Case Index

Title
Date
A D KHANNA Vs. H K ABROL
January 27, 1997
A I CONSTRUCTION PRIVATE LIMITED Vs. GOODWILL I LIMITED
May 30, 1997
A K CHOPRA Vs. APPAREL EXPORT PROMOTION COUNCIL
January 20, 1997
A K G ACOUSTICS INDIA LIMITED Vs. COMPANY LAW BOARD
September 17, 1997
A K MALHOTRA RETD Vs. UNION OF INDIA
March 4, 1997
A K SINGH Vs. BALESHWAR RAI
July 25, 1997
A K SINGHLA Vs. NEW DELHI MUNICIPAL COMMITTEE
May 30, 1997
A M RASOOLCONST AND ENGG SERVICES PRIVATE LIMITED Vs. NATIONAL BLDGS CONST CORPN LIMITED
September 25, 1997
A R C CEMENT LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
September 23, 1997
A RAJAGOPALAN Vs. MURUGAN TEXTILES
September 11, 1997
A S SACHDEVA AND SON Vs. DELHI DEVELOPMENT AUTHORITY
November 29, 1997
A THOMAS Vs. KOSHY THOMAS
April 24, 1997
ABNASH CHANDER CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
September 15, 1997
ACRO ENGINEERING PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
November 5, 1997
AFROZ BEGUM Vs. GUFRANI BEGUM
February 4, 1997
AFSAR HUSSAIN Vs. NATIONAL CAPITAL TERRITORY OF DELHI
August 8, 1997
AFTAB ALAM SAKLAINI Vs. JAMIA MILLIA ISLAMIA
May 1, 1997
AFZAL Vs. NOOR NISHA BEGUM
February 5, 1997
AGGARWAL ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1997
AHUJA AUTO WORKS Vs. POPULAR GASKET IND
January 21, 1997
AIR COMMODORE I J S BOPARAI, VM Vs. UNION OF INDIA
April 3, 1997
AIR COMMONDORE I J S BOPARAI Vs. UNION OF INDIA
December 19, 1997
AIR COMMONDORE IJS BOPARAI VM Vs. UNION OF INDIA
April 1, 1997
AIR COMMONDORE S K MISHRA Vs. UNION OF INDIA
November 28, 1997
AIR COMMONDORE V K SHARMA Vs. UNION OF INDIA
December 19, 1997
AIRPORT AUTHORITY OF INDIA Vs. DILBAGH SINGH
January 1, 1997
AIRTECH PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
May 6, 1997
AJAY GUPTA Vs. FIBER TRADERS
January 8, 1997
AJAY KUMAR ARORA Vs. UNION OF INDIA
August 29, 1997
AJAY ROADWAYS PRIVATE LIMITED Vs. FINANCIAL COMMISSIONER DELHI
March 4, 1997
AJIT KUMAR Vs. STATE
July 11, 1997
AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 21, 1997
AKAL MECHANICAL WORKS Vs. PARAS SPECIAL MACHINE CO
January 31, 1997
ALF DEVELOPERS PRIVATE LIMITED Vs. VEENA TRIVEDI
May 6, 1997
ALKA INDUSTRIES PAINTS PVT Vs. UNION OF INDIA
May 9, 1997
ALL INDIA LAWYERS UNION DELHI UNIT Vs. GOVT OF N C T DELHI
October 17, 1997
AMAN ICHHPUNIANI Vs. VICE CHANCELLOR DELHI UNIVERSITY
December 19, 1997
AMAR SINGH Vs. UNION OF INDIA
September 19, 1997
AMARJEET SINGH Vs. SAVITRI DEVI BHALLA
February 18, 1997
AMBIKA PRASAD Vs. STATE
March 21, 1997
AMEER DEEN HABIB Vs. ENFORCEMENT DIRECTORATE
August 8, 1997
AMOLAK RAJ Vs. UNION OF INDIA
July 25, 1997
ANAND AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
June 2, 1997
ANAND KUMAR Vs. SHAKUNTLA DEVI
April 25, 1997
ANAND PRAKASH GUPTA Vs. VIDYA PRAKASH GUPTA
September 16, 1997
ANAND PRAKASH GUPTA Vs. VIDYA PRAKASH GUPTA
September 9, 1997
ANANDI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
September 19, 1997
ANANT GUPTA Vs. PUNJAB NATIONAL BANK
February 27, 1997
ANANT KAUSHAL Vs. KRISHNAN SHARMA
March 6, 1997
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 1997
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
May 17, 1997
ANANT RAJ INDUSTRIES LIMITED Vs. IFCI LIMITED
December 9, 1997
ANIL JAIN Vs. MADHUNAM APPLIANCES PRIVATE LIMITED
July 15, 1997
ANIL KUMAR GOEL Vs. DELHI DEVELOPMENT AUTHORITY
January 13, 1997
ANIL RAI Vs. UNION OF INDIA
December 19, 1997
ANIL SOOD Vs. S K SARUARIA
January 6, 1997
ANITA SHINH CHAUHAN Vs. KEDAR NATH
September 27, 1997
ANJU SHARMA Vs. SURESH KUMAR
March 21, 1997
ANKUSH KANSAL Vs. CBSE
December 18, 1997
ANNU J THOMAS Vs. THOMAS KOSHY
April 25, 1997
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. ENGINEERING PROJECT INDIA LIMITED
March 18, 1997
ANSHUMAN AGGARWAL Vs. UNION OF INDIA
November 17, 1997
ANSUIYABAN KANTILAL Vs. RASIK LAL
April 8, 1997
ANZ GRINDLAYS BANK PLC Vs. STATE
September 3, 1997
APPAREL EXPORT PROMOTION COUNCIL Vs. A K CHOPRA
July 15, 1997
ARJIES ALIMINIUM UDYOG Vs. SUDHIR BATRA
January 31, 1997
ARJUN SINGH Vs. VICE CHANCELLOR JAMIA MILLA ISLAMIA
July 24, 1997
ARTEE MINERALS Vs. KANWEL KAUL
November 28, 1997
ARUN MUDGIL Vs. D C M LIMITED
March 19, 1997
ARUN PRABHA KHANNA Vs. WARREN CHIRSTOPHER
November 26, 1997
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. EXECUTIVE ENGINEER
January 2, 1997
ARVIND SHARMA Vs. DHARA SHARMA
November 6, 1997
ASA SINGH VIRDI Vs. ASIT KUMAR SARKAR
February 24, 1997
ASHISH MANGHANI Vs. PRINCIPAL SRI GURU GOBIND SINGH COLLEGE OF COMMERCE
January 17, 1997
ASHOK KR DOGRA Vs. ASHRA DOGRA
March 5, 1997
ASHOK KUMAR AGGARWAL Vs. INCOME TAX APPELLATE TRIBUNAL
April 22, 1997
ASHOK NAGAR WELFARE ASSOCIATION REGD Vs. JAWAHAR LAL
July 31, 1997
ASHWANI KUMAR Vs. STATE GOVERNMENT OF NCT OF DELHI
August 12, 1997
ASHWANI KUMAR Vs. LAWRENCE PUBLIC SCHOOL
March 13, 1997
ASI RAJ KUMAR SHARMA Vs. UNION OF INDIA
January 1, 1997
ATTAR MIAN Vs. STATE
July 17, 1997
AVTAR SINGH SEHMI Vs. RATTNA DAVE
April 30, 1997
B B MAHAJAN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
May 1, 1997
B K BHARGAVA Vs. MUNICIPAL CORPORATION OF DELHI
March 10, 1997
B K ROY CHOUDHARY Vs. STATE CENTRAL BUREAU OF INVESTIGATION
July 15, 1997
B L WADEHRA Vs. UNION OF INDIA
December 11, 1997
B N RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
March 17, 1997
BABU KHAN Vs. STATE DELHI ADMINISTRATION
May 22, 1997
BABU RAM EX RECRUIT Vs. UNION OF INDIA
July 1, 1997
BAHADUR SINGH Vs. UNION OF INDIA
September 2, 1997
BAIDYA NATH PLASTIC INDUSTRIES PRIVATE LIMITED Vs. K L ANAND ITO
November 25, 1997
BAL KISHAN GOEL Vs. DELHI RACE CLUB 1940 LIMITED
November 27, 1997
BALDEV SINGH Vs. SHRIRAM FOOTWEAR
March 18, 1997
BALJIT KAUR Vs. UNITED INSURANCE COMPANY LIMITED
September 19, 1997
BALJIT SINGH Vs. DELHI ADMINISTRATION
September 1, 1997
BALJOR SINGH Vs. UNION OF INDIA
January 1, 1997
BALUSSERY BENEFIT CHIT FUND (P) LTD Vs. BHANU PRASAD UNIYAL
July 3, 1997
BALVINDER SINGH SODHI Vs. MAHENDER SINGH INSPECTOR
September 12, 1997
BANK OF BARODA Vs. RAJESH SAREEN
August 28, 1997
BANK OF BARODA Vs. SANJAY PAINTS AND CHEMICAL INDUSTRIES AND OTHERS
September 17, 1997
BANK OF INDIA Vs. ROHIT STEEL AND FORGINGS & ORS.
November 7, 1997
BANK OF INDIA Vs. JOGESH KUMAR SETHI
November 1, 1997
BANK OF INDIA Vs. SATBIR SINGH
March 26, 1997
BARI DOBA BANK LIMITED Vs. UNION OF INDIA
March 5, 1997
BATTO Vs. STATE
January 10, 1997
BAYER AKTIENGESELLSCHAFT Vs. AJAY JAIN
April 28, 1997
BAZAR SHANKRAIAH Vs. UNION OF INDIA
January 14, 1997
BEENA MISRA Vs. S K JAIN
May 1, 1997
BENGAL TRANSPORT CO Vs. UNION OF INDIA
November 13, 1997
BER SARAI CO OPERATIVE VEGETABLE AND FRUIT GRPWERS MARKETING SOCIETY Vs. LT GOVERNOR DELHI
October 1, 1997
BERTHE DJAKARIDJA Vs. STATE
October 14, 1997
BHAGAT CONSTRUCTION CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1997
BHAGWAN DAI Vs. MINISTRY FOR DEVELOPMENT AND EDUCATION
September 1, 1997
BHAGWAN DASS Vs. STATE
November 27, 1997
BHAGWAN SINGH Vs. STATE
July 24, 1997
BHAI SWINDER SINGH Vs. RAM KISHORE
February 7, 1997
BHALCO EMPLOYEES UNION Vs. UNION OF INDIA
July 7, 1997
BHARAT ALUMINIUM COMPANY EMPLOYEES UNION Vs. UNION OF INDIA
July 7, 1997
BHARAT CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
March 11, 1997
BHARAT ELECTRICALS Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES
February 21, 1997
BHARAT LAL Vs. DELHI DEVELOPMENT AUTHORITY
August 12, 1997
BHARAT ZINK PRIVATE LIMITED Vs. UNION OF INDIA
August 8, 1997
BHARTI RANI SINGH Vs. RAJINDER SINGH BEDI
May 6, 1997
BHARTIYA CONSTRUCTION CO Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
August 8, 1997
BHIM SAIN Vs. JANTA NASWAR FACTORY
March 27, 1997
BHIM SEN GARG Vs. STATE
August 4, 1997
BHIM SEN SHARMA Vs. ARVINDER SINGH
March 20, 1997
BHRIGURAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
May 30, 1997
BHUPINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
August 19, 1997
BHUSHAN TYAGI Vs. ATTAR KALI
January 28, 1997
BHUVANESHWAR Vs. N C T OF DELHI
May 9, 1997
BIMAL GOVINDJI SHAH TRADING AS ACME INDUSTRIES Vs. PANNA LAL CHANDU LAL
April 24, 1997
BIMAL KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
October 17, 1997
BIMLA DEVI Vs. ISHWAR SINGH
August 20, 1997
BINANI METALS LIMITED Vs. UNION OF INDIA
April 10, 1997
BINATONE COMPUTERS PRIVATE LIMITED Vs. SETECH ELECTRONICS LIMITED
August 20, 1997
BIOFARMA Vs. SANJAY MEDICAL STORE
March 31, 1997
BIRLA CEMENT WORKS Vs. UNION OF INDIA
March 21, 1997
BRAKES INTERNATIONAL Vs. TILAK RAJ BAGGA
May 30, 1997
BRIJ MOHAN ALIAS MOHAN ALIAS PAPPU Vs. STATE
July 15, 1997
BRIJ MOHAN LAL GARG Vs. MADAN MOHAN LAL GARG
January 6, 1997
BRITE LEASING AND FINANCE LIMITED Vs. UNITED DATA BASE INDIA
November 1, 1997
BUDHIRAJ ELECTRONICALS Vs. RITES
November 26, 1997
C K KRISHNAN AND ASSOCIATES Vs. UNION OF INDIA
August 28, 1997
C K RAZDAN Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 1997
C L BATRA Vs. MUNICIPAL CORPORATION OF DELHI
August 21, 1997
C LAL AND SONS Vs. WASUDHIR FOUNDATION
March 1, 1997
C RUTHNASWAMY Vs. UNION OF INDIA
September 26, 1997
C SHIVPURI Vs. NEW DELHI MUNICIPAL CORPORATION
September 15, 1997
CADILA LABORATORIES LIMITED Vs. DABUR INDIA LIMITED
March 31, 1997
CAPT ATUL KUMAR SINGH Vs. JALVEEN ROSHA
February 2, 1997
CAPT HAR CHARAN SINGH KOHLI (RETD ) Vs. COMMISSIONER OF POLICE
December 25, 1997
CAPT N D SHARMA Vs. UNION OF INDIA
March 4, 1997
CAPT TARA CHANDRA Vs. AHMAD SULTAN CHAWALA
July 1, 1997
CARMEL SANCHEZ GRACIA Vs. CUSTOMS NEW DELHI
April 21, 1997
CASTROL LIMITED Vs. A K MEHTA
March 21, 1997
CDS GUJRAL Vs. DELHI DEVELOPMENT AUTHORITY
August 7, 1997
CEMENT CORPORATION OF INDIA LIMITED Vs. S K TAGI
March 13, 1997
CENTRAL ACADEMY SR SECONDARY SCHOOL Vs. LT GOVERNOR
February 14, 1997
CENTRAL BANK OF INDIA Vs. J B INDUSTRIES
January 27, 1997
CENTRAL BOARD OF SECONDERY EDUCATION Vs. MANISHA SURANA
February 4, 1997
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
August 29, 1997
CHAND NAULAKHA Vs. SARASWATI BUILDERS
March 11, 1997
CHANDER BAHADUR Vs. STATE
February 10, 1997
CHANDER PAL Vs. STATE
May 8, 1997
CHANDER SAIN BERRY Vs. AVINASH MITHAL
March 10, 1997
CHANDER SAKHI KHANNA Vs. GURAN DEVI
April 11, 1997
CHANDRA SWAMI ALIAS NEMI CHAND JAIN Vs. DIRECTORATE OF ENFORCEMENT
May 12, 1997
CHATURANAN INDUSTRIES LTD. Vs. SULABH LEAFIN (P) LTD. AND OTHERS
December 8, 1997
CHET SINGH Vs. LT GOVERNOR OF DELHI
May 23, 1997
CHHATAR PAL Vs. UNION OF INDIA
September 3, 1997
CHNADER BHAN DASS CHELA MAHANT Vs. STATE
February 12, 1997
CHOTUBHAI Vs. UNION OF INDIA
December 17, 1997
CMI LIMITED Vs. ARUN BHANDARI
February 7, 1997
COFEX EXPORTS LIMITED Vs. CANARA BANK
May 29, 1997
COMMISSIONER OF INCOME TAX Vs. JAIPUR GOLDEN TRANSPORT
March 27, 1997
COMMISSIONER OF INCOME TAX Vs. GHEWAR CHAND KANUGA
April 3, 1997
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL STEEL AND ALLOYS LTD
April 3, 1997
COMMISSIONER OF INCOME TAX Vs. GHASITA MAL MELA RAM
February 6, 1997
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED
February 20, 1997
COMMISSIONER OF INCOME TAX Vs. INDO JAVA AND CO
March 9, 1997
COMMISSIONER OF INCOME TAX Vs. GAGAN AUTO GENERAL FINANCE AND INVESTMENT CO P LIMITED
December 12, 1997
COMMISSIONER OF INCOME TAX Vs. NAGPUR GOLDEN TRANSPORT CO
December 1, 1997
COMMISSIONER OF INCOME TAX Vs. PURI K L HUF
December 10, 1997
COMMISSIONER OF INCOME TAX Vs. GURDIAL SIGH
December 3, 1997
COMMISSIONER OF INCOME TAX Vs. TARA SINGH
December 2, 1997
COMMISSIONER OF INCOME TAX Vs. MAHARISHI VED VIGYAN VISHWA VIDYA PEETHAM
November 4, 1997
COMMISSIONER OF INCOME TAX Vs. EURASIA PUBLISHING HOUSING PRIVATE LIMITED
October 28, 1997
COMMISSIONER OF INCOME TAX Vs. PEACOCK CHEMICALS P LIMITED
October 13, 1997
COMMISSIONER OF INCOME TAX Vs. RAJGARHIA N K
October 17, 1997
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LTD
September 16, 1997
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL CONSTRUCTION P LTD
September 25, 1997
COMMISSIONER OF INCOME TAX Vs. BRY AIR INDIA PRIVATE LIMITED
September 17, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED INDIAN PERIODICAL P LIMITED
August 4, 1997
COMMISSIONER OF INCOME TAX Vs. PROF P G A NATH
August 20, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL SPORTS CLUB OF INDIA NO 1
August 7, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL SPORTS CLUB OF INDIA NO 2
August 8, 1997
COMMISSIONER OF INCOME TAX Vs. UMRAO SINGH
July 24, 1997
COMMISSIONER OF INCOME TAX Vs. MALHOTRA J C
July 31, 1997
COMMISSIONER OF INCOME TAX Vs. SHARMA B R
July 25, 1997
COMMISSIONER OF INCOME TAX DELHI Vs. MANORANJAN PICTURES CORPORATION PRIVATE LIMITED
April 10, 1997
COMMISSIONER OF INCOME TAX DELHI CENTRAL 1 Vs. J K SYNTHETICS LIMITED
February 14, 1997
COMMISSIONER OF INCOME TAX DELHI I Vs. PRINTERS HOUSE NEW DELHI
January 19, 1997
COMMISSIONER OF INCOMETAX Vs. NATIONAL AGRL CO OPERATIVE MARKETING FEDERATION OF INDIA
September 25, 1997
COMMISSIONER OF WEALTH TAX Vs. RIVIERA APARTMENTS P LTD
September 24, 1997
COMMISSIONER OF WEALTH TAX Vs. INDER SHARMA
November 4, 1997
CONOPCO INC Vs. BANWARI LAL TRADING AS COSMIC CHEMICALS INDIA LIMITED
November 25, 1997
CONTAINER CORPN OF INDIA Vs. CONTAINER CORPN OF INDIA CONCOR EMPLOYEES UNION
December 11, 1997
CONTINENTAL CONSTRUCTION LIMITED Vs. CONTINENTAL FLOAT GLASS LIMITED
January 7, 1997
COOPETATIVE STORE LIMITED Vs. USHA KUMARI
January 27, 1997
CORPORATION BANK Vs. ELECTRICAL ENGINEERING CORPORATION
September 10, 1997
COSMOS BUILDERS PROMOTERS PRIVATE LIMITED Vs. RAJESH AHUJA
February 1, 1997
COURT ON ITS MOTION Vs. PIONEER
March 6, 1997
COURT ON ITS OWN MOTION Vs. H L SEHGAL
January 31, 1997
COURT ON ITS OWN MOTION Vs. S K SINGH
January 7, 1997
COURT ON ITS OWN MOTION Vs. UMESH KUMAR
July 24, 1997
D C M LIMITED Vs. LT GOVERNOR
October 23, 1997
D K PURI Vs. MUNICIPAL CORPORATION OF DELHI
November 17, 1997
D LONIC INDIA PRIVATE LIMITED Vs. BHARDWAJ ENGINEERING
November 17, 1997
D RANI PURI Vs. CHANAN LAL
January 8, 1997
D S GUPTA CONTRACTS PRIVATE LIMITED Vs. LABOUR COMMISSIONER GOVERNMENT OF N C T DELHI
September 17, 1997
D. RANA ALIAS DHARMESH PRILL ALIAS DHARMESH RANA Vs. UNION OF INDIA AND OTHERS
September 15, 1997
DAL CHAND Vs. SECRETARY LABOUR AND LABOUR COMMISSIONER
May 21, 1997
DARSHAN SINGH KOCHAR Vs. JASWANT SINGH KOCHAR
November 3, 1997
DAULAT RAM Vs. NCT OF DELHI
May 23, 1997
DAVINDER SINGH Vs. SURESH CHANDRA GOYAL
November 1, 1997
DAVINDER SINGH DAWAR ALIAS GOLDIE ALIAS GOLDY Vs. UNION OF INDIA
April 22, 1997
DAYA CHAND UTTAM CHAND PRAKASH JAIN Vs. SANTOSH DEVI SHARMA
March 6, 1997
DAYANAND CHANDILA Vs. DELHI DEVELOPMENT AUTHORITY
May 6, 1997
DAYANTIA SINGH Vs. RANJIT KAUR
July 11, 1997
DEEKSHA SURI Vs. INCOME TAX APPELLATE TRIBUNAL
November 5, 1997
DEEP CHAND Vs. UNION OF INDIA
May 19, 1997
DEEPAK KUMAR SINGH Vs. UNION OF INDIA
August 22, 1997
DELHI COLONIZERS Vs. UNION OF INDIA
January 10, 1997
DELHI DEVELOPMENT AUTHORITY Vs. RAJENDRA PARSHAD
May 1, 1997
DELHI DEVELOPMENT AUTHORITY Vs. BRIJ LAL AND SONS
April 9, 1997
DELHI DEVELOPMENT AUTHORITY Vs. BEHARI PARSHAD
May 1, 1997
DELHI DEVELOPMENT AUTHORITY Vs. VIRENDER KUMAR TYAGI
September 16, 1997
DELHI DEVELOPMENT AUTHORITY Vs. INCOME TAX OFFICER
July 31, 1997
DELHI GOLF CLUB LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
July 14, 1997
DELHI KISHORE Vs. STATE
February 19, 1997
DELHI LOTTERIES Vs. RAJESH AGGARWAL
October 20, 1997
DELHI MULTI STORYED BUILDING EMPLOYEES CONGRESS Vs. UNION OF INDIA
September 9, 1997
DELHI MULTI-STOREYED BUILDING EMPLOYEES CONGRESS Vs. UNION OF INDIA
September 29, 1997
DELHI MUNICIPAL CORPORATION Vs. KANWAR NATWAR SINGH
August 20, 1997
DELHI MUNICIPAL CORPORATION Vs. BATRA BROTHERS
May 30, 1997
DELHI NORTHERN RAILWAY ACCOUNTS EMPLOYEES CO OPERATIVE HOUSING SOC LIMITED Vs. LT GOVERNOR
August 1, 1997
DELHI RICKSHAW CHALAK MALIK SANGHARSH ASSOCIATION REGD Vs. MUNICIPAL CORPORATION OF DELHI
February 1, 1997
DELHI STATE COMMOTTEE OF COMMUNIST PARTY OF INDIA MARXIST Vs. RAJESH MALIK
October 1, 1997
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. YASHPAL DHALLA
February 19, 1997
DELHI TRANSPORT CORPORATION Vs. PEOPLE COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED
April 30, 1997
DELKON INDIA PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
October 21, 1997
DELTON CABLES LIMITED Vs. TDT COPPER LIMITED
March 27, 1997
DEPE GLOBAL SHIPPING AGENCY PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
January 27, 1997
DESH BHUSHAN JAIN Vs. K C MAHAJAN
April 11, 1997
DESHI STATE MINERAL INDUS DEVP CORPN LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 24, 1997
DEV RAJ CHADHA Vs. ADMINISTRATOR N D M C
May 9, 1997
DEV RAJ GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
July 14, 1997
DEVINDER KUMAR Vs. DESU
March 14, 1997
DEVINDER SINGH Vs. STATE
December 15, 1997
DEWAN AND SONS INVESTMENT PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 1997
DHANI RAM KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY
January 10, 1997
DHARAM CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
November 6, 1997
DHARAM PAL Vs. UNION OF INDIA
May 19, 1997
DHARAM PAL Vs. STATE
April 9, 1997
DHRUV CHANDIRAM Vs. H CHANDIRAM
April 1, 1997
DILBAGH SINGH Vs. UNION OF INDIA
January 1, 1997
DILBAGH SINGH Vs. UNION OF INDIA
January 21, 1997
DIMPLE PRIVATE LIMITED Vs. HARISH KUMAR AGGARWAL
December 19, 1997
DINESH KUMAR Vs. UNION OF INDIA
May 27, 1997
DINESH KUMAR AGGARWAL Vs. JOGINDER SETHI
October 28, 1997
DIRECTOR OF IT EXEMPTION Vs. INCOME TAX APPELLATE TRIBUNAL
November 13, 1997
DLF UNIVERSAL LIMITED Vs. INTERNATIONAL MARKETING SERVICES
June 2, 1997
DOMINANT OFFSET PRIVATE LIMITED Vs. ADAMOVSKE STROJIRNY A S
May 6, 1997
DONIER LIFTFAHRT GMBH Vs. K C V AIRWAYS
May 29, 1997
DRAUPADI CHIT FUND PRIVATE LIMITED Vs. SENIOR CIVIL JUDGE
January 1, 1997
DTC RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
October 20, 1997
DULI CHAND Vs. STATE
October 24, 1997
DURGA LAXMI BUILDERS Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
March 5, 1997
EAGLE FASHIONS Vs. SECRETARY LABOUR
July 24, 1997
EASTERN TELECOM AND TECHNOLOGY LIMITED Vs. B C C FUBA INDIA LIMITED
July 16, 1997
EMESS ADVERTISING SERVICE Vs. HINDUSTAN TIMES LIMITED
March 10, 1997
EQUIPMENT CONDUCTORS AND CABLES PRIVATE LIMITED Vs. UNION OF INDIA
March 3, 1997
ERUM TRAVELS Vs. KANWAR RANI
October 1, 1997
ESCORTS LIMITED Vs. BOMBAY AUTO AGENCIES
September 12, 1997
ESCOTEL MOBILE COMMUNICATION LIMITED Vs. UNION OF INDIA
March 21, 1997
ESSAR OIL LIMITED Vs. OIL INDIA LIMITED
December 19, 1997
ETERNIT EVEREST LIMITED Vs. STATE BANK OF INDIA
August 6, 1997
EVANGELICAL CHURCH OF INDIA Vs. NORTH INDIA OUTREACH SOCIETY
January 7, 1997
EX-HAV RAMESH KUMAR Vs. UNION OF INDIA -
March 13, 1997
F A B AXLES PRIVATE LIMITED Vs. F A C RUGELFISCHER GEORGE SCHAFER
August 1, 1997
F C RASTOGI Vs. PURE DRINKS NEW DELHI LIMITED
July 15, 1997
FEDDERS LLOYD CORPORATION PRIVATE LIMITED Vs. FEDDERS CORPORATION
September 19, 1997
FENNER INDIA LIMITED Vs. SLBROS ENTERPRISES PRIVATE LIMITED
April 9, 1997
FIRST SECURITY BANK OF UTAH Vs. EAST WEST TRAVEL AND TRADE LINKS LIMITED
March 11, 1997
FLEXI PACK Vs. MODERN FOOD INDUSTRIES I LIMITED
October 24, 1997
FLOWER TOBACCO CO Vs. AMBAR TOBACCO CO
July 30, 1997
FOOD CORPORATION OF INDIA Vs. BIR INDER SINGH
February 3, 1997
FORCAST Vs. STEEL AUTHORITY OF INDIA LIMITED
September 17, 1997
FOREMOST INDUSTRIES INDIA LIMITED Vs. CREDIT CAPITAL FINANCE CORPN LIMITED
April 2, 1997
FRANK EDUCATIONAL AIDS PRIVATE LIMITED Vs. FAIR DEAL MARKETING
June 20, 1997
G D FERRO ALLOYS PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
July 25, 1997
G D RIAZUL HAQ Vs. UNION OF INDIA
February 13, 1997
G R SIMON Vs. UNION OF INDIA
March 20, 1997
GAJ SINGH YADAV LT COL Vs. SATISH CHANDER YADAV
October 21, 1997
GAJENDER SINGH Vs. UNION OF INDIA
May 27, 1997
GAJINDER PAL SINGH Vs. MEHTAB SINGH
August 21, 1997
GAMMON CONSTANZO JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
April 1, 1997
GANNON DUNKERLEY AND COMPANY LIMITED Vs. BHADOHI WOOLLANS LIMITED
February 3, 1997
GAON SUDHAR SAMITI Vs. UNION OF INDIA
May 23, 1997
GAURAV ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
August 22, 1997
GAURI SHANKAR Vs. DELHI DEVELOPMENT AUTHORITY
August 8, 1997
GEETHA S NAIR Vs. DELHI ADMINISTRATION
August 1, 1997
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
May 20, 1997
GENERAL R C KOCHHAR Vs. UNION OF INDIA
January 21, 1997
GEO MILLER AND COMPANY LIMITED Vs. UNITED BANK OF INDIA
March 25, 1997
GEORGE KUTTY KUNCHERIA Vs. UNION OF INDIA
December 24, 1997
GHANSHYAM DASS KEDIA Vs. N P SINGH SECRETARY GOVERNMENTOF INDIA
April 7, 1997
GHISA Vs. UNION OF INDIA
April 24, 1997
GIRDHARI LAL Vs. KAILASH CHANDER
December 1, 1997
GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED Vs. GODFREY PHILLIPS INDIA LIMITED
October 3, 1997
GIRNAR FOOD AND BEVERAGES PVT. LIMITED Vs. GODFREY PHILLIPS INDIA LTD.
September 3, 1997
GLAXO INDIA LIMITED Vs. EUDORA LABORATORIES PRIVATE LIMITED
October 1, 1997
GLOBETECH ENGINEERS Vs. AJAY BHADHA
March 21, 1997
GODFREY PHILIPS INDIA LIMITED Vs. GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED
June 1, 1997
GODFREY PHILLIPS INDIA LTD Vs. GIRNAR FOOD AND BEVERAGES PVT LTD
June 23, 1997
GOEL ASSOCIATES Vs. DIN COOP GROUP HOUSING SOCIETY LIMITED
October 23, 1997
GOEL ENTERPRISE Vs. UNION OF INDIA
February 14, 1997
GOEL POCKET BOOKS Vs. RAJA POCKET BOOKS
July 29, 1997
GOGO RANI Vs. RAJINDER SINGH
November 17, 1997
GOODWILL INDIA LIMITED Vs. S ISHPAL SINGH
November 20, 1997
GOODWILL INDIA LIMITED Vs. GIAN KUMAR
August 20, 1997
GOODWILL INDIA LIMITED Vs. M G VIJAYA KUMAR
March 18, 1997
GOPICHAND Vs. DELHI DEVELOPMENT AUTHORITY
February 24, 1997
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. BALBIR SINGH
April 29, 1997
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. HOSPITAL EMPLOYEES UNION
April 29, 1997
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. PREET PUBLIC SECONDARY SCHOOL
November 25, 1997
GRAVS CONSULTING ENGINEERS AND MARKETING PRIVATE LIMITED Vs. UNION OF INDIA
May 21, 1997
GRINDLAYS BANK P L C Vs. CENTRE FOR DEV OF INSTRUCTIONAL TECH
February 4, 1997
GUPTA ENTERPRISES Vs. BISHWA MITTER BAJA
February 18, 1997
GURBUX SINGH BRIG Vs. COMMISSIONER OF WEALTH TAX
July 25, 1997
GURINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
September 29, 1997
GYAN CHANDRA VIDYASAGAR Vs. KRISHNA KUMARI JAIN
November 12, 1997
H B SINGH Vs. GURSHARAN KAUR
April 8, 1997
H C MISRA Vs. UNION OF INDIA
December 19, 1997
H C SHASTRI Vs. DOLPHIN CANPACK PRIVATE LIMITED
July 15, 1997
H C SHASTRI Vs. DOLPHIN CANPACK PRIVATE LIMITED
July 1, 1997
H K BHALLA DECD Vs. UNION OF INDIA
September 24, 1997
H S KHANNA AND CO Vs. MINICIPAL CORPORATION OF DELHI
March 19, 1997
HAJI IKRAM UL HASSAN Vs. MUNICIPAL CORPORATION OF DELHI
October 14, 1997
HAJRA IQBAL MEMON Vs. UNION OF INDIA
February 18, 1997
HAKIM SUED AHMED Vs. UNION OF INDIA
May 16, 1997
HANDLOOM SAREE BHAWAN Vs. LIBERTY STORES
January 27, 1997
HANS RAJ SHIV Vs. NIRMALJIT ARORA
March 26, 1997
HANSPAL SINGH BHINDER Vs. UNIVERSITY OF DELHI
January 30, 1997
HANUMAN DUTT BAJPAI Vs. BUDHA SINGH
July 9, 1997
HAR GOVIND JAGGI Vs. EXECUTIVE ENGINEER DDA
March 6, 1997
HARBHAJAN SINGH Vs. UNION OF INDIA
September 9, 1997
HARDUTT Vs. STATE
February 14, 1997
HARI CHAND Vs. SWRAN LAL
February 4, 1997
HARINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
July 22, 1997
HARIVANSHLAL RABRA Vs. MADANLAL JOLLY
January 17, 1997
HARKESH Vs. MADAN JHA FINANCIAL CIMMISSIONER
August 29, 1997
HARYANA TELECOM LIMITED Vs. UNION OF INDIA
May 30, 1997
HARYANA WAX MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
February 24, 1997
HAWKINS COOKERS LIMITED Vs. SONIA KITCHENWARE INDUSTRIES
March 13, 1997
HEMANT KUMAR MANDOVRA DR Vs. UNION OF INDIA
July 10, 1997
HFCL BEZEQ TELECOM LIMITED Vs. UNION OF INDIA
September 19, 1997
HIGH COURT OF BOMBAY Vs. UDAY SINGH
April 9, 1997
HINDUSTAN CONSTRUCTION CO Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
March 6, 1997
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. BHAGAT CONSTRUCTION COMPANY PRIVATE LIMITED
April 23, 1997
HOTEL HANS PRIVATE LIMITED Vs. EMPIRE BUILDERS
May 23, 1997
I A E C INDIA LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
October 24, 1997
I K MEHRA Vs. WAZIR CHAND MEHRA
March 31, 1997
IDPL CO OPERATIVE SOCIETY LIMITED Vs. D L KATYAL
December 10, 1997
IITD CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. SIRTEJ BAHADUR GUPTA
March 21, 1997
IMAMUDDIN Vs. UNION OF INDIA
January 1, 1997
IMPERIAL PROPERTIES PRIVATE LIMITED Vs. AMI CHAND
September 5, 1997
INCOME TAX OFFICER Vs. PRESIDENT ITAT
March 10, 1997
INDEXPOORT Vs. COMMISSIONER OF INCOME TAX
August 14, 1997
INDIAN AIRLINES Vs. LHODY BROTHERS PRIVATE LIMITED
February 13, 1997
INDIAN BANK Vs. MAHMOHAN SINGH SOOD
September 9, 1997
INDIAN BANK Vs. MAHANT ENTERPRISES
November 24, 1997
INDIAN EXPRESS NEWSPAPERS LTD. Vs. UNION OF INDIA (UOI)
July 8, 1997
INDIAN FARMERS AND FERTILIZER COOPERATIVE LIMITED Vs. DUGGAL CONSTRUCTION COMPANY INDIA LIMITED
February 11, 1997
INDIAN MUSIC INDUSTRY IMI Vs. CHARANAJIT GUPTA alias CHANDI
September 4, 1997
INDIAN OIL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
January 7, 1997
INDIAN TOURISM DEVELOPMENT COOPERATIVE LIMITED Vs. AIRPORT AUTHORITY OF INDIA
September 23, 1997
INDIAN TRIATHLON FEDERATION Vs. INDIAN OLYMPIC ASSOCIATION
May 29, 1997
INDIRA TRANSPORT Vs. RATTAN LAL
May 16, 1997
INDRAJ SINGH Vs. SATDEV SINGH
February 5, 1997
INDU PRASAD Vs. KUMUD LATA
November 25, 1997
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
November 13, 1997
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED
January 13, 1997
INSTALMENT SUPPLY LIMITED Vs. RAM NARAIN SHARMA
July 10, 1997
INTERLINK SERVICES PRIVATE LIMITED Vs. S P BANGERA
January 3, 1997
INTERNATIONAL COMPUTERS CONSULTANTS Vs. HOME COMPUTERS SERVICES (P) LTD
August 8, 1997
INTERNATIONAL COMPUTERS CONSULTANTS Vs. HOME COMPUTERS SERVICES P LTD
August 21, 1997
INTERNATIONAL COMPUTERS CONSULTANTS Vs. HOME COMPUTERS SERVICES PRIVATE LIMITED
August 1, 1997
IQBAK KAUR Vs. GURDEV SINGH
December 16, 1997
IQBAL KRISHAN Vs. MAHARAJ KRISHAN
July 7, 1997
IRSHAD ALI Vs. SHAHABA BEGUM
May 14, 1997
ITC LIMITED Vs. GAGANDEEP SINGH SODHI
May 1, 1997
IVORY TRADERS AND MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
March 20, 1997
J J FOAMS P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 3, 1997
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 14, 1997
J M KUMAR Vs. SURESH JAIN
October 22, 1997
J N LUTHRA Vs. MAJ GEN RETD S N LUTHRA
September 11, 1997
JAFAR Vs. NAHAR INDUSTRIAL ENTERPRISES LIMITED
August 19, 1997
JAGAN NATH SHARMA Vs. STATE
September 24, 1997
JAGANNATHMEHROTRA Vs. UNION OF INDIA
August 6, 1997
JAGAT TALKIES DISTRIBUTORS Vs. UNION OF INDIA
March 17, 1997
JAGDISH CHANDER Vs. PUNJAB NATIONAL BANK
February 24, 1997
JAGDISH CHANDRA TRIKHA Vs. PUNJAB NATIONAL BANK
October 24, 1997
JAGDISH PRASAD GUPTA Vs. KAMAL KUMAR GUPTA
February 4, 1997
JAGDISHLAL AGGARWAL Vs. BALDEV RAH
August 20, 1997
JAGJEEWAN CO OP HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
September 4, 1997
JAGPAL SINGH Vs. DELHI TRANSPORT CORPORATION
September 19, 1997
JAGSON PAL PHARMACEUTICALS Vs. JAGSON PAL PARENTERALS PRIVATE LIMITED
February 14, 1997
JAI BHAGWAN Vs. STATE
May 30, 1997
JAI BHAGWAN GUPTA Vs. UNION OF INDIA
November 27, 1997
JAI PRAKASH TYAGI Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 1997
JAI PRAKESH Vs. DELHI DEVELOPMENT AUTHORITY
May 30, 1997
JAI RAM DAS Vs. GHANISHAM DASS
September 8, 1997
JAI SINGH Vs. UNION OF INDIA
September 19, 1997
JAIN AND CO Vs. DELHI DEVELOPMENT AUTHORITY
July 7, 1997
JAININDER JAIN Vs. REGISTRAR OF TRADE MARKS
May 1, 1997
JAIPAL SINGH Vs. CHAIRMAN D T C
February 28, 1997
JAIPAL SINGH Vs. VIJAY KUMAR
July 22, 1997
JANKI DEVI MAHAVIDYALAYA Vs. UNION OF INDIA
February 17, 1997
JATHEDAR RACHPAL SINGH Vs. KIRPAL CHAND
February 18, 1997
JAY INDUSTRIES Vs. DEEPAK SHAH
January 1, 1997
JHABAR SINGH Vs. STATE
November 7, 1997
JINDAL INDIA LIMITED Vs. COLD ROLLINGS INDIA PRIVATE LIMITED
October 1, 1997
JINDAL INDIA LIMITED Vs. JINDAL PIPE HOUSE
March 8, 1997
JOGINDER SINGH Vs. ROMA ARJANI
May 20, 1997
K C CHIBBER Vs. DELHI DEVELOPMENT AUTHORITY
August 8, 1997
K C SHARMA Vs. D E S U
February 1, 1997
K C V AIRWAYS LIMITED Vs. WG CDR R K BLAGGANA
May 2, 1997
K K DHAWAN Vs. PROMILA SURI
July 25, 1997
K LALCHANDANI Vs. MEENU LALCHANDANI
September 1, 1997
K LALCHANDANI Vs. MEENU LALCHANDANI
September 3, 1997
K R ANAND Vs. DELHI DEVELOPMENT AUTHORITY
March 17, 1997
K S BHARDWAJ Vs. STATE
January 22, 1997
K S JAWATKAR Vs. RAM NATH KURRADECD
November 27, 1997
K S MANKOTIA Vs. UNION OF INDIA
March 1, 1997
K SUNIL Vs. KISHAN LAL MATTA
February 13, 1997
K.C. CHHIBBER Vs. DELHI DEVELOPMENT AUTHORITY
December 25, 1997
KAILASH CHAND GUPTA Vs. STATE
May 28, 1997
KAILASH SUNEJA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
December 17, 1997
KAMAL SINGH Vs. STATE
May 9, 1997
KAMLA DEVI Vs. ONKAR NATH
May 29, 1997
KAMLA DEVI Vs. PRABHAT CHAND
February 4, 1997
KAMLAPATI DUBEY Vs. UNION OF INDIA
March 13, 1997
KANTI SINGH Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED
October 11, 1997
KANWAL JEET ARORA Vs. STATE OF DELHI
September 29, 1997
KANWAL SAWHNEY Vs. NEW DELHI MUNICIPAL COMMITTEE
September 1, 1997
KANWAR PRATAP SINGH Vs. SURAT SINGH
April 11, 1997
KAPIL BHATIA Vs. DELHI EXPRESS TRAVELS PRIVATE LIMITED
August 1, 1997
KAPILA UPPAL Vs. KISHAN DUTT
February 28, 1997
KARAMBIR Vs. STATE
July 25, 1997
KARTAR SINGH Vs. SUBE SINGH
August 1, 1997
KARTAR SINGH AND SONS PRIVATE LIMITED Vs. AUTO TENSION LIMITED
April 4, 1997
KASTURILAL JAIN Vs. INDER ORAKASH JAIN
September 24, 1997
KASTURILAL JAIN Vs. INDER PRAKASH JAIN
September 9, 1997
KATHURIA BROS Vs. AMBA PRASAD SHARMA
January 17, 1997
KAVITA TARA Vs. KARAM KAUR
May 15, 1997
KAYMES CO OP GOPUP HOUSING SOCIETY LIMITED Vs. M M GUPTA
February 21, 1997
KCV AIRWAYS LIMITED Vs. EG CDR R K BLAGGANA
May 25, 1997
KEDAR NATH GUPTA Vs. J K ORGANISATION
November 6, 1997
KENDRIYA VIDALAYA SANGATHAN STAFF ASSOCIATION Vs. KENDRIYA VIDALAYA SANGATHAN
February 28, 1997
KEWAL KISHAN Vs. KHAZAN SINGH
July 25, 1997
KEWAL KRISHAN KUMAR TRADING AS KUMAR DAL MILLS Vs. PURITY FOODS A DIVISION OF GAUTAM MARKETING
January 10, 1997
KHARAITI LAL AND SONS Vs. HARI SINGH
July 8, 1997
KHEM CHAND Vs. UNION OF INDIA
August 1, 1997
KHEMKA AND COMPANY AGENCIES PRIVATE LIMITED Vs. SANTOSH SURANA
November 21, 1997
KHURSHEED JAHAN Vs. DELHI DEVELOPMENT AUTHORITY
April 11, 1997
KING FEATURES SYNDICATE INC Vs. SUNIL AGNIHOTRI
April 11, 1997
KIRAN KAPOOR Vs. ASHOK KUMAR SHARMA
January 1, 1997
KIRI ASSOCIATES PRIVATE LIMITED Vs. CAPARO MARUTI LIMITED
January 28, 1997
KIRPAL SINGH KHURANA Vs. UNION OF INDIA
September 2, 1997
KISHAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY
February 3, 1997
KISHORI Vs. STATE GOVERNMENT OF N C T OF DELHI
October 24, 1997
KISHORI LAL KRISHAN KUMAR Vs. HANS RAJ FIALOK
August 26, 1997
KLAUS MITTELBACHERT DECD Vs. EAST INDIA HOTELS LIMITED
January 3, 1997
KOBAGI SAPPERS PRIVATE LIMITED Vs. SUDHIR KUMAR VARSHNEY
September 17, 1997
KONG BUN THOEURN Vs. UNION OF INDIA
April 23, 1997
KRIMPEX SYNTHETICS LIMITED Vs. UNION OF INDIA
April 11, 1997
KRISHAN KUMAR Vs. G C JAIN ASSTT COMMISSIONER SLUMS
January 8, 1997
KRISHAN LAL MALHOTRA Vs. GOVT OF NCT DELHI
July 1, 1997
KRISHAN MURARI GUPTA Vs. HEMANT KUMAR SETHI
November 6, 1997
KRISHAN PAL SINGH TOMAR Vs. DELHI DEVELOPMENT AUTHORITY
May 10, 1997
KRISHNA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
July 16, 1997
L K ADVANI Vs. CENTRAL BUREAU OF INVESTIGATION
April 8, 1997
L K ADVANI Vs. CENTRAL BUREAU OF INVESTIGATION
April 1, 1997
L NIZAMUDDIN Vs. UNION OF INDIA
December 19, 1997
LACHHMI DEVI Vs. RUKMANI DEVI
February 18, 1997
LAL CHAND Vs. LT GOVERNOR OF DELHI
April 2, 1997
LAL SINGH ALIAS LAL CHAND Vs. STATE
July 24, 1997
LALIT MOHAN Vs. UNION OF INDIA
July 11, 1997
LARSEN AND TUBRO LIMITED Vs. COMMERCIAL ELECTRIC WORKS
February 4, 1997
LATA MALHOTRA Vs. DHAN SHOB RAJ
January 13, 1997
LAVINA YORKS Vs. TERENCE BASIL YORKE
April 25, 1997
LAWRENCE ROAD MODERN EDUCATION SOCIETY REGD Vs. CECIL NARONHA
October 23, 1997
LG ELECTRONICS INC Vs. ONIDA SAVAK LIMITED
October 3, 1997
LI GALINA Vs. UNION OF INDIA
October 23, 1997
LIBERTY SALES SERVICES Vs. JAKKI MULL AND SONS
February 25, 1997
LIK SEWAK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
December 1, 1997
LINK ENGINEERS PRIVATE LIMITED Vs. N S NIZZER
July 25, 1997
LINK ENGINEERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
July 25, 1997
LLOYD INSULATIONS INDIA LIMITED Vs. CEMENT CORPORATION OF INDIA
February 5, 1997
LT COL B R MALHOTRA Vs. UNION OF INDIA
November 12, 1997
LT COL B S AHLUWALIA Vs. UNION OF INDIA
March 4, 1997
LT COL GAJ SINGH YADAV Vs. SATISH CHANDER YADAV
October 1, 1997
LT COL KUL PARKASH TEJPAL Vs. S P BHANDARI
February 3, 1997
LUCKY EXPORTS Vs. ACCESS MARITIME CORPORATIOM
November 4, 1997
LUMAX INDUSTRIES LIMITED Vs. DESU
January 31, 1997
M C SHARMA Vs. UNION OF INDIA
March 1, 1997
M G F INDIA LIMITED Vs. SATISH GROVER
November 12, 1997
M G F INDIA LIMITED Vs. JASBEER SINGH
July 25, 1997
M G F INDIA LIMITED Vs. BOC PROPERITIES LIMITED
August 1, 1997
M G F INDIA LIMITED Vs. ASHOK BHATIA DR
August 20, 1997
M K MONGHA Vs. TRIBHUVAN NATH PURI
March 17, 1997
M L ANAND Vs. NORMAC
January 29, 1997
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
August 4, 1997
M L SHARMA AND CO Vs. EXECUTIVE ENGINEER IAAI C III NEW INTERNATIONAL TERMINAL BLDG
January 30, 1997
M L SHARMA NEW DELHI Vs. STATE TRADING CORPORATION OF INDIA
August 4, 1997
M M SURI AND ASSOCIATES PRIVATE LIMITED Vs. ESI CORPN
January 1, 1997
M M T C LIMITED Vs. TRIMURTEE FERTILIZERS LIMITED
December 12, 1997
M P JAIN Vs. BENNETT COLEMAN AND COMPANY LIMITED
May 1, 1997
M P SINGH Vs. UNION OF INDIA
September 5, 1997
M R GOYAL Vs. USHA INTERNATIONAL LIMITED
August 27, 1997
M RAMULU Vs. UNION OF INDIA
January 17, 1997
M/S. REVLON INC. AND OTHERS Vs. M/S. SARITA MANUFACTURING CO.
May 9, 1997
MACDOWELL AND COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
August 22, 1997
MADAN LAL Vs. STATE DELHI ADMN
July 14, 1997
MADAN LAL ARORA Vs. SONI UDYOG
August 20, 1997
MADAN LAL JAIN Vs. SAROJ SARPAL
November 24, 1997
MADAN LAL JAIN Vs. BABU DI FANCY HATTI
May 1, 1997
MADAN MOHAN SETHI Vs. NIRMAL SHYAM KUMAR SETHI
June 11, 1997
MADHU JAIN Vs. SAROJINI DEVI SHARMA
August 1, 1997
MADHUMATI KAUR Vs. HARISH CHANDER KHANNA
January 27, 1997
MADHURESH Vs. CENTRAL BUREAU OF INVESTIGATION
March 4, 1997
MADJAV LEASING FINANCE PRIVATE LIMITED Vs. EROSE EDUCATIONAL INFOTECH PRIVATE LIMITED
August 20, 1997
MAEKAWA BEARING MANUFACTURING COMPANY LIMITED Vs. ONKAR BEARING INDUSTRIES
November 19, 1997
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. ROYAL ENTERPRISES
November 19, 1997
MAHAVIR PRASAD JAIN Vs. GANGA SINGH
December 1, 1997
MAHAVIR PRASAD JAIN Vs. GANGA SINGH
December 8, 1997
MAHENDER SINGH YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
December 18, 1997
MAHINDER SINGH HADA Vs. UNION OF INDIA
July 11, 1997
MAJ NARENDRA KUMAR Vs. GOVT OF NCT OF DELHI
March 20, 1997
MALI DEVI Vs. SUKHBIR SINGH
January 17, 1997
MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. G C JAIN
May 22, 1997
MANGAL SAIN Vs. UNION OF INDIA
August 4, 1997
MANGAT RAM Vs. DELHI DEVELOPMENT AUTHORITY
December 10, 1997
MANI RAM Vs. UNION OF INDIA
July 31, 1997
MANJU SAHU Vs. INDIAN OIL CORP LIMITED
December 17, 1997
MANMOHAN RAJ BINDRA Vs. BALRAJ BINDRA
September 1, 1997
MANMOHAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 12, 1997
MANOHAR SINGH Vs. RAM CHANDER
July 30, 1997
MANOJ KUMAR Vs. JAMIA MILLIA UNIVERSITY
December 18, 1997
MANSINGH GUPTA AND CO Vs. ASHOK KUMAR JAIN
May 1, 1997
MANSINGH GUPTA AND CO Vs. ASHOK KUMAR JAIN
March 1, 1997
MARUTI UDYOG LIMITED Vs. UNION OF INDIA
May 30, 1997
MARUTI UDYOG LIMITED Vs. UNION OF INDIA
October 28, 1997
MAST RAM Vs. SURESH KUMAR
May 7, 1997
MATLOOB Vs. STATE DELHI ADMINISTRATION
April 23, 1997
MAURICE Vs. SHAMBHU DAYAL
January 27, 1997
MAYUR SYNTEX LTD Vs. PUNJAB AND SIND BANK
May 28, 1997
METROPOL INDIA PRIVATE LIMITED Vs. PRAVEEN INDUSTRIES INDIA REGD
August 29, 1997
MFG INDIA LIMITED Vs. LAKSHMI CHAND CHOPRA
July 21, 1997
MODERN METAL WORKS Vs. CEGAT
April 3, 1997
MOHAL CHAND BHARDWAJ Vs. UNION OF INDIA
July 17, 1997
MOHAMAD AFZAL YAR KHAN Vs. A K SRIVASTAVA JOINT SECRETARY GOVERNMENT OF INDIA
August 28, 1997
MOHAMMAD SULTAN Vs. ANWAR ANEES
May 8, 1997
MOHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
May 21, 1997
MOHAN EXPORTS I PRIVATE LIMITED Vs. M M SEHGAL
January 8, 1997
MOHAN OIL AND SOAP MILLS Vs. ASSISTANT REGISTRAR OF TRADE MARKS
March 25, 1997
MOHAN SEN Vs. UNION OF INDIA (UOI)
November 12, 1997
MOHINDER SINGH Vs. KARTAR LAL
March 17, 1997
MOHINDER SINGH Vs. STATE
January 9, 1997
MOHINI RAUTELA Vs. MUNICIPAL CORPORATION OF DELHI
May 15, 1997
MOTOR AND GENERAL FINANCE LIMITED Vs. T J JOSEPH
May 1, 1997
MOTOR AND GENERAL FINANCE LIMITED Vs. P M ABDUL REHIMAN
December 1, 1997
MOTOR AND GENERAL FINANCE LIMITED Vs. P M MOHAMMED
July 15, 1997
MUKHTIAR Vs. GUGUN
June 21, 1997
MULE SINGH Vs. UNION OF INDIA
December 1, 1997
MUNI LAL Vs. MUNICIPAL CORPORATION OF DELHI
August 21, 1997
MUNICIPAL CORPORATION OF DELHI Vs. A C MAJUMDAR
September 9, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S N PANDIT
September 9, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S P JINDAL
September 24, 1997
MUNICIPAL CORPORATION OF DELHI Vs. O P DWIVEDI
September 22, 1997
MUNICIPAL CORPORATION OF DELHI Vs. ADWAYS
August 12, 1997
MUNICIPAL CORPORATION OF DELHI Vs. A P ATTRI
December 2, 1997
MUNICIPAL CORPORATION OF DELHI Vs. CYCLE EQUIPMENT PRIVATE LIMITED
November 1, 1997
MUNICIPAL CORPORATION OF DELHI Vs. Y P SETHI
November 19, 1997
MUNICIPAL CORPORATION OF DELHI Vs. INDER RAJ SETHI
November 24, 1997
MUNICIPAL CORPORATION OF DELHI Vs. D C DUA
November 26, 1997
MUNICIPAL CORPORATION OF DELHI Vs. PREM NATH CHADHA
November 26, 1997
MUNICIPAL CORPORATION OF DELHI Vs. ISHWAR OBEROL
November 25, 1997
MUNICIPAL CORPORATION OF DELHI Vs. CYCLE EQUIPMENT PRIVATE LIMITED
November 12, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S SURINDER PAL SINGH
November 11, 1997
MUNICIPAL CORPORATION OF DELHI Vs. H P MITTAL
November 13, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S P TALWAR
November 5, 1997
MUNICIPAL CORPORATION OF DELHI Vs. RAVISH CHANDRA RASTOGI
May 29, 1997
MUNICIPAL CORPORATION OF DELHI Vs. PIONEER PUBLICITY CORPN
January 1, 1997
MUNICIPAL CORPORATION OF DELHI Vs. ARVIND KUMAR GUPTA BHAGWATI DEVI SH R P ANAND
January 28, 1997
MUNICIPAL CORPORATION OF DELHI Vs. TARA BALMIKI
February 3, 1997
MUNICIPAL CORPORATION OF DELHI Vs. SUB JUDGE
February 20, 1997
MUNNA LAL Vs. STATE
May 1, 1997
MUNSHI LAL Vs. CHAIRMAN DELHI MILK SCHEME
January 7, 1997
MURARI LAL GUPTA Vs. DELHI ADMINISTRATION
May 27, 1997
MURLI DHAR DUA Vs. SHASHI MOHAN
July 22, 1997
MURUGAPPA TRADING COMPANY Vs. UNION OF INDIA
May 13, 1997
N K DALIP SINGH Vs. UNION OF INDIA
December 1, 1997
N K VERMA Vs. BATLIBOI AND COMPANY LIMITED
May 1, 1997
NAIB SUBEDAR NIRANJAN SINGH Vs. UNION OF INDIA
August 7, 1997
NAIK TAK CHAND EX Vs. UNION OF INDIA
August 5, 1997
NALINI DUTTA Vs. NAGINDER SHARMA
December 18, 1997
NAND KISHORE ARORA Vs. ADARSH KUMAR JAIN
January 3, 1997
NANDA Vs. UNION OF INDIA
September 19, 1997
NANDITA JUNEJA Vs. NEELAM MALIK
August 7, 1997
NARAIN DUTT Vs. JAWAHARLAL NEHRU UNIVERSITY
October 1, 1997
NARAIN SAHAI AGGARWAL Vs. SANTOSH RANI
July 21, 1997
NARAIN SINGH Vs. STATE
January 10, 1997
NARENDER ANAND Vs. MARUTI UDYOG LIMITED
November 5, 1997
NARENDER SINGH Vs. UNIVERSITY OF DELHI
January 19, 1997
NARINDER LAL MADAN Vs. UNION OF INDIA
July 9, 1997
NARINDER SINGH Vs. JAGMOHAN SINGH
April 8, 1997
NASEEM Vs. CHAMAN ARA BEGUM
September 15, 1997
NASEEM AHMED Vs. JAIMIA MILLIA ISLAMIA
December 19, 1997
NASEEM ISHAQUE Vs. INDIA TRADE PROMOTION ORGANISATION
November 1, 1997
NATASHA SHUKLA MINOR Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION
November 1, 1997
NATH BROS EXIM INTERNATIONAL LIMITED Vs. UNION OF INDIA
April 9, 1997
NATH BROS EXIM INTERNATIONAL LIMITED Vs. COMMISSIONER OF INCOME TAX
February 6, 1997
NATIONAL ALL INDUSTRIES CORPORATION LTD Vs. MIS MOIN SUGAR FACTORY & ORS
December 25, 1997
NATIONAL BUILDING CONSTEUCTION CORPORATION LIMITED Vs. IRCON INTERNATIONAL LIMITED
August 1, 1997
NATIONAL CAPITAL TERRITORY OF DELHI Vs. BHUPINDER SINGH CHAUDHRY
April 28, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SWARAN SINGH
July 30, 1997
NATIONAL RESEARCH DEV CORPN Vs. SILICON CERAMICS LIMITED
May 30, 1997
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. SYNTHITE INDUSTRIAL CHEMICALS PRIVATE LIMITED
November 13, 1997
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. TENMAND ENGINEERS
November 6, 1997
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. VIVEK ELECTRODES INDIA
September 1, 1997
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. ANIL KUMAR MARWAHA
May 23, 1997
NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. V K AGNIHOTRI
March 21, 1997
NATIONAL TEXTILE CORPORATION Vs. KAMLA SHARMA
February 13, 1997
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SINGER COMPANY LIMITED
January 31, 1997
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SPECTRUM POWER GENERATION COMPANY LIMITED
November 5, 1997
NAV BHARAT CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 1997
NAVNEET SINGH Vs. STATE
March 20, 1997
NEELAM SALUJA Vs. DELHI DEVELOPMENT AUTHORITY
April 9, 1997
NEPC AGRO FIELDS Vs. UNION OF INDIA
August 12, 1997
NEW BANK OF INDIA Vs. PUSHPA AHUJA
January 20, 1997
NEW DELHI MUNICIPAL CORPORATION Vs. ROHTAS INDUSTRIES LIMITED
March 20, 1997
NEW INDIA CHEMICALS Vs. GODREJ SOAPS LIMITED
July 25, 1997
NEW MULTAN TIMBER STORE Vs. RATTAN CHNAD SOOD DECD
September 9, 1997
NEW STATEMAN PRESS Vs. H M T LIMITED
January 30, 1997
NISHA TYAGI Vs. SEEMA MODEL SCHOOL
February 1, 1997
NONIT RAM RAJPUT AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
January 21, 1997
NSM AHMED JAMALIA BEVI Vs. DN SHAH
July 30, 1997
OFFICE EQUIPMENT Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORP OF U PRIVATE LIMITED
March 26, 1997
OM PARAKASH SAHNI Vs. ISHAR DEVI
January 21, 1997
OM PARKASH Vs. MUNICIPAL CORPORATION OF DELHI
January 1, 1997
OM PRAKASH Vs. BRIJ BHUSHAN
January 1, 1997
OM PRAKASH Vs. STATE
February 12, 1997
OM PRAKASH Vs. PUNJAB NATIONAL BANK
April 1, 1997
OM PRAKASH Vs. DEV RAJ KOHLI
May 26, 1997
OMAROVA KHAZINET Vs. GOVT OF N C T OF DELHI
November 19, 1997
OQMAA IMPEX PRIVATE LIMITED Vs. NISSAI ASB PRIVATE LIMITED
February 4, 1997
ORIENTAL BANK OF COMMERCE Vs. MOHAN GUPTA
December 11, 1997
ORIENTAL CHEMICAL INDUSTRIES Vs. INCOME TAX SETTLEMENT COMMISSION
September 16, 1997
ORISSA COOP INSURANCE SOCIETY LIMITED Vs. SANTOSH GUPTA
July 28, 1997
OWNERS OF SHAMLAT PATTI MIRZA Vs. UNION OF INDIA
August 6, 1997
P A NAIK NUR ASSTT V V KHEDKAR A NON COMMISSIONED OFFICER Vs. CHIEF OF ARMY STAFF
April 4, 1997
P AND S INDIA CORPN Vs. PREMIER TOOLS
August 1, 1997
P AND S INDIA CORPORATION Vs. PREMIER TOOLS
November 28, 1997
P C SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY
April 1, 1997
P C SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY
April 10, 1997
P D YADAV Vs. UNION OF INDIA
March 4, 1997
P K BHANDARI Vs. HONERABLE SPEAKER LOK SABHA
May 1, 1997
P K KUKREJA Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 1997
P PATNI Vs. UNION OF INDIA
January 1, 1997
P S SRINIVASAN Vs. UNION OF INDIA
September 22, 1997
P S TOMAR Vs. MUNICIPAL CORPORATION OF DELHI
February 7, 1997
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
January 3, 1997
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
January 1, 1997
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
September 12, 1997
P V NARASIMHARAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
May 19, 1997
P. & S. (INDIA) CORPN. Vs. PREMIER TOOLS
December 25, 1997
PAMELA KUMAR Vs. ARUN MOHAN
August 22, 1997
PANNA LAL Vs. SATISH KUMAR
April 11, 1997
PARDUMAN SINGH Vs. Y D SHARMA
December 5, 1997
PARMANAND JHA Vs. SANATAN DHARAM SABHA
August 1, 1997
PARMANAND KATARA Vs. UNION OF INDIA
September 10, 1997
PARVESH KUMAR GULATI Vs. DARSHAN SINGH GULATI
October 17, 1997
PARVESH KUMAR SAHNI Vs. MANJUSHREE PRODUCTION
August 8, 1997
PASUPATI ACRYLON LIMITED Vs. ASSAM SYNTEX LIMITED
November 1, 1997
PATEL NAGAR GENERAL STORES Vs. HINDUSTAN PETROLEUM
February 4, 1997
PAUL ALUMINIUM MANUFACTURING CO Vs. M C D DESU
February 7, 1997
PAYAL JAIN Vs. CENTRAL BIARD OF SECONDARY EDUCATION
August 27, 1997
PEOPLE CO OPERATIVE AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
November 24, 1997
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA AND OTHERS
September 5, 1997
PEOPLES UNION FOR CIVIL LIBERTIES DELHI Vs. CENTRAL BUREAU OF INVESTIGATION
April 10, 1997
PHOOL KUMAR Vs. STATE DELHI ADMINISTRATION
May 13, 1997
PHOOL MOHD Vs. STATE
July 17, 1997
PIYARE LAL BHASIN Vs. CHAMAN LAL BHASIN
December 15, 1997
POLO SINGH AND CO Vs. DELHI DEVELOPMENT AUTHORITY
May 30, 1997
POMINDER KUMAR CHHABRA Vs. ASHA DEVI
September 1, 1997
POOJA KHANDELWAL Vs. UNIVERSITY OF DELHI
November 12, 1997
PRABHA MISRA Vs. CONSORTIUM FINANCE AND LEASING LIMITED
February 1, 1997
PRABHA PATEL Vs. SATINDER SINGH
November 19, 1997
PRABHU Vs. K M SHARMA
February 18, 1997
PRADEEP KUMAR Vs. STATE
July 30, 1997
PRAHLAD RAI MURARI LAL Vs. FOOD CORPORATION OF INDIA
March 12, 1997
PRAKASH CHAND LUNIA Vs. UNION OF INDIA
May 1, 1997
PRAKASH KAUR Vs. K G RINGSHIA
December 16, 1997
PRAMOD KUMAR JAIN Vs. GIRDHARI LAL BATRA
July 31, 1997
PREETAM SINGH Vs. STATE
December 3, 1997
PREM CHAND GUPTA Vs. MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI
July 15, 1997
PREM CHAND RAMESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY
February 25, 1997
PREM CHAND SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY
January 9, 1997
PREM DASS KALRA Vs. SUSHIL KUMAR
December 31, 1997
PRIME INDUSTRIES Vs. RAFEEQ AHMED
April 7, 1997
PRITAM SINGH NAJOGA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
March 6, 1997
PT PARMANAND KATARA ADVOCATE Vs. UNION OF INDIA
September 1, 1997
PUJA LAL Vs. UNIVERSITY OF DELHI
March 5, 1997
PUNJAB AND SIND BANK Vs. JOGINDER PAL MINOCHA
April 29, 1997
PUNJAB AND SIND BANK Vs. GURU NANAK AUTO SUPPLIES INDIA
September 3, 1997
PUNJAB AND SIND BANK Vs. HIRA POULTRY FARM
September 10, 1997
PUNJAB AND SIND BANK Vs. DEEPAK CHAUDHARY
November 24, 1997
PUNJAB NATIONAL BANK Vs. KUSUM SAXENA
December 10, 1997
PUNJAB NATIONAL BANK NEW BANK OF INDIA Vs. RAVI METAL INDUSTRIES
September 9, 1997
PURAN MAL Vs. LAJWANTI AGGARWAL
December 10, 1997
PURAN MASSI Vs. STATE
January 10, 1997
PURI AND CO Vs. DELHI DEVELOPMENT AUTHORITY
January 20, 1997
PURI AND CO Vs. DELHI DEVELOPMENT AUTHORITY
March 20, 1997
PURI AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
July 24, 1997
PURI CONSTRUCTION PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
July 30, 1997
PURI INTERNATIONAL PRIVATE LIMITED Vs. NATIONAL BUILDING CONSTRUCTION COMPANY LIMITED
March 31, 1997
PUSHPA DEVI Vs. STATE
September 25, 1997
PUSHPA GUPTA Vs. CHAIRMAN & MANAGING DIRECTOR, ENGINEERS INDIA LTD.
December 25, 1997
PUSHPA GUPTA Vs. CHAIRMAN AND MANAGING DIRECTOR ENGINEERS INDIA LIMITED
January 1, 1997
PUSHPA WADHAWAN Vs. EXPORTS INDIA
September 3, 1997
R AND D ENTERPRISES EXPORTS Vs. AIR FRANCE
September 9, 1997
R B CHY RUCHI RAM KHATTAR Vs. DILHI DEVELOPMENT AUTHORITY
January 7, 1997
R C GARG AND SONS CAPITAL SERVICES LIMITED Vs. NSEI LIMITED
September 22, 1997
R C JUNEJA Vs. PREM DASS BAJAJ
December 1, 1997
R K SHARMA Vs. PRAVEEN GUPTA
December 1, 1997
R K VARSHNEY Vs. FINANCIAL COMMISSIONER
April 30, 1997
R L JAIN Vs. K GUHA
January 1, 1997
R N SACHDEVA Vs. RAM LAL MAHAJAN CHARITABLE TRUST
March 25, 1997
R P BAJPAI Vs. GOVT OF NCT OF DELHI
March 20, 1997
R S ARYA Vs. T R DEWAN
May 9, 1997
RADHEY SHAM SHARMA Vs. LT GOVERNOR
April 23, 1997
RADHY SHYAM Vs. JAIBIR SINGH
January 1, 1997
RAES KHAN Vs. SIRI CHAND
May 30, 1997
RAGHUBIR AGGARWAL Vs. JAGDISH PRASAD GARG
February 1, 1997
RAGHUNATH CHAND ANAND Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
March 3, 1997
RAGHUVAR INDIA LIMITED Vs. UNION OF INDIA
May 30, 1997
RAHEES AHMED Vs. STATE DELHI ADMINISTRATION
September 23, 1997
RAHUL SHUKLA Vs. UNION OF INDIA
November 17, 1997
RAIZADA BROS PRIVATE LIMITED Vs. LT GOVERNOR
April 8, 1997
RAJ KHURANA Vs. BHAGWAN DASS
October 21, 1997
RAJ KISHAN DASS Vs. KUSUM SANGHI
April 2, 1997
RAJ KISHORE Vs. RAM KISHORE
November 1, 1997
RAJ KUMAR Vs. UNION OF INDIA
September 8, 1997
RAJ KUMAR Vs. STATE
May 30, 1997
RAJ KUMAR BANSAL Vs. DINA NATH SHARMA
May 29, 1997
RAJ KUMAR KAPUR Vs. KRISHAN KUMAR KAPUR
November 19, 1997
RAJ KUMAR SHARMA (A S I ) Vs. UNION OF INDIA
January 27, 1997
RAJ KUMARI KAPOOR Vs. C K DASS
May 29, 1997
RAJ MANI Vs. STATE
April 11, 1997
RAJ R PAPER MERCHANT Vs. COMMISSIONER OF INCOME TAX
July 24, 1997
RAJ RANI JHAMB Vs. DELHI DEVELOPMENT AUTHORITY
May 12, 1997
RAJA Vs. STATE
February 3, 1997
RAJDHANI CHIT FUND PRIVATE LIMITED Vs. MUKESH MAHESHWARI
May 20, 1997
RAJENDER SINGH Vs. P K SUKUMARAN NAIR
March 10, 1997
RAJESH Vs. STATE
February 28, 1997
RAJESH ARORA Vs. COLLECTOR OF CUSTOMS
December 19, 1997
RAJESH GUPTA Vs. AJIT PRASAD JAIN
March 10, 1997
RAJESH KUMARI Vs. PREM CHAND JAIN
April 22, 1997
RAJINDER KAUR Vs. UTTAM KAUR PURI
May 5, 1997
RAJINDER KUMAR ALIAS TITOO Vs. STATE DELHI ADMINISTRATION
July 10, 1997
RAJINDER SINGH Vs. A P PRABHAKARAN
March 10, 1997
RAJIV AGGARWAL Vs. OM PRAKASH SONI
May 7, 1997
RAJNI RANI GUPTA Vs. SUDHIR SHEKHAR GUPTA
February 5, 1997
RAJPAL GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
April 28, 1997
RAKESH Vs. STATE
January 21, 1997
RAKESH DHINGRA Vs. NATIONAL SCHEDULED CASTES AND SCHEDULED TRIBES FINANCE AND DEVELOPMENT CORPORATION
April 1, 1997
RAKHI SHARMA Vs. LT GOVERNOR
July 31, 1997
RAM CHAND VERMA Vs. DELHI DEVELOPMENT AUTHORITY
April 28, 1997
RAM CHANDER GOYAL Vs. MOHAMMAD UMAR
February 2, 1997
RAM KISHAN SHARMA Vs. BHAGWAN SHARMA
February 17, 1997
RAM KISHORE SINGHAL Vs. STATE OF DELHI
February 4, 1997
RAM KUMAR Vs. UNION OF INDIA
February 4, 1997
RAM PAL Vs. LILA RAM AND SONS
January 6, 1997
RAM PAL Vs. DELHI TRANSPORT CORPORATION
August 20, 1997
RAMA VISION LIMITED Vs. BABBAR VISION INDIA PRIVATE LIMITED
April 1, 1997
RAMA VISION LTD Vs. BABBAR VISION INDIA PVT LTD
December 25, 1997
RAMESH CHANDER Vs. STATE
July 24, 1997
RAMESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
February 25, 1997
RAMESH KUMAR Vs. UNION OF INDIA
March 1, 1997
RAMESHWAR GOSWAMI Vs. KULDEEP KUMAR MATHUR
July 17, 1997
RAMSONS SOUTHEND Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED
November 1, 1997
RANBAXY LABORATORIES LIMITED Vs. M S SHOES EAST I LIMITED
March 13, 1997
RANBIR SINGH Vs. ATTAR SINGH
January 1, 1997
RANJAN ALIAS RAJ KISHORE Vs. STATE
March 13, 1997
RANJANA SAXENA Vs. PRABHASH SAXENA
July 9, 1997
RANJIT SINGH Vs. STATE
October 3, 1997
RANJIT SINGH RANA Vs. UNION OF INDIA
April 9, 1997
RASHMI NAQRATH Vs. SARVA PRIYA COOP HOUSE BUILDING SOCIETY LIMITED
April 1, 1997
RASHTARIYA PRINTING PRESS Vs. GIAN CHAND
August 28, 1997
RAVI KANT Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
January 27, 1997
RAVI SOMANI Vs. DELHI DEVELOPMENT AUTHORITY
February 21, 1997
RAVI SOOD Vs. VIR BALA SHARMA
November 26, 1997
RAVISH CHANDRA RASTOGI Vs. MUNICIPAL CORPORATION OF DELHI
May 29, 1997
RAWEL SINGH Vs. STATE
January 10, 1997
RECRUIT BABU RAM EX Vs. UNION OF INDIA
July 8, 1997
RELIABLE INTERNATIONAL Vs. ASHOK DANG
September 30, 1997
RELIANCE INDUSTRIES LIMITED Vs. ADARSH PACKERS PRIVATE LIMITED
December 1, 1997
RELIANCE INDUSTRIES LTD Vs. ADARSH PACKERS P LTD
December 12, 1997
RENU Vs. UNION OF INDIA
December 1, 1997
REVLON INC Vs. SARITA MANUFACTURING COMPANY
May 1, 1997
REX POTICAL CO Vs. KANWAL INDUSTRIES CORPORATION
January 10, 1997
RICHARD THOMAS WRIGLEY Vs. CUSTOMS
March 20, 1997
RISHI ECONOMICS AND HOUSING PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
October 27, 1997
RISHI PAL GUPTA Vs. S J KNITTING AND FINISHING MILLS PRIVATE LIMITED
December 2, 1997
RISK CAPITAL AND TECH FIN CORPN LIMITED Vs. HARNATH SINGH BAPNA
January 14, 1997
RITA GUPTA Vs. UNION OF INDIA
January 1, 1997
RITA KHURANA Vs. KAMLA DEVI
December 19, 1997
RITESH KUMAR Vs. INSPECTOR BAL KISHAN SHO
July 30, 1997
ROHINI EDUCATION SOCIETY REGD Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
May 13, 1997
ROHITASHWA KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
July 25, 1997
ROHTAK TEXTILES MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 3, 1997
ROLLATAINERS LIMITED Vs. UNION OF INDIA
September 26, 1997
ROMIL JAIN Vs. INDIAN INSTITUTE OF TECHNOLOGY
January 1, 1997
ROSE MARRY Vs. UNION OF INDIA
July 7, 1997
ROSHAN LAL MEHTA Vs. NAND SINGH DECD
November 13, 1997
RUPA SETHI Vs. SANJAY YADAV SETHI
January 29, 1997
S B ENTERPRISES Vs. RMB ASSOCIATES LIMITED
May 30, 1997
S B L LIMITED Vs. HIMALAYA DRUG COMPANY
July 15, 1997
S B MATHUR Vs. UNION OF INDIA
October 28, 1997
S BALA BAWA Vs. UNIVERSITY OF DELHI
September 10, 1997
S BALA BAWA Vs. UNIVERSITY OF DELHI
March 1, 1997
S C JAIN Vs. BINDESHWARI DEVI
April 24, 1997
S C MATHUR Vs. V P PUNJ
May 30, 1997
S DALIP SINGH Vs. SATNAM SINGH
March 1, 1997
S DARSHAN SINGH KOHLI Vs. KUSUM ANAND
August 22, 1997
S JAYADEV Vs. STATE
May 21, 1997
S K KOCHAR Vs. NIMMI SINGH
April 30, 1997
S KADAM SINGH Vs. UNION OF INDIA
April 28, 1997
S MEHAR SINGH Vs. M L GUPTA AND CO
May 30, 1997
S N KHOSLA Vs. MUNICIPAL CORPORATION OF DELHI
January 13, 1997
S P AGARWAL Vs. LT GOVERNOR
November 28, 1997
S P SINGH Vs. N B C C NEW DELHI
July 25, 1997
S S JAIN AND CO Vs. UNION OF INDIA
July 30, 1997
S SURJIT SINGH SAHNI Vs. BIRJ MOHAN KAUR
January 16, 1997
SAB INDUSTRIES LIMITED Vs. CHIEF EXECUTIVE OFFICER CGEWHO
April 2, 1997
SACHDEVA INDUSTRIES Vs. UNION OF INDIA
November 13, 1997
SAGAR ENTERPRIESES PRIVATE LIMITED Vs. CANARA BANK
January 9, 1997
SAHARA INDIA AIRLINES Vs. UNION OF INDIA
November 4, 1997
SAHARA INDIA AIRLINES LIMITED Vs. R A SINGH
September 1, 1997
SAHARA INDIA AIRLINES LIMITED Vs. R A SINGH
September 24, 1997
SALEEM Vs. STATE
March 31, 1997
SALIM AHMED Vs. STATE
August 19, 1997
SAMAY SINGH Vs. SHANTI DEVI
February 12, 1997
SAMPARAN CHARITABLE TRUST Vs. UNION OF INDIA
February 18, 1997
SANDY ESTATE LIMITED Vs. LANDBASE INDIA LIMITED
November 20, 1997
SANGEETA AGGARWAL Vs. VIRENDER SINGH ROHTAGI
November 19, 1997
SANGEETA AGGARWAL Vs. VIRENDER SINGH ROHTAGI
September 10, 1997
SANJAY GULATI Vs. STATE BANK OF INDIA
October 1, 1997
SANJAY TANDON Vs. SARABJIT SINGH
April 30, 1997
SANT SINGH CHAWLA Vs. MUNICIPAL CORPORATION OF DELHI
July 9, 1997
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
March 11, 1997
SANYUKTA NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
January 3, 1997
SARDAR GURCHARAN SINGH DECD Vs. UNION OF INDIA
September 29, 1997
SAROJ SRIVASTAVA Vs. RAJYA SABHA DECRETARIAT
September 19, 1997
SAT PARKASH Vs. FAQIR CHAND GUPTA
October 3, 1997
SATINDER KUMAR PARASHAR Vs. ASSTT REGISTRAR COOP SOCIETIES
January 21, 1997
SATINDER SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
October 27, 1997
SATISH CHANDRA Vs. SANJAY KATYAL
April 5, 1997
SATISH KHOSLA Vs. ELI LILLY RANBAXY LIMITED
December 12, 1997
SATISH KUMAR GROVER Vs. DELHI ADMINISTRATION
January 13, 1997
SATISH KUMAR GUPTA Vs. FINE GRAPES ORCHAND PRIVATE LIMITED
August 1, 1997
SATISH KUMAR SAWHNEY Vs. PREM SAWHENY
February 21, 1997
SATISH MEHRA Vs. ANITA MEHRA
May 1, 1997
SATTO DEVI Vs. OM PRAKASH SAINI
May 30, 1997
SATWIR KUMAR Vs. SUBHASH KUKREJA
March 17, 1997
SATYA NARAIN BANSAL Vs. DELHI DEVELOPMENT AUTHORITY
January 30, 1997
SATYA PAL YADAV Vs. UNION OF INDIA
October 20, 1997
SATYA PARKASH DUBEY Vs. STATE
February 17, 1997
SATYAM BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
July 15, 1997
SATYAVIR SINGH RATHI Vs. STATE
July 30, 1997
SCT PATEL A D Vs. CHIEF OF AIR STAFF
September 9, 1997
SHAH BUILDERS PRIVATE LIMITED Vs. THAPAR AGRO MILLS LIMITED
August 7, 1997
SHAKODIRIPAKA BHADRAIAH Vs. UNION OF INDIA
January 14, 1997
SHAKUNTALA SHARMA Vs. S M JAIN SENIOR SECONDARY SCHOOL
April 11, 1997
SHALIMAR RUBBER INDUSTRIES Vs. UNION OF INDIA
May 6, 1997
SHALINI RAWAT Vs. STATE
December 11, 1997
SHALU SHARMA Vs. SECRETARY INSTITUTE OF CHARTERED ACCOUNTS OF INDIA
March 4, 1997
SHAM LAL Vs. STATE
July 29, 1997
SHAM SUNDER KHANNA Vs. UNION OF INDIA
January 3, 1997
SHAMA MAGAZINE Vs. COMMISSIONER OF INCOME TAX
August 7, 1997
SHAMBU DAYAL Vs. DELHI DEVELOPMENT AUTHORITY
July 25, 1997
SHANKAR SHARAN Vs. JAWAHARLAL NEHRU UNIVERSITY
January 29, 1997
SHANTI DHAWAN Vs. LIFE INSURANCE CORPORATION OF INDIA
April 24, 1997
SHANTI SARUP VERMA Vs. SAT NARAIN
August 14, 1997
SHARAD DUTT Vs. KIRAN
November 3, 1997
SHARAFAT ALI Vs. UNION OF INDIA
January 1, 1997
SHARDA DEVI GILL Vs. RAKESH JAIN
February 17, 1997
SHARMA ENTERPRISES Vs. NBC CORPN LIMITED
December 2, 1997
SHASHI BHUSHAN KUMAR Vs. POST GRADUATE SCHOOL
March 26, 1997
SHIKHA DEVELOPERS LIMITED Vs. AJAY SUBA
January 9, 1997
SHILPI MODES PRIVATE LIMITED Vs. SHILPI UNITECH
March 11, 1997
SHISHU PAL SINGH CHAUHAN Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI
November 7, 1997
SHITAL KUMAR JAIN Vs. DELHI FINANCIAL CORPORATION
November 4, 1997
SHIV CHARAN Vs. MUNICIPAL CORPORATION OF DELHI
September 1, 1997
SHIVA PAPER MILLS LIMITED Vs. RAJESH KUMAR RAJAN KUMAR
September 1, 1997
SHIVKAR EXPORTS Vs. STATE BANK OF PATIALA
July 15, 1997
SHOES EAST LIMITED Vs. ALLAHABAD BANK
April 28, 1997
SHRIMANI ARORA Vs. A K GARG
April 11, 1997
SHRIRAM PISTONS AND RINGS LIMITED Vs. MANJU AWASTHY
May 1, 1997
SHUSH PAL Vs. PRESIDING OFFICER INDUSTRIAL NO II
August 27, 1997
SHYAM SUNDER TRIKHA Vs. SUNITA
May 2, 1997
SIEL LIMITED Vs. UNION OF INDIA
October 15, 1997
SINDHU CHANDRAN Vs. UNION OF INDIA
October 23, 1997
SINHAL METAL INDUSTRIES PRIVATE LIMITED Vs. ROYAL ENTERPRISES
December 2, 1997
SIRMOR SUDBURG AUTO LIMITED Vs. KULDIP SINGH LAMBA
May 29, 1997
SIRUMALLA VENKATASWAMY Vs. UNION OF INDIA
January 14, 1997
SISHAN SINGH Vs. STATE OF DELHI
April 12, 1997
SITA CONSTRUCTION CO Vs. UNION OF INDIA
September 24, 1997
SITA RAM Vs. STATE DELHI ADMINISTRATION
January 10, 1997
SNEH NAGPAL Vs. INDIRA PRIYADARSHI
May 19, 1997
SOCIETE GENERALE Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
January 10, 1997
SOHAN LAL Vs. UNION OF INDIA
July 15, 1997
SOHAN LAL Vs. UNION OF INDIA
August 13, 1997
SOM BEER SINGH EX CT Vs. UNION OF INDIA
September 5, 1997
SONA ELECTRICAL STAMPINGS Vs. PRESIDING OFFICER LABOUR COURT NO II
August 22, 1997
SONI ALIAS ANITA Vs. M G HOUSE AND COMPANY PRIVATE LIMITED
September 22, 1997
SONI PERSHAD SONI Vs. STATE
January 10, 1997
SONY KABUSHIKI KAISHA Vs. SONY PLASTICS
July 23, 1997
SRINIVASPURI MITRA MANDAL CO OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
August 26, 1997
ST SPPHIAS CHRISTIAN EDUCATION SOCIETY Vs. K SAMUEL
June 9, 1997
STANDARD CASTINGS PRIVATE LIMITED Vs. TEST EQUIPMENT
February 6, 1997
STATE Vs. RAMESH
February 12, 1997
STATE Vs. M NATRAJAN
July 7, 1997
STATE Vs. SYED AHMED BHUKHATIR
July 15, 1997
STATE Vs. AJAY KUMAR SINGH
August 22, 1997
STATE BANK OF BIKANER AND JAIPUR Vs. COMPUGRAPHIC INC
September 9, 1997
STATE BANK OF INDIA Vs. DAMAODER NATH AND BROTHER
September 23, 1997
STATE BANK OF INDIA Vs. PREM DASS
July 23, 1997
STATE BANK OF INDIA Vs. THAKUR COMPANY
August 14, 1997
STATE BANK OF INDIA Vs. BEEKAY EXPORTS ETC
August 20, 1997
STATE BANK OF INDIA Vs. WEST COAST (INDIA) BATTERY SEPARATORS AND ORS
September 1, 1997
STATE BANK OF INDIA Vs. J S SOHATA
November 12, 1997
STATE BANK OF INDIA Vs. AGENTS AND MANUFACTURES
May 6, 1997
STATE BANK OF INDIA Vs. EARNEST TRADERS EXPORTERS IMPORTERS AND COMMISSION AGENTS
January 30, 1997
STATE BANK OF INDIA Vs. KRISHNA EMBFASTNER PRIVATE LIMITED
January 31, 1997
STATE BANK OF INDORE Vs. S AND M EXPORTS
August 3, 1997
STATE BANK OF PATIALA Vs. GHAZIABAD CAPSULES LTD & ORS
September 1, 1997
STEEL AUTHORITY OF INDIA LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
March 13, 1997
STEFAB INDIA LIMITED Vs. UNION OF INDIA
May 12, 1997
STHAPATI ENGINEERS AND BUILDERS Vs. CENTRAL BUILDING RESEARCH INSTITUTE
March 6, 1997
STUDY ABROAD EDUCATIONAL CONSULTANTS PRIVATE LIMITED Vs. UNION OF INDIA
December 1, 1997
SUBASH ELECRIIC WORKS Vs. MADAN LAL
March 14, 1997
SUBEDAR MEWA SINGH Vs. UNION OF INDIA
November 27, 1997
SUBHASH ALIAS BASSI Vs. STATE DELHI ADMINISTRATION
January 10, 1997
SUBHASH CHAND Vs. TRILOK CHAND
May 30, 1997
SUBHASH GUPTA Vs. STATE
November 13, 1997
SUDARSHAN KUMAR BANSAL Vs. CENTRAL GOVERNMENT
February 18, 1997
SUDERSHAN DEVI Vs. MOHAMMAD YASIN
August 1, 1997
SUDERSHAN DUTTA Vs. KRISHAN NARAIN
May 23, 1997
SUDESH KALRA Vs. BUREAU OF INDIAL STANDARDS
December 5, 1997
SUDESH KUMAR Vs. UNION OF INDIA
May 16, 1997
SUDESH PONNAPPA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 28, 1997
SUDHIR KUMAR DHINGRA Vs. UNION OF INDIA
October 1, 1997
SUKESH VOHRA Vs. SULEKH CHAND JAIN
May 19, 1997
SUKH RAM DASS Vs. RAMESH CHAND JAIN
April 1, 1997
SUKUMAR CHAND JAIN Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
January 1, 1997
SULEMAN Vs. DELHI DEVELOPMENT AUTHORITY
August 22, 1997
SUMAN BALA Vs. O P ARORA
January 21, 1997
SUMER SINGH Vs. MUNICIPAL CORPORATION OF DELHI
March 27, 1997
SUMITRA SAHAI Vs. ARYA ORPHANAGE
September 2, 1997
SUNDARAM TRADING AND CHIT FUND PRIVATE LIMITED Vs. SUDHIR KUMAR PAROOTHI
December 19, 1997
SUNEHERI LAL Vs. CHIRANJI LAL
April 8, 1997
SUNIL KUMAR Vs. STATE
March 21, 1997
SUPREME STEELS AND GENERAL MILLS Vs. UNION OF INDIA
October 28, 1997
SURAJ MAL EX SEP Vs. UNION OF INDIA
October 17, 1997
SURAJ MANDAL Vs. CENTRAL BUREAU OF INVESTIGATION STATE
January 3, 1997
SURAJ PRAKASH Vs. UNION OF INDIA
December 9, 1997
SURAJ PRAKASH JAIN Vs. CHANDER PRAKASH JAIN
March 6, 1997
SURENDER KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
August 1, 1997
SURENDRA KUMAR JAIN Vs. SANTOSH KUMAR JAIN
August 7, 1997
SURENDRA PAL SINGH Vs. UNION OF INDIA
February 26, 1997
SURESH CHANDER Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 1997
SURESH DESAI AND ASSOCIATES Vs. COMMISSIONER OF INCOME TAX
September 5, 1997
SURESH VIG Vs. MITTAL PLASTIC INDUSTRIES
September 15, 1997
SURINDER KUMAR RALLI Vs. UNION OF INDIA
January 31, 1997
SURINDER SINGH Vs. STATE
August 21, 1997
SURINDER SINGH Vs. STATE DELHI ADMINISTRATION
August 4, 1997
SURINDER SINGH Vs. VIDESH SANCHAR NIGAM LIMITED
October 20, 1997
SURJIT SACHDEV Vs. KAZAKHSTAN INVESTMENT SERVICES PRIVATE LIMITED
February 1, 1997
SUSHIL ANSAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 1, 1997
SUSHIL KUMAR Vs. PRAN NATH MEHTA
August 27, 1997
SUSHIL KUMAR RASTOGI Vs. G N SHARMA
August 7, 1997
SUSHMA SURI Vs. NCT OF DELHI
January 31, 1997
SUZUKI MOTOR CORPORATION Vs. UNION OF INDIA
September 22, 1997
SYED AHMED BHUKHARI Vs. STATE
September 1, 1997
SYNDET AND CHEMICAL INDUSTRIES LIMITED Vs. KISHAN AGGARWAL
October 22, 1997
SYNDICATE BANK Vs. BEGUM INTERNATIONAL
October 1, 1997
SYNDICATE BANK Vs. PICKSONIC ELECTRONICS PRIVATE LIMITED
November 4, 1997
SYNDICATE BANK Vs. SUNDER LAL TANEJA AND SONS
September 11, 1997
T N RAI Vs. RENT CONTROL TRIBUNAL
March 14, 1997
TALVINDER SINGH Vs. STATE
August 22, 1997
TARSEM Vs. RAJNI SIKKA
February 11, 1997
TATA ROBINS FRASER LIMITED Vs. P K PURI
January 9, 1997
TAYLOR INSTRUMENT CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 17, 1997
TELETUBE ELECTRONICS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1997
THAKUR DASS Vs. UNION OF INDIA
July 9, 1997
THAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
May 7, 1997
TILAK RAJ Vs. UNION OF INDIA
September 3, 1997
TIME WARNER ENTERTAINMENT COMPANY Vs. A K DAS
May 16, 1997
TIRATH RAJ Vs. MUNICIPAL CORPORATION OF DELHI
July 15, 1997
TOLANI SHIPPING COMPANY LIMITED Vs. SAW PIPES LIMITED
September 19, 1997
TOMAR DETECTIVE SECURITY PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
November 26, 1997
TRAKRU PROJECTS INDIA PRIVATE LIMITED Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
September 10, 1997
TRIKHA RAM Vs. SAHIB RAM
October 1, 1997
TRILOK CHAND TYAGI Vs. DELHI DEVELOPMENT AUTHORITY
August 13, 1997
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 5, 1997
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 13, 1997
TULE RAM Vs. UNION OF INDIA
November 6, 1997
TUNGBHADRA INDUSTRIES Vs. UNION OF INDIA
November 28, 1997
U P STATE ROADWAYS TRANSPORT CORPN Vs. SHANTI DEVI
January 21, 1997
UCO BANK Vs. AMAR NATH JINDAL
October 6, 1997
UCO BANK Vs. AMAR NATH JINDAL
October 1, 1997
UMED SINGH Vs. GOVERNMENT OF N C T OF DELHI
November 1, 1997
UMRAO SINGH Vs. RAM DUARI
August 7, 1997
UNION BANK OF INDIA Vs. E FARIDUN ABBAS
August 20, 1997
UNION BANK OF INDIA Vs. GOPAL DAL MILLS
July 16, 1997
UNION OF INDIA Vs. RATTAN KUL BHUSHAN
July 15, 1997
UNION OF INDIA Vs. LEO RAM
July 23, 1997
UNION OF INDIA Vs. MAHA SINGH
July 29, 1997
UNION OF INDIA Vs. ELECTRONIC CONTROLS AND INSTRUMENT ENGINEERS
August 22, 1997
UNION OF INDIA Vs. USHA BELTRON LIMITED
September 11, 1997
UNION OF INDIA Vs. RAMESH LALWANI
October 14, 1997
UNION OF INDIA Vs. D B BHIDE
January 27, 1997
UNION OF INDIA Vs. INDIAN PLASTICS AND CHEMICALS
January 10, 1997
UNION OF INDIA Vs. BABU LAL
January 14, 1997
UNION OF INDIA Vs. AMAR SINGH
January 13, 1997
UNION OF INDIA Vs. FLYING OFFICER K S SAINI
January 13, 1997
UNION OF INDIA Vs. PT LILA RAM
January 1, 1997
UNION OF INDIA Vs. CREATIVE SOFTWARE PRIVATE LIMITED
March 6, 1997
UNION OF INDIA (UOI) Vs. O.C. JAIN
October 9, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ESCPTRAC FINANCE AND INVESTMENT COMPANY LIMITED
March 18, 1997
UNITED INDIA PERIODICALS Vs. CENTRAL BANK OF INDIA
November 28, 1997
UNIVERSAL GLASS Vs. KARAMSAR INDIA TRADERS
February 12, 1997
USHA CHHABRA Vs. KRISHAN LAL DUTTA
October 10, 1997
USHA MALHOTRA Vs. SYNTHETICS LIMITED
December 19, 1997
USHA ROY Vs. UNION OF INDIA
July 7, 1997
UTILITY ENGINEERS I LIMITED Vs. UNION OF INDIA
January 29, 1997
UTPAL MISHRA AIR CUSTOM OFFICER I G I AIRPORT Vs. NICELAI CHRISTENSEN
August 8, 1997
UTTAM ENTERPRISES Vs. VIJAY KUMAR
January 17, 1997
UTTAM SINGH Vs. RAGHUBIR SINGH
September 5, 1997
V K INDUSTRIES Vs. V H MEHTA ASST REGISTRAR OF TRADE MARKS
May 24, 1997
V K RANADE Vs. FOOD CORP OF INDIA
October 28, 1997
V M SINGH Vs. STATE
October 1, 1997
V P SINGHAL Vs. DELHI DEVELOPMENT AUTHORITY
February 24, 1997
V S SACHDEVA Vs. M L GROVER
May 30, 1997
VARDHMAN SPINNING AND GENERAL MILLS LIMITED Vs. VEENA KUMARI WADHAWAN
August 27, 1997
VARUN THAKORE Vs. D.P. THAKORE
December 25, 1997
VARYAM SINGH Vs. UNION OF INDIA
July 11, 1997
VED PRAKASH Vs. STATE
October 24, 1997
VED PRAKASH GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
August 1, 1997
VIJAY KUMAR SHARMA Vs. UNIVERSITY OF DELHI
July 10, 1997
VIJAYA HOME LOANS LIMITED Vs. CROWN TRADERS LIMITED
August 21, 1997
VIKAS VOHRA Vs. STATE
September 8, 1997
VIKRAM TIKOO Vs. STATE
February 24, 1997
VIMLA DEVI Vs. SURINDER KUMAR
May 1, 1997
VINEETA MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
March 6, 1997
VINEETA SRIVASTAVA Vs. JAMIA MILLIA ISLAMIA
December 18, 1997
VINOD BHAL Vs. STATE
September 4, 1997
VINOD CHADHA Vs. DELHI DEVELOPMENT AUTHORITY
August 1, 1997
VINOD KUMAR Vs. STATE
April 10, 1997
VINOD KUMAR SETHI Vs. SEA LAND SERVICES LTD & ANR
September 16, 1997
VIRA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
April 9, 1997
VIRENDER SINGH ALIAS PAPPU Vs. STATE
April 28, 1997
VXL ENGINEERS LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS
May 23, 1997
WALCHANDNAGAR INDUSTRIES LIMITED Vs. CEMENT CORP OF INDIA
February 25, 1997
WALL GROSER FORGINGS Vs. MURLI DHAR
August 29, 1997
WELCAST STEELS LIMITED Vs. CEMENT CORPORATION OF INDIA
November 20, 1997
WILLIAM JACKS AND COMPANY INDIA LIMITED Vs. SKIPPER SALES PRIVATE LIMITED
September 1, 1997
WIN MEDICARE LIMITED Vs. DUA PHARMACEUTICALS PVT LTD
October 27, 1997
WIN MEDICARE LIMITED Vs. DUA PHARMACEUTICALS PRIVATE LIMITED
October 1, 1997
WOCKHARDT LIMITED Vs. DUA PHARMACEUTICAL PRIVATE LIMITED
November 6, 1997
WSCOTEL MOBILE COMMUNICATION LIMITED Vs. UNION OF INDIA
April 7, 1997
YASHODA RANI Vs. MANEESH KUMAR
March 11, 1997
YASIN Vs. UNION OF INDIA
April 23, 1997
YOG RAJ CHADHA Vs. SUMITAR LAL
March 14, 1997
YUGANTAR Vs. UNION OF INDIA
March 1, 1997
YUNUS Vs. SHABBIRAN
August 26, 1997
ZEENAT KAUSER DEHLVI Vs. YUNUS DEHLVI
February 27, 1997
ZILE SINGH Vs. MUNICIPAL CORPORATION OF DELHI
February 18, 1997
ZULFIKAR Vs. ALLAUDDIN
December 16, 1997