABDUL MAJID AND OTHERS Vs. LALJI
February 14, 1997
ABDUL MANNAN JAFRI Vs. STATE OF U P
January 17, 1997
ABDUL SALAM Vs. 1ST A.D.J. SIDDHARTH NAGAR AND OTHERS
September 9, 1997
ABDUL SHAKOOR Vs. DISTRICT JUDGE ALLAHABAD
May 27, 1997
ABHAY RAM Vs. COMMISSIONER OF INCOME TAX
July 2, 1997
ABHILASH CHANDRA Vs. STATE OF U P
September 10, 1997
ABHINANDAN SINGH ALIAS RAMESH SINGH Vs. STATE OF U P
September 16, 1997
ACHCHEY LAL Vs. STATE OF U P
November 12, 1997
ACHCHEY LAL Vs. DISTRICT OFFICER
May 30, 1997
ADALAT SINGH YADAV Vs. LIFE INSURANCE CORPN OF INDIA
May 1, 1997
ADARSH KUMAR SINGHAL Vs. STATE BANK OF PATIALA
December 10, 1997
ADDITIONAL COLLECTOR BADAUN Vs. STATE
December 18, 1997
Adesh Kumar Jaggu Vs. Adhichhak Janpad Karagar Pratapgarh
September 12, 1997
ADESH KUMAR JAIN Vs. URS E B
November 25, 1997
ADYA SHANKER TRIPATHI Vs. PRIYAMBADA DEVI
May 21, 1997
AFAQ AHMAD Vs. STATE OF U P
March 14, 1997
AFROZ JAHAN Vs. STATE OF U P
November 6, 1997
AFTAB AHMAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
January 15, 1997
AFZAL BEG Vs. STATE OF U P
September 5, 1997
AGNESH SHARMA Vs. STATE OF U P
October 15, 1997
AGRA DISTRICT CO OPERATIVE BANK LTD Vs. PRESCRIBED AUTHORITY LABOUR COURT
March 10, 1997
AHUJA GOODS AGENCY Vs. STATE OF UTTAR PRADESH
May 21, 1997
AIGU Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE GYANPUR VARANASL
December 12, 1997
AJAI Vs. VTH ADDL DISTRICT JUDGE AGRA
February 28, 1997
AJAI AND ORS. Vs. GHANSHYAM DAS AND ORS.
May 20, 1997
AJAI KUMAR Vs. STATE OF U P
April 1, 1997
AJAI KUMAR MISRA Vs. STATE OF U P
August 22, 1997
AJAI KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
September 30, 1997
AJAI PRATAP SINGH Vs. CHAIRMAN OIL SELECTION BOARD LUCKNOW
February 18, 1997
AJAJI KUMAR SHUKLA Vs. STATE GOVERNMENT OF UTTAR PRADESH
October 13, 1997
AJAY KUMAR KESHARI Vs. UNIVERSITY OF ALLAHABAD
April 7, 1997
AJEET SINGH Vs. APPROPRIATE AUTHORITY
May 27, 1997
AJIT PRATAP SINGH Vs. STATE OF U P
August 19, 1997
AKBARI BEGUMS Vs. MOHD FAROOK
September 16, 1997
AKHILESH KUMAR Vs. STATE OF U P
August 1, 1997
AKHILESH KUMAR SINGH Vs. DIST INSPECTOR OF SCHOOLS GHAZIPUR
September 2, 1997
AKHLAQ AHMAD KHAN EXECUTIVE ENGINEER ELECTRICAL Vs. STATE OF U P
April 24, 1997
AKHTAR KHAN Vs. STATE OF U P
May 28, 1997
AKRAM Vs. STATE OF U P
April 1, 1997
ALI BAHADUR Vs. STATE
November 27, 1997
ALI JOHAD NAQVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY, ALLAHABAD AND ANOTHER
November 19, 1997
ALIM Vs. STATE OF U P
September 3, 1997
ALLADIYA OLD IRON SCRAP DEALER Vs. COMMISSIONER OF TRADE TAX
April 15, 1997
ALLAH BUX AND OTHERS Vs. DISTRICT JUDGE, BIJNOR
January 8, 1997
ALLAH DEE Vs. CIVIL JUDGE MORADABAD
May 22, 1997
ALLAHABAD BANK BANDA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR
December 5, 1997
ALLAHABAD DEVELOPMENT AUTHORITY Vs. KIRAN TANDON
December 19, 1997
Allahabad Development Authority and Another Vs. Saffuddin and Others
May 9, 1997
ALOK KUMAR Vs. STATE OF U P
March 20, 1997
ALOKE CHAKRABARTI Vs. STATE OF U P
February 12, 1997
AMAR NATH Vs. LAND MANAGEMENT COMMITTEE
September 9, 1997
AMAR NATH MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
April 17, 1997
AMAR NATH SINGH Vs. UNION OF INDIA UOI
December 19, 1997
Amar Singh Vs. Kundan Lal
December 15, 1997
AMARJIT SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION JAUNPUR
December 16, 1997
AMIT KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
September 3, 1997
AMITABH TEXTILES MILLS LTD Vs. U P STATE ELECTRICITY BOARD DEHRADUN
August 7, 1997
AMITABH TEXTILES MILLS LTD Vs. U P STATE ELECTRICITY BOARD DEHRADUN
July 8, 1997
AMLA SINGH Vs. STATE OF U P
May 21, 1997
AMRIT LAL AGARWAL Vs. MANAGER, KHADI ASHRAM PRODUCTION CENTRE
April 22, 1997
ANAND KISHORE AGARWAL Vs. XLTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
July 21, 1997
ANAND KUSHAL Vs. STATE OF U.P. THROUGH, COLLECTOR
August 1, 1997
ANAND SWAROOP LEKHPAL Vs. STATE OF U P
October 20, 1997
ANAND TYAGI Vs. MAHENDRA SINGH
April 3, 1997
ANANKI LAL GOENKA Vs. STATE OF U P
July 3, 1997
ANANT RAM Vs. STATE OF U P
February 6, 1997
ANIL AGARWAL Vs. STATE BANK OF INDIA
March 5, 1997
ANIL KUMAR Vs. STATE OF U P
March 31, 1997
ANIL KUMAR Vs. COMMISSIONER OF SALES TAX
May 27, 1997
ANIL KUMAR AGARWAL Vs. U P KRISHI UTPADAN MANDI PARISHAD
March 19, 1997
ANIL KUMAR GUPTA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 16, 1997
ANIL KUMAR JAIN Vs. COLLECTOR COLLECTOR STAMP ETAWAH
December 10, 1997
ANIL KUMAR JAIN Vs. COLLECTOR
October 12, 1997
ANIL KUMAR KAUSHIK Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
October 21, 1997
ANIL KUMAR SHARMA Vs. STATE OF U P
July 2, 1997
ANIL KUMAR SINGH Vs. COMMISSIONER ENTERTAINMENT TAX LUCKNOW
July 30, 1997
ANIL KUMAR TIWARI Vs. EXECUTIVE ENGINEER ALLAHABAD AND ANOTHER
November 19, 1997
ANIL KUMAR VERMA Vs. STATE OF U P
September 16, 1997
ANIL SHOE CORNER Vs. COMMISSIONER OF TRADE TAX
April 15, 1997
ANIRUDH SHAHI Vs. EXECUTIVE ENGINEER CONSTRUCTION DIVISION PWD BANDA
March 4, 1997
ANIRUDH SINGH Vs. SANYUKTA PRABANDH NIDESHAK, U.P. BHUMI SUDHAR NIGAM
January 17, 1997
ANISH AHMAD Vs. SPECIAL
May 1, 1997
ANOOP SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
September 5, 1997
ANS KALIN NAL KOOP CHALAK ASSOCIATION FATEHPUR Vs. STATE OF U P
July 31, 1997
ANSKALIN NALKOOP CHALAK ASSOCIATION U P Vs. STATE OF U P
May 1, 1997
ANT RAM Vs. ADMINISTRATOR CITY BOARD GHAZIABAD
May 2, 1997
ANUPAM Vs. STATE OF U P
November 18, 1997
ANURAG PATHAK Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD AND ANOTHER
September 23, 1997
ANURAG SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
May 29, 1997
ANURANG TRIPATHI Vs. BANK OF BARODA
December 8, 1997
ANURUDHA Vs. SPECIAL JUDGE, M.A.C.T.
September 19, 1997
ANWAR HUSSAIN KHAN Vs. STATE OF U P
July 10, 1997
ANWAR SINGH Vs. PARWATI
February 4, 1997
ANWARUL HAQS Vs. IST ADDITIONAL DISTRICT JUDGE MAU
August 26, 1997
ARIF AHMAD Vs. IRSHAD AHMAD
July 23, 1997
ARIF HUSAIN Vs. ROHILKHAND UNIVERSITY BAREILLY
February 4, 1997
ARJUN SINGH Vs. STATE OF U P
July 8, 1997
AROMA CHEMICALS MORADABAD Vs. U P FINANCIAL CORPORATION KANPUR
March 4, 1997
ARUM CHATURVEDI Vs. CHAIRMAN VICE CHAIRMAN KENDRIYA HINDI SHIKSHAN MANDAL KENDRIYA HINDI SANSTHAN HINDI SANSTHAN MARG AGRA
December 10, 1997
ARUN KUMAR Vs. STATE OF U P
January 22, 1997
ARUN KUMAR DUBEY Vs. STATE OF U P
December 15, 1997
ARUN LATA Vs. CIVIL JUDGE BULANDSHAHAR
May 23, 1997
ARUNENDRA SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER UNNAO
May 16, 1997
ARVIND AWASTHI Vs. SECRETARY U P PUBLIC SERVICE COMMISSION ALLD
July 17, 1997
ARVIND KUMAR AGARWAL Vs. STATE OF U P
October 28, 1997
ARVIND KUMAR GUPTA Vs. UNION OF INDIA
October 13, 1997
ARVIND KUMAR MEHROTRA Vs. KIRAN MEHROTRA
September 18, 1997
ARVIND KUMAR SHARMA Vs. STATE OF U P
May 29, 1997
ARVIND MISHRA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR
September 6, 1997
ASHA RAM Vs. DY DIRECTOR OF CONSOLIDATION BANDA
March 17, 1997
ASHA SINGH RAJPOOT Vs. STATE OF U P
October 14, 1997
ASHA VAISH Vs. VLLTH A P J ALLAHABAD
May 5, 1997
ASHARFI Vs. MUKAT LAL
January 17, 1997
ASHIQ LAL Vs. STATE OF UTTAR PRADESH
September 1, 1997
ASHIWANI KUMAR SRIVASTAVA Vs. ANWARUL HASSAN
July 31, 1997
ASHOK KUMAR Vs. DISTRICT MAGISTRATE FATEHPUR
July 17, 1997
ASHOK KUMAR Vs. UNION OF INDIA
July 14, 1997
ASHOK KUMAR Vs. MANAGING DIRECTOR U P LEATHER DEVELOPMENT AND MARKETING CORPORATION AND
May 21, 1997
ASHOK KUMAR Vs. UDAIBHAN
August 11, 1997
ASHOK KUMAR Vs. STATE OF U P
December 15, 1997
ASHOK KUMAR Vs. STATE OF UTTAR PRADESH
December 23, 1997
ASHOK KUMAR AGARWAL Vs. STATE OF U P
July 16, 1997
ASHOK KUMAR ALIAS ACHHAIBAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
August 12, 1997
ASHOK KUMAR ALIAS ACHHAIBAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
December 8, 1997
ASHOK KUMAR AND CO Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
April 22, 1997
ASHOK KUMAR AND ORS Vs. STATE OF U P AND ANR
March 10, 1997
ASHOK KUMAR BHARTI Vs. STATE OF U P
March 19, 1997
ASHOK KUMAR CHAWLA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
December 3, 1997
ASHOK KUMAR GUPTA Vs. DISTT JUDGE
September 15, 1997
ASHOK KUMAR MISRA Vs. L H SUGAR FACTORY LTD
April 21, 1997
ASHOK KUMAR SINGH Vs. STATE OF U P
December 1, 1997
ASHOK KUMAR TUMBERIA Vs. HARDWAR DEVELOPMENT AUTHORITY HARDWAR AND ANOTHER
January 7, 1997
ASHOK KUMAR; MOHD NAFIS Vs. STATE OF U P
December 23, 1997
ASHOK MISRA Vs. STATE OF U P
May 16, 1997
ASHOK TRIVEDI Vs. DISTRICT JUDGE LUCKNOW
August 27, 1997
ASHOO AND Vs. STATE OF UTTAR PRADESH
May 23, 1997
ASHRAF Vs. NAGAR KSHETRA SAMITI
January 6, 1997
ATAR SINGH Vs. MAYAWATI
July 30, 1997
ATAR SINGH Vs. SHYAM BIHARI ALIAS SARDAR
November 17, 1997
ATAR SINGH SARRAF Vs. COMMISSIONER OF SALES TAX
November 12, 1997
ATIQUNNISAN Vs. STATE OF U P
July 23, 1997
ATIVEER SINGH Vs. STATE OF U P
July 22, 1997
ATMA RAM RAJPUR Vs. STATE OF U P
August 27, 1997
ATTAR SINGH Vs. COMMISSIONER OF SALES TAX U P
November 12, 1997
ATTAR SINGH Vs. STATE OF U P
November 19, 1997
ATUL BHATNAGAR Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR ANDORS
June 2, 1997
AVADHESH KUMAR Vs. STATE OF UTTAR PRADESH
September 25, 1997
AWADESH KUMAR Vs. SUPDT DISTT JAIL
November 26, 1997
AWADH BEHARI Vs. IXTH ADDL DISTRICT JUDGE ALLD
September 1, 1997
AWADH BIHARI LAL DIXIT Vs. STATE OF U.P. AND ANOTHER
November 12, 1997
AWADH KISHORE DUBEY Vs. STATE OF U P
November 12, 1997
AWADHESH BAHADUR SINGH Vs. STATE OF U P
March 20, 1997
AYODHYA PRASAD Vs. GOAN SABHA
September 29, 1997
AYODHYA SAHAI Vs. DISTRICT JUDGE
September 24, 1997
AZAD AHMAD KHAN AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
July 10, 1997
AZHAR HUSSAIN Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
January 13, 1997
AZIZ AHMAD Vs. STATE OF U P
September 19, 1997
AZIZUL REHMAN Vs. DISTRICT MAGISTRATE DEORIA AND ANOTHER
September 18, 1997
AZMERI Vs. STATE OF U P
March 18, 1997
B ED BEROZGAR SANGH Vs. STATE OF U P
April 24, 1997
B G NAIR Vs. MANAGING DIRECTOR U P CO OPERATIVE SPINNING MILLS FEDERATION LTD
January 21, 1997
B I C LTD Vs. PROVIDENT FUND INSPECTOR
January 2, 1997
B L SHARMA Vs. UNION OF INDIA
February 28, 1997
BABA DIN Vs. UMA SHANKER
April 3, 1997
BABADIN Vs. RAJA RAM
July 22, 1997
BABLOO Vs. STATE OF U P
July 4, 1997
BABOO RAM NISHAD Vs. DISTRICT OFFICER/COLLECTOR
May 30, 1997
BABU RAM Vs. STATE OF U P
March 5, 1997
BABU RAM Vs. STATE OF UTTAR PRADESH
March 5, 1997
BABU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION CAMP AT MEERUT
January 21, 1997
BABU RAM DAYA NAND PRAKASH Vs. STATE OF U P
August 8, 1997
BACHAN SINGH Vs. STATE
September 24, 1997
BACHI RAM Vs. STATE OF U P
July 24, 1997
BADI BAHU Vs. STATE OF U P
April 1, 1997
BADLOO Vs. STATE OF UTTAR PRADESH
January 10, 1997
BADLU Vs. STATE
January 14, 1997
BADRI BISHAL Vs. STATE OF U.P.
May 24, 1997
BADRI POSAD SINGH Vs. PUBLIC SERVICE COMMISSION ALLD
September 10, 1997
BAFATI ANSARI Vs. STATE OF U P
January 8, 1997
BAGHEL CONSTRUCTION Vs. UNION OF INDIA
January 28, 1997
BAHORAN SINGH Vs. STATE OF U.P.
November 17, 1997
BAIJ NATH PRASAD Vs. SAHDEI DEVI
April 9, 1997
BAJRANG BAHADUR SINGH Vs. STATE OF U P
July 11, 1997
BAJRANG BAHADUR SINGH Vs. STATE OF U P
November 25, 1997
BAL KISHAN RASTOGI Vs. UNION OF INDIA
September 9, 1997
BAL MUKUND JAISWAL Vs. SUPERINTENDENT DISTRICT JAIL VARANASI
October 29, 1997
BALADIN Vs. D.D.C., ALLAHABAD AND OTHERS
January 9, 1997
BALAK RAM Vs. STATE OF U P
September 12, 1997
BALAK RAM Vs. SATYESWARI DEVI
July 28, 1997
BALAK RAM Vs. STATE OF U P
February 5, 1997
Bale Singh Vs. State of U P
November 24, 1997
BALGOVIND BINDA PRASAD AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
November 26, 1997
BALJIT SINGH Vs. STATE OF U P
March 12, 1997
BALLABH CHAUBEY Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE MATHURA
January 22, 1997
BALRAM MISRA Vs. SENIOR SUPERINTENDENT OF POLICE ALLAHABAD AND OTHERS
November 25, 1997
BALWANT SINGH AND SONS Vs. ASSISTANT COMMISSIONER ASSESSMENT 6 TRADE TAX
May 13, 1997
BANAIL Vs. PRABHAWATI DEVI
March 20, 1997
BANKEY LAL BASHI CHARAN Vs. STATE OF UTTAR PRADESH DISTRICT PANCHAYAT RAJ ADHIKARI
July 15, 1997
BANKEY SINGH Vs. STATE OF U P
September 23, 1997
BANSHI LAL CHANDEL Vs. UNION BANK OF INDIA
April 1, 1997
BANSHI SAHU Vs. ATARWASI
February 13, 1997
BANWARI LAL AGARWAL Vs. UNION OF INDIA
February 4, 1997
BAR COUNCIL OF UTTAR PRADESH Vs. UNION OF INDIA UOI
September 9, 1997
BARATI Vs. STATE OF U P
December 2, 1997
BARU Vs. TEJ PAL
October 20, 1997
BASANT KUMAR KHANNA Vs. SUBODH RANI
March 19, 1997
BASDEO Vs. RAMJEET
May 14, 1997
BASHEER AHMAD Vs. UNION OF INDIA
July 2, 1997
BASTERA Vs. STATE OF U P
March 20, 1997
BASUDEO Vs. IVTH ADDITIONAL DISTRICT JUDGE JHANSI
April 2, 1997
BASUDEO Vs. IVTH ADDITIONAL DISTRICT JUDGE JHANSI
February 4, 1997
BEHARI LAL Vs. SUPERINTENDING ENGINEER LIFT IRRIGATION MANDAL
July 23, 1997
BHAGESH Vs. STATE OF U P
April 7, 1997
BHAGI RAM Vs. STATE OF U P
May 23, 1997
BHAGRI SINGH Vs. UNION OF INDIA
February 24, 1997
BHAGWAN DAS ALIAS BHAGGU Vs. PRESCRIBED AUTHORITY ETAWAH
August 27, 1997
BHAGWAN DAS KHANDELWAL Vs. CENTRAL BUREAU OF INVESTIGATION ESTABLISHMENT NEW DELHI
July 7, 1997
BHAGWAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA
December 4, 1997
BHAGWAN SINGH Vs. STATE OF U P
December 19, 1997
BHAGWAN SWARUP SHARMA Vs. STATE OF U P
September 9, 1997
BHAGWANA Vs. STATE OF U P
November 8, 1997
BHAGWAT PRASAD Vs. COMMISSIONER OF INCOME TAX
September 4, 1997
BHAGWATI PRASAD Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
May 27, 1997
BHAGWATI PRASAD NIGAM Vs. DIRECTOR OF EDUCATION SECONDARY U P PENSION ANUBHAG
December 3, 1997
BHAI LAL GAUTAM Vs. PURAN CHAND AND ANR
May 14, 1997
BHAIRAV LAL VERMAMOHD FAROOQ Vs. UNION OF INDIA UOI COMMISSIONER OF INCOME TAX
October 17, 1997
BHAJAN LAL Vs. DISTRICT JUDGE, MATHURA
May 6, 1997
BHANU PRATAP MISHRA Vs. SECRETARY MINOR IRRIGATION AND RURAL ENGINEERING SERVICE U P GOVERNMENT
November 21, 1997
BHANU PRATAP SINGH Vs. ADDL SUPERINTENDENT OF POLICE CRIME BRANCH CRIME INVESTIGATION DEPTT LUCKNOW
June 12, 1997
BHARAT Vs. STATE OF U P
November 27, 1997
BHARAT HEAVY ELECTRICALS LTD Vs. LABOUR COURT MEERUT
December 23, 1997
BHARAT IMMUNOLOGICALS and BIOLBGICALS CORPORATION LTD Vs. RAMESHWARI DEVI
September 1, 1997
BHARAT LAL Vs. STATE OF U P
March 13, 1997
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF U P
July 9, 1997
BHARAT PETROLEUM CORPORATION LTD Vs. PARVATI DEVI
November 17, 1997
BHARAT SEN Vs. STATE OF U P
November 11, 1997
BHARAT SINGH Vs. VLLLTH A D J KANPUR NAGAR
May 27, 1997
BHARTIYA JEEVAN BLMA NIGAM Vs. SUDAMA DEVI
March 28, 1997
BHAWANI GLASS WORKS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 8, 1997
BHOLA GUPTA Vs. STATE OF U P
December 10, 1997
BHOLA NATH SHUKIA Vs. STATE OF U P
February 21, 1997
BHOOP RAM Vs. STATE OF U P
February 6, 1997
BHULLAN Vs. COLLECTOR BUDAUN
July 28, 1997
BHULLAN SINGH Vs. DY DIRECTOR OF EDUCATION
October 28, 1997
BHUNESH MISHRA Vs. STATE OF U P
July 23, 1997
BHUVENSHWAR NATH TRIPATHI Vs. STATE OF U P
July 23, 1997
BHUWAL PRASAD Vs. FIND ADDL DISTT AND SESSIONS JUDGE
October 28, 1997
BILLHOUR COLD STORAGE Vs. CENTRAL BANK OF INDIA
January 21, 1997
BIMAL BARUA Vs. STATE OF U P
March 11, 1997
BIMLA Vs. MADAN MOHAN SINGH
May 6, 1997
BIMLA RANI Vs. OM PRAKASH
March 11, 1997
BINDI SHARMA Vs. RAM PRAKASH SHARMA
February 21, 1997
BINDU SHARMA Vs. RAM PRAKASH SHARMA
February 24, 1997
BIR SINGH Vs. REGIONAL TRANSPORT AUTHORITY DEHRADUN AND ANOTHER
September 17, 1997
BISHAMBHAR NATH AGRAWAL Vs. KISHAN CHAND
September 9, 1997
BITTA KUNWAR Vs. SATYA PRAKASH
October 24, 1997
BODHA Vs. BHAGWAN SINGH
March 20, 1997
BRAJESH YADAV Vs. STATE OF U P
February 11, 1997
BRAJWASI RAM TIWARI AND ORS. Vs. STATE OF U.P. AND ANR.
September 17, 1997
BRAMHA DEEN TEWARI Vs. HER COURT BUTLER TECHNOLOGICAL INSTITUTE SOCIETY
April 24, 1997
BRANCH MANAGER, SHOWROOM BATA INDIA LTD. AND ORS. Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.
May 27, 1997
BRIJ BHAL SINGH GAUTAM Vs. UNION OF INDIA
October 28, 1997
BRIJ KAUR Vs. SMT. VINOD KINNO
August 13, 1997
BRIJ LAL PRASAD YADAV Vs. STATE OF U P
April 8, 1997
BRIJENDRA PRATAP SINGH Vs. STATE OF U P
November 27, 1997
BRIJENDRA SINGH YADAV Vs. STATE OF U P
August 27, 1997
BRIJESH Vs. STATE OF U P
February 13, 1997
BUDDHA SINGH Vs. STATE OF UTTAR PRADESH
April 25, 1997
BUDH PRAKASH Vs. SANTOSH PAL DUBLISH
October 1, 1997
BUDH PRAKASH RASTOGI Vs. SANTOSH PAL DUBLISH
January 10, 1997
BUDH SEN Vs. STATE OF U P
September 9, 1997
BUDHA SINGH Vs. STATE OF U P
April 25, 1997
BUDHU SHAH Vs. 1ST A.D.J. SIDDHARTHA NAGAR AND OTHERS
September 16, 1997
BUNDAN Vs. STATE OF U P
April 3, 1997
BURAKIA BROTHERS Vs. SARAYA STEEL LIMITED
September 1, 1997
C H BARNAD Vs. ADDITIONAL DISTRICT JUDGE IV BAREILLY
September 3, 1997
C M WAHAL Vs. DIVISIONAL MANAGER L I C OF INDIA VARANASI
April 15, 1997
C O M ISABELLA THOBURN COLLEGE LUCKNOW Vs. STATE OF U P
February 14, 1997
CANTEEN KARMCHARI SANGHARSH SAMITI Vs. NATIONAL THERMAL POWER CORPORATION LTD
March 12, 1997
CAPTAIN C P SINGH Vs. UNION OF INDIA
July 21, 1997
CARBON INDIA Vs. INCOME TAX OFFICER
May 21, 1997
CAWNPORE HINDU ORPHANAGE SOCIETY Vs. STATE OF U P
December 17, 1997
CENTRAL BANK OF INDIA Vs. MANOHAR LAL
August 20, 1997
CHAIN SUKH Vs. STATE OF U P
February 13, 1997
CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA Vs. S V SINGH CHAUHAN
July 11, 1997
CHAIRMAN NAGAR PALIKA BASTI Vs. VEER NAYAK SINGH
August 29, 1997
CHAKKHARI LAL Vs. STATE OF U P
October 1, 1997
CHANDA Vs. HAIDERI
September 24, 1997
CHANDAN DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE NAINITAL
August 22, 1997
CHANDER ALIAS CHANDRA Vs. STATE OF UTTAR PRADESH
December 12, 1997
CHANDER JEET SINGH Vs. VICE CHANCELLOR CHOWDHURY CHARAN SINGH UNIVERSITY
October 14, 1997
CHANDRA BALI Vs. RAM LAKHAN
March 31, 1997
CHANDRA MOHAN BHANDARI Vs. ADDL DISTRICT JUDGE DEHRADUN
March 3, 1997
CHANDRA NARAIN TRIPATHI Vs. UNION OF INDIA
May 6, 1997
CHANDRA PAL Vs. AUSAN
February 15, 1997
CHANDRA PAL SINGH Vs. GENERAL OFFICER COMMANDING IN CHIEF HEADQUARTERS CENTRAL COMMAND
August 1, 1997
CHANDRA PRAKASH KHANTWAL Vs. STATE OF U P
September 4, 1997
CHANDRA PRAKASH PANDEY Vs. STATE OF U P
January 3, 1997
CHANDRA SYNTHETICS LTD. Vs. U.P. STATE ELECTRICITY BOARD
August 21, 1997
CHANDRADEEP AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
November 27, 1997
CHANDRAKALI Vs. SANTOSH SINGH
August 13, 1997
CHANDRAWATI Vs. STATE OF U P
September 12, 1997
CHANDRESH Vs. STATE OF U P
September 17, 1997
CHANDRIKA PRASAD Vs. STATE OF U P
September 4, 1997
CHANDRIKA RAM Vs. GENERAL MANAGER U P STATE CEMENT CORPN CHURK CEMENT FACTORY CHURK MIRZAPUR
May 20, 1997
CHARAN SINGH Vs. CONSOLIDATION OFFICER, AURANGABAD, BULANDSHAHR AND OTHERS
November 13, 1997
CHAUBHA Vs. BHOORI
March 14, 1997
CHHABINATH SINGH Vs. U P PUBLIC SERVICE TRIBUNAL NO II LUCKNOW
March 13, 1997
CHHANGUR MAURYA Vs. STATE OF U P
May 8, 1997
CHHATADHARI SINGH Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI
July 9, 1997
CHHITAR MAL Vs. STATE OF U P
November 27, 1997
CHHOHADI DEVI Vs. STATE OF U P
November 11, 1997
CHHOTEY Vs. STATE
December 8, 1997
CHHOTEY LAL Vs. STATE
September 3, 1997
CHHOTEY LAL Vs. JOINT DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
July 14, 1997
CHHOTEY LAL CHAURASIA Vs. RAJESH MISHRA DISTT REGISTRAR ADM FINANCE ALLAHABAD
May 16, 1997
CHHOTEY SINGH; KALLOO SINGH Vs. STATE OF U P
September 19, 1997
CHIDDA Vs. BOARD OF REVENUE
April 17, 1997
CHITRA KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE ALIGARH
July 23, 1997
CHITRANJAN SINGH Vs. CHANDRA BHUSHAN PANDEY
September 12, 1997
CHITTAR Vs. STATE OF U P
December 11, 1997
Chunni Vs. State of Uttar Pradesh
December 19, 1997
CHUNUWA Vs. STATE OF U P
March 21, 1997
CHURAI Vs. STATE OF U P
July 21, 1997
CHUTTAN Vs. STATE OF U P
March 3, 1997
CINNI FANS PRIVATE LIMITED Vs. STATE OF U P
August 13, 1997
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS PUSKAR DUTT
August 19, 1997
COMMISSIONER OF INCOME TAX Vs. KAPOOR H K DECD
August 12, 1997
COMMISSIONER OF INCOME TAX Vs. VISHWANATH SETH
July 31, 1997
COMMISSIONER OF INCOME TAX Vs. DURGAWATI SINGH SMT
July 29, 1997
COMMISSIONER OF INCOME TAX Vs. NEW KASHMIR AND ORIENTAL FORWARDING AGENCY
July 17, 1997
COMMISSIONER OF INCOME TAX Vs. GUPTA K P AND SONS
July 16, 1997
COMMISSIONER OF INCOME TAX Vs. SHRAWAN KUMAR SWARUP AND SONS
July 16, 1997
COMMISSIONER OF INCOME TAX Vs. MANOHAR GLASS WORKS
July 23, 1997
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL AND SONS
July 23, 1997
COMMISSIONER OF INCOME TAX Vs. PATNI N K
July 24, 1997
COMMISSIONER OF INCOME TAX Vs. GULAB SINGH LACHI RAM
July 24, 1997
COMMISSIONER OF INCOME TAX Vs. HIMALAYA DRUG CO P LIMITED
July 24, 1997
COMMISSIONER OF INCOME TAX Vs. AMRIT GOLD STORAGE
July 9, 1997
COMMISSIONER OF INCOME TAX Vs. VIVEK KUMAR RAJENDRA KUMAR
July 9, 1997
COMMISSIONER OF INCOME TAX Vs. VIJAI KUMAR RAJESH KUMAR
May 15, 1997
COMMISSIONER OF INCOME TAX Vs. AHMAD HUSSAIN DILDAR HUSSAIN
May 9, 1997
COMMISSIONER OF INCOME TAX Vs. BAR COUNCIL OF U P
May 7, 1997
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL TEXTILE CHEMICALS COMPANY
May 8, 1997
COMMISSIONER OF INCOME TAX Vs. VIJAI KUMAR RAJESH KUMAR
May 5, 1997
COMMISSIONER OF INCOME TAX Vs. MEERUT BIRI FACTORY
May 1, 1997
COMMISSIONER OF INCOME TAX Vs. MADHO LAL SUALAL
May 1, 1997
COMMISSIONER OF INCOME TAX Vs. SHREE AGARWAL FLOUR AND OIL MILLS
April 30, 1997
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN DAS OM PRAKASH
April 30, 1997
COMMISSIONER OF INCOME TAX Vs. GANESH BOOK DEPOT
May 22, 1997
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL BANSHIDHAR
May 28, 1997
COMMISSIONER OF INCOME TAX Vs. BOMBAY BHUSHAN PRESS
July 2, 1997
COMMISSIONER OF INCOME TAX Vs. RAM BHAJAN LAL
July 3, 1997
COMMISSIONER OF INCOME TAX Vs. AMAR NATH
July 3, 1997
COMMISSIONER OF INCOME TAX Vs. NOOR MOHD AND CO
February 13, 1997
COMMISSIONER OF INCOME TAX Vs. KAILASH NARAIN GUPTA
February 13, 1997
COMMISSIONER OF INCOME TAX Vs. SAVITRI DEVI SMT
January 2, 1997
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL BANSHIDHAR
January 1, 1997
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMPUTERS LIMITED
January 30, 1997
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM DAS RAIS
April 17, 1997
COMMISSIONER OF INCOME TAX Vs. MALIK CONSTRUCTION CO
December 23, 1997
COMMISSIONER OF INCOME TAX Vs. MITTAL INDUSTRIES
December 17, 1997
COMMISSIONER OF INCOME TAX Vs. L. H. SUGAR FACTORIES LTD
July 2, 1997
COMMISSIONER OF INCOME TAX Vs. NAVDURGA TRANSPORT CO
September 17, 1997
COMMISSIONER OF INCOME TAX Vs. GUPTA JEWELLERS
September 24, 1997
COMMISSIONER OF INCOME TAX Vs. MUNJAL SHOES CO
September 23, 1997
COMMISSIONER OF INCOME TAX Vs. GOVIND RAM AND CO
September 24, 1997
COMMISSIONER OF INCOME TAX Vs. KRISHI VIKAS
September 24, 1997
COMMISSIONER OF INCOME TAX Vs. GARG ENGINEERING CO
September 25, 1997
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS COMPANY LIMITED
September 2, 1997
COMMISSIONER OF INCOME TAX Vs. BHARAT NEPAL TIMBER TRADERS
September 8, 1997
COMMISSIONER OF INCOME TAX Vs. LALJI AGARWAL
September 8, 1997
COMMISSIONER OF INCOME TAX Vs. JETHANAND BHATIA
September 10, 1997
COMMISSIONER OF INCOME TAX Vs. NARANG RAM CHIRANJI LAL
September 10, 1997
COMMISSIONER OF INCOME TAX Vs. TALWAR KHULLER P LIMITED
September 10, 1997
COMMISSIONER OF INCOME TAX Vs. KHANNA AND SONS
December 9, 1997
COMMISSIONER OF INCOME TAX Vs. RENUSAGAR POWER COMPANY LIMITED
December 9, 1997
COMMISSIONER OF INCOME TAX Vs. AGARWAL ENTERPRISES
December 11, 1997
COMMISSIONER OF INCOME TAX Vs. LAXMI METAL INDUSTRIES
December 9, 1997
COMMISSIONER OF INCOME TAX Vs. MENTHA AND ALLIED PRODUCTS
December 10, 1997
COMMISSIONER OF INCOME TAX Vs. RAFIQ AHMAD FEROJ ALI
December 3, 1997
COMMISSIONER OF INCOME TAX Vs. KOHINOOR JEWELLERS
December 3, 1997
COMMISSIONER OF INCOME TAX Vs. SUMAN AGARWAL
December 3, 1997
COMMISSIONER OF INCOME TAX Vs. ASSOCIATE METALS CO P LIMITED
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. ISHTIZQ HUSSAIN
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. U P SHOE INDUSTRIES
November 19, 1997
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL SINGHANIA
November 19, 1997
COMMISSIONER OF INCOME TAX Vs. CHANDU LAL AND SONS
November 19, 1997
COMMISSIONER OF INCOME TAX Vs. MAHADEO PRASAD NARAIN DAS
November 11, 1997
COMMISSIONER OF INCOME TAX Vs. SRI HANUMAN INDUSTRIES
November 11, 1997
COMMISSIONER OF INCOME TAX Vs. BHARAT CURIO STORES
October 28, 1997
COMMISSIONER OF INCOME TAX Vs. FAZAL HUSSAIN AND SONS
November 7, 1997
COMMISSIONER OF INCOME TAX Vs. ASHOK AUTO SERVICES
November 5, 1997
COMMISSIONER OF INCOME TAX Vs. CHITTERMAL PURUSHOTTAM DASS
October 14, 1997
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES
October 14, 1997
COMMISSIONER OF INCOME TAX Vs. MIDLANDS P LTD
October 14, 1997
COMMISSIONER OF INCOME TAX Vs. ANUP CHAND SARUP CHAND JAIN
October 22, 1997
COMMISSIONER OF INCOME TAX Vs. SARAYA SUGAR MILLS P LIMITED
October 22, 1997
COMMISSIONER OF INCOME TAX Vs. DURGA BANSAL COLD STORAGE AND ICE FACTORY
October 24, 1997
COMMISSIONER OF INCOMETAX Vs. M P JAIN AND SONS
September 4, 1997
COMMISSIONER OF INCOMETAX Vs. SOMAIYA ORGANICS INDIA LTD
March 12, 1997
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MODI INDUSTRIES
January 22, 1997
COMMISSIONER OF TRADE TAX Vs. RAMPUT DISTILLERY AND CHEMICALS CO LTD
April 7, 1997
COMMISSIONER OF WEALTH TAX Vs. BABU RAM GUPTA LATE
August 7, 1997
COMMISSIONER SALES TAX Vs. R K WIRES PVT LTD
May 15, 1997
COMMISSIONER SALES TAX Vs. TEK INVEST INDIA PVT LTD
October 28, 1997
COMMISSIONER SALES TAX U P LUCKNOW Vs. DHANRAJ DAL MILL
January 30, 1997
COMMISSIONER SALES TAX U P LUCKNOW Vs. B R CHEMICALS
February 13, 1997
COMMISSIONER SALES TAX U P LUCKNOW Vs. RADHEY SHYAM RAM AUTAR
February 6, 1997
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. ANUJ BRICKS
February 13, 1997
COMMISSIONER TRADE TAX Vs. AMBA PRASAD JAIN AND CO
April 8, 1997
COMMISSIONER TRADE TAX Vs. INDIAN COMMUNICATION NETWORK LTD
April 8, 1997
COMMITTEE OF MANAGEMENT Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
March 17, 1997
COMMITTEE OF MANAGEMENT Vs. DISTRICT SAMA] KAIYAN ADHIKARI MAU
July 21, 1997
COMMITTEE OF MANAGEMENT Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
November 18, 1997
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
October 1, 1997
COMMITTEE OF MANAGEMENT BHARTIYA UCHCHATTAR MADHYAMIK VIDYALAYA SULTANPUR DARIYAOGANJ JAUNPUR Vs. DY DIRECTOR OF EDUCATION MADHYAMIK AZAMGARH
March 17, 1997
COMMITTEE OF MANAGEMENT DEV NAGRI POST GRADUATE COLLEGE Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY
June 11, 1997
COMMITTEE OF MANAGEMENT DEV NAGRI POST GRADUATE COLLEGE MEERUT Vs. VICE CHANCELLOR CHOUDHARY CHARAN SINGH UNIVERSITY MEERUT
April 4, 1997
COMMITTEE OF MANAGEMENT INDIRA GANDHI SMRITI INTER COLLEGE DADON DISTT ALIGARH Vs. DIST INSPECTOR OF SCHOOLS ALIGARH
January 6, 1997
COMMITTEE OF MANAGEMENT ISABELLA THOBURN COLLEGE LUCKNOW Vs. STATE OF UTTAR PRADESH
February 14, 1997
COMMITTEE OF MANAGEMENT JANTA UCHCHTAR MADHYAMIK VIDYALAYA BAIKUNTHPUR DEORIA Vs. DEPUTY DIRECTOR OF EDUCATION VII REGION GORAKHPUR
August 29, 1997
COMMITTEE OF MANAGEMENT MAHATMA GANDHI SALNIK INTER COLLEGE ETAWAH Vs. U P SECONDARY EDUCATIONSERVICE COMMISSION ALLAHABAD
February 20, 1997
COMMITTEE OF MANAGEMENT MUBARAKPUR INTER COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY
February 6, 1997
COMMITTEE OF MANAGEMENT NALDEO KULDEO PURVA MADHYAMIK VIDYALAYA BELAON DISTRICT JAUNPUR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS AZAMGARH
April 29, 1997
COMMITTEE OF MANAGEMENT OF KRISHAK UPKARAK HIGHER SECONDARY SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION IIIRD REGION BAREILLY
December 12, 1997
COMMITTEE OF MANAGEMENT OF RASHTRIYA INTER COLLEGE MAHARAJGANJ AND ANR Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGANJ
July 22, 1997
COMMITTEE OF MANAGEMENT OF RASHTRIYA KISSAN COLLEGE SHYAMLI MUZAFFARNAGAR Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT AND ANOTHER
October 24, 1997
COMMITTEE OF MANAGEMENT OF SHRL SHANKARASHARAM MAHAVLDYAPITH INTER COLLEGE MLRZAPUR Vs. D I O S MIRZAPUR
January 21, 1997
COMMITTEE OF MANAGEMENT OF SUBHASH CHANDRA BOSE MADHYAMIK VIDYALAYA ALLAHABAD Vs. STATE OF U P
July 17, 1997
COMMITTEE OF MANAGEMENT RATAN SEN DEGREE COLLEGE BANSI SIDDHARTHNAGAR AND Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR AND ANOTHER
November 10, 1997
COMMITTEE OF MANAGEMENT SARVODAYA MANDAL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
January 15, 1997
COMMITTEE OF MANAGEMENT SHIV SAHAI INTER COLLEGE DISTT KAPTUR DEHAT Vs. CIVIL JUDGE SENIOR DIVISION KANPUR DEHAT
May 27, 1997
COMMITTEE OF MANAGEMENT SHUKHPURA INTER COLLEGE Vs. ALLEGED COMMITTEE OF MANAGEMENT SHUKHPURA INTER COLLEGE
October 22, 1997
COMMITTEE OF MANAGEMENT SRI KASHI RAJ MAHAVIDYALAYA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
January 29, 1997
COMMITTEE OF MANAGEMENT TAGORE UCHCHATTAR MADHYAMIC VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS
October 28, 1997
COMMITTEE OF MANAGEMENT TARUN INTER COLLEGE DISTT MAU Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
April 2, 1997
COMMITTEE OF MANAGEMENT, BADRI NATH TEWARI INTERMEDIATE COLLEGE Vs. STATE OF U.P.
April 3, 1997
CROWN RUBBER COMPANY Vs. STATE OF U P
May 28, 1997
CT DRIVER 810701321 G P TEWARI Vs. I G OF POLICE RAF C R P F
August 26, 1997
D F GANDHI Vs. RENT CONTROL AND EVICTION OFFICER 1ST DISTRICT ALLAHABAD
October 7, 1997
D F GANDHI Vs. RENT CONTROL AND EVICTION OFFICER IST ALLAHABAD
July 10, 1997
D K SETH Vs. KUNWAR AKHILESH PRATAP SINGH
July 30, 1997
D M INDUSTRIES FIRM BANGALORE Vs. GLAXO LABORATORIES INDIA LTD
October 16, 1997
D.C.M. SRI RAM INDUSTRIES Vs. STATE
October 17, 1997
DAL SHRINGAR Vs. STATE OF U P
May 21, 1997
DAL SINGAAR YADAV Vs. STATE OF U.P. AND ORS.
August 29, 1997
DAL SINGAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR AND OTHE
September 24, 1997
DAMODAR Vs. STATE OF U P
July 17, 1997
DARBARI LAL Vs. STATE OF U P
March 21, 1997
DAS AND COMPANY Vs. STATE OF U.P.
May 14, 1997
DASHRATH Vs. STATE OF U P
July 23, 1997
DASHRATH PRASAD Vs. BHAGWAN DASS
January 8, 1997
DAYA NAND Vs. STATE OF U P
March 10, 1997
DAYA RAM Vs. STATE OF UTTAR PRADESH
December 23, 1997
DAYA SHANKAR TEWARI Vs. CHIEF OF ARMY STAFF
September 1, 1997
DAYA SHANKAR TIWARI Vs. PRINCIPAL SMT RAMWANTI DEVI BENI MADHO UCHCHATAR MADHYAMIK VIDYALAYA
November 6, 1997
DAYA SHANKER YADAV Vs. STATE OF U P
May 8, 1997
DAYAL CHAND MEHTA Vs. DISTRICT JUDGE AND ORS.
October 29, 1997
DAYANAND MISRA Vs. STATE OF U P
January 24, 1997
DEEN DAYAL Vs. STATE OF U P
March 21, 1997
DEENA NATH SINGH Vs. ADDITIONAL DISTRICT JUDGE BALLIA
November 13, 1997
DEEP CHANDRA Vs. SRI BHAIRAV SINGH YADAV
May 8, 1997
DEEP NARAIN Vs. STATE OF U P
March 20, 1997
DEEPAK GANGULY Vs. UNION OF INDIA UOI
January 29, 1997
DEEPAK KUMAR AGRAWAL Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
August 26, 1997
DEEPAK KUMAR SINGH Vs. VICE CHANCELLOR OF THE BANARAS HINDU UNIVERSITY VARANASI
May 29, 1997
DENNIS LALL Vs. AMITA LALL
March 3, 1997
DEO SARAN KUSHWAHAS Vs. STATE OF U P
November 6, 1997
DEOSARAN AND OTHERS Vs. D.D.C. JAUNPUR AND OTHERS
April 23, 1997
DEOTA PANDEY Vs. DY. D.C. AZAMGARH AND OTHERS
November 25, 1997
DESHRAJ SINGH Vs. DISTRICT MAGISTRATE
October 24, 1997
DEV NARAIN TIWARI Vs. STATE OF U P
March 12, 1997
DEV PRASAD Vs. VITH ADDL DISTRICT JUDGE VARANASI
January 15, 1997
DEV RAJ SINGH CHAUHAN Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
January 28, 1997
DEVENDRA Vs. STATE OF U P
April 1, 1997
DEVENDRA KUMAR MISRA Vs. STATE OF UTTAR PRADESH
April 15, 1997
DEVENDRA KUMAR PANDEY Vs. STATE OF U P AND ANOTHER
September 23, 1997
DEVTA DEENS Vs. STATE OF U P
August 29, 1997
DEVTA SHANKAR MISHRA Vs. VITH ADDL SESSIONS JUDGE VARANASI
December 1, 1997
DEWAN CHAND PANSARI Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT
July 17, 1997
DHANI RAM Vs. STATE
July 3, 1997
DHANNI PRASAD SINGH ALIAS RAM DHANL Vs. VLTH A P J VARANASI
May 21, 1997
DHANPAL Vs. STATE OF U P
July 15, 1997
DHANRAJ SINGH Vs. DISTRICT MAGISTRATE GHAZIABAD
August 19, 1997
DHARAM PAL SINGH Vs. PRINCIPAL GOVERNMENT NURSARY TRAINING COLLEGE WOMAN
September 4, 1997
DHARAM VIR Vs. RAM CHANDRA
September 12, 1997
DHARMENDRA KUMAR SAXENA Vs. STATE OF U P
September 24, 1997
DHARMENDRA RAI Vs. STATE OF U P
October 24, 1997
DHARMENDRA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
March 12, 1997
DHARMENDRA SINGH Vs. STATE OF TRANSPORT APPRLLATE TRIBUNAL
March 3, 1997
DHARMENDRA SINGH AND Vs. STATE OF UTTAR PRADESH
August 19, 1997
DHIRENDRA PRATAP SINGH Vs. STATE OF U P AND ANR
March 20, 1997
DHROOV KUMAR Vs. NAGAR SWASTHYA ADHIKARI
August 6, 1997
DIGAMBAR JAIN PANCHAYAT Vs. STATE OF U P
December 23, 1997
DIGAMBER JAIN KANYA SHIKSHA COMMITTEE ETAH Vs. DISTT BASIC SHIKSHA ADHLKARI ETAH
May 13, 1997
DIMAN SINGH Vs. THE UPPER COLLECTOR (R AND F) AND ORS.
November 17, 1997
DINA NATH SINGH Vs. PARAS NATH MISHRA
February 4, 1997
DINA NATH SINGH Vs. PARAS NATH MISHRA
April 2, 1997
DINESH BAHADUR SINGH Vs. STATE OF U P
March 13, 1997
DINESH BAMOLA Vs. STATE OF U.P.
September 9, 1997
DINESH CHANDRA MITTAL Vs. STATE OF U P
October 15, 1997
DINESH KUMAR Vs. IIND A D J ALIGARH
October 16, 1997
DINESH KUMAR Vs. STATE OF U P
September 9, 1997
DINESH KUMAR Vs. IIND ADDL. DISTRICT JUDGE
October 15, 1997
DINESH KUMAR Vs. STATE OF U P
July 9, 1997
DINGUR Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR
June 2, 1997
DIPTI CHATTERJI Vs. STATE OF U P
November 25, 1997
DIRECTION GIVEN Vs. STATE OF ALLAHABAD
August 26, 1997
DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD U P LUCKNOWS Vs. STATE PUBLIC SERVICES TRIBUNAL U P LUCKNOW
September 16, 1997
DISTRICT CO OPERATIVE FEDERATION LTD Vs. PRESIDING OFFICER
December 8, 1997
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. SECOND ADDITIONAL DISTRICT JUDGE
May 28, 1997
DIVYA BHATT Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P ALLAHABAD
March 31, 1997
DOOLAH JAN Vs. THIRD ADDL DISTT JUDGE MORADABAD
March 13, 1997
DOOLAH JAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD
May 13, 1997
DR. SMT. KRISHNA SINGH Vs. DIRECTOR OF HIGHER EDUCATION
September 10, 1997
DRIG RAJ Vs. STATE OF U P
November 5, 1997
DROPADI DEVI Vs. SHYAM LAL
September 18, 1997
DUKH HARAN SINGH Vs. STATE OF U P
February 5, 1997
DUKKHI Vs. RAM LAKHAN MISRA
March 20, 1997
DULAREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
November 19, 1997
DUNCANS INDUSTRIES LIMITED KANPUR Vs. STATE OF UTTAR PRADESH
July 7, 1997
DURGA AND ORS Vs. STATE OF U P
February 5, 1997
DURGA OIL COMPANY Vs. STATE OF U P
September 2, 1997
DURGA PRASAD Vs. FAMILY JUDGE
November 11, 1997
DURGA SHARKER Vs. PARAS NATH
January 25, 1997
DURGAWATI Vs. PRABHAT KUMAR AND OTHERS
July 21, 1997
E HILL AND COMPANY LTD Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
May 13, 1997
ELGIN MILLS CO Vs. PRESIDING OFFICER LABOUR COURT II KANPUR
March 14, 1997
EUREKA FORBES LTD Vs. UNION OF INDIA UOI
July 2, 1997
EX NO 14259257 H SIGNAL MAN SOBH NATH Vs. UNION OF INDIA UOI
September 25, 1997
FAKHRUDDIN KHAN Vs. STATE OF U P
July 4, 1997
FAKIR CHANDRA MAHROTRA Vs. STATE OF U P
September 19, 1997
FAQIREY LAL Vs. STATE
March 18, 1997
FAQUIR CHAND Vs. STATE OF U P
March 31, 1997
FARHAT KHAN Vs. STATE OF UTTAR PRADESH
May 29, 1997
FATEH SINGH Vs. UNION OF INDIA
March 10, 1997
FATIMA BEGUM Vs. IVTH ADDITIONAL DISTRICT JUDGE
March 4, 1997
FEHMIDI Vs. IV UPPER DISTRICT JUDGE SAHARANPUR
May 28, 1997
FOOD CORPORATION OF INDIA Vs. SPECIAL JUDGE DISTT AND SESSIONS JUDGE
April 8, 1997
FRESENIUS A G Vs. DALMIA INDUSTRIES LIMITED
May 27, 1997
G C MEHROTRA Vs. DEPUTY COLLECTOR COLLECTIONS SALES TAX
September 4, 1997
G D A WORKERS ASSOCIATION Vs. VICE PRESIDENT GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
June 13, 1997
GANESH PRASAD Vs. SPECIAL LAND ACQUISITION OFFICER IRRIGATION ALLAHABAD
May 29, 1997
GANESH PRASAD SINGH PATEL Vs. STATE OF U.P. AND OTHERS
March 11, 1997
GANESHJI SRIVASTAVA Vs. STATE OF U P
September 5, 1997
Ganga Pandey Vs. State of U P
September 19, 1997
GANGA SINGH Vs. STATE OF UTTAR PRADESH
November 18, 1997
GANGA SINGH Vs. YUGRAJ SINGH
January 16, 1997
GANGS PANDEY Vs. STATE OF U P
September 19, 1997
GANPATI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE BAHARICH AND ANOTHER
May 29, 1997
GANPATI SINGH Vs. DISTRICT MAGISTRATE, JALAUN AND OTHERS
August 14, 1997
GAON SABHA Vs. DEO NATH
October 17, 1997
GAON SABHA Vs. AWDHESH
September 17, 1997
GAON SABHA BHAUNAKPUR RAMPUR Vs. CHIEF DEVELOPMENT OFFICER RAMPUR AND ANOTHER
July 8, 1997
GAS AND METAL OPERATORS Vs. LABOUR COMMISSIONER
March 13, 1997
GAURESH AHUJA Vs. PUSHPA SACHDEVA
May 15, 1997
GAYA PRASAD GAUTAM Vs. STATE OF U P
February 19, 1997
GAYATRI DEVI Vs. STATE OF U P
May 8, 1997
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 11, 1997
GEETA SINGH Vs. STATE ELECTION COMMISSIONER PANCHAYAT AND LOCAL BODIES U P
September 17, 1997
GHAN SHYAM PANDEY Vs. STATE OF U P
January 12, 1997
GHANSHYAM Vs. THE COLLECTOR, FATEHPUR AND OTHERS
October 10, 1997
GHANSHYAM PRASAD Vs. STATE
March 18, 1997
GHANSHYAM RAJ NARAIN DUBEY Vs. UNION OF INDIA
April 29, 1997
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UNIQUE CONSTRUCTION LUCKNOW
January 31, 1997
GIRISH KUMAR CHATURVEDI Vs. CEMENT CORPORATION LTD.
September 8, 1997
GIRISH NIDHI SHARMA Vs. NIRJA SHARMA
January 22, 1997
Girish Prasad and Ors. Vs. State of U.P.& Ors.
April 4, 1997
GIRJA SHANKAR Vs. DISTRICT JUDGE AND ORS
September 15, 1997
GIRJESH DHAR DWIVEDI Vs. GYATRI DEVI
July 22, 1997
GIRJESH KUMAR SRIVASTAVA Vs. STATESB
August 12, 1997
GIRJESH KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
December 8, 1997
GLAXO INDIA LTD. AND ANOTHER Vs. STATE OF U. P. AND OTHERS
April 3, 1997
GODHAN SINGH Vs. STATE OF U P
May 22, 1997
GOKUL SINGH Vs. STATE OF U P
April 3, 1997
GOKUL SINGH Vs. FOOD INSPECTOR
April 3, 1997
GOOD CAUSE ASSOCIATION ALLAHABAD Vs. STATE OF U P
September 25, 1997
GOODS OF LATE MAHENDRA PRATAP SINGH MANJULA SINGH AND Vs. AJIT SINGH PANWAR
May 29, 1997
GOPAL Vs. STATE OF U P
March 10, 1997
GOPAL DAS Vs. RENT CONTROL AND EVICTION OFFICER/A.D.M., KANPUR
April 28, 1997
GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
June 2, 1997
GORAKHNATH Vs. SUB-DIVISIONAL OFFICER
July 11, 1997
GOVIND LAL MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
July 9, 1997
GOVIND PAL SINGH Vs. REKHA
July 7, 1997
GOVIND PRASAD Vs. YOGESH KUMAR DIST MAGISTRATE AGRA ANDORS
March 13, 1997
GOVIND SINGH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION BIJNORE AND OTHERS
July 31, 1997
GRAM PANCHAIT KANTA GULZARPUR UNNAO Vs. COLLECTOR UNNAO
April 29, 1997
GUDDI Vs. STATE OF U P
April 1, 1997
GULAB CHAND Vs. STATE OF U P
August 28, 1997
GULAB CHANDRA Vs. RAM SURAT
May 26, 1997
GULAB DUTT TRIPATHI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY VIITH REGION GORAKHPUR
July 15, 1997
GULAM RASHUL Vs. STATE OF U P
September 17, 1997
GULZARI LAL RAI Vs. RAMDHEEN SINGH SUB INSPECTOR
April 9, 1997
GUPTA M C Vs. LABOUR COURT
January 30, 1997
GUR PRASAD Vs. FIRST ADDITIONAL DISTRICT JUDGE KANPUR
January 9, 1997
GURDAYAL SARAN PRASAD Vs. DISTRICT JUDGE DEHRADUN
July 13, 1997
GURDAYAL SARAN PRASAD Vs. DISTRICT JUDGE DEHRADUN
July 31, 1997
GURDEEP SINGH Vs. OM PRAKASH SINGH AND ORS.
October 23, 1997
GURJEET SINGH Vs. STATE OF U.P.
July 25, 1997
GURU BACHAN KAUR Vs. PREETAM SINGH
September 8, 1997
GURU BACHAN KAUR Vs. PREETAM SINGH
August 9, 1997
GURU CHARAN SINGH BAGGA Vs. STATE OF U P
November 7, 1997
GYAN CHANDRA DAS Vs. STATE OF U P
March 20, 1997
GYARSI DEVI Vs. UNION BANK OF INDIA
February 21, 1997
GYASUDDIN Vs. STATE OF U P
March 19, 1997
H GURU INVESTMENT NORTH INDIA PVT LTD Vs. CEGAT
July 31, 1997
H R KHAN Vs. U P PRADHAN PRABANDHANK UPSRTC
January 31, 1997
H ST JOHN DOSSA Vs. NAGAR MAHAPALIKA ALLAHABAD
March 19, 1997
H T M POLLY PRODUCTS Vs. STATE OF U P
October 22, 1997
HABIB Vs. FIRST ADDITIONAL CIVIL JUDGE
July 31, 1997
HABIB KHAN SHAMBHOO SINGH AND COMPANY FARRUKHABAD Vs. STATE OF U P
July 23, 1997
HABIBUR REHMAN ALIAS AFTAB KHAN Vs. STATE OF U P
February 14, 1997
HAJI MOHAMMAD HANIF Vs. STATE OF U P
December 19, 1997
HAJI NIHAL AHMAD Vs. STATE OF UTTAR PRADESH
June 11, 1997
HAJI SARWAT HUSAIN Vs. THE DISTRICT MAGISTRATE MORADABAD AND OTHERS
March 20, 1997
HAKIM RAFAT HUSSAIN Vs. PRESCRIBED AUTHORITY DEHRADUN
March 20, 1997
Hakim UIIah Vs. STATE OF U P
March 19, 1997
HAKIMUDDIN Vs. MOHAMMAD ANIS REPRESENTING MST SABBIRUNNISAN SINCE DECD
September 16, 1997
HAM NATH Vs. STATE OF U P
April 4, 1997
HANDTEX INDUS CO-OP FED LTD Vs. DY COMMR TECH C EX
December 15, 1997
HANIF Vs. SHANTI DEVI
March 19, 1997
HANIF Vs. STATE OF U P
November 7, 1997
Hanoo @ Har Naraln Vs. State of U.P.
May 21, 1997
HANOO ALIAS HAR NARAIN Vs. STATE OF UTTAR PRADESH
May 21, 1997
HANSRAJ Vs. STATE OF U P
April 1, 1997
HAR DAYAL Vs. DY. INSPECTOR GENERAL OF POLICE, PRINCIPAL, POLICE TRAINING COLLEGE AND ANOTHER
September 24, 1997
HAR GOVIND SINGH SHAKYA Vs. COMMITTEE OF MANAGEMENT SRI RASAL SINGH HIGHER SECONDARY SCHOOL FARRUKHABAD
July 3, 1997
HARBHAJAN SINGH Vs. STATE OF U P
August 6, 1997
HARBIR SINGH Vs. STATE OF U P AND ANOTHER
November 5, 1997
HARDAYAL RAM Vs. STATE OF U P
February 24, 1997
HARENDRA SINGH Vs. NATIONAL THERMAL POWER CORPORATION
March 4, 1997
HARI Vs. SUNRI
April 1, 1997
HARI DAS Vs. STATE
March 4, 1997
HARI KRISHNA YADAV Vs. DEPUTY DIRECTOR OF EDUCATION 1ST REGION MEERUT
December 8, 1997
HARI OM GUPTA Vs. D I O S
August 14, 1997
HARI OM GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
July 14, 1997
HARI OM RASTOGI Vs. STATE OF U.P.
August 20, 1997
HARI OM SHARMA Vs. FAMILY COURT, MEERUT AND ANOTHER
February 25, 1997
HARI OM SHARMA Vs. SACHIV BASIC SHIKSHA PARISHAD U P AND ANOTHER
August 1, 1997
HARI PRASAD Vs. STATE OF U P
March 6, 1997
HARI PRASAD Vs. STATE OF U P
September 17, 1997
HARI RAM Vs. STATE
January 20, 1997
HARI SHANKAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
July 14, 1997
HARI SHANKAR UPADHYAY Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD AND ANOTHER
December 9, 1997
HARI SHANKER GUPTA Vs. THIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE
April 29, 1997
HARI SHANKER SHARMA Vs. DIRECTOR OF EDUCATION EDUCATION DIRECTORATE ALLAHABAD
January 31, 1997
HARI SHANKER SHARMA Vs. ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA
April 11, 1997
HARI SINGH Vs. STATE OF U P
July 31, 1997
HARIHAR PRASAD Vs. STATE OF U P
July 16, 1997
HARIHAR YADAV Vs. STATE OF U P
February 18, 1997
HARISH BROTHERS Vs. STATE OF U P
August 21, 1997
HARISH CHANDRA Vs. VIITH ADDITIONAL DISTRICT JUDGE
May 6, 1997
HARISH CHANDRA TRIPATHI Vs. STATE OF U P
September 5, 1997
HARISH CHANDRA TRIPATHI Vs. STATE OF U P
September 9, 1997
HARJEET SINGH SANDHU Vs. UNION OF INDIA UOI
September 16, 1997
HARL NATH SHARMA Vs. STATE OF U P
September 29, 1997
HARUN Vs. STATE OF U P
October 13, 1997
HASHIM Vs. STATE OF U P
March 31, 1997
HASHMATUN NISA Vs. D I O S ALLAHABAD
March 4, 1997
HASMAT ALI Vs. LABOUR COURT
September 11, 1997
HASSAMUDDIN Vs. HUSAINUDDIN
October 9, 1997
HEAD CONSTABLE 91 TP TRAFFIC POLICE NIRPAT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
September 17, 1997
HEERA RAM MAURYA Vs. U P STATE BRIDGE CORPORATION
April 4, 1997
HEM ELECTRIC MANUFACTURING COMPANY PVT. LTD. Vs. SUPERINTENDENT OF CE AND ORS.
April 22, 1997
HEMRAJ UDYOG Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
January 17, 1997
HI-TECH GEARS LTD Vs. YOGI PHARMACY LTD
July 14, 1997
HIGH COURT OF JUDICATURE Vs. RAJ KUMAR
July 17, 1997
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SATYAJEET THAKUR
February 6, 1997
HINDON RUBBERS PVT LTD Vs. UNION OF INDIA UOI
May 15, 1997
HINDUSTAN CABLES LTD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD AND ANOTHER
November 28, 1997
HINDUSTAN GLUE AND ZILETIN FACTORY Vs. STATE OF UTTAR PRADESH
October 13, 1997
HINDUSTAN LEVER LTD Vs. PRESIDING OFFICER LABOUR COURT U P AT GHAZLABAD
February 27, 1997
HINDUSTAN MONARK P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 24, 1997
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. KAILASH MOTORS
January 3, 1997
HINDUSTAN PETROLEUM CORPORATION LTD Vs. KAILASH MOTORS
March 1, 1997
HINDUSTAN SAFETY GLASS WORKS LTD Vs. STATE OF U P AND ANOTHER
September 1, 1997
HINDUSTAN SCIENTIFIC GLASS AND FANCY GLASS WARES Vs. COMMISSIONER OF INCOME TAX
May 26, 1997
HINDUSTAN SUGAR MILLS LIMITED Vs. STATE OF U P
May 29, 1997
HIRA MANI Vs. DISTRICT BASIC SHIKSHA ADHIKARI SONEBHADRA
December 19, 1997
HOTEL CLARK SHIRAZ AGRAS Vs. STATE GOVERNMENT OF U P
August 27, 1997
HRIDAY RAM Vs. BAL VIKAS PARIYOJANA ADHIKARI KARYAKRAM ADHIKARI
July 31, 1997
HUKMANAND SHARMA Vs. THE CHIEF JUDICIAL MAGISTRATE
July 31, 1997
HUKUM SINGH Vs. STATE OF UTTAR PRADESH
August 22, 1997
HUKUM SINGH Vs. STATE OF U P
February 20, 1997
I A SIDDIQUI Vs. EXECUTIVE ENGINEER
May 12, 1997
I T C LTD Vs. PRESIDING OFFICER LABOUR COURT III U P KANPUR
April 3, 1997
IFTIKHAR AHMAD Vs. U P STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
January 28, 1997
IKRAMUL HAQ Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
November 11, 1997
IMRAT JAHANS Vs. VIIITH ADDL DISTRICT JUDGE BAREILLY
July 25, 1997
IMTIYAZ AHMAD Vs. SHAMIM BANO
July 24, 1997
IN RE: MATTER RELATING TO RESTORATION OF WATER SUPPLY FOR CHITRAKOOT DHAM Vs. STATE
August 26, 1997
INCOME TAX OFFICER Vs. KALYAN DAS MADAN MOHAN
May 14, 1997
INDAL Vs. STATE OF U P
September 8, 1997
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. LABOUR COURT MEERUT
March 14, 1997
INDIAN OVERSEAS BANK AND ANOTHER Vs. M.S. BANSAL PRIVATE LTD.
September 12, 1997
INDRA BAHADUR Vs. STATE OF U P
January 28, 1997
INDRA GAUTAM Vs. STATE OF U.P.
November 21, 1997
INDRA MANI SHUKLA Vs. COLLECTOR ALLAHABAD
December 15, 1997
INDU PRAKASH SINGH Vs. SUPERINTENDENT TARA CHAND HOSTEL UNIVERSITY OF ALLAHABAD ALLAHABAD AND
March 28, 1997
INDUSTRIAL CABLES INDIA LTD Vs. STATE OF U P
January 29, 1997
INTERARCH BUILDING PRODUCTS PVT LTD Vs. INDIAN INSTITUTE OF TECHNOLOGY
November 20, 1997
IQBAL AHAMAD Vs. STATE OF UTTAR PRADESH
December 2, 1997
IQBAL AHAMAD Vs. STATE OF U P
February 12, 1997
IRFAN Vs. STATE OF U P
April 1, 1997
ISHRAT BANO Vs. COMMISSIONER AZAMGARH
September 30, 1997
ISHWAR CHAND Vs. FIRST ADDL DISTT AND SESSION JUDGE GORAKHPUR
June 13, 1997
ISHWAR DAYAL MISRA Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
July 2, 1997
ISIMDAR AHMAD Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
February 9, 1997
ISMAIL Vs. STATE OF U P
December 8, 1997
ISRAIL Vs. NAFISA BEGUM
March 11, 1997
ITC LIMITED Vs. RAKESH BEHARI SRIVASTAVA
January 7, 1997
J C 33068 F SUBEDAR MAJOR VIRENDRA SINGH A G E TECHNICAL AIR FORCE M E S DISTT BAREILLY Vs. UNION OF INDIA
May 20, 1997
J K COTTON SPINNING AND WEAVING MILLS CO LTD Vs. STATE OF U P
February 26, 1997
J V G FINANCE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 1, 1997
J.N. CHATURVEDI Vs. UNION OF INDIA
July 30, 1997
JABAR SINGH Vs. ADDITIONAL COMMISSIONER MEERUT
October 14, 1997
JAG JEET SINGH Vs. ANIL KUMAR
March 6, 1997
JAG MOHAN LAL MEHRA Vs. UNION OF INDIA
October 21, 1997
JAGANNATH Vs. IVTH ADDL. A.C.M.M./PRESCRIBED AUTHORITY, RENT CONTROL, KANPUR NAGAR
December 3, 1997
JAGANNATH Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
November 12, 1997
JAGANNATH PRASAD Vs. VISHWANATH PRASAD
May 24, 1997
JAGAT NARAIN Vs. SESSIONS JUDGE
September 26, 1997
JAGAT NARAIN Vs. STATE OF U P
April 22, 1997
JAGAT NARAIN DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS PRATAPGARH
September 2, 1997
JAGBIR SINGH Vs. VITH ADDL DISTRICT AND SESSIONS JUDGE BIJNOR
February 28, 1997
JAGDAMBA KHANDSARI UDYOG Vs. UNION OF INDIA (UOI) AND ORS.
December 9, 1997
JAGDISH KUMAR Vs. DISTRICT JUDGE BUDAUN
December 17, 1997
JAGDISH KUMAR Vs. DISTRICT JUDGE BUDAUN AND QRS
July 12, 1997
JAGDISH PRASAD Vs. XTH ADDITIONAL DISTRICT JUDGE SITAPUR
May 29, 1997
JAGDISH PRASAD Vs. MAHENDRA PRATAP
April 7, 1997
JAGDISH PRASAD SHARMAS Vs. DIRECTOR OF EDUCATION ALLAHABAD
October 21, 1997
JAGDISH PRASAD SINGH Vs. STATE OF U P
February 14, 1997
JAGDISH SINGH Vs. STATE OF U P
August 9, 1997
JAGDISH SINGH Vs. STATE OF U P
December 12, 1997
JAGDLSH CHANDRA NIGAM Vs. SCOOTERS INDIA LTD
January 7, 1997
JAGGA RAI Vs. STATE OF U P
February 6, 1997
JAGGU Vs. HIRA LAL ETC.
August 20, 1997
JAGMOHAN DUTT SHARMA Vs. STATE OF U P
December 11, 1997
JAGVIR SINGH TALAN Vs. STATE OF U P
January 27, 1997
JAI GOVIND Vs. DISTRICT JUDGE
December 19, 1997
JAI KRISHNA SRIVASTAVA Vs. RAJESHWAR DAYAL EXECUTIVE
March 20, 1997
JAI PRAKASH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR AND ANOTHER
December 3, 1997
JAI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
December 16, 1997
Jai Ram and Anr. Vs. State of U.P.& Ors.
September 11, 1997
JAI RAM SINGH Vs. PRESIDENT BANDA CENTRAL CONSUMER CO OPERATIVE STORES LTD
August 1, 1997
JAI SINGH Vs. STATE OF U P AND ANOTHER
August 5, 1997
JAIDEV MISRA Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
September 16, 1997
JAINATH ALIAS JALNU Vs. STATE OF U P
December 3, 1997
JAL RAM Vs. AWAS AYUKTA U P AVAS EVAM VIKASH PARISHAD LUCKNOW
December 1, 1997
JAL SINGH Vs. STATE OF U P
August 5, 1997
JALAM Vs. STATE
April 22, 1997
JALIL Vs. STATE OF U P
May 15, 1997
JAMILA KHATOON Vs. RAM NIWAS GUPTA
September 9, 1997
JAMUNA Vs. STATE OF U P
May 30, 1997
JAMUNA Vs. STATE OF U P
March 19, 1997
JAMUNA DEVI Vs. STATE OF U P
May 7, 1997
JANARDAN MALLAH AND CHANARDAN Vs. PASHUPATI RAI
March 20, 1997
JANG BAHADUR Vs. STATE OF U P
September 12, 1997
JANG BAHADUR SINGH Vs. STATE OF U P
October 1, 1997
JANJIR SINGH Vs. STATE OF UTTAR PRADESH
May 9, 1997
JANKI PRASAD AND OTHERS Vs. STATE OF U.P.
May 26, 1997
JANTA RICE AND DAL MILLS Vs. STATE OF U P
November 10, 1997
JASBIR SINGH ALIAS SANTI Vs. STATE OF U P
April 2, 1997
JASMEL SINGH Vs. RAJENDRA PRASAD SAXENA
September 24, 1997
JASPAL Vs. STATE
January 22, 1997
JASRATH SINGH Vs. STATE OF U P
October 21, 1997
JASWANT SINGH Vs. STATE OF U P
April 8, 1997
JASWANT SUGAR MILLS LIMITED Vs. STATE OF U P
April 22, 1997
JAUHARIYA Vs. STATE OF UTTAR PRADESH
December 8, 1997
JAVED Vs. STATE OF U P
June 11, 1997
JAVED Vs. STATE OF U P
August 11, 1997
JAYANTI PRASAD Vs. KAMAL NARAIN
October 21, 1997
JAYATA PRASAD Vs. STATE OF U P
September 25, 1997
JAYDRATH SINGH ALIAS JAYDOO SINGH Vs. JIVENDRA KUMAR
August 22, 1997
JEET MAL NISHAD Vs. STATE OF U P
February 11, 1997
JEEVAN BEEMA KARMCHARI SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
May 20, 1997
JEEWAN PRASAD MISRA Vs. LABOUR COURT II U P KANPUR
April 2, 1997
JHALLAR SINGH Vs. STATE OF U P
July 28, 1997
JHARKHANDI Vs. ADDITIONAL DISTRICT JUDGE, ANPARA
August 12, 1997
JITENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE FIROZABAD
April 3, 1997
JITENDRA PAL SINGH BHADAURIA Vs. CHAIRMAN AND MANAGING DIRECTOR AND REVIEWING AUTHORITY ALLAHABAD BANK AND
October 22, 1997
JITENDRA PRASAD CHAUDHARY Vs. STATE OF U P
December 8, 1997
JIUT LAL JAISWAL Vs. SENIOR REGIONAL MANAGER ALLAHABAD REGIONAL OFFICE INDIAN OIL CORPORATION LTD
November 13, 1997
JOKHU LAL Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD
July 15, 1997
JOKHU PRASAD TRIPATHI Vs. STATE OF U P
November 18, 1997
JOKHU RAM Vs. STATE OF U.P. AND ORS.
October 27, 1997
JOKHU RAM VERMA Vs. DISTRICT JUDGE FAIZABAD
August 20, 1997
JUGUL KISHORE Vs. STATE OF U P
July 11, 1997
JUMROMAL KANUROMAL OIL AND FLOUR MILLS Vs. STATE OF U.P. AND OTHERS
October 24, 1997
JYOTSAN DIXIT Vs. CIVIL JUDGE KHIRI
December 12, 1997
K P SINGH Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION NOIDA
July 25, 1997
K P SINGH Vs. SECRETARY CO OPERATIVE DEPARTMENT STATE OF U P
August 20, 1997
K.C. SRIVASTAVA Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE/PRESCRIBED AUTHORITY
February 4, 1997
KABIRANS Vs. RIYAZUDDIN
August 6, 1997
KAILA SWEET SUPPLIER Vs. COMMISSIONER OF INCOME TAX
September 29, 1997
KAILASH CHAND Vs. IIND ADDITIONAL DISTT JUDGE MEERUT
May 6, 1997
KAILASH CHAND GUPTA Vs. STATE COMMISSION CONSUMER FORUM U P LUCKNOW
February 17, 1997
KAILASH CHANDRA JAIN Vs. JAGDISH CHANDRA NAGPAL AND ANOTHER
August 27, 1997
KAILASH NARAIN DWIVEDI Vs. STATE OF U P AND ANOTHER
July 15, 1997
KAILASH NATH GUPTA Vs. DISTRICT JUDGE BALLIA
February 6, 1997
KAILASH PRASAD JALSWAL Vs. UNION OF INDIA
August 28, 1997
KAILASH RAJ Vs. BASIC SHIKSHA PARISHAD ALLAHABAD
July 14, 1997
KAILASHO Vs. STATE OF U P
February 26, 1997
KAILESH Vs. STATE OF U P
June 16, 1997
KALEY KHAN Vs. BOARD OF REVENUE
November 5, 1997
KALI PRASAD SINGH Vs. STATE OF U P
May 20, 1997
KALLOO Vs. STATE OF UTTAR PRADESH
May 20, 1997
KALU Vs. STATE OF U P
June 25, 1997
KAMLA Vs. STATE OF U P
March 13, 1997
KAMLESH PRASAD MISRA Vs. DEPUTY DIRECTOR OF EDUCATION, VII REGION
October 13, 1997
KAMTA NATH Vs. STATE OF U P
March 10, 1997
KAMTA PRASAD Vs. PRAKASH CHANDRA
February 28, 1997
KAMTA PRASAD TEWARI Vs. CHIEF REVENUE CONTROLLING AUTHORITY ALLAHABAD
May 8, 1997
KANCHAN BALA Vs. STATE OF U P
September 22, 1997
KANEEZ FATIMA Vs. PRINCIPAL HAMIDIA GIRLS INTER COLLEGE ALLAHABAD
May 14, 1997
KANHAIYA AND OTHERS Vs. STATE OF U.P.
August 14, 1997
KANI DEVI Vs. FIRST ADDL DISTRICT JUDGE BAHARAICH
May 29, 1997
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. CEGAT
March 21, 1997
KANTI Vs. STATE OF U.P. AND ANOTHER
August 29, 1997
KANTI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
May 29, 1997
KANTI DEVI Vs. SARJU PRASAD
February 20, 1997
KANTI PRASAD Vs. U P PUBLIC SERVICES TRIBUNAL
May 16, 1997
KAPARA COMMITTEE JALAUN Vs. DISTRICT SUPPLY OFFICER JALAUN
March 6, 1997
KARAM SINGH Vs. SETTLEMENT OFFICER, CONSOLIDATION, FAIZABAD
July 10, 1997
KARIMUL HASSAN Vs. ANSAR AHMAD
April 30, 1997
KARUNA SHANKER SHUKLA Vs. IXTH ADDL. DISTRICT AND SESSIONS JUDGE, KANPUR NAGAR
August 5, 1997
KASHI NATH MISHRA Vs. STATE OF U P
November 10, 1997
KASHI NRITYA EVAM LALIT KALA SANSTHAN Vs. DISTT MAGISTRATE VARANASI
April 24, 1997
KASHMIR SINGH Vs. VIIITH ADDITIONAL DISTRICT JUDGE MEERUT AND ANOTHER
September 23, 1997
KAULESHWAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI ANDANR
May 22, 1997
KAUMUDI KARGHA AUDYOGIC UTPADAN SAHKARI SAMITI LTD Vs. C T T
November 18, 1997
KAUSHALENDRA KUMAR SRIVASTAVA Vs. U P PUBLIC SERVICE COMMISSION
October 1, 1997
KAYAM SINGH Vs. STATE OF U P
January 28, 1997
KEDAR Vs. STATE OF U P
April 1, 1997
KEDAR NATH Vs. STATE OF U P
September 16, 1997
KEDAR NATH SINGH Vs. STATE OF U P
August 11, 1997
KESHAEO RAM DARGAN Vs. DISTRICT INSPECTOR OF SCHOOLS HARIDWAR ANDORS
February 3, 1997
KESHAV DAS UMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
June 1, 1997
KESHAV DASS SONI Vs. STATE OF U P
December 10, 1997
KESHAV DEV RADHA RAMAN Vs. ASSISTANT COMMISSIONER ASSESSMENT TRADE TAX
September 26, 1997
KESHAV RAM PANDEY Vs. STATE OF U P
December 11, 1997
KEWLA PRASAD Vs. STATE OF U P
March 13, 1997
KHAIRUN NISA Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
May 30, 1997
KHALID BIN YUSUF KHAN Vs. ALIGARH MUSLIM UNIVERSITY AND ANOTHER
December 5, 1997
KHALLD BIN YUSUF KHAN Vs. AILGARH MUSLIM UNIVERSITY ALIGARH
December 5, 1997
KHAYALI RAM Vs. VITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
March 11, 1997
KHEDU Vs. INDRAPATI
April 4, 1997
KHEDU Vs. INDRAPATI
April 9, 1997
KHEM CHAND Vs. COMMISSIONER OF INCOME TAX
May 23, 1997
KHUNNU Vs. STATE OF U P
August 14, 1997
KHURSHID ANWAR KHAN Vs. DIST MAGISTRATE DEORIA
April 9, 1997
KHUSAROO KHAN Vs. STATE OF U P
August 5, 1997
KHUSHI RAM DEDWAL Vs. ADDITIONAL JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY MEERUT
July 17, 1997
KIRAN KUMARIS Vs. STATE OF U P AND ANOTHER
September 16, 1997
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P
September 5, 1997
KISHAN SAHAI Vs. STATE OF U P
January 16, 1997
KM MANISHA GUPTA Vs. VICE CHANCELLOR SAHUJI MAHARAJ UNIVERSITY OF KANPUR PRESIDED
March 21, 1997
KM RAM CHAMALA KAHAR BACKWARD CLASS Vs. STATE OF U P
April 11, 1997
KM SUSHILA JOSHI Vs. STATE OF U P
July 28, 1997
KM. MAMTA JAUHARI Vs. STATE OF U.P.
May 14, 1997
KOPE SINGH Vs. EXECUTIVE ENGINEER
February 3, 1997
KRIPA SHANKER Vs. STATE
January 24, 1997
KRISHAN DATT Vs. THE COLLECTOR, FATEHPUR AND OTHERS
November 10, 1997
KRISHAN GOPAL SAXENA Vs. UPER SACHIV MADHIYAMIK SHIKSHA PARISHAD UP KARYALAYA
September 12, 1997
KRISHAN PAL Vs. THE COLLECTOR, FATEHPUR AND OTHERS
November 10, 1997
KRISHI UTPADAN MANDI SAMITI Vs. INDUSTRIAL TRIBUNAL II
February 3, 1997
KRISHI UTPADAN MANDI SAMITI Vs. BIPIN KUMAR
July 14, 1997
Krishi Utpadan Mandi Samiti,Distt.Jhansi,through its Secretary Vs. State of U.P.and Others
May 27, 1997
KRISHI UTPADAN MANDI SAMTTL DISTT JHANSI Vs. STATE OF U P
May 27, 1997
KRISHNA AUTAR GUPTA Vs. PUNJAB NATIONAL BANK
September 10, 1997
KRISHNA BRICK WORKS AND OTHERS Vs. STATE OF U.P.
July 25, 1997
KRISHNA CHANDRA SRIVASTAVA Vs. DISTRICT JUDGE ALLAHABAD
July 22, 1997
KRISHNA KUMAR Vs. VICE CHAIRMAN MORADABAD DEVELOPMENT AUTHORITY MORADABAD
May 27, 1997
KRISHNA KUMAR Vs. SR SUPDT OF POLICE BULANDSHAHR
September 29, 1997
KRISHNA KUMAR KARTA OF H U F HEIRS AND LEGAL REPRESENTATIVE OF BISHAMBHAR NATH AGARWAL Vs. KISHAN CHAND
September 9, 1997
KRISHNA KUMAR SHARMA Vs. STATE OF U P
May 28, 1997
KRISHNA KUMAR SRIVASTAVA Vs. HIGH COURT
August 22, 1997
KRISHNA MADHO SHARMA Vs. STATE OF U P
March 11, 1997
KRISHNA MOTOR TRAINING SCHOOL Vs. STATE OF U.P.
January 6, 1997
KRISHNA PIPE AND TUBES KANPUR Vs. UNION OF INDIA
February 4, 1997
KUBER Vs. STATE OF U P
July 28, 1997
KUBER DAL AND OIL MILLS FATEHPUR Vs. U P FINANCIAL CORPORATION ALLAHABAD
March 3, 1997
KUMAON BRICK KILN Vs. COMMISSIONER OF INCOME TAX
January 9, 1997
KUMAON MANDAL VIKAS NIGAM LTD Vs. PRESIDING OFFICER LABOUR COURT
October 15, 1997
KUMARI PRATIBHA BHATNAGAR AND ANR. Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
March 17, 1997
KUNDAN LAL TANDON Vs. SECY EDUCATION DEPT STATE OF U P LUCKNOW
November 11, 1997
KUNDAN SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, UDHAMPUR NAGAR AND
November 27, 1997
KUNJI LAL Vs. STATE OF U P
May 16, 1997
KUNTI DEVI Vs. STATE OF U P
October 22, 1997
KUNWAR Vs. STATE OF U P
July 9, 1997
KUNWAR AKHILESH PRATAP SINGH Vs. DISTRICT MAGISTRATE MAHARAJGANJ
July 30, 1997
KUNWAR VIKRAM SINGH Vs. PRABHARI ADHIKARI TOWN AREA COMMITTEE
January 21, 1997
KUNWERSEN Vs. STATE OF UTTAR PRADESH
August 19, 1997
KUSUM Vs. STATE OF U P
March 12, 1997
KUSUM GUPTA Vs. VITH ADDITIONAL DISTRICT JUDGE
July 28, 1997
L M L LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 25, 1997
L P NAITHANI Vs. ALLAHABAD TELEPHONES ALLAHABAD
September 9, 1997
LAIMANI Vs. STATE OF U P
April 15, 1997
LAJJA WATI SINGHAL Vs. COMMISSIONER OF INCOME TAX
January 8, 1997
LAKHAN SINGH Vs. RAM SHANKAR GUPTA
May 22, 1997
LAKHPATI Vs. RAM LAKHAN
November 26, 1997
LAKHRAM Vs. KANHALYA SINGH
May 6, 1997
LAKSHMAN Vs. FIRST ADDL DISTT JUDGE SITAPUR
May 29, 1997
LAL BAHADUR Vs. STATE OF U P
March 7, 1997
LAL CHAND PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
August 1, 1997
LAL MOHD Vs. FATIMA BIBI
November 25, 1997
LAL MOHD. Vs. INAYAT ULLAH
July 22, 1997
LALA RAM Vs. STATE OF U.P.
September 26, 1997
LALA RAM Vs. STATE OF U P
August 26, 1997
LALENDRA NATH SAHGAL Vs. STATE OF U P
February 6, 1997
LALIT GIRI Vs. STATE OF U P
January 10, 1997
LALIT MOHAN SHAH AND OTHERS Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE, NAINITAL
April 11, 1997
LALJI KUSHWAHA Vs. SUPERINTENDING ENGINEER
October 28, 1997
LALJI SINGH YADAV Vs. UNION OF INDIA
December 12, 1997
LALJI YADAV Vs. STATE OF UTTAR PRADESH
November 20, 1997
LALLA SINGH Vs. AJUDHI
February 11, 1997
LALLAN PANDEY Vs. STATE OF U P
August 8, 1997
LALLAN SINGH Vs. STATE OF U P
September 2, 1997
LALLI Vs. STATE OF U P
February 6, 1997
LALLU RAM Vs. STATE OF U.P.
July 31, 1997
LALLU YADAV Vs. STATE OF U P
March 21, 1997
LALOO BHARTI Vs. ANWAR
July 7, 1997
LALTA DEVI Vs. PRESCRIBED AUTHORITY PARGANA ADHIKARI CHANDAULI VARANASI
November 11, 1997
LALTA PRASAD Vs. DISTRICT JUDGE ETAH
September 3, 1997
LALTA PRASAD Vs. 4TH ADDITIONAL DISTRICT JUDGE
August 1, 1997
LALTA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND ANOTHER
December 3, 1997
LALTA PRASAD Vs. STATE OF U P
August 22, 1997
Lalta Prasad and Ors. Vs. State of U.P.
August 22, 1997
LALTA PRASAD AND OTHERS Vs. STATE
September 1, 1997
LALTA PRASAD TRIPATHI Vs. STATE OF U P
September 24, 1997
LAW PUBLISHER ALLAHABAD ; R A KHAN Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
July 28, 1997
LAWRENCE JOHN DOWSER Vs. UNION OF INDIA
August 20, 1997
LAXMI NARAIN MISHRA Vs. STATE OF U.P.
October 13, 1997
LAXMI SINGH Vs. STATE OF U P
January 16, 1997
LEELA Vs. MUKANDA
July 11, 1997
LML LTD. Vs. ADDL. COMMR. (ADJ.) I/C DIVN.-II, C. EX. AND ORS.
December 2, 1997
LOHIA MACHINES LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
October 14, 1997
LOKENDRA SINGH Vs. STATE OF U P
September 6, 1997
LOKESH KUMAR P C S Vs. STATE OF U P
September 5, 1997
LORD SHRI KRISHNA SITUATED AT KATRA KESHAV DEO KRISHNA JANM BHUMI MATHURA U P Vs. VAAMDEV JI MAHARAJ CHAIRMAN
September 23, 1997
LUCKNOW SKIN CO Vs. STATE OF U P
July 23, 1997
M C GUPTA Vs. LABOUR COURT MEERUT
January 30, 1997
M K CERAMICS INDUSTRIES Vs. ZILA UDYOG KENDRA
December 5, 1997
M N REFRACTORIES PRIVATE LTD Vs. COMMISSIONER OF TRADE TAX
May 26, 1997
M.V. INDUSTRIES Vs. U.P. FINANCIAL CORPORATION
December 19, 1997
MACDOWELL AND COMPANY LIMITED Vs. COMMISSIONER TRADE TAX U P LUCKNOW
August 21, 1997
MADAN LAL GUPTA Vs. SACHIV RAJYA GANNA SEWA PRADHIARAN U P LUCKNOW
July 15, 1997
MADAN LAL GUPTA Vs. FOOD CORPN OF INDIA NEW DELHI ANDORS
March 31, 1997
MADHUR LATA ALIAS MADHU LATA Vs. ADDITIONAL DISTRICT JUDGE UTTRAKHAND CASE DEHRADUN
May 14, 1997
MADHURIMA BHARGAVA Vs. STATE OF U P
August 21, 1997
MAFOOZ HUSSAIN KHAN Vs. STATE OF U P ADMINISTRATIVE REFORMS DEPARTMENT NO 1
November 6, 1997
MAGALI Vs. STATE OF U P
March 13, 1997
MAHABALI SINGH Vs. UNION OF INDIA
July 28, 1997
MAHABIR METAL CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 5, 1997
MAHABIR PRASAD Vs. MADHYAMIK SHIKSHA PARISHAD, U.P. ALLAHABAD
January 22, 1997
MAHADEIYA Vs. GIRDHARI
April 8, 1997
MAHANT KAUSHAL KISHORE SHARAN ALIAS PHALAHARI BABA Vs. MAHANT RAM PRIYA DAS
September 11, 1997
MAHANT PD KUSHWAHA Vs. STATE OF U P
August 12, 1997
MAHARAJ SINGH Vs. ADDL CITY MAGISTRATE 1ST PRESCRIBED AUTHORITY AGRA AND ANOTHER
October 27, 1997
MAHARAJ SINGH TOMAR Vs. DY. INSPECTOR GENERAL OF POLICE, AGRA RANGE
September 29, 1997
MAHARAJA REFRACTORIES P LTD Vs. STATE BANK OF INDIA
January 1, 1997
MAHARANA PRATAP SHIKSHA PARISHAD Vs. GORAKHPUR UNIVERSITY
January 15, 1997
MAHBOOB Vs. STATE OF U P
October 16, 1997
MAHEDNRA SINGH Vs. STATE OF U P
February 19, 1997
MAHENDRA NATH ROY Vs. STATE
July 28, 1997
MAHENDRA NATH TANDON Vs. VLTH ADDITIONAL DISTRICT JUDGE KDNPUR
November 26, 1997
MAHENDRA PAL SINGH Vs. STATE OF U P
April 3, 1997
MAHENDRA PAL SINGH RAGHAV Vs. SENIOR MANAGER JIG AND TOOLS BHARAT HEAVY ELECTRICALS INDIA LTD
October 21, 1997
MAHENDRA PRATAP SINGH Vs. UPPER ZILA MAGISTRATE SUPPLY RENT CONTROL OFFICER GHAZIABAD
July 8, 1997
MAHENDRA SHARMA Vs. STATE OF U P
February 5, 1997
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
February 19, 1997
MAHESH CHAND GUPTAS Vs. STATE OF U P
December 8, 1997
MAHESH KUMAR Vs. LOKENDRA NATH AND ANR
March 31, 1997
MAHESH KUMAR Vs. LOKENDRA NATH
January 31, 1997
MAHESH RAM Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
April 23, 1997
MAHFOOZ CARPETS Vs. ORIENTAL RUG MANUFACTURERS
September 22, 1997
MAHFOOZ HUSSAIN KHAN Vs. STATE OF U P
November 6, 1997
MAHIPAL Vs. STATE OF U P
December 12, 1997
MAHIPAL SINGH Vs. STATE OF U P
January 27, 1997
MAHIPAL SINGH Vs. DISTRICT AGRICULTURE OFFICER ETAH AND ON
February 20, 1997
MAHMOOD AKHTAR Vs. SARASWATI DEVI
April 2, 1997
MAHTAB ALAM Vs. NAGAR PANCHAYAT DISTT GONDA
August 28, 1997
MAINUDDIN Vs. STATE OF UTTAR PRADESH
September 16, 1997
MAJID Vs. MUNNA
February 28, 1997
MAJOR SINGH Vs. CHATRADHARI RAI
October 22, 1997
MAKSUD ALI Vs. HANEEFA
March 21, 1997
MALKHAN Vs. STATE OF UTTAR PRADESH
May 14, 1997
MALUK SINGH (DEAD) BY L.RS. Vs. NIRANJAN SINGH
April 25, 1997
MALVIKA SINGH Vs. U P SUBORDINATE SERVICES SELECTION COMMISSION BOARD
September 11, 1997
MAMO Vs. STATE
August 1, 1997
MAN BOTH RAM TEWARI Vs. PRESIDENT ALLAHABAD DISTRICTCO OP BANK
July 31, 1997
MANAGEMENT COMMITTEE, MAHARSHI DURBASA INTER COLLEGE Vs. SATYA DEO TIWARI
August 6, 1997
MANAGEMENT OF U P CERAMICS AND POTTERIES LTD Vs. STATE OF U P
November 21, 1997
MANAGER PUNJAB NATIONAL BANK Vs. DISTRICT JUDGE AGRA
January 6, 1997
MANAGING COMMITTEE KARAMAT HUSAIN MUSLIM GIRLS DEGREE COLLEGE Vs. SHIA CENTRAL BOARD OF WAQFS
December 11, 1997
MANAK CHAND JAISWAL AND CO Vs. INCOME TAX OFFICER
January 2, 1997
MANAK TALA CHEMICALS (P.) LTD. Vs. STATE OF U.P.
July 2, 1997
MANDI SAMITI Vs. MANDI SAMITI
July 14, 1997
MANGA RAM SHARMA Vs. DISTRICT PANCHAYAT RAJ ADHIKARI, UDHAM SINGH NAGAR
December 18, 1997
MANGAL RAM Vs. STATE OF U P
February 14, 1997
MANGAL SEN AND OTHERS Vs. BOARD OF REVENUE AT ALLAHABAD THOUGH ITS CHAIRMAN AND OTHERS
November 26, 1997
MANGOO TYAGI Vs. ADHIKSHAK JANPAD KARAGAR MORADABAD
December 2, 1997
MANGROO Vs. UNION OF INDIA
May 15, 1997
MANI LAL Vs. IIIRD ADDITIONAL DISTRICT AND SESSION JUDGE KANPUR DEHAT
January 22, 1997
MANI RAM Vs. RAM GOPAL
August 28, 1997
MANIK CHAND BURMAN Vs. INCOME TAX OFFICER
April 25, 1997
MANISH KUMAR GUPTA Vs. UNIVERSITY OF ALLAHABAD
February 4, 1997
MANMOHAN VAIDYA Vs. STATE OF U P
September 19, 1997
MANOHAR LAL SAHU Vs. STATE OF U P
July 3, 1997
MANOJ KUMAR Vs. DISTRICT AND SESSIONS JUDGE HARDWAR
September 12, 1997
MANOJ KUMAR Vs. CIVIL JUDGE JUNIOR DIVISION
October 1, 1997
MAQSOOD Vs. STATE OF U P
May 23, 1997
MAQSOOD KHAN Vs. A D J BULANDSHAHR
February 20, 1997
MAQSOOD MEHMOOD Vs. STATE OF U P
August 5, 1997
MASTER MANVEER KHERA Vs. MANJEET SINGH KHERA ALIAS MAKHAN SINGH
January 9, 1997
MASTER MANVEER KHERA Vs. MANJEET SINGH KHERA
September 1, 1997
MATA PRASAD AND ANOTHER Vs. STATE OF U.P.
September 8, 1997
MATA SARAN Vs. BRIJ LAL
February 14, 1997
MATHURA PRASAD Vs. STATE OF U P
February 20, 1997
MAYA PRAKASH Vs. STATE OF UTTAR PRADESH
September 12, 1997
MAYA PRAKASH AGRAWAL Vs. PRESIDING OFFICER LABOUR COURT
September 8, 1997
MAYA SHANKER PANDEY Vs. STATE OF U P
March 20, 1997
MAYANK RAJPUT Vs. STATE OF UTTAR PRADESH
December 4, 1997
MAZDOOR UNION KISAN SAHAKARI CHINI MILL LTD Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION
August 4, 1997
MEERA SHARMA Vs. STATE OF U P
July 25, 1997
MEETA HARIJAN Vs. STATE OF UTTAR PRADESH
July 14, 1997
MEGH RAJ Vs. STATE OF U P
May 30, 1997
MEWA RAM Vs. STATE
March 11, 1997
MINERAL OIL CORPORATION Vs. CEGAT
May 28, 1997
MISHRI LAL Vs. THE COLLECTOR FATEHPUR AND OTHERS
January 28, 1997
MISHRI LAL GUPTA AND CO Vs. UNION BANK OF INDIA
February 24, 1997
MITRA PRAKASHAN PVT LTD Vs. UNION OF INDIA
December 5, 1997
MITTAL COAL ENTERPRISES Vs. ASSISTANT CIT
November 22, 1997
MODI INDUSTRIES LTD Vs. STATE OF U P
May 23, 1997
MODI RUBBER LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1997
MODI RUBBER LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
October 28, 1997
MODI XEROX LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
May 19, 1997
MOHAMMAD AHMAD Vs. U P STATE ELECTRICITY BOARD U P LUCKNOW
January 31, 1997
MOHAMMAD AZIM Vs. COMMISSIONER TRADE TAX U P LUCKNOW
December 11, 1997
MOHAMMAD HANIF Vs. IVTH ADDL. DISTRICT JUDGE
January 13, 1997
MOHAMMAD ISMAIL Vs. BILQUEES BANO
April 8, 1997
MOHAMMAD MOBIN Vs. STATE OF U P
March 20, 1997
MOHAMMAD NASEEM Vs. DISTRICT JUDGE, ALMORA
July 2, 1997
MOHAMMAD NASEM Vs. THIRD ADDITIONAL DISTRICT JUDGE FAIZABAD
May 29, 1997
MOHAMMAD NAZIM AND Vs. STATE
October 1, 1997
MOHAMMAD RAFIQ Vs. SMT. AMNA KHATOON
April 24, 1997
MOHAMMAD SHAKEEL Vs. STATE OF U P
September 5, 1997
MOHAMMAD SHARIF Vs. STATE OF UTTAR PRADESH
May 20, 1997
MOHAMMAD SHARIF Vs. STATE OF U P
May 20, 1997
MOHAMMAD YASIN Vs. STATE OF UTTAR PRADESH
January 17, 1997
MOHAMMED NAEEM Vs. ILLRD ADDL DISTT JUDGE FAIZABAD
May 29, 1997
MOHAN LAL BAHRI Vs. K L BAHRI
November 25, 1997
MOHAN LAL RAM KUMAR AND SONS Vs. SALES TAX OFFICER SECTOR II MAINPURI
April 11, 1997
MOHAN MEAKIN BREWERIES LTD Vs. STATE OF U P
January 24, 1997
MOHD AHMAD Vs. STATE OF U P
March 28, 1997
MOHD AHMAD Vs. SEEMA
September 22, 1997
MOHD AKHTAR CHURIWALA Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
May 27, 1997
MOHD HABIBS Vs. STATE OF U P
August 1, 1997
MOHD ISLAM AHMAD KHAN Vs. FIRST ADDITIONAL DISTRICT JUDGE SAHARANPUR
March 13, 1997
MOHD ISLAM AHMAD KHAN Vs. IST ADDL DISTRICT JUDGE AND ORS
March 13, 1997
MOHD ISMAIL Vs. MEMBER SECRETARY DIST ADMINISTRATIVE COMMITTEE FATEHPUR
April 23, 1997
MOHD JAMAL RUSHDI Vs. MADHAMLK SHLKSHA PARLSHAD U P ALLAHABAD
February 19, 1997
MOHD MOBIN Vs. STATE OF U P
February 28, 1997
MOHD NAZIM; ASHIQUR REHMAN; INDRA LAL; MARKANDEY MISRA; VIDYAWATL SAHU; OM PRAKASH TEWARI; MOHD NAZIM Vs. STATE
October 1, 1997
MOHD RAFIQUE Vs. STATE OF U P
September 10, 1997
MOHD RAUF Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE, SENIOR DIVISION
September 15, 1997
MOHD SHAHID Vs. ALIGARH MUSLIM UNIVERSITY
April 24, 1997
MOHD SHAMI KHAN Vs. NARESH DIXIT
March 20, 1997
MOHD ZAHOOR Vs. COMMITTEE OF MANAGEMENT MADARSA HANFIA AHLE SUNNAT BAHAR UL ULOOM MAU
June 4, 1997
MOHD. BASHIR AND OTHERS Vs. VTH ADDL. DISTRICT JUDGE, FAIZABAD
January 31, 1997
MOHD. HALIM Vs. MOHD. SAMIM
April 9, 1997
MOHD. SIDDIQ Vs. BRAHMA DUTT
April 15, 1997
MOHD. WASEEM KHAN AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHER
November 11, 1997
Mohd. Yasin Vs. State of U.P.
January 17, 1997
MOLVI HABIBUR RAHMAN FAIZI Vs. STATE OF UTTAR PRADESH
May 21, 1997
MONIKA BEADS PVT LTD Vs. UNION OF INDIA UOI
September 3, 1997
MONIKA PLASTIC PIPES P LTD Vs. DIRECTOR OF INDUSTRIES KANPUR
September 25, 1997
MOOL CHAND Vs. KEDAR
November 26, 1997
MOOL CHANDRA ALIAS GUNGEY YADAV Vs. STATE OF U P
April 1, 1997
MOTI LAL AGARWAL AND ANOTHER Vs. IIND ADDL. CIVIL JUDGE AND ANOTHER
December 19, 1997
MOTI LAL GUPTA Vs. STATE OF U P
March 10, 1997
MOTI LAL SEHGAL Vs. SHRI KANT GUPTA AND OTHERS
February 28, 1997
MOTI LALS Vs. STATE OF U P
December 8, 1997
MOTILAL Vs. DISTT JUDGE BALLIA
April 9, 1997
MOTILAL Vs. STATE OF U P
June 12, 1997
Motilal and Ors. Vs. State of U.P.& Ors.
December 8, 1997
MOTOR SALES Vs. COMMISSIONER OF INCOME TAX
March 9, 1997
MOTOR SALES Vs. COMMISSIONER OF INCOME TAX
July 9, 1997
MUHAMMAD IQBAL Vs. STATE
March 31, 1997
MUIR MILLS A UNIT OF NTC Vs. APPELLATE AUTHORITY PAYMENT OF WAGES ACT
November 27, 1997
MUIR MILLS CIVIL LINES KANPUR Vs. PRESIDING OFFICER LABOUR COURT ANDORS
March 4, 1997
MUKESH Vs. STATE OF U P
November 13, 1997
MUKUT BEHARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
September 16, 1997
MUKUT NATH Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
December 22, 1997
MUKUT SINGH Vs. STATE OF U P
September 12, 1997
MUKUT SINGH Vs. STATE OF UTTAR PRADESH
August 19, 1997
MUMTAZ AHMAD Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD REGION ALLAHABAD
March 28, 1997
MUNESHWAR DAYAL Vs. ZILA KARYAKRAM ADHIKARI BIJNOR
November 13, 1997
MUNICIPAL BOARD MEERUT Vs. PRESIDING OFFICER LABOUR COURT MEERUT
February 6, 1997
MUNNA Vs. STATE
March 31, 1997
MUNNA Vs. STATE OF U P
March 21, 1997
MUNNA Vs. STATE OF U P
June 11, 1997
MUNNA BABU Vs. SHANNO BEGUM
May 21, 1997
MUNNA SINGH @ ARVIND SINGH AND OTHERS Vs. STATE OF U.P.
September 11, 1997
MUNNEY Vs. IVTH ADDITIONAL DISTRICT JUDGE ALLGARH
July 3, 1997
MUNNI DEVI Vs. STATE OF U P
March 12, 1997
MUNNI DEVI Vs. RENT CONTROL AND EVICTION OFFICER, BILASPUR
July 1, 1997
MUNNI LAL BILAIYA Vs. RADHA BALLABH KATHEL
August 28, 1997
MUNNI LAL GUPTA Vs. IIND ADDL. DISTRICT JUDGE, JHANSI
July 31, 1997
MUNNU RAM AND ANR. Vs. SPECIAL LAND ACQUISITION OFFICER AND ORS.
November 18, 1997
MUNSHI KHAN Vs. STATE OF U P
March 21, 1997
MUNSHI SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
April 3, 1997
MURALA DEVI MUKHERJEE (SMT.) AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
August 6, 1997
MURTI SRI SHEOJI BHAGWAN Vs. HINDALCO RENUKOOT MIRZAPUR
January 13, 1997
MUSEY ALIAS AJAY KUMAR YADAV Vs. STATE
August 11, 1997
N T C MILLS STAFF ASSOCIATION Vs. NATIONAL TEXTILE CORPORATION U P LTD
December 2, 1997
NAFEES AHMAD Vs. TEHSILDAR MAGISTRATE TEHSIL PATIYALI ETAH
May 30, 1997
NAGAR PALIKA CITY BOARD Vs. RELAX BUILDERS (P.) LTD. AND ANR.
January 21, 1997
NAGAR PALIKA PARISHAD MUSSORIE Vs. STATE
November 7, 1997
NAGAR PALIKA PARISHAD MUSSORIE Vs. STATE OF UTTAR PRADESH
July 11, 1997
NAGAR PRASAD Vs. STATE OF UTTAR PRADESH
September 9, 1997
NAGENDRA KUMAR Vs. SHRI SHAHUJI MAHARAJ VISWA VIDYALAYA KANPUR
April 11, 1997
NAGRATH PAINTS P LTD Vs. UNION OF INDIA UOI
February 27, 1997
NAIPAL Vs. STATE OF U.P. AND OTHERS
March 11, 1997
NAMI Vs. STATE OF U P
December 10, 1997
NAND KUMARI DEVI Vs. STATE OF U P AND ANOTHER
September 8, 1997
NAND LAL AND OTHERS Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD AND OTHERS
November 18, 1997
NANDU MAL GIRDHARI LAL A PARTNERSHIP FIRM Vs. KRISHI UTPADAN MANDI SAMITI NAVIN MANDI STHAL MUZAFFARNAGAR
November 25, 1997
NANHAKOO Vs. STATE
September 18, 1997
NANHEY LAL Vs. STATE OF U P
April 24, 1997
NANHKU Vs. RAM RAJ
August 11, 1997
NANHOO ALIAS NANHE Vs. STATE OF U P
May 23, 1997
NANKOO SHARMA Vs. STATE OF UTTAR PRADESH
January 9, 1997
NARAIN Vs. STATE OF U P
November 27, 1997
NARAIN PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 17, 1997
NARBADA DEVI Vs. ADDITIONAL COMMISSIONER JUDICIAL GORAKHPUR
March 14, 1997
NARENDRA BAHADUR Vs. STATE OF U P
September 25, 1997
NARENDRA KUMAR Vs. ADDL SALES TAX OFFICER
May 14, 1997
NARENDRA KUMAR SHARMA HEAD MASTER Vs. DISTRICT BASIC EDUCATION OFFICER VARANASI
April 2, 1997
NARENDRA KUMAR SHUKLA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, JHANSI AND OTHERS
July 23, 1997
NARENDRA PAL SINGH TEOTIA Vs. STATE OF U P
October 22, 1997
NARESH CHAND AGARWAL Vs. COMMISSIONER OF INCOME TAX
April 25, 1997
NARESH KUMAR Vs. STATE OF U P
March 11, 1997
NARESH SHANKAR SRIVASTAVA Vs. U P CO OPERATIVE TRIBUNAL
July 25, 1997
NARGIS MALIK Vs. OFFICIAL LIQUIDATOR
December 16, 1997
NATHU Vs. STATE OF U P
September 9, 1997
NATHU RAM Vs. SHYAM SUNDER
July 16, 1997
NATIONAL INSURANCE CO LTD Vs. DEEPA PANT
November 20, 1997
NATRAJ CHHABIGRIH Vs. STATE OF U P
March 28, 1997
NAVEEN GLASS PRODUCTS Vs. CCE (A) AND ANR.
January 10, 1997
NAWAB NADIR SHAH KHAN Vs. STATE OF U P
August 1, 1997
NAZIR KHAN Vs. SMT. MITHILA DEVI
May 21, 1997
NEERA TANDON Vs. REGISTRAR KANPUR UNIVERSITY KANPUR
April 21, 1997
NEETA TEWARI Vs. STATE OF U P
May 2, 1997
NEPAL SINGH Vs. STATE OF U P
March 18, 1997
NETRA PAL SINGH Vs. YASHODA DEVI
March 20, 1997
NETRAPAL SINGH Vs. STATE OF U.P. AND OTHERS
November 12, 1997
NEW INDIA ASSURANCE CO Vs. GHANSHYAM DAS
February 5, 1997
NEW INDIA ASSURANCE CO LTD Vs. JAGDISH PRASAD PANDEY
April 9, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GHANSHYAM DAS
May 2, 1997
NEW VICTORIA MILLS STAFF ASSOCIATION A UNIT OF NATIONAL TEXTILES CORPN MILLS STAFF ASSOCIATION KANPUR NAGAR Vs. UNION OF INDIA
March 4, 1997
NEW VISHWAKARMA ENGINEERING WORKS Vs. COMMISSIONER OF TRADE TAX U P
April 8, 1997
NIAZ AHMAD Vs. VIIITH ADDITIONAL DISTRICT JUDGE U P ALIGARH
January 24, 1997
NIAZ AHMAD Vs. STATE OF U P
September 2, 1997
NIHAL CHAND Vs. NAGAR MAHAPALIKA KANPUR
February 5, 1997
NIRANJAN LAL Vs. STATE OF U P
September 5, 1997
NIRMAL KUMAR JAIN ADDL DISTRICT JUDGE SAHARANPUR Vs. STATE OF U P AND ANOTHER
September 16, 1997
NIRMALA TANDON Vs. H N TANDON
May 27, 1997
NISAR AHMAD Vs. U P STATE CEMENT CORPORATION LTD
April 22, 1997
NISAR KHAN Vs. STATE OF U P
May 30, 1997
NISHANT PANDEY Vs. STATE OF U P
April 30, 1997
NISHANT PANDEY Vs. STATE OF U P
March 30, 1997
NO 13938846 LINK LALTA PRASAD SINGH Vs. UNION OF INDIA
April 19, 1997
NOOR ALI Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE VARANASI
February 3, 1997
Noor Bano Begum Vs. State of U.P.
April 4, 1997
NOOR JAHAN Vs. NIZAM S O REHMATULLAH
February 13, 1997
OBRA THERMAL POWER STATION Vs. WORKMENS COMPENSATION COMMISSIONER
January 17, 1997
OM PAL Vs. STATE OF U P
September 22, 1997
OM PRAKASH Vs. STATE OF UTTAR PRADESH
September 5, 1997
OM PRAKASH Vs. D M GHAZIPUR
October 29, 1997
OM PRAKASH Vs. STATE OF U P
February 6, 1997
OM PRAKASH Vs. STATE OF U P
August 5, 1997
OM PRAKASH JAISWAL Vs. COLLECTOR
March 17, 1997
OM PRAKASH MISRA Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY JHANSI REGION JHANSL
June 13, 1997
OM PRAKASH MUSLA Vs. IIND ADDITIONAL DISTRICT JUDGE
May 27, 1997
OM PRAKASH PATROL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 3, 1997
OM PRAKASH SHARMA Vs. VTH ADDL. DISTRICT JUDGE AND OTHERS
May 27, 1997
OM PRAKASH SHARMA Vs. STATE OF U P
February 18, 1997
OM PRAKASH SHARMA Vs. STATE OF UTTAR PRADESH
February 18, 1997
OM PRAKASH SINGH Vs. STATE OF U P
July 29, 1997
OM PRAKASH SINGH Vs. COMMISSIONER OF TRADE TAX LUCKNOW
July 16, 1997
OM PRAKASH SINGH Vs. STATE OF U P
March 20, 1997
OM PRAKASH SINGH Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
September 12, 1997
OM PRAKASH YADAV Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE
June 12, 1997
OM SEWA SAMITI Vs. STATE OF U P
January 12, 1997
OMKAR SAXENA Vs. STATE OF U P
August 28, 1997
ONKAR NATH Vs. MALTI DEVI
July 23, 1997
ONKAR NATH TEWARI Vs. CHIEF ENGINEER MINOR IRRIGATION DEPTT
September 11, 1997
ONKAR SINGH Vs. STATE OF U P
January 31, 1997
ORIENTAL BANK OF COMMERCE Vs. UNION OF INDIA UOI
January 27, 1997
ORIENTAL BANK OF COMMERCE KANPUR Vs. UNION OF INDIA
April 8, 1997
ORIENTAL INSURANCE CO LTD Vs. PRAKASHWATI
October 23, 1997
P P RASTOGI Vs. MEERUT UNIVERSITY
January 31, 1997
PADAM SINGH Vs. MIHI LAL
July 4, 1997
PANKAJ KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
February 28, 1997
PANKAJ KUMAR TRIPATHI Vs. STATE OF U P
December 1, 1997
PANTHU Vs. STATE OF U.P.
January 8, 1997
PAPPU Vs. STATE OF UTTAR PRADESH
July 3, 1997
PAPPU SINGH Vs. STATE OF U P
April 21, 1997
PARAMHANS RAI Vs. STATE OF U P
February 19, 1997
PARAS NATH KURMI Vs. SESSIONS JUDGE MAU
October 17, 1997
PARAS NATH PANDEY Vs. ASSISTANT DIRECTOR ADMINISTRATION DIRECTORATE OF TRAINING AND EMPLOYMENT U P LUCKNOW
April 18, 1997
PARAS NATH TIWARI Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
July 16, 1997
PARASHURAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
July 23, 1997
PARDESHI Vs. NON CONVENTIONAL ENERGY DEVELOPMENT AGENCY U P LUCKNOW
September 4, 1997
PARMANAND Vs. DISTRICT JUDGE, JHANSI
September 1, 1997
PARSU RAM Vs. INDIAN PENAL CODE 1860 SECTION 302 DOUBLE MURDER CONVICTION AND SENTENCE VALIDITY OCULAR EVIDENCE OF THREE EYE WITNESSES CLEARLY SHOWING THAT THEY BEING CLOSE NEIGHBOURS OF DECEASED HAD SEEN ACCUSED APPELLANT ASSAULTING BOTH DECEASED
December 8, 1997
PARUMAL KEOMAL OIL AND FLOUR MILL GANGAPUR BAREILLY Vs. STATE OF U P
December 18, 1997
PARVEEN AZAD Vs. IST ADDITIONAL DISTRICT JUDGE BADAUN
May 20, 1997
PARVEZ ALAM Vs. STATE OF U P
March 31, 1997
PARVIN SINGH Vs. STATE OF U P
October 28, 1997
PATIRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 8, 1997
PATLRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUN PUR
August 12, 1997
PAWAN Vs. STATE OF U P
March 18, 1997
PAWAN KUMAR JAIN Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION U P LTD
January 9, 1997
PAWAN KUMAR JAIN Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LIMITED LUCKNOW
September 1, 1997
PHOOL CHAND Vs. STATE OF U.P. AND ANOTHER
September 3, 1997
PHOOLAN DEVI Vs. STATE OF UTTAR PRADESH
March 31, 1997
Pitamber and Anr. Vs. Board of Revenue,U.P.Allahabad & Ors.
January 13, 1997
PITAMBER LAL YADAV Vs. STATE OF U P
January 9, 1997
POLARIS HOTEL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
May 12, 1997
POLYTHENE AYDYOGIC UTPADAN SAHAKARI SAMITI LTD Vs. STATE OF CO OPERATIVE BANK LTD
January 9, 1997
POONAM SINGH CHETNA SINGH Vs. ALLAHABAD UNIVERSITY
April 23, 1997
POORAN SINGH Vs. STATE OF U P
April 2, 1997
POSYSHA INDUSTRIES CO LTD Vs. COLLECTOR
October 13, 1997
PRABHA SHANKAR Vs. STATE
August 27, 1997
PRABHU Vs. STATE OF U P
April 1, 1997
PRADEEP KUMAR HAR SARAN LAL Vs. ASSESSING OFFICER
March 21, 1997
PRADEEP KUMAR SINGH SISODIA Vs. ADDL. DY. INSPECTOR GENERAL (P.), G.C., CENTRAL RESERVE POLICE FORCE, RAMPUR
September 30, 1997
PRADEEP KUMAR TRIVEDI Vs. SECRETARY VIDHAN SABHA SACHIVALAYA LUCKNOW
May 29, 1997
PRADUMNA KUMAR JAIN Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
February 24, 1997
PRAGATISHEEL SAMOOHIK SAHKARI KRISHNA SAMITI LTD Vs. STATE OF U P
September 30, 1997
PRAHLAD SINGH Vs. SUB DIVISIONAL OFFICER BAHRAICH ASSISTANT COLLECTOR IST CLASS BAHRAICH AND
August 7, 1997
PRAHLAD SINGH MEHTA Vs. DIRECTOR PRANTIYA RAKSHAK DAL
September 5, 1997
PRAKASH Vs. STATE OF U P
April 1, 1997
PRAKASH CHANDRA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
August 20, 1997
PRAKASH CHANDRA Vs. ISHWAR CHANDRA
April 19, 1997
PRAMILA GUPTA Vs. DIRECTOR OF EDUCATION
May 19, 1997
PRAMILA MISHRA Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI DIVISON JHANSI
July 28, 1997
PRAMOD GOEL Vs. STATE OF U P
September 16, 1997
PRAMOD GUPTA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY MORADABAD REGION MORADABAD
June 2, 1997
PRAMOD KUMAR AGARWAL Vs. STATE OF U P
May 29, 1997
PRAMOD KUMAR PANDEY Vs. ASSN REGIONAL TRANSPORT OFFICER A
February 17, 1997
PRAMOD KUMAR SHUKLA Vs. STATE OF U P
November 6, 1997
PRANAB BARUAH Vs. BANARAS HINDU UNIVERSITY VARANASI
February 20, 1997
PRANVEER SINGH SATVAT Vs. CHANCELLOR CHANDRA SHEKHAR AZAD KRISHI EVAM PRODYOGIC VISHWAVIDYALAYA AND
July 28, 1997
PRATAP NARAIN Vs. STATE OF UTTAR PRADESH
September 4, 1997
PRATAP SINGH Vs. PRESCRIBED AUTHORITY AND ANR.
July 4, 1997
PRATAP SINGH Vs. D.I.O.S.
February 11, 1997
PRATAP SINGH Vs. STATE
May 5, 1997
PRATIMA SEN GUPTA Vs. SAJAL SEN GUPTA
October 22, 1997
PRAVEEN AZAD Vs. FIRST ADDI DISTRICT JUDGE BADAUN
May 20, 1997
PRAVEEN KUMAR SINGH Vs. NAGAR PALIKA PARISHAD DEORIA
January 4, 1997
PRAVEEN KUMAR SINGH Vs. NAGAR PALIKA PARISHAD DEORIA
April 1, 1997
PRAVEEN MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD AND ANOTHER
September 2, 1997
PRAVESH SOTI Vs. MEERUT UNIVERSITY MEERUT AND
January 31, 1997
PRAVIN CHAUDHARY Vs. STATE
April 28, 1997
PREM LATA Vs. FIRST CIVIL JUDGE MEERUT
June 6, 1997
PREM NARAIN Vs. MAYA DEVI
May 20, 1997
PREM NARAIN Vs. STATE OF U P
July 22, 1997
PREM NARAIN GUPTA Vs. STATE OF U.P. AND ANOTHER
September 4, 1997
PREM RAJ GUPTA Vs. RENT CONTROL AND EVICTION OFFICER
December 5, 1997
PREM SINGH Vs. STATE OF U P
October 29, 1997
PREM SWAMI Vs. STATE OF U P
July 31, 1997
Prema Devi Vs. State of U.P.
January 21, 1997
PREMA DEVI ALIAS PREMA CHOWDHRAIN Vs. STATE OF UTTAR PRADESH
January 21, 1997
PRINCIPAL RASHTRIYA HIGHER SECONDARY SCHOOL BULANDSHAHAR Vs. BANI SINGH YADAV
May 14, 1997
PRINCIPAL ST JOSEPH S ACADEMY DEHRADUN Vs. LABOUR COURT DEHRADUN
April 3, 1997
PRITAM LAL Vs. CHAN RAM
January 8, 1997
PRITAM SINGH Vs. STATE OF U P
December 23, 1997
PRITAM SINGH Vs. STATE OF U P
November 10, 1997
PRITAM SINGH Vs. STATE OF U P
October 11, 1997
PRITHVIPAT Vs. STATE OF U P
September 4, 1997
PRIYAMBDA DEVI Vs. PRESCRIBED AUTHORITY ALIGARH
August 22, 1997
PROF M WAJID KHAN Vs. ALIGARH MUSLIM UNIVERSITY
April 4, 1997
PUNJAB CO-OPERATIVE BANK LTD & ANR Vs. UNION OF INDIA AND ORS
May 26, 1997
PUNJAB CYCLE AND RICKSHAW COMPANY Vs. DISTRICT JUDGE VARANASL
July 25, 1997
PUNJAB NATIONAL BANK, MODINAGAR, GHAZIABAD Vs. MODI RUBBER LIMITED, MODINAGAR, GHAZIABAD
August 8, 1997
PURAN LAL Vs. STATE OF UTTAR PRADESH
January 21, 1997
PURAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MATHURA AND OTHE
September 12, 1997
PUSHKAR MEHROTRA Vs. HONBLE THE CHIEF JUSTICE
September 2, 1997
PUSHPA DEVI WIG Vs. INDIAN OIL CORPORATION LIMITED
December 17, 1997
PUSHPENDRA KUMAR BANSAL Vs. STATE OF U P
December 18, 1997
PUTANI Vs. STATE OF U P
March 17, 1997
PYARE LAL Vs. STATE OF U P
April 9, 1997
PYARE LAL Vs. DISTT MAGISTRATE
March 3, 1997
QAMAR JAHAN Vs. STATE OF UTTAR PRADESH
May 16, 1997
QAMRUL HODA Vs. CHIEF SECURITY COMMISSIONER R P F N E RAILWAY GORAKHPUR
May 27, 1997
QASIM ALI Vs. MOHAR ALI
August 19, 1997
QUEENI BARTERJI Vs. BOARD OF REVENUE
May 8, 1997
R B AGNIHOTRI Vs. LABOUR COMMISSIONER U P KANPUR
March 10, 1997
R B SINGH Vs. STATE OF U P
March 18, 1997
R H ZAIDI Vs. D I O S ALLAHABAD
February 5, 1997
R K DIKSHIT Vs. STATE OF U P
September 8, 1997
R N JAIN Vs. JAI PRAKASH TYAGI
May 4, 1997
R N SRIVASTAVA Vs. U P PUBLIC SERVICES TRIBUNAL NO 1 JAWAHAR BHAWAN LUCKNOW
July 31, 1997
R N SRIVASTAVA Vs. STATE OF U P
March 18, 1997
R N TIWARI Vs. FOOD CORPORATION OF INDIA
January 13, 1997
R P SINGH BAGHEL Vs. CITY MAGISTRATE ELECTION OFFICER ALLAHABAD
October 5, 1997
R.K. ARMS CORPORATION Vs. COMMISSIONER, KANPUR DIVISION
December 19, 1997
R.R.I. FERNANDES Vs. STATE OF U.P.
August 29, 1997
RADHA DEVI Vs. COMMISSIONER OF INCOME TAX
September 9, 1997
RADHA DEVI Vs. STATE OF U P
July 25, 1997
RADHA KRISHNA SHARMA Vs. STATE OF UTTAR PRADESH
November 27, 1997
RADHA MOHAN DWIVEDI Vs. STATE OF UTTAR PRADESH
May 21, 1997
RADHARAMAN Vs. STATE OF UTTAR PRADESH
March 20, 1997
Radharaman and Ors. Vs. State of U.P.
March 20, 1997
RADHE MOHAN DWIVEDI Vs. STATE OF U P
May 21, 1997
RADHEY SHYAM Vs. STATE OF U P
July 28, 1997
RADHEY SHYAM Vs. UMA SHANKER
February 5, 1997
RADHEY SHYAM Vs. MUNNI LAL
October 3, 1997
RADHEY SHYAM Vs. BABU LAL
September 16, 1997
RADHEY SHYAM Vs. SUSHIL KUMAR KANAUJIA
September 18, 1997
RADHEY SHYAM CHAURASIA Vs. STATE OF U P
April 1, 1997
RADHILI DEVI Vs. DISTRICT MAGISTRATE PADRAUNA
January 13, 1997
RAFAT ALI KHAN AND OTHERS Vs. STATE OF U.P.
November 11, 1997
RAFI Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR
May 28, 1997
RAFI HASAN Vs. STATE OF U P
September 15, 1997
RAFIQ Vs. STATE OF U P
September 9, 1997
RAGHU BIR SINGH PAWAR Vs. COMMITTEE OF MANAGEMENT SANATAN DHARM INTERMEDIATE COLLEGE MUZAFFARNAGAR
July 15, 1997
RAGHU NATH Vs. SRI RAHUL BHATNAGER DISTT MAGISTRATE
September 3, 1997
Raghu Nath Vs. Rahul Bhatnager Distt.Magistrate and Others
September 3, 1997
RAGHUBAR DAYAL Vs. STATE OF U P
January 17, 1997
RAGHUBIR SINGH Vs. STATE OF U P
September 2, 1997
Raghubir Singh and Ors. Vs. State of U.P.
September 2, 1997
RAGHUNANDAN PRASAD Vs. STATE
October 1, 1997
RAGHUNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR AND ANOTHER
November 10, 1997
RAGHUNATH Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
October 11, 1997
RAGHURAJ SINGH Vs. STATE OF U P
May 22, 1997
RAGHUVENDRA BABU MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
September 3, 1997
RAGHVENDRA BABU MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAH
September 3, 1997
RAGHVENDRA SINGH Vs. DISTRICT COMMANDANT, HOME GUARDS
August 12, 1997
RAGINI SRIVASTAVA Vs. STATE OF U P
May 6, 1997
RAGINI SRIVASTAVA Vs. STATE OF U P
March 6, 1997
RAGUBIR SINGH Vs. STATE OF U P
March 19, 1997
RAGUNATH Vs. STATE OF U P
July 1, 1997
RAHEES KHAN Vs. STATE OF U P
July 15, 1997
RAHIMUDDIN Vs. STATE
December 3, 1997
RAHMAN Vs. STATE OF U P
February 28, 1997
RAI BHANU PRATAP VERMA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
April 4, 1997
Rais Vs. Superintendent Distt Jail Pratapgarh
August 1, 1997
RAIS AHMAD Vs. SPECIAL
May 29, 1997
RAJ BAHADUR Vs. STATE OF U P
August 22, 1997
Raj Bahadur Vs. State
July 10, 1997
RAJ BAHADUR Vs. STATE OF U P
December 9, 1997
RAJ BAHADUR YADAV Vs. STATE OF UTTAR PRADESH
March 21, 1997
RAJ KARAN VERMA AND OTHERS Vs. STATE OF U. P. AND OTHERS
July 8, 1997
RAJ KUMAR Vs. STATE OF U P
September 11, 1997
RAJ KUMAR Vs. FOOD CORPORATION OF INDIA
September 12, 1997
RAJ KUMAR Vs. U P PUBLIC SERVICE TRIBUNAL I LUCKNOW
July 16, 1997
RAJ KUMAR & ORS. Vs. ARJUN & ORS.
March 26, 1997
RAJ KUMARI Vs. RAMDHAN
December 24, 1997
RAJ KUMARI Vs. SUPERINTENDENT WOMEN PROTECTION HOUSE MEERUT
February 17, 1997
RAJ NARAIN SINGH Vs. RAGHUNANDAN SINGH
September 12, 1997
RAJ PAL SINGH Vs. STATE
March 20, 1997
RAJ PATI Vs. LAND MANAGEMENT COMMITTEE
July 29, 1997
RAJ PURWAR Vs. ROMA CHAUDHARY
May 9, 1997
RAJ RANI Vs. BIPAT LAL
May 2, 1997
RAJ SINGH Vs. DIST PANCHAYAT RAJ ADHIKARI MUZAFFARNAGAR
May 12, 1997
RAJ SINGH Vs. DY DIRECTOR OF CONSOLIDATION SAHARANPUR
March 14, 1997
RAJA RAM Vs. SHANTI DEVI
March 20, 1997
RAJA RAM Vs. STATE OF U P
December 11, 1997
RAJA RAM Vs. STATE OF U P
November 12, 1997
RAJA RAM Vs. IVTH ADD SESSIONS JUDGE PILIBHIT
October 17, 1997
RAJA RAM Vs. IVTH ADDL SESSIONS JUDGE PILIBHIT
October 17, 1997
RAJA RAM SHUKLA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
August 20, 1997
RAJARSHI TANDON MAHILA MAHAVIDYALAYA Vs. STATE OF U P
November 18, 1997
RAJBIR SINGH Vs. STATE OF U P
September 25, 1997
RAJDOOT PAINTS LTD Vs. ASSTT COLLR OF C EX
September 1, 1997
RAJEEV RATANAM TEWARIS Vs. STATE OF U P
August 14, 1997
RAJENDER Vs. STATE
March 20, 1997
RAJENDRA Vs. STATE
August 5, 1997
RAJENDRA KUMAR ALIAS RAJJAN Vs. STATE
February 4, 1997
RAJENDRA NATH SRIVASTAVA Vs. STATE OF UTTAR PRADESH
May 30, 1997
RAJENDRA PRASAD Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE
March 19, 1997
RAJENDRA PRASAD CHAURASIYA Vs. HAZARI LAL MALLAH
September 24, 1997
RAJENDRA PRASAD SHARMA Vs. D I O S GHAZIABAD
February 27, 1997
RAJENDRA PRASAD TYAGI Vs. STATE OF U P
November 7, 1997
RAJENDRA SINGH Vs. STATE
March 20, 1997
RAJENDRA SINGH DOHRE Vs. COMMISSIONER, KANPUR MANDAL
December 15, 1997
RAJESH ALIAS PAPPU Vs. STATE OF U P
July 16, 1997
RAJESH CHAPPAL UDYOG Vs. PUNJAB NATIONAL BANK NEW DELHI
April 4, 1997
RAJESH KUMAR Vs. STATE OF U P
May 19, 1997
RAJESH RAI Vs. STATE OF UTTAR PRADESH
September 18, 1997
RAJESH SINGH Vs. STATE OF U P
February 4, 1997
RAJESH TRIPATHI Vs. BOARD OF GOVERNORS THROUGH CHIEF SECRETARY, U.P. GOVERNMENT MOTILAL NEHRU REGIONAL ENGINEERING COLLEGE AND ANR.
May 8, 1997
RAJESHWAR PRASAD Vs. THE DISTRICT MAGISTRATE/DISTRICT DEPUTY DIRECTOR, CONSOLIDATION AND ANOTHER
February 20, 1997
RAJESHWAR PRATAP SAHI Vs. COMMISSIONER GORAKHPUR
August 21, 1997
RAJESHWARI DEVI Vs. RAM CHANDRA GUPTA
July 28, 1997
RAJESHWARI DEVI Vs. RAM CHANDRA GUPTA
July 23, 1997
RAJEY Vs. STATE OF U P
September 23, 1997
RAJIV Vs. STATE OF U P
July 24, 1997
RAJJAN LAL Vs. STATE OF U P
March 14, 1997
RAJKUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
January 9, 1997
RAJPATI PANDEY Vs. STATE OF U P
May 2, 1997
RAJVEER S O GAJADHAR Vs. STATE OF UTTAR PRADESH
August 7, 1997
RAJVEER SINGH Vs. STATE OF U P
October 1, 1997
RAJVEER SINGH Vs. CHIEF ENGINEER, MINOR IRRIGATION DEPARTMENT AND ANOTHER
November 18, 1997
RAJVIR AND OTHERS Vs. COLLECTOR DISTRICT BULANDSHAHAR
January 21, 1997
RAJVIR SINGH KHOKHAR Vs. U P PUBLIC SERVICE TRIBUNAL NOOR JAWAHAR BHAWAN LUCKNOW
November 25, 1997
RAKESH Vs. STATE OF U P
September 30, 1997
RAKESH BAGLA Vs. DIRECTOR GENERAL ANTI EVASION C EX
March 21, 1997
RAKESH DUTT Vs. STATE OF U P
August 14, 1997
RAKESH KAITHAL Vs. STATE OF U P
May 26, 1997
RAKESH KUMAR Vs. SPECIAL SECRETARY STATE OF U P LUCKNOW
April 22, 1997
RAKESH KUMAR AGARWAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
March 14, 1997
RAKESH KUMAR JAIN Vs. STATE OF U P
September 12, 1997
RAKESH KUMAR JAIN Vs. STATE OF U P
December 9, 1997
RAKESH KUMAR MISHRA Vs. STATE OF U P AND ANOTHER
December 5, 1997
RAKESH KUMAR SINGH Vs. STATE OF U P
November 28, 1997
RAKESH SRIVASTAVA NYAYIK Vs. SENIOR SUPERINTENDENT OF POLICE VARANASI AND ANOTHER
November 28, 1997
RAM ADHAR MISHRAS Vs. CHANDRIKA MISHRA
November 25, 1997
RAM ADHAR YADAV Vs. DISTRICT DEVELOPMENT OFFICER JAUNPUR AND ANOTHER
September 16, 1997
RAM AND ORS Vs. STATE OF U P
March 12, 1997
RAM ASHRAI MISRA Vs. STATE OF U P
April 25, 1997
RAM ASHRAY SINGH Vs. STATE OF U P
April 2, 1997
RAM AUTAR Vs. STATE OF U P
February 28, 1997
RAM AUTAR Vs. NAGAR PALIKA PARISHAD
May 27, 1997
RAM AUTAR Vs. STATE OF U P
October 15, 1997
RAM AUTAR VERMA Vs. DISTRICT ADMINISTRATIVE COMMITTEE MORADABAD
February 18, 1997
RAM AVTAR GOEL Vs. JAGANNATH GUPTA
July 7, 1997
RAM AWADH Vs. DEPUTY INSPECTOR GENERAL WESTERN REGION
April 11, 1997
RAM AWADH SHUKLA Vs. VIITH ADDL. DISTRICT JUDGE
May 15, 1997
RAM BABOO Vs. DY. DIRECTOR OF CONSOLIDATION, ETAWAH AND OTHERS
May 7, 1997
RAM BABOO GUPTA Vs. AGRA DEVELOPMENT AUTHORITY
May 22, 1997
RAM BABU KUSHWAHA Vs. STATE OF U P
September 3, 1997
RAM BABU RASTOGI Vs. STATE OF U.P.
August 27, 1997
RAM BACHAN YADAV Vs. COMMANDANT P A C 20TH BATALLION
September 25, 1997
RAM BADAL Vs. STATE OF U P
February 25, 1997
RAM BAHADUR Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
December 3, 1997
RAM BAHADUR ALIAS PANDIT Vs. STATE
March 27, 1997
RAM BAHADUR SINGH Vs. STATE
May 23, 1997
RAM BETI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI BADAUN
May 7, 1997
RAM BETI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI BADAUN
July 5, 1997
RAM BHAJAN Vs. STATE OF U P
May 16, 1997
RAM BHUL SHARMA Vs. STATE OF M P
August 14, 1997
RAM BIHARI Vs. STATE OF U P
December 19, 1997
RAM BISHWASH Vs. DISTRICT OFFICER
March 6, 1997
RAM CHANDER Vs. STATE
March 10, 1997
RAM CHANDER Vs. IVTH ADDL. DISTRICT JUDGE, MEERUT
May 28, 1997
RAM CHANDRA MISRA Vs. DISTRICT MAGISTRATE ALLAHABAD
January 15, 1997
RAM CHANDRA MISSION THROUGH ITS PRESIDENT P. RAJAGOPALACHARI Vs. UMESH CHANDRA SAXENA
July 10, 1997
RAM CHANDRA PANDEY Vs. DISTRICT ADMINISTRATIVE COMMITTEE
February 6, 1997
RAM CHANDRA TEWARI Vs. STATE OF UTTAR PRADESH
September 1, 1997
RAM CHARAN Vs. STATE OF UTTAR PRADESH
December 17, 1997
RAM CHITRA MANDIR Vs. D M ALLAHABAD
May 28, 1997
RAM DEO Vs. STATE OF U.P. AND OTHERS
March 14, 1997
RAM DHANI PRASAD Vs. EXCISE COMMISSIONER ALLAHABAD
July 14, 1997
RAM DULAR TRIPATHI Vs. STATE OF U P
September 3, 1997
RAM DULARI DEVI Vs. JOINT DIRECTOR OF EDUCATION VARANASI REGION VARANASI
March 4, 1997
RAM GOPAL Vs. STATE OF U P
February 28, 1997
RAM GOVIND GOVINDA CHAUHAN Vs. UNION OF INDIA
December 19, 1997
RAM HARSH YADAV Vs. DISTRICT REGISTRAR, RAE-BARELI
July 3, 1997
RAM JANAM DWIVEDI Vs. GENERAL MANAGER II U P S R T C
July 22, 1997
RAM JIYAWAN Vs. STATE OF U P
May 12, 1997
RAM KALI Vs. STATE OF U.P.
September 9, 1997
RAM KARAN Vs. STATE OF U P
July 11, 1997
RAM KHELAWAN Vs. STATE
October 13, 1997
RAM KHELAWAN Vs. STATE OF UTTAR PRADESH
November 13, 1997
RAM KHILARI Vs. STATE OF U P
March 27, 1997
RAM KISHAN Vs. CHAIRMAN U P STATE ELECTRICITY BOARD LUCKNOW
September 18, 1997
RAM KISHORE Vs. DY. DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
November 24, 1997
RAM KRIPAL Vs. HANUMAN PRASAD
February 12, 1997
RAM KRIPAL SHARMA Vs. D I O S
November 20, 1997
RAM KRIPAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
November 22, 1997
RAM KRISAN Vs. STATE OF UTTAR PRADESH
December 23, 1997
RAM KRISHNA TEKRIWAL Vs. COMMISSIONER OF INCOME TAX
November 25, 1997
RAM KUMAR Vs. STATE OF UTTAR PRADESH
September 22, 1997
RAM KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN AT ORAI
April 30, 1997
RAM KUMAR AND ANOTHER Vs. STATE OF U.P.
July 28, 1997
RAM KUMAR GUPTA Vs. STATE OF U P
July 16, 1997
RAM KUMAR SONKAR Vs. ZILA NIRVACHAN ADHIKARI ZILA ADHIKARI
September 16, 1997
RAM KUMARI Vs. SHIV BAHADUR SINGH
October 22, 1997
RAM LAKHAN Vs. BOARD OF REVENUE U P AT ALLAHABAD
February 21, 1997
RAM LAL YADAV Vs. KULWANT RAI PURI
May 21, 1997
RAM LAUT Vs. STATE OF U P
April 7, 1997
RAM MANOHAR Vs. STATE
March 18, 1997
RAM MURAT & ORS. Vs. D.D.C. AZAMGARH & ORS.
April 28, 1997
RAM NAGINA Vs. STATE OF U P
April 25, 1997
RAM NAGINA SINGH Vs. DISTRICT MAGISTRATE
September 2, 1997
RAM NANDAN Vs. STATE OF U P
September 2, 1997
RAM NARAIN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
December 8, 1997
RAM NARAIN SHUKLA Vs. STATE OF U.P.
May 19, 1997
RAM NARESH CHAUDHARY Vs. STATE OF UTTAR PRADESH
May 19, 1997
Ram Naresh Chaudhary and Anr. Vs. State of U.P.& Ors.
May 19, 1997
RAM NARESH(DEAD) Vs. D.D.C., AZAMGARH & ORS.
January 29, 1997
RAM NATH Vs. SPECIAL JUDGE
May 8, 1997
RAM NATH AND ANR Vs. STATE OF U P
April 4, 1997
RAM NIHOR SHARMA Vs. STATE OF U P
July 11, 1997
RAM NIHORE Vs. STATE OF U P
December 2, 1997
RAM PAL Vs. STATE OF U P
March 13, 1997
RAM PRAKASH Vs. BOARD OF REVENUE U P AT ALLAHABAD
February 28, 1997
RAM PRAKASH NARANG Vs. STATE OF U P
March 13, 1997
RAM PRAKASH UPADHYAY Vs. SECRETARY, DEPTT. OF GRAMIN ABHIYANTRAN SEVA
August 6, 1997
RAM PRASAD Vs. LAKSHMI NARAIN MISRA
April 9, 1997
RAM PRASAD Vs. PANNA LAL
July 21, 1997
RAM PREET Vs. DISTRICT OFFICER
July 3, 1997
RAM PYARE Vs. SHAMBHU NATH RAI
May 15, 1997
RAM PYARE SINGH Vs. FIRST ADDL DISTRICT JUDGE GORAKHPUR
February 27, 1997
RAM PYAREY SHUKLA Vs. STATE OF U P
May 28, 1997
RAM PYARI Vs. STATE OF U P
March 31, 1997
RAM RAJ Vs. STATE OF U P
January 30, 1997
RAM RAJ PANDEY Vs. UPPER ZILA ADHIKARI PRASHASAN
October 24, 1997
RAM RAKSH PAL SINGH Vs. STATE OF UTTAR PRADESH
August 28, 1997
RAM RATAN PATHAK Vs. DISTRICT BASIC EDUCATION OFFICER
November 6, 1997
RAM RATI Vs. DY DIRECTOR OF CONSOLIDATION BANDA
December 3, 1997
RAM RATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
March 12, 1997
RAM SAHAI SHUKLA Vs. MEMBER SACHIV DISTRICT ADMINISTRATIVE COMMITTEE DISTT ASSISTANT REGISTRAR
August 21, 1997
RAM SAHU Vs. STATE OF U P
July 11, 1997
RAM SAJIWAN Vs. CHHEDI LAL
March 11, 1997
RAM SAMHAR Vs. DISTT INSPECTOR OF SCHOOLS SULTANPUR
February 6, 1997
RAM SARAN Vs. STATE OF U P
July 16, 1997
RAM SARAN BANSAL Vs. STATE OF U P
May 15, 1997
RAM SARAN YADAV Vs. STATE OF U.P.
March 31, 1997
RAM SARUP ALIAS SARUPE LODH Vs. STATE OF U P
September 23, 1997
RAM SEWAK Vs. STATE OF U P
July 21, 1997
RAM SEWAK Vs. STATE OF U P
February 5, 1997
RAM SEWAK RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX
November 18, 1997
RAM SHABAD YADAV Vs. COLLECTOR AZAMGARH
May 16, 1997
RAM SHANKAR Vs. DISTRICT JUDGE, FAIZABAD
October 16, 1997
RAM SHANKER Vs. RAJ KUMARI ALIAS MUNNI
November 17, 1997
RAM SHANKER Vs. STATE OF U P
March 13, 1997
RAM SHARAN Vs. STATE OF U P
September 11, 1997
RAM SHIROMANI SINGH Vs. SITA RAM
May 24, 1997
RAM SINGH Vs. DISTRICT MAGISTRATE FATEHPUR AND ANOTHER
September 23, 1997
RAM SINGH Vs. KISAN SEVA SAHAKARI SAMITI LIMITED
May 5, 1997
RAM SINGH Vs. STATE OF U P
August 11, 1997
RAM SINGH RAWAT Vs. ADDITIONAL DISTRICT JUDGE
March 3, 1997
RAM SINGH YADAV Vs. STATE OF U P
September 17, 1997
RAM SUNDAR YADAV Vs. REGIONAL SPORTS OFFICER SPORTS STADIUM
September 11, 1997
RAM SUNDER Vs. STATE OF U P
April 3, 1997
RAM SUNDERS Vs. SUBEDAR
January 15, 1997
RAM SURAT Vs. STATE OF U P
August 12, 1997
RAM SWAROOP KAINTHOLA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
November 20, 1997
RAM SWAROOP UPADHYAY Vs. DIRECTOR OF EDUCATION
April 3, 1997
RAM SWARUP Vs. STATE OF U P
April 7, 1997
RAM VINOD Vs. STATE OF U P
January 14, 1997
RAM VISHAL MISRA Vs. RAM SUMER MISRA
November 17, 1997
RAM YAGYAM Vs. DEPUTY DISTRICT MAGISTRATE BIKAPUR FAIZABAD
November 11, 1997
RAMA DEVI Vs. MADHURI VERMA AND ORS
November 11, 1997
RAMA KANT ALIAS SRIPAT Vs. STATE OF U.P.
September 12, 1997
RAMA KANT GUPTA Vs. STATE OF U P
July 23, 1997
RAMA KANT SINGH Vs. STATE OF U P
November 21, 1997
RAMA NAND RAI Vs. DIRECTOR PANCHAYAT RAJ U P LUCKNOW
May 30, 1997
RAMA SHANKER SINGH SAHI Vs. STATE OF U P
March 4, 1997
RAMAGYA CHAUBEY Vs. STATE OF U P
December 23, 1997
RAMAPATI TRIPURARI Vs. DISTRICT JUDGE
September 15, 1997
RAMASHRAYA Vs. DIST PANCHAYAT RAJ OFFICER GORAKHPUR
January 9, 1997
RAMASHRAYA AND Vs. DISTRICT PANCHAYAT RAJ OFFICER GORAKHPUR
September 1, 1997
RAMAUTAR Vs. XIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE, MEERUT AND OTHERS
March 11, 1997
RAMESH CHANDRA Vs. SMT. RAGINI SAXENA
September 11, 1997
RAMESH CHANDRA Vs. TEJ PAL GARG
October 17, 1997
RAMESH CHANDRA SAXENA Vs. STATE OF U.P.
August 8, 1997
RAMESH CHANDRA SAXENA Vs. VITH ADDITIONAL SESSIONS JUDGE ALIGARH
December 19, 1997
RAMESH CHANDRA SHARMA Vs. STATE OF U P
April 8, 1997
RAMESH CHANDRA YADAVS Vs. STATE OF U P
November 22, 1997
RAMESH JOGI YOGI Vs. STATE OF UTTAR PRADESH
October 27, 1997
RAMESH KALIA ALIAS RAMESH YADAV Vs. SUPERINTENDENT DIST JAIL LUCKNOW
August 1, 1997
RAMESH NAND LAL Vs. SPECIAL JUDGE GORAKHPUR
July 31, 1997
RAMESHWAR Vs. STATE OF U P
February 4, 1997
RAMESHWAR PRAKASH Vs. CHIEF JUDICIAL MAGISTRATE BAREILLY
July 17, 1997
RAMESHWAR YADAV Vs. STATE
November 26, 1997
RAMJI LAL Vs. VED PRAKASH DUBEY
September 10, 1997
RAMJI LAL Vs. XI ADDITIONAL DISTRICT JUDGE MEERUT
January 3, 1997
RAMJI LAL AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
September 30, 1997
RAMJI TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
September 11, 1997
RAMJI TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
March 6, 1997
RAMPUR BONE MILLS Vs. UNION OF INDIA
November 9, 1997
RAMZAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZMAGARH
June 2, 1997
RANA CO OPERATIVE HOUSING SOCIETY Vs. STATE OF U P
July 9, 1997
RANDHIR SINGH Vs. STATE OF U P
April 4, 1997
RANDHIR SINGH SHEORAN Vs. VITH ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
July 9, 1997
RANDHLR SINGH Vs. STATE TRANSPORT AUTHORITY U P LUCKNOW
September 26, 1997
RANI DEVI Vs. R.C.E.O.
September 12, 1997
RANJEET SINGH Vs. STATE OF UTTAR PRADESH
September 24, 1997
RANJIT BAHADUR RAI Vs. STATE OF U P
November 7, 1997
RANJIT SINGH Vs. STATE OF U P
February 5, 1997
RANJIT SINGH CHAUHAN Vs. STATE OF U P
April 24, 1997
RANVIR SINGH Vs. FOOD INSPECTOR TOWN AREA AND TEHSIL KORAOLI AGRA
December 22, 1997
RASHEEDAN Vs. AMAR SINGH
March 20, 1997
RASHID Vs. ABDUL HAFIZ
March 14, 1997
RASHID AHMAD KHAN Vs. TEJ NARAIN
March 6, 1997
RATAN LAL Vs. IIND ADDL. DISTRICT JUDGE
April 28, 1997
RAVI COMPANY PAHARIYA MANDI CITY VARANASI Vs. PRESCRIBED AUTHORITY
March 10, 1997
RAVI KAPOOR Vs. STATE OF U P
September 1, 1997
RAVI KUMAR TRIPATHI Vs. D M PRATAP GARH
March 21, 1997
RAVI SHANKAR TEWARI Vs. POLICE MAHA NIDESHAK
December 11, 1997
RAVINDRA NATH RAI Vs. STATE OF U P
May 28, 1997
RAZA TEXTILES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
August 7, 1997
RAZIA KHATOON Vs. FIRST ADDL DISTT JUDGE BUDAUN
May 21, 1997
REGIONAL MANAGER, REGION III, STATE BANK OF INDIA Vs. LAKSHMI NATH MEHROTRA AND ANOTHER
March 28, 1997
REKHA Vs. STATE OF U P
March 18, 1997
RENUSAGAR POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1997
RENUSAGAR POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
November 18, 1997
REOTI Vs. STATE OF U P
December 12, 1997
REVTI RAMAN Vs. DISTRICT JUDGE MATHURA
March 20, 1997
RITA ROY Vs. STATE OF U P
September 12, 1997
ROOP CHANDRA SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
May 22, 1997
ROOP RANI Vs. STATE OF U P
July 28, 1997
ROSA SUGAR WORKS AND ORS Vs. CC AND CE (A) AND ORS.
November 20, 1997
ROSHAN LAL Vs. STATE OF U.P. AND OTHERS
December 27, 1997
RUDRA BILAS KISAN SAHKARI CHINI MILLS LTD Vs. ADDL SECY TO GOVT OF INDIA
November 19, 1997
RUKMA RAWAT Vs. CHANCELLOR GARHWAL UNIVERSITY
April 11, 1997
S G ESTATES AND PROPERTIES LIMITED Vs. TEHRI STEELS LIMITED
March 13, 1997
S G INDUSTRIES Vs. STATE OF UTTAR PRADESH
April 24, 1997
S G S KHANNA HALDWANI Vs. VICE CHANCELLOR
November 19, 1997
S I E L LTD Vs. STATE OF U P
August 22, 1997
S K SRIVASTAVA Vs. DY REGISTRAR EXAM UNIVERSITY OF ALLAHABAD
January 8, 1997
S P AGRAWAL Vs. STATE OF UTTAR PRADESH
May 14, 1997
S P SINGH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION MEERUT
September 3, 1997
S.K. DUDEJA Vs. SECOND ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
October 23, 1997
S.K. MASOOD ALIAS ZAFAR Vs. WAHID AHMAD ANSARI
May 14, 1997
SABIR Vs. STATE OF U P
February 11, 1997
SABIR SHAH Vs. STATE OF U P
April 25, 1997
SACHCHIDANAND SHARMA Vs. STATE OF U P
December 22, 1997
SACHIN RAJPUT Vs. STATE OF U.P.
December 18, 1997
SADANAND Vs. STATE OF U P
September 23, 1997
SADDISH Vs. STATE OF U P
August 12, 1997
SADHANA RANDEV Vs. SANTOSH KUMAR
March 10, 1997
SADHNA KHARE Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P ALLAHABAD
October 14, 1997
SAHAB SINGH Vs. STATE OF U P
April 2, 1997
SAHEB SINGH Vs. UNION OF INDIA UOI
September 3, 1997
SAI ELECTRICALS P LTD Vs. COMMISSIONER OF SALES TAX U P
March 20, 1997
SAJJAD ALI Vs. STATE OF U P
August 14, 1997
SAMAR JEET Vs. STATE OF UTTAR PRADESH
December 17, 1997
SAMARJEET PATEL Vs. ADDITIONAL DISTT JUDGE
July 14, 1997
SAMARU Vs. STATE OF U P
October 22, 1997
SAMI HASAN Vs. U P ZILA ADHIKARI AMROHA DISTT MORADABAD
April 1, 1997
SAMSAD Vs. STATE OF U P
April 1, 1997
SAMVIDHAN BAHALI ANDOLAN Vs. UNION OF INDIA
May 22, 1997
SANGAM KUMAR Vs. SUB DIVISIONAL MAGISTRATE ROBERTSGANJ
September 1, 1997
SANGEETA PANDEY Vs. STATE OF UTTAR PRADESH
September 30, 1997
SANJAY KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
August 20, 1997
SANJAY KUMAR SINGH Vs. STATE OF U P
February 17, 1997
SANJAY RAWAT Vs. REENA RAWAT
October 23, 1997
SANT LAL Vs. STATE OF U P
March 4, 1997
SANTOSH KUMAR ALIAS BACHCHA Vs. STATE OF U P
August 22, 1997
SANTOSH KUMAR PANDEY Vs. SACHIV CUM GENERAL MANAGER ZILA SAHKARI BANK LTD
July 24, 1997
SANTOSH KUMAR SHUKIA Vs. BOARD OF REVENUE U P LUCKNOW
May 28, 1997
SANTOSH KUMAR SRIVASTAVA Vs. PRADESHIK CO OPERATIVE DAIRY FEDERATION LTD
January 17, 1997
SANTOSH KUMAR SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
April 11, 1997
SANTOSH SINGH BHADAURLYA Vs. RAMESH
April 2, 1997
SANTWANA KUMARI Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
August 27, 1997
SARASWATI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
February 5, 1997
SARDAR ARVINDER SINGH JUNIOR ENGINEER IRRIGATION DEPTT U P Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
April 11, 1997
SARDAR MAHENDRA SINGH Vs. COMMISSIONER CHAIRMAN MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
January 3, 1997
SARDAR TARVINDER SINGH Vs. SARDAR RANJIT SINGH
August 7, 1997
SARIKA Vs. BIMLA DEVI
August 27, 1997
SARJU PRASAD Vs. BHAWANI DIN
November 9, 1997
SARLA DEVI Vs. IVTH ADDL DISTRICT AND SESSION JUDGE FAIZABAD
May 29, 1997
SARLA SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOL ALLAHABAD AND ANOTHER
September 11, 1997
SAROJ KUMARI Vs. VTH ADDITIONAL DISTRICT JUDGE, BADAUN AND ANOTHER
December 4, 1997
SAROJ LATA AGRAWAL Vs. TRISULA JAIN ALIAS BEENA DEVI
January 21, 1997
SAROJ TOMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAWAH
October 15, 1997
SARVESH KUMAR SHARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 17, 1997
SATI PRASAD MISRA Vs. SAMPURNANAND SANSKRIT VISHWAVLDYATAYA VARANASI
July 15, 1997
SATI PRASAD VERMA Vs. STATE OF U P
March 20, 1997
SATISH Vs. STATE OF UTTAR PRADESH
November 21, 1997
SATISH CHANDRA Vs. DISTRICT MAGISTRATE ETAH
February 26, 1997
SATISH CHANDRA MISHRA Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD
May 30, 1997
SATISH CHANDRA SAXENA Vs. STATE OF U P
July 11, 1997
SATISH CHANDRA SHARMA Vs. STATE OF U P
July 16, 1997
SATISH CHANDRA SINHA Vs. BANARAS HINDU UNIVERSITY VARANASI ANDORS
October 22, 1997
SATISH KUMAR Vs. STATE OF U P
November 18, 1997
SATISH KUMAR PANDEY Vs. RAJIV RATAN SHAH
December 15, 1997
SATISH PRAKASH SAXENA LIPIK ZILA PARISHAD ETAH Vs. PRESIDENT ZILA PARISHAD ETAH
April 8, 1997
SATNA CEMENT WORKS M P Vs. BACHHAN LAL SRIVASTAVA
March 13, 1997
SATNARAYAN JI MAHARAJ VIRAJMAN MANDIR SAT NARAYAN DHARAMSHALA Vs. RAJENDRA PRASAD AGGARWAL
April 30, 1997
SATPAL Vs. COLLECTOR, MUZAFFARNAGAR AND ANOTHER
July 17, 1997
SATTI DEEN Vs. STATE OF U P
August 21, 1997
SATYA BHAN SINGH Vs. SUPERINTENDENT OF POLICE PILIBHIT
March 14, 1997
SATYA DEO TIWARI Vs. CHANDRAWATI DEVI LOYALKA
January 20, 1997
SATYA NARAIN Vs. MEWA LAL
May 24, 1997
SATYA NARAIN KAPOOR Vs. STATE OF U P
October 15, 1997
SATYA NARAIN MEHROTRA Vs. SHAKUNTALA KAPOOR
April 24, 1997
SATYA NARAYAN Vs. STATE OF U P
August 6, 1997
SATYA PRAKASH Vs. STATE OF U P
September 22, 1997
SATYA PRAKASH SINGH Vs. VICE CHANCELLOR DR BHIMRAO AMBEDKAR VISHVAVIDYALAYA AGRA
July 30, 1997
SATYA RAM SINGH Vs. DISTRICT MAGISTRATE KANPUR DEHAT
September 8, 1997
SATYAVIR Vs. STATE OF UTTAR PRADESH
May 30, 1997
SATYAWATI DEVI Vs. GENERAL MANAGER ORDNANCE FACTORY GHAZIABAD
July 4, 1997
SATYAWATI VERMA Vs. U P STATE OF ELECTRICITY BOARD AND ANOTHER
November 11, 1997
SAUDAN SINGH Vs. STATE OF U P
February 17, 1997
SAVITRI DEVI Vs. GANGS DEVI
January 9, 1997
SAVITRI DEVI Vs. IIND ADDITIONAL DISTT AND SESSIONS JUDGE DEORIA
July 25, 1997
SAVLNDRA KUMAR SINGH Vs. RAJ DEO PAL
December 10, 1997
SAYEED KHAN Vs. RAJENDRA KUMAR MAHESHWARI
March 31, 1997
SEETA DEVI Vs. MATA PHER
March 17, 1997
SHABBIR Vs. SHABNAM DIVORCEE
June 18, 1997
SHABIH HAIDER Vs. RAFIQUAL HASSAN
January 11, 1997
SHABIH HAIDER Vs. RAFIQUL HASSAN AND ANR
March 11, 1997
SHADI LAL ENTERPRISES Vs. STATE OF UTTAR PRADESH
October 22, 1997
SHADILAL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 1, 1997
SHAFI TIMBER STORE Vs. STATE OF U.P.
March 21, 1997
SHAFIQUE AHMAD Vs. VITH ADDL. DISTRICT JUDGE, SAHARANPUR AND ANOTHER
March 20, 1997
SHAHID ALIS Vs. JUDGE SMALL CAUSES COURT MORADABAD
July 31, 1997
SHAHNAZ MIRZA ASSN TEACHER NAGAR PALIKA BALILFA INTER COLLEGE DISTT NAINITAL Vs. STATE OF U P
May 29, 1997
SHAILENDRA KUMAR Vs. DISTT INSPECTOR OF SCHOOLS VARANASL
July 25, 1997
SHAILENDRA KUMAR SRIVASTAVA Vs. DEPUTY REGISTRAR EXAMINATIONS UNIVERSITY OF ALLAHABAD
August 1, 1997
SHAILESH LAL Vs. D.I.O.S.
September 25, 1997
SHAKOOR Vs. STATE
August 14, 1997
SHAKUNTLA Vs. KRIPAL SINGH
July 10, 1997
SHALIMAR INTERNATIONAL PVT LTD Vs. STATE OF U P
May 27, 1997
SHALL KUMARI Vs. ABHILAKH
January 15, 1997
SHAMBHOO NATH RAI Vs. EXECUTIVE COUNCIL BANARAS HINDU UNIVERSITY VARANASI
September 24, 1997
SHAMBHU SARAN SRIVASTVA Vs. DISTRICT INSPECTOR OF SCHOOLS PADRAUNA
May 14, 1997
SHAMIM AHMAD Vs. STATE OF U P
May 22, 1997
SHAMIM ALIAS SHAHID Vs. STATE OF U P
September 9, 1997
SHAMIUDDIN Vs. ADDITIONAL DISTRICT JUDGE I MATHURA
October 16, 1997
SHAMSHAD AHMAD Vs. COMMITTEE OF MANAGEMENT MADARSA HANFIA AHLE SUNNAT BAHRUL ULOOM MAU
August 20, 1997
SHAMSHAD NABI Vs. HAZI NASAR AHMAD AND OTHERS
November 22, 1997
SHANKER NATH Vs. U P VAN NIGAM
January 8, 1997
SHANTARAM VISHNU KASHALKAR Vs. D J ALLAHABAD
April 25, 1997
SHANTI SWAROOP Vs. STATE OF U P
February 3, 1997
Shanti Swaroop and Ors. Vs. State of U.P.& Ors.
February 3, 1997
SHARAD K AGARWAI Vs. STATE OF U P
March 11, 1997
SHARDA DEVI Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE GORAKHPUR
December 16, 1997
SHARIF Vs. STATE OF U P
March 21, 1997
SHASHI BHUSHAN ASTHANA Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
September 15, 1997
SHASHI BHUSHAN SRIVASTAVA Vs. STATE OF U P
December 11, 1997
SHASHI GOYAL Vs. SECOND ADDL. DIST. JUDGE
March 11, 1997
SHASHI GOYAL Vs. IIND ADDITIONAL DISTRICT JUDGE BULANDSHAHR
March 11, 1997
SHASHI JAIN Vs. INCOME TAX OFFICER
February 18, 1997
SHAUKAT ALI Vs. DISTRICT JUDGE MEERUT
July 10, 1997
SHEELA DEVI Vs. STATE OF U P
November 15, 1997
SHEFALI PAPERS LIMITED Vs. U.P. SMALL INDUSTRIES CORPORATION LTD. AND ANOTHER
December 10, 1997
SHEKHAR ALIAS JHINKOO Vs. STATE OF U P
September 3, 1997
SHEO Vs. KEDAR
November 17, 1997
SHEO CHARAN Vs. NAWAL
May 23, 1997
SHEO DAN SINGH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
May 5, 1997
SHEO PAL SINGH Vs. DIRECTOR OF EDUCATION U P SHIKSHA ARTH I ANUBHAG ALLAHABAD
July 1, 1997
SHEO POOJAN Vs. STATE OF UTTAR PRADESH
November 18, 1997
SHEO PRASAD Vs. BHAIYA LAL
August 11, 1997
SHEO PRASAD Vs. STATE OF U P
March 14, 1997
SHEO SHANKER Vs. STATE OF U P
March 20, 1997
SHEO SINGH Vs. STATE
July 9, 1997
SHEOMURAT MISHRA Vs. D.D.C. VARANASI AND OTHERS
March 6, 1997
SHEOPUJAN Vs. STATE OF U P
May 19, 1997
SHIKHAR CHAND JAIN Vs. ADDITIONAL CIVIL JUDGE
March 19, 1997
SHIKSHA PARISHAD NAGWA Vs. DEPUTY REGISTAR FIRMS SOCIETIES
October 28, 1997
SHIKSHA PRASAR SAMITI ALLAHABAD Vs. REGISTRAR SOCIETIES CHITS AND FIRMS U P
October 1, 1997
SHITAL KUMAR VAISH Vs. STATE OF U P
July 15, 1997
SHIV BHARAT AND ORS Vs. STATE OF U P AND ANR
February 4, 1997
SHIV DUTT TEWARI AND OTHERS Vs. IIND ADDL. DISTRICT JUDGE, NAINITAL
March 4, 1997
SHIV GORAKH NATH CHARITABLE SOCIETY Vs. CANTONMENT
July 1, 1997
SHIV KUMAR VERMA Vs. JUDGE FAMILY COURT GORAKHPUR
July 30, 1997
SHIV KUMAR VERMA Vs. JUDGE FAMILY COURT AND ANR
May 30, 1997
SHIV MOHAN LAL Vs. COMMISSIONER OF INCOME TAX
July 10, 1997
SHIV MURTI RAI Vs. UNION OF INDIA
May 21, 1997
SHIV NARAIN SINGH AND OTHERS Vs. STATE OF U.P.
September 9, 1997
SHIV NARAYAN YADAV Vs. STATE
September 25, 1997
SHIV PRATAP SINGHS Vs. CHAIRMAN TOWN AREA COMMITTEE KISHNI MAINPURI
October 22, 1997
SHIV SHANKER Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
February 24, 1997
SHIV VIR SINGH Vs. STATE OF U P AND ANOTHER
August 6, 1997
SHIVA CHARAN LAL SHARMA Vs. COLLECTOR
August 28, 1997
SHIVA PAPER MILLS LIMITED Vs. COMMISSIONER OF SALES TAX
August 21, 1997
SHIVAJI SINGH Vs. STATE OF U P
May 16, 1997
SHIVANI AGARWAL Vs. STATE OF UTTAR PRADESH
March 27, 1997
SHIVJI MAHARAJ VIRAJMAN MARWARI PANCHAYATI MANDIR AVARAN MARWARI PANCHAYAT BAGICHI Vs. STATE OF U P
January 31, 1997
SHIVRAJ SINGH I P TOMAR Vs. STATE
October 16, 1997
SHIVRAJ SINGH I P TOMAR Vs. STATE
October 14, 1997
SHIVRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
July 28, 1997
SHIVWATI Vs. RAM DAS
July 23, 1997
SHOBHA NATH Vs. STATE
July 31, 1997
SHRI NARIAN Vs. SATYA NARAIN
August 1, 1997
SHRI NIWAS SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
October 21, 1997
SHRI OM SEWA SAMITI KANPUR NAGAR Vs. STATE OF U P
December 10, 1997
SHRI PAL Vs. STATE OF U.P. AND ANOTHER
October 28, 1997
SHRI RAM Vs. NEMI CHANDRA
February 6, 1997
SHRI RAM Vs. STATE OF U P
July 8, 1997
SHRI RAM Vs. SHANTI
March 17, 1997
SHRI RAM CHANDRA MISSION Vs. STATE OF U P
July 10, 1997
SHRI RAM MITTAL Vs. XITH ADDL. DISTRICT JUDGE, MEERUT
January 8, 1997
SHRIKANT Vs. STATE OF U P
January 20, 1997
SHRIRAM PISTONS AND RINGS LTD Vs. COMMISSIONER TRADE TAX
April 15, 1997
SHUBHADI SHANKER Vs. STATE OF U P
March 20, 1997
SHUSHIL KUMAR AGARAWAL Vs. EXECUTIVE ENGINEER PRANTIYA DIVISION MORADABAD
April 25, 1997
SHYAM LAL Vs. STATE OF U P
February 6, 1997
SHYAM LAL Vs. JANKI DAS
February 17, 1997
SHYAM NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
December 3, 1997
SHYAM NARAIN UPADHYAYA Vs. DIRECTOR OF EDUCATION U P
July 9, 1997
SHYAM NARAIN UPADHYAYA Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
July 19, 1997
SHYAM SINGH Vs. STATE
January 30, 1997
SHYAM SINGH Vs. MEERUT MANDAL VIKAS NIGAM MEERUT
September 22, 1997
SHYAM SUNDAR TEWARI Vs. PARMANAND TEWARI
May 26, 1997
SHYAM SUNDER SHARMA Vs. STATE OF U P AND ANOTHER
October 28, 1997
SHYAM SWARUP GANGWAR Vs. U P CO OPERATIVE INDUSTRIAL SERVICE BOARD
May 20, 1997
SIA RAM Vs. STATE OF U P
August 7, 1997
SIDDHARTHA KUMAR Vs. UPPER CIVIL JUDGE SENIOR DIVISION GHAZIPUR
November 20, 1997
SIDDIQUE Vs. STATE OF UTTAR PRADESH
December 23, 1997
SIDIQUE Vs. ADDITIONAL COLLECTOR BADAUN
December 18, 1997
SIEL LIMITED Vs. UNION OF INDIA
November 24, 1997
SIEL LTD Vs. STATE OF U P
March 13, 1997
SINDH DETERGENT AND CHEMICALS (PVT.) LTD. Vs. CEGAT AND ANR.
April 24, 1997
SINDH DETERGENT AND CHEMICALS PVT. LTD. Vs. CEGAT
April 22, 1997
SIR SHADI LAL ENTERPRISES LTD Vs. COMMISSIONER OF TRADE TAX U P
July 28, 1997
SIR SHADILAL ENTERPRISES LTD Vs. COMMISSIONER OF INCOME TAX
August 1, 1997
SIRAJ AHMAD Vs. SUPERINTENDENT DIVISIONAL
November 7, 1997
SITA DEVI Vs. STATE OF U P
March 27, 1997
SITA RAM Vs. DISTRICT MAGISTRATE LAKHIMPUR
August 13, 1997
SITA RAM SINGH Vs. STATE OF U P
March 18, 1997
Sita Ram Yadav; Madhav Sharan Vs. State of U.P.& Ors.
January 7, 1997
SITA YADAV Vs. RAM NATH
April 30, 1997
SIYA RAM Vs. GOAN SABHA
May 24, 1997
SIYA RAM Vs. STATE OF U P
September 10, 1997
SIYA RAM Vs. STATE OF U P
March 21, 1997
SMT. BATOOLAN BEGUM Vs. KISHAN LAL
August 12, 1997
SMT. GANGA DEVI Vs. D.D.C. AND OTHERS
March 12, 1997
Smt. Guddi wife of Keshav Das Vs. State of U.P. and others
April 1, 1997
SMT. IMRAT JAHAN Vs. VIIITH ADDITIONAL DISTRICT JUDGE, BAREILLY & ORS.
July 23, 1997
SMT. JANNATUNNISA Vs. RAFI AHMAD ETC.
August 8, 1997
SMT. KAILASHI Vs. GHAZI
May 1, 1997
SMT. KALYANI MUKERJI Vs. STATE OF U.P.
December 31, 1997
SMT. LAKHI DEVI Vs. RAGHU RAJ SINGH
March 10, 1997
SMT. SADA PYARI Vs. LMC
December 1, 1997
SMT. SUSHEELA DEVI Vs. VIIITH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
February 13, 1997
SMT. VAISHRAO DEVI Vs. GAMA PRASAD
August 1, 1997
SMT. ZAMANIA Vs. BHOOP SINGH
February 4, 1997
SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION JHANSI REGION
January 24, 1997
SOHAN LAL Vs. FIRST A D J SAHARANPUR
May 14, 1997
SOM PRAKASH RASTOGI Vs. 4TH ADDL DISTT JUDGE MORADABAD
July 29, 1997
Som Prakash Rastogi Vs. VI Additional District Judge Moradabad and Others
July 29, 1997
SOMARI Vs. STATE OF U.P. AND OTHERS
November 13, 1997
SOMVATI Vs. BHUMI PRABANDHAK SAMITI
August 21, 1997
SONA ALIAS YOGENDRA Vs. STATE OF U P
April 8, 1997
SORAN Vs. RAM CHARAN
October 20, 1997
SREE KANT UDYOG Vs. UNION OF INDIA UOI
July 25, 1997
SRI CHAHARWATI INTERMEDIATE COLLEGE AKOLA SHIKSHA SAMITI AGRA Vs. STATE OF U P
February 6, 1997
SRI RAM Vs. GAON SABHA
September 2, 1997
SRI RAM KARAN Vs. BIRBAL
August 11, 1997
SRIPAL Vs. RAJENDRA PRASAD
November 25, 1997
SRIPAT Vs. STATE OF U P
November 28, 1997
SRIRAM BHARTI Vs. STATE
October 15, 1997
STANDARD CHEMICAL CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 14, 1997
STATE Vs. BALJIT AND OTHERS
January 9, 1997
STATE BANK OF INDIA Vs. DISTRICT JUDGE
April 2, 1997
STATE BANK OF INDIA KARMCHARI SANGH U P VARANASI Vs. A G M REGION L STATE BANK OF INDIA ZONAL OFFICE VARANASI
February 17, 1997
STATE OF U P Vs. INDER VIR SINGH
February 6, 1997
STATE OF U P Vs. LABOUR COURT VARANASI
February 6, 1997
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT MEERUT
January 28, 1997
STATE OF U P Vs. RAJMAN RAI
January 30, 1997
STATE OF U P Vs. COL JAI KRISHAN
January 15, 1997
STATE OF U P Vs. MOHAMMAD RAUF
March 31, 1997
STATE OF U P Vs. ARUN KUMAR SINGH ALIAS ANJU SINGH
March 20, 1997
STATE OF U P Vs. AKHILESH KUMAR
March 20, 1997
STATE OF U P Vs. EHTESHAMUDDIN AHMAD
March 6, 1997
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
May 23, 1997
STATE OF U P Vs. RADHEY SHYAM
May 27, 1997
STATE OF U P Vs. PYARL RAI
July 24, 1997
STATE OF U P Vs. DISTRICT JUDGE ALIGARH ANDORS
July 24, 1997
STATE OF U P Vs. ISHTIEQUE ALI
July 10, 1997
STATE OF U P Vs. BALAJI VEGETABLE PRODUCTS PVT LTD SITAPUR
April 24, 1997
STATE OF U P Vs. SAYED MUZAFFER ABBAS
October 15, 1997
STATE OF U P Vs. D J AGRA
November 8, 1997
STATE OF U P Vs. AWADH NARAIN MISRA
November 11, 1997
STATE OF U P Vs. SHRI NATH
November 22, 1997
STATE OF U P Vs. SHAFIULLAH
November 21, 1997
STATE OF U P Vs. ISHWARI
November 18, 1997
STATE OF U P Vs. BHOLA
September 8, 1997
STATE OF U P Vs. SURESH CHANDRA
September 8, 1997
STATE OF U P Vs. RAM ACHAL ALIAS JOKHAN SINGH
September 4, 1997
STATE OF U P Vs. VED PRAKASH
August 29, 1997
STATE OF U P Vs. RAM DAS
September 24, 1997
STATE OF U.P. Vs. DEVENDER SINGHS
August 4, 1997
STATE OF U.P. Vs. MOHAMMAD ALI KHAN AND ANOTHER
July 24, 1997
STATE OF U.P. AND ANR. Vs. BACHAI LAL AND ANR.
May 6, 1997
STATE OF UTTAR PRADESH Vs. RAM SAROOP AND HOKAR
December 15, 1997
STATE OF UTTAR PRADESH Vs. AMIN BEG
September 23, 1997
STATE OF UTTAR PRADESH Vs. RAM PAL AND ANOTHER
September 26, 1997
STATE OF UTTAR PRADESH Vs. VIRENDRA SINGH
September 26, 1997
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL
September 10, 1997
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE AGRA AND ANOTHER
November 18, 1997
STATE OF UTTAR PRADESH Vs. CHANDRA PRAKASH SHAHI AND ANOTHER
November 27, 1997
STATE OF UTTAR PRADESH Vs. PUTTI LAL
December 10, 1997
STATE OF UTTAR PRADESH Vs. RAVINDRA PAL SINGH LEKHPAL
October 15, 1997
STATE OF UTTAR PRADESH Vs. SYED MUZAFFAR ABBAS
October 15, 1997
STATE OF UTTAR PRADESH Vs. SIA RAM ALIAS KHURBUR
October 20, 1997
STATE OF UTTAR PRADESH Vs. RAM SWARUP
July 7, 1997
STATE OF UTTAR PRADESH Vs. SHYAM BEHARI LAL GUPTA
July 7, 1997
STATE OF UTTAR PRADESH Vs. TULSI
March 19, 1997
STATE OF UTTAR PRADESH Vs. DALBIR SINGH
February 4, 1997
STATE OF UTTAR PRADESH Vs. LABOUR COURT
February 24, 1997
SUBAI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION & ORS.
January 8, 1997
SUBAS SINGH ALIAS SUBHASH SINGH Vs. DISTT MAGISTRATE GHAZIPUR
May 14, 1997
SUBEDAR B K SAIKIA U P E M E COY N C C INSTITUTE OF TECHNOLOGY BANARAS HINDU UNIVERSITY VARANASI 223 FIELD WORKSHOP E M E 604 E M E BATT Vs. UNION OF INDIA
September 24, 1997
SUBEDAR RAM ASHISH MISHRA Vs. UNION OF INDIA
November 24, 1997
SUBEDAR SINGH AND OTS Vs. DISTT JUDGE MIRZAPUR
February 24, 1997
SUBEDAR TIWARI (DEAD) Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
November 11, 1997
SUBHARTI K K B CHARITABLE TRUST Vs. DENTAL COUNCIL OF INDIA
September 15, 1997
SUBHASH CHAND SHARMA Vs. NANDA
February 4, 1997
SUBHASH CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
December 19, 1997
SUBHASH CHANDRA CHAUDHARY Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA
November 26, 1997
SUBHASH CHANDRA GUPTA Vs. U.P. SECONDARY EDUCATION SERVICE COMMISSION, ALLAHABAD
February 17, 1997
SUBHASH CHANDRA SHARMA Vs. REGIONAL TRANSPORT AUTHORITY ALIGARH REGION ALIGARH
September 18, 1997
SUBHASH DHAKA Vs. GOAN SABHA
July 23, 1997
SUBHASH SINGH Vs. STATE OF U P AND ANOTHER
July 22, 1997
SUBHASH; GULAB SINGH; ANISH Vs. STATE OF U P
March 24, 1997
SUBHAU BHAR Vs. RAM PRASAD
February 6, 1997
SUBORDINATE AGRICULTURAL SERVICE ASSOCIATION UTTAR PRADESH Vs. STATE OF U P
June 6, 1997
SUDARSHAN PRASAD SHARMA Vs. STATE OF U P
November 21, 1997
SUDHAR SAMITI GAGAN VIHAR Vs. GHAZIABAD VIKAS PRADHIKARAN
December 10, 1997
SUDHINDRA KUMAR SINGH Vs. DISTRICT AND SESSIONS JUDGE ALLAHABAD
May 23, 1997
SUKHDEV MATTA Vs. PRESCRIBED AUTHORITY, KANPUR
January 17, 1997
SULEMAN KHAN Vs. BASIC SHIKSHA PARISHAD ALLAHABAD
July 14, 1997
SUMAC INTERNATIONAL LIMITED Vs. PNB CAPITAL SERVICES LIMITED
July 2, 1997
SUMAC INTERNATIONAL LTD Vs. PNB CAPITAL SERVICES LTD
February 7, 1997
SUNDAR LAL Vs. STATE OF UTTAR PRADESH
May 15, 1997
SUNDER BHAN Vs. D.C.D. JALAUN & ORS.
January 8, 1997
SUNDER LAL Vs. STATE OF U P
January 31, 1997
SUNIL KUMAR (DEAD) AND OTHERS Vs. VTH ADDL., DISTRICT JUDGE, SAHARANPUR
March 28, 1997
SUNIL KUMAR SHARMA Vs. STATE OF U P
April 2, 1997
SUNIL KUMAR SINGH Vs. SUPERINTENDENT OF POLICE BALLIA
February 18, 1997
SUPER CASSETTES INDUSTRIES LTD Vs. UNION OF INDIA UOI
January 13, 1997
SURAJ BHAN JAIN Vs. IST ADDITIONAL DISTRICT JUDGE AGRA
September 4, 1997
SURAJ MUKHI Vs. BHIKAM SINGH
April 25, 1997
SURAJ PAL Vs. STATE OF U P
April 1, 1997
SURENDRA JEET SINGH KHARA Vs. INDIAN OVERSEAS BANK
February 25, 1997
SURENDRA KISHORE KELA Vs. UNION BANK OF INDIA
January 28, 1997
SURENDRA KUMAR Vs. ASHOK KUMAR
February 28, 1997
SURENDRA KUMAR MAINGI Vs. DODHA HOUSE
May 5, 1997
SURENDRA KUMAR RAI Vs. ZILLA PARISHAD JHANSI
January 4, 1997
SURENDRA KUMAR RAI Vs. ZILLA PARISHAD JHANSI
April 1, 1997
SURENDRA KUMAR TRIPATHI Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
December 19, 1997
SURENDRA PAL Vs. PRESCRIBED AUTHORITY/MUNSIF
January 27, 1997
SURENDRA PAL SINGH Vs. STATE OF U P
January 7, 1997
SURENDRA SINGH Vs. STATE OF U P
November 13, 1997
SURESH Vs. UNION OF INDIA UOI
May 1, 1997
SURESH CHAND JAIN Vs. STATE OF U P
April 3, 1997
SURESH CHANDRA DIXIT Vs. STATE OF U P
August 11, 1997
SURESH CHANDRA SRIVASTAVA Vs. ARTI DEVI
March 10, 1997
SURESH CHANDRA SRIVASTAVA VIKAS KHAND CHARGAWANA GORAKHPUR Vs. DISTRICT MAGISTRATE GORAKHPUR
November 20, 1997
SURESH CHAUDHARI Vs. DISTRICT INSPECTOR OF SCHOOLS SIDDHARTH NAGAR
September 30, 1997
SURESH KUMAR DWIVEDI Vs. DISTRICT MAGISTRATE BANDA
January 9, 1997
SURESH PAL Vs. STATE OF UTTAR PRADESH
May 21, 1997
SURJIT LAL Vs. VIJAI KUMAR
July 21, 1997
SURYA BALIRAM TEWARI Vs. UNION OF INDIA
January 17, 1997
SURYA NATH TIWARI Vs. STATE OF U P
April 2, 1997
SUSHI LAL SRLVASTAVA Vs. SUPERINTENDING ENGINEER PWD
September 29, 1997
SUSHIL CHANDRA VERRNA Vs. STATE OF U P
September 20, 1997
SUSHIL KUMAR Vs. HARDATT SINGH
March 10, 1997
SUSHIL KUMAR SARAD KUMAR Vs. COMMISSIONER OF INCOME TAX
September 26, 1997
SUSHIL KUMAR TEWARI Vs. LEKHA ADHIKARI, OFFICE OF D.I.O.S., AGRA
October 22, 1997
SUSHIL KUMAR VERMA Vs. COMMITTEE OF MANAGEMENT R M V POLYTECHNIC MATHURA AND ANOTHER
November 19, 1997
SUSHIL LAL SRIVASTAVA Vs. SUPERINTENDING ENGINEER P W D
November 29, 1997
SUSHILA DEVI Vs. SESSIONS JUDGE AZAMGARH
August 11, 1997
SUSHILA GUPTA Vs. ADMINISTRATOR NAGAR NIGAM
August 5, 1997
SWADESHI COTTON MILLS A UNIT OF N T C U P KANPUR Vs. LABOUR COMMISSIONER U P KANPUR
March 6, 1997
SWAMI PARAM HANSH LAGHU MADHYAMIK VIDYALAYA SAJAWAN AND ANOTHER Vs. ADDITIONAL DIRECTOR OF EDUCATION BASIC/DIRECTOR OF EDUCATION U.P., SHIKSHA ARTH (4) ANUBHAG
November 26, 1997
SWARUP VEGETABLE PRODUCTS INDUSTRIES LTD Vs. LABOUR COURT II MEERUT AND ANOTHER
July 28, 1997
SYED ABUDL HASIB KIRMANI Vs. VIJAYA BANK
May 16, 1997
SYED AFSAR HUSAIN Vs. DY DIRECTOR OF EDUCATION XII REGION MORADABAD
January 22, 1997
SYED AHMAD ABBAS ABIDL Vs. REGISTRAR ALIGARH MUSLIM UNIVERSITY ALIGARH
December 9, 1997
SYLVANIA AND LUXMAN LTD Vs. RAMINDER SINGH AND ANOTHER
September 29, 1997
SYNDICATE BANK Vs. RAJESHWAR PRASAD
August 20, 1997
TABASSUM SULTANA Vs. STATE OF U P
September 1, 1997
TABASSUM SULTANA Vs. STATE OF UTTAR PRADESH
January 9, 1997
TAHLU Vs. STATE OF U P
October 16, 1997
TAJVEER SINGH Vs. STATE OF U P
January 9, 1997
Tajveer Singh and Ors. Vs. State of U.P.& Ors.
January 9, 1997
TALE SINGH YADAV Vs. STATE OF UTTAR PRADESH
November 26, 1997
TARA CHAND Vs. PRESCRIBED AUTHORITY, MATHURA
July 9, 1997
TARUN GAUTAM Vs. STATE OF U P
August 11, 1997
TASAWWAR ANSARI Vs. UNION OF INDIA
July 31, 1997
TASLEEM & ORS. Vs. STATE OF U.P.
August 1, 1997
TAYAL RUBBER PRIVATE LTD Vs. PUNJAB NATIONAL BANK MUZAFFARNAGAR
April 7, 1997
TECH INVEST (INDIA) PVT. LTD. Vs. UNION OF INDIA (UOI)
September 16, 1997
TECH-INVEST (INDIA) PVT LTD Vs. STATE OF U P
April 9, 1997
TEERTH RAJ Vs. DY DIRECTOR OF CONSOLIDATION BANDA
September 19, 1997
Tej Dhari Vs. Durga Prasad
October 20, 1997
TEJ PAL Vs. STATE OF U P
September 17, 1997
TEJ RAM Vs. DISTRICT JUDGE MEERUT
April 1, 1997
TEJVEER SINGH Vs. STATE OF U P
July 1, 1997
THAKUR DAS BHASKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
July 28, 1997
THAKUR PRASAD Vs. UNION OF INDIA
February 3, 1997
THAKUR PRASAD AND OTHERS Vs. UPPER COLLECTOR (F&R), GHAZ1PUR AND OTHERS
November 7, 1997
THAN SINGH Vs. STATE OF U P
July 25, 1997
TIN MFG CO OF INDIA Vs. UNION OF INDIA AND ANOTHER
July 27, 1997
TOWN AREA COMMITTEE NARAINI BANDA Vs. SR SUPERINTENDENT OF POLICE BANDA
September 16, 1997
TRIBHUWAN SINGH Vs. DISTRICT MAGISTRATE
August 20, 1997
TRIJUGI NARAIN Vs. DISTRICT MAGISTRATE, ORAI AND OTHERS
December 9, 1997
TRILOKI NATH TANDON Vs. VITH ADDITIONAL DISTRICT JUDGE
March 27, 1997
TRILOKI NATH TIWARI Vs. REGISTRATION OFFICER, ANTIQUITIES AND ART TREASURES
September 11, 1997
TRIVENI STRUCTURAL LTD Vs. STATE OF U P
April 1, 1997
TULA RAM Vs. STATE OF U P
July 25, 1997
TULAI SINGH GANGWAR Vs. DISTT INSPECTOR OF SCHOOLS PILIBHIT
April 8, 1997
TULIA Vs. STATE OF U P
November 25, 1997
TULLU ENGINEERING WORKS Vs. CEGAT AND ORS.
December 16, 1997
TURRAM SINGH Vs. DISTT INSPECTOR OF SCHOOLS ALIGARH
March 10, 1997
U P AVAS EVAM VIKAS PARISHAD Vs. SATYA PRAKASH
January 17, 1997
U P CO OPERATIVE SUGER FACTORIES LTD Vs. ADMINISTRATOR U P CO OPERATIVE SUGAR FACTORIES LTD
September 29, 1997
U P FINANCE CORPN Vs. V P SHARMA
October 22, 1997
U P FINANCIAL CORPORATION Vs. IDRLSH
February 28, 1997
U P LABORATORY TECHNICIAN S ASSOCIATION LUCKNOW Vs. SUMITA KANDPAL PRINCIPAL SECRETARY MEDICAL HEALTH AND FAMILY WELFARE U P LUCKNOW
May 29, 1997
U P MINISTERIAL COLLECTORATE KARMACHARI SANGH Vs. STATE OF U P
February 6, 1997
U P PESTICIDES AND FERTILISERS Vs. FERTILISERS REGISTERING AUTHORLTY
April 15, 1997
U P SMALL INDUSTRIES CORPN LTD Vs. U P ZILA ADHIKARI KANPUR
July 15, 1997
U P STATE ELECTRICITY BOARD Vs. DISTRICT MAGISTRATE DEHRADUN
February 17, 1997
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
January 29, 1997
U P STATE SUGAR CORPN LTD Vs. STATE OF U P
May 20, 1997
U P STATE SUGAR CORPORATION LTD Vs. A T V PROJECTS INDIA LTD
November 13, 1997
U P VIDYUT MAZDOOR SANGH KANPUR Vs. U P STATE ELECTRICITY BOARD SHAKTI BHAWAN LUCKNOW
July 11, 1997
U.P. RAJYA VIDYUT PARISHAD, LUCKNOW AND ANOTHER Vs. V.K. AGGARWAL
March 18, 1997
U.P. STATE AGRO INDUSTRIAL CORPN. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
February 6, 1997
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. BRAHMA
March 21, 1997
UDAI CHAND JAIN Vs. COMMISSIONER OF INCOME TAX
July 10, 1997
UDAI PRATAP SHUKLA Vs. ZILA PARISHAD JHANSI
February 24, 1997
UDAI SINGH TYAGL Vs. UNION OF INDIA
July 8, 1997
UDHAWA DHANGANA Vs. UNION OF INDIA (UOI) AND ORS.
December 5, 1997
UJAGAR MAL CHANDRA BHAN Vs. STATE OF U P
April 3, 1997
UMA SHANKAR DUBEY Vs. INSPECTOR GENERAL OF REGISTRATION U P ALLAHABAD
October 24, 1997
UMA SHANKER RAI Vs. DISTRICT MAGISTRATE AZAMGARH
March 20, 1997
UMANATH MAHRAJGANJ Vs. D I O S MAHARAJGANJ
December 5, 1997
UMENDRA PRATAP SINGH Vs. U P CO OPERATIVE BANK LTD
January 27, 1997
UNION OF INDIA Vs. SUMITRA DEVI
January 21, 1997
UNION OF INDIA Vs. NAGAR MAHAPALIKA GORAKHPUR
January 13, 1997
UNION OF INDIA Vs. BABALAL PANDEY
March 19, 1997
UNION OF INDIA Vs. BADRUDDIN
March 10, 1997
UNION OF INDIA Vs. ZAHEER
March 6, 1997
UNION OF INDIA Vs. MOHAMMAD SHAMIM
March 10, 1997
UNION OF INDIA Vs. LLND ADDITIONAL DISTT JUDGE FATEHPUR ANDORS
July 30, 1997
UNION OF INDIA Vs. VIDYAWATI CONSTRUCTIONS COMPANY ALIAHABAD
August 20, 1997
UNION OF INDIA Vs. ABDUL RAZZAQ
May 2, 1997
UNION OF INDIA Vs. DARSHAN KUMAR
April 23, 1997
UNION OF INDIA Vs. JAISWAL COAL COMPANY
May 23, 1997
UNION OF INDIA Vs. DISTT CONSUMER FORUM ALLAHABAD
August 26, 1997
UNION OF INDIA Vs. DEVI SARAN
September 5, 1997
UNION OF INDIA Vs. ALTAF HUSSAIN ALIAS JUMAI
December 19, 1997
UNION OF INDIA Vs. CHANDRA KIRAN JAIN
May 8, 1997
UNION OF INDIA UOI Vs. SUBEDAR DEENA NATH TIWARI
December 9, 1997
UNITED INDIA INSURANCE CO LTD Vs. RAM RATI
January 24, 1997
UNITED INDIA INSURANCE COMPANY LTD Vs. COL K M RALNA
April 3, 1997
UPADHYA AND CO Vs. STATE OF U P
May 3, 1997
UPADHYAYA AND COMPANY Vs. STATE OF U.P.
September 22, 1997
UPENDRA KUMAR Vs. DISTRICT JUDGE AZAMGARH
March 18, 1997
UPENDRA SINGH Vs. ADHYAKCHA JANPAD KARAGAR GHAZIPUR
May 6, 1997
UPTRON INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL VI
October 1, 1997
URMLLA DEVI SINGH Vs. REGIONAL INSPECTRESS OF SCHOOLS GORAKHPUR
July 24, 1997
USHA Vs. STATE OF U P
September 12, 1997
USHA Vs. STATE OF U P
December 9, 1997
USHA DEVI Vs. OM PRAKASH
September 3, 1997
USHA DEVI Vs. VED PRAKAAH
January 31, 1997
USHA MALVIYA Vs. BASIC SHIKSHADHIKARI
October 1, 1997
USHA RANI Vs. PRESCRIBED AUTHORITY
July 17, 1997
UTTAM CHAND KISHAN DASS Vs. D C M SHRI RAM INDUSTRIES LTD
July 16, 1997
UTTAR PRADESH FINANCIAL CORPORATION Vs. IDRISH
February 28, 1997
UTTAR PRADESH PHARMACY COUNCIL Vs. YASH KARAN SINGH
July 3, 1997
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
April 7, 1997
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
November 24, 1997
UTTAR PRADESH STATE ELECTRICITY BOARD ALLAHABAD Vs. V J ALEXANDER
October 13, 1997
UTTAR PRADESH VIDYUT MAZDOOR SANGH Vs. U P STATE ELECTRICITY BOARD
April 11, 1997
V N SHARMA Vs. SATYA AHLAWAT
March 5, 1997
V.S. STONE CRUSHERS Vs. VITH ADDITIONAL DISTRICT JUDGE
May 26, 1997
VAIBHAV SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE
December 15, 1997
VAM ORGANIC CHEMICALS LIMITED Vs. STATE OF U P
May 8, 1997
VANDANA JAIN Vs. CHIEF JUDICIAL MAGISTRATE VARANASI
March 31, 1997
VANDANA JAIN, DIRECTOR, SRISHTI CARRIERS PVT. LTD. Vs. C.J.M., VARANASI AND OTHERS
March 3, 1997
VANSHIDHAR Vs. STATE OF U P
April 30, 1997
VED PRAKASH JOSHI Vs. STATE OF U P
September 16, 1997
VED PRAKASH KAPOOR Vs. KAMLA PRASAD RAI
April 23, 1997
VEER PAL SINGH Vs. COMMISSIONER MEERUT DIVISION MEERUT
September 15, 1997
VEERBHAN GUPTA Vs. STATE OF U P
May 14, 1997
VIBHA SINGH Vs. DIRECTOR BAL VIKAS SEWA EVAM PUSHTAHAR NIDESHALAYA U P STATE
September 23, 1997
VIDHU BALA AWASTHI Vs. D I O S JHANSI
January 6, 1997
VIDYA DHAR DUBEY Vs. U P STATE ROAD TRANS CORPN
April 2, 1997
VIDYA DHAR MISRA Vs. RAM PRAKASH PANDEY
March 19, 1997
VIDYA NAND Vs. STATE
October 23, 1997
VIDYA VARIDHI PANDEY Vs. SAHAYAK VIKAS ADHIKARI
July 10, 1997
VIDYAWATI Vs. XTH ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
May 20, 1997
VIGYAN B SAXENA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 2 U P LUCKNOW
July 2, 1997
VIJAI BAHADUR Vs. STATE OF U P
December 11, 1997
VIJAI BAHADUR Vs. STATE OF U P
November 12, 1997
VIJAI BAHADUR SINGH Vs. COMMISSIONER OF INCOME TAX
July 29, 1997
VIJAI BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
August 5, 1997
VIJAI SHANKAR TIWARI Vs. STATE OF U P AND ANR
March 19, 1997
VIJAY Vs. STATE OF U P
April 4, 1997
VIJAY BAHADUR PATEL Vs. STATE OF U P
July 29, 1997
VIJAY BAHADUR SINGH Vs. STATE OF U P
January 9, 1997
VIJAY BAHADUR SINGH Vs. IVTH ADDL. DISTRICT JUDGE
March 31, 1997
VIJAY BAHADUR SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
January 22, 1997
VIJAY KUMAR MAHENDRA Vs. REGISTRAR HONBLE HIGH COURT OF JUDICATURE
January 27, 1997
VIJAY KUMAR SHARMA Vs. RENT CONTROL AND EVICTION OFFICER/D.S.O. AND ORS.
March 17, 1997
VIJAY NARAIN Vs. STATE OF U P
May 23, 1997
VIJAY NARAIN SHUKLA Vs. STATE OF U P
July 23, 1997
VIJAY NARAIN SINGH Vs. STATE OF UTTAR PRADESH
January 16, 1997
VIJAY PAL SINGH Vs. STATE OF U.P.
April 3, 1997
VIJAY PRAKASH Vs. COLLECTOR OF CENTRAL EXCISE
September 2, 1997
VIJAY RICE MILL RUDRAPUR NAINITALS Vs. STATE OF U P
December 19, 1997
VIJAY SHANKER TIWARI Vs. STATE OF U P
March 19, 1997
VIKAS JAIN Vs. BANARAS HINDU UNIVERSITY VARANASI
November 28, 1997
VIKRAM COTTON MILLS STAFF ASSOCIATION Vs. UNION OF INDIA UOI
March 1, 1997
VIKRAMA NAND UNIYAL Vs. U P PUBLIC SERVICES TRIBUNAL NO V LUCKNOW
November 7, 1997
VIMAL KUMAR SACHAN Vs. COMMISSIONER, GRAM VIKAS
September 30, 1997
VIMLA DEVI PATHAK Vs. DEPUTY DIRECTOR OF EDUCATION AGRA
September 8, 1997
VIMLA KUMARI GWAL Vs. SATISH KUMAR YADAV
April 29, 1997
VINAI KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
May 1, 1997
VINAI SINGH Vs. ASSISTANT VALUATION OFFICER
March 6, 1997
VINAYA CHANDRA PANDEY Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD LUCKNOW
February 18, 1997
VINEET KUMAR Vs. STATE OF U P
April 9, 1997
VINOD Vs. SECRETARY MINISTRY OF HOME AFFAIRS GOVT OF INDIA NEW DELHI
February 28, 1997
VINOD KUMAR Vs. STATE OF U P
February 17, 1997
VINOD KUMAR SINGH Vs. DIRECTOR OF AYURVEDLC AVAM UNANI SEWA NEDESHAK U P LUCKNOW
January 7, 1997
VINOD SHANKAR SHUKLA Vs. CONSERVATOR OF FOREST SOCIAL FORESTEE CIRCLE ALLAHABAD
September 12, 1997
VINOD SHARMA Vs. STATE OF U P
May 16, 1997
VINYTICS PERIPHERALS PRIVATE LTD Vs. COMMISSIONER TRADE TAX
July 16, 1997
VIPIN BEHARI LAL SRIVASTAVA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AT KANPUR AND
April 23, 1997
VIPIN KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
December 11, 1997
VIPIN KUMAR AGARWAL Vs. STATE OF U P
December 22, 1997
VIRANJEE PRASAD Vs. EXECUTIVE ENGINEER P W D MAHRAJGANJ
September 12, 1997
VIRENDRA KUMAR Vs. STATE OF U P
December 19, 1997
VIRENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
December 23, 1997
VIRENDRA KUMAR RAI Vs. UNION OF INDIA AND ANR.
August 20, 1997
Virendra Kumar Shroti Vs. Upasana Dixit
November 27, 1997
VIRENDRA KUMAR YADAV Vs. STATE OF U P
September 16, 1997
VIRENDRA KUMARI RAI Vs. STATE OF U P
September 24, 1997
VIRENDRA NATH DUBEY Vs. STATE OF U P
August 8, 1997
VIRENDRA PRAKASH SHUKLA Vs. STATE OF U P
February 5, 1997
VIRENDRA PRASAD Vs. STATE OF U P
March 14, 1997
VISHNU DUTT Vs. VINAI BAHADUR
February 4, 1997
VISHNU KUMAR SRAWAGI Vs. RENT CONTROL AND EVICTION OFFICER
May 1, 1997
VISHUN DUTT Vs. VINAI BAHADUR
February 14, 1997
VISHWA NATH Vs. STATE OF U P
December 8, 1997
VISHWAMITRA YADAV Vs. U P STATE PUBLIC SERVICE TRIBUNAL
October 29, 1997
VISHWANATH GUPTA Vs. PRADESHIK CO OPERATIVE DAIRY FEDERATION
September 17, 1997
VISHWANATH PRASAD Vs. STATE OF UTTAR PRADESH
November 27, 1997
VISHWANATH SINGH Vs. KAMLESH PRIYADARSHI
July 7, 1997
VISWANATH Vs. STATE OF U P
March 12, 1997
VITTAN DEVI Vs. RANVIJAY SINGH
April 7, 1997
VIVEK GOEL Vs. STATE OF U P
April 8, 1997
VIVEK KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY
July 21, 1997
VLRANJEE PRASAD Vs. EXECUTIVE ENGINEER RW D MAHARAJGANJ
September 12, 1997
WAHEED AND COMPANY Vs. INCOME TAX OFFICER
January 24, 1997
WAHIB UDDIN Vs. STATE OF U P
March 20, 1997
WAHID Vs. CHATAI DEVI
February 24, 1997
WALISHER KHAN ALIAS DUNNEY Vs. STATE OF U P
March 27, 1997
YAGHYA DEO SHARMA Vs. STATE OF U P
September 30, 1997
YAGYIK B P Vs. REVIEWING AUTHORITY APPELLATE AUTHORITY STATE BANK OF INDIA
March 10, 1997
YASHPAL SINGH MEHRA Vs. UNION OF INDIA UOI
September 25, 1997
YASHWANT SINGH VACLAV Vs. PRESCRIBED AUTHORITY
April 30, 1997
YASIN Vs. FIRST A D J BIJNOR
May 15, 1997
YASINS Vs. MOHD SIDDIQUE
September 17, 1997
YOGENDRA KUMAR SINGHS Vs. STATE OF U P
December 3, 1997
YOGENDRA NATH SINGH Vs. STATE OF U P
February 26, 1997
YOGENDRA SINGH Vs. STATE OF U P
January 16, 1997
Z U AHMAD Vs. STATE OF UTTAR PRADESH
September 30, 1997
ZAHIRUDDIN Vs. STATE
November 12, 1997
ZAHIRUDDIN Vs. KABIRUDDIN
March 10, 1997
ZAINUL ABDIN Vs. STATE OF U P
May 29, 1997
ZAKIR AND OTHERS Vs. STATE OF U.P.
September 9, 1997
ZAKIR HUSAIN Vs. STATE OF UTTAR PRADESH
March 10, 1997
ZARIF AHMAD Vs. STATE OF U P
July 25, 1997
ZEBRA ZIPPERS P LTD Vs. COMMISSIONER TRADE TAX
May 23, 1997
ZILA SAHKARI SANGH LTD. Vs. DISTRICT JUDGE, BULANDSHAHR AND ANOTHER
May 12, 1997
ZILEY SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
February 6, 1997