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Case Index
Title
Date
A A SULAIMAN Vs. DEPUTY COMMISSIONER OF SALES TAX
March 20, 1997
A B C INDIA LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 31, 1997
A DEVENDRAN R PANDIAN Vs. STATE OF TAMIL NADU :STATE OF TAMIL NADU
October 21, 1997
A H ANSARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
January 7, 1997
A K JADHAV Vs. STATE OF MADHYA PRADESH
March 26, 1997
A NADAMUNI Vs. PROHIBITION EXCISE COMMISSIONER NAMPALLY HYDERABAD
January 13, 1997
A P KHADI AND VILLAGE INDUSTRIES BOARD HYDERABAD Vs. R RADHAKRISHNAMURTHY
February 11, 1997
A P SAREEN Vs. STATE OF UTTAR PRADESH
January 13, 1997
A S CLITTRES D 5 I S GARONNE Vs. COMMISSIONER OF INCOME TAX KERALA II
April 3, 1997
A S NARAYANA DEEKSHITULU S SRINIVASAN Vs. STATE OF ANDHRA PRADESH
May 9, 1997
A SIVANESAN Vs. STATE OF TAMIL NADU
January 27, 1997
A.P.S.R.T.C. & ORS Vs. KAISER BEGUM
December 19, 1997
AAMENABAI TAYEBALY Vs. COMPETENT AUTHORITY UNDER SAFEMA
November 19, 1997
AASIA SPACE SELLERS LIMITED Vs. AMBIENCE SPACE SELLERS LIMITED
August 1, 1997
ABDUL ALIM Vs. SHEIKH JAMAL UDDIN ANSARI
November 27, 1997
ABDUL KALAM MOHAMMAD HASAN Vs. STATE OF BIHAR
July 31, 1997
ABDUL RAHMAN Vs. STATE OF KERALA
April 3, 1997
ABDULBHAI DAUDBHAI Vs. STATE OF GUJARAT
September 24, 1997
ABDULKADAR MANSURMIYA MALEK Vs. STATE OF GUJARAT
August 21, 1997
ABHEY RAM Vs. UNION OF INDIA
April 22, 1997
AC CUS. (A) AND ANR. ETC. ETC. Vs. V.M. SALGAOCAR & BROS. PVT. LTD. ETC.
July 29, 1997
ACCOUNTANT GENERAL A P Vs. MOHAMMAD ABDUL RAHMAN KHAN
February 6, 1997
ACHUTANANDA BAIDYA Vs. PRAFULLYA KUMAR GAYEN
April 8, 1997
ADDISON AND COMPANY LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
March 11, 1997
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. M NAGAPPA
July 23, 1997
ADDITIONAL COMMISSIONER OF INCOME TAX LUCKNOW Vs. MAHARANI RAJ LAXMI DEVI
February 11, 1997
ADHYAATMAM BHAAMINI Vs. JAGDISH AMBALAL SHAH
February 5, 1997
ADI VISHESHWARA OF KASHI VISHWANATH TEMPLE VARANASI Vs. STATE OF UTTAR PRADESH
March 14, 1997
ADIKANDA SETHI DEAD Vs. PALANI SWAMI SARAN TRANSPORTS
May 8, 1997
ADITANAR EDUCATIONAL INSTITUTION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 5, 1997
ADMINISTRATOR KONCH SAHAKARI KRAYA VIKRAYA SAMITILTD Vs. SARNAM SINGH
January 8, 1997
AGAUTA SUGAR AND CHEMICALS Vs. STATE OF U R
May 1, 1997
AGRICULTURAL MARKET COMMITTEE Vs. SHALIMAR CHEMICAL WORKS LIMITED
May 7, 1997
AGRICULTURE PRODUCE MARKET COMMITTEE GONDAL Vs. GIRDHARBHAI RAMJIBHAI CHHANIYARA
May 5, 1997
AHMEDABAD MUNICIPAL CORPORATION Vs. VIRENDRA KUMAR JAYANTIBHAI PATEL
July 23, 1997
AHMEDABAD WOMEN ACTION GROUP AWAG LOK SEVAK SANGH YOUNG WOMEN CHRISTIAN ASSOCIATION YWCA Vs. UNION OF INDIA
February 24, 1997
AJAIB SINGH Vs. STATE OF PUNJAB
November 26, 1997
AJANTA OFFSET AND PACKAGING LIMITED Vs. COLLECTOR OF CUSTOMS NEW DELHI
July 31, 1997
AJAY D PANALKAR Vs. MANAGEMENT OF PUNE TELECOM DEPARTMENT
March 19, 1997
AJAY KUMAR SAXENA Vs. STATE OF HARYANA
January 28, 1997
AJIT JAIN Vs. DIRECTORATE OF REVENUE INTELLIGENCE NEW DELHI
December 8, 1997
AJIT PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
July 10, 1997
AJIT SAVANT MAJAGVAI Vs. STATE OF KARNATAKA
August 14, 1997
AKHIL BHARAT GOSEVA SANGH Vs. STATE OF ANDHRA PRADESH
March 12, 1997
AKHOURI RAMESH CHANDRA SINHA Vs. STATE OF BIHAR
February 21, 1997
ALCEBEX METALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR
February 12, 1997
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
October 20, 1997
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
September 29, 1997
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
December 17, 1997
ALLAHABAD BANK Vs. DEEPAK KUMAR BHOLA
March 13, 1997
ALLIED MOTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
March 10, 1997
ALUMINIUM INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BHUBANESWAR
December 4, 1997
AMAR NATH Vs. STATE OF HARYANA
July 17, 1997
AMARNATH ASHRAM TRUST SOCIETY Vs. GOVERNOR OF U P
December 3, 1997
AMI LAL BHAT Vs. STATE OF RAJASTHAN
July 8, 1997
AMINES AND PLASTICIZERS LIMITED Vs. UNION OF INDIA
October 3, 1997
AMITABH BACHCHAN CORPORATION LIMITED Vs. MAHILA JAGRAN MANCH
January 20, 1997
AMITABHKUMAR Vs. DIRECTOR OF ESTATES
February 3, 1997
AMMINI Vs. STATE OF KERALA
November 18, 1997
AMRISH KILACH Vs. INDIAN COMMERCIAL CO
February 5, 1997
AMRITLAL DHARSHIBHAI JHANKHARIA Vs. STATE OF GUJARAT
September 3, 1997
ANAMIKA CHAWLA Vs. METROPOLITAN MAGISTRATE
May 1, 1997
ANAND COMMERCIAL AGENCIES Vs. COMMERCIAL TAX OFFICER VI CIRCLE HYDERABAD
November 6, 1997
ANANTA KATHOD PAWAR Vs. STATE OF MAHARASHTRA
August 14, 1997
ANARKALI SARABHAI SHAHIBAG HOUSE AHMEDABAD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
January 24, 1997
ANDHRA PETROCHEMICALS Vs. COLLECTOR OF CUSTOMS MADRAS
February 6, 1997
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. R PARTHASARATHI
August 11, 1997
ANDHRA PRADESH STATE FINANCIAL CORPORATION VASANT ORGANICS PRIVATE LIMITED Vs. VAJRA CHEMICALS:A P STATE FINANCIAL CORPORATION
July 15, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KAISER BEGUM
December 12, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. P VENKAIAH
April 28, 1997
ANGOORI DEVI Vs. STATE OF UTTAR PRADESH
March 19, 1997
ANGOORI DEVI Vs. STATE OF UTTAR PRADESH
January 22, 1997
ANIL BAPURAO KANASE Vs. KRISHNA SAHAKARI SAKHAR KARKHANA LIMITED
May 7, 1997
ANIMAL AND ENVIRONMENT LEGAL DEFENCE FUND Vs. UNION OF INDIA
March 5, 1997
ANITA Vs. STATE OF MADHYA PRADESH
April 8, 1997
ANJALI ANIL RANGARI Vs. ANIL KRIPASAGAR RANGARI
May 9, 1997
ANMOL SINGH Vs. ASHARFI RAM
November 26, 1997
ANSUYABEN KANTILAL BHATT Vs. RASHIKLAL MANILAL SHAH ANOTHER
April 9, 1997
ANUJ MAHESHWARI Vs. RAMESH YADAV ANOTHER
April 28, 1997
ANUKUL CHANDRA PRADHAN ADVOCATE SUPREME COURT Vs. UNION OF INDIA
July 9, 1997
ANWAR Vs. STATE OF HARYANA
February 24, 1997
AQEELA Vs. STATE OF UTTAR PRADESH
September 2, 1997
ARKA BIKAS CHAKRAVORTY Vs. STATE BANK OF INDIA
March 18, 1997
ARORA ENTERPRISES LIMITED Vs. INDUBHUSHAN OBHAN
March 10, 1997
ARUN KUMAR ROUT Vs. STATE OF BIHAR
November 20, 1997
ARUN TEWARI Vs. ZILA MANSAVI SHIKSHAK SANGH
December 1, 1997
ARVIND DATTATRAYA DHANDE Vs. STATE OF MAHARASHTRA
July 10, 1997
ASHA ASHANAND Vs. STATE OF RAJASTHAN
May 8, 1997
ASHA NARANG Vs. VED PRAKASH NARANG
September 30, 1997
ASHIM KUMAR ROY Vs. BIPINBHAI VADILAL MEHTA
October 14, 1997
ASHIS KUMAR HAZRA Vs. RUBI PARK COOPERATIVE HOUSING SOCIETY LIMITED
May 5, 1997
ASHOK Vs. UNION OF INDIA
May 2, 1997
ASHOK CATERERS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY BEST UNDERTAKING
February 19, 1997
ASHOK HURRA ASHOK HURRA Vs. RUPABIPINZAVERI:RUPA ASHOK HURRA
March 10, 1997
ASHOK KUMAR Vs. STATE OF BIHAR
September 30, 1997
ASHOK KUMAR BARIK Vs. STATE OF ORISSA
November 5, 1997
ASHOK KUMAR GUPTA VIDYASAGAR GUPTA Vs. STATE OF UTTAR PRADESH
March 21, 1997
ASHOK KUMAR SHARMA OTHERS Vs. CHANDER SHEKHAR ANOTHER
March 10, 1997
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
February 20, 1997
ASHOK PAPER MILLS KAMGAR UNION Vs. UNION OF INDIA
May 1, 1997
ASHWANI KUMAR SHARMA Vs. YADUVANSHSINGH
December 1, 1997
ASSAM STATE ELECTRICITY BOARD Vs. GAJENDRA NATH PATHAK
September 3, 1997
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS Vs. V KRISHNAMOORTHY
February 20, 1997
ASSISTANT COLLECTOR OF CUSTOMS Vs. ANAM ELECTRICAL MANUFACTURING CO
January 28, 1997
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. CANARA RUBBER PRODUCTS PRIVATE LIMITED
January 22, 1997
ASSISTANT COMMERCIAL TAX OFFICER CUM ENTERTAINMENT TAX OFFICER Vs. NARASIMHAIAH
April 2, 1997
ASSISTANT COMMISSIONER JUDL Vs. KHERIA BROS
January 17, 1997
ASSISTANT FOREST CONSERVATOR Vs. SHARAD RAMCHANDRA KALE
November 27, 1997
ASSOCIATE BANKS OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA
October 15, 1997
ASSOCIATED CEMENT COMPANY LIMITED Vs. KESHVANAND
December 16, 1997
ASSOCIATED STONE INDUSTRIES KOTAH LIMITED ASSOCIATED STONE INDUSTRIES KOTAH LIMITED Vs. COMMISSIONER OF INCOME TAX JAIPUR:COMMISSIONER OF INCOME TAX RAJASTHAN
February 5, 1997
ATMARAM ZINGARAJI Vs. STATE OF MAHARASHTRA
August 13, 1997
ATULKUMAR NATWARLAL KADAKIA Vs. JYOTI ATULKUMAR KADAKIA
November 4, 1997
AUTO AND METAL ENGINEERS Vs. UNION OF INDIA
April 23, 1997
AVTAR SINGH HARENDRA SINGH Vs. BHAJAN STNGH:STATE OF MADHYA PRADESH
November 27, 1997
AWASAN MANDAL PARIJAT UCH AYAWARG SANGHARSH SAMITI Vs. RAJASTHAN HOUSING BOARD
March 20, 1997
B L GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
September 5, 1997
B O I FINANCE LIMITED Vs. CUSTODIAN
March 19, 1997
B R MAHALKARI Vs. Y B ZURANGE
January 7, 1997
B R SHARMA Vs. SPECIAL OFFICER COMMON ENTRANCE TEST CELL GOVERNMENT OF KARNATAKA
September 29, 1997
B S BAJWA Vs. STATE OF PUNJAB
December 11, 1997
B SHARMA RAO H GANESHMAL Vs. HEAD QUARTERS ASST
November 25, 1997
B SUBBARAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH AT HYDERABAD
August 7, 1997
B V RADHA KRISHNA Vs. SPONGE IRON INDIA LIMITED
March 4, 1997
BABAMUNGIPA MEDICAL COLLEGE AND RESEARCH CENTRE STUDENTS GUARDIAN FORUMS Vs. GOVERNMENT OF TRIPURA
November 3, 1997
BADDI VENKATA NARASAYYA OTHERS Vs. STATE OF ANDHRA PRADESH
November 24, 1997
BADRUDDIN QURESHI Vs. PREM PRAKASH PANDEY
December 15, 1997
BAITULLAH Vs. STATE OF U P
October 17, 1997
BAL THACKREY Vs. HARISH PIMPALKHUTE & ANR.
March 27, 1997
BALAJI ENTERPRISES MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
May 5, 1997
BALBIR SINGH DULICHAND MOHAN YASHIN Vs. STATE OF RAJASTHAN
January 15, 1997
BALDEV KRISHAN Vs. STATE OF PUNJAB
January 28, 1997
BALESHWAR MANDAL Vs. STATE OF BIHAR
August 8, 1997
BALESHWAR TEWARI Vs. SHEO JATAN TIWARY
March 20, 1997
BALKRISHNA RAMCHANDRA KADAM Vs. SANGEETA BALKRISHNA KADAM
September 4, 1997
BALLIMAL NAVAL KISHORE Vs. COMMISSIONER OF INCOME TAX BOMBAY
January 10, 1997
BALO YADAV Vs. STATE OF BIHAR
April 29, 1997
BALWANTSINGH Vs. DAULAT SINGH
July 7, 1997
BALWINDER KAUR Vs. HARDEEP SINGH
November 18, 1997
BANARSI DASS Vs. BRIG MAHARAJA SUKHJIT SINGH
October 21, 1997
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
February 21, 1997
BANKING SERVICE RECRUITMENT BOARD MADRAS Vs. V RAMALINGAM
December 3, 1997
BANWARI RAM BANS NARAIN SINGH Vs. STATE OF UTTAR PRADESH
December 10, 1997
BANWARILAL SHARMA Vs. STATE OF U R
December 5, 1997
BAR COUNCIL OF INDIA Vs. OM PRAKASH FAIZI
December 2, 1997
BAR COUNCIL OF INDIA Vs. OM PRAKASH FAIZI AND ORS.
December 19, 1997
BARI DOAB BANK LIMITED Vs. UNION OF INDIA
March 31, 1997
BARODA ELECTRIC METERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 15, 1997
BARODA RAYON CORPORATION LIMITED Vs. COLLECTOR OF CUSTOMS
March 12, 1997
BASUDEV PATI Vs. STATE OF ORISSA
March 3, 1997
BEHARI KUNJ SAHKARI AWAS SAMITI Vs. STATE OF UTTAR PRADESH
August 14, 1997
BEHARI LAL Vs. DHARAM VIR
July 23, 1997
BEJGAM VEERANNA VENKATA NARASIMLOO Vs. STATE OF ANDHRA PRADESH
November 25, 1997
BELWAL SPINNING MILLS LIMITED Vs. U P STATE ELECTRICITY BOARD
July 10, 1997
BENJAMIN PREMANAND RAWADE DEAD Vs. ANIL JOSEPH RAWADE
December 3, 1997
BERHAMPUR UNIVERSITY Vs. SAILABALA PADHI
April 21, 1997
BHABIA DEVI Vs. PERMANAND PD YADAV
February 24, 1997
BHAG SINGH GURMUKH SINGH Vs. STATE OF PUNJAB
September 3, 1997
BHAGTI Vs. STATE OF HARYANA
January 27, 1997
BHAGWAN SINGH Vs. STATE OF BIHAR
November 5, 1997
BHAGWATI ROLLER FLOUR MILLS Vs. COMMISSIONER OF SALES TRADE TAX
November 25, 1997
BHAI LAL Vs. STATE OF UTTAR PRADESH
November 4, 1997
BHAKTA RAMEGOWDA Vs. STATE OF KARNATAKA
January 24, 1997
BHANA KHALPA BHAI PATEL Vs. ASSISTANT COLLECTOR OF CUSTOMS BULSAR GUJARAT
November 18, 1997
BHARAT COKING COAL LIMITED Vs. H. P. BISWAS AND COMPANY
August 22, 1997
BHARAT COMMERCE ANDINDS LIMITED NEW DELHI Vs. COLLECTOR OF CUSTOMS BOMBAY
May 7, 1997
BHARAT RAM MEENA Vs. RAJASTHAN HIGH COURT AT JODHPUR
January 29, 1997
BHARAT REFRACTORIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA ANOTHER
February 21, 1997
BHARGAV BHUSHAN PRESS Vs. BIHAR STATE TEXT BOOK PUBLICATION CORPORATION
November 25, 1997
BHASKARAN MANOHARAN ALIAS BABU Vs. STATE OF KERALA
December 5, 1997
BHOLA TURHA Vs. STATE OF BIHAR
November 26, 1997
BHOLABHAGAT PRABHUNATH PRASAD CHANDRA SEN PRASAD Vs. STATE OF BIHAR
October 24, 1997
BHOLANATH MISRA Vs. RAJENDRA PANDEY
February 20, 1997
BHOLAPRASAD Vs. STATE OF MAHARASHTRA
August 21, 1997
BHOR INDUSTRIES LIMITED BOMBAY Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
January 24, 1997
BHUPENDRASINH A CHUDASAMA Vs. STATE OF GUJARAT
November 4, 1997
BHURI NATH SEWA COMMITTEE BARIDARAN BARIDARAN ASSOCIATION Vs. STATE OF JAMMU AND KASHMIR
January 10, 1997
BIBI JAIBUNISHA Vs. JAGDISH PANDIT
February 10, 1997
BIHAR DISTILLERY Vs. UNION OF INDIA
January 29, 1997
BIHAR STATE ELECTRICITY BOARD Vs. USHA MARTIN INDUSTRIES
May 8, 1997
BIHAR STATE HOUSING BOARD Vs. PRIO RANJAN ROY
April 7, 1997
BIHAR STATE HOUSING BOARD Vs. LALIT RAM
February 3, 1997
BIHAR STATE WATER DEVELOPMENT CORPORATION Vs. ARUN KUMAR MISHRA
March 10, 1997
BILAL AHMED KALOO STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH :BILAL AHMED KALOO
August 6, 1997
BINDESHWARY CHOUDHARY Vs. AJAY KUMAR
April 22, 1997
BIR SINGH CHAUHAN Vs. STATE OF HARYANA
July 7, 1997
BLACK DIAMOND BEVERAGES Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING CALCUTTA
September 16, 1997
BOARD OF MANAGEMENT OF S V T EDUCATIONAL INSTITUTION Vs. A RAGHUPATHY BHAT
February 3, 1997
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA Vs. AMAL KUMAR GHOSH
November 5, 1997
BOARD OF TRUSTEES PORT OF MUMBAI Vs. TRANSWORLD SHIPPING SERVICE 1
October 17, 1997
BOMBAY DYEING AND MANUFACTURING CO LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
February 18, 1997
BOMBAY OIL INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
February 13, 1997
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION PRABHADEVI TELEPHONE EXCHANGE Vs. UNION OF INDIA
July 9, 1997
BOMBAY TYRES INTERNATIONAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE
July 11, 1997
BOMBAY TYRES INTERNATIONAL LIMITED Vs. K S PRAKASH
April 4, 1997
BRAHMDEO CHAUDHARY Vs. RISHIKESHPRASADJAISWAL
January 22, 1997
BRAJ KISHORE THAKUR Vs. UNION OF INDIA
February 24, 1997
BRAJENDRA NATH BHARGAVA Vs. RAMCHANDRA KASLIWAL
March 20, 1997
BRAKES INDIA LIMITED Vs. SUPDT OF CENTRAL EXCISE
March 13, 1997
BRIJ BHUSHAR Vs. KEWAL KUMAR
April 3, 1997
BROOKE BOND INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX W B III CALCUTTA
February 27, 1997
BULAKI Vs. LALDHAR
February 19, 1997
C K DAMODARAN NAIR Vs. GOVERNMENT OF INDIA
January 8, 1997
C S JOSHI Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR
March 21, 1997
C SAMPATH KUMAR Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS
September 16, 1997
CALCUTTA IRON MERCHANTS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES W B ANOTHER
September 17, 1997
CALCUTTA JUTE MANUFACTURING CO Vs. COMMERCIAL TAX OFFICER
July 8, 1997
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. DILIP KUMAR BANERJEE
April 29, 1997
CALCUTTA MUNICIPAL CORPORATION Vs. SUJIT BARAN MUKHERJEE
February 14, 1997
CALCUTTA OIL INDUSTRIES Vs. COMMERCIAL TAX OFFICER
July 23, 1997
CALIFF INDIA CHAMBERS Vs. SYNDICATE BANK KALAMASSERY
July 25, 1997
CANTONMENT BOARD MHOW CANTONMENT BOARD SAUGOR Vs. M P STATE ROAD TRANSPORT CORPN :REWA TRANSPORT SERVICES REWA
April 10, 1997
CANTONMENT BOARD, MHOW AND ANR. Vs. M.P. STATE ROAD TRANSPORT CORPN.
October 4, 1997
CARGO BOAT AND STEEL BARGE R WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
August 11, 1997
CENTRAL ARECA NUT AND COMPANYCOA MARKETING AND PROCESSING COOPERATIVE LIMITED Vs. STATE OF KARNATAKA
September 16, 1997
CENTRAL BUREAU OF INVESTIGATION Vs. SUBODH KUMAR DUTTA
January 17, 1997
CENTRAL BUREAU OF INVESTIGATION CENTRAL BUREAU OF INVESTIGATION CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRASWAMI ALIAS NEMI CHAND JAIN :K N AGGRAWAL ALIAS MAMAJI :VIKRAM SINGH
February 26, 1997
CENTRAL INDIAN MACHINERY MANUFACTURING COMPANY LIMITED Vs. STATE OF M R
January 15, 1997
CENTRE FOR ENVIRONMENTAL LAW WWF I Vs. UNION OF INDIA
November 7, 1997
CESC LIMITED Vs. COMMISSIOINER OF INCOME TAX
July 16, 1997
CHAIRMAN RAILWAY BOARD Vs. C R RANGADHAMAIAH
July 25, 1997
CHAMBA SINGH Vs. STATE OF PUNJAB
April 9, 1997
CHANDIGARH ADMINISTRATION Vs. NAURANG SINGH
March 11, 1997
CHANDIGARH ADMINISTRATION Vs. EX S I GURDIT SINGH
March 27, 1997
CHANDIGARH ADMINISTRATION Vs. LAXMAN ROLLER FLOUR MILLS PRIVATE LIMITED
September 12, 1997
CHANDRAKANT MURGYAPPA UMRANI Vs. STATE OF MAHARASHTRA
September 30, 1997
CHANDUBHAI MALUBHAI PARMAR STATE OF GUJARAT Vs. STATE OF GUJARAT:HANDUBHAI MALUBHAI PARMAR
April 4, 1997
CHARAN LAL SAHU Vs. K R NARAYANAN
November 24, 1997
CHARAN SINGH Vs. STATE OF PUNJAB
October 24, 1997
CHEMICAL AND FIBRES OF INDIA LIMITED COLLECTOR OF CENTRAL EXCISE R K AUDIM ASSTT COLLECTOR Vs. UNION OF INDIA
January 7, 1997
CHETNA LEGAL ADVISORY W C D SOCIETY Vs. UNION OF INDIA
October 17, 1997
CHHEDA INDUSTRIES Vs. COLLECTOR OF CUSTOMS MADRAS
March 25, 1997
CHHOTU Vs. STATE OF MAHARASHTRA
August 29, 1997
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. BIJOY KUMAR MISHRA
September 24, 1997
CHIEF INSPECTOR OF STAMPS Vs. INDU PRABHA VACHASPATI
July 22, 1997
CHIGURUPATI BAMBASIVA RAO Vs. CHIGURUPATI VUAYALAXMI
April 21, 1997
CHILLIES EXPORTS HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1997
CHITTARANJAN SINGH CHIMA Vs. STATE OF PUNJAB
February 6, 1997
CHITWANT SINGH Vs. STATE OF PUNJAB
September 2, 1997
CHOKSI TUBE COMPANY LIMITED Vs. UNION OF INDIA
January 28, 1997
CIPLA LIMITED Vs. JAYAKUMAR R
November 21, 1997
COAL INDIA LIMITED Vs. CONTINENTAL TRANSPORT AND CONSTRUCTION CORPN
March 18, 1997
COASTAL GASES AND CHEMICALS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VISAKHAPATNAM
April 1, 1997
COCHIN DOCK LABOUR BOARD Vs. LEENAMMA SAMUEL
March 26, 1997
COIMBATORE PIONEER ROLLING MILLS Vs. DEPUTY COMMISSIONER OF SALES TAX LAW ERNAKULAM
July 31, 1997
COLLECLOR OF CENTRAL EXCISE Vs. SUDERSHAN PLYWOOD INDUSTRIES
September 25, 1997
COLLECTOR OF CENTRAL EXCISE Vs. MALLEABLE IRON AND STEEL CASTINGS CO PRIVATE LIMITED
December 4, 1997
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN HYDRAULIC INDUSTRIES NEW DELHI
February 18, 1997
COLLECTOR OF CENTRAL EXCISE Vs. WOOD POLYMERS LIMITED
December 17, 1997
COLLECTOR OF CENTRAL EXCISE Vs. DIES AND TOOLS LTD
February 19, 1997
COLLECTOR OF CENTRAL EXCISE Vs. HYDERABAD PLYWOOD INDUSTRY
January 28, 1997
COLLECTOR OF CENTRAL EXCISE Vs. RAM BODY BUILDERS
September 2, 1997
COLLECTOR OF CENTRAL EXCISE Vs. RECKITT COLMAN OF INDIA LIMITED
April 30, 1997
COLLECTOR OF CENTRAL EXCISE Vs. ROHA DYE CHEM PRIVATE LIMITED
May 7, 1997
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. PIOMA INDUSTRIES AND IMPERIAL SODA FACTORY
January 24, 1997
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. TELEVISION AND COMPONENTS PRIVATE LIMITED
December 4, 1997
COLLECTOR OF CENTRAL EXCISE BANGALORE Vs. MYSORE PAPER MILLS LIMITED
April 3, 1997
COLLECTOR OF CENTRAL EXCISE BARODA Vs. COTSPUN LIMITED
July 30, 1997
COLLECTOR OF CENTRAL EXCISE BHUBANESWAR Vs. ROLLING MILLS
July 15, 1997
COLLECTOR OF CENTRAL EXCISE BOMBAY 3 Vs. CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED
July 15, 1997
COLLECTOR OF CENTRAL EXCISE BOMBAY I Vs. GIRLDHARA SUPPLY CO
July 16, 1997
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. BOWREAH COTTON MILLS CO LTD
February 19, 1997
COLLECTOR OF CENTRAL EXCISE CALCUTTA II Vs. ORIENT STEEL AND INDUSTRIES LTD
February 18, 1997
COLLECTOR OF CENTRAL EXCISE CALCUTTA II Vs. INDO JAPAN STEEL LIMITED
April 10, 1997
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. PEPSI FOODS LIMITED
March 14, 1997
COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. KAUSHAL STEEL ROLLING MILLS MANDI GOBINDGARH PUNJAB:STEEL CORPORATION OF PUNJAB:SWASTIC IRON AND STEEL ROLLING MILLS:DOABA STEEL ROLLING MILLS
July 15, 1997
COLLECTOR OF CENTRAL EXCISE COCHIN Vs. WESTERN INDIA PLYWOOD
July 22, 1997
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. BAKELITE HYLAM LIMITED
March 10, 1997
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. ELECTROLYTIC FOILS LIMITED
February 27, 1997
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. PHARMASIA PRIVATE LIMITED
February 19, 1997
COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. PARTAP STEEL ROLLING MILLS:KEC INTERNATIONAL LIMITED
July 29, 1997
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. MODI ALKALINES AND CHEMICALS LIMITED
February 19, 1997
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. KRISHNA CARBON PAPER
April 2, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. GUM PRODUCTS PRIVATE LIMITED
March 12, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. ARASON AND COMPANY
March 20, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. COIMBATORE PIONEER FERTILIZERS LIMITED
July 24, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. ABEX RUBBER CO
December 4, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. MRF LIMITED
December 3, 1997
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. PRAKASH PIPES AND INDUSTRIES LIMITED
January 22, 1997
COLLECTOR OF CENTRAL EXCISE PATNA Vs. USHA MARTIN INDUSTRIES
August 28, 1997
COLLECTOR OF CENTRAL EXCISE PATNA Vs. TATA ENGINEERING AND LOCOMOTIVE CO JAMSHEDPUR
May 7, 1997
COLLECTOR OF CENTRAL EXCISE RAJKOT Vs. PATTANI CHEMICALS GUJARAT
November 19, 1997
COLLECTOR OF CENTRAL EXCISES Vs. NUCHEM INDUSTRIES PRIVATE LIMITED
November 27, 1997
COLLECTOR OF CUSTOMS Vs. STATE TRADING CORPORATION OF INDIA
January 21, 1997
COLLECTOR OF CUSTOMS AHMEDABAD Vs. JAYANT OIL MILLS PRIVATE LIMITED
January 21, 1997
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MEERUT Vs. CITURGIA BIOCHEMICALS LIMITED
January 28, 1997
COLLECTOR OF CUSTOMS BANGALORE Vs. INDIAN COATED CARTONS PRIVATE LIMITED
April 30, 1997
COLLECTOR OF CUSTOMS BANGALORE Vs. MOTOR INDUSTRIES CO LTD
October 14, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. DELHI PRESS SAMACHAR PATRA
October 15, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. PERFECT MACHINE TOOLS CO PRIVATE LIMITED
October 15, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. HARI AND COMPANY BOMBAY
October 15, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. PECIFIC EXPORTS
November 6, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. HARDIK INDUSTRIAL CORPORATION
December 10, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. LAW PUBLISHERS ALLAHABAD
April 30, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. BINA CORPORATION
April 3, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. HANDICRAFT EXPORTS
April 9, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. SANGLI BANK LIMITED
April 10, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. SAURASHTRA CHEMICALS
February 21, 1997
COLLECTOR OF CUSTOMS BOMBAY Vs. DAI ICHI KARKARIA LIMITED
September 2, 1997
COLLECTOR OF CUSTOMS BOMBAY COLLECTOR OF CUSTOMS CALCUTTA Vs. BAKELITE HYLAM LIMITED BOMBAY:SHREE LAMINATIONS LIMITED
September 25, 1997
COLLECTOR OF CUSTOMS CALCUTTA Vs. STAR PAPER MILLS LIMITED
October 15, 1997
COLLECTOR OF CUSTOMS COCHIN Vs. TOSHIBA ANAND BATTERIES LIMITED
January 17, 1997
COMMISSIONER AGRA Vs. ROHTAS SINGH
December 9, 1997
COMMISSIONER AND SECRETARY TO THE GOVT Vs. C SHANMUGAM
December 9, 1997
COMMISSIONER GUNTUR MUNICIPALITY Vs. B CHRISTUDASU
November 13, 1997
COMMISSIONER OF COMMERCIAL TAXES Vs. SUBRAMANYAM AND CO
July 23, 1997
COMMISSIONER OF CUSTOMS CALCUTTA Vs. HANUMAN TRADING CORPN
July 24, 1997
COMMISSIONER OF GIFT TAX COMMISSIONER OF INCOME TAX GUJARAT II COMMISSIONER OF INCOME TAX GUJARAT COMMISSIONER OF INCOME TAX GUJARAT Vs. ANSUYA SARABHAI:ANARKALI SARABHAI:ANARKLI SARABHAI:MRINALINI V SARABHAI
March 13, 1997
COMMISSIONER OF INCOME TAX Vs. DALMIA MAGNESITE CORPN SALEM
March 20, 1997
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED
April 23, 1997
COMMISSIONER OF INCOME TAX Vs. CASTLE ROCK FISHERIES COCHIN
April 23, 1997
COMMISSIONER OF INCOME TAX Vs. T P ASRANI
April 23, 1997
COMMISSIONER OF INCOME TAX Vs. MATUBHAI C PATEL
April 30, 1997
COMMISSIONER OF INCOME TAX Vs. MADHUKANT M MEHTA
April 29, 1997
COMMISSIONER OF INCOME TAX Vs. T V SURESH CHANDRA
April 30, 1997
COMMISSIONER OF INCOME TAX Vs. R LINGMALLU RAGHUKUMAR
January 15, 1997
COMMISSIONER OF INCOME TAX Vs. CONCORD INDUSTRIES LIMITED
January 28, 1997
COMMISSIONER OF INCOME TAX Vs. SIWAKAMI MILLS LIMITED
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. WAVIN 1 LIMITED
September 3, 1997
COMMISSIONER OF INCOME TAX Vs. P V S BEEDIES PRIVATE LIMITED
October 1, 1997
COMMISSIONER OF INCOME TAX Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. K T DOCTOR
February 18, 1997
COMMISSIONER OF INCOME TAX Vs. TATA IRON AND STEEL COMPANY LIMITED
December 17, 1997
COMMISSIONER OF INCOME TAX Vs. LACHHMAN DAS VEERABHANDAS
December 18, 1997
COMMISSIONER OF INCOME TAX Vs. CIBATUL LIMITED
December 16, 1997
COMMISSIONER OF INCOME TAX Vs. S R PATTON
December 16, 1997
COMMISSIONER OF INCOME TAX Vs. COROMANDAL CEMENTS LIMITED
December 12, 1997
COMMISSIONER OF INCOME TAX A P Vs. VENUGOPAL INANI HYDERABAD
August 28, 1997
COMMISSIONER OF INCOME TAX A P HYDERABAD Vs. NATHMAL BARKET LAL PARIKH AND CO NIZAMABAD
January 8, 1997
COMMISSIONER OF INCOME TAX ALLAHABAD Vs. VINDHYA METAL CORPORATION
March 5, 1997
COMMISSIONER OF INCOME TAX AMRITSAR Vs. RATTAN TRUST AMRITSAR
July 8, 1997
COMMISSIONER OF INCOME TAX BANGALORE Vs. MANJUNATHEAWARE PACKING PRODUCTS AND CAMPHOR WORKS
December 2, 1997
COMMISSIONER OF INCOME TAX BIHAR Vs. TRILOK NATH MEHROTRA
October 1, 1997
COMMISSIONER OF INCOME TAX BIHAR Vs. BANKIPUR CLUB LIMITED
May 8, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. PODAR CEMENT PRIVATE LIMITED AND OT HERS
May 27, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. BANQUE NATIONALE DE PARIS
March 21, 1997
COMMISSIONER OF INCOME TAX BOMBAY COMMISSIONER OF INCOME TAX BOMBAY Vs. ALCOCK ASHDOWN AND COMPANY LIMITED:FILTRONE INDIA LIMITED
February 5, 1997
COMMISSIONER OF INCOME TAX CALCUTTA Vs. SOORAJMULL NAGARMULL
January 28, 1997
COMMISSIONER OF INCOME TAX CNTL LUDHIANA Vs. HERO CYCLES PRIVATE LIMITED LUDHIANA
August 28, 1997
COMMISSIONER OF INCOME TAX COCHIN Vs. PIGMENTS INDIA LIMITED
November 7, 1997
COMMISSIONER OF INCOME TAX DELHI Vs. STEPWELL INDUSTRIES LIMITED
August 27, 1997
COMMISSIONER OF INCOME TAX DELHI Vs. SWARAN SINGH KANWAR
February 26, 1997
COMMISSIONER OF INCOME TAX ERNAKULAM Vs. P K NOORJAHAN
January 15, 1997
COMMISSIONER OF INCOME TAX GUJARAT Vs. ELECTRIC CONTROL GEAR MFG CO
July 8, 1997
COMMISSIONER OF INCOME TAX GUJARAT Vs. ARTEX MANUFACTURING CO
July 8, 1997
COMMISSIONER OF INCOME TAX GUJARAT Vs. SERCON PRIVATE LIMITED AHMEDABAD
April 2, 1997
COMMISSIONER OF INCOME TAX GUJARAT I Vs. ATUL PRODUCTS LIMITED
November 7, 1997
COMMISSIONER OF INCOME TAX GUNTUR Vs. L BUSAPPA KUMAR
January 31, 1997
COMMISSIONER OF INCOME TAX HYDERABAD Vs. WARNER HINDUSTAN LIMITED
December 10, 1997
COMMISSIONER OF INCOME TAX KANPUR Vs. NITYA NAND DEVKINANDAN
July 8, 1997
COMMISSIONER OF INCOME TAX KANPUR Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPN
April 11, 1997
COMMISSIONER OF INCOME TAX KERALA II ERNAKULAM Vs. KANDATH MOTORS
March 4, 1997
COMMISSIONER OF INCOME TAX M P BHOPAL Vs. NIRBHERAM DALURAM
March 5, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. N D GEORGE POLOUS
March 13, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. AMALGAMATIONS LIMITED
July 15, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. THIRUMALAISWAMY NAIDU AND SONS
August 27, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. RAMBAL PRIVATE LIMITED
August 6, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. URMILA RAMESH
February 4, 1997
COMMISSIONER OF INCOME TAX MADRAS Vs. K SATYENDRAKUMAR
December 18, 1997
COMMISSIONER OF INCOME TAX MADRAS AMALGAMATION PRIVATE LIMITED Vs. AMALGAMATION PRIVATE LIMITED :COMMISSIONER OF INCOME TAX MADRAS
April 25, 1997
COMMISSIONER OF INCOME TAX MADRAS II Vs. I A E C PUMPS LTD
April 3, 1997
COMMISSIONER OF INCOME TAX RAJKOT Vs. DIGVIJAY CEMENT COMPANY LIMITED
December 16, 1997
COMMISSIONER OF INCOME TAX T N V MADRAS Vs. KOTAGIRI INDUSTRIAL COOPERATIVE TEA FACTORY LTD
March 5, 1997
COMMISSIONER OF POLICE Vs. JAYASURIAN
April 4, 1997
COMMISSIONER OF SALES TAX M P Vs. REWA COAL FIELDS LIMITED
April 9, 1997
COMMISSIONER OF SALES TAX M P Vs. FILTER CO
September 4, 1997
COMMISSIONER OF SALES TAX ORISSA Vs. HALARI STORE
September 26, 1997
COMMISSIONER OF SALES TAX U P Vs. GOUTI BANDHU ALIGARH
February 27, 1997
COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS A P HYDERABAD Vs. KUNSAM SARANARAYANA
September 11, 1997
COMMISSIONER OF WEALTH TAX GUJARAT III AHMEDABAD Vs. ELLIS BRIDGE GYMKHANA
October 21, 1997
COMMISSIONER OF WEALTH TAX TAMIL NADU COMMISSIONER OF INCOME TAX MADRAS Vs. K N SHANMUGASUNDARAM:K N SHANMUGASUNDARAM
May 6, 1997
COMMITTEE OF MANAGEMENT J T G DEGREE COLLEGE Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
August 11, 1997
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
July 25, 1997
COMMONWEALTH TRUST LIMITED CALICUT KERALA Vs. COMMISSIONER OF INCOME TAX KERALA II ERNAKULAM
July 30, 1997
COMMUNIST PARTY OF INDIA Vs. BHARAT KUMAR
November 12, 1997
CONSOLIDATED PETRO TECH INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS APPEALS BOMBAY
October 15, 1997
CONSTRUCTION INDIA Vs. SECRETARY WORKS DEPARTMENT GOVERNMENT OF ORISSA
December 10, 1997
CONTROLLER OF ESTATE DUTY MADRAS Vs. SANKARANAIDU AMMAL
February 4, 1997
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI Vs. M V SASTRY ANOTHER
September 1, 1997
CYAN PRAKASH Vs. UNION OF INDIA
October 17, 1997
D BLOCK ASHOK NAGAR SAHIBABAD PLOT HOLDERS ASSOCIATION REGD Vs. STATE OF UTTAR PRADESH
April 29, 1997
D C M LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
August 8, 1997
D D CHOUDHARI Vs. H I KALYANI
January 14, 1997
D N VENKATARAYAPPA Vs. STATE OF KARNATAKA
July 9, 1997
D P PATIL Vs. UNION OF INDIA
April 7, 1997
D STEPHEN JOSEPH Vs. UNION OF INDIA
April 25, 1997
D V SHANMISOHAM Vs. STATE OF ANDHRA PRADESH
April 25, 1997
DAGDU Vs. STATE OF MADHYA PRADESH
September 3, 1997
DALILAH SOJAH Vs. STATE OF KERALA
December 3, 1997
DALIP SINGH Vs. STATE OF PUNJAB
July 8, 1997
DALJIT SINGH DALAL DEAD Vs. UNION OF INDIA
March 10, 1997
DARSHAN Vs. STATE OF UTTAR PRADESH
September 30, 1997
DATTU RAMRAO SAKHARE Vs. STATE OF MAHARASHTRA
May 8, 1997
DAULAT RAM Vs. STATE OF PUNJAB
April 29, 1997
DAYARAM DAYAL Vs. STATE OF MADHYA PRADESH
August 28, 1997
DECCAN SUGAR AND ABKARI COMPANY LIMITED Vs. COMMISSIONER OF EXCISE A P
December 11, 1997
DELHI ADMINISTRATION Vs. NAND LAL PANT
July 7, 1997
DELHI DEVELOPMENT AUTHORITY Vs. AMBITIOUS ENTERPRISES
July 9, 1997
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO
February 11, 1997
DELHI JUDICIAL SERVICE ASSOCIATION REGD Vs. UNION OF INDIA
July 7, 1997
DELHI JUDICIAL SERVICES ASSOCIATION REGD Vs. UNION OF INDIA
November 17, 1997
DELHI PRADESH REGISTERED MEDICAL PRACTITIONERS SWAROOP SINGH Vs. DIRECTOR OF HEALTH DELHI ADMN SERVICES:DIRECTOR OF HEALTH SERVICES
October 17, 1997
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
March 20, 1997
DELHI WAKF BOARD Vs. JAGDISH KUMAR NARANG
February 7, 1997
DENA BANK Vs. KIRITIKUMAR T PATEL
November 19, 1997
DEONARAYAN SINGH Vs. COMMISSIONER OF BHAGALPUR
April 23, 1997
DEPUTY COMMERCIAL TAX OFFICER Vs. CORROMANDAL PHARMACEUTICALS
March 12, 1997
DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE Vs. MYSORE BREWERIES LIMITED
March 4, 1997
DEPUTY COMMISSIONER OF SALES TAX LAW GOVERNMENT OF KERALA Vs. ANAND WIRE AND ALLIED INDUSTRIES
February 19, 1997
DEPUTY INSPECTOR GENERAL OF POLICE Vs. R MOOKAN
December 8, 1997
DEPUTY LABOUR COMMISSIONER ORISSA BHUBANESWAR Vs. ABHIMANYU GOUDA
November 4, 1997
DEVADOSS Vs. VEERA MAKALI AMMAN KOIL ATHALUR
December 12, 1997
DEVENDRA PRASAD SHARMA Vs. STATE OF MIZORAM
March 10, 1997
DEVI SINGH Vs. STATE OF HARYANA
May 2, 1997
DHALLA RAM Vs. UNION OF INDIA
February 24, 1997
DHANNA SINGH Vs. BALJINDER KAUR
April 4, 1997
DHANWANTI JOSHI Vs. MADHAV UNDE
November 4, 1997
DHARAM PAL Vs. FOOD CORPORATION OF INDIA
October 24, 1997
DHARAM PAL GOEL D Vs. STATE OF HARYANA
January 13, 1997
DHARANGADHRA CHEMICAL WORKS LIMITED Vs. UNION OF INDIA
January 28, 1997
DHARTIPAKAR MADANLAL AGARWAL Vs. K R NARAYANAN
November 24, 1997
DIAMOND PLASTIC INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH
May 9, 1997
DIGVIJAY CEMENT CO Vs. STATE OF RAJASTHAN
March 21, 1997
DILIP K BASU Vs. STATE OF WEST BENGAL
November 7, 1997
DILIP K BASU ASHOK K JOHARI Vs. STATE OF WEST BENGAL:STATE OF UTTAR PRADESH
August 1, 1997
DINESH MATHUR Vs. O P ARORA
April 11, 1997
DINESH TRIVEDI M P Vs. UNION OF INDIA
March 20, 1997
DIRECTOR ELEMENTARY EDUCATION Vs. PRATAP KUMAR NAYAK
January 6, 1997
DIRECTOR GENERAL OF POLICE Vs. R JANIBASHA
August 5, 1997
DIRECTOR OF PRINTING STATIONERY AND PUBLICATION ORISSA Vs. PRAKASHCHANDRABISOI
January 16, 1997
DIRECTOR OF SCHOOL EDUCATION Vs. T LAKSHMAIAH
April 2, 1997
DIRECTOR OF TRIBAL WELFARE Vs. LAVETI GIRI
March 10, 1997
DIRECTOR STATE TRANSPORT PUNJAB Vs. GURDEV SINGH
November 4, 1997
DIRECTORATE OF COLLEGIATE EDUCATION Vs. S SEENI
November 6, 1997
DIRECTORATE OF ENFORCEMENT Vs. P V PRABHAKAR RAO
August 5, 1997
DISTRICT COLLECTOR VIJYANAGARAM Vs. AUTHORISED CONTROLLER OF SUGAR UNITS OF BOBBILI
February 13, 1997
DIVI KODANDARAMA SARAM Vs. STATE OF ANDHRA PRADESH
May 9, 1997
DIVISIONAL FOREST OFFICER Vs. PRESIDING OFFICER
September 5, 1997
DOKKA SAMUEL Vs. JACOB LAZARUS CHELLY
March 14, 1997
DONAT LOUIS MACHADO Vs. L RAVINDRA
December 5, 1997
DRUG ACTION FORUM Vs. UNION OF INDIA
February 24, 1997
DRUG ACTION FORUM Vs. UNION OF INDIA
May 7, 1997
DUKHISHYAM BENUPANI ASSTT DIRECTOR ENFORCEMENT DIRECTORATE FERA Vs. ARUN KUMAR BAJORIA
November 28, 1997
DUKHMOCHAN PANDEY SHAMSUL MIAN Vs. STATE OF BIHAR
September 25, 1997
DUNLOP INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
January 22, 1997
DUNLOP INDIA LIMITED CALCUTTA Vs. COLLECLOR OF CUSTOMS CALCUTTA
September 25, 1997
DUNLOP INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA
January 21, 1997
DURGA DEVI Vs. STATE OF HIMACHAL PRADESH
April 11, 1997
DWARIKESH SUGAR INDUSTRIES LIMITED Vs. PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED
May 7, 1997
E I D PARRY INDIA LIMITED Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT MADRAS
March 21, 1997
E S I CORPORATION Vs. P K SRINIVASMURTHY
July 23, 1997
EAST INDIA PHARMACEUTICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX W B
March 11, 1997
EAST INDIA TRANSFORMER AND SWITCH GEAR PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT U P
May 8, 1997
EASTERN DIECASTING INDUSTRY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
August 27, 1997
ELKUR JAMEESU Vs. STATE OF ANDHRA PRADESH
November 27, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. APEX ENGINEERING PRIVATE LIMITED
November 6, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARRISONS MALAYALAM LIMITED
November 4, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. DWARKA NATH BHARGWA
August 21, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRIPLEX DRY CLEANERS
September 11, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. NARNIAT PHARMACEUTICALS AND CHEMICALS PRIVATE LIMITED
September 11, 1997
ENTREMONDE POLYCOATERS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
July 24, 1997
ESS ESS KAY ENGINEERING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 23, 1997
EUGENICO MISQUITA Vs. STATE OF GOA
September 29, 1997
EXECUTIVE ENGINEER JAL NIGAM CENTRAL STORES DIVISION U P Vs. SURESHA NAND JUYAL ALIAS MUSA RAM
March 14, 1997
EXECUTIVE ENGINEER STATE OF KARNATAKA Vs. K SOMASETTY
May 2, 1997
EXECUTIVE ENGINEER WORKSHOP DIVISION M R ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE MOR OFFICE RAIPUR M R
July 29, 1997
EXECUTIVE OFFICER TTD TIRUPATI Vs. A S NARAYANA DEEKSHITULU
May 9, 1997
FABRIL GASOSA AGENCIAE SEQUERIA Vs. LABOUR COMMISSIONER:LABOUR COMMISSIONER
January 31, 1997
FARIDABAD CT SCAN CENTRE Vs. D G HEALTH SERVICES
September 15, 1997
FENNER INDIA LIMITED Vs. PUNJAB AND SIND BANK
July 7, 1997
FLAG OFFICER COMMANDING IN CHIEF Vs. M A RAJANI MRS
March 17, 1997
FOOD CORPORATION OF INDIA Vs. BANT SINGH
July 7, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
January 28, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
January 6, 1997
FOOD CORPORATION OF INDIA Vs. B J JAMBULKAR
November 12, 1997
G DASS AND COMPANY PRIVATE LIMITED G DASS AND COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA:THE ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA
July 29, 1997
G NAGENDRA Vs. STATE OF KARNATAKA
December 10, 1997
G RADHAKRISHNA MURTHY COMPANY Vs. COMMERCIAL TAX OFFICER IVB VIJAYAWADA
February 20, 1997
G RAMESAN Vs. STATE OF KERALA
March 31, 1997
G S D CONSTRUCTION Vs. STATE OF BIHAR
September 12, 1997
GAINDA RAM Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1997
GAJANAN FABRICS DISTRIBUTORS SANGLI Vs. COLLECTOR OF CENTRAL EXCISE PUNE
May 7, 1997
GANESH S O GULABRAO SUROSHE Vs. STATE OF MAHARASHTRA
March 17, 1997
GANGANAGAR URBAN CO OPERATIVE BANK LIMITED Vs. PRESCRIBED AUTHORITY
May 2, 1997
GANPATBHAI M SOLANKI Vs. DISTRICT COLLECTOR VADODARA
March 27, 1997
GARDEN SILK MILLS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
February 5, 1997
GARHWAL JAL SANSTHAN KARMACHARI UNION Vs. STATE OF UTTAR PRADESH
March 27, 1997
GAURAV JAIN Vs. UNION OF INDIA
July 9, 1997
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
February 4, 1997
GENERAL COURT MARTIAL Vs. COLLECTOR ANILTEJ SINGH DHALIWAL
December 12, 1997
GENERAL MANAGER MINES I NEYVELI LIGNITE CORPN LIMITED Vs. T ELAYAPERUMAL
September 26, 1997
GENERAL MANAGER TELECOM Vs. SRINIVASA RAO
November 18, 1997
GENERAL PHARMACEUTICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS PUNE
February 27, 1997
GEORGE MATHEW Vs. UNION OF INDIA
May 2, 1997
GHANSHYAMDASSKEDIA Vs. N P SINGH SECRETARY GOVERNMENT OF INDIA
April 7, 1997
GIAN CHAND GOEL Vs. BAR COUNCIL OF INDIA
January 7, 1997
GOBIND SUGAR MILLS LIMITED Vs. COMMR OF INCOME TAX CENTRAL 1 CALCUTTA
July 16, 1997
GODFREY PHILLIPS INDIA LIMITED Vs. GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED
December 5, 1997
GODHRA ELECTRICITY CO LTD Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD
April 3, 1997
GOKULCHAND RATTAN CHAND Vs. COLLECTOR OF CENTRAL EXCISE
April 3, 1997
GOODYEAR INDIA LIMITED Vs. UNION OF INDIA
February 24, 1997
GOODYEAR INDIA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
January 27, 1997
GOODYEAR INDIA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
September 25, 1997
GOPI AQUA FARMS KHAREKURAN MACHIMAR SARVODAYA SAHKARI SANSTHA LTD Vs. UNION OF INDIA
July 29, 1997
GORIE GOURI NAIDU MINOR Vs. THANDROTHU BODEMMA
January 9, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. SYED YOUSUDDIN AHMED
August 13, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. C MURALIDHAR
July 22, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. B ASHOK KUMAR
April 28, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. M SRINIVASA REDDY
November 13, 1997
GOVERNMENT OF HARYANA Vs. HARYANA BREWERY LIMITED
March 11, 1997
GOVERNMENT OF INDIA Vs. WORKMEN OF STATE TRADING CORPORATION
March 19, 1997
GOVERNMENT OF ORISSA Vs. HARAPRASAD DAS
November 24, 1997
GOVERNMENT OF TAMIL NADU Vs. S ARUMUGHAM
November 20, 1997
GOVERNMENT OF TAMIL NADU Vs. K RAJARAM APPASAMY
April 21, 1997
GOVERNMENT OF TAMIL NADU Vs. K N RAMAMURTHY
August 13, 1997
GOVERNMENT OF TAMIL NADU Vs. K JAYARAMAN
February 3, 1997
GRAM PANCHAYAT KAKRAN Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION
October 3, 1997
GRAM PANCHAYAT VILLAGE KOT MANA Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
August 29, 1997
GTC INDUSTRIES LIMITED Vs. COLLECTOR CENTRAL EXCISE BOMBAY AND BARODA
September 12, 1997
GTC INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
July 22, 1997
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
August 20, 1997
GUJARAT STATE FERTILIZERS CO Vs. COLLECTOR OF CENTRAL EXCISE
February 28, 1997
GULAB CHAND Vs. BABULAL
January 8, 1997
GULZAR ALI Vs. STATE OF H P
October 21, 1997
GULZAR ALI RAJ MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
October 21, 1997
GURDEV SINGH Vs. MEHNGA RAM
July 11, 1997
GURDIP SINGH Vs. STATE OF PUNJAB
March 17, 1997
GURLINGAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER GULBARG
January 28, 1997
H A MALBARI Vs. NASIRUDDIN PIRMOHMAD
September 30, 1997
H H VIJAYABA RAJAMATH Vs. CONTROLLER OF ESTATE DUTY KARNATAKA BANGALORE
July 8, 1997
H M BAGS MANUFACTURER Vs. COLLECTOR OF CENTRAL EXCISE
July 22, 1997
H M KELOGIRAO H M C SUBHANJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 24, 1997
H P STATE FOREST CORPORATION LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 31, 1997
H R RAMACHANDRAIAH Vs. STATE OF KARNATAKA
February 28, 1997
H S GREWAL Vs. UNION OF INDIA
August 28, 1997
H S GREWAL Vs. UNION OF INDIA
August 27, 1997
H S GUPTA Vs. CHAIRMAN BOARD OF GOVERNORS I I T DELHI
July 8, 1997
H U D A Vs. ANIL SABHARWAL
December 5, 1997
HABIBA KHATOON Vs. UBAIDUL HUQ
August 5, 1997
HAJEE S V M MOHAMED JAMALUDEEN BROS AND COMPANY Vs. GOVERNMENT OF TAMIL NADU
February 24, 1997
HAJI LAL MOHAMMAD BIRI WORKS Vs. COMMISSIONER OF INCOME TAX LUCKNOW II
February 19, 1997
HANAMANTHAPPA Vs. CHANDRASHEKHARAPPA
February 3, 1997
HARBANS KAUR Vs. COMMISSIONER OF WEALTH TAX JULLUNDUR
January 13, 1997
HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 4, 1997
HARGOVINDAS DEVRAJBHAI PATEL Vs. STATE OF GUJARAT
November 18, 1997
HARICHARAN Vs. STATE OF RAJASTHAN
October 22, 1997
HARINARAYAN SRIVASTAV Vs. UNITED COMMERCIAL BANK
March 31, 1997
HARISH CHANDER SINGH Vs. S N TRIPATHI
January 27, 1997
HARISHANKAR Vs. STATE OF MAHARASHTRA
January 9, 1997
HARKIRAT SINGH Vs. STATE OF PUNJAB
July 24, 1997
HARKORI Vs. STATE OF RAJASTHAN
December 9, 1997
HARPAL SINGH Vs. STATE OF HARYANA
December 9, 1997
HARPAL SINGH Vs. DEVINDER SINGH
July 8, 1997
HARPAL SINGH HARPAL SINGH STATE OF HARYANA Vs. DEVINDER SINGH:STATE OF HARYANA:SATBIR SINGH
July 9, 1997
HARSHAD J SHAH Vs. L I C OF INDIA
April 4, 1997
HARYANA STATE ELECTRICITY BOARD Vs. MAHASINGH
April 21, 1997
HARYANA STATE ELECTRICITY BOARD Vs. K C GAMBHIR
April 24, 1997
HARYANA STATE ELECTRICITY BOARD Vs. HAKIM SINGH
September 30, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NALINI AGGARWAL
April 21, 1997
HASIMARA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B
September 10, 1997
HEERALAL Vs. KALYANMAL
November 19, 1997
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. RAJ KISHORE YADAV
February 24, 1997
HIGH COURT OF JUDICATURE AT BOMBAY Vs. UDAYSINGH S O GANPATRAO NAIK NIMBALKAR
April 9, 1997
HIGH COURT OF JUDICATURE AT BOMBAY Vs. SHIRISHKUMAR RANGRAO PATIL
April 30, 1997
HIKMAT ALI KHAN Vs. PRASAD ARYAISHWAR
January 28, 1997
HIMACHAL PRADESH NAGAR VIKAS PRADHIKARAN Vs. AGGARWAL AND CO
January 27, 1997
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KEWAL KRISHAN
March 21, 1997
HIMANSHU KUMAR VIDYARTHI Vs. STATE OF BIHAR
March 26, 1997
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
March 25, 1997
HINDUSTAN EDUCATION SOCIETY Vs. SK KALEEM SK GULAM NABI
March 10, 1997
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF INCOME TAX
September 2, 1997
HINDUSTAN LEVER LIMITED Vs. COLGATE PALMOLIVE PRIVATE LIMITED
December 17, 1997
HINDUSTAN MACHINE TOOLS LIMITED Vs. INDUSTRIAL TRIBUNAL JAIPUR
January 24, 1997
HINDUSTAN MACHINES TOOLS LIMITED Vs. M S KANG P N KASHYAP
January 27, 1997
HINDUSTAN MUDRAN Vs. COLLECTOR OF CENTRAL EXCISE PUNE
July 15, 1997
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. STATE OF KERALA
April 22, 1997
HINDUSTAN TRANSMISSION PRODUCTS LIMITED Vs. STATE OF KERALA
September 10, 1997
HIRAMAN Vs. STATE OF UTTAR PRADESH
August 8, 1997
HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY Vs. VIDYARANYA SANGHA
September 2, 1997
HUKAM RAJ KHINVSARA Vs. UNION OF INDIA
March 17, 1997
HUKMI CHAND Vs. JHABUA COOPERATIVE CENTRAL BANK LTD
October 1, 1997
HUNSUR PLYWOOD WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 1997
I K MISHRA Vs. UNION OF INDIA
July 11, 1997
I K SUKHIJA Vs. UNION OF INDIA
July 8, 1997
I T C LIMITED Vs. SUPERINTENDENT OF COMMERCIAL TAXES
April 9, 1997
I T C LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
December 19, 1997
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
December 11, 1997
ICICI LIMITED Vs. EAST COAST BOAT BUILDERS AND ENGINEERS LIMITED
October 21, 1997
IDL CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
May 9, 1997
IMPROVEMENT TRUST LUDHIANA Vs. KULDIP SINGH
November 13, 1997
IN RE: CHANDAN MITRA AND ANR. Vs. STATE
March 27, 1997
INCOME TAX OFFICER JODHPUR Vs. PURUSHOTTAM DAS BANGUR
January 22, 1997
INDIA CARBON LIMITED Vs. STATE OF ASSAM
July 16, 1997
INDIA LEATHER CORPORATION PRIVATE LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
April 30, 1997
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
December 10, 1997
INDIAN COUNCIL FOR ENVIRO-LECAL ACTION Vs. UNION OF INDIA
November 4, 1997
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. BIBUHTIBHUSHAN NAYAK
September 26, 1997
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. A N LAHIRI
April 29, 1997
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. T K SURYANARAYAN
August 5, 1997
INDIAN LEGAL AND ECONOMIC FORUM Vs. UNION OF INDIA
April 7, 1997
INDIAN MAIZE AND CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH
January 13, 1997
INDIAN OIL CORPORATION LIMITED Vs. ASHOK KUMAR ARORA
February 5, 1997
INDIAN OIL CORPORATION LIMITED Vs. EXECUTIVE OFFICER
December 11, 1997
INDIAN OIL CORPORATION LIMITED Vs. EXECUTIVE OFFICER
November 11, 1997
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE VADODARA
March 5, 1997
INDIAN RAILWAY PERMANENT WAY INSPECTORS ASSOCIATION Vs. UNION OF INDIA
February 24, 1997
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. DEVI SHANKAR KUMAR SHUKLA
March 6, 1997
INDIAN TELEPHONE INDUSTRIES LIMITED MADRAS Vs. COLLECTOR OF CUSTOMS MADRAS
March 12, 1997
INDIAN TRIATHLON FEDERATIONERY Vs. PONDY TRIATHLON ASSOCIATION
January 13, 1997
INDIRA Vs. ARUMUGAM
September 9, 1997
INDORE MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
March 10, 1997
INDORE MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
March 11, 1997
INSPECTING ASSISTANT COMMISSIONER BOMBAY Vs. SHARAT NARAYAN PARAB
November 12, 1997
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. PRICE WATERHOUSE
July 11, 1997
INTER COLLEGE ARYA NAGAR KANPUR Vs. KUMAR TIWARY
March 31, 1997
INTER TRADE ELECTRONICS PVT LIMITED Vs. COLLECTOR OF CUSTOMS
February 12, 1997
INTERNATIONAL AIRPORTS AUTHORITY EMPLOYEES UNION Vs. AIRPORT AUTHORITY OF INDIA
April 11, 1997
IRSHAD ALI Vs. HAZI ABDUL SUKHUR MOZUMDAR
July 7, 1997
ITC LIMITED MONGHYR Vs. COLLECTOR OF CENTRAL EXCISE PATNA
August 4, 1997
ITO CALCUTTA Vs. KAMAL SINGH RAMPURIA
February 4, 1997
J C MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE M R
July 23, 1997
J K COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE KANPUR
February 5, 1997
J K SYNTHETICS LIMITED Vs. COMMERCIAL TAX OFFICER
January 28, 1997
J N GOEL G L GUPTA Vs. UNION OF INDIA
January 14, 1997
J N SRIVASTAVA Vs. UNION OF INDIA
September 22, 1997
J P RAVIDAS Vs. NAVYUVAK HARUAN UTHAPAN MULTI UNIT INDUSTRIAL COOP SOCIETY LIMITED
July 7, 1997
J P S SAROHA Vs. UNION OF INDIA
April 10, 1997
JACOB YAHANNAN THE ADMINISTRATOR DADRAAND NAGARHAVELI Vs. H P VORA:H P VORA
July 24, 1997
JADU SAHANI Vs. STATE OF BIHAR
September 30, 1997
JAG NARAIN DUSADH Vs. STATE OF BIHAR
November 27, 1997
JAGANNATH MISHRA Vs. C B I
October 13, 1997
JAGANNATH TEMPLE PURI MANAGEMENT COMMITTEE Vs. CHINTAMANIKHUNTIA:CHINTAMANIKHUNTIA
September 17, 1997
JAGBIR WALIA Vs. DELHI ADMINISTRATION
November 26, 1997
JAGDISH Vs. STATE OF HARYANA
December 12, 1997
JAGDISH A SADARANGANI Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE MADRAS
November 27, 1997
JAGDISH NEGI PRESIDENT UTTARAKHAND JAN MORCHA Vs. STATE OF UTTAR PRADESH
August 21, 1997
JAGDISH SINGH Vs. LT GOVERNOR DELHI
March 11, 1997
JAGDISHLAL Vs. STATE OF HARYANA
May 7, 1997
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
November 17, 1997
JAI DEV GUPTA Vs. STATE OF HIMACHAL PRADESH
September 3, 1997
JAI MANGLA HARIJAN KALYAN SAMITI Vs. STATE OF ORISSA
March 3, 1997
JAI PAL SINGH SANGWAN Vs. D V BHATIA
March 6, 1997
JAI PRAKASH SHARMA Vs. STATE OF U P
March 20, 1997
JAIN SPINNERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 5, 1997
JAIPAL Vs. STATE OF UTTAR PRADESH
July 29, 1997
JAIPRAKASH Vs. UNION OF INDIA
March 19, 1997
JAIPRAKASH WADHWA Vs. LT GOVERNOR DELHI ADMN
January 15, 1997
JAIPUR DEVELOPMENT AUTHORITY Vs. KAILASHWATI DEVI
September 2, 1997
JAIPUR DEVELOPMENT AUTHORITY Vs. SITA RAM
February 3, 1997
JAISHREE BANERJEE Vs. ABHIRUP BANERJEE
January 6, 1997
JAMNABAI Vs. DEEPAK AUTOMOBILES
November 21, 1997
JANAK RAJJAI Vs. H D DEVE GOWDA
January 24, 1997
JARNAIL SINGH Vs. STATE OF PUNJAB
August 27, 1997
JASBIR KAUR SEHGAL Vs. DISTRICT JUDGE DEHRADUN
August 27, 1997
JASBIR SINGH Vs. STATE OF PUNJAB
February 19, 1997
JASPAL SINGH ARORA Vs. STATE OF MADHYA PRADESH
July 21, 1997
JASWANT RAI JAIN Vs. SURINDER PAL SINGH BHATTAL
April 4, 1997
JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA JABALPUR M P Vs. BAL KISHAN SONI
April 7, 1997
JAYWANTRAJ PUNAMIYA Vs. H CHOKSI AND CO PRIVATE LIMITED
February 3, 1997
JEEVRAJ Vs. COLLECTOR OF CUSTOMS
July 29, 1997
JIBRIAL DIWAN Vs. STATE OF MAHARASHTRA
July 24, 1997
JINDAL PAPER AND PLASTICS Vs. UNION OF INDIA
March 25, 1997
JINNAT MIA ALIAS JINU MIA Vs. STATE OF ASSAM
December 12, 1997
JITENDRA PRASAD NAYAK Vs. ANANT KUMAR SAH
December 1, 1997
JIVANBHAI PATEL Vs. STATE OF GUJARAT
April 4, 1997
JOHN TINSON AND COMPANY PVT LIMITED Vs. SURJEET MALHAN MRS
February 3, 1997
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
March 11, 1997
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
September 26, 1997
JONAS WOODHEAD AND SONS LIMITED MADRAS JONAS WOODHEAD AND SONS LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS
February 11, 1997
JOY NATH GOALA Vs. BHABANIPRASADCHOUDHARY
March 3, 1997
JUBEDA MOHAMMAD IQBAL Vs. UNION OF INDIA
February 21, 1997
K AJIT BABU Vs. UNION OF INDIA
July 25, 1997
K C PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
November 28, 1997
K C SHARMA Vs. UNION OF INDIA
July 25, 1997
K G PADMANABHA PRABHU Vs. KERALA STATE ELECTRICITY BOARD
July 7, 1997
K GOPINATHAN NAIR Vs. STATE OF KERALA
March 21, 1997
K I PAVUNNY Vs. ASSISTANT COLLECTOR HQ CENTRAL EXCISE COLLECTORATE COCHIN
February 3, 1997
K JAYAMOHAN Vs. STATE OF KERALA
April 25, 1997
K K SHARMA Vs. KULWANT SINGH
April 25, 1997
K KRISHNAMACHARYULU Vs. VENKATESWARA HINDU COLLEGE OF ENGINEERING
February 21, 1997
K L RATHEE Vs. UNION OF INDIA
July 7, 1997
K MANICKARAJ Vs. UNION OF INDIA
April 2, 1997
K PONNAMMA Vs. STATE OF KERALA
March 17, 1997
K RAMULU Vs. S SURYAPRAKASH RAO
January 15, 1997
K S VIDYANADAM Vs. VAIRAVAN
February 6, 1997
K S YADAV Vs. STATE OF HIMACHAL PRADESH
October 28, 1997
K SHANTHARAJ Vs. M L NAGARAJ
May 9, 1997
K VISWAMBHARAN Vs. STATE OF KERALA
December 11, 1997
K.R. RAVEENDRANATHAN Vs. STATE OF KERALA
March 19, 1997
K.S. YADAV Vs. STATE OF H.P. AND ORS.
November 28, 1997
KADRA PAHADIYA NEWS ITEM PUBLISHED IN INDIA TODAY DATED 31 7 1994 Vs. STATE OF BIHAR:CHIEF SECRETARY W B
March 19, 1997
KAILASH Vs. STATE OF UTTAR PRADESH
July 8, 1997
KAILASH CHAND ISHWAR SINGH V K BANSAL L S VERMA DALIP SINGH DAHIYA Vs. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:UNION OF INDIA
February 3, 1997
KALI CHARAN OTHERS Vs. H S E BOARD
February 18, 1997
KALIKA TIWARI UMA SHANKAR RAI VIJAY BAHADUR RAI Vs. STATE OF BIHAR
March 25, 1997
KALPNATH RAI CHANDRAKANT ANNA PATIL ALIAS CHANDU SHYAM KISHORE GARIKAPATTI ALIAS C S RAO SUBHASH SINGH THAKUR JAYENDRA THAKUR ALIAS BHAI THAKUR SABUV CHACKO S P RAI EAST WEST TRAVEL AND TRADE LINKS LIMITED PARESH MOHAN DESAI MOHD AHMAD MANSOOR Vs. STATE
November 6, 1997
KALYANI BREWERIES LIMITED Vs. STATE OF WEST BENGAL
September 15, 1997
KAMAL MURMU Vs. STATE OF WEST BENGAL
September 8, 1997
KAMESHWARI DEVI ALIAS KALESHWARI DEVI Vs. BARHANI
February 20, 1997
KAMINI JAISWAL MS ADVOCATE Vs. UNION OF INDIA
March 4, 1997
KAMLA DEVI Vs. USHA SINGH
July 5, 1997
KAMLA DEVI Vs. USHA SINGH
September 5, 1997
KAMLESH RANI Vs. STATE OF HARYANA
December 17, 1997
KAMLESHWAR PRASAD Vs. PRADUMANJU AGARWAL
April 2, 1997
KAMU ALIAS KAMALA AMMAL Vs. M MANIKANDAN
September 26, 1997
KANDENKUTTY Vs. STATE OF KERALA
March 10, 1997
KANHAIYA LAL SETHIA Vs. UNION OF INDIA
August 4, 1997
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. U P STATE ELECTRICITY BOARD
March 10, 1997
KANTA UDHARAM JAGASIA Vs. C K S RAO
December 2, 1997
KANTI IRON WORKS Vs. DEPUTY COMMERCIAL TAX OFFICER KARAIKUDI
March 6, 1997
KANWAR SINGH Vs. STATE OF HARYANA
March 3, 1997
KANYAKA PARAMESWARI ANNA SATRAM COMMITTEE Vs. COMMISSIONER H R C AND E
March 27, 1997
KAPTAN SINGH Vs. STATE OF MADHYA PRADESH
April 24, 1997
KARAN SINGH Vs. UNION OF INDIA
September 24, 1997
KARTHIYANIAMMA Vs. C P KOCHUNARAYANA MENON
November 7, 1997
KARTIKEYA V SARABHAI Vs. COMMISSIONER OF INCOME TAX
September 4, 1997
KARUNA RAM MEDHI Vs. KAMAKHYA PRASAD BARUAH
April 2, 1997
KASAM ABDULLA HAFIZ Vs. STATE OF MAHARASHTRA
December 4, 1997
KASAMBHAI F GHANCHI LALJIBHAI PARMAR Vs. CHANDUBHAI D RAJPUT:RAMESH M PARMAR
November 25, 1997
KASHI RAM NAMDEO ZAMBRO Vs. STATE OF MAHARASHTRA
November 10, 1997
KASHINATH KHER OTHERS Vs. DINESH KUMAR BHAGAT
May 2, 1997
KASHINATH S BANDEKAR Vs. ATMARAM VASSUDEVA NAIQUE
March 14, 1997
KASHMIR SINGH Vs. STATE OF PUNJAB
January 13, 1997
KASHMIR SINGH BHULLAR Vs. PUNJAB AND SIND BANK
January 24, 1997
KATTA RAMUDU Vs. STATE OF ANDHRA PRADESH
March 3, 1997
KATTITE VALAPPIL PATHUMMA Vs. TALUK LAND BOARD
February 19, 1997
KEDAR SINGH Vs. STATE OF BIHAR
September 18, 1997
KENDRA Vs. GOVERNMENT OF U R
February 24, 1997
KERALA AGRICULTURAL UNIVERSITY Vs. K R ANIL
December 3, 1997
KESHAVNARAYANGUPTA Vs. JILA PARISHAD SHIVPURI MP
November 4, 1997
KHATTAR ENTERPRISES PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA
July 23, 1997
KISAN SAHKARI CHINI MILLS LIMITED Vs. STATE OF UTTAR PRADESH
July 23, 1997
KISHAN SWAROOP Vs. GOVERNMENT OF NCT OF DELHI
September 22, 1997
KISHORILAL CHARMAKAR Vs. DISTT EDUCATION OFFICER
November 19, 1997
KOHINOOR RUBBER MILLS Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
February 20, 1997
KOLHAPUR CANESUGAR WORKS LIMITED Vs. UNION OF INDIA
September 1, 1997
KOLUTHARA EXPORTS LIMITED Vs. STATE OF KERALA
September 24, 1997
KOMAN Vs. STATE OF KERALA
November 7, 1997
KONARK INVESTMENTS LIMITED Vs. UNION OF INDIA
October 17, 1997
KONCH DEGREE COLLEGE CONCH JALAUN Vs. RAM SAJIWAN SHUKLA
February 6, 1997
KONDA VENUGOPALA RAJU Vs. STATE OF ANDHRA PRADESH
July 8, 1997
KORES INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 22, 1997
KOTTA PRAKASHAN Vs. STATE OF KERALA
December 11, 1997
KRISHAN Vs. STATE OF HARYANA
May 1, 1997
KRISHAN KUMAR ASSISTANT SECRETARY MARKET COMMITTEE BHIWANI DISTRICT BHIWANI HARYANA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA
March 31, 1997
KRISHAN LAL GUPTA Vs. ADHISHASHI ADHIKARI
November 20, 1997
KRISHI UTPADAN MANDI SAMITI Vs. MOTI LAL
November 21, 1997
KRISHNAKANT RAGHUNATH BIBHAVNEKAR Vs. STATE OF MAHARASHTRA
February 28, 1997
KRISHNAN Vs. KRISHNAVENI
January 24, 1997
KSHITISH CHANDRA PURKAIT Vs. SANTOSH KUMAR PURKAIT
May 7, 1997
KUIL FIREWORKS INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
September 12, 1997
KULDIP CHAND Vs. STATE OF HIMACHAL PRADESH
April 11, 1997
KUNAL R CHAUDHARI Vs. PURSHOTTAM B TODI
March 11, 1997
KUNJ BEHARI LAL Vs. DISTRICT JUDGE GORAKHPUR
April 1, 1997
L C GOYAL Vs. NAWAL KISHORE
January 9, 1997
L CHANDRA KUMAR Vs. UNION OF INDIA
March 18, 1997
L M L LIMITED Vs. COLLECTOR OF CENTRAL EXCISE KANPUR
August 21, 1997
L N VENKATESAN Vs. STATE OF TAMIL NADU
April 4, 1997
LACHMANDAS MATHURADAS Vs. COMMISSIONER OF INCOME TAX
January 16, 1997
LAKSHMAN SWARUP OM PRAKASH Vs. UNION OF INDIA
May 6, 1997
LAL CHAND Vs. VIIITH ADDITIONAL DISTRICT JUDGE
February 21, 1997
LAND ACQUISITION OFFICER Vs. SHIVABAI
April 4, 1997
LAND ACQUISITION OFFIER SUB COLLECTOR GADWAL Vs. SREELATHABHOOPAL
April 21, 1997
LAXMI COOPERATIVE HOUSING SOCIETY LIMITED Vs. KANTILAL CHAMPAKLAL KOTHARI
October 24, 1997
LAXMI NARAIN MEHAR Vs. UNION OF INDIA
February 24, 1997
LAXMIKANT Vs. UNION OF INDIA
April 11, 1997
LEELABAI Vs. RAJARAM
December 12, 1997
LEKHRAJ ALIAS HARI SINGH Vs. STATE OF GUJARAT
October 22, 1997
LIEUT JAGDISH PAL SINGH Vs. UNION OF INDIA
May 7, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. JAGMOHAN SHARMA
September 1, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. RAGHAVENDRA SESHAGIRI RAO KULKARNI
September 23, 1997
LLEWELLYN FURTADO Vs. GOVERNMENT OF GOA
September 10, 1997
LOKSHIKSHAN PRASARAK MANDAL Vs. RAJENDRAKUMAR AJABRAO MAHALLE
May 5, 1997
LT C REETHAMA JOSEPH Vs. UNION OF INDIA
April 1, 1997
LUXMI DEVI Vs. STATE OF HARYANA
March 31, 1997
M Vs. DIRECTOR CENTRAL CATTLE BREEDING FARM
February 28, 1997
M A JACKSON Vs. COLLECTOR OF CUSTOMS
July 8, 1997
M A RAVOOF Vs. SENIOR DIVISIONAL SIGNAL TELECOMMUNICATION ENGINEER
November 6, 1997
M C MEHTA Vs. UNION OF INDIA
November 20, 1997
M C MEHTA Vs. UNION OF INDIA
November 18, 1997
M C MEHTA Vs. UNION OF INDIA
December 16, 1997
M C MEHTA Vs. UNION OF INDIA
December 10, 1997
M C MEHTA Vs. UNION OF INDIA
February 4, 1997
M C MEHTA Vs. UNION OF INDIA
March 17, 1997
M G CHARY Vs. GOVERNMENT OF ANDHRA PRADESH
May 9, 1997
M HARA BHUPAL Vs. UNION OF INDIA
February 24, 1997
M JAMEELA BEEVI Vs. S BALAGOPALA PILLAI
July 17, 1997
M L MUBARAK BASHA Vs. MUNI NAIDU
January 6, 1997
M M P SINHA Vs. STEEL AUTHORITY OF INDIA LIMITED
February 5, 1997
M M RAJENDRAN Vs. K RAMAKRISHNAN
April 4, 1997
M P ELECTRICITY BOARD Vs. S S MODH
September 3, 1997
M P OIL EXTRACTION K N OIL INDUSTRIES Vs. STATE OF MADHYA PRADESH
July 9, 1997
M P STATE BOARD TRANSPORT CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE INDORE
February 19, 1997
M R M PLANTATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 1, 1997
M R PATIL Vs. MEMBER INDUSTRIAL COURT
April 1, 1997
M RAGHAVELU Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 1997
M SUSEELA G SELVARAJ Vs. STATE OF TAMIL NADU :STATE OF TAMIL NADU
September 16, 1997
M V JAVALI Vs. MAHAJAN BOREWELL AND CO
September 26, 1997
M V SRINIVASA Vs. STATE OF ANDHRA PRADESH
July 23, 1997
MADAN LAL Vs. STATE OF JAMMU AND KASHMIR
August 6, 1997
MADANLAL SETHI Vs. STATE OF MADHYA PRADESH
March 27, 1997
MADDI VENKATARAMAN AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 2, 1997
MADHU BALA Vs. SURESHKUMAR
July 23, 1997
MADHUKAR JETLY PETITIONER; Vs. UNION OF INDIA
January 6, 1997
MADHUMILAN SYNTEX PRIVATE LIMITED Vs. UNION OF INDIA
March 4, 1997
MADHURI MEHTA Vs. MEET VERMA
May 7, 1997
MADHURI PATIL Vs. ADDITIONAL COMMR TRIBAL DEVELOPMENT THANE
April 28, 1997
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. VIDHYA BHUSHAN SAXENA ANOTHER
February 13, 1997
MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. OM PRAKASH GUPTA
April 10, 1997
MADHYAMIC SHIKSHA MANDAL M P Vs. ABHILASH SHIKSHA PRASAR SAMIT I
January 21, 1997
MADRAS INDUSTRIAL INVESTMENT Vs. COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS
April 4, 1997
MADRU SINGH Vs. STATE OF MADHYA PRADESH
September 9, 1997
MAHADEO Vs. SUB DIVISIONAL OFFICER
July 31, 1997
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. DRBHANUMATI PURUSHOTTAM RATHOD
April 21, 1997
MAHENDRA RAGHUNATHDAS GUPTA Vs. VISHVANATH BHIKAJI MOGUL
April 10, 1997
MAHENDRA SINGH CHOTELAL BHARGAD Vs. STATE OF MAHARASHTRA
December 12, 1997
MAHENDRA SINGH JAGGI Vs. DATARAM JAGNNATH
January 15, 1997
MAHESH CHAND BISHT Vs. UNION OF INDIA
December 15, 1997
MAHESH CHANDRA BANSAL Vs. KRISHNA SWAROOPSINGHAL
January 24, 1997
MAHESH KUMAR MUDGIL Vs. STATE OF UTTAR PRADESH
December 8, 1997
MAHESH KUMAR SAHARIA Vs. STATE OF NAGALAND
October 14, 1997
MAHESH MAHTO Vs. STATE OF BIHAR
August 21, 1997
MAHMOOD HASAN Vs. STATE OF UTTAR PRADESH
January 7, 1997
MAHUA BISWAS Vs. SWAGATA BISWAS
November 17, 1997
MAJOR GENERAL INDER JIT KUMAR Vs. UNION OF INDIA
March 20, 1997
MAKHANLAL Vs. ASHARFILAL
March 25, 1997
MALAPRABHA COOP SUGAR FACTORY LIMITED Vs. UNION OF INDIA
January 28, 1997
MALKHAN SINGH Vs. UNION OF INDIA
January 7, 1997
MALKIAT SINGH Vs. STATE OF UTTAR PRADESH
September 9, 1997
MALKIAT SINGH Vs. JOGINDER SINGH
November 2, 1997
MALKIATSINGH Vs. JOGINDERSINGH
December 2, 1997
MALPE VISHWANATH ACHARYA Vs. STATE OF MAHARASHTRA
December 19, 1997
MANAGEMENT OF DANDAKARANYA PROJECT KOREPUT Vs. WORKMEN
January 7, 1997
MANAGING COMMITTEE OF M M DEGREE COLLEGE MODI NAGAR Vs. VICE CHANCELLOR MEERUT UNIVERSITY
March 17, 1997
MANAGING DIRECTOR HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER
July 7, 1997
MANAGING DIRECTOR U R S R T C Vs. RN TANDON
September 24, 1997
MANGAT RAI Vs. STATE OF PUNJAB
July 9, 1997
MANGEJ SINGH Vs. UNION OF INDIA
December 16, 1997
MANJOOR KHAN Vs. STATE OF BIHAR
August 19, 1997
MANJU BHATIA Vs. NEW DELHI MUNICIPAL COUNCIL
May 6, 1997
MANMOHAN SINGH Vs. STATE OF PUNJAB
January 31, 1997
MANOJ KUMAR ACHHELAL BRAHMAN Vs. STATE OF GUJARAT
November 4, 1997
MANSUKHLAL VITHALDAS CHAUHAN Vs. STATE OF GUJARAT
September 3, 1997
MANUSHREE PATHAK Vs. ASSAM INDUSTRIES DEVP CORPN LTD
December 5, 1997
MAQBOOLUNNISA Vs. MOHAMMAD SALEHA QUARAISHI
November 6, 1997
MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY Vs. A GEETHA
September 12, 1997
MARTIN AND HARRIS LIMITED Vs. VITH ADDITIONAL DISTT JUDGE
December 11, 1997
MARYBONG AND KYEL TEA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
February 13, 1997
MAVILATHAMBAN NAMBIAR Vs. STATE OF KERALA
January 9, 1997
MEERAAND COMPANY LUDHIANA Vs. COMMISSIONER OF INCOME TAX PUNJAB JANDK AND CHANDIGARH PATIALA
March 11, 1997
MEHARBAN Vs. STATE OF UTTAR PRADESH
April 30, 1997
MEHRUNNISA Vs. VISHAM KUMARI
December 2, 1997
MEHTA NETTINGS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
May 7, 1997
MIHIR TEXTILES LIMITED AHMEDABAD ADVANCE MILLS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY:COLLECTOR OF CUSTOMS BOMBAY
April 29, 1997
MISBAH ALAM SHAIKH Vs. STATE OF MAHARASHTRA
February 10, 1997
MISRI LAL Vs. DAULATI DEVI
July 31, 1997
MITHILESH UPADHYAY Vs. STATE OF BIHAR
April 24, 1997
MODERN TAILORING HALL Vs. H S VENKUSA
April 24, 1997
MODI RUBBER LIMITED Vs. UNION OF INDIA
August 26, 1997
MODI XEROX LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
October 15, 1997
MOHAMMAD ALI KHAN Vs. COMMISSIONER OF WEALTH TAX NEW DELHI
March 4, 1997
MOHAMMAD ALIMUDDIN Vs. WAIZUDDIN
February 19, 1997
MOHAMMAD AMAN BABU KHAN Vs. STATE OF RAJASTHAN
May 8, 1997
MOHAMMAD ASLAM ALIAS BHURE Vs. UNION OF INDIA
March 14, 1997
MOHAMMAD BASHEERAHMAD Vs. HAKEEM NOORULLA SHERIFF
April 22, 1997
MOHAMMAD NAZIR Vs. BECHAND PRASAD
February 28, 1997
MOHAMMAD SWALEH Vs. UNION OF INDIA
May 9, 1997
MOHAMMAD YUNUS Vs. STATE OF GUJARAT
October 15, 1997
MOHAN Vs. STATE OF UTTAR PRADESH
July 29, 1997
MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. COMMERCIAL TAX OFFICER MADRAS
September 9, 1997
MOHAN DUTT SHARMA Vs. CHIEF JUSTICE PUNJAB AND HARYANA HIGH COURT
July 30, 1997
MOHAN SINGH Vs. STATE OF U. P.
November 20, 1997
MOHANLAL Vs. STATE OF HIMACHAL PRADESH
March 17, 1997
MOHD ZAHID Vs. STATE OF TAMIL NADU
July 20, 1997
MOHMOODKHAN MAHBOOBKHAN PATHAN Vs. STATE OF MAHARASHTRA
February 3, 1997
MOST REV P M A METROPOLITAN Vs. MORAN MAR MARTHOMA MATHEWS
February 5, 1997
MOTI LAL CHUNNILAL TAK Vs. COMMISSIONER OF INCOME TAX
November 19, 1997
MOULIN ROUGE PVT LIMITED Vs. COMMERCIAL TAX OFFICER
November 12, 1997
MRF LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
March 12, 1997
MUKUND ALIAS KUNDUMISHRA Vs. STATE OF MADHYA PRADESH
May 2, 1997
MUNICIPAL CORPORATION BILASPUR Vs. VEER SINGH RAJPUT
August 21, 1997
MUNICIPAL CORPORATION OF CITY Vs. SHIVSHANKER GAURISHANKER MEHTA
July 22, 1997
MUNICIPAL CORPORATION OF DELHI Vs. LICHHO DEVI
September 1, 1997
MUNICIPAL CORPORATION OF DELHI Vs. NARESH KUMAR
March 10, 1997
MUNICIPAL CORPORATION OF DELHI Vs. DELHI URBAN HOUSE OWNERS WELFARE ASSN
October 3, 1997
MUNICIPAL CORPORATION OF DELHI Vs. DELHI OUTDOOR ADVERTISERS ASSOCIATION
February 10, 1997
MUNICIPAL COUNCIL ALWAR Vs. P R DAGA
November 19, 1997
MUNICIPAL COUNCIL MANASA Vs. M P STATE ROAD TRANSPORT CORPN
September 11, 1997
MUNICIPAL COUNCIL MANDSAUR Vs. FAKIRCHAND
February 6, 1997
MURLIDHAR JALAN Vs. STATE OF MEGHALAYA
May 7, 1997
MURTI DEVI Vs. STATE OF DELHI
August 20, 1997
N C DAS Vs. M A MOHSIN
September 9, 1997
N JAGADEESAN Vs. DISTRICT COLLECTOR NORTH ARCOT
February 21, 1997
N K DURGA DEVI Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
April 2, 1997
N K JAGANNIVASA RAO Vs. N SHIVANANDA RAO
January 8, 1997
N MURLEEDHARAN Vs. STATE OF KERALA
February 20, 1997
N S M AHMAD JAMALIA BEEVI Vs. D N SHAH
July 30, 1997
N UMAPATHY Vs. B V MUNIYAPPA
March 25, 1997
NACHIMUTHU INDUSTRIAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
December 17, 1997
NADAR MAHAJAN SANGAM S VELAICHAMY NADAR KALLOORI OTHERS Vs. DISTRICT REGISTRAR SOCIETIES
April 7, 1997
NAGA PEOPLES MOVEMENT OF HUMAN RIGHTS Vs. UNION OF INDIA
November 27, 1997
NAGAPPA MAHADEV DODDAAMANI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 29, 1997
NAGAR PALIKA NATAUR Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
November 4, 1997
NAGESHA Vs. M S KRISHNA
July 11, 1997
NAGINBHAI NATHUBHAI MODI ALIAS BHAGAR Vs. NAGINBHAI RANCHHODBHAI
February 18, 1997
NAGPUR IMPROVEMENT TRUST Vs. NAGPUR TIMBER MERCHANTS ASSOCIATION
March 18, 1997
NAGRIK PARISHAD PAURI GARHWAL Vs. GARHWAL JAL SANSTHAN
May 2, 1997
NAJJAM FARAGHI NIJJAM FARUQUI Vs. STATE OF WEST BENGAL
November 18, 1997
NAMDEV SHRIPATI NALE Vs. BAPU GANAPATI JAGTAP
March 11, 1997
NANDKUMAR KRISHNARAO NAVGIRE Vs. JANANATH LAXMAN KUSHALKAR
July 23, 1997
NANDLAL TEJMAL KOTHARI Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
April 3, 1997
NARAINDAS REVACHAND HAMRAJANI Vs. UNION OF INDIA
September 30, 1997
NARANJAN SINGH Vs. KULDIP SINGH
December 9, 1997
NARAYANA DHARMASANGHOM TRUST Vs. SWAMI PRAKASANANDA
April 9, 1997
NARAYANI DEVI Vs. MAHENDRA KR TRIPATHI
December 19, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SANTRO DEVI
November 18, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJIR GANESH NAYAK AND CO
March 21, 1997
NATIONAL ORGANIC CHEMICAL INDUSTRTIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
January 6, 1997
NATIONAL RAYON CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 29, 1997
NATIONAL SEEDS CORPN LIMITED Vs. PREM PRAKASH JAIN
December 12, 1997
NAVAKOTI VEERA RAGHAVULU Vs. STATE OF ANDHRA PRADESH
January 15, 1997
NAZRUL MONDAL Vs. STATE OF WEST BENGAL
October 23, 1997
NEERUKONDA PARABRAHMA MURTHY Vs. STATE OF ANDHRA PRADESH
February 7, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH BHAI C PATEL
February 7, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G N SAINANI
July 9, 1997
NEW INDIA CIVIL ERECTORS PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
February 17, 1997
NEW KENILWORTH HOTEL PRIVATE LIMITED Vs. ORISSA STATE FINANCE CORPORATION
January 20, 1997
NIL GIRLS BAR ASSOCIATION Vs. T K MAHALINGAM
December 8, 1997
NIRMA INDUSTRIES LIMITED Vs. DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION
May 6, 1997
NIRMALA JAGDISHCHANDRA KABRA Vs. TRANSPORT COMMISSIONER
February 14, 1997
NISHAR AHMED FAJMOHMED KAJI Vs. STATE OF GUJARAT
November 7, 1997
NITIN RASHMIKANT KANTAWALA Vs. UNION OF INDIA
January 31, 1997
NOOR SABA KHATOON Vs. MOHAMMAD QUASIM
July 29, 1997
NORTHERN PLASTICS LIMITED Vs. HINDUSTAN PHOTO FILMS MFG COMPANY LIMITED
February 20, 1997
NYLON NET MANUFACTURING COMPANY Vs. ADDITIONAL SALES TAX OFFICER
July 29, 1997
OBLUM ELECTRICAL INDUSTRIES PVT LIMITED HYDERABAD Vs. COLLECTOR OF CUSTOMS BOMBAY
September 2, 1997
OKHLA ENCLAVE JOINT ACTION COMMITTEE Vs. UNION OF INDIA
April 7, 1997
OMWATI Vs. MAHENDRA SINGH
November 7, 1997
ORIENT TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
January 21, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. INDERJIT KAUR
December 8, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNITA RATHI
December 4, 1997
ORISSA ELECTRICAL ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ORISSA
December 19, 1997
ORISSA SPONGE IRON LIMITED Vs. STATE OF ORISSA
December 9, 1997
OSMANIA UNIVERSITY Vs. V S MUTHURANGAM
July 8, 1997
P B CHOWDHARY Vs. GOVERNMENT OF ANDHRA PRADESH
January 15, 1997
P D GUPTA Vs. RAM MURTI
July 8, 1997
P K RAMACHANDRAN Vs. STATE OF KERALA
September 19, 1997
P K SANDHU P K SANDHU Vs. SHIV RAJ V PATIL:HONBLE SPEAKER LOK SABHA
March 25, 1997
P MYTHEENKANNU Vs. STATE OF KERALA
July 30, 1997
P N DUBEY Vs. STATE OF MADHYA PRADESH
February 6, 1997
P N JEEVARATHINAM Vs. UNION OF INDIA
April 23, 1997
P S RAMAMOHANA RAO Vs. A R AGRICULTURAL UNIVERSITY
July 31, 1997
P SADAGOPAN Vs. FOOD CORPORATION OF INDIA ZONAL OFFICER SOUTH ZONE
March 20, 1997
P SARADA Vs. COMMISSIONER OF INCOME TAX CENTRAL MADRAS
December 9, 1997
P SRIRAMAMURTHY Vs. VASANTHA RAMAN MRS
February 7, 1997
P V NARSIMHA RAO Vs. STATE CBI SPE
November 21, 1997
P V SUBBA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
November 11, 1997
P VIRUDHACHALAM Vs. MANAGEMENT OF LOTUS MILLS
December 9, 1997
PADMINI UNNI Vs. UNION OF INDIA
July 24, 1997
PAIARA LAL Vs. STATE OF PUNJAB
August 8, 1997
PAKKIRISAMY Vs. STATE OF TAMIL NADU
September 30, 1997
PALAM VIHAR RESIDENTS ASSOCIATION REGD Vs. STATE OF HARYANA
March 21, 1997
PALLAVA GRANITES INDUSTRIAL INDIA PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 17, 1997
PANCHUGOPALBARUA Vs. UMESH CHANDRA GOSWAMI
February 12, 1997
PANDAPPA HANUMAPPA HANAMAR Vs. STATE OF KARNATAKA
February 28, 1997
PANDIAN ALIAS VEERAPANDIAN Vs. STATE OF TAMIL NADU
October 24, 1997
PANDIT RAM PRAKASH SHARMA Vs. KHARAITI LAL
December 17, 1997
PANKAJESH Vs. TULSI GRAMIN BANK
May 7, 1997
PARDEEP AGGARBATTI LUDHIANA Vs. STATE OF PUNJAB
October 23, 1997
PARMANANDA DAS Vs. STATE OF ORISSA
August 21, 1997
PARSHANTI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 19, 1997
PARSION DEVI Vs. SUMITRI DEVI
October 14, 1997
PARSION DEVI AND ORS. Vs. SUMITRI DEVI AND ORS.
October 24, 1997
PATHUMA Vs. KALLARA K MOHAMMED
April 21, 1997
PATNA UNIVERSITY Vs. DRAMITATIWARI MRS
August 27, 1997
PAWAN ALLOYS AND CASTING PVT LIMITED MEERUT Vs. U P STATE ELECTRICITY BOARD
August 5, 1997
PAWAN KUMAR GUPTA Vs. ROCHIRAM NAGDEO
August 22, 1997
PENINSULAR TRADERS PERUMBAVOOR Vs. DEPUTY COMMISSIONER SALES TAX LAW KERALA
July 31, 1997
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
February 5, 1997
PEPSI FOODS LIMITED Vs. SPECIAL JUDICIAL MAGISTRATE
November 4, 1997
PEST CONTROL INDIA LIMITED Vs. UNION OF INDIA
October 17, 1997
PHILIPS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
February 19, 1997
PHOOL CHAND GUPTA Vs. STATE OF ANDHRA PRADESH
January 21, 1997
PHYSICAL RESEARCH LABORATORY Vs. K G SHARMA
April 8, 1997
PIZZA HUT INC Vs. PIZZA HUT I PRIVATE LIMITED
May 2, 1997
POHAP SINGH Vs. STATE OF HARYANA
December 18, 1997
POLAMMARASETTI VARANA VENKA SATYANARAYANA Vs. SUDDHA APPARAO NAIDU DEAD
March 18, 1997
PONDS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
January 27, 1997
PONNALA NARSING RAO Vs. NALLOLLA PANTAIAH
September 9, 1997
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH Vs. K L NARASIMHAN
May 2, 1997
POSTSANGBAM NINGOL THOKCHOM Vs. GENERAL OFFICER COMMANDING
September 16, 1997
POULOSE AND MATHEN Vs. COLLECTOR OF CENTRAL EXCISE
February 4, 1997
POWER FINANCE CORPORATION LIMITED Vs. PRAMOD KUMAR BHATIA
March 17, 1997
PRABHU STEEL INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NAGPUR
September 11, 1997
PRAHALLAD BARAL Vs. GOVERNMENT OF ORISSA
March 3, 1997
PRAHLAD SARAN GUPTA Vs. BAR COUNCIL OF INDIA
February 26, 1997
PRAHLAD SINGH Vs. STATE OF MADHYA PRADESH
August 13, 1997
PRAKASH CHANDRA RASTOGI Vs. RENT CONTROL & EVICTION OFFICER, KANPUR NAGAR AND ORS.
April 23, 1997
PRAKASH CHANDRA SAHU Vs. STATE TRANSPORT AUTHORITY
March 3, 1997
PRAKASH HIRAMAN HINGANE Vs. STATE OF MAHARASHTRA
December 9, 1997
PRAMOD KUMAR MANTRI Vs. STATE OF ORISSA
January 27, 1997
PRAN RANJAN MAITY Vs. ANIL KUMAR PANDA
March 10, 1997
PRATAP PHARMA PRIVATE LIMITED Vs. UNION OF INDIA
April 1, 1997
PRATAPANENI RAVI KUMAR ALIAS RAVI Vs. STATE OF ANDHRA PRADESH
July 8, 1997
PRAVARA PULP AND PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
November 4, 1997
PRECISION MACHINERY CO INDORE Vs. COLLECTOR OF CENTRAL EXCISE INDORE
February 4, 1997
PREETI KUMARI SHARMA Vs. UNIVERSITY OF RAJASTHAN
August 22, 1997
PREM Vs. DAULA
January 16, 1997
PREM CHAND ALIAS PREM NATH Vs. SHANTA PRABHAKAR
November 17, 1997
PREM NATH SHARMA Vs. STATE OF UTTAR PRADESH
September 9, 1997
PREM NATH SHARMA Vs. STATE OF UTTAR PRADESH
April 9, 1997
PREM SINGH Vs. JOGINDER SINGH
February 4, 1997
PREMIER BREWERIES Vs. STATE OF KERALA
December 18, 1997
PREMIER FABRICATORS ALLAHABAD Vs. HEAVY ENGINEERING CORPN LTD
March 21, 1997
PRESIDENT OF INDIA Vs. CHANDAN MITRA IN RE :
March 27, 1997
PRESIDENT OF INDIA Vs. SHER SINGH IN RE
January 29, 1997
PROCESS TECHNICIANS AND ANALYSTS UNION Vs. UNION OF INDIA
March 10, 1997
PROGRESSIVE FINANCERS PROGRESSIVE FINANCERS Vs. COMMISSIONER OF INCOME TAX MADRAS:ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS 1 MADRAS
February 20, 1997
PROMOSTYLE EXPORTS Vs. COLLECTOR OF CUSTOMS BOMBAY
October 14, 1997
PUNDALIK MAHADU BHANE Vs. STATE OF MAHARASHTRA
August 14, 1997
PUNJ SONS PVT LIMITED Vs. NATIONAL ALUMINIUM COMPANY LIMITED
September 30, 1997
PUNJAB AND HARYANA HIGH COURT CHANDIGARH Vs. SUNDER SHAM KAPOOR
January 8, 1997
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. KALA SINGH
May 7, 1997
PUNJAB MANDI BOARD CHANDIGARH Vs. KULWINDER SINGH
April 1, 1997
PUNJAB NATIONAL BANK Vs. K C CHOPRA
July 24, 1997
PUNJAB NATIONAL BANK Vs. JAGDISH SINGH
September 11, 1997
PUNJAB NATIONAL BANK Vs. ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION
February 11, 1997
PUNJAB STATE CIVIL SUPPLIES CORPN LIMITED CHANDIGARH Vs. NARINDER SINGH NIRDOSH
April 10, 1997
PUNJAB STATE COOPERATIVE BANK LIMITED Vs. MILKHA SINGH
September 24, 1997
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. B S AULAKH
April 9, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. ASHWANI KUMAR
March 14, 1997
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. COLLECTOR OF CUSTOMS BOMBAY
February 27, 1997
PUTHIYA PURAYIL KANNAN S WIDOW KOZIPURATH CHEMMARATHI Vs. PATINHARE KOYYATTAN BALAN
March 21, 1997
PVSSR JAGANNATHA CHARYULU Vs. STATE OF ANDHRA PRADESH
May 9, 1997
PYARE LAL Vs. STATE OF HARYANA
February 20, 1997
QAMAR JAHAN Vs. U P PUBLIC SERVICES TRIBUNAL
November 20, 1997
R C PATUCK Vs. FATIMA A KINDASA
May 6, 1997
R C TIWARI Vs. M P STATE COOPERATIVE MARKETING FEDERATION LIMITED
April 9, 1997
R K KRISHNA KUMAR Vs. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM
December 3, 1997
R K SETHI Vs. OIL AND NATURAL GAS COMMISSION
January 28, 1997
R K TRIVEDI Vs. UNION OF INDIA
December 9, 1997
R KANDASAMY Vs. CHIEF ENGINEER MADRAS PORT TRUST
August 22, 1997
R M ARUNACHALAM Vs. COMMISSIONER OF INCOME TAX MADRAS
July 9, 1997
R P A VALLIAMMAL Vs. R PALANICHAMI NADAR
February 3, 1997
R RAJENDRAN NAIR Vs. STATE OF KERALA
October 14, 1997
R S AJARA Vs. STATE OF GUJARAT
March 3, 1997
R S REKHCHAND MOHOTA SPINNING AND WEAVING MILLS LIMITED Vs. STATE OF MAHARASHTRA
May 7, 1997
R VARADARAJAN Vs. THIRUMANGAI NAIDU
May 5, 1997
RAAG RANG Vs. GENERAL MANAGER DELHI TELEPHONES
April 3, 1997
RABINDRA KUMAR BATTICK Vs. STATE OF ORISSA
November 7, 1997
RABINDRANATH MUKHOPADHYAY Vs. COAL INDIA LIMITED
February 28, 1997
RADHA KISHUN Vs. UNION OF INDIA
February 28, 1997
RAE BARELI KSHETRIYA GRAMIN BANK Vs. BHOLA NATH SINGH
February 28, 1997
RAILWAY PARCEL AND GOODS HAND MAZDOOR UNION Vs. UNION OF INDIA
September 19, 1997
RAJ BROTHERS AGENCIES Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
January 30, 1997
RAJ CONTINENTAL EXPORTERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
January 21, 1997
RAJ KUMAR Vs. SHAKTI RAJ
February 11, 1997
RAJ KUMARI CECIL Vs. MANAGING COMMITTEE OF LAXMI NARAIN BHAGWATI DEVI VIDYA MANDIR GIRLS HIGH SCHOOL
November 27, 1997
RAJ PAL VERMA Vs. CHANCELLOR OF MEERUT UNIVERSITY RENAMED AS CH CHARAN SINGH UNIVERSITY RAJ BHAWAN LUCKNOW
May 1, 1997
RAJ SHEEL Vs. COMMERCIAL TAX OFFICER ANOTHER
February 6, 1997
RAJA PROVISION STORES Vs. APPELLATE TRIBUNAL SALES TAX TRIVANDRUM
March 20, 1997
RAJA RAM Vs. STATE OF MADHYA PRADESH
January 16, 1997
RAJASTHAN ADULT EDUCATION ASSOCIATION Vs. ASHOKA BHATACHARYA KM
December 1, 1997
RAJASTHAN RAJYA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. M D OMANA MS
July 23, 1997
RAJASTHAN STATE ELECTRICITY BOARD ACCOUNTANTS ASSOCIATION JAIPUR Vs. RAJASTHAN STATE ELECTRICITY BOARD
February 4, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KAILASH NATH KOTHARI
September 3, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. POONAM PAHWA
July 9, 1997
RAJEEV MANKOTIA Vs. SECRETARY TO THE PRESIDENT OF INDIA
March 27, 1997
RAJENDRA KUMAR Vs. STATE OF UTTAR PRADESH
November 21, 1997
RAJENDRA KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
February 10, 1997
RAJENDRA MAHTON Vs. STATE OF BIHAR
December 9, 1997
RAJENDRA PRASAD YADAV Vs. STATE OF MADHYA PRADESH
July 9, 1997
RAJESH AHUJA Vs. MANOJ MITTAL
December 5, 1997
RAJESH KUMAR Vs. INSTITUTE OF ENGINEERS INDIA
July 25, 1997
RAJESH KUMAR STATE OF HARYANA Vs. DHARAMVIR:DHARAMVIR
March 12, 1997
RAJINDER SINGH Vs. STATE OF BIHAR
November 25, 1997
RAJIV MITTAL Vs. MAHARSHI DAYANAND UNIVERSITY
November 28, 1997
RAJKOT FINE CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA
January 22, 1997
RAJKOT MUNICIPAL CORPORATION Vs. MANJULBEN JAYANTILAL NAKUM
January 17, 1997
RAJNI SEHGAL Vs. STATE OF JAMMU AND KASHMIR
February 17, 1997
RAJU ALIAS RAJENDRA RAJYA ALIAS RAJU Vs. STATE OF MAHARASHTRA
October 22, 1997
RAKA ELECTRICALS Vs. COLLECTOR OF CENTRAL EXCISE
January 21, 1997
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR
November 11, 1997
RAM BETI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI
December 17, 1997
RAM HARAKH Vs. HAMID AHMED KHAN
August 28, 1997
RAM KALA Vs. DEPUTY DIRECTOR CONSOLIDATION
September 9, 1997
RAM KALI Vs. CHOUDHRI AJIT SHANKAR
February 28, 1997
RAM KALI DEVI Vs. MANAGER PUNJAB NATIONAL BANK SHAMSHABAD
August 1, 1997
RAM KATORI Vs. LAIQ SINGH
November 25, 1997
RAM KRISHNA GHOSH Vs. ROOP CHAND MOLLA
February 18, 1997
RAM NATH INTERNATIONAL CONSTRUCTION PVT LIMITED Vs. STATE OF UTTAR PRADESH
October 21, 1997
RAM PRAKASH SINGH Vs. STATE OF BIHAR
October 24, 1997
RAM PRAVESH SINGH Vs. K N SINGH
November 3, 1997
RAM RATI Vs. SAROJ DEVI
April 25, 1997
RAM SAKAL SINGH Vs. MOSAMAT MONAKO DEVI DEAD
February 21, 1997
RAM SAKHI DEVI UTTAR PRADESH PRADHAN ADHYAPAK PARISHAD Vs. STATE OF UTTAR PRADESH:U P SECONDARY EDUCATION SERVICE COMMISSION
March 20, 1997
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
February 24, 1997
RAM VIJAY KUMAR Vs. STATE OF BIHAR
September 5, 1997
RAMAVATAR Vs. STATE OF BIHAR
April 7, 1997
RAMBHAI NATHABHAI GADHVI STATE OF GUJARAT Vs. STATE OF GUJARAT:RAMBHAI NATHABHAI GADHVI
August 6, 1997
RAMBILAS Vs. STATE OF MADHYA PRADESH
October 3, 1997
RAMBIR DAS KALYAN DAS Vs. KALYAN DAS:RAMBIR DAS
February 19, 1997
RAMCHANDER Vs. ADDITIONAL DISTRICT MAGISTRATE
September 10, 1997
RAMDAS MOTOR TRANSPORT LIMITED Vs. TADI ADHINARAYANA REDDY
May 1, 1997
RAMESH Vs. SHESHRAO
March 21, 1997
RAMESH Vs. LAXMIBAI
August 29, 1997
RAMKISHAN Vs. STATE OF RAJASTHAN
September 2, 1997
RAMPRAKASH Vs. CHARAN KAUR
February 3, 1997
RANA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
February 20, 1997
RANCHANDRA SAO Vs. STATE OF BIHAR
May 1, 1997
RANDHIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 1, 1997
RANEN ROY Vs. PRAKASH MITRA
November 26, 1997
RANJAN KUMAR MITRA Vs. ANDREW YULE AND COMPANY LIMITED
January 14, 1997
RAO SOMASHEKARA Vs. STATE OF KARNATAKA
September 16, 1997
RASHIKLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX ORISSA
December 9, 1997
RASHTRIYA CHATURTH SHRENI RAILWAY MAJDOOR CONGRESS INTUC Vs. UNION OF INDIA
October 1, 1997
RATAN KAUR Vs. UNION OF INDIA
May 2, 1997
RATANLALNATH Vs. STATE OF TRIPURA
February 25, 1997
RAYMOND WOOLLEN MILLS LIMITED Vs. INCOME TAX OFFICER
December 17, 1997
RAZAKALI KHURESHI SANDHI Vs. STATE OF GUJARAT
May 5, 1997
REBTI DEVI Vs. RAM DUTT
November 19, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. POPULAR AUTOMOBILES
September 29, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. ENFIELD INDIA LIMITED
September 17, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION ASSOCIATED INDUSTRIES ASSAM SPINNING UNIT Vs. NARAYAN CHANDRA RAJKHOWA:NARAYAN CHANDRAPUR RAJKHOWA
April 25, 1997
REGIONAL PROVIDENT FUND COMMISSIONER Vs. DHARAMSI MORARJI CHEMICAL COMPANY LIMITED
December 9, 1997
RELIANCE CELLULOSE PRODUCTS LIMITED HYDERABAD ASHOK ORGANIC INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD 1 DIVISION HYDERABAD:COLLECTOR OF CENTRAL EXCISE AND CUSTOMS VADODARA
July 8, 1997
RELIANCE INDUSTRIES LIMITED Vs. PRAVINBHAI JASBHAI PATEL
August 29, 1997
RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND NATURAL RESOURCE POLICY Vs. UNION OF INDIA
December 15, 1997
ROHTAS Vs. STATE OF UTTAR PRADESH
May 2, 1997
ROSHAN PRASAD Vs. SHIV PAL
July 7, 1997
RUKMA Vs. JALA
August 8, 1997
RUKMANI Vs. NEW INDIA ASSURANCE CO
August 14, 1997
S A ENGINEER Vs. UNION OF INDIA
December 18, 1997
S C V REDDY Vs. STATE OF KARNATAKA
March 27, 1997
S GURDIAL SINGH Vs. LUDHIANA IMPROVEMENT TRUST
April 2, 1997
S J EBENEZER Vs. VELAYUDHAN
December 11, 1997
S JAMALDEEN Vs. HIGH COURT OF MADRAS
November 3, 1997
S JAMALDEEN Vs. HIGH COURT OF MADRAS
March 20, 1997
S K G SUGAR LIMITED Vs. STATE OF BIHAR
January 15, 1997
S K SAHANA AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR PATNA
December 12, 1997
S K SALDI Vs. GENERAL MANAGER U P STATE SUGAR CORPORATION LIMITED
February 6, 1997
S K WARIKOO Vs. STATE OF JAMMU AND KASHMIR
November 5, 1997
S KAUR Vs. BALDEVSINGH
January 28, 1997
S MOHAN Vs. GOVERNMENT OF T N
November 12, 1997
S NAGARAJAN Vs. DISTRICT COLLECTOR SALEM
January 13, 1997
S P JAISWAL Vs. COMMISSIONER OF INCOME TAX
March 6, 1997
S P SUBRAMANYA SHETTY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
March 26, 1997
S S BOLA Vs. B D SARDANA
July 11, 1997
S S DAYANANDA Vs. K S NAGESH RAO
February 19, 1997
S SIVAPRAKASAM Vs. B V MUNIRAJ
April 3, 1997
S VANATHAN MUTHURAJA Vs. RAMALINGAM ALIAS KRISHNAMURTHY GURUKKAL
April 3, 1997
S VIJI Vs. COMMISSIONER OF GIFT TAX
December 2, 1997
S.N. DHARMA SANGAM TRUST Vs. SWAMI PRAKASANANDA
April 9, 1997
SADHNA DEVI Vs. STATE OF UTTAR PRADESH
February 19, 1997
SADHU RAM Vs. COMMISSIONER OF INCOME TAX
March 12, 1997
SADHVI RITUMBHARA Vs. DIGVIJAYSINGH
February 17, 1997
SAFAL JHA Vs. UNION OF INDIA
May 2, 1997
SAHAB SINGH STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:SAHAB SINGH
March 3, 1997
SAHIB SINGH Vs. STATE OF HARYANA
July 28, 1997
SAHNEY STEEL AND PRESS WORKS LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX A P I HYDERABAD
September 19, 1997
SAIL SINGH STATE OF PUNJAB Vs. MOHINDER PAL
October 17, 1997
SAKTHIVELU POLYPACK Vs. ASST COMMR OF CENTRAL EXCISE
December 8, 1997
SALES TAX OFFICER Vs. SHREEDURGA OIL MILLS
December 15, 1997
SALES TAX OFFICER NEW DELHI UNION OF INDIA Vs. EAST INDIA HOTELS LIMITED:CLARIDGES HOTEL PRIVATE LIMITED
September 9, 1997
SAMATHA HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
July 11, 1997
SAMURAI ELECTRONICS PVT LIMITED Vs. MUNICIPAL COUNCIL
December 3, 1997
SANDEEP KUMAR SHARMA Vs. STATE OF PUNJAB
February 24, 1997
SANGARABOINA SREENU Vs. STATE OF ANDHRA PRADESH
April 23, 1997
SANJAY KUMAR BAJPAI Vs. UNION OF INDIA
February 12, 1997
SANJEEV KUMAR Vs. STATE OF PUNJAB
May 6, 1997
SANJOY BHATTACHARJEE Vs. UNION OF INDIA
March 10, 1997
SANT RAJ Vs. STATE OF HARYANA
December 17, 1997
SANTOSH KUMAR VERMA Vs. STATE OF BIHAR
January 17, 1997
SARDAR MOHAR SINGH Vs. MANGILAL ALIAS MANGTYA
January 15, 1997
SATBIR SINGH Vs. STATE OF HARYANA
May 2, 1997
SATBIR STATE OF HARYANA Vs. SURATSINGH:SURAT SINGH
February 12, 1997
SATHYAPREMAMANJUNATHAGOWDA Vs. CONTROLLER OF ESTATE DUTY KARNATAKA
April 3, 1997
SATI RANI SEN Vs. INDIAN STANDARD CASTING CO
March 17, 1997
SATISH KUMAR Vs. ZARIF AHMED
February 20, 1997
SATISH KUMAR GROVER Vs. SURINDER KUMAR GROVER
March 10, 1997
SATNAM SINGH S K SINGAL Vs. PUNJAB AND HARYANA HIGH COURT:HIGH COURT OF PUNJAB AND HARYANA CHANDIGARH
February 7, 1997
SATPAL Vs. UNION OF INDIA
September 24, 1997
SATYA NARAIN Vs. STATE OF RAJASTHAN
May 6, 1997
SATYA PAL SIKKA Vs. AMARNATH
October 20, 1997
SAUDAGAR SINGH GIAN SINGH Vs. STATE OF HARYANA:GULAB SINGH
July 8, 1997
SAURASHTRA Vs. VINOD CHANDRA SHAH
February 10, 1997
SAURASHTRA CHEMICALS Vs. COLLECTOR OF CUSTOMS
September 25, 1997
SECRETARY MINISTRY OF COMMUNICATIONS Vs. SAKKUBAI
April 2, 1997
SECRETARY TALIPARAMBA EDUCATION SOCIETY Vs. MOOTHEDATH MALLISSERI ILLATH M N
March 3, 1997
SECRETARY TO GOVERNMENT Vs. K MUNNIAPPAN
March 21, 1997
SECRETARY TO GOVERNMENT HOME DEPTT Vs. SRIVAIKUNDATHAN
November 6, 1997
SECTOR 6 BAHADURGARH PLOT HOLDERS ASSOCIATION Vs. STATE OF HARYANA
April 7, 1997
SEEMA SHRINIDHI Vs. PRAVEEN KUMAR TIWARI
September 29, 1997
SELVARAJ Vs. STATE OF TAMIL NADU
November 13, 1997
SENIOR REGIONAL MANAGER FOOD CORPN OF INDIA CALCUTTA Vs. TULSI DAS BAURI
April 21, 1997
SENIOR SUPERINTENDENT OF POST OFFICES PATHANAMTHITTA Vs. A GOPALAN
February 21, 1997
SERAI KELLA GLASS WORKS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATN A
April 8, 1997
SEWA RAM Vs. UNION OF INDIA
April 1, 1997
SHABAD PULLA REDDY Vs. STATE OF ANDHRA PRADESH
August 20, 1997
SHABIR MOHAMAD SYED BALU ALIAS JANARDAN SHANTARAM SHIRKE ABDUL RAZAK HUSSEIN Vs. STATE OF MAHARASHTRA
September 10, 1997
SHAM LAL BHAGWAN DASS Vs. STATE OF HARYANA:SHAM LAL
February 20, 1997
SHAMBHOO NATH MISRA Vs. STATE OF UTTAR PRADESH
March 14, 1997
SHANTI DEVI Vs. STATE OF UTTAR PRADESH
September 9, 1997
SHANTI RANI DAS DEWANJEE Vs. DINESHCHANDRA DAY
September 18, 1997
SHARAD VASANT KOTAK Vs. RAMNIKLAL MOHANLAL CHAWDA
December 17, 1997
SHASHI GARG Vs. ARUN GARG
September 18, 1997
SHIBA KUMAR DUTTA Vs. UNION OF INDIA
February 24, 1997
SHIV KUMAR SHARMA Vs. UNION OF INDIA
January 21, 1997
SHIV KUMARI DEVENNDRA OJHA Vs. RAMAJOR SHITLA PRASAD OJHA
January 13, 1997
SHIV RAM SRIRAM Vs. STATE OF UTTAR PRADESH
October 21, 1997
SHIVDARSHAN LAL VASUDEVA Vs. UNION OF INDIA
September 12, 1997
SHIVJI Vs. RAGHUNATH DEAD
February 20, 1997
SHIVKUMAR Vs. SAJIDA
March 27, 1997
SHRIJI VIDYALAYA Vs. PATEL ANIL KUMAR LALLUBHAI
August 20, 1997
SINDAV HARI RANCHHOD Vs. JADEV LALJI JAYMAL
July 23, 1997
SIRPUR PAPER MILLS LIMITED Vs. DIRECTOR OF INSPECTOR C C E
May 8, 1997
SIRPUR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
December 11, 1997
SITA RAM SAINI Vs. STATE OF RAJASTHAN
December 8, 1997
SITARAMACHARYA DEAD Vs. GURURAJACHARYA DEAD
January 6, 1997
SIYARAM Vs. UNION OF INDIA
December 16, 1997
SODAGAR SINGH Vs. STATE OF PUNJAB
January 24, 1997
SODAN SINGH Vs. N.D.M.C.
November 11, 1997
SOUTH INDIA ALLOY INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
July 24, 1997
SOUTH INDIA STEEL ROLLING MILLS MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
February 25, 1997
SOUTH INDIA VISCOSE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 9, 1997
SOUTHERN GAS LIMITED Vs. VISVESWARAYA IRON AND STEEL LIMITED
October 24, 1997
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. MADRAS REFINERIES LIMITED
October 24, 1997
SOUTHERN SWITCH GEAR LIMITED Vs. COMMISSIONER OF INCOME TAX
December 11, 1997
SPECIAL DEPUTY COLLECTOR Vs. KURRA SAMBASIVA RAO
April 29, 1997
SPECIAL LAND ACQUISITION OFFICER KARNATAKA HOUSING BOARD Vs. P M MALLAPPA
March 14, 1997
SPECIAL LAND ACQUISITION OFFICER KHEDA Vs. VASUDEV CHANDRASHANKAR
April 8, 1997
SRINIWAS Vs. DUNI CHAND
July 11, 1997
SRIWAS CHARAN BISWAL Vs. UNION OF INDIA
March 14, 1997
STATE Vs. B L VERMA
March 17, 1997
STATE Vs. DAWOOD IBRAHIM KASKAR
May 7, 1997
STATE BANK OF INDIA Vs. C B DHALL
December 11, 1997
STATE BANK OF INDIA Vs. A N GUPTA
September 30, 1997
STATE BANK OF INDIA Vs. LABOUR ENFORCEMENT OFFICER CENTRAL
February 13, 1997
STATE BANK OF INDORE Vs. GOVINDRAO
January 17, 1997
STATE FISHERY OFFICERS ASSOCIATION W B Vs. STATE OF WEST BENGAL
March 21, 1997
STATE OF ANDHRA PRADESH Vs. BOLLAPRAGADA SURYANARAYANA
July 15, 1997
STATE OF ANDHRA PRADESH Vs. TRANSPORT CORPORATION OF INDIA LIMITED
February 13, 1997
STATE OF ANDHRA PRADESH Vs. RAHIMUDDIN KAMAL
February 7, 1997
STATE OF ANDHRA PRADESH Vs. BIMAL KRISHNA KUNDU
October 3, 1997
STATE OF ANDHRA PRADESH Vs. BILAL AHMED KALOO
August 6, 1997
STATE OF ASSAM Vs. R K KRISHNA KUMAR
October 24, 1997
STATE OF BIHAR Vs. SHEO NARAIN JAISWAL PRIVATE LIMITED
October 24, 1997
STATE OF BIHAR Vs. D N SINGH
November 13, 1997
STATE OF BIHAR Vs. INDIAN ALUMINIUM COMPANY
September 24, 1997
STATE OF BIHAR Vs. KRISHNA KUMAR KABRA
February 12, 1997
STATE OF BIHAR Vs. JHUNJHUNWALA INDUSTRIES
February 12, 1997
STATE OF BIHAR Vs. RAMNATH PRASAD
December 9, 1997
STATE OF BIHAR Vs. HANUMAN MALJAIN
July 17, 1997
STATE OF BIHAR Vs. SHYAM YADAV
January 14, 1997
STATE OF BIHAR Vs. SHEO NARAYAN SINGH
January 27, 1997
STATE OF BIHAR Vs. SUBHASH SINGH
February 3, 1997
STATE OF BIHAR Vs. BISHWANATH RAI
September 3, 1997
STATE OF BIHAR Vs. RAMESH CHANDRA
March 20, 1997
STATE OF BIHAR Vs. BATESHWAR SHARMA
March 14, 1997
STATE OF BIHAR Vs. SYED ASAD RAZA
April 4, 1997
STATE OF BIHAR Vs. KUMAR PROMOD NARAIN SINGH
April 10, 1997
STATE OF BIHAR Vs. KAUSHAL KISHORE SINGH
April 10, 1997
STATE OF GOA Vs. LEUKOPLAST INDIA LIMITED
February 27, 1997
STATE OF GOA Vs. HIRABHAI SOMABHAI TANDEL
November 5, 1997
STATE OF GUJARAT Vs. DAHYABHAI ZAVERBHAI
February 24, 1997
STATE OF GUJARAT Vs. RATILAL LALJIBHAI TANDOL
August 20, 1997
STATE OF GUJARAT Vs. ANIRUDHSING
July 10, 1997
STATE OF HARYANA Vs. JANGBAHADUR
July 23, 1997
STATE OF HARYANA Vs. R K AGGARWAL
July 28, 1997
STATE OF HARYANA Vs. JAGAT SINGH
August 13, 1997
STATE OF HARYANA Vs. KRISHAN LAL SEHGAL
September 3, 1997
STATE OF HARYANA Vs. MEWA SINGH
February 3, 1997
STATE OF HARYANA Vs. JOGINDER SINGH
January 24, 1997
STATE OF HARYANA Vs. AMAR NATH BANSAL
January 15, 1997
STATE OF HARYANA Vs. DRA K SINHA
February 20, 1997
STATE OF HARYANA Vs. RAM KUMAR MANN
February 20, 1997
STATE OF HARYANA Vs. GHASEETA RAM
February 28, 1997
STATE OF HARYANA Vs. SURINDER KUMAR
March 10, 1997
STATE OF HARYANA Vs. RAMATRI
March 21, 1997
STATE OF HARYANA Vs. RAI CHAND JAIN
April 21, 1997
STATE OF HARYANA Vs. PREM CHAND
May 7, 1997
STATE OF HARYANA Vs. RAM CHANDER
May 9, 1997
STATE OF HARYANA Vs. AJAY WALIA MS
July 7, 1997
STATE OF HARYANA Vs. PAWAN KUMAR
October 24, 1997
STATE OF HARYANA Vs. OM PRAKASH BHASIN
September 25, 1997
STATE OF HARYANA Vs. ANURAG SRIVASTAVA
November 26, 1997
STATE OF HARYANA HAZARA SINGH Vs. JINDER SINGH:JINDER SINGH
January 24, 1997
STATE OF HIMACHAL PRADESH Vs. PETERS INDIA LIMITED
April 10, 1997
STATE OF HIMACHAL PRADESH Vs. KUNDAN LAL AHUJA
April 8, 1997
STATE OF HIMACHAL PRADESH Vs. JAFLI DEVI
March 14, 1997
STATE OF HIMACHAL PRADESH Vs. VIJAY PAL SINGH
March 14, 1997
STATE OF HIMACHAL PRADESH Vs. VILAS MARUTI SUTAR
October 24, 1997
STATE OF HIMACHAL PRADESH Vs. J L SHARMA
November 18, 1997
STATE OF JAMMU AND KASHMIR Vs. ENQUIRY OFFICER
November 3, 1997
STATE OF JAMMU AND KASHMIR Vs. SAYEED ZAFFAR MEHDI
February 7, 1997
STATE OF JAMMU AND KASHMIR Vs. PIRZADA GHULAM NABI
July 17, 1997
STATE OF KARNATAKA Vs. GANGADHARAIAH
August 27, 1997
STATE OF KARNATAKA Vs. MARUTHI
September 16, 1997
STATE OF KARNATAKA Vs. BHOJA POOJARI
September 9, 1997
STATE OF KARNATAKA Vs. H NAGARAJ
October 23, 1997
STATE OF KARNATAKA Vs. B M ASHRAF AND CO
October 20, 1997
STATE OF KARNATAKA Vs. SHIVAPPA GURUSIDDAPPA
December 10, 1997
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
December 8, 1997
STATE OF KERALA Vs. MADRAS RUBBER FACTORY LIMITED
December 19, 1997
STATE OF KERALA Vs. MOTHER ANASTHASIA SUPERIOR GENERAL
February 6, 1997
STATE OF KERALA Vs. BALAKRISHNAN
July 23, 1997
STATE OF KERALA Vs. M BHASKARAN PILLAI
May 5, 1997
STATE OF MADHYA PRADESH Vs. MAHESH KUMAR
April 29, 1997
STATE OF MADHYA PRADESH Vs. BRIJESH KUMAR AWASTHI
March 10, 1997
STATE OF MADHYA PRADESH Vs. BHARAT HEAVY ELECTRICALS
August 14, 1997
STATE OF MADHYA PRADESH Vs. R N MISHRA
September 17, 1997
STATE OF MADHYA PRADESH Vs. MANGILAL SHARMA
December 18, 1997
STATE OF MADHYA PRADESH Vs. HARSH GUPTA
December 12, 1997
STATE OF MADHYA PRADESH Vs. M P OJHA
December 18, 1997
STATE OF MADHYA PRADESH Vs. UADI SINGH
December 1, 1997
STATE OF MADHYA PRADESH Vs. SURESH KUMAR
February 7, 1997
STATE OF MADHYA PRADESH Vs. INDRA SEN JAIN
November 20, 1997
STATE OF MAHARASHTRA Vs. K N JOSHI
November 24, 1997
STATE OF MAHARASHTRA Vs. S S SRIVASTAVA
February 10, 1997
STATE OF MAHARASHTRA Vs. MANOHAR
October 20, 1997
STATE OF MAHARASHTRA Vs. RAMESH TAURANI
November 26, 1997
STATE OF MAHARASHTRA Vs. BANDU AND PRADIP PUNDALIK
December 11, 1997
STATE OF MAHARASHTRA Vs. RAJENDRAJAWANMALGANDHI
September 11, 1997
STATE OF MAHARASHTRA Vs. ASHOK CHOTELAL SHUKLA
August 1, 1997
STATE OF MAHARASHTRA Vs. EMBEE CORPORATION BOMBAY
August 21, 1997
STATE OF MAHARASHTRA Vs. NAZMUNNISA
July 17, 1997
STATE OF MAHARASHTRA Vs. PRIYA SHARAN MAHARAJ
March 11, 1997
STATE OF MAHARASHTRA Vs. GOPALPRASAD GOVINDPRASAD AGARWAL:GOPALPRASAD GOVINDPRASAD AGARWAL
March 20, 1997
STATE OF MAHARASHTRA Vs. HARI SHANKAR VAIDHYA
April 7, 1997
STATE OF ORISSA Vs. RAMANATH PATNAIK
April 2, 1997
STATE OF ORISSA Vs. NIRANJAN NAYAK
April 21, 1997
STATE OF ORISSA Vs. UNITED INDIA INSURANCE CO LTD
April 1, 1997
STATE OF ORISSA Vs. DAMODARNAYAK
March 31, 1997
STATE OF ORISSA Vs. PARASURAM NAIK
August 21, 1997
STATE OF ORISSA Vs. DUTI SAHU
January 13, 1997
STATE OF ORISSA Vs. DINABANDHU BEHETA
January 14, 1997
STATE OF ORISSA Vs. MAMTARANI SAHOO
September 3, 1997
STATE OF ORISSA Vs. SADHU CHARAN PRADHAN
September 17, 1997
STATE OF ORISSA Vs. BHAKTABANDHU MISHRA
January 24, 1997
STATE OF ORISSA Vs. PARIKHI PRADHAN
January 22, 1997
STATE OF ORISSA Vs. B N AGARWALLA
January 29, 1997
STATE OF ORISSA Vs. ORISSA ROAD TRANSPORT CO LTD
August 28, 1997
STATE OF ORISSA Vs. KRISHNA STORES
January 21, 1997
STATE OF ORISSA SANJAY KUMAR GADODIA Vs. SANJAY KUMAR GADODIA:STATE OF ORISSA
February 14, 1997
STATE OF PUNJAB Vs. HARI KISHAN
September 26, 1997
STATE OF PUNJAB Vs. INDER SINGH
October 3, 1997
STATE OF PUNJAB Vs. SARDARA SINGH
November 24, 1997
STATE OF PUNJAB Vs. PRITAM SINGH AND SONS
November 18, 1997
STATE OF PUNJAB Vs. BALDEV SINGH
November 19, 1997
STATE OF PUNJAB Vs. SARUP SINGH
November 27, 1997
STATE OF PUNJAB Vs. NARANJAN DASS DOOMRA RICE AND GENERAL MILLS
November 25, 1997
STATE OF PUNJAB Vs. AMRIK SINGH
November 27, 1997
STATE OF PUNJAB Vs. BALKAR SINGH
May 7, 1997
STATE OF PUNJAB Vs. HARNAMSINGH
January 17, 1997
STATE OF PUNJAB Vs. SWARANSINGH
January 24, 1997
STATE OF PUNJAB Vs. RAM RAKHA
February 6, 1997
STATE OF PUNJAB Vs. GAMDOOR SINGH
August 5, 1997
STATE OF PUNJAB Vs. BOOTA SINGH
August 7, 1997
STATE OF PUNJAB Vs. BALDEV SINGH CONDUCTOR
August 12, 1997
STATE OF PUNJAB Vs. DEVINDER SINGH
July 21, 1997
STATE OF PUNJAB Vs. G S GILL
March 27, 1997
STATE OF PUNJAB Vs. KRISHAN NIWAS
March 14, 1997
STATE OF PUNJAB Vs. SATISH KUMAR DUGGAL
February 24, 1997
STATE OF PUNJAB Vs. JUSTICE S S DEWAN RETIRED CHIEF JUSTICE
April 25, 1997
STATE OF PUNJAB Vs. MANOHAR LAL MIRCHEA
April 25, 1997
STATE OF PUNJAB Vs. G S GILL
April 27, 1997
STATE OF PUNJAB Vs. M L SEHGAL
April 30, 1997
STATE OF PUNJAB Vs. BAKHSHISH SINGH
May 5, 1997
STATE OF RAJASTHAN Vs. HITENDRA KUMAR BHATT
August 1, 1997
STATE OF RAJASTHAN Vs. ANI ALIAS HANIF
January 13, 1997
STATE OF RAJASTHAN Vs. BHUP SINGH
January 13, 1997
STATE OF RAJASTHAN Vs. AMRIT LAL GANDHI
January 10, 1997
STATE OF RAJASTHAN Vs. DINESH KUMXR BHARTI
January 20, 1997
STATE OF RAJASTHAN Vs. PRAKASH CHAND
December 2, 1997
STATE OF RAJASTHAN Vs. HINDUSTAN COPPER LIMITED
November 27, 1997
STATE OF RAJASTHAN Vs. GOPAL
October 23, 1997
STATE OF RAJASTHAN Vs. PREM RAJ
February 14, 1997
STATE OF RAJASTHAN Vs. R DAYAL
February 17, 1997
STATE OF RAJASTHAN Vs. TARACHAND
February 11, 1997
STATE OF TAMIL NADU Vs. DALMIA CEMENTS LIMITED
September 26, 1997
STATE OF TAMIL NADU Vs. SUN PAPER MILLS
October 23, 1997
STATE OF TAMIL NADU Vs. R ARASU
November 4, 1997
STATE OF TAMIL NADU Vs. K SABANAYAGAM
November 25, 1997
STATE OF TAMIL NADU Vs. A GURUSAMY
February 17, 1997
STATE OF TAMIL NADU Vs. M M RAJENDRAN
February 5, 1997
STATE OF TAMIL NADU Vs. THIRU G A ETHIRAJ
August 1, 1997
STATE OF TAMIL NADU Vs. M NATARAJAN
July 7, 1997
STATE OF TAMIL NADU Vs. M R ALAGAPPAN
April 8, 1997
STATE OF TAMIL NADU Vs. MCDOWELL AND COMPANY LTD
March 4, 1997
STATE OF TAMIL NADU Vs. STATE OF KARNATAKA
March 21, 1997
STATE OF TAMIL NADU PERAJMAL BALLAJI OTHERS Vs. SURESH:STATE OF TAMIL NADU
December 5, 1997
STATE OF TAMIL NADU S POOSAPPAN COMMISSIONER OF COLLEGIATE EDUCATION Vs. P MUNIAPPAN:P MUNIAPPAN:P MUNIAPPAN
December 2, 1997
STATE OF TRIPURA Vs. SUDHIR RANJAN NATH
February 13, 1997
STATE OF TRIPURA Vs. ARATI BALA SARKAR
March 14, 1997
STATE OF TRIPURA Vs. ROOP CHAND DAS
May 9, 1997
STATE OF TRIPURA Vs. NAMITA MAJUMDAR [BARMAN]
August 29, 1997
STATE OF UTTAR PRADESH Vs. LAXMAN RICE MILLS
January 17, 1997
STATE OF UTTAR PRADESH Vs. C O D CHHEOKI EMPLOYEES COOPERATIVE SOCIETY LIMITED
January 17, 1997
STATE OF UTTAR PRADESH Vs. DAMYANTI SINGH
January 27, 1997
STATE OF UTTAR PRADESH Vs. DINA NATH SHUKLA
January 31, 1997
STATE OF UTTAR PRADESH Vs. LAXMI PAPER MART
February 4, 1997
STATE OF UTTAR PRADESH Vs. UNIVERSAL EXPORTERS
September 10, 1997
STATE OF UTTAR PRADESH Vs. COMMITTEE OF MANAGEMENT AZAD UCHCHTAR MADHYAMIK VIDYALAYA
February 3, 1997
STATE OF UTTAR PRADESH Vs. DAN SINGH
February 3, 1997
STATE OF UTTAR PRADESH Vs. BHAGWAN
August 8, 1997
STATE OF UTTAR PRADESH Vs. OM ALIAS OMPRAKASH
July 21, 1997
STATE OF UTTAR PRADESH Vs. ABDUL
May 5, 1997
STATE OF UTTAR PRADESH Vs. C L AGRAWAL
May 2, 1997
STATE OF UTTAR PRADESH Vs. LAKHAN
April 11, 1997
STATE OF UTTAR PRADESH Vs. RAJENDRA KUMAR SINGH
March 17, 1997
STATE OF UTTAR PRADESH Vs. BRU NATH MISRA
March 27, 1997
STATE OF UTTAR PRADESH Vs. YAMUNA SHANKER MISRA
February 21, 1997
STATE OF UTTAR PRADESH Vs. GIRISH BIHARI
February 14, 1997
STATE OF UTTAR PRADESH Vs. AJAY KUMAR
February 17, 1997
STATE OF UTTAR PRADESH Vs. MINISTERIAL KARAMCHARI SANGH
October 15, 1997
STATE OF UTTAR PRADESH Vs. BHOORA
October 23, 1997
STATE OF UTTAR PRADESH Vs. NAND KUMAR AGGARWAL
November 19, 1997
STATE OF UTTAR PRADESH Vs. HARI OM
December 2, 1997
STATE OF UTTAR PRADESH Vs. JOGENDRA SINGH
November 28, 1997
STATE OF UTTAR PRADESH Vs. CHANDRAWATI
November 25, 1997
STATE OF UTTAR PRADESH Vs. STATE OF NAGALAND
December 17, 1997
STATE OF UTTAR PRADESH Vs. ZAKAULLAH
December 12, 1997
STATE OF WEST BENGAL Vs. O P LODHA:CHOWRINGHEE SALES BUREAU PRIVATE LIMITED
March 31, 1997
STATE OF WEST BENGAL Vs. ARUN KUMAR BASU
April 4, 1997
STATE OF WEST BENGAL Vs. MAYA DUTTA
April 3, 1997
STATE OF WEST BENGAL Vs. SAMARENDRA NATH PAUL
July 9, 1997
STATE OF WEST BENGAL Vs. SHAKTI SADHAN MAJHI
August 19, 1997
STATE REP Vs. ANIL SHARMA
September 3, 1997
STATE REP Vs. V JAYACHANDRA ALIAS EZHU VIRAL
March 13, 1997
STEEL AUTHORITY OF INDIA Vs. R K DIWAKAR
August 13, 1997
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOLPUR
February 20, 1997
STEEL AUTHORITY OF INDIA LIMITED Vs. AMBICA MILLS LIMITED
October 17, 1997
STEEL AUTHORITY OF INDIA LIMITED SUCCESSOR TO HINDUSTAN STEEL LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
May 9, 1997
STEEMANLTD Vs. STATE OF HIMACHAL PRADESH
March 6, 1997
STP LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA
December 2, 1997
SUBHASH CHANDER MITTAL Vs. BHAGWANT SINGH DHANADA
September 26, 1997
SUBHASH CHANDRA CHAUDHARI Vs. RAM MILAN
January 31, 1997
SUDAMA ROY ALIAS JADAV Vs. STATE OF WEST BENGAL
October 24, 1997
SUDEEP CHAUDHARY Vs. RADHA CHAUDHARY
January 31, 1997
SUDHIR SAMANTA Vs. STATE OF WEST BENGAL
October 21, 1997
SUDHIR VISHNU PANVALKAR Vs. BANK OF INDIA
May 6, 1997
SUDHJINDER KAUR Vs. JASWANT SINGH
September 10, 1997
SUJATA MUKHERJEE Vs. PRASHANT KUMAR MUKHERJEE
April 30, 1997
SUKHBIR SINGH Vs. STATE OF HARYANA
October 1, 1997
SUKHDEO VINAYAK TUKA RAM Vs. STATE OF MAHARASHTRA
March 11, 1997
SUKHPAL RAMRUP SINGH LALAL RAI Vs. STATE OF MADHYA PRADESH
January 8, 1997
SUMITOMO HEAVY INDUSTRIES LIMITED Vs. ONGC LIMITED
December 4, 1997
SUN EXPORT CORPORATION Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
October 23, 1997
SUN EXPORT CORPORATION BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY
July 7, 1997
SUNDARAM SPINNING MILLS KOMARAPALAYAM Vs. COMMISSIONER OF INCOME TAX MADRAS
July 9, 1997
SUNIL KUMAR Vs. N C T OF DELHI
December 12, 1997
SUNILKUMAR Vs. STATE OF MADHYA PRADESH
January 28, 1997
SUPERINTENDENT OF POST OFFICES Vs. E KUNHIRAMAN NAIR MULIYAR
September 10, 1997
SUPERINTENDING ENGINEER PUBLIC HEALTH U T CHANDIGARH Vs. KULDEEP SINGH
January 21, 1997
SUPREME COURT LEGALAID COMMITTEE Vs. UNION OF INDIA
November 25, 1997
SURAT TEXTILE MARKET COOPERATIVE SHOPS AND WAREHOUSES SOCIETY LIMITED SURAT Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
November 25, 1997
SURENDRA KUMAR JAIN Vs. ROYCE PEREIRA
November 19, 1997
SURENDRA NARAIN ALIAS MUNNA PANDEY Vs. STATE OF UTTAR PRADESH
November 7, 1997
SURESH CHANDRA Vs. J B AGARWAL
April 4, 1997
SURESH KUMAR BHIKAMCHAND JAIN Vs. PANDEY AJAY BHUSHAN
November 27, 1997
SURINDERSINGH Vs. STATE OF PUNJAB
August 27, 1997
SURJIT SINGH Vs. UNION OF INDIA
May 9, 1997
SURYANARAYAN SAHU Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
November 25, 1997
SUWALAL ANANDILAL JAIN Vs. COMMISSIONER OF INCOME TAX BIHAR II RANCHI
March 10, 1997
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 1, 1997
SWASTIC INDUSTRIES Vs. MAHARASHTRA STATE ELECTRICITY BOARD
January 24, 1997
SWATANTAR SINGH Vs. STATE OF HARYANA
March 3, 1997
SYED SADIQUE Vs. COMMISSIONER OF INCOME TAX BIHAR
November 11, 1997
SYNDICATE BANK Vs. SHANKAR PAUL
August 1, 1997
T DEEN DAYAL Vs. HIGH COURT OF ANDHRA PRADESH
September 10, 1997
T L MUDDUKRISHANA Vs. LALITHA RAMCHANDRA RAO
January 6, 1997
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
September 8, 1997
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
March 4, 1997
T M JACOB Vs. C POULOSE
December 18, 1997
T N ELECTRICITY BOARD Vs. BRIDGE TUNNEL CONSTRUCTIONS
February 18, 1997
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
March 4, 1997
T N GODAVARMAN THIRUMULKPAD A RANGARAJAN Vs. UNION OF INDIA
April 22, 1997
T N GODAVARMAN THIRUMULKPAD ENVIRONMENT AWARENESS FORUM A RANGARAJAN Vs. UNION OF INDIA
May 8, 1997
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
December 16, 1997
T V L NILSIN INDUSTRIES Vs. STATE OF TAMIL NADU
July 28, 1997
TANAJI GOVIND MISAL DADASAHEB PATALU MISAL SHRIMANT VISHWANATH MISAL BABASAHEB CHANDU MISAL RAOSAHEB SHRIPATI MISAL S SHAHJI GOVIND MISAL NAMDEO NANASAHEB MISAL Vs. STATE OF MAHARASHTRA
September 12, 1997
TANNERY AND FOOTWEAR CORPN OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 13, 1997
TANVIBEN PANKAJKUMAR DIVETIA Vs. STATE OF GUJARAT
May 6, 1997
TAR MOHAMMAD Vs. UNION OF INDIA
April 1, 1997
TARA Vs. DIRECTOR SOCIAL WELFARE
March 18, 1997
TARA CHAND VYAS Vs. CHAIRMAN AND DISCIPLINARY AUTHORITY
February 24, 1997
TARAK NATH SINGH Vs. STATE OF WEST BENGAL
December 4, 1997
TARSEM LAL VERMA Vs. UNION OF INDIA
February 10, 1997
TATA DAVY LIMITED Vs. STATE OF ORISSA
August 4, 1997
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. GAJANAN Y MANDREKAR
May 5, 1997
TATAVARTHI RAJAH Vs. COMMISSIONER OF WEALTH TAX HYDERABAD
April 4, 1997
TAYABBHAI M BAGASARWALLA Vs. HIND RUBBER INDUSTRIES PRIVATE LIMITED
February 19, 1997
TECH EXECUTIVE ANTI POLLUTION WELFARE ASSOCIATION Vs. COMMISSIONER OF TRANSPORT DEPTT
March 10, 1997
TEJA SINGH Vs. STATE OF PUNJAB
January 24, 1997
TEJRAM Vs. PATIRAMBHAU
April 3, 1997
TELCO LIMITED PUNE TELCO LIMITED JAMSHEDPUR Vs. COLLECTOR OF CENTRAL EXCISE PUNE:COLLECTOR OF CENTRAL EXCISE
July 29, 1997
THE SOUTHERN GAS LTD. Vs. VISVESWARAYA IRON & STEEL LTD.
October 24, 1997
THIAGARAJAR CHARITIES MADURAI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 24, 1997
THIRU AROORAN SUGARS LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
July 30, 1997
THIRUMALAI TRANSPORT SERVICE P SAMIAPPA GOUNDER PROP P S G TRANSPORT Vs. P SAMIAPPA GOUNDER:REGIONAL TRANSPORT AUTHORITY PERIYAR DISTRICT AT ERODE T N
January 24, 1997
TINPLATE CO OF INDIA LIMITED Vs. UNION OF INDIA
January 22, 1997
TOMY JACOB KATTIKKARAN Vs. THOMAS MANJALY
August 8, 1997
TOTA RAM Vs. STATE OF UTTAR PRADESH
July 9, 1997
TRACTORS AND FARM EQUIPMENT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
January 21, 1997
TRACTORS AND FARM EQUIPMENT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
February 21, 1997
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
July 24, 1997
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX COCHIN
December 17, 1997
TRIBHUV ANDAS BHIMJI ZAVERI TRIBHUVANDAS BHIMJI ZAVERI Vs. COLLECTOR OF CENTRAL EXCISE:COLLECTOR OF CENTRAL EXCISE
February 4, 1997
TRIPURA GOODS TRANSPORT ASSOCIATION Vs. COMMISSIONER OF TAXES
December 15, 1997
TRUSTEES OF H E H NIZAMS PILGRIMAGE MONEY TRUST HYDERABAD Vs. COLLECTOR OF ESTATE DUTY HYDERABAD
July 21, 1997
TUBE INVESTMENTS OF INDIA LIMITED Vs. TRADE INDUSTRIES RAJASTHAN
May 2, 1997
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
July 8, 1997
TVL K A K ANWAR AND CO Vs. STATE OF TAMIL NADU
November 27, 1997
U P AVAS EVAM VIKAS PARISHAD Vs. UDAI RAM DEAD
March 17, 1997
U P COOPERATIVE CANE UNIONS FEDERATION LIMITED LUCKNOW Vs. COMMISSIONER OF INCOME TAX LUCKNOW I
January 30, 1997
U P COOPERATIVE FEDERATION LIMITED Vs. RAM SINGH YADAV
December 1, 1997
U P S R T C Vs. HAR NARAIN SINGH
August 14, 1997
U P S R T C ALIGARH Vs. STATE OF UTTAR PRADESH
March 27, 1997
U P SECRETARIAT U D A ASSOCIATION Vs. STATE OF UTTAR PRADESH
January 27, 1997
U P STATE CEMENT CORPORATION LIMITED Vs. B K TIWARI
December 11, 1997
U P STATE ROAD TRANSPORT CORPN Vs. A K PARUL
December 4, 1997
U R STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. VIJAY KUMAR UPADHYAY
January 17, 1997
U.P. CO-OP. CANE UNIONS FED. Vs. WEST U.P. SUGAR MILLS ASSOCN. AND ORS.
January 22, 1997
UNION OF INDIA Vs. NEW VINOD SILK MILLS PRIVATE LIMITED
February 19, 1997
UNION OF INDIA Vs. BARMALT INDIA LTD
February 18, 1997
UNION OF INDIA Vs. ANMOL TRADING CORPORATION LIMITED
February 18, 1997
UNION OF INDIA Vs. KORON BUSINESS SYSTEMS LIMITED
February 18, 1997
UNION OF INDIA Vs. ASSAM TIMBER TREATING WORKS
December 19, 1997
UNION OF INDIA Vs. SYAD SARWAR ALI
December 4, 1997
UNION OF INDIA Vs. MAJOR A HUSSAIN IC 14827
December 8, 1997
UNION OF INDIA Vs. J G GLASS INDUSTRIES LIMITED
December 9, 1997
UNION OF INDIA Vs. M V VALLIAPPAN
December 10, 1997
UNION OF INDIA Vs. A S AMARNATH
November 27, 1997
UNION OF INDIA Vs. ARJUN SINGH
December 3, 1997
UNION OF INDIA Vs. S BALIAR SINGH
November 25, 1997
UNION OF INDIA Vs. W S CHONA
November 25, 1997
UNION OF INDIA Vs. SHER SINGH
February 7, 1997
UNION OF INDIA Vs. KAMLESH KUMAR BHARTI
September 26, 1997
UNION OF INDIA Vs. B PRASAD B S O
February 17, 1997
UNION OF INDIA Vs. UMOSH DHAIMODE
February 13, 1997
UNION OF INDIA Vs. MADRAS TELEPHONES SCHEDULED CASTES AND SCHEDULED TRIBES SOCIAL WELFARE ASSOCIATION
February 13, 1997
UNION OF INDIA Vs. ASHA SHARMA
October 1, 1997
UNION OF INDIA Vs. GANESH RICE MILLS
September 26, 1997
UNION OF INDIA Vs. NANDITA BAKSHI
September 26, 1997
UNION OF INDIA Vs. B S AGARWALAND ANOTHER:M P KAMAL RAJ:S A A ZAIDI
September 29, 1997
UNION OF INDIA Vs. H RAMAKRISHNA
October 17, 1997
UNION OF INDIA Vs. S K SAREEN
October 15, 1997
UNION OF INDIA Vs. L V VISHWANATHAN
November 11, 1997
UNION OF INDIA Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
November 10, 1997
UNION OF INDIA Vs. A NAGAMALLESHWAR RAO
November 18, 1997
UNION OF INDIA Vs. JAWALA PRASAD
November 20, 1997
UNION OF INDIA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
October 22, 1997
UNION OF INDIA Vs. B K SRIVASTAVA
October 24, 1997
UNION OF INDIA Vs. SUSHIL KUMAR MODI
November 6, 1997
UNION OF INDIA Vs. I P INDUSTRIES LTD
January 22, 1997
UNION OF INDIA Vs. PARLE BEVERAGES PRIVATE LIMITED
January 22, 1997
UNION OF INDIA Vs. SUSHIL KUMAR MODI
August 29, 1997
UNION OF INDIA Vs. RAMESH KUMAR
September 2, 1997
UNION OF INDIA Vs. SUSHIL KUMAR MODI
January 24, 1997
UNION OF INDIA Vs. NARENDRA ENGINEERING WORKS
January 22, 1997
UNION OF INDIA Vs. GODHAWANI BROTHERS
January 31, 1997
UNION OF INDIA Vs. AMINES AND PLASTICIZERS LIMITED
January 28, 1997
UNION OF INDIA Vs. R AYYAPPAN
September 12, 1997
UNION OF INDIA Vs. R SWAMINATHAN
September 12, 1997
UNION OF INDIA Vs. LIEUT MRS E IACATS
August 6, 1997
UNION OF INDIA Vs. BIJAN GHOSH
August 4, 1997
UNION OF INDIA Vs. K N SIVADAS
August 1, 1997
UNION OF INDIA Vs. G GANAYUTHAM
August 27, 1997
UNION OF INDIA Vs. K V BABY
August 21, 1997
UNION OF INDIA Vs. VISHWA NATH PANDEY
August 20, 1997
UNION OF INDIA Vs. LT COL P S BHARGAVA
January 10, 1997
UNION OF INDIA Vs. S K BHARGAWA
July 8, 1997
UNION OF INDIA Vs. M DHARANI
July 8, 1997
UNION OF INDIA Vs. INGERSOLL RAND INDIA LIMITED
July 15, 1997
UNION OF INDIA Vs. BAIJNATH MELARAM
July 24, 1997
UNION OF INDIA Vs. CENTURY SPG AND MFG COMPANY LIMITED
July 24, 1997
UNION OF INDIA Vs. J J ELECTRICALS
July 29, 1997
UNION OF INDIA Vs. VIJAY FLEXIBLE CONTAINERS PRIVATE LIMITED
July 31, 1997
UNION OF INDIA Vs. BAJAJ TEMPO LIMITED
July 29, 1997
UNION OF INDIA Vs. JAGPAL SINGH
July 29, 1997
UNION OF INDIA Vs. K G KULKARNI
March 27, 1997
UNION OF INDIA Vs. R V SWAMY ALIAS R VELLAICHAMY
March 31, 1997
UNION OF INDIA Vs. BIHARI LAL SIDHANA
March 25, 1997
UNION OF INDIA Vs. NSR KRISHNA PRASAD
March 18, 1997
UNION OF INDIA Vs. BRIJLAL THAKUR
March 17, 1997
UNION OF INDIA Vs. JAGDISHWAR BHAT
February 24, 1997
UNION OF INDIA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
March 11, 1997
UNION OF INDIA Vs. P V HARIHARAN
March 12, 1997
UNION OF INDIA Vs. RATAN KANSA BANIK
March 6, 1997
UNION OF INDIA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
May 6, 1997
UNION OF INDIA Vs. A AJIT SINGH S O S CHET SINGH R O NO 19 FAIZ BAZAR DARYAGANJ DELHI 6
April 29, 1997
UNION OF INDIA Vs. RISAL SINGH
April 29, 1997
UNION OF INDIA Vs. MANGATU RAM
April 29, 1997
UNION OF INDIA Vs. CHAIN SINGH
May 8, 1997
UNION OF INDIA Vs. RABIA BIKANER
July 7, 1997
UNION OF INDIA Vs. MAKHAN CHANDRA ROY
April 23, 1997
UNION OF INDIA Vs. T G ABRAHAM
April 22, 1997
UNION OF INDIA Vs. GURBACHAN SINGH
April 21, 1997
UNION OF INDIA Vs. GURLJ CHARAN DASS
April 10, 1997
UNION OF INDIA Vs. C RAMA SWAMY
April 9, 1997
UNION OF INDIA Vs. MUKESHSRIVASTAVA
April 3, 1997
UNION OF INDIA Vs. KARAM SINGH
April 7, 1997
UNION OF INDIA Vs. UMA MAHESWARI
April 8, 1997
UNION OF INDIA Vs. T SUNDARARAMAN
April 9, 1997
UNION OF INDIA (UOI) AND ORS. Vs. V.I.P. INDUSTRIES LTD., BOMBAY
January 22, 1997
UNION OF INDIA CAWNPORE SUGAR WORKS LIMITED UNION OF INDIA JIWAJIRAO SUGAR CO LIMITED GWALIOR SUGAR CO LIMITED GWALIOR SUGAR CO LIMITED BHOPAL SUGAR INDUSTRIES LIMITED K M SUGAR MILLS LIMITED Vs. JIWAJIRAO SUGAR CO LTD:UNION OF INDIA:GWALIOR SUGAR CO LTD:UNION OF INDIA
September 30, 1997
UNION OF INDIA COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. FOOD SPECIALITIES LTD
December 11, 1997
UNION OF INDIA P N KOHLI Vs. R IYYASWAMY:R IYYASWAMY
September 9, 1997
UNION OF INDIA UNION OF INDIA Vs. O P SAXENA:R D CHOUDHARY:K PEREIRA:HARBANS LAL
July 14, 1997
UNION OF INDIAAND ANOTHER MOHANAN P I MOHAMMAD IQBAL Vs. P SATHIKUMARANA NAIR:UNION OF INDIA
April 29, 1997
UNION PUBLIC SERVICE COMMISSION Vs. S PAPAIAH
September 11, 1997
UNION TERRITORY CHANDIGARH Vs. MOHINDER SINGH
February 14, 1997
UNION TERRITORY OF CHANDIGARH Vs. BALDEV SINGH
January 14, 1997
UNITED BANK OF INDIA Vs. B T W INDUSTRIES LIMITED
December 10, 1997
UNITED BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH
March 4, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GIAN CHAND
September 2, 1997
UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA Vs. K G SANGAMESWARAN
March 6, 1997
UNIVERSITY OF COCHIN REP Vs. N S KANJOONJAMMA
March 20, 1997
UOI Vs. G D PHARMACEUTICALS LIMITED
September 15, 1997
UPENDRA BAXI Vs. STATE OF UTTAR PRADESH
November 11, 1997
UPPER GANGES SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
August 4, 1997
USHA Vs. STATE OF BIHAR
January 6, 1997
USHA RANJAN BHATTACHARJEE Vs. ABINASH CHANDRA CHAKRABORTY
March 11, 1997
USHAKUMAR Vs. STATE OF BIHAR
July 23, 1997
UTTAM NAMDEO MAHALE Vs. VITHAL DEO
May 7, 1997
V GANGARAM Vs. REGIONAL JOINT DIRECTOR
April 25, 1997
V K DUBEY Vs. UNION OF INDIA
April 7, 1997
V P KUMARAVELU Vs. BAR COUNCIL OF INDIA NEW DELHI
February 4, 1997
V S M R JAGADISHCHANDRAN Vs. COMMISSIONER OF INCOME TAX MADRAS
July 9, 1997
VAM ORGANIC CHEMICALS LIMITED INDIA GLYCOLS LIMITED Vs. STATE OF UTTAR PRADESH
January 21, 1997
VAMAN DATTATRY GADAGKAR Vs. DIRECTOR GENERAL OF POSTS BOMBAY
April 7, 1997
VANKAMAMIDI VENKATA SUBBA RAO Vs. CHATLAPALLI SEETHARAMARATNA RANGANAYAKAMMA
April 2, 1997
VASANT Vs. STATE OF MAHARASHTRA
December 10, 1997
VED PRAKASH GARG Vs. PREMI DEVI
September 25, 1997
VEE KAY INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
July 23, 1997
VELLORE ELECTRIC CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
July 8, 1997
VENKAPPA GURAPPA HOSUR Vs. KASAWWA C O RANGAPPA KULGOD
April 3, 1997
VENKATESH THIMMAIAH GURJALKAR Vs. S S HAWALDAR
October 15, 1997
VICTORIA Vs. K V NAIK
May 9, 1997
VIJAY GOEL Vs. UNION OF INDIA
October 21, 1997
VIJAYA Vs. LAXMANRAO
August 19, 1997
VIJENDER DEVINDER ALIAS BHINDER MUKESH KUMAR Vs. STATE OF DELHI
February 12, 1997
VIKRAM SINGH Vs. UNION OF INDIA
October 20, 1997
VIKRAM SINGH Vs. RAJ SINGH
November 21, 1997
VINAY PRAKASH Vs. STATE OF BIHAR
February 17, 1997
VINEETNARAIN Vs. UNION OF INDIA
December 18, 1997
VINITA M KHANOLKAR Vs. PRAGNA M PAI
November 28, 1997
VINOD PAPER MILLS LIMITED Vs. COLLECTOR CENTRAL EXCISE PUNJAB
February 19, 1997
VISAKHAPATNAM PORT TRUST Vs. RAM BAHADUR THAKUR PRIVATE LIMITED
February 10, 1997
VISHAKA Vs. STATE OF RAJASTHAN
August 13, 1997
VISHWANAHT SHANTHAMALLAPPA DHULE Vs. STATE OF KARNATAKA
August 12, 1997
VISHWESHWARAIAH IRON AND STEEL LIMITED Vs. ABDUL GANI
November 11, 1997
VISUAL SINGH Vs. STATE OF MADHYA PRADESH
October 24, 1997
VISWALAKSHMI SASIDHARAN MRS OTHERS Vs. BRANCH MANAGER SYNDICATE BANK BELGAUM
February 13, 1997
VUAYAWADABOTTLING COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
September 2, 1997
W B HOUSING BOARD Vs. BRIJENDRA PRASAD GUPTA
July 9, 1997
W B HOUSING BOARD Vs. BHANWAR LAL MUNDHRA
July 9, 1997
WAKIL YADAV Vs. STATE OF BIHAR
July 31, 1997
WATCHDOGS INTERNATIONAL Vs. UNION OF INDIA
September 3, 1997
WEST COAST PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM
February 4, 1997
WEST COAST PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 1997
WESTERN INDIA PLYWOOD LIMITED Vs. P ASHOKAN
September 19, 1997
WILD LIFE INSTITUTE OF INDIA DEHRADUN Vs. VIJAY KUMAR GARG
May 2, 1997
WORLD SAVIOURS Vs. UNION OF INDIA
January 20, 1997
Y R VEERANNA Vs. STATE OF KARNATAKA
May 7, 1997
YAKUB ABDUL RAZAK MEMON ESSA ABDUL RAZAK MEMON Vs. COMPETENT AUTHORITY:COMPETENT AUTHORITY BOMBAY
April 25, 1997
YATINDRA NATH SHUKLAAND CO KANPUR Vs. COLLECTOR OF CENTRAL EXCISE KANPUR
December 9, 1997
YELAMANCHI RANGA RAO Vs. STATE OF ORISSA
May 5, 1997
ZENITH TIN WORKS LIMITED Vs. UNION OF INDIA
January 30, 1997