Case Index

Title
Date
AB AHAD Vs. STATE
September 16, 1987
AB AZIZ WANI Vs. CHAIRMAN
July 4, 1987
AB MAJID Vs. STATE OF J&K
May 8, 1987
AB MAJID WANI Vs. STATE
November 18, 1987
AB RASHID Vs. BEGA
December 18, 1987
AB RASHID DAR Vs. AISHA
March 18, 1987
AB REHMAN DAR Vs. STATE OF J&K
April 28, 1987
ABDUL LATIF Vs. ARZAM BI
February 27, 1987
ABDUL RASHID WANI Vs. STATE JAMMU AND KASHMIR
June 30, 1987
ABDUL RAZAK LONE Vs. STATE OF JAMMU AND KASHMIR
November 4, 1987
ADMINISTRATION SRINAGAR MUNICIPALITY Vs. LAXMI BISHAT
January 21, 1987
AHMAD LONE Vs. STATE
September 14, 1987
AHMED JOO ZERGAR Vs. SAJA
September 16, 1987
AKBAR TEELI Vs. GHULAM AHMAD DAR
March 11, 1987
ALI MOHD REASHI Vs. SONAWARI FRUIT GROWERS CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LTD THROUGH ADMINISTRATOR
May 21, 1987
AMAR KAUR Vs. KULBIR SINGH
December 31, 1987
AMAR NATH Vs. JANKI NATH
July 8, 1987
AMAR NATH BALDEV FOREST LESSEES (FIRM) Vs. DES RAJ
October 30, 1987
ANIL KUMAR DUGGAL Vs. ARUNA DUGGAL
December 4, 1987
ARUN KUMAR Vs. UNIVERSITY OF JAMMU
October 21, 1987
ASHOK KUMAR Vs. STATE OF J&K
October 9, 1987
B A ZARGAR Vs. STATE OF J & K
May 12, 1987
BAGESH CHANDER Vs. HARI KRISHAN
February 9, 1987
BALAK RAM Vs. SHIV RAM
May 15, 1987
BASHAMBER DASS GUPTA Vs. STATE OF J&K
March 26, 1987
BASHAMBERDAS Vs. STATE
November 2, 1987
BASHIR AHMAD DADA Vs. STATE OF J&K
October 21, 1987
BAWA RAM AND CO Vs. UNION OF INDIA
March 26, 1987
BHAGAT PARSHOTAM DASS Vs. FINANCIAL COMMISSIONER
September 29, 1987
BINDRU Vs. KIKRU
May 15, 1987
BUDHA RAM CHOWDHARY Vs. PUSHPA KHAJURIA
March 17, 1987
CHAJJU RAM Vs. JAGDISH KUMAR
May 15, 1987
CHAMAN LAL Vs. SHAM LAL GUPTA
November 27, 1987
CHAMAN LAL Vs. STATE OF J&K
July 28, 1987
DALBIR SINGH BAKSHI Vs. SHAMAS DIN
April 27, 1987
DARSHAN KUMAR Vs. UNION OF INDIA
May 15, 1987
DAVINDER SINGH Vs. STATE OF J&K
July 9, 1987
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. S PARAMJIT SINGH
August 14, 1987
DIDAR SINGH Vs. STATE BANK OF INDIA
December 29, 1987
DILSHADA BANO Vs. GH NABI
July 29, 1987
DIRECTOR ACCOUNTS AND TREASURIES Vs. GURU DUTT GUPTA
October 29, 1987
EAST INDIA HOTELS LTD Vs. STATE
August 28, 1987
EXECUTIVE ENGINEER JAMMU MUNICIPALITY Vs. INDERJEET SINGH
November 17, 1987
FARHAT AZIZ Vs. DEAN MEDICAL FACULTY SHER I KASHMIR INSTITUTE
October 28, 1987
FAYAZ AHMAD Vs. STATE OF J&K
August 20, 1987
FIRDOUS ASMI Vs. STATE OF JAMMU AND KASHMIR
October 15, 1987
GANI KHOJA Vs. STATE
February 24, 1987
GARJOO Vs. RAM LAL
September 25, 1987
GH HASSAN WANI Vs. STATE
December 29, 1987
GH MOHD DAR Vs. STATE OF J&K
August 21, 1987
GH NABI BASOO Vs. SUPERINTENDING ENGINEER (ELECTRIC)
July 6, 1987
GHANI SHAMDASS ANAND Vs. SHAKTI PRAKASH
May 6, 1987
GHULAM MOHAMMAD BHAT Vs. AZIZI
March 2, 1987
GHULAM MOHAMMAD KHAN Vs. HASINA
July 16, 1987
GHULAM MOHI UD DIN Vs. GANI JOO
March 17, 1987
GHULAM MUSTAFA KHAN Vs. MOHD. RAFIQ MIR
August 27, 1987
GHULAM RASOOD KHAN Vs. STATE OF J & K
June 9, 1987
GOVERDHAN RAM VAISHNU BHAGAT Vs. DEV RAJ
August 14, 1987
GULAM MOHI UD DIN WANI Vs. MEHRI
July 2, 1987
GULLA MIR Vs. MUMA BHAT
October 23, 1987
GULZAR AHMED ALAI Vs. STATE OF J&K
December 21, 1987
H S RAINAL Vs. NATIONAL INSURANCE CO LTD
November 18, 1987
HAKIM GHULAM HASSAN Vs. STATE OF J AND K
November 18, 1987
HAKIM GHULAM HUSSAN Vs. STATE OF JAMMU AND KASHMIR
September 11, 1987
HARDEV SHARMA Vs. GOVT OF J&K
September 25, 1987
HARNAM SINGH Vs. INSPECTOR GENERAL OF POLICE
June 10, 1987
INDER RAJ Vs. STATE OF JAMMU AND KASHMIR
June 30, 1987
INDERJIT GUPTA Vs. STATE
February 19, 1987
J&K BANK LTD Vs. BASHIR AHMAD QAZI
April 23, 1987
J&K BANK LTD Vs. B K SAWHNEY
October 30, 1987
JAGAT RAM AND SONS Vs. BODH RAJ
October 30, 1987
JAMEED AHMAD Vs. STATE
July 2, 1987
K C FOOD PRODUCTS Vs. COMMISSIONER, PDD
March 12, 1987
KAMLESH KUMARI Vs. DHARAM PAUL
March 4, 1987
KHAN GHULAM NABI Vs. GANI DAR
May 18, 1987
KHARAITI LAL Vs. STATE OF J&K
September 18, 1987
KHURSHEED ALAM KHAN Vs. STATE OF JAMMU AND KASHMIR
June 30, 1987
KRISHAN LAL Vs. HARBANS LAL
May 15, 1987
KRISHAN LAL Vs. STATE
February 12, 1987
KRISHAN LAL GUPTA Vs. STATE OF J&K
June 4, 1987
KRISHAN SINGH JAMWAL Vs. STATE OF J&K
September 18, 1987
KRISHANA DEVI Vs. J&K STATE
July 31, 1987
KULDEEP PANDITA Vs. STATE OF J&K
September 25, 1987
KUNDAN LAL Vs. SHANTI DEVI
March 25, 1987
L JAMIT RAI Vs. CHUNI LAL
May 15, 1987
LT COL H N TRIPATHI Vs. STATE
July 1, 1987
M A MUFTI Vs. STATE OF J&K
July 2, 1987
M K RAINA Vs. UNION OF INDIA
December 24, 1987
M S MALIK Vs. STATE
October 9, 1987
MANAGER, ROSIN AND TURPENTINE FACTORY Vs. ALI BEGMA
October 16, 1987
MANAGER, ROSIN AND TURPENTINE FACTORY Vs. ALI BEGMA
September 16, 1987
MANZOOR AHMAD DAR Vs. STATE
August 28, 1987
MANZOOR AHMAD LALOO Vs. UNION OF INDIA
May 8, 1987
MANZOOR AHMAD PAMPORI Vs. MOHD SULTAN PAMPORI
October 8, 1987
MEHBOOBA AKHTER Vs. STATE
March 11, 1987
MEHTABI Vs. AZIZ MIR
September 3, 1987
MOHAN LAL Vs. VINOD KUMAR
September 18, 1987
MOHAN LAL Vs. SANTOSH KUMARI
August 12, 1987
MOHD AFZAL KHAN Vs. GH QADIR BHAT
October 15, 1987
MOHD AKBAR SHEIKH Vs. STATE OF J&K
December 11, 1987
MOHD AKBAR SHEIKH Vs. STATE OF JAMMU AND KASHMIR
August 28, 1987
MOHD ALTAF SHAH Vs. STATE
November 18, 1987
MOHD FAROOQ Vs. EXECUTIVE ENGINEER, TRANSMISSION DIV SRINAGAR,
October 30, 1987
MOHD FAROOQ Vs. ENGINEER, TRANS DIV SRINAGAR & ANR
September 30, 1987
MOHD ISHAQ Vs. FINANCIAL COMMISSIONER
September 25, 1987
MOHD RAFIQ Vs. RAM LAL
July 9, 1987
MOHD RAFIQ MIR Vs. GHULAM MUSTAFA KHAN
March 11, 1987
MOHD SADIQ FANI Vs. DEPUTY COMMISSIONER DODA
March 17, 1987
MOHD SHABAN BHAT Vs. STATE
October 21, 1987
MOHD SHABAN TELL Vs. MALIK ABDUL GANI
March 27, 1987
MOHD YOUSUF MOHD MAQBOOL Vs. BAKSHI ANWAR AFTAB
December 3, 1987
MUNSHI Vs. HARI CHAND
September 18, 1987
N N KAW Vs. STATE BANK OF INDIA
July 9, 1987
NARANJAN KOUR Vs. STATE OF J AND K
August 17, 1987
O N TIKKU Vs. KARAN SINGH
March 11, 1987
O P DOGRA Vs. STATE THROUGH C B I
August 22, 1987
OM PRAKASH Vs. JAGDISH KUMAR
May 15, 1987
OMKAR NATH Vs. AUTAR KRISHEN
September 16, 1987
ORIENTAL FIRE AND GENERAL Vs. MAYA DEVI
April 28, 1987
PARAS RAM Vs. SUDERSHAN KUMAR KHANNA
June 5, 1987
PARGHAT SINGH Vs. STATE OF JAMMU NAD KASHMIR
February 12, 1987
PARVEEN KUMAR MALHOTRA Vs. TH RANJIT SINGH
March 26, 1987
PEER HISSAM UD DIN Vs. STATE
December 14, 1987
PT YOG RAJ Vs. STATE OF J&K
September 22, 1987
RADHYA SHAM Vs. STATE OF J AND K
March 25, 1987
RAJESH KUMAR Vs. JAMMU AND KASHMIR AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
May 15, 1987
RAJINDER KUMAR Vs. DARSHANA KUMARI
February 18, 1987
RAJINDER KUMAR Vs. ANEETA DEVI
September 25, 1987
RAJINDER SINGH RANA Vs. GOVT OF J&K
April 29, 1987
RAM LAL Vs. SUMITRAN DEVI
October 30, 1987
RAM SANEHI, CONTROLLER IMPORTS AND EXPORTS Vs. M/S JOHN TRADING CORPORATION
July 25, 1987
RAM SINGH WINE SHOP Vs. STATE OF J&K
March 20, 1987
REHMAN SHEIKH Vs. MUKHTI
May 18, 1987
RIAS AHMAD GAZI Vs. STATE OF J&K
October 8, 1987
S JANAK SINGH Vs. AIR OFFICER COMMANDING (AIR CMDE) SGR
July 16, 1987
S MOHINDER SINGH ALIAS PAPI Vs. DISTRICT MAGISTRATE, JAMMU
February 21, 1987
S.S.LALLI Vs. UNION OF INDIA
May 18, 1987
SARITA Vs. BALBIR
July 9, 1987
SARITA THAPPER Vs. BALBIR THAPPER
July 9, 1987
SAYED TASSADQUE HUSSAIN Vs. UNION OF INDIA
October 26, 1987
SHAH MALI Vs. SALAM KOKA
May 18, 1987
SHAMBHU NATH Vs. CHAMAN LAL
September 17, 1987
SHEIKH MOHD AFZAL Vs. STATE OF J&K
July 29, 1987
SHEIKH MOHI-UD-DIN Vs. GENERAL MANAGER
April 30, 1987
SHIRAZ CINEMA Vs. SRINAGAR MUNICIPAL COUNCIL
April 24, 1987
SHIV CHARAN SHARMA Vs. COMMISSIONER, GEOLOGY AND MINING DEPARTMENT, SRINAGAR
September 8, 1987
SONA ULLAH GANAI Vs. MOULVI MOHD AKBAR
July 10, 1987
STATE Vs. JOGINDER SINGH
March 12, 1987
STATE OF J&K Vs. S DARSHAN SINGH
May 15, 1987
STATE OF JAMMU AND KASHMIR Vs. S. ATMA SINGH
September 9, 1987
STATE OF JAMMU AND KASHMIR Vs. MUSHTAQ AHMED
June 4, 1987
STATE OF JANDK Vs. ABDUL RASHID
February 27, 1987
SURI ENTERPRISES Vs. ASSESSING AUTHORITY
April 10, 1987
SYED MUZAFFER HUSSAIN SHAH Vs. NATIONAL INSURANCE CO LTD
February 28, 1987
TRILOKI NATH RAINA Vs. STATE OF JAMMU AND KASHMIR
September 9, 1987
UNION OF INDIA Vs. SOHAN SINGH AND CO
September 3, 1987
UNION OF INDIA Vs. KRISHEN CHANDER
December 17, 1987
VAISHNU BHAGAT GOVERDAN RAM Vs. DES RAJ
August 14, 1987
VEERANNA AIVALLI Vs. STATE OF J&K
March 6, 1987
VIJAY KUMAR Vs. KAMLA
April 3, 1987
VIJAY MANCHANDA Vs. STATE
October 8, 1987
YASHPAUL GUPTA Vs. STATE OF J&K
September 18, 1987
ZAHID ALI Vs. STATE
March 20, 1987
ZEENAT KHAN Vs. STATE OF J&K
December 29, 1987