Case Index

Title
Date
(M/S.) DINESHCHADRA KALIDAS & CO. Vs. STATE OF GUJARAT
February 7, 1997
A K. MAKWANA Vs. STATE OF GUJARAT
August 28, 1997
A S PARMAR Vs. STATE OF GUJARAT
December 24, 1997
A T AJMERA Vs. CHAIRMAN GUJARAT SECONDARY EDUCATION BOARD
January 13, 1997
A T SHAH AYURVEDIC SARVAJANIK HOSPITAL Vs. H N THAKORE
October 24, 1997
A.K. SONI Vs. STATE OF GUJARAT
November 25, 1997
ABDULHUSEIN SHAIKH ABDUL KADAR TOPIA Vs. IDRISH ALIBHAI KINKHABWALA
December 9, 1997
ABHESINH K SOLANKI Vs. STATE OF GUJARAT
July 22, 1997
ADDITIONAL AVDERTISING Vs. UNION OF INDIA
September 22, 1997
ADITI SURENDRA MODI Vs. B J MEDICAL COLLEGE
November 19, 1997
ADIVASI TALUKA VIKAS MANDAL Vs. DISTRICT EDUCATION OFFCIER
September 15, 1997
ADULT TRAINING CENTRE Vs. STATE OF GUJARAT
December 19, 1997
AGRICULTURAL PRODUCE MARKET COMMITTEE PATAN Vs. J K VASAVADA DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE
March 14, 1997
AHMEDABAD DISTRICT GRANT IN AID PRIMARY SCHOOL EMPLOYEES ASSOCIATION Vs. STATE OF GUJARAT
May 9, 1997
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
December 24, 1997
AHMEDABAD MUNICIPAL CORPORATION Vs. KANKUBEN AMRUTLAL OZA
December 17, 1997
AHMEDABAD MUNICIPAL CORPORATION Vs. A M C NIVRUT KARMACHARI SANGH
October 14, 1997
AHMEDABAD NEW COTTON MILLS CO LTD Vs. ASSTT COMMISSIONER OF CENTRAL EXCISE
April 11, 1997
AHMEDABAD SILK EMPLOYEES UNION Vs. RELIANCE AND OTHER MILLS WORKERS UNION
July 29, 1997
AHMEDBHAI LALBHAI MALEK Vs. MANAGING DIRECTOR G S R T C
December 5, 1997
AJAY CORRUGATING & PLASTIC PVT. LTD Vs. STATE OF GUJARAT
August 20, 1997
AJAY RAMNIKLAL MODI Vs. STATE OF GUJARAT
October 9, 1997
AJITSINH CHANDRASINH GAIKWAD Vs. STATE OF GUJARAT
March 21, 1997
AKHANDANAND KELAWNI UTEJAK MANDAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 25, 1997
AKSHAY AMRUTLAL THAKKAR Vs. STATE OF GUJARAT
July 30, 1997
ALFA QUARTZ LIMITED Vs. CYMEX TIME LIMITED
March 18, 1997
ALKA SYNTHETICS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
February 19, 1997
ALKABEN DEVABHAI PARMAR Vs. DISTRICT EDUCATION OFFICER
January 10, 1997
AMBALAL HARILAL GANDHI Vs. STATE OF GUJARAT
February 27, 1997
AMBALAL JENAJI CHAUHAN Vs. INSPECTING OFFICER COURT FEES
October 3, 1997
AMBALAL SARABHAI ENTERPRISES Vs. CHEMICAL LABOUR UNION
September 2, 1997
AMC Vs. VINABEN DESAI
July 17, 1997
AMERICAN EXPRESS BANK LTD. Vs. CORE HEALTH CARE LTD.
September 15, 1997
AMRATLAL DEVDANBHAI SONI Vs. DIRECTOR OF REVENUE INTELLIGENCE
January 31, 1997
AMRELI DISTRICT CENTRAL CO-OP. BANK LTD. Vs. ARVINDBHAI MULUBHAI BHUTAIYA
August 6, 1997
AMRUTBHAI DHANJIBHAI RATHOD Vs. STATE OF GUJARAT
August 15, 1997
AMRUTLAL B PRAJAPATI Vs. CHAIRMAN LIC OF INDIA
September 11, 1997
ANIL G SHAH Vs. J CHITTRANJAN CO
October 21, 1997
ANILKUMAR Vs. SUNITA
September 12, 1997
ANOPSINH JADEJA Vs. STATE OF GUJARAT
November 21, 1997
ANSHUMALI B LOWALEKAR Vs. STATE OF GUJARAT
September 4, 1997
ANVAR @ ANUDO ALIMAMADPATHAN Vs. STATE OF GUJARAT
January 1, 1997
APOLLO TYRES LIMITED Vs. SALES TAX OFFICER
January 20, 1997
ARCHANABEN ALIAS BANUBEN AJITKUMAR Vs. STATE OF GUJARAT
July 1, 1997
ARJANABHAI N DODIA Vs. MADHUBHAI N ADMINISTRATOR GRAM SEVAK
February 25, 1997
ARJANBHAI UKABHAI AND COMPANY Vs. STATE OF GUJARAT
September 22, 1997
ARJUNBHAI J CHAUHAN Vs. STATE OF GUJARAT
February 28, 1997
ARUNKUMAR S.PUROHIT Vs. STATE OF GUJARAT
January 31, 1997
ARVINDBHAI NANJIBHAI NAGRECHA Vs. VIRPUR GRAM PANCHAYAT
September 8, 1997
ARVINDBHAI PUNJALAL KHATRI Vs. STATE OF GUJARAT
January 6, 1997
ARVINDBHAI RAVJIBHAI PATEL Vs. DHIRUBHAI SAMBHUBHAI KAKADIA
January 6, 1997
ARVINKUMAR M CHOKSHI Vs. SARDAR VALLABHBHAI SAHKARI BANK LIMITED
September 23, 1997
ASHOK KUMAR K LALWANI Vs. STATE OF GUJARAT
January 22, 1997
ASHOK KUMAR K PANDEY Vs. PRINCIPAL KENDRIYA VIDYALAYA
July 9, 1997
ASHOKKUMAR B CHANDALIA Vs. BHAVNAGAR MUNICIPAL CORPORATION
July 24, 1997
ASHOKKUMAR KIRTANLAL DOSHI Vs. STATE OF GUJARAT
March 12, 1997
ASHVINBHAI KALARIA Vs. JAYANTILAL MATHURDAS PATEL
September 24, 1997
ASSOCIATION OF ASSISTANT ENGINEERS MECHANICAL Vs. STATE OF GUJARAT
October 17, 1997
ATTAR SEN MITTAL Vs. HARBANSLAL M SHARMA
June 19, 1997
ATULBHAI SARTANBHAI DESAI Vs. YAMUNABEN HARIPRASAD VAIDYA
March 21, 1997
AUDYOGIK KAMDAR SABHA Vs. ELECON ENGINEERING COMPANY LIMITED
October 20, 1997
AVIRAJ TRADERS Vs. GUJARAT STATE CO OPERATIVE TRIBUNAL
October 3, 1997
B K BAMBHANIYA Vs. UNA TALUKA SAHAKARI KHAND UDHYOG MANDLI LIMITED
June 19, 1997
B KUMARSWAMY REDDY Vs. GUJARAT INDUSTRIES POWER COMPANY
November 25, 1997
B M SHAH EDUCATION SOCIETY Vs. SHILPABEN B CHAUHAN
May 7, 1997
B R DEUVA Vs. STATE OF GUJARAT
November 28, 1997
B RAMESH Vs. STATE OF GUJARAT
January 8, 1997
BABABHAI MANGABHAI THAKORE Vs. MANIBA WD O DEVISING HARISING
July 1, 1997
BABUBHAI GADARMAL Vs. AHMEDABAD MUNICIPAL CORPORATION
December 3, 1997
BABUBHAI HARGOVANDAS Vs. HEIRS OF PRAHALADBHAI S. BALOL AND ANR.
January 27, 1997
BABUBHAI JETHABHAI PATEL Vs. STATE OF GUJARAT
December 10, 1997
BABUBHAI KALAJI Vs. LILACHAND KALIDAS
June 20, 1997
BACHUBHAI MOHANBHAI Vs. STATE OF GUJARAT
January 20, 1997
BAHADURSINH MULSINH Vs. KUTIANA NAGAR PANCHAYAT
October 3, 1997
BAI HARIBEN AMBASHANKER WD O AMBASHANKER DHANJIBHAI Vs. SHANTILAL JADAVJI SHAH
March 5, 1997
BAI JADI Vs. STATE OF GUJARAT
July 11, 1997
BAI SAVITABEN Vs. SHANKERBHAI NAIKBHAI
June 26, 1997
BALARAM CHELLARAM MAIDASANI Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
June 24, 1997
BALVANTSINH PRATAPSINH Vs. DISTRICT SUPERINTENDENT OF POLICE & ORS
October 20, 1997
BANK OF INDIA Vs. BARODA CABLES PRIVATE LIMITED
September 1, 1997
BAPUBHAI ALIAS RANCHHODBHAI JIVINBHAI PANCHAL AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
July 21, 1997
BARODA MUNICIPAL SERVANT UNION Vs. BARODA MUNICIPAL CORPORATION
December 3, 1997
BARODA SWAMINARAYAN MANDIR GAUSHALA TRUST Vs. RAMANBHAI PARBATBHAI PADHIYAR
October 24, 1997
BECHARBHAI V PATEL Vs. STATE OF GUJARAT
May 5, 1997
BECHARBHAI V PATEL Vs. STATE OF GUJARAT
March 5, 1997
BELLVIEW ASSOCIATES Vs. STATE OF GUJARAT
June 17, 1997
BHADRABEN KUNJBIHARI GOR Vs. KHEDA DISTRICT PANCHAYAT
December 9, 1997
BHAGVANBHAI B PATEL Vs. CENTRE FOR ENTREPRENEURSHIP DEVELOPMENT
January 21, 1997
BHAGVATI PRASAD D BRAHMBHATT Vs. STATE OF GUJARAT
June 26, 1997
BHAGWATPRASAD K THAKKER Vs. MANAGING DIRECTOR, LIFE INSURANCE CORPORATION OF INDIA
September 22, 1997
BHALCHANDRA CHHOTALAL JOSHI Vs. S R RAO DISTRICT DEV OFFICER BHARUCH
January 5, 1997
BHALSINH J SOLANKI Vs. KALOL MUNICIPAL BOROUGH
April 10, 1997
BHARAT CO OPERATIVE BANK LIMITED Vs. K L BARIA JUDGE LABOUR COURT
November 20, 1997
BHARAT TEA CENTRE Vs. STATE OF GUJARAT
July 9, 1997
BHARATKUMAR BHIKHABHAI JOSHI Vs. STATE OF GUJARAT
November 11, 1997
BHARATKUMAR MAGANLAL MOCHI Vs. STATE OF GUJARAT
December 26, 1997
BHARUCH JILLA PANCHAYAT JUNIAR CLERKS EMPLOYEES ASSOCIATION Vs. STATE OF GUJARAT
December 4, 1997
BHAVANAGAR NAGAR PALIKA Vs. VARTEJ SOAP FACTORY
January 20, 1997
BHAVIN NATVARLAL PATEL Vs. REGIONAL PASSPORT OFFICER
October 23, 1997
BHAVNAGAR MUNICIPAL CORPORATION Vs. MANJULABEN N PARMAR
September 8, 1997
BHAVNAGAR MUNICIPAL NORKARYAT SABHA Vs. BHAVNAGAR MUNICIPAL CORPORATION
September 15, 1997
BHAVNAGAR UNIVERSITY KARMACHARI PARIVAR Vs. STATE OF GUJARAT
October 20, 1997
BHIKHABHAI UDESING DARBAR Vs. STATE OF GUJARAT
October 6, 1997
BHIKHALAL NANJIBHAI Vs. COLLECTOR AMRELI
June 25, 1997
BHIKHUBHAI BHAJGOVIND DAVE Vs. STATE OF GUJARAT
December 2, 1997
BHIKHUBHAI NAGBHAI Vs. STATE OF GUJARAT
January 30, 1997
BHILALBHAI UKABHAI BORAD Vs. ELECTION OFFICER AND THE DEPUTY COLLECTOR OF AMRELI
July 14, 1997
BHILALBHAI UKABHAI BOROD Vs. ELECTION OFFICER
July 18, 1997
BHOGILAL GANESHDAS PATEL Vs. DIRECTOR OF TECHNICAL EDUCATION
September 12, 1997
BHUAROMAL V CHHANTBAR Vs. RAJKOT MUNICIPAL CORPORATION
July 10, 1997
BHUAROMAL V CHHANTBAR Vs. RAJKOT MUNICIPAL CORPORATION
July 7, 1997
BIJAL REVASHANKER JOSHI Vs. STATE OF GUJARAT
February 28, 1997
BIJOLBHAI KADWABHAI BHARWAD Vs. STATE OF GUJARAT
September 23, 1997
BILESHWAR KHAND UDYOG KHEDUT SAHAKARI MANDLI LTD Vs. JESINGBHAI SAMANTBHAI DODIA
December 2, 1997
BIPINCHANDRA M BHATT Vs. MUNICIPAL CORPORATION OF AHMEDABAD
July 9, 1997
BOHRA S A ITO Vs. KRISHNA CONSTRUCTION COMPANY
January 9, 1997
BRAHMBHATT DIWALIBEN CHHABILDAS Vs. SURAKSHA CO OPERATIVE HOUSING SOCIETY LIMITED
January 30, 1997
BRANCH MANAGER VIJAYA BANK Vs. STATE OF GUJARAT
March 21, 1997
C T SONARA Vs. STATE OF GUJARAT
May 5, 1997
C U SHAH AROGYA BHARTI A PUBLIC TRUST Vs. SAURASHTRA MAJDOOR SANGH
February 20, 1997
CADILA HEALTHCARE LTD Vs. UNION OF INDIA
September 8, 1997
CENTRAL BANK OF INDIA Vs. CENTRAL BANK OFFICERS ASSOCIATION GUJARAT
August 5, 1997
CENTRAL BANK OF INDIA Vs. AMBALAL SARABHAI ENTERPRISES LTD.
February 27, 1997
CENTRE FOR SOCIAL JUSTICE Vs. AHMEDABAD MUNICIPAL CORPORATION
June 17, 1997
CHAIRMAN Vs. DIRECTOR OF PRIMARY EDUCATION
October 23, 1997
CHAMPAKBHAI MADHUBHAI VASAVA Vs. DISTRICT MAGISTRATE BHARUCH
March 17, 1997
CHANDANBHAI CHHOTABHAI PATEL Vs. BABUBHAI MARGHABHAI
November 24, 1997
CHANDLODIYA GRAM PANCHAYAT Vs. STATE OF GUJARAT
September 8, 1997
CHANDRAKANT R MEHTA Vs. STATE OF GUJARAT
October 15, 1997
CHANDRAVATIBEN D P PUBLIC CHARITABLE TRUST Vs. RAMANLAL NATHUBHAI RANA
July 15, 1997
CHANDUBHAI DAHYABHAI RAJPUT Vs. STATE OF GUJARAT
July 9, 1997
CHANDUBHAI GOPALBHAI Vs. STATE OF GUJARAT
December 10, 1997
CHANDUBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT
January 27, 1997
CHANDUBHAI NATVARLAL PARMAR Vs. COLLECTOR AND SETTEMENT COMMISSIONER
September 4, 1997
CHANDULAL H GHODASARA Vs. STATE OF GUJARAT
April 3, 1997
CHATURBHAI DAHYABHAI VAGHELA Vs. SURABHAI SOMABHAI VAGHELA
December 1, 1997
CHAUDHARI JESINGBHAI RAGHABHAI Vs. DY. COLLECTOR, LAO
July 28, 1997
CHAUHAN CHIMANSINH BHARATSINH Vs. STATE OF GUJARAT
June 26, 1997
CHAVDA AMTHUBA WD/O CHAVDA SHIVAJI JAVANJI Vs. PATEL RAICHANDBHAI MOHANLAL
June 17, 1997
CHAVDA SHANKSARJI BHARTHAJI Vs. DECEASED CHAVDA RAJUJI AND OTHERS
May 5, 1997
CHEHRAJI CHHAGNAJI KOLI Vs. STATE OF GUJARAT
August 4, 1997
CHETAN KUMAR JAYANTILAL SHAH Vs. DISTRICT SUPPLY OFFICER
November 12, 1997
CHHAGANBHAI B PATEL Vs. SITABEN J BHANABHAI RATHOD
January 28, 1997
CHHAGANLAL ARJANBHAI THAKKAR Vs. DEPUTY COLLECTOR KUCHCHH
March 12, 1997
CHHATRASINGH NATHUSINGH VAGHELA Vs. STATE OF GUJARAT
October 20, 1997
CHHOTABHAI DAHYABHAI THAKORE Vs. STATE OF GUJARAT
January 10, 1997
CHIEF OFFICER KESHOD NAGARPALIKA Vs. NAVINCHANDRA SHAMJIBHAI BHATT
April 11, 1997
CHIMANLAL A VYAS Vs. V T SHAH DIR GENERAL AND INSP GENERAL OF POLICE
February 4, 1997
CHORASI AND OLPAD TALUKA Vs. GUJARAT INDUSTRIAL CO OP BANK LTD
October 7, 1997
CHOTHAJI CHELAJI THAKOR Vs. STATE OF GUJARAT
September 4, 1997
CIVIL HOSPITAL KARMCHARI SAHKARI CENTEEN SOCIETY LIMITED Vs. STATE OF GUJARAT
July 11, 1997
COLLECTOR MEHSANA Vs. SHIV CORPORATION
August 20, 1997
COMMISSIONER OF GIFT TAX Vs. REVA INVESTMENT PRIVATE LIMITED
December 16, 1997
COMMISSIONER OF INCOME TAX Vs. BHARTIDEVI SARABHAI
December 16, 1997
COMMISSIONER OF INCOME TAX Vs. RAMPURSHOTTAM AGRAWAL
December 17, 1997
COMMISSIONER OF INCOME TAX Vs. SURESH AMICHAND SHAH HUF
December 15, 1997
COMMISSIONER OF INCOME TAX Vs. ATUL PRODUCTS LIMITED
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. SARASPUR MILLS LIMITED
February 5, 1997
COMMISSIONER OF INCOME TAX Vs. JAYKRISHNA HARIVALLABHDAS
February 14, 1997
COMMISSIONER OF INCOME TAX Vs. PAUSHAK LIMITED
February 17, 1997
COMMISSIONER OF INCOME TAX Vs. ANAND SARABHAI EXECUTORS AND TRUSTEES OF DR VIKRAM SARABHAI
February 26, 1997
COMMISSIONER OF INCOME TAX Vs. NAVJIVAN MILLS LIMITED
February 27, 1997
COMMISSIONER OF INCOME TAX Vs. BALKRISHNA HARIVALLABHDAS
February 27, 1997
COMMISSIONER OF INCOME TAX Vs. STANDARD MALTINGS AND ALLIED PRODUCTS CORPORATION
January 10, 1997
COMMISSIONER OF WEALTH TAX Vs. JOGINDER SINGH LAL SINGH
February 27, 1997
CONSUMAR PROTECTION AND ACTION COMMITTEE Vs. STATE OF GUJARAT
October 13, 1997
CORONATION RICE MILL Vs. UNION OF INDIA
July 14, 1997
D B BHATT Vs. STATE OF GUJARAT
January 22, 1997
D B SALANKI Vs. HIGH COURT OF GUJARAT
June 18, 1997
D C W LIMITED Vs. COMMISSIONER APPEALS
January 18, 1997
D M SOLANKI Vs. CHIEF SECRETARY TO GOVERNMENT OF GUJARAT
October 14, 1997
D N NASHIKKAR Vs. STATE OF GUJARAT
November 19, 1997
DABHI VEENABEN Vs. DEPUTY SECRETARY, EDUCATION DEPARTMENT
October 16, 1997
DAHYABHAI NARANBHAI PATEL Vs. STATE OF GUJARAT
January 24, 1997
DAHYABHAI VIRABHAI DAMALIA Vs. STATE OF GUJARAT
April 23, 1997
DALWADI RAVJI BOGHA Vs. STATE OF GUJARAT
January 8, 1997
DAULATRAM KHITUMAL UDHARANI Vs. RAJENDRABHAI JAYANTILAL TAILOR
July 8, 1997
DEEPAK NITRITE LIMITED Vs. AJIT D PADIWAL
May 9, 1997
DEESA TALUKA ANUSUCHIT JANJATI SAMUDAIK KHETI SAHKARI MANDLI Vs. STATE OF GUJARAT
October 13, 1997
DEODAR TALUKA PANCHAYAT Vs. BHIKHALAL AMRUTLAL SHAH
October 22, 1997
DEPUTY COLLECTOR AND SPECIAL ACQUISITION OFFICER KADANA DAM PROJECT Vs. VECHATBHAI VIRSINGBHAI BARIA
July 15, 1997
DEPUTY ENGINEER Vs. RAMBANBHAI H PATEL
February 14, 1997
DEPUTY GENERAL MANAGER O N G C Vs. CHATURJI LALJI
July 29, 1997
DEPUTY POLICE COMMISSIONER Vs. SIRAJMINYA H BELIM
July 8, 1997
DESUR DEVRAJ DANGAR Vs. DIVISIONAL CONTROLLER
March 19, 1997
DHANPRASAD S DAVE Vs. BHAVANAGAR MUNICIPAL CORPORARION
July 29, 1997
DHARAMRAJ SATYANARAYAN Vs. REGIONAL DIRECTOR ESIC AHMEDABAD
November 21, 1997
DHARAMSINHJIBHAI TALJABHAI RABARI Vs. THAKORE SITAJI MOHANJI
April 9, 1997
DHARMENDRASINH DOLUBHA ZALA Vs. STATE BANK OF SAURASHTRA
January 16, 1997
DHARMISHTABEN NARENDRASINH ZALA Vs. STATE OF GUJARAT
February 21, 1997
DHIRAJLAL HARJIVAN VAYADA Vs. STATE OF GUJARAT
December 5, 1997
DHIRUBHAI KASHIBHAI PATEL Vs. STATE OF GUJARAT
November 13, 1997
DHULABHAI KHODARBHAI PATEL Vs. G. K. FAKIR
January 28, 1997
DIAMOND STATE BANK STAFF CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
April 25, 1997
DILIP K SHAH Vs. UNITED BANK OF INDIA
March 3, 1997
DILIPBHAI NATHJIBHAI PATEL AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS
July 9, 1997
DILIPSINH VAKHATSINH PARMAR Vs. GUMANSINH VAGHELA HONBLE SPEAKER GUJARAT LEGISLATIVE ASSEMBLY
March 17, 1997
DINESH GRAHAK SEVA SAHAKARI MANDALI LIMITED Vs. ROKAD
December 11, 1997
DIPAKKUMAR BHANUPRASAD UPADHYAYA Vs. STATE OF GUJARAT
November 28, 1997
DIPAKKUMAR KANTILAL THAKKAR Vs. STATE OF GUJARAT
May 9, 1997
DIPENDRA G CHOKSI Vs. DIPAK CHIMANLAL PATEL
January 7, 1997
DIRECTOR-GENERAL OF SUPPLIES AND DISPOSALS DGS AND D THE PURCHASERS UNDER THE AGREEMENT WERE TO PAY THE SALES TAX CEMENT HINDUSTAN SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
December 4, 1997
DIVISIONAL CONTROLLER GSRTC Vs. SHIVAJI ANDAJI BHIL
October 23, 1997
DIVISIONAL ENGINEER WESTERN RAILWAY RATLAM Vs. PRAFULCHANDRA SHANTILAL PANDYA
May 8, 1997
DIVYANG R PARIKH Vs. STATE OF GUJARAT
April 8, 1997
DUDABHAI M RABARI Vs. DISTRICT MAGISTRATE BANASKANTHA
August 15, 1997
DUDHALA SEVA SAHAKARI MANDALI LIMITED Vs. JOINT REGISTRAR AND SPECIAL AUDITOR DIVISION
July 7, 1997
DYANDEV MAHADU SONAR Vs. STATE OF GUJARAT
September 8, 1997
ELECON ENGINEERING CO LTD Vs. K J ISSAC
October 20, 1997
EXECUTIVE ENGINEER Vs. DESAIBHAI SOMABHAI
July 22, 1997
EXECUTIVE ENGINEER INA IRRIGATION PROJECT DIVISION Vs. RAJIBEN PARBATBHAI
March 3, 1997
FAKRUDDIN USMANBHAI SUMERA Vs. ONGC
June 30, 1997
FLAIR HEALS PHARMACEUTICALS Vs. GUJARAT STATE FINANCE CORPORATION
March 12, 1997
G B VADUKAR Vs. STATE OF GUJARAT
May 8, 1997
G M BENIFICIARY TRUST Vs. INCOME TAX OFFICER
January 17, 1997
G.S.R.T.C. Vs. HIRABEN C. PATEL
August 7, 1997
GADHAVI GANESHBHAI BHURDANJI Vs. DOSHI RAMNIKLAL CHIMANLAL
September 22, 1997
GAGUBHA JARUBHA ZALA Vs. DIRECTOR EX SERVICEMAN WELFARE AND REHABILITATION
October 9, 1997
GAJARA NARAN BHURA Vs. KANBI KUNVERBHAI PARBAT
June 19, 1997
GANGABEN Vs. COLLECTOR SURAT
October 1, 1997
GANGABEN MULJIBHAI PARMAR Vs. STATE OF GUJARAT
September 8, 1997
GAURANG HARIHARBHAI BHATT Vs. AHMEDABAD TELECOME DISTRICT
August 4, 1997
GAURANG SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
February 7, 1997
GAYATRI GRAM AROGYA MANDAL Vs. NARAYANABEN JASHBHAI PATEL
April 22, 1997
GEEKAY EXIM INDIA LIMITED Vs. STATE OF GUJARAT
July 3, 1997
GEETABEN M DEVADHIA Vs. DISTRICT DEVELOPMENT OFFICER,
November 25, 1997
GHELABHAI NAGARJI DESAI Vs. STATE OF GUJARAT
April 21, 1997
GHISALAL CHHAVRA Vs. UNION OF INDIA
December 5, 1997
GIGABHAI P VIRAS Vs. GSRTC
February 21, 1997
GIRBISINGH RANA Vs. OIL AND NATURAL GAS COMMISSION
June 30, 1997
GIRIRAJ PROTIENS PVT. LTD. Vs. STATE OF GUJARAT
April 28, 1997
GIRIRAJSINH JORAVARSINH Vs. JILLA PANCHAYAT, JUNAGADH AND ANR.
March 21, 1997
GIRISHCHANDRA SURYAKANT SHUKLA Vs. STATE BANK OF INDIA
October 14, 1997
GIRJASHANKER CHUNILAL PUROHIT Vs. STATE BANK OF INDIA & ORS
October 17, 1997
GITABEN B SHAH Vs. STATE OF GUJARAT
April 8, 1997
GODIJI PARSHWANATHJI JAIN Vs. COMMISSIONER OF INCOME TAX
February 20, 1997
GOMIBEN SHYAMJI KOLI Vs. KOLI LAXMAN PREMJI
January 15, 1997
GONDALIA DHIRAJLAL BANABHAI Vs. STATE OF GUJARAT
September 12, 1997
GOPALBHAI JOITARAM PATEL AND OTHER Vs. UNJHA NAGARIK SAHAKARI BANK AND OTHERS
March 31, 1997
GOVINDBHAI C CHAUHAN Vs. CHAIRMAN SCHEDULED CASTE ECONOMIC DEVELOPMENT CORPORARTION LIMITED
May 1, 1997
GOVINDBHAI M RAVAL Vs. STATE OF GUJARAT
March 11, 1997
GSRTC Vs. MAGANBHAI G PATEL
September 16, 1997
GSRTC Vs. HIMATBHAI P RAVANI
September 30, 1997
GUJARAT AGRICULTURAL UNIVERSITY Vs. KARMALBHAI VERSIBHAI RABARI
April 23, 1997
GUJARAT AMBUJA PROTEINS LIMITED Vs. DAHYABHAI KALUBHAI SOLANKI
January 9, 1997
GUJARAT ELECTRICITY BOARD Vs. NUTAN GUJARAT VIJ KARMCHARI SANGH
June 23, 1997
GUJARAT LOTTERY SELLERS ASSOCIATION Vs. STATE OF GUJARAT
October 24, 1997
GUJARAT MAZDOOR PANCHAYAT Vs. CHIEF LABOUR COMMISSIONER NEW DELHI
March 3, 1997
GUJARAT MEDICAL TEACHERS ASSOCIATION Vs. STATE OF GUJARAT
August 19, 1997
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED Vs. B B SINHA
October 24, 1997
GUJARAT NAGRIK PURVATHA NIGAM PACHHAT VARG KARMACHARI MANDAL Vs. STATE OF GUJARAT
October 1, 1997
GUJARAT RAJYA DAIRY KARMACHARI SABHA Vs. GUJARAT DAIRY DEVELOPMENT CORPORATION LIMITED
October 10, 1997
GUJARAT RAJYA JAHER BANDHKAM MAJOOR MANDAL Vs. STATE OF GUJARAT
July 16, 1997
GUJARAT RAJYA PRATHMIK SHIKSHAK SANGHA Vs. STATE OF GUJARAT
June 20, 1997
GUJARAT SALES TUBES LTD Vs. SALES TAX OFFICER I AHMEDABAD
December 3, 1997
GUJARAT SIDHEE CEMENT LIMITED Vs. CALDYN APPARETABAU GMBH
May 9, 1997
GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD. Vs. ALL INDIA FOOD & ALLIED WORKS UNION
October 17, 1997
GUJARAT STATE DISTRICT PANCHAYAT Vs. STATE OF GUJARAT
December 26, 1997
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 16, 1997
GUJARAT STATE FINANCIAL SERVICES LIMITED Vs. AMAR POLYESTER LIMITED
December 19, 1997
GUJARAT STATE GOVERNMENT COLLEGE LABORATORY STAFF ASSOCIATION Vs. STATE OF GUJARAT
December 22, 1997
GUJARAT STATE PETROLEUM CORPORATION LIMITED Vs. GUJARAT GAS COMPANY LIMITED
April 25, 1997
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRAKUMAR M TRIVEDI
April 24, 1997
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSAN MRGHAJI DABHI
January 28, 1997
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARANBHAI S SHOLAKIA
September 24, 1997
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. M S PATEL
October 9, 1997
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MIRSAB ABDULLAMIYA SAIYAD
December 3, 1997
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SAMANISINH H CHAVDA
December 1, 1997
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT WORKERS UNION
November 28, 1997
GUJARAT TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF GUJARAT
August 8, 1997
GUJARAT UNIVERSITY Vs. KOMAL MAHESH CHANDRA BHATT
October 3, 1997
GUJARAT VETERINARY LIVESTOCK INSPECTORS ASSOCIATION Vs. STATE OF GUJARAT
February 21, 1997
H B KAPADIA EDUCATION TRUST Vs. GUJARAT SECONDARY EDUCATION BOARD
May 5, 1997
H J BAVA Vs. STATE OF GUJARAT
June 30, 1997
H V SHAH Vs. STATE OF GUJARAT
December 9, 1997
H.M. THAKKER Vs. LIFE INSURANCE CORPORATION OF INDIA, AHMEDABAD
April 3, 1997
HALIMABIBI Vs. ABDUL RAHEMAN ABDUL RAHIM
August 14, 1997
HANSABEN M MEHTA Vs. MOHANBHAI U PATEL
December 3, 1997
HARESHKUMAR HASMUKHBHAI MAJMUDAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
November 17, 1997
HARESHKUMAR KHUSALDAS AND COMPANY Vs. AHMEDALI YUSUFALI TINWALA
March 3, 1997
HARGOVANDAS CHHAGANDAS PATEL Vs. CHANDANJI RAVAJI VIHOL AND OTHERS
April 8, 1997
HARISHCHANDRA M UPADHYAY Vs. CHANDULAL NATHALAL UPADHYAY
September 12, 1997
HARISINGHBHAI K KHERADIA Vs. PRINCIPAL VIRANI HIGH SCHOOL RAJKOT
March 3, 1997
HARJIBHAI CHHANABHAI RANK Vs. RAVJIBHAI KHIMABHAI SAVALIA
June 24, 1997
HARPAL SINGH M JADEJA Vs. DEPUTY EXECUTIVE ENGINEER
February 7, 1997
HARSUKHBHAI HANSRAJBHAI KACHHADIYA Vs. UNION OF INDIA
October 15, 1997
HASMUKHBHAI MOTILAL Vs. ANANDIBEN WIDOW HARILAL BAROT
December 26, 1997
HASUMATI P GOHEL Vs. BAVSAR TRIBHOVANDAS RATILAL
September 12, 1997
HEIR OF BAROT DANSANG HIRJI Vs. BAROT KANJI HIRJI
July 15, 1997
HEIRS OF BHANVARLAL V TRIVEDI Vs. COMMISSIONER OF POLICE
April 30, 1997
HEIRS OF CHHOTABHAI, VARIBHAI PATEL Vs. STATE
December 15, 1997
HEIRS OF DECEASED BAI PUNJI WIDOW OF FAKIRJI BHAIJI Vs. STATE OF GUJARAT
October 13, 1997
HEIRS OF VAIDYA PANNALAL J Vs. JAYANTILAL CHIMANLAL SHAH
April 1, 1997
HEM PLAST HEALTH CARE PRIVATE LIMITED Vs. STATE OF GUJARAT
August 13, 1997
HEMANT L LEUVA Vs. H S SHAH CHAIRMAN ADMISSION COMMITTEE AND DEAN
January 8, 1997
HEMANT N MOHITE Vs. REGISTRAR
December 3, 1997
HIGH COURT OF GUJARAT Vs. B J PATEL CHIEF JUDI MAGISTRATE AND JT CIVIL JUDGE S D VADODARA
April 28, 1997
HINDUSTAN BROWN BOVERI LIMITED Vs. ASHOK CHAVLA COLLECTOR OF BARODA
August 15, 1997
HIRABHAI KALUBHAI ROHIT Vs. COMMISSIONER OF POLICE BARODA
December 26, 1997
HIRABHAI VASHRAMBHAI DESAI Vs. STATE OF GUJARAT
November 13, 1997
HIRAGAR AMARGAR Vs. MER VASTA JETA
February 18, 1997
HITENDRA HIRALAL PATEL Vs. DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE
September 9, 1997
HITESH N VYAS Vs. GUJARAT ELECTRICITY BOARD
March 13, 1997
HITESHKUMAR D VYAS Vs. STATE OF GUJARAT
March 31, 1997
I B VYAS POLICE INSPECTOR Vs. STATE OF GUJARAT
December 4, 1997
IDAR MUNICIPAL BOROUGH Vs. V STATE OF GUJARART
December 19, 1997
IDAR MUNICIPAL BOROUGH Vs. STATE OF GUJARAT
February 21, 1997
INDIAN OIL CORPORATION LIMITED Vs. PARMAR JADAVJI DHANJIBHAI
November 19, 1997
INDIAN REYON KARMACHARI MANDAL Vs. CONCILIATION OFFICER AND ASSISTANT COMMISSIONER OF LABOUR
July 3, 1997
INDO NATIONAL LIMITED Vs. DILWAR ISMAIL LALIWALA
August 5, 1997
INDRAJIT RATILAL SHAH Vs. JAMBUSAR NAGAR PANCHAYAT
November 11, 1997
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. OFFICIAL LIQUIDATOR, AMRUTA MILLS LTD.
March 12, 1997
INDUSTRIES COMMISSIONER Vs. T. M. SHAH PVT. LTD.
November 10, 1997
IOC LIMITED Vs. DEEPAK V SHUKLA
April 4, 1997
ISHWARBHAI MADHAVBHAI R PATEL Vs. STATE OF GUJARAT
June 17, 1997
ISHWARLAL KALYANJI PATEL Vs. STATE OF GUJARAT
September 4, 1997
ISMAIL ABDULREHMAN AMROLIWALA Vs. RUKAIYABI BAKARBHAI
March 14, 1997
ISMAIL IBRAHIM PANDOOR Vs. OFFICER ON SPL DUTY LAND ACQUISITION UNIT III
December 17, 1997
J B CHAUHAN & 3 ORS Vs. ONGC & 2 ORS
October 3, 1997
J B CHEMICALS Vs. BABURAO MAHADEV
July 29, 1997
J G BACHOTAR SUPTD OF CUSTOMS Vs. DOSTMOHMAD AMAD SUMRA
April 11, 1997
J M S LABS Vs. YUSUFALI EESMAIL HADVAID
September 1, 1997
J S BAXI Vs. STATE OF GUJARAT
November 13, 1997
J. B. PATEL Vs. STATE OF GUJARAT
March 21, 1997
JADIBEN Vs. STATE OF GUJARAT
October 20, 1997
JAGDISH NATHALAL BARAI Vs. UNION OF INDIA
February 20, 1997
JAGDISHBHAI AMRUTBHAI PATEL Vs. DIVISIONAL CONTROLLER
September 10, 1997
JAGDISHBHAI CHANDULAL PARIKH Vs. AMBALAL SANKALCHAND MEHTA
January 28, 1997
JAGDISHBHAI DHARAMSI THAKER Vs. STATE OF GUJARAT
March 17, 1997
JAGRUTI WD O YOGESH MANUBHAI PATEL Vs. S G CHAUDHARY
May 6, 1997
JAMLA HARSING MEDA Vs. STATE OF GUJARAT
August 13, 1997
JAMNABAI PREMJI ZALA Vs. DIRECTOR OF PENSION AND P F
September 12, 1997
JAMNABEN PREMAJI Vs. STATE OF GUJARAT
January 6, 1997
JAMNAGAR RAJKOT GRAMIN BANK OFFICERS ASSOCIATION Vs. JAMNAGAR RAJKOT GRAMIN BANK
July 16, 1997
JAMSHEDJEE JEEJEEBHOY CHARITY FUND Vs. JAHABUX FARAMROJ DASTOOR
November 19, 1997
JAWAHAR S. JARDOSH Vs. SURAT MUNICIPAL CORPORATION
January 17, 1997
JAYANTILAL C LIMBACHIYA Vs. STATE OF GUJARAT
December 4, 1997
JAYANTILAL DAHYALAL PATEL Vs. PHG SISODIA TECHNICAL INSTITUTE
October 20, 1997
JAYANTILAL VALJIBHAI Vs. GUJARAT ELECTRICITY BOARD BARODA
January 31, 1997
JAYASHREEBEN N VAIDYA Vs. STATE OF GUJARAT
October 10, 1997
JAYENDRA R SHAH Vs. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED
September 24, 1997
JAYENDRAKUAR MANISHANKER BHATT Vs. DIRECTOR, MARINE NATIONAL PARK,JAMNAGAR
December 5, 1997
JAYMAL JAYANLILAL THAKORE Vs. CHIEF COMMISSIONER OF INCOME TAX
June 18, 1997
JETHMAL BHAGWANDAS SHAH Vs. TAX RECOVERY OFFICER
March 21, 1997
JETPUR NAGARPALIKA Vs. GOBAR KARSAN
January 22, 1997
JITENDRA R. SUKHADIA Vs. KANCHANBHAI SHANABHAI RANA
June 19, 1997
JIVABHAI MULABHAI PATEL Vs. DEPUTY COLLECTOR
November 10, 1997
JOHN HAMILTON CHRISTIAN Vs. TAPTI CORPORATION
May 7, 1997
JOHN MANSING THAKUR Vs. STATE OF GUJARAT
January 8, 1997
JOHN MITHALAL DESAI Vs. DINESHBHAI K VORA
August 29, 1997
JOITABHAI BHAICHANDBHAI PATEL DECEASED THROUGH HEIRS Vs. CHAUHAN JAYANTILAL KARSHANDAS AND OTHERS
February 11, 1997
JOSHI TRIKAMDAS PADAMSI Vs. JOSHI PRANLAL PARSHOTTAM
March 10, 1997
JUNAGADH NAGAR PALIKA Vs. DISTRICT COLLECTOR JUNAGARH
January 21, 1997
JYOTI ELECTRIC MOTORS LIMITED Vs. WORKMEN
January 21, 1997
JYOTI SWITCHGEARS LIMITED Vs. WORKMAN KHEDA JILLA FACTORY KAMDAR UNION
September 22, 1997
K C MISHRA Vs. ONGC
August 29, 1997
K K GUPTA Vs. CHAIRMAN INDIAN OIL CORPORATION LIMITED
August 15, 1997
K K SHAH CONVENER FAMILY PLANNING CENTRE Vs. BHAGWATI T KARIA
June 25, 1997
K P T PILLAI Vs. STATE OF GUJARAT
August 14, 1997
K R SHINDE Vs. STATE OF GUJARAT
July 22, 1997
K S TRIVEDI Vs. STATE OF GUJARAT
November 13, 1997
K V JOSEPH DIRECTOR ANTI CORRUPTION BUREAU Vs. STATE OF GUJARAT
March 17, 1997
K V VYAS, METER READER Vs. SUPERINTENDING ENGINEER
September 29, 1997
KACHCHH WAKF BOARD Vs. KACHCHH MEMON JAMAT
December 8, 1997
KALAVATI WIFE OF HAMUKHLAL KANTILAL MODI Vs. STATE OF GUJARAT
July 17, 1997
KALIDAS AMARSHIBHAI VAGHELA Vs. DEPUTY DDO
October 22, 1997
KALIDAS N MEHTA Vs. STATE OF GUJARAT
December 16, 1997
KALUBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
February 6, 1997
KALUBHAI RAMABHAI PARMAR Vs. SUPERINTENDING ENGINEER HEALTH AND PLANNING
July 9, 1997
KAMALABEN B SEDALIA Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C
December 16, 1997
KAMLABEN KARANSINH WAGHARI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 7, 1997
KAMLABEN MADHAVJI PARMAR Vs. REGIONAL TRANSPORT OFFICER RAJKOT
June 19, 1997
KAMLESH MANILAL MEHTA Vs. AMRELI MUNICIPALITY
July 23, 1997
KANA RUDA BHARWAD Vs. GUJARAT WATER SUPPLY AND SEWRAGE BOARD
January 13, 1997
KANAIYALAL ARJANDAS Vs. TRIBHOVANDAS DEVSIBHAI PANDIT
May 8, 1997
KANAIYALAL B RATHOD Vs. STATE OF GUJARAT
September 25, 1997
KANAIYALAL U JOSHI Vs. STATE OF GUJARAT
September 11, 1997
KANAKRAI BACHUBHAI BHOJAK Vs. VANKANER MUNICIPALITY
October 14, 1997
KANJIBHAI AMIBHAI VERANA Vs. POLICE COMMISSIONER
October 15, 1997
KANTABEN MAFATLAL Vs. GOVINDBHAI MANUBHAI PATNI
March 31, 1997
KANTIBHAI D PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
October 7, 1997
KANTIBHAI NANUBHAI PATEL Vs. URBAN LAND TRIBUNAL
September 19, 1997
KANTILAL MAGANLAL DODIYA Vs. MUNI CORPN OF CITY BHAVNAGAR
October 6, 1997
KANTILAL MAGANLAL MEHTA Vs. STATE OF GUJARAT
July 15, 1997
KANTILAL MOHANBHAI BHAGAT Vs. PRATIMABEN KANTILAL BHAGAT
December 11, 1997
KANTILAL MOHANBHAI BHAGAT Vs. PRATIMABEN KANTILAL BHAGAT
February 11, 1997
KANUBHAI DAHYABHAI PATEL Vs. SENIOR OFFICER & NOTIFIED AREA OFFICER, G I D C
December 19, 1997
KANULAL KRISHNALAL TRIVEDI Vs. KARANLAL KRISHNALAL TRIVEDI
February 5, 1997
KARIMABEN K BAGAD Vs. STATE OF GUJARAT
February 27, 1997
KARIMABIBI WD O GULAM MOHAMMAD MUSTUFA Vs. ANKLESHWAR MUNICIPALITY
February 21, 1997
KARODIBEN Vs. RAJUBHAI MAHENDRASINGH
January 24, 1997
KARSHANBHAI K RABARI & ORS Vs. STATE OF GUJARAT
May 9, 1997
KASAM UMAR Vs. FAKIR AMNABAI ABU
October 23, 1997
KASAMBHAI FATEHBHAI GANCHI Vs. CHANDUBHAI DAHYABHAI RAJPUT
August 4, 1997
KASHIBEN Vs. DISTRICT AYURVED OFFICER
October 1, 1997
KELAVANI MANDAL VANKIA Vs. STATE OF GUJARAT
October 10, 1997
KESARA VIRAJI PATEL Vs. GUJARAT ELECTRICITY BOARD
March 11, 1997
KESHUBHAI MERUBHAI MAADAM Vs. RETURNING OFFICER ELECTION COMMISSION
August 21, 1997
KHADI UTAPATTI KENDRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 9, 1997
KHANBIBI WD/O MAULANA MOHMAD SAIDKHAN PATHAN Vs. SUNNI MUSLIM VAKAF COMMITTEE
October 9, 1997
KHEDA DISTRICT PRATHMIK SHIKSHAK SAMAJ Vs. STATE OF GUJARAT
May 7, 1997
KHIALDAS J MANGHIMALANI Vs. STATE OF GUJARAT
March 31, 1997
KHODABHAI KHIMABHAI MAKWANA Vs. SUPERINTENDENT OF POLICE
October 6, 1997
KHUSALSING MULSING REVAR Vs. STATE OF GUJARAT
January 8, 1997
KHUSHALDAS JETHABHAI Vs. NANABHAI NATHUBHAI
March 21, 1997
KIRANKUMAR R BAXI Vs. UNITED COMMERCIAL BANK
September 11, 1997
KIRIT PADMANABH VYAS Vs. STATE OF GUJARAT
October 13, 1997
KIRITSINH BHAGVANSINH PARMAR Vs. STATE OF GUJARAT
November 13, 1997
KISANBHAI CHINDUBHAI SINAR Vs. K C SAGAR
November 17, 1997
KISHORBHAI ATMARAM SURTI Vs. STATE OF GUJARAT
October 24, 1997
KOKILABEN HARSHADRAI PANCHOLI Vs. DEVELOPMENT COMMISSIONER
September 25, 1997
KOLI RAMSING GANDABHAI Vs. STATE OF GUJARAT
September 2, 1997
KRANTI VINAYAK Vs. RAKESH K VINAYAK
June 30, 1997
KRISHANAKUMAR D Vs. VINUBHAI SHANTILAL SANGHAVI
March 31, 1997
KRISHNA METAL INDUSTRIES Vs. ALOGOTAR H M
February 17, 1997
KULSUM ABDUL LATIF GODIL Vs. AMNABEN WD O ABDUL GAFAR VALI MOHAMED MEMON
October 24, 1997
KULSUMBIBI WD O ANVARMIYA ABBASMIYA KHOKHAR Vs. DIRECTOR PENSION AND P F DEPARTMENT
May 5, 1997
KUSUMBEN E BORASADA Vs. GOVT OF GUJARAT
January 18, 1997
L D ENGINEERING COLLEGE Vs. B C PARMAR
July 15, 1997
LAJJARAM RAMSWAROOP GUPTA Vs. I G PRISON
June 27, 1997
LAKHABHAI RAMBHAI CHAUHAN Vs. DIRECTOR SCHEDULED CUSTE DEVELOPMENT
January 7, 1997
LALLUBHAI K RATHOD Vs. BOTAD NAGARPALIKA
June 18, 1997
LALUBHA KESHRISINH GARASIA AND Vs. STATE OF GUJARAT
February 27, 1997
LALUBHAI KESARISINH GARASIYA Vs. STATE OF GUJARAT
February 6, 1997
LAXMANBHAI HARDAS AHER Vs. STATE OF GUJARAT
March 22, 1997
LAXMI CEMENT DISTRIBUTORS PVT LTD Vs. SALES TAX OFFICER
December 4, 1997
LAXMI CINEMA Vs. STATE OF GUJARAT
June 20, 1997
LILARAM L REVANI Vs. R D GANDHI
May 13, 1997
LINUBHAI NARSHIBHAI AMIN Vs. STATE OF GUJARAT
December 15, 1997
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
October 17, 1997
M C MANKAND Vs. STATE OF GUJARAT
December 24, 1997
M C MERWAHA SUPRETENDENT ENGINEER Vs. GUJARAT ELECTRICITY BOARD
December 4, 1997
M D AGENCY Vs. STATE OF GUJARAT
February 18, 1997
M G BHAGAT Vs. STATE OF GUJARAT
May 5, 1997
M R SHAH Vs. SECRETARY GEB
September 24, 1997
M. V. KAILA Vs. STATE OF GUJARAT
December 4, 1997
M.D. ASARI, JUNIOR OFFICER, GIDC Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS
May 9, 1997
M/S. NARANDAS ANANDJI Vs. PATEL HARILAL VELJI
February 10, 1997
MADHAV STOOLS Vs. UNION OF INDIA
October 23, 1997
MADHAVLAL A PATEL Vs. STATE OF GUJARAT
November 11, 1997
MADHUBHAI BHIKHABHAI MINA Vs. TAX RECOVERY OFFICER
December 4, 1997
MAFARLAL MANEKLAL SHAH VADODARA Vs. BIPINCHANDRA MANGALDAS SHROFF AND COMMISSIONER AGENT KHEDA
December 3, 1997
MAFATLAL INDUSTRIES LIMITED Vs. GUJARAT GAS COMPANY LIMITED
October 24, 1997
MAGANBHAI RANCHHODJI DESAI Vs. RAMANBHAI DAHYABHAI PATEL
July 7, 1997
MAHA PRABHU APPARTMENT CO OPETARIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
May 6, 1997
MAHAVIR SPINNING MILLS LIMITED Vs. GUJARAT MAZDOOR SABHA
January 17, 1997
MAHENDRA ASHABHAI PATEL Vs. UNION OF INDIA
February 3, 1997
MAHENDRA H FADIA Vs. MEHSANA MUNICIPALITY
October 1, 1997
MAHENDRA J SHAH Vs. STATE OF GUJARAT
October 24, 1997
MAHENDRA VITTHALDAS DALAL Vs. ASHABEN MAHENDRA DALAL
July 10, 1997
MAHENDRAKUMAR KALYANJIBHAI Vs. HARESH BIPINCHANDRA PATHAK
September 30, 1997
MAHESH F LODHA Vs. MANAGING DIRECTOR GUJARAT STATE TEXTILE CORPORATION
June 20, 1997
MAHESH KUMAR PASHABHAI PATEL Vs. EXECUTIVE ENGINEER, BULDING & CONSTRUCTION
December 5, 1997
MAHESHBHAI G SHAH Vs. MANAGING DIRECTOR
November 20, 1997
MAHESHBHAI R PATEL Vs. PALSANA GRAM PANCHAYAT
April 1, 1997
MAHESHKUMAR S BHOI Vs. STATE OF GUJARAT
September 19, 1997
MAHMAD AYUBKHAN ANWARKHAN NAGORI Vs. STATE OF GUJARAT
November 19, 1997
MAHUVA NAGAR PALIKA Vs. RALIATBEN BHURA
January 13, 1997
MAITRINAGAR EMPLOYEES KARMACHARI CO OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
November 20, 1997
MAKANBHAI RAGHABHAI PATEL Vs. STATE OF GUJARAT
December 16, 1997
MALHOTRA INDUCTO CAST PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
July 15, 1997
MALI SONAJI KHEMAJI Vs. STATE OF GUJARAT AND ANOTHER
March 25, 1997
MANAGAR PANJARAPOLE DEODAR Vs. CHAKARAM MORAJI NAT AND GEETABEN B SHAH V STATE OF GUJARAT
April 8, 1997
MANAGEMENT TRUSTEE GONDAL EDUCATION SOCIETY Vs. DHIRAJBEN MANILAL DAVE
June 16, 1997
MANAGER PACKART GLASS Vs. D D DIGHE
October 7, 1997
MANCHHABHAI FAKIRBHAI Vs. TAX RECOVERY OFFICER
April 10, 1997
MANGAL PARK CO OP HOUSING SOCIETY Vs. STATE OF GUJARAT
February 27, 1997
MANGALBHAI MADHAVDAS PATEL Vs. K C SAGAR
January 13, 1997
MANIBHAI NATHJI PANDYA Vs. GOVERNMENT OF INDIA
September 10, 1997
MANILAL NAGARDAS PARMAR Vs. STATE OF GUJARAT
September 5, 1997
MANILAL U PARMAR Vs. STATE OF GUJARAT
September 11, 1997
MANOJKUINAR JPIYUSHKANT PATEL Vs. MUNICIPAL COMMISSIONER, AHMEDABAD MUNICIPAL CORPN. AND ANOTHER
June 17, 1997
MANORANJANA B SHAH Vs. STATE OF GUJARAT
November 28, 1997
MANSUKHLAL V SOLANKI Vs. GUJARAT ELECTRICITY BOARD
June 23, 1997
MANVAR SHANKERBHAI MANSANG Vs. PANDYA SHANKERLAL AMIRAM
January 18, 1997
MASRI HARIDAS Vs. MANAVADAR NAGAR PANCHAYAT
September 1, 1997
MEDICAL TECHNICIANS ASSOCIATION AHMEDABAD Vs. STATE OF GUJARAT
June 19, 1997
MEETA JAIN Vs. STATE OF GUJARAT
July 11, 1997
MIHEER H. MAFATLAL Vs. MAFATLAL INDUSTRIES LTD.
April 21, 1997
MITESH MANUBHAI SHETH Vs. SECRETARY, GOVT. OF INDIA, DEPTT. OF ECONOMIC AFFAIRS
February 22, 1997
MITESH MANUBHAI SHETH Vs. SECRETARY GOVERNMENT OF INDIA
February 27, 1997
MITESHCHANDRA MANILAL Vs. STATE OF GUJARAT
August 14, 1997
MITTAL TRADING COMPANY Vs. STATE OF GUJARAT
June 19, 1997
MOHAMADALI IMAMALI KAZI Vs. G. S. R. T. C.
August 26, 1997
MOHAMADALI IMAMALI KAZI Vs. G. S. R. T. C.
September 8, 1997
MOHANBHAI DAHYABHAI Vs. DIRASBHAI HASUBHAI MALEK
August 19, 1997
MOHMAD SALIM ALIAS SALIM KHAN Vs. POLICE COMMISSIONER
February 12, 1997
MOHMAD SALIM ALIAS SALIM KHAN IKBALHUSEN PATHAN Vs. POLICE COMMISSIONER
December 12, 1997
MOHMADKHAN RASULKHAN PATHAN Vs. STATE OF GUJARAT
December 22, 1997
MOHMED HABIB GULAM MOHAMED MEMON Vs. STATE OF GUJARAT
July 9, 1997
MOHMED USUF DAUDBHAI Vs. MOHAMADBHAI KARIMBHAI MANSUR
September 22, 1997
MONTARI INDUSTRIES LIMITED Vs. STATE OF GUJARAT
July 4, 1997
MORBI MUNICIPALITY Vs. MORBI MUNICIPAL KARMACHARI MANDAL
October 22, 1997
MOTIBHAI P BHAGAT Vs. GUJARAT SECONDARY EDUCATION BOARD
September 10, 1997
MOZAMBIQUE INDIAN REPATRIATES ASSOCIATION Vs. STATE OF GUJARAT
October 3, 1997
MUKESH NATVARLAL MODI Vs. H S BAROT
September 30, 1997
MUKESH NATVARLAL MODI Vs. H S BAROT
October 1, 1997
MUKESHBHAI NANUBHAI PATEL Vs. STATE OF GUJARAT
March 5, 1997
MUMANVAS KELVANI MANDAL Vs. STATE OF GUJARAT
October 6, 1997
MUMTAZ TALKIES & ANR Vs. STATE OF GUJARAT & ORS.
January 21, 1997
MUNSHI B PRANLAL Vs. STATE OF GUJARAT
October 17, 1997
N A VASAVA Vs. CHIEF REFINERY CO ORDINATOR INDIAN OIL CORPORATION LIMITED
July 9, 1997
N B PATEL Vs. STATE OF GUJARAT
December 24, 1997
N C BHATT Vs. CONTROLLER FOOD AND CIVIL SUPPLIES
October 23, 1997
N I MEHTA Vs. STATE OF GUJARAT
March 2, 1997
N K AGRAWAL Vs. OIL AND NATURAL GAS COMMISSION
May 9, 1997
N M CHAUDHARI Vs. STATE OF GUJARAT
December 10, 1997
N M MUKHI Vs. GUJARAT STATE FINANCIAL CORPORATION
December 1, 1997
N N SHUKLA Vs. STATE OF GUJARAT
April 4, 1997
NADIAD TAL KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
January 10, 1997
NAGESHWAR SINGH Vs. CHAIRMAN ONGC DEHRADUN
January 13, 1997
NAGJIBHAI BHIMJIBHAI Vs. PRESIDENT GARIADHAR NAGAR PANCHAYAT
May 9, 1997
NAGJIBHAI RAMJIBHAI KAKADIA Vs. M D MANKAD
September 5, 1997
NALINKUMAR M TRIVEDI Vs. STATE OF GUJARAT
March 17, 1997
NANABHAI B PARMAR Vs. AHMEDABAD MUNICIPAL CORPORATION WORKSHOP
June 19, 1997
NANDLAL PUNAMCHAND JAIN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
November 10, 1997
NANDULALJI RAMESHWARLAL AGRAWAL Vs. DEVENDRAKUMAR BABULAL AGRAWAL
December 4, 1997
NARANBHAI DAHYABHAI MAKWANA Vs. GOVERNMENT OF GUJARAT
June 18, 1997
NARANBHAI G PATEL Vs. STATE OF GUJARAT
December 3, 1997
NARANJI PERAJ TRANSPORT CORPORATION Vs. RAMNIKBHAI B WAGHELA
December 12, 1997
NARAYANDAS NATHUMAL HEMRAJANI Vs. TARABEN KALIMUDDIN MULLA MITAWALA
May 6, 1997
NARESH PRASADI PRASAD Vs. SAURASHTRA INDUSTRIES
September 11, 1997
NARESHKUMAR CHHAGANBHAI NAYAK Vs. STATE OF GUJARAT
December 1, 1997
NARMADABEN V PARMAR Vs. TALUKA DEVELOPMENT OFFICER KHERALU
October 15, 1997
NARUBHA MAHOBATSINH JHALA Vs. DISTRICT DEVELOPMENT OFFICER
July 15, 1997
NATHUBHAI DAYABHAI KAVAIYA Vs. CHIMANLAL GOVINDBHAI RATHOD
September 10, 1997
NATUBHAI MANGALBHAI RATHOD Vs. DEPUTY COLLECTOR
September 10, 1997
NATUBHAI UKABHAI Vs. NARAN LALA METAL WORKS LIMITED
February 5, 1997
NATVARLAL A JANI Vs. N N JAIN CHAIRMAN AND MANAGING DIRECTOR PRESTIGE FOODS LIMITED
September 3, 1997
NATWARLAL P PATEL Vs. DEPUTY SECRETARY AGRICULTUR CO OPERATIVE AND RURAL DEVELOPMENT DEPARTMENT
February 13, 1997
NAVI MONGNI JKUTH SEVA CO OPERATIVE SOCIETY LIMITED Vs. GANIBHAI M DAKORA
July 1, 1997
NAWALRAM LAXMIDAS DEVMURARI Vs. VIJAYABEN JAYVANTBHAI CHAWDA
April 10, 1997
NEELA J SHAH Vs. STATE OF GUJARAT
November 18, 1997
NESTLE INDIA LIMITED Vs. STATE OF GUJARAT
July 3, 1997
NEW GIDC HOUSING ASSOCIATION Vs. STATE OF GUJARAT
July 15, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HAVUBEN B PATANI
February 19, 1997
NEW JAHANGIR VAKIL MILLS Vs. STATE OF GUJARAT
July 1, 1997
NIRMALABEN ARVINDBHAI ITWALA Vs. KALAVATIBEN NATWARLAL SINDHWALA
July 17, 1997
NITINBHAI P VARIA Vs. STATE OF GUJARAT
July 30, 1997
NIZAR SADARUDDIN KHOJA Vs. VAIBHAV CONSTRUCTION
February 28, 1997
NIZAR SADARUDDIN KHOJA Vs. VAIBHAV CONSTRUCTION AND OTHERS
July 11, 1997
NJ SARVAIYA Vs. STATE OF GUJARAT
December 17, 1997
O G GOSWAMI Vs. DISTRICT DEVELOPMENT OFFICER
June 19, 1997
OIL AND NATURAL GAS COMMISSION Vs. MODERN CONSTRUCTION AND COMPANY
March 18, 1997
ONGC CORPORATION LIMITED Vs. ESSAR GUJARAT LIMITED
June 23, 1997
P B PEDI TRUST Vs. UNION OF INDIA
December 4, 1997
P B TEXTILES PRIVATE LIMITED Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
January 16, 1997
P I DANI Vs. STATE OF GUJARAT
November 25, 1997
P K SUMAN Vs. JAYANTILAL SATYDEV PATEL
February 15, 1997
PADHERIYA U HARIBHAI Vs. STATE OF GUJARAT
December 5, 1997
PALITANA MUNICIPALITY Vs. MAHARASHTRABHUVAN JAIN
January 29, 1997
PAMAN BHOPRAJMAL NAVLANI Vs. DEPUTY MUNICIPAL COMMISSIONER VADODARA
August 7, 1997
PANCHMAHALS DISTRICT PANCHAYAT SELECTION COMMITTEE Vs. MAMBHAI S PATEL
February 14, 1997
PANDYA BHERULAL VARDHAJI Vs. STATE OF GUJARAT
May 5, 1997
PANJWANI PACKAGING LIMITED Vs. GUJARAT STATE FINANCIAL CORPORATION
December 19, 1997
PANNABEN HARIBHAI KAPASI Vs. RATHI CONSTRUCTION AND FINSTOCK COMPANY PRIVATE LIMITED
July 23, 1997
PARASRAN LALURAM MAWAR Vs. INDRAVADAN NATWARLAL SHAH
May 5, 1997
PAREKH SALONEE KISHORBHAI MINOR Vs. GUJARAT SECONDARY EDUCATION BOARD
August 21, 1997
PARESH J MEHTA Vs. G M MALVAT ADDL REGISTRAR GUJARAT HIGH COURT
October 24, 1997
PARIKH JAYANTKUMAR GIRDHARBHAI JOTANA AND OTHERS Vs. DISTRICT DEVELOPMENT OFFICER, AHMEDABAD DISTRICT PANCHAYAT. AHMEDABAD AND ANOTHER
May 9, 1997
PARMAR BHARATKUMAR M Vs. STATE OF GUJARAT
October 3, 1997
PATEL AND COMPANY KRISHNA INDUSTRY Vs. GOVERNMENT OF GUJARAT
November 14, 1997
PATEL JASUBHAI ARJANBHAI VAGHASIA Vs. STATE OF GUJARAT & ORS.
October 21, 1997
PATEL MAGANBHAI KESURBHAI Vs. BHOGILAL PUNJABHAI VASAVA
October 24, 1997
PETLAD BULAKHIDAS MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
November 14, 1997
PETROLIUM EMPLOYEES UNION MUMBAI Vs. ONGC LIMITED MUMBAI
September 5, 1997
PRABHUBHAI R PATEL Vs. GUJARAT STATE FERTILIZER COMPANY LIMITED
December 5, 1997
PRABHUBHAI VASTABHAI PATEL Vs. MEENA R P
February 5, 1997
PRABHUDAS PREMJIBHAI Vs. STATE OF GUJARAT
April 25, 1997
PRABHUDAS R PATEL Vs. HEIRS OF PATEL MOTIBHAI B
July 4, 1997
PRADIP TIBREWAL Vs. STATE OF GUJARAT
January 7, 1997
PRAHLADBHAI SHIVRAM PATEL Vs. DIRECTOR OR AGRICULTURE MARKETING AND RURAL FINANCE
December 10, 1997
PRAMOD KUMAR D PATHAK Vs. STATE OF GUJARAT
September 10, 1997
PRASHANT JAYANTILAL PATEL Vs. SUB REGISTRAR AHMEDABAD 2
October 7, 1997
PRAVINBHAI A LINGALIA Vs. K J MEHTA TB HOSPITAL
December 19, 1997
PRAVINCHANDRA MURARJI SAVLA Vs. MEGHJI MURJI SHAH
August 27, 1997
PRAVINISINH KHENGARBHAI ROHIT Vs. STATE OF GUJARAT
December 1, 1997
PRAVINKUMAR ODHAVJIBHAI Vs. AJANTA TRANSISTOR CLACK MANUFACTURING COMPANY
September 12, 1997
PREMILABEN ISHWARLAL RAIJADA Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 12, 1997
PREMJIBHAI L GAMIT Vs. EXECUTIVE ENGINEER PANCHAYAT R AND B DIVISION II SURAT
December 2, 1997
PRINCIPAL, L D ENGG COLLEGE Vs. B C PARMAR
July 15, 1997
PRITU MUNSHIRAM DHALARIA Vs. DEAN GOVERNMENT MEDICAL COLLEGE SURAT
April 24, 1997
PRIYVADAN B PATHAK Vs. DISTRICT PANCHAYAT SURENDRANAGAR
April 25, 1997
PROJECT TECHNOLOGISTS PRIVATE LIMITED Vs. P C BHARGAVA
October 20, 1997
PUSHPABEN G PATEL Vs. SECRETARY NARMADA AND WATER RESOURCES DEPARTMENT
October 17, 1997
PWD EMPLOYEES UNION Vs. STATE OF GUJARAT
October 14, 1997
R I PATEL Vs. STATE OF GUJARAT
November 14, 1997
R K INDUSTRIES Vs. STATE OF GUJARAT
September 3, 1997
R R VOHRA Vs. STATE OF GUJARAT
September 15, 1997
R. G. PATEL Vs. NTC (GUJARAT LIMITED)
September 26, 1997
R. VISHVANATHAN AND ANOTHER Vs. DIPAL ALIAS DEVAL ALKESH KUMAR KANTILLAL AND ANOTHER
February 28, 1997
R.K. SHAH & CO. Vs. UNION OF INDIA
October 15, 1997
RAJ STONE QUARRYS & ANR Vs. DY COLLECTOR, SURAT, & ORS
December 24, 1997
RAJAN JOHNSANBHAI CHRISTY Vs. STATE OF GUJARAT
January 17, 1997
RAJAN RATILAL PATEL Vs. MADHURIBEN RAMENDRABHAI DESAI
December 22, 1997
RAJENDRAKUMAR CHAKRAVARTI Vs. CO OPERATIVE BANK OF BARODA
April 25, 1997
RAJENDRAKUMAR P. SHARMA Vs. GENERAL MANAGER
January 31, 1997
RAJESH AMBASHANKER NAGAR Vs. JAYESH CHANDULAL SHAH
April 4, 1997
RAJESH NANDKISHORE BHATT Vs. STATE OF GUJARAT
June 18, 1997
RAJNIBEN BHAGAT Vs. STATE OF GUJARAT
February 25, 1997
RAJPUT VIBHUBHAI JETHABHAI Vs. RIKHAVDAS DHULCHAND SANGHAVI
March 5, 1997
RAKSHIT N MAZUMADAR Vs. GENERAL MANAGER DENA BANK
November 17, 1997
RALLIS INDIA LTD. Vs. STATE OF GUJARAT
August 12, 1997
RAMANBHAI SHANABHAI PATEL Vs. NADIAD TALUKA PANCHAYAT
September 26, 1997
RAMANBHAI SHANABHAI PATEL Vs. NADIAD TALUKA PSNCHAYAT
July 7, 1997
RAMANLAL M MODI Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
November 10, 1997
RAMBHABEN Vs. CIVIL JUDGE S D SURENDRANAGAR
December 1, 1997
RAMBHAI L JAMANG Vs. STATE OF GUJARAT
October 9, 1997
RAMESH KANTILAL SHAH Vs. STATE OF GUJARAT
March 21, 1997
RAMESH PRATAP SING RAJPUT Vs. UNION OF INDIA
October 20, 1997
RAMESHBHAI MASHOTBHAI CHOWDHARY Vs. STATE OF GUJARAT
March 20, 1997
RAMESHBHAI V PARIKH Vs. SUPERINTENDENT OF POLICE OFFICER
July 4, 1997
RAMESHCHANDRA MANILAL KOTIA Vs. STATE OF GUJARAT
August 8, 1997
RAMESHKUMAR MORAJI MARWADI Vs. STATE OF GUJARAT
April 10, 1997
RAMNATH GURU MAHESHNATH Vs. STATE OF GUJARAT
August 8, 1997
RANCHHODBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT
June 26, 1997
RANCHHODBHAI V PATEL Vs. STATE OF GUJARAT
September 16, 1997
RANJIT L KELLIYA Vs. DISTRICT SIPERINTENDENT OF POLICE
October 17, 1997
RANJITKUMAR CHAKRAVARTI Vs. CO OPERATIVE BANK OF BARODA LIMITED
April 25, 1997
RANVIRSINH SARDARSINH JAT CHAUDHARY Vs. STATE OF GUJARAT
January 30, 1997
RATANSINH SODANSINH SISIDIA Vs. UNION OF INDIA
January 16, 1997
RATILAL K RAY Vs. SECRETARY
September 15, 1997
RATILAL SHANKERBHAI Vs. PATEL ISHVARBHAI MOTIBHAI
January 16, 1997
RATILALBHAI NANJIBHAI GAMI Vs. STATE OF GUJARAT
January 19, 1997
RAVINDRA M WARDE Vs. STATE OF GUJARAT
December 8, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMJIVAN SHARMA
September 1, 1997
RELIANCE MILLS WORKMEN UNION Vs. ASST REGISTRAR OF TRADE UNION
July 7, 1997
RICH PAINTS LTD. Vs. VADODARA STOCK EXCHANGE LTD.
November 25, 1997
RUKHIBEN Vs. KIRITKUMAR KANTILAL PATEL
September 3, 1997
RUKSANABANU S THAKORE Vs. STATE OF GUJARAT
October 3, 1997
RUPCHAND KHEMCHAND Vs. GUJARAT ELECTRICITY BOARD AND OTHERS
January 31, 1997
S A SHAIKH Vs. STATE OF GUJARAT
October 10, 1997
S C AGRAWAL Vs. STATE OF GUJARAT
December 15, 1997
S K GANDHI Vs. STATE OF GUJARAT
January 7, 1997
S M PARMAR Vs. STATE OF GUJARAT
December 2, 1997
SABARKANTHA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
July 1, 1997
SACHIN UDYOG NAGAR SAHAKARI MANDLI LIMITED Vs. STATE OF GUJARAT
July 4, 1997
SACHIN VIBHAG KILVANI MANDAL Vs. B C YADAV,DEPUTY SECRERATY
October 1, 1997
SAGRAMBHAI NAGJIBHAI BHARWAD Vs. STATE OF GUJARAT
January 16, 1997
SAIJ GRAM PANCHAYAT Vs. STATE OF GUJARAT
December 8, 1997
SAILESH S RAVAL Vs. GUJARAT MARITIME BOARD
September 26, 1997
SAIYAD JABBARHUSEIN Vs. HASAN ABUBAKER MALBARI
July 16, 1997
SAIYEDMIYA AHMEDMIYA SAIYED Vs. STATE OF GUJARAT
July 31, 1997
SALORA FINANCE LIMITED Vs. M C M HOTELS PRIVATE LIMITED
December 5, 1997
SANATKUMAR JAYANTILAL Vs. COMMISSIONER OF GIFT TAX
December 18, 1997
SANCHALAKSHRI SHRI DURGA VIDYALAYA Vs. VIJAYKUMAR RAGHUVIRPRASAD MEHTA
October 14, 1997
SANDEEP PRATAP SINGH Vs. RAJASHREE JAGDISHCHANDRA SHAH
October 23, 1997
SANDHYA ORGANIC CHEMICALS PRIVATE LIMITED Vs. UNITED PHOSPHOROUS LIMITED
February 4, 1997
SANGAM PLASTIC CENTRE Vs. P K TIWARI
January 24, 1997
SANGHANI PRAVINCHANDRA M Vs. STATE
September 15, 1997
SANJAY P PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
January 28, 1997
SANJAYKUAMAR KA PAWAR Vs. STATE OF GUJARAT
January 6, 1997
SANTOSHI T V CENTRE Vs. ARVIND MILLS LIMITED ELECTRONICS DIVISION
January 15, 1997
SARADBHAI M LAKHANI Vs. INCOME TAX OFFICER
December 5, 1997
SARDAR SAROVAR NARMADA NIGAM LIMITED Vs. MAHADEV DHANJIBHAI KHOKHAR
August 26, 1997
SARPANCH NAGAR PANCHAYAT BANTWA Vs. KISHANCHAND N
July 1, 1997
SARVODAYA INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 8, 1997
SATISHKUMAR RAMESHCHANDRA AHIR Vs. V H SHAH
November 14, 1997
SATYA PAL GUSAIN Vs. STATE OF GUJARAT
January 20, 1997
SATYENDRAKUMAR PARBATSINH ZALA Vs. SECRETARY, GOVERNMENT OF GUJARAT, EDUCATION DEPART
December 7, 1997
SAURABH N. SOPARKAR Vs. OFFICIAL LIQUIDATOR OF RENCO GEARS LTD.
February 12, 1997
SAURASHTRA PAINTS LTD Vs. MUNVARALLI KASAMALLI BUKHARI
November 19, 1997
SAVITABEN Vs. SHANKERBHAI NAIKABHAI
June 2, 1997
SAVITABEN MADHUKAR MAKIWANA Vs. STATE OF GUJARAT
July 25, 1997
SELF EMPLOYED WOMENS ASSOCIATION SEWA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
October 10, 1997
SHAH BABULAL BALKRISHNA Vs. STATE OF GUJARAT
January 29, 1997
SHAILESHBHAI L MEHTA Vs. GHANSHYAM EDUCATION TRUST
September 8, 1997
SHAKRIBEN SOMAJI THAKORE Vs. STATE OF GUJARAT
May 9, 1997
SHAKTI KHANDSARI UDYOG Vs. STATE OF GUJARAT
December 9, 1997
SHANABHAI KADIYABHAI Vs. STATE OF GUJARAT
October 9, 1997
SHANABHAI MOTIBHAI CHAUHAN Vs. KHEDA DISTRICT PANCHAYAT AND ORS
December 4, 1997
SHANTABEN Vs. STATE OF GUJARAT
August 20, 1997
SHANTILAL JETHALAL SHAH Vs. STATE OF GUJARAT
March 31, 1997
SHANTILAL M SHAH Vs. DENA BANK
March 14, 1997
SHAPOORJI PALLONJI & CO LTD Vs. REGIONAL PROVIDENT FUND
September 19, 1997
SHARAD B PANDIT Vs. STATE OF GUJARAT
October 16, 1997
SHARDABEN PRATAPBHAI DATANIA Vs. ABDULKHAN RAHIMKHAN PATHAN
October 6, 1997
SHARIF MIYAJI NANDOLIYA Vs. STATE OF GUJARAT
August 15, 1997
SHIPPING CORPORATION OF INDIA LIMITED Vs. MASTER OF M V GIURGENI
May 12, 1997
SHIVAM GENERAL STORES Vs. STATE OF GUJARAT
December 22, 1997
SHIVSHANKAR S PATHAK Vs. STATE OF GUJARAT
March 3, 1997
SHOBHANABEN H PATEL Vs. HARSHADBHAI RATILAL PATEL
January 24, 1997
SHOBHNABEN H PATEL Vs. HARSHADBHAI RATILAL PATEL
February 24, 1997
SHREYAS KELAVANI TRUST Vs. STATE OF GUJARAT
July 10, 1997
SIDDARDH S PATEL Vs. STATE OF GUJARAT
September 15, 1997
SNEHLATA GOUTI Vs. STATE OF GUJARAT
April 9, 1997
SOCIETE COMMERCIAL DE COREALES AND FINANCIERS S A Vs. STATE TRADING CORPORATION OF INDIA
September 9, 1997
SOMALAL W TRIVEDI Vs. STATE OF GUJARAT
June 27, 1997
SPECIAL LAND ACQUISITION OFFICER Vs. KANUJI AMARSING THAKOR
August 4, 1997
SPECIAL LAND ACQUISITION OFFICER Vs. MOTIBHAI MOHAN BHAI
May 6, 1997
SPECIAL LAND ACQUISITION OFFICER AHMEDABAD Vs. CHUNILAL GANGARAM
September 10, 1997
SPECIAL LAND ACQUISITION OFFICER, BHARUCH AND ORS Vs. JAGDISHBHAI MAGANBHAI
July 3, 1997
SPORTS CLUB OF GUJARAT LIMITED Vs. STATE OF GUJARAT
January 10, 1997
SRICHAND F BALCHANDANI Vs. STATE OF GUJARAT
May 9, 1997
STAR AUTO AGENCY Vs. STATE OF GUJARAT
September 12, 1997
STATE OF GUJARAT Vs. KHANT KANJI RANA
December 18, 1997
STATE OF GUJARAT Vs. URBAN LAND TRIBUNAL
May 6, 1997
STATE OF GUJARAT Vs. BRAHMIN BABULAL HARIBHAI
March 26, 1997
STATE OF GUJARAT Vs. RAMAGAURI HARKISHANDAS
March 18, 1997
STATE OF GUJARAT Vs. CONTINENTAL TEXTILE MILLS
March 21, 1997
STATE OF GUJARAT Vs. SUDHIR MEHTA MANAGER MILTER PRIVATE LIMITED GANDHINAGAR
January 24, 1997
STATE OF GUJARAT Vs. GANESHBHAI CHAMNAJI RAVAL
January 16, 1997
STATE OF GUJARAT Vs. IMTIYAJ HAJI ABDUL SATTAR
January 17, 1997
STATE OF GUJARAT Vs. KANAIYALAL MANILAL
January 29, 1997
STATE OF GUJARAT Vs. SATWARA K MAVJI
January 27, 1997
STATE OF GUJARAT Vs. YOTISHCHANDRA INDURAI ANTANI
January 31, 1997
STATE OF GUJARAT Vs. MOTIBEN RAVAMALJI
January 30, 1997
STATE OF GUJARAT Vs. BABU RAVA KOLI
February 6, 1997
STATE OF GUJARAT Vs. LAKSHMAN MANGAJI MENA
February 6, 1997
STATE OF GUJARAT Vs. SURESHKUMAR P PATEL
August 27, 1997
STATE OF GUJARAT Vs. GANPATBHAI PREMJIBHAI JOSHI
August 8, 1997
STATE OF GUJARAT Vs. N I MEHTA EX DEPUTY COMMISSIONER OF INDUSTRIES
August 13, 1997
STATE OF GUJARAT Vs. WORKMEN OF MACHINE SHOP SUB DIVISION
July 9, 1997
STATE OF GUJARAT Vs. VISHNUBHAI BHOLIDAS PATEL
September 17, 1997
STATE OF GUJARAT Vs. BHARUCHA TEXTILE MILL
October 23, 1997
STATE OF GUJARAT Vs. BHANUDANJI MEHSANDANJI GADHVI
January 18, 1997
STOCK EXCHANGE Vs. CENTRAL BOARD OF DIRECT TAXES
January 9, 1997
STOCK EXCHANGE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 3, 1997
SUBHASH CHANDRA KHURANA Vs. STATE OF GUJARAT
June 23, 1997
SUBHASH R BHARDE Vs. CHAIRMAN CUM MANAGING DIRECTOR ONGC & ORS
December 19, 1997
SUBHASHBHAI PANNALAL SHAH Vs. KAVANT GRAM PANCHAYAT
July 2, 1997
SUBHSAGAR ENTERPRISES Vs. J K SYNTHETICS CORPORATION LIMITED
May 7, 1997
SUDHA BHATT Vs. SECRETARY SOCIAL WELFARE DEPTT
March 17, 1997
SUHANA S NAGORI Vs. SIKANDARKHAN BILALKHAN NAGORI
January 9, 1997
SUKHA MAL Vs. PRAKASH SHESH MAL JAIN
October 9, 1997
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STATE
November 19, 1997
SUNITA ANILKUMAR AGRAWAL Vs. ANILKUMAR BALMUKUND AGRAWAL
September 12, 1997
SUO MOTU Vs. BHAVNA TEXTILE PRIVATE LIMITED
August 5, 1997
SURAT DISTRICT PANCHAYAT Vs. DINUBHAIJ
July 7, 1997
SURESHKUMAR K JOSHI Vs. GUJARAT AGRICULTURAL UNIVERSITY
August 26, 1997
SURYAKANT C SHAH Vs. STATE OF GUJARAT
November 17, 1997
SUSHILABEN Vs. DIRECTOR OF PENSION AND PROVIDENT FUND
October 21, 1997
SUTHAR ILABEN NATUBHAI Vs. REGISTRAR GUJARAT NURSING COUNCIL
March 4, 1997
SWAMINARAYAN MANDIR DWARKA Vs. STATE OF GUJARAT
March 12, 1997
T T K PHARMA LIMITED Vs. STATE OF GUJARAT
September 11, 1997
TAKHATSINGH SHIVAJI Vs. DEPUTY COMMISSIONER OF POLICE
December 4, 1997
TAPSI TRIVEDI Vs. CENTRE OF ENVIRONMENT PLANNING AND TECHNOLOGY
August 1, 1997
TARABEN Vs. SHANTABEN
July 18, 1997
TARUNBEN SUKLAL GAMIT Vs. CENTRAL PULP MILLS LIMITED
July 4, 1997
TATA CHEMICALS LTD. Vs. UNION OF INDIA
December 1, 1997
TEE VEE TRADING CORPORATION Vs. STATE OF GUJARAT
November 17, 1997
TETIYABHAI DEVNABHAI Vs. STATE OF GUJARAT
November 18, 1997
THAKORBHAI I. PATEL AND ETC. Vs. STATE OF GUJARAT AND OTHERS
March 3, 1997
THANKAMMA GEORGE Vs. STATE OF GUJARAT
January 16, 1997
TRANSPORT AND DOCK WORKERS UNION Vs. KANDLA DOCK LABOUR BOARD
July 23, 1997
TRIKAMDAS PADAMSI JOSHI Vs. PRANLAL PARSOTTAM JOSHI
March 10, 1997
TRUSTEES OF HARESHWER MAHADEV TRUST Vs. TRUSTEES OF JASVANTSINHJI AUDICHYA BRAHMAN BOARDING VIDHYARTHI BHUVAN
July 23, 1997
TULSIDAS NATHUBHAI Vs. CHHABILDAS SHANKERBHAI
March 21, 1997
U C SHAH Vs. STATE OF GUJARAT
August 15, 1997
U P KANGAD Vs. GOVERNMENT OF GUJARAT
December 26, 1997
UDAIPUR PHOSPHATES AND FERTILIZERS LIMITED Vs. GUJARAT MAZDOOR KRANTI UNION
April 3, 1997
UDAY M PATEL Vs. DEAN B J MEDICAL COLLEGE
July 3, 1997
UMABEN I RAVAL Vs. STATE OF GUJARAT
August 14, 1997
UMESH DUTT KAILASH MATHUR Vs. DEPUTY COMMISSIONER OF FISHERIES
January 24, 1997
UMESHKUMAR MANUBHAI AMIN Vs. DHOLKA NAGARPALIKA
December 19, 1997
UNION BANK OF INDIA Vs. KAMLESH G SHAH
February 11, 1997
UNION OF INDIA Vs. AHMEDABAD MUNICIPAL CORPORATION AND ANOTHER
July 25, 1997
UNION OF INDIA Vs. CAMBY TRADERS
November 18, 1997
UNION OF INDIA Vs. SHAH DALSUKHRAI GIRDHARLAL
November 18, 1997
UNION OF INDIA Vs. K PATEL AND COMPANY
November 18, 1997
UNION OF INDIA Vs. SHAH TRANSPORT COMPANY
November 18, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. MAGANLAL HIRABHAI PATEL
July 28, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NANDABEN WD O BUDHABHAI CHOTABHAI VAGHRI
August 4, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GUJARAT SHIP TRADING CORPORATION
June 30, 1997
USHABEN K SHAH Vs. BHARAT OVERSEAS BANK LIMITED
January 30, 1997
USHABEN K SHAH Vs. BHARAT OVERSEAS BANK LIMITED
January 16, 1997
V D SHUKLA Vs. STATE OF GUJARAT
October 17, 1997
V K GUPTA, NEW DELHI Vs. PUNJAB NATIONAL BANK, NEW DELHI
October 14, 1997
V N CONTRACTOR Vs. STATE OF GUJARAT
December 24, 1997
V N SHAH Vs. DEAN
December 3, 1997
V R DHANANAI Vs. STATE OF GUJARAT
November 18, 1997
V T MEHTA Vs. CHAIRMAN AND MANAGING DIRECTOR I P C L
January 30, 1997
VADASAMA SEVA SAHKARI MANDALI LIMITED Vs. DIRECTOR AGRICULTURE MARKETING AND RURAL FINANCE
November 12, 1997
VADODARA DISTRICT CO OP MILK PRODUCERS UNION LIMITED Vs. K V ACHARYA DEPUTY REGISTRAR AND MEMBER OF BOARD OF NOMINEES
January 3, 1997
VALKUBHAI RAMBHAI KATHI Vs. STATE OF GUJARAT
May 9, 1997
VALLABHBHAI KARSANBHAI PATEL Vs. STATE OF GUJARAT
July 30, 1997
VANMALIBHAI KALIDAS HAJARI Vs. STATE OF GUJARAT
October 21, 1997
VARUN CARRIERS Vs. UNION OF INDIA
May 6, 1997
VARUN SEACON LIMITED Vs. BHARAT BIJLEE LIMITED
August 14, 1997
VASANTIBEN Vs. AMBALAL CHELDAS GANCHI
December 15, 1997
VASANTIKA R DALIA Vs. BARODA MUNICIPAL COPORATION
May 5, 1997
VASANTILAL THAKORDAS MALI Vs. STATE OF GUJARAT
April 9, 1997
VASUDEV DHANJI VARU Vs. BHOGILAL MANOHARDAS VAISHNAV ANJAR KUTCH
September 17, 1997
VENILAL MAGANLAL Vs. MAKANBHAI SOMABHAI PATEL
August 1, 1997
VETERINARY OFFICER Vs. RAJENDRASINH R JHALA
March 21, 1997
VIDEOCON INTERNATIONAL LIMITED Vs. UNION OF INDIA
February 28, 1997
VIJAY SAKHARAN SUDHALKAR Vs. MUNICIPAL CORPORATION OF BARODA
June 27, 1997
VIJAYKUMAR GOEL Vs. STATE OF GUJARAT
January 15, 1997
VIJAYKUMAR P KHAKKAR Vs. STATE OF GUJARAT
October 17, 1997
VIJAYSINGH B DODIA Vs. SAURASHTRA UNIVERSITY
November 25, 1997
VIKRAMSINH B ZALA Vs. STATE OF GUJARAT
May 9, 1997
VINABEN K DAVE Vs. STATE OF GUJARAT
October 8, 1997
VINEET MUKUL Vs. STATE OF GUJARAT
September 15, 1997
VINOD DHIRAJLAL RAVAL Vs. VICE CHANCELLOR NORTH GUJARAT UNIVERSITY
November 25, 1997
VINOD N SOLANKI Vs. ASSISTANT LABOUR COMMISSIONER
March 31, 1997
VINODCHANDRA BALKRISHNA PANDIT Vs. BANK OF INDIA
May 9, 1997
VINODCHANDRA BALKRISHNA PANDIT Vs. STATE OF GUJARAT
July 22, 1997
VIRCHAND MANSING DATANIYA Vs. MANAGER JUPITER TEXTILE MILLS
September 22, 1997
VISHNUBHAI MAMNIBHAI PATEL Vs. STATE OF GUJARAT
December 11, 1997
VORA AMINBAI IBRAHIM Vs. VORA TAHERALI MOHMEDALI
April 2, 1997
VRAJKUMAR RAMANLAL SHAH Vs. STATE OF GUJARAT
September 11, 1997
VRAJLAL RAGHURAM JOSHI Vs. DEPUTY ENGINEER PWD
November 18, 1997
WESTERN SHIPBREAKING CORPORATION Vs. CLARE HAVEN LIMITED U K
April 21, 1997
WIPRO LIMITED Vs. DISTRICT COLLECTOR VALSAD
December 4, 1997
YOGENDRA KASTURBHAI PARMAR Vs. STATE OF GUJARAT
March 31, 1997
ZENUL ABEDIAN GULAMNABI MALEK Vs. GUJARAT ELECTRICITY BOARD
October 17, 1997
ZENUL ABEDIN GULAMNABI MALEK Vs. GUJARAT ELECTRICITY BOARD
October 7, 1997
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT REGISTRAR CO OP SOCIETIES URBAN
January 16, 1997