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Case Index
Title
Date
A K CORPORATION LTD Vs. CONTROLLER OF IMPORTS AND EXPORTS
March 2, 1987
A K MUKHERJI Vs. PRODIP RANJAN SARBADHIKARY
August 19, 1987
ABDUL KADER Vs. STATE OF W.B. & ORS.
June 19, 1987
ABDUL MALIK Vs. STATE
December 24, 1987
ABED ALI JAMADAR Vs. STATE
April 22, 1987
ACHYUT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
September 2, 1987
ADARSH PROPERTIES P LTD Vs. FIRST LAND ACQUISITION COLLECTOR
July 17, 1987
ADDING MACHINES INDIA PRIVATE LIMITED Vs. STATE
April 8, 1987
ADVERTISING CONSULTANT I LTD Vs. MAMRAJ SARAF
May 6, 1987
AJIT KUMAR Vs. MUKUNDA LAL
November 20, 1987
AJIT KUMAR SAHA Vs. STATE
December 3, 1987
ALIL MOLLA Vs. STATE OF WEST BENGAL
April 29, 1987
ALLARAKHA SEIKH Vs. MUSTAKIN SEIKH
April 22, 1987
AMAL KUMAR CHAND Vs. NEHAL CHAND
May 20, 1987
AMANAT SK Vs. STATE OF WEST BENGAL
June 23, 1987
AMAR LAYEK Vs. STATE OF WEST BENGAL
July 17, 1987
AMAR NATH KHANNA Vs. UNION OF INDIA
February 11, 1987
AMAR NATH SAHA AND A N SAHA Vs. HIGH COURT AND 4 ORS
February 19, 1987
AMITABHA BHATTACHARYA & ANR. Vs. THE COMMISSIONER OF SANCHAITA INVESTMENTS
June 25, 1987
ANAND PRAKASH SEXANA Vs. UNION OF INDIA
November 26, 1987
ANANDA CHAKRAVORTY Vs. UNION OF INDIA
March 26, 1987
ANANTA SUBRAMANIA PADMANABHAN ALIAS A PADMANABHAN Vs. UNION BANK OF INDIA
August 31, 1987
ANANTAPUR TEXTILE LIMITED Vs. COLLECTOR OF CUSTOMS
November 19, 1987
ANIL KUMAR KHANNA Vs. COMMERCIAL TAX OFFICER BALLYGUNGE CHARGE CALCUTTA
March 20, 1987
ANNAPURNA STORES Vs. CORPORATION OF CALCUTTA
June 5, 1987
ANUGRAH NARAYAN SINHA Vs. UNITED COMMERCIAL BANK
June 29, 1987
ANUPAM GHOSH Vs. UNION OF INDIA & ORS.
August 10, 1987
APEX CORRUGATORS Vs. UNIVERSAL PAPER MILLS
June 22, 1987
ARABINDA DAS Vs. STATE OF WEST BENGAL
December 3, 1987
ARENDRA NATH DAS Vs. STATE OF WEST BENGAL
March 20, 1987
ARUN KUMAR SEN Vs. STATE AND ANOTHER
September 18, 1987
ARUNAGSHU BISWAS Vs. STATE OF WEST BENGAL
November 18, 1987
ASHIM KUMAR MUKHERJEE Vs. STATE
May 27, 1987
ASHIT KUMAR SARKAR Vs. ARUN KUMAR SARKAR
November 19, 1987
ASHOK CHANDRA RAKSHIT P LTD Vs. STATE OF WEST BENGAL
December 2, 1987
ASHOK KUMAR JAJODIA Vs. STATE OF WEST BENGAL
May 20, 1987
ASIT KUMAR ROY Vs. STATE
July 31, 1987
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MADURA COATS LTD
April 29, 1987
B C S1NHA ALIAS BIMAL CHANDRA SIMHA Vs. UNION OF INDIA
November 4, 1987
B C SINHA ALIAS BIMAL CHANDRA SINHA Vs. UNION OF INDIA
December 4, 1987
B MAJUMDER Vs. BALLY JUTE CO
April 7, 1987
BABULAL AGARWALLA Vs. STATE
January 7, 1987
BAGARIA MORE AND CO LTD Vs. STATE OF WEST BENGAL
May 19, 1987
BALAI CHANDRA NANDY Vs. DURGA CHARAN BANERJEE
June 22, 1987
BANGSHI DAS Vs. AJIT KUMAR DAS
November 20, 1987
BANK OF INDIA Vs. COMMERCIAL TAX OFFICER
March 25, 1987
BARANAGAR SERVICE STATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 30, 1987
BARKA ALIAS MOHAMMAD SULTAN Vs. STATE OF WEST BENGAL
April 2, 1987
BATA INDIA LTD Vs. GOVERNMENT OF INDIA
April 29, 1987
BEHARI LAL SHOW Vs. ANOTHER
July 17, 1987
BEHARILAL SHAW Vs. SURENDRA SINGH
July 17, 1987
BEJOY KRISHNA SADHUKHAN Vs. GANGADHAR SADHUKHAN
May 6, 1987
BENGAL TEA INDUSTRIES LTD. & ORS. Vs. UNION OF INDIA & ANR.
August 25, 1987
BENOY KRISHNA Vs. STATE OF W B
February 5, 1987
BHAJAHARI Vs. ABDUL KARIM SHAIKH
September 2, 1987
BHAKTI MONDAL Vs. STATE OF WEST BENGAL
December 23, 1987
BHARAT CH DAS Vs. STATE AND OTHERS
January 9, 1987
BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED ASSISTANTS APPRENTICE Vs. BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED
February 7, 1987
BHARAT PROCESS AND MECHANICAL ENGINEERS LTD Vs. BHARAT PROCESS AND MACHANICAL ENGINEERS LTD
February 5, 1987
BHARAT SHIVJI Vs. STATE
March 30, 1987
BHARAT SHIVJI SETHIA Vs. STATE
January 30, 1987
BHOLANATH KARMAKAR Vs. MADANMOHAN KARMAKAB
October 30, 1987
BHOLANATH YADAV @ BHOLANATH PALWAR Vs. STATE OF WEST BENGAL
November 16, 1987
BHUBANESHWAR MUKHERJEE Vs. STATE OF WEST BENGAL
January 16, 1987
BHUPESH M AND C P LTD Vs. INDIAN IRON AND STEEL CO LTD
July 31, 1987
BIJOYABALA SADHU Vs. SANAT KUMAR SADHU
September 16, 1987
BILASPUR SPINNING MILLS LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES
January 14, 1987
BIMALENDU SARKAR Vs. BENGAL UNITED PRESS I LTD
June 25, 1987
BINAPANI KUNDUS Vs. SAILA BALA DUTTA
August 18, 1987
BIRAJANANDA DAS GUPTA Vs. COMPETENT AUTHORITY U L C AND R ACT 1976
July 16, 1987
BISWANATH SETH AND ORS. Vs. BALAI SETH AND ORS.
July 13, 1987
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. INDIAN RAYON CORPORATION LTD
February 5, 1987
BRADY (INSPECTOR OF TAXES Vs. GROUP LOTUS CAR COS PLC
March 31, 1987
BRAY (INSPECTOR OF TAXES) Vs. BEST
October 30, 1987
BROOKE BOND INDIA LTD. Vs. K. MANIBHAI & CO.
April 13, 1987
BUDGE BUDGE COMPANY LTD Vs. COLLECTOR OF CUSTOMS
April 23, 1987
CALCUTTA CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA C DIVISION
December 14, 1987
CALCUTTA METROPOLITAN W AND S AUTHORITY Vs. CHAKRABORTY BROS
June 3, 1987
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL
April 8, 1987
CANTON CARPENTRY WORKS (P) LTD., MAZDOOR SANGHA Vs. ADDITIONAL DISTRICT MAGISTRATE (JUDICIAL) & ORS.
September 18, 1987
CHAIRMAN AND MANAGING DIRECTOR PUNJAB BANK Vs. DILIP KUMAR DE
April 29, 1987
CHANDMAL Vs. STATE OF WEST BENGAL
November 19, 1987
CHARUBALA SAHA Vs. EASTERN RAILWAY ADMN
September 18, 1987
CHITRA SENGUPTA Vs. DHRUBA JYOTI SENGUPTA
April 3, 1987
CHTTABALA KUNDU Vs. SAILEN BEHARI PAUL
July 15, 1987
COMMERCIAL TAX OFFICER COMMERCIAL TAX DEPARTMENT GOVERNMENT OF ANDHRA PRADESH Vs. MANGILAL RUNGTA
April 13, 1987
COMMISSIONER OF INCOME TAX Vs. INDIA CAPACITORS LTD
April 23, 1987
COMMISSIONER OF INCOME TAX Vs. CALCUTTA INVESTMENT CO LTD
June 4, 1987
COMMISSIONER OF INCOME TAX Vs. STANDARD PHARMACEUTICAL LTD
June 1, 1987
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL STATE ELECTRICITY BOARD
June 2, 1987
COMMISSIONER OF INCOME TAX Vs. ASHA DEVI AGARWAL
June 2, 1987
COMMISSIONER OF INCOME TAX Vs. BERTRAMS SCOTT LTD
February 2, 1987
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND SONS LIMITED NOW MODERN AGENCIES LTD
February 25, 1987
COMMISSIONER OF INCOME TAX Vs. R R BAJORIA
July 24, 1987
COMMISSIONER OF INCOME TAX Vs. CALCUTTA ELECTRIC SUPPLY CO LTD
July 27, 1987
COMMISSIONER OF INCOME TAX Vs. BIRLA CHARITY TRUST
August 3, 1987
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER MILLS LTD
June 22, 1987
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF BENGAL
June 11, 1987
CONTROLLER OF ESTATE DUTY Vs. SMRITI BANERJEE
March 2, 1987
D P CHOUDHURY Vs. UNION OF INDIA
May 8, 1987
D.V.C. Vs. DY. DIRECTOR PERSONNEL AND OTHERS
April 29, 1987
DAGA FILMS Vs. LOTUS PRODUCTIONS
July 27, 1987
DAGA METAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER
May 20, 1987
DARSHAN LAL VOHRA Vs. UNION OF INDIA
July 30, 1987
DEBAR KUNDU RAMA KRISHNA RAO Vs. STATE OF WEST BENGAL
June 29, 1987
DEEPAK INDUSTRIES Vs. STATE
June 12, 1987
DEVOKINANDAN BOOBNA Vs. HARASUNDER SARKAR
December 24, 1987
DILIP GUPTA Vs. SMT SARADA VERMA
November 4, 1987
DILIP ROY Vs. BISHNUPRIYA DEVI & ORS.
April 16, 1987
DINANATH BAIDYA Vs. REVENUE OFFICER, MATHURAPUR AND OTHERS
March 4, 1987
DINESH KUMAR RAVI SANKAR VYAS Vs. KAMAL RANI SARKAR
March 11, 1987
DIPAK BANERJEE Vs. SUDIPTA BANERJEE
July 23, 1987
DISTRICT MAGISTRATE NORTH 24 PARGANAS Vs. HIMAL ENTERPRISES PRIVATE LTD
March 2, 1987
DOLNA KHATOON Vs. JAMALUDDIN AHMED
November 4, 1987
DULAL CHANDRA ROY CHOWDHURY Vs. STATE OF W B
February 27, 1987
DULAL KRISHNA KANJILAL Vs. STATE OF WEST BENGAL
August 11, 1987
DURGA SINGH Vs. STATE
February 26, 1987
DWARKA PRASAD AGARWAL Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 19, 1987
DWARKADAS RAGHIUBIR PROSAD CHOUDHURI Vs. STATE
May 20, 1987
EAST INDIA HOTELS LTD Vs. STATE
September 15, 1987
EAST INDIA TRANSFORMERS AND SWITCHGEAR P LTD Vs. COLLECTOR OF CUSTOMS
July 28, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASHOK PLASTICS P LTD
August 3, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. W.H. HERTON & CO., LTD.
June 29, 1987
ENGINEERING AND PULP PRODUCTS PVT LTD Vs. RAJ KUMAR SHAH AND SONS
May 4, 1987
Ganesh Chandra Sarkar Vs. State of West Bengal
October 27, 1987
GANESH STEEL ROLLING MILLS Vs. UNION OF INDIA
September 16, 1987
GARG GLASS TUBES P LTD Vs. STATE
July 31, 1987
GAYA PROSAD SHAW Vs. KHAGENDRA N CHAKRABORTY
February 21, 1987
GENERAL ELECTRIC CO OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
September 17, 1987
GITA Vs. PROBHAT KUMAR
April 30, 1987
GOBINDA LALL CHATTERJEE Vs. STATE OF WEST BENGAL
November 9, 1987
GOLD LEAF TEA CO Vs. TRIBENI TISSUES LTD
May 14, 1987
GOPAL LAL MITRA AND OTHERS Vs. HIMANGSHU SEKHAR MULLICK AND ANOTHER
May 20, 1987
GOPAL SHAW Vs. KANAILAL PAKHIRA
November 6, 1987
GORA CHAND DAS Vs. GITA RANI BHATTACHARYA
March 30, 1987
GUARDIAN PLASTICOTE LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
February 17, 1987
GUEST KEEN WILLIAMS LTD Vs. STATE OF WEST BENGAL
June 10, 1987
GUPTA BISCUITS P LTD Vs. UNITED COMMERCIAL BANK
November 4, 1987
GUPTA BISCUITS P LTD Vs. UNITED COMMERCIAL BANK
September 11, 1987
HAREKR1SHNA MONDAL Vs. CALCUTTA TRAMWAYS CO LTD
July 24, 1987
HARIDAS CHOWDHURY Vs. PRITI CHOUDHURI ALIAS PRITIMOYEE CHAUDHURY
August 24, 1987
HARIHAR PAL Vs. SUDHIR KUMAR PAL
February 13, 1987
HARIPADA PARUL Vs. STATE OF WEST BENGAL
November 20, 1987
HARSHABARDHAN MONDAL Vs. BHABANI PRASAD CHATTOPADHYAY
August 4, 1987
HASIMUDDIN MONDAL Vs. GOLAM MAHEBUB
December 15, 1987
HEMANTA KUMAR CHAUDHURY Vs. SUMITRA DEVI
September 4, 1987
HINDUSTAN PRODUCTS Vs. COLLECTOR OF CUSTOMS
March 13, 1987
HINDUSTHAN ADVERTISING CORPORATION Vs. STATE
December 23, 1987
HIRENDRA NATH DEY SARKAR Vs. STATE OF WEST BENGAL
April 9, 1987
HOSSAIN Vs. STATE
May 18, 1987
HOWRAH MILLS CO LTD Vs. LIBRA EXPORTERS PVT LTD
September 4, 1987
I T C LTD Vs. UNION OF INDIA
December 23, 1987
I T C LTD Vs. UNION OF INDIA
December 24, 1987
IN RE : ASHOKE BHAGAT Vs. STATE
April 28, 1987
INDIAN FOOTBALL ASSOCN W B Vs. MOHAN BAGAN ATHLETIC CLUB
July 20, 1987
INDIAN OIL CORPORATION LTD Vs. JEET SINGH PAUL
January 19, 1987
J C ROY CHOWDHURY Vs. KRISHNA PAPER BOARD MILLS
May 8, 1987
J S ATWAL HUF Vs. COMMISSIONER OF WEALTH TAX
November 24, 1987
J S ATWAL HUF Vs. COMMISSIONER OF WEALTH TAX CENTRAL I
November 17, 1987
JABA RANI GUIN DEFENDANT NO 1 Vs. KARTICK CHANDRA KUNDU
July 17, 1987
JADUNATH SAHA Vs. COMMISSIONER OF COMMERCIAL TAXES
March 3, 1987
JAGABUNDHU ADHIKARI Vs. STATE
January 29, 1987
JAGJIT SINGH KHANNA Vs. RAKHAL DAS MULLICK
April 30, 1987
JAYNAL MIR Vs. STATE OF WEST BENGAL
June 9, 1987
JEENA AND CO Vs. COLLECTOR OF CUSTOMS
February 6, 1987
JIBAN KRISHNA KARMAKAR Vs. STATE OF WEST BENGAL
May 10, 1987
JIWAN KUMAR LOHIA AND ANOTHER Vs. DURGA DUTTA LOHIA AND OTHERS
February 20, 1987
JOYA RANI CHAKRABORTY Vs. BAMAPADA CHAKRABORTY
June 17, 1987
JUBBAR ALI MOLLA Vs. SARWAR LASKAR & ORS.
March 31, 1987
JUMMAN ALI MONDAL Vs. STATE OF W B
July 8, 1987
JYOTSNAMOYEE DEBI Vs. NARAYAN CHANDRA PAL
May 20, 1987
K K MAJUMDAR Vs. UNION OF INDIA
July 20, 1987
K P SUNDARSON Vs. D K BHATTACHARJEE
May 4, 1987
KALYANI BHATTACHARJEE Vs. MONORANJAN ROY
June 18, 1987
KAMAL KANTI MUKHERJEE Vs. COMPETENT AUTHORITY
November 26, 1987
KAMAL KUMAR Vs. KALYANI
July 8, 1987
KANAI LAL MAJUMDAR Vs. SMT. RAMA MAJUMDAR
May 20, 1987
KANKNARRAH COMPANY LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL CALCUTTA BENCH
April 23, 1987
KARTICK CHANDRA MULLICK Vs. PARSHTOM DAS GOEL AND ANOTHER
April 1, 1987
KARTICK GORAI Vs. STATE OF WEST BENGAL
July 8, 1987
KARTICK GORAI Vs. STATE OF WEST BENGAL
July 9, 1987
KEWAL COURT PVT LTD Vs. STATE OF W B
June 25, 1987
KHUDIRAM MAITY Vs. BISHNUPADA MAITY
November 12, 1987
KISHORILAL CHOWDHURY Vs. COMMERCIAL TAX OFFICER
June 22, 1987
KRISHNA BAHADUR CHHETRY Vs. UNION OF INDIA AND ORS.
January 30, 1987
KRISHNA GOPAL GHOSAL Vs. MIHIR BARAN NANDY
August 25, 1987
KRISHNA KANTO ROY Vs. DIRECTOR OF PRIMARY EDUCATION, WEST BENGAL AND ORS.
April 30, 1987
KRISHNAN NAMBISAN Vs. K.S. CHATTERJEE
December 9, 1987
KUNAL KANTI SAHA Vs. ANITA
May 5, 1987
L I C OF INDIA Vs. KUMAR PURNENDU NATH
July 28, 1987
L M THAPAR Vs. COMMISSIONER OF INCOME TAX
July 21, 1987
LAKSHMIMONI DAS Vs. STATE OF WEST BENGAL
July 8, 1987
LALIT CHANDRA DHAR Vs. ABDUL RAUF
May 15, 1987
LALU CHAUDHURY Vs. STATE
April 21, 1987
LAVA MISHRA Vs. COLLECTOR OF CUSTOMS
April 1, 1987
LAXMHI NARAYAN RAM NIWAS Vs. COLLECTOR OF CUSTOMS
September 17, 1987
LEGAN JUTE MACHINERY CO LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL
September 17, 1987
LIVERGHI SK Vs. STATE
February 24, 1987
LOHIA JUTE PRESS P LTD Vs. NEW INDIA ASSURANCE CO LTD
September 16, 1987
LT COL DIPANKAR BHATTACHARJEE Vs. UNION OF INDIA
April 3, 1987
LUXMI PROSAD Vs. AMULYA CHANDRA
August 7, 1987
M/S. SOUTH CALCUTTA ENGINEERING SHRAMIK PANCHAYET Vs. LABOUR COMMISSIONER, WEST BENGAL AND ORS.
September 1, 1987
MA SARADAMOYEE RICE MILL Vs. WEST BENGAL FINANCIALCORPORATION
April 17, 1987
MAHADEB MAHATO Vs. DISTRICT INSPECTOR OF SCHOOLS
January 21, 1987
MAHAL CHAND SIKWAL Vs. STATE OF WEST BENGAL
January 22, 1987
MAHENDRA CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS.
September 3, 1987
MALTI GHOSH Vs. STATE OF WEST BENGAL
March 13, 1987
MAMATA GHOSH Vs. UNITED INDUSTRIAL BANK LTD
April 9, 1987
MANIK LAL BHUNIA Vs. UNION OF INDIA
August 27, 1987
MANJUSHREE BISWAS Vs. COMMISSIONER OF WEALTH TAX
May 11, 1987
MANORANJAN PAUL Vs. STATE OF W B
June 29, 1987
MANSUR ALI KHAN PATAUDI Vs. SACHIDANANDA CHATTERJEE
January 27, 1987
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF INCOME TAX
January 13, 1987
MAZUMDAR (T.K.) AND OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
May 6, 1987
MD NURUL ABSAR Vs. SUKUMAR PODDAR
April 24, 1987
MD SALIM Vs. MD ASSIM
December 24, 1987
MD. SIDDIQUE HOSSAIN BISWAS Vs. STATE OF WEST BENGAL AND ORS.
April 21, 1987
MD. YUSUF T. ATTARWALA Vs. JUMANA YUSUF T. ATTARWALA AND ANOTHER
June 4, 1987
MICHAEL SAMUEL Vs. KRISHNA DUTTA
March 12, 1987
MIHIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 20, 1987
MINI BUS OPERATORS CO Vs. STATE OF WEST BENGAL & OTHERS
August 10, 1987
MOHAMMAD YUSUF T I ATTARWALLA Vs. JAMENA YUSUF T I ATTARWALLA
June 4, 1987
MOHAN GHOSH AND ORS. Vs. STATE
July 31, 1987
MOHD. SAIFUDDIN Vs. DIRECTOR OF PUBLIC INSTRUCTION & ORS.
March 12, 1987
MOHIT SENGUPTA Vs. S. JAYARAMAN AND OTHERS
January 15, 1987
MOHIT SENGUPTA Vs. STATE
April 15, 1987
MONIRAMPORE CULTURAL ASSOCIATION Vs. MONIRAMPORE JUNIOR HIGH SCHOOL
September 2, 1987
MRS. V. AVIET Vs. MALIK ZAFAR AHMED AND ANOTHER
September 8, 1987
MUKTAKESI DAWN Vs. HARIPADA MAZUMDAR
March 4, 1987
MURARI MOHAN MONDAL Vs. STATE OF WEST BENGAL
April 21, 1987
MUST. NURJAHAN SAKIL & ORS. Vs. STATE OF WEST BENGAL
August 21, 1987
N V PHILIPS Vs. COMMISSIONER OF INCOME TAX NO 1
May 6, 1987
N V PHILIPS GLOEILEMPENFABRIEKEN Vs. COMMISSIONER OF INCOME TAX NO 2
December 22, 1987
NANALAL M VARMA CO LTD Vs. ALEXANDRA JUTE MILLS LTD
May 14, 1987
NANDA DULAL NANDAN Vs. KANAI LAL BASAK
December 11, 1987
NANDA GOPAL DAS Vs. RABINDRA NATH DE
February 19, 1987
NARAYAN CHANDRA DEY Vs. STATE
April 3, 1987
NARAYANI GHOSH ALIAS NARAN KALI GHOSH Vs. DULAL CHANDRA GHOSH
February 5, 1987
NARENDRA NATH DAS Vs. STATE OF WEST BENGAL AND OTHERS
March 18, 1987
NARENDU BIKASH CHOUDHURY Vs. JYOTISH CHANDRA DUTTA
May 8, 1987
NARESH CHANDRA ROY Vs. UNION OF INDIA
January 1, 1987
NARESH KUMAR SHARMA Vs. STATE OF WEST BENGAL
June 8, 1987
NATIONAL INSULATED CABLE CO LTD Vs. COLLECTOR OF CUSTOMS
January 16, 1987
NATIONAL INSURANCE CO LTD Vs. SCINDIA STEAM NAVIGATION CO LTD
June 26, 1987
NATIONAL INSURANCE CO LTD Vs. NAVROM CONSTANTZA
June 26, 1987
NATIONAL TEXTILE CORPORATION (WEST BENGAL, ASSAM, BIHAR & ORISSA) LTD & ORS. Vs. SHRI S.K. AGNIHOTRI & ORS.
July 7, 1987
NAVEEN ENTERPRISE Vs. COMMISSIONER OF COMMERCIAL TAXES
April 23, 1987
NEERAJ NEWSPAPERS ASSOCIATION P LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS AIR CARGO COMPLEX IMPORT
June 9, 1987
NEPAL FOOD CORPORATION Vs. U P T IMPORT AND EXPORT LTD
September 9, 1987
NEPAL FOOD CORPORATION Vs. U.P.T. IMPORT & EXPORT LTD. (PART) AND ANR.
April 10, 1987
NETAI ADHIKARY Vs. STATE OF WEST BENGAL
December 10, 1987
NEW INDIA ASSURANCE CO LTD Vs. BASMATI DEVI
March 11, 1987
NEW INDIA ASSURANCE COMPANY LTD. Vs. ASHUTOSH BHATTACHARJEE
July 15, 1987
NIKHIL CHANDRA DEY Vs. STEEL AUTHORITY OF INDIA LIMITED
June 19, 1987
NIRMALEWDU CHAKRABORTY Vs. STATE
February 27, 1987
NIRODE KUMAR ROY Vs. D I G POLICE
May 5, 1987
NOOR MOHAMMAD Vs. GOLAM SHEIKH
June 23, 1987
NUDDEA MILLS COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
August 20, 1987
O N G C WORKMENS ASSCN Vs. STATE OF WEST BENGAL
September 9, 1987
OIL AND NATURAL GAS COMMISSION WORKMENS ASSOCIATION Vs. STATE OF WEST BENGAL
September 15, 1987
OM PROKASH PARIWAL Vs. UNION OF INDIA
September 16, 1987
ORIENT PAPER AND INDUSTRIES LTD Vs. SPECIAL SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE
February 17, 1987
ORIENT PAPER AND INDUSTRIES LTD Vs. UNION OF INDIA
February 17, 1987
P. K. SELL Vs. STATE OF WEST BENGAL
December 14, 1987
PANCHU GOPAL SAHA DEFENDANT Vs. USHA RANI MODAK PLAINTIFF
April 13, 1987
PANNALAL PAIK Vs. INDU BALA HALDER
April 3, 1987
PARITOSH CHOWDHURY Vs. SIPRA BANERJEE
June 23, 1987
PARTHA SARATHI GHOSH Vs. SULEKHA GHOSH
April 23, 1987
PASUPATI DAS AND SONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 8, 1987
PEECO HYDRAULIC PRIVATE LTD Vs. EAST ANGLIA PLASTICS INDIA LTDPLAINTIFF
July 30, 1987
PEECO HYDRAULIC PRIVATE LTD. Vs. EAST ANGLIA PLASTICS (INDIA) LTD.
July 29, 1987
PHANI BHUSAN DEY Vs. SUDHAMOYEE ROY
February 19, 1987
PRABHU NATH TEWARI Vs. UNION OF INDIA
December 3, 1987
PRABIR CHANDRA CHATCERJEE Vs. KAVERI GUHA CHATTERJEE
February 5, 1987
PRADIP GHOSH Vs. STATE
February 25, 1987
PRADIP KUMAR BATABYAL Vs. PRATIMA BATABYAL
May 20, 1987
PRADYOT KR MUKHERJEE Vs. REGIONAL MANAGER BANK OF INDIA
December 16, 1987
PRAKASH MOHTA Vs. PREM RATAN KOTHARI
August 4, 1987
PRAMOD KUMAR NAYAK Vs. UNION OF INDIA
July 31, 1987
PRASANTA CHANDRA SEN Vs. UNION OF INDIA
January 12, 1987
PRAYAG RAM BARUI Vs. RITESH KUMAR BARUI
October 30, 1987
PREM KUMAR KHANDELIA Vs. STATE OF WEST BENGAL
April 8, 1987
PRINCIPAL MAHARANI KASHISWARI COLLEGE Vs. BAMANDAS MUKHERJEE
February 20, 1987
PROVASH KUMAR DEY Vs. INSPECTOR OF CENTRAL EXCISE
July 14, 1987
PULIN BEHARI MAITY Vs. THE STATE AND OTHERS
March 9, 1987
PUNJAB NATINAL BANK Vs. DILIP KUMAR DE
April 29, 1987
PURNIMA RANI Vs. LAKSHMI BALA DASI
July 8, 1987
RABEA KHATOON Vs. STATE OF WEST BENGAL
June 25, 1987
RABIN ROY CHOUDHURY Vs. DANIEL GOMES
February 23, 1987
RABINDRA NATH BISWAS Vs. NALIN CHANDRA SARKAR
August 19, 1987
RABINDRA NATH CHAKRABORTY Vs. STATE OF WEST BENGAL
July 8, 1987
RADHESHYAM TULSIAN Vs. COLLECTOR OF CUSTOMS
March 6, 1987
RAJENDRA KUMAR SETHIA Vs. STATE
September 16, 1987
RAJENDRA SINGH Vs. STATE
September 16, 1987
RAKHAN OJHA ALIAS RAKHAL CHANDRA OJHA Vs. STATE
April 8, 1987
RAM BILAS TEWARI Vs. STATE OF WEST BENGAL
January 10, 1987
RAM KINKAR GHOSH & ORS. Vs. SATYA PROSAD GHOSH
March 2, 1987
RAM LAWAT SHAW Vs. COMMERCIAL TAX OFFICER
March 13, 1987
RAM LAWAT SHAW Vs. COMMERCIAL TAX OFFICER
March 27, 1987
RAM NATH MEHRA Vs. CALCUTTA MUNICIPAL CORPORATION
July 17, 1987
RAMA CAST LTD Vs. ASST REGISTRAR OF COMPANIES
June 12, 1987
RAMA DEBI Vs. UNION OF INDIA
February 26, 1987
RAMAPRASANNA ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 2, 1987
RAMESH CHANDRA DAS & AJIT KUMAR BANERJEE Vs. UNION OF INDIA
November 20, 1987
RAMESH CHANDRA GANGULY Vs. SUDHAMOY GANGULY
May 20, 1987
RAMPURIA BROTHERS PVT LTD Vs. CALCUTTA MUNICIPAL CORPN
March 20, 1987
RANJIT KUMAR DEY Vs. BHUPABALA MITRA
December 3, 1987
RANJIT KUMAR NANDY Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 11, 1987
RANJIT KUMAR SAHA Vs. SUDHIR KUMAR DEY
March 18, 1987
RATAN BEHARI DEY Vs. CALCUTTA MUNICIPAL CORPORATION
July 15, 1987
RAYMOND WOOLEN MILLS LTD Vs. STATE OF WEST BENGAL
February 20, 1987
REGIONAL MANAGER N S I CORPN Vs. KAMALENDU
March 16, 1987
REVLON INC Vs. KEMCO CHEMICALS
February 23, 1987
ROTHMANS OF PALL MALL LIMITED Vs. NEW TOBACCO CO LTD
June 29, 1987
RUBY BANERJEE Vs. MECHANICS ENTERPRISES PVT LTD
April 8, 1987
RUBY ROY Vs. SUDARSHAN ROY
October 30, 1987
S A INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
June 25, 1987
S B COLD STORAGE INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
June 23, 1987
S K SAHA Vs. GOKUL CHANDRA
April 10, 1987
S V SINGH Vs. UNION OF INDIA
June 15, 1987
SABITRI BALA RAY Vs. GOURI SANKAR DUTTA
December 15, 1987
SACHINDRA KR BOSE Vs. STATE
March 12, 1987
SADHU CHOWDHURY Vs. STATE
December 1, 1987
SAGAR MALLICK Vs. SARASWATL DUTTA
September 7, 1987
SAHADAT HOSSAIN Vs. SUB DIVNL CONTROLLER OF F S KATWA
February 11, 1987
SAILEN SETH Vs. STEEL AUTHORITY OF INDIA LTD
January 8, 1987
SAILENDRA NATH Vs. ASWINI MUKHERJI
September 18, 1987
SAILENDRA NATH Vs. UNION OF INDIA
July 28, 1987
SAJANENDRA NATH TAGORE Vs. BARINDRA KUMAR DUTTA GUPTA
December 11, 1987
SAMSER ALI Vs. KESORAM INDUSTRIES AND MILLS LTD
May 19, 1987
SANATAN BAHAR Vs. STATE
March 18, 1987
SANJIB DUTTA CHOWDHURY Vs. SUBIR SARKAR & ORS.
May 4, 1987
SANKAR BANERJEE Vs. DURGAPUR PROJECTS LTD
July 20, 1987
SANTI LAL SAHA Vs. SUDHIR KUMAR ROY
May 14, 1987
SANTIBALA CHATTERJEE Vs. STATE
July 17, 1987
SANTOSH KUMAR SARKAR Vs. STATE
December 23, 1987
SANTOSH RANI JAIN AND OTHERS Vs. STATE OF WEST BENGAL
July 24, 1987
SARAJIT COOMER MAZUMDER Vs. CALCUTTA DOCK LABOUR BOARD
December 17, 1987
SATINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
May 8, 1987
SATISH CHANDRA AGARWALLA & ORS. Vs. STATE BANK OF INDIA & ANR.
September 11, 1987
SATISH MALLICK Vs. SUPERINTENDENT OF POLICE
September 11, 1987
SATYABRATA CHOWDHURI Vs. STATE OF WEST BENGAL AND ORS.
March 2, 1987
SATYABRATA SHOME Vs. WEST BENGAL INDUSTRIAL DEV CORPN LTD
November 30, 1987
SHALIMAR CHEMICAL WORKS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
March 12, 1987
SHANTI HORA Vs. COMMISSIONER OF INCOME TAX
June 15, 1987
SHEELA ADHIKARI Vs. RABINDRA NATH ADHIKARI
April 30, 1987
SHYAMA DEVI Vs. STATE OF WEST BENGAL
February 20, 1987
SHYAMALI SARKAR Vs. ASHIM KUMAR SARKAR
September 18, 1987
SIBA PROSAD BHATTACHARYYA Vs. BIBHUTI BHATTACHARJEE
September 16, 1987
SIBA PROSAD BHATTACHARYYA Vs. BIBHUTI BHUSAN BHATTACHARJEE
August 18, 1987
SIMON CARVES INDIA LTD Vs. COMMISSIONER OF INCOME TAX
March 9, 1987
SIPRA DEY Vs. AJIT KUMAR DEY
September 2, 1987
SK MOHAMMAD ALI Vs. STATE
August 28, 1987
SK WAHAD HOSSAIN Vs. STATE OF WEST BENGAL
September 8, 1987
SK. ABDUL AZIZ Vs. MST. SAMIDANESSA BIBI
February 27, 1987
SK. LUTFAR RAHAMAN Vs. STATE
February 2, 1987
SM PADMA RANI SIKDAR Vs. SM KARUPUR SHAW
July 23, 1987
SOMAI KISKU & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 23, 1987
SOMNATH BANERJEE Vs. VIVEK SALVI
September 18, 1987
SONAMATI DERI TEWARY & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 24, 1987
SRI DIBYENDU SARKAR Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA AND OTHERS
February 23, 1987
SRI DIPAK SEN Vs. ASIATIC SOCIETY
April 24, 1987
SRI PRITHWISH KAR Vs. UNION OF INDIA (UOI)
March 3, 1987
SRI SUJIT BHATTACHARJEE Vs. STATE OF WEST BENGAL & ORS.
May 15, 1987
STANDARD VACUUM EQUIPMENT Vs. COMMISSIONER OF COMMERCIAL TAXES
July 16, 1987
STATE BANK OF INDIA Vs. TECHNO CERAM
July 13, 1987
STATE BANK OF INDIA Vs. BALITO ENGG CORPORATION
August 14, 1987
STATE BANK OF INDIA Vs. AMAL KUMAR SEN
December 24, 1987
STATE OF W B Vs. NITAI MOHAN SAHA
April 22, 1987
STATE OF WEST BENGAL Vs. MADANLAL SHROFF
March 6, 1987
STATE OF WEST BENGAL Vs. NEMAI CHAND MOHANFA
December 14, 1987
STATE OF WEST BENGAL & ANR. Vs. DWARIKA RAI & ORS.
July 9, 1987
STATESMAN LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
July 9, 1987
SUBAL CHANDRA MALLICK Vs. STATE OF WEST BENGAL
February 20, 1987
SUBHAS BARMAN Vs. STATE
December 9, 1987
SUBHAS CHANDRA BOSE Vs. TRUSTEES FOR IMPROVEMENT OF CALCUTTA
December 22, 1987
SUBODH KUMAR DAS Vs. SUB DIVISIONAL OFFICER
January 19, 1987
SUDHAMOY MONDAL Vs. THE COLLECTOR BANKURA AND OTHERS
February 6, 1987
SUDHANGSHU SEKHAR ROUTH Vs. UNION OF INDIA & ORS.
December 23, 1987
SUDHIR CHANDRA CHAKRABORTY Vs. W B BOARD OF SECONDAY EDUCATION
September 18, 1987
SUDHIR MONDAL Vs. STATE
November 20, 1987
SUJATA SENGUPTA Vs. STATE
December 3, 1987
SUKUMAR GANGULY Vs. HOWRAH MUNICIPAL CORPORATION
February 24, 1987
SUMITRA Vs. GOBINDA
June 23, 1987
SUPERINTENDENT OF CENTRAL EXCIES Vs. R K CHEMICAL INDUSTRIES PRIVATE LIMITED
March 13, 1987
SURANJAN KARMAKAR Vs. MINOTI PAL
November 18, 1987
SURESH KUMAR SHARMA Vs. SHREE KRISHNA MAHESWARI
August 13, 1987
SURESH SHAW Vs. STATE OF WEST BENGAL
February 27, 1987
SWARMAL CHOUDHURY Vs. COMMERCIAL TAX OFFICER
August 10, 1987
SWASTIKA ENTERPRISES Vs. BOARD OF TRUSTEES PORT OF CALCUTTA
November 13, 1987
TAPAN GHOSE Vs. STATE OF WEST BENGAL
May 20, 1987
TAPAN KUMAR KUNDU Vs. BIVA KUNDU
May 15, 1987
TAPANKUMAR CHATTERJEE Vs. KAMALA CHATTERJEE
April 30, 1987
TAPAS KUMAR GHOSH METROPOLITAN MAGISTRATE CALCUTTA Vs. STATE
March 31, 1987
TARAK NATH GAYEN Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
May 7, 1987
TARUN KUMAR BANERJEE Vs. DISTRICT INSPECTOR OF SCHOOLS S E PURULIA
May 14, 1987
THAKUR PRASAD Vs. MONORANJAN GANGULY
July 31, 1987
THE DISTRICT INSPECTOR OF SCHOOLS, MURSHIDABAD & ORS. Vs. SAMSUL HUDA AND ORS.
July 21, 1987
TROT SHOE COMPANY PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
May 5, 1987
U P S E BOARD Vs. UPPER JUMNA VALLEY ELECTRICITY SUPPLY CO LTD
September 17, 1987
UMME KULSUM BIBI Vs. ABDUL HAI
July 16, 1987
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
May 18, 1987
UNION OF INDIA Vs. BHATTACHARJEE CONSTRUCTIONS LTD
January 8, 1987
UNION OF INDIA Vs. SEWAK RAM AND CO
June 17, 1987
UNION OF INDIA Vs. RATAN LALL
June 17, 1987
UNION OF INDIA Vs. S H MUMTAZUDDIN
January 28, 1987
UNITED BANK OF INDIA Vs. HIND HOSIERY MILL (P) LTD. & ORS.
September 18, 1987
UNITED BANK OF INDIA Vs. MODERN STORES INDIA LTD
May 13, 1987
UNIVERSITY OF CALCUTTA Vs. AMIYA KUMAR CHAKRABORTY
December 2, 1987
USHA MAJUMDAR Vs. SMRITI BASU
August 28, 1987
VENODE KUMAR JALAN Vs. CALCUTTA MUNICIPAL CORPORATION
July 24, 1987
VIDYADHAR UPADHYAY Vs. SREE SREE MADAN GOPAL JEW
September 9, 1987
VINOD GUPTA Vs. COLLECTOR OF CUSTOMS
December 24, 1987
VISHANJI DUNGARMAL FUTNANI Vs. MOHANLAL DURGARMAL FUTNANI
December 24, 1987
YAKUB SHEIKH Vs. ANWAR BEGUM
June 20, 1987