Case Index

Title
Date
A K HANDA Vs. UNION OF INDIA
August 19, 1987
A K VERMA Vs. STATE OF M P
April 16, 1987
ABDUL RAHIM Vs. BALURAM
February 6, 1987
ADAT ASSOCIATION DR KATJU MANDI PRANGAN JAORA Vs. STATE OF MADHYA PRADESH
August 11, 1987
Ali Ahmad Vs. State of M.P.
September 14, 1987
ALOK AWASTHI Vs. RAM SHARMA
April 20, 1987
ALOK MITRA EDITOR SATYA KATHA Vs. NARENDRA KUMAR ALIAS NANDA RAI
February 27, 1987
AMARNATH PANDE Vs. STATE OF MADHYA PRADESH
October 14, 1987
AMREEKSINGH Vs. DIST MANAGER INDORE TELEPHONES
April 27, 1987
ANAND PRAKSH DIXIT Vs. MALTI DIXIT
August 18, 1987
ANILKUMAR Vs. STATE
November 23, 1987
ANTAR SINGH Vs. REGISTAR OF CO OP SOC
April 23, 1987
ARJUNLAL THAWAIT Vs. SHASHIKALA
March 9, 1987
ASHISH DIXIT Vs. UNION OF INDIA
August 14, 1987
ASHO JAIN Vs. STATE
March 5, 1987
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
April 24, 1987
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
March 24, 1987
ASHOK KUMAR TIWARI Vs. MALTIBAI
September 14, 1987
ASHOKKUMAR Vs. SANGITABAI
October 6, 1987
ASSISTANT ENGINEER MPEB Vs. RAJENDRA SINGH
September 21, 1987
ATAULLAH KHAN Vs. STATE
September 1, 1987
AUTO SALES BOMBAY Vs. ADDITIONAL SALES TAX OFFICER FLYING SQUAD
July 8, 1987
AYODHYA PRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME TAX
September 23, 1987
AYODHYA PRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME-TAX
October 13, 1987
AYODHYAPRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME TAX
January 13, 1987
BABU NAZIR AHMAD Vs. PREMSUKH SHYAMSUKH SONS
January 5, 1987
BABUKHAN Vs. STATE OF MADHYA PRADESH
February 19, 1987
BABULAL AMBARAM Vs. STATE OF M P
January 21, 1987
BABULAL LODHI Vs. STATE OF MADHYA PRADESH
February 10, 1987
BABUSINGH Vs. STATE OF M P
July 4, 1987
BADA SARAFA COTTON ASSOCIATION INDORE Vs. STATE OF M P
June 26, 1987
BADRI Vs. STATE OF MADHYA PRADESH
June 26, 1987
BADRILAL JODHRAJ AND SONS Vs. GIRDHARILAL
July 7, 1987
BADRINARAYAN Vs. STATE OF M P
April 28, 1987
Bagdiram Vs. State of M. P.
August 22, 1987
BALBHADRA Vs. STATE OF M P
April 16, 1987
BALBHADRA Vs. STATE OF M P
April 6, 1987
BALCHAND MALAIYA MANAGING TRUSTEE SINGHAI KARELAL KUNDANLAL TRUST Vs. COMMISSIONER OF SALES TAX
November 7, 1987
BALCHAND MALAIYA NO 1 Vs. COMMISSIONER OF INCOME TAX
November 27, 1987
BALLABHDAS PADDAR Vs. COMMISSIONER OF SALES TAX
November 4, 1987
BALVEER SINGH Vs. KISHANLAL
May 1, 1987
BALVEERSINGH Vs. KISHANLAL
March 27, 1987
BALWANTSINGH Vs. NANDAL
January 5, 1987
BANARAM KRIPLANI Vs. TRIVENILAL SHRIVASTAVA
May 21, 1987
BANKAR Vs. STATE OF M P
November 27, 1987
BARKAT MASIH Vs. SUNITA MASIH
August 27, 1987
BASANTI LAL Vs. LAXMINARAYAN
July 16, 1987
BASTAR OIL MILLS AND INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
November 18, 1987
BEHARILAL GUPTA Vs. BINOD MILLS LTD
October 1, 1987
BENZMIN Vs. RUNDBHAI
December 7, 1987
BHAGWANDAS AND ANOTHER Vs. DR. DURGA PRASAD ROHAN
March 25, 1987
Bhagwati Prasad Singhal Vs. M.P. High Cour
December 9, 1987
Bhagwati Trading Co. Vs. Krishnadas Bhagchand
July 9, 1987
BHANWAR Vs. STATE OF M P
June 30, 1987
Bhanwarlal Vs. Mahadev Prasad Bhargava
April 24, 1987
BHANWARLAL Vs. STATE OF MADHYA PRADESH
March 13, 1987
BHARAT COMMERCE AND INDUSTRIES LTD Vs. UNION OF INDIA
November 2, 1987
BHAROGI Vs. STATE OF M P
October 15, 1987
BHERAGHAT MINERAL INDUSTRIES Vs. DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX
April 10, 1987
BHOPAL CO OPERATIVE CENTRAL BANK Vs. COMMISSIONER OF INCOME TAX
June 23, 1987
BRAJMOHAN AND OTHERS Vs. NATHULAL
October 15, 1987
BRIJ BHARI SINGH Vs. STATE OF M P
June 30, 1987
BRIJ KISHORE SHARMA Vs. STATE OF MADHYA PRADESH
December 16, 1987
BRIJRAJ KUMAR TANDON Vs. MUNICIPAL COUNCIL NAGOD
August 14, 1987
BUCHAD ALIAS DEVENDRA KUMAR Vs. STATE OF M P
May 1, 1987
CENTRAL CO OP BANK LTD Vs. SHIBBULAL
August 27, 1987
CENTRAL CO OP BANK LTD Vs. BOARD OF REVENUE GWALIOR
August 27, 1987
CHAGAN Vs. STATE OF MADHYA PRADESH
August 11, 1987
CHAITANYA DEV Vs. KAMAL CHITRA BHAVAN
March 23, 1987
CHANDRA SHEKHAR Vs. KRISHI UPAJ MANDI SAMITI SEONI
September 10, 1987
CHHAGANLAL PANCHULAL Vs. COMMISSIONER OF WEALTH TAX
August 12, 1987
CHHATAR SINGH Vs. STATE OF M P
August 27, 1987
CHHOTELAL Vs. STATE OF M P
March 11, 1987
CHIMANLAL VOERCHAND Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
November 6, 1987
CHORDIA KAVELU UDYOG Vs. STATE OF M P
October 29, 1987
COMMISSIONER OF GIFT TAX Vs. KAMLA DEVI BHANOT
September 10, 1987
COMMISSIONER OF INCOME TAX Vs. HARLAL MANNULAL
September 26, 1987
COMMISSIONER OF INCOME TAX Vs. J P SHRIVASTAVA AND SONS
September 29, 1987
COMMISSIONER OF INCOME TAX Vs. ELEKCHAND JAIN
September 2, 1987
COMMISSIONER OF INCOME TAX Vs. MADHYA PRADESH ANAJ TILHAN VYAPARI MAHASANGH
October 20, 1987
COMMISSIONER OF INCOME TAX Vs. NANHIBAI JAISWAL
October 16, 1987
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE
November 6, 1987
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
November 11, 1987
COMMISSIONER OF INCOME TAX Vs. KUMAR BROTHERS
March 6, 1987
COMMISSIONER OF INCOME TAX Vs. BHABUTI CONTRACTOR
March 13, 1987
COMMISSIONER OF INCOME TAX Vs. RAJA VIKRAMADITYA SINGH
March 21, 1987
COMMISSIONER OF INCOME TAX Vs. NARBHARAM POPAT BHAI AND SONS
April 25, 1987
COMMISSIONER OF INCOME TAX Vs. MALHOTRA DAIRY
January 27, 1987
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARYIA CHARITY TRUST
February 5, 1987
COMMISSIONER OF INCOME TAX Vs. PREM KUMAR SETHIA
August 13, 1987
COMMISSIONER OF INCOME TAX Vs. LAXMI DEVELOPMENT CO
August 13, 1987
COMMISSIONER OF INCOME TAX Vs. JAWAHARLAL NAGPAL LATE
August 14, 1987
COMMISSIONER OF INCOME TAX Vs. KUMARI M DUBEY
August 17, 1987
COMMISSIONER OF INCOME TAX Vs. PRINCESS SARLA KUMARI
August 7, 1987
COMMISSIONER OF INCOME TAX Vs. MANORANJAN MOHANTY
August 12, 1987
COMMISSIONER OF INCOME TAX Vs. RATLAM COAL ASH COMPANY
August 17, 1987
COMMISSIONER OF INCOME TAX Vs. DURGA JEWELLERS
November 12, 1987
COMMISSIONER OF INCOME TAX Vs. MADHYA BHARAT TYRES
December 3, 1987
COMMISSIONER OF INCOME TAX Vs. ANANDILAL BHAGCHAND
June 27, 1987
COMMISSIONER OF INCOME TAX Vs. MEDIWALA AND COMPANY
July 2, 1987
COMMISSIONER OF INCOME TAX Vs. PROJECT AUTOMOBILES
June 22, 1987
COMMISSIONER OF INCOME TAX Vs. SOBHAGWANTIBAI
June 25, 1987
COMMISSIONER OF INCOME TAX Vs. BHANDARI CAPACITORS PRVATE LIMITED
July 15, 1987
COMMISSIONER OF INCOME TAX Vs. FLOUR AND FOOD LIMITED
July 16, 1987
COMMISSIONER OF INCOME TAX Vs. MAMTA TIWARI
July 17, 1987
COMMISSIONER OF SALES TAX Vs. MODERN HARDWARE
August 4, 1987
COMMISSIONER OF SALES TAX Vs. HARIRAM CHOUHAN
July 13, 1987
COMMISSIONER OF SALES TAX Vs. MUNNULAL BASORELAL JAIN
November 28, 1987
COMMISSIONER OF SALES TAX Vs. COMMERCIAL AUTOMOBILES
January 27, 1987
COMMISSIONER OF SALES TAX Vs. MAHAVIR DAL MILLS
October 20, 1987
COMMISSIONER OF SALES TAX Vs. MADHU SUPARI CO
September 1, 1987
COMMISSIONER OF SALES TAX Vs. HUKUMCHAND MILLS LTD
September 4, 1987
COMMISSIONER OF SALES TAX Vs. BHOPAL MOTORS PRIVATE LTD
September 18, 1987
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. MANILAL MANEKJI PVT LTD
January 28, 1987
COMMISSIONER OF SALES TAX, MADHYA PRADESH Vs. SAJJAD HUSSAIN AUTOMOTIVE SERVICE.
January 28, 1987
COMMISSIONER OF WEALTH TAX Vs. RAJA BAHADUR SINGH KASLIWAL
January 22, 1987
COMMISSIONER OF WEALTH TAX Vs. SHRAVAN KUMAR PATEL
September 2, 1987
COMMISSIONER OF WEALTH TAX ADDL Vs. MADANLAL RUNGTA
June 25, 1987
COWASJI AND SONS Vs. COMMISSIONER OF INCOME TAX
January 16, 1987
DACHCHU Vs. STATE OF M P
April 20, 1987
DADAMCHAND Vs. RAMCHARANSINGH
February 4, 1987
DATTAJI RAO Vs. GANGA BAI
September 2, 1987
Daulat Singh Vs. State of M. P.
March 2, 1987
DEEPAK Vs. STATE OF MADHYA PRADESH
July 20, 1987
DEONARAYAN DEOKUMAR PATEL Vs. M P ELECTRICITY BOARD
July 9, 1987
DEORA P U CABNCON MFG CO PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
December 7, 1987
DEPUTY DIRECTOR SAMBHAGIYA PRAKASHAN KARYALAYA Vs. KAMLABAI
January 5, 1987
DEVI LAL Vs. KANCHANBAI
October 13, 1987
DHANNILAL LABHCHAND Vs. SALES TAX OFFICER
November 27, 1987
DHARAMDAS AGRAWAL Vs. COMMISSIONER OF INCOME TAX
November 16, 1987
DHARAMDAS AGRAWAL Vs. COMMISSIONER OF INCOME TAX
August 25, 1987
DHARIWAL SALES ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
September 21, 1987
DHEER SINGH Vs. STATE OF MADHYA PRADESH
December 11, 1987
DIGAMBER JAIN HITOPADESHINI SABHA Vs. NARENDRA KUMAR BUKHARIA
April 29, 1987
DINESH CHANDRA Vs. STATE
September 4, 1987
DINESH CHANDRA GOYAL Vs. SITABAI GOYAL
March 24, 1987
DIRECTOR GENERAL OF POLICE M P Vs. RAVI SHANKAR VISHVANATH SINGH
July 29, 1987
DURGA PRASAD Vs. RADHABAI
March 23, 1987
DWARKAPRASAD Vs. STATE OF MADHYA PRADESH
February 17, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARCHARANSINGH
October 4, 1987
FEROZA MAHBOOB Vs. QAMAR ALI SHAH
March 9, 1987
FIRM CHHUNILAL LAXMAN PRASAD Vs. AGARWAL CO
February 17, 1987
FIRM TRILOKCHAND GARG Vs. STATE OF MADHYA PRADESH
August 24, 1987
G.D. Anklesaria Vs. State of M. P.
April 1, 1987
GAJRA BEVEL GEARS LIMITED Vs. UNION OF INDIA
September 9, 1987
Gambhira Vs. Rajju Raja
July 29, 1987
GANESHRAM Vs. STATE OF M P
September 15, 1987
GANGASINGH Vs. SMT. SARDARBAI
December 7, 1987
GANPATLAL Vs. NARAYAN PRASAD
November 3, 1987
GAYA PRASAD PANDEY Vs. JAGESHWAR PRASAD PANDEY
September 23, 1987
GEETA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
December 8, 1987
GENERAL FOODS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
January 22, 1987
GENERAL FOODS PVT LTD Vs. UNION OF INDIA
November 20, 1987
GENERAL MANAGER WORKS STRAW PRODUCTS LTD Vs. MOHD AKHTAR
March 18, 1987
GHANSHYAM DAS Vs. STATE OF MADHYA PRADESH
January 6, 1987
GIRISHCHANDRA Vs. SUSHILABAI
February 9, 1987
GIRISHCHANDRA Vs. SHUSHILABAI
February 4, 1987
GIRJASHANKAR Vs. YASIN
March 3, 1987
GOKUL Vs. STATE OF M P
September 16, 1987
GOPAL Vs. SMT. NIRMALA
July 9, 1987
GOPAL RAM Vs. STATE OF MADHYA PRADESH
February 18, 1987
GORAKH NATH SINGH Vs. HARISINGH GOUR UNIVERSITY
June 25, 1987
GORELAL Vs. STATE OF MADHYA PRASDESH
September 2, 1987
GOTILAL RUNWA SATNAMI Vs. STATE OF MADHYA PRADESH
August 3, 1987
GOVARDHAN LAL Vs. HEMCHAND JAIN AGENT UCO BANK
November 17, 1987
GOVIND SINGH Vs. ASHA DEVI
February 10, 1987
GOVINDRAM SEKSARIA CHARITY TRUST Vs. INCOME TAX OFFICER
February 5, 1987
GRASIM INDUSTRIES LTD Vs. ASSTT COLLECTOR
December 7, 1987
GREEN PARK CO OP HOUSING SOCY LTD Vs. INDORE DEVELOPMENT AUTHORITY
February 7, 1987
GULSHAN RAI JOHAR Vs. COMMISSIONER OF SALES TAX
August 4, 1987
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 24, 1987
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 13, 1987
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 11, 1987
GWALIOR RAYON SILK MFG WVG CO LTD Vs. UNION OF INDIA
December 3, 1987
GWALIOR RAYON SILK MFG WVG CO LTD Vs. STATE
August 25, 1987
GWALIOR SUGAR COMPANY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 1, 1987
H H MAHARAJA MARTANT SINGH JU-DEO Vs. COMMISSIONER OF INCOME-TAX
October 14, 1987
HABIB NATHU OWNERS OF DIESEL PUMP Vs. STATE
November 18, 1987
HAN SINGH Vs. ANTAR SINGH
March 12, 1987
HARAKCHAND Vs. LATARANI THROUGH L.RS.
March 25, 1987
HARGA KANCHEDI Vs. STATE OF M P
September 10, 1987
HARI OM Vs. STATE OF M P
February 25, 1987
HARI SINGH GOUR Vs. PANKAJ KHARE
September 18, 1987
HARIPRASAD ANANDKUMAR Vs. BOARD OF REVENUE
August 26, 1987
HEMLATA Vs. GYANCHANDRA
March 10, 1987
HEMRAJ SHRIRIPALI PRASAD Vs. RAVI PRAKASH PUJARI
November 17, 1987
HERALD STEPHEN BENSON Vs. STATE OF MADHYA PRADESH
September 16, 1987
HIMMAT SINGH Vs. NIRVACHAN ADHIKARI KANNOD SAHAKARI
July 6, 1987
HINDUSTAN ELECTRO GRAPHITES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 19, 1987
HIRA LAL Vs. SHANTI LAL
August 17, 1987
HIRA LAL Vs. STATE OF M.P.
January 22, 1987
HIRALAL GOPILAL Vs. M P STATE
October 14, 1987
HUKAMCHAND MILLS KARAMCHARI PARASPAR SAHAKARI Vs. STATE OF M P
October 15, 1987
HUKUMAT RAI Vs. VATTUMAL
July 17, 1987
HUKUMCHAND AGARWAL Vs. STATE OF MADHYA PRADESH
April 2, 1987
HUKUMCHAND JAIN Vs. STATE OF M P
March 13, 1987
HUKUMCHAND MILLS LTD Vs. COMMISSIONER OF SALES TAX
August 4, 1987
HUKUMCHAND MILLS LTD Vs. COMMISSIONER OF SALES TAX
July 3, 1987
IGNATIUS JOHN Vs. SURAJBAI
January 29, 1987
INDERMAL NATWARLAL Vs. COMMISSIONER OF INCOME TAX
February 7, 1987
INDORE MUNICIPAL CORPORATION Vs. KISHANLAL ASSODAMAL
March 3, 1987
INDORE MUNICIPAL CORPORATION Vs. KISHAN LAL
February 27, 1987
INDORE MUNICIPAL CORPORATION Vs. KISHANLAL ASSODAMAL AND ANOTHER
February 17, 1987
INDRAJEET SINGH Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES
February 9, 1987
ISHWARDIN MEWALAL Vs. COMMISSIONER OF INCOME TAX
June 27, 1987
ISLAMIA KARIMIA SOCY INDORE Vs. DEVI AHILYA VISHWAVIDYALAYA
September 24, 1987
ITWARI Vs. GURU BACHAN SINGH
December 2, 1987
JABALPUR MUNICIPAL CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
February 13, 1987
JAGDAMBA INDUSTRIES Vs. STATE OF MADHYA PRADESH
November 2, 1987
JAGDISH PRASAD Vs. OMKAR SINGH
November 30, 1987
JAGDISHLAL DHODY Vs. STATE OF M P
March 12, 1987
JAGDISHPRASAD SUKHNANDAN Vs. M P ELECTRICITY BOARD
April 27, 1987
JAHANGIR GULI KHAN Vs. STATE OF MADHYA PRADESH
March 5, 1987
JAHAR SINGH Vs. STATE OF MADHYA PRADESH
July 3, 1987
JALAM SINGH Vs. BASANTI BAI
February 7, 1987
JAMNA PRASAD GUPTA Vs. DEPUTY COMMISSIONER OF SALES TAX
October 15, 1987
JAMNA PRASAD MODI Vs. STATE OF M P
March 24, 1987
JAMNABAI Vs. STATE OF M P
June 4, 1987
JARDARALI Vs. COMMISSIONER OF INCOME TAX
July 13, 1987
JETHURAM AND ANR. Vs. PERMANAND AGARWAL AND ANR.
October 8, 1987
JHAUWA ALIAS JHAUWALAL Vs. STATE OF M P
April 24, 1987
JHAUWA LAL Vs. STATE OF M P
April 23, 1987
JHUMAKLAL SAO Vs. SALES TAX OFFICER
August 17, 1987
JIRAM Vs. STATE OF M P
March 4, 1987
JIWANLAL PATHAK Vs. STATE OF M P
January 20, 1987
JUGALKISHORE CHANDAK Vs. COMMISSIONER OF INCOME TAX
July 4, 1987
JUMMA Vs. BIRJA
July 10, 1987
K P GOVIL Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
April 15, 1987
K V KRISHNA MURTHY Vs. STATE OF M P
January 6, 1987
K.L. MISHRA Vs. BIHARILAL
September 4, 1987
KALLU Vs. STATE OF MADHYA PRADESH
May 21, 1987
KALLU NOOR MOHAMMAD Vs. SHIVJIRAM JAGANNATH KHATI
January 6, 1987
KALU BABU Vs. STATE OF M P
April 20, 1987
KALURAM GANESHRAM HUF Vs. COMMISSIONER OF INCOME TAX
November 10, 1987
KALURAM GUPTA Vs. ADDITIONAL SALES TAX OFFICER
November 12, 1987
KAMALDHAR BADGAIYAN Vs. MUNICIPAL COUNCIL RAIGARH
October 27, 1987
KAMLA Vs. LAXMI CHAND KUKREJA
November 24, 1987
KAMLASHANKAR Vs. STATE OF MADHYA PRADESH
October 10, 1987
KAMLASHANKAR AND ANOTHER Vs. THE STATE OF M.P. THROUGH POLICE INSPECTOR TRAFFIC POLICE, MANDSAUR
October 6, 1987
KANHAIYALAL Vs. GOVT OF INDIA
June 11, 1987
KANHIRAM RAMGOPAL Vs. COMMISSIONER OF INCOME TAX
July 2, 1987
KANHIYALAL NEMOMAL Vs. BHAGWANDAS GENDIMAL
March 27, 1987
KARYABHARIT EVAM DAINIK VETAN KARMACHARI SANGH BARGI NAGAR Vs. STATE OF M P
April 10, 1987
KASAM Vs. JENABI
January 23, 1987
KASHIRAM Vs. STATE OF M P
November 3, 1987
KASHIRAM RAMGOPAL Vs. COMMISSIONER OF INCOME TAX
March 2, 1987
KASTURI BAI Vs. STATE OF MADHYA PRADESH
September 3, 1987
KEDAR Vs. SAIRA
July 21, 1987
KEDAR NARAIN Vs. MULIBAI AND ANOTHER
December 15, 1987
KESHARBAI Vs. BANK OF BARODA
January 6, 1987
KEVEYAN AND CO Vs. G S BAGEHAL ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
July 6, 1987
KHANNA SCOOTERS Vs. ASSISTANT SALES TAX OFFICER
October 12, 1987
KIRAN CHAKRAVARTI Vs. KALMVIEER GULATI
February 14, 1987
KISHAN LAL Vs. STATE OF M P
March 6, 1987
KISHORI Vs. CHAIRMAN TRIBAL SERVICE CO OP SOCY LTD
November 20, 1987
KISHORI Vs. GULABKHAN
November 6, 1987
KISHORILAL Vs. MUNICIPAL COUNCIL SAKTI
March 19, 1987
KOTHARI KOL Vs. STATE OF MADHYA PRADESH
February 25, 1987
KRISHI UPAJ MANDI SAMITI Vs. RADHARAMAN AGRAWAL
February 11, 1987
KRISHNA KUMAR DUBEY Vs. STATE OF M P
September 15, 1987
KRISHNA SAHU Vs. STATE OF M P
September 4, 1987
KRISHNA SEWAK Vs. STATE OF M P
December 4, 1987
KUMARI RAJA BAI GORKAR Vs. STATE OF MADHYA PRADESH & ANR.
January 5, 1987
LACHIYABAI Vs. DARSHAN SINGH
December 10, 1987
LAHARAM Vs. MELAN BAI
January 29, 1987
LAIJI Vs. STATE OF MADHYA PRADESH
November 25, 1987
LALA SIRVI Vs. BHURIBAI
January 16, 1987
LALCHAND CHOITHRAM SINDHI Vs. LAXMAN DAS NARAIN DAS SINDHI
November 7, 1987
LALCHANDRA SHYAM SUNDER Vs. COMMISSIONER OF SALES TAX
October 26, 1987
LALJI Vs. STATE
November 25, 1987
LATABAI Vs. RAJENDRA
July 23, 1987
LAXMAN PRASAD LACHHU Vs. STATE BF M P
March 11, 1987
LAXMI Vs. OM PRAKASH SHARMA
February 27, 1987
LAXMI NARAYAN Vs. MADAN MOHAN
April 21, 1987
LEELAN PAI Vs. NANIK CHAND
February 10, 1987
LIYAKAT KHAN Vs. RAFI KHAN BAI
March 3, 1987
LOKENDRA SINGJI MAHARAJA H H Vs. COMMISSIONER OF INCOME TAX
January 14, 1987
M P BADALKAR Vs. SHANTA SAROJINI
March 6, 1987
M P OIL EXTRACTION PVT LTD Vs. STATE OF MADHYA PRADESH
December 4, 1987
M P S R T CORPN Vs. INDORE DIVN BUS ASSOCIATION
January 28, 1987
M P S R T CORPN Vs. SHYAMKISHOR
January 20, 1987
M P S R T CORPN INDORE Vs. CANTONMENT BOARD MHOW
August 25, 1987
M P SHASNADHIN MAHAVIDYALAY SHIKSHAK SANGH SARGUJA Vs. STATE OF M P
July 29, 1987
M P SHOE HOUSE Vs. STATE OF M P
June 26, 1987
M P STATE CO-OPERATIVE PRESS LTD Vs. ADDITIONAL COMMISSIONER OF SALES TAX
November 10, 1987
M V KIBE Vs. COMMISSIONER OF WEALTH TAX
March 13, 1987
M.P. STATE ROAD TRANSPORT Vs. SAIFUDDIN
October 14, 1987
M.P. STATE ROAD TRANSPORT Vs. VIRENDRA KUMAR SINGH
December 9, 1987
MADAN LAL Vs. BHANWARLAL AND OTHERS
February 27, 1987
MADAN MOHAN Vs. GAURI SHANKAR
January 30, 1987
MADANLAL Vs. MITTHULAL SHARMA
April 24, 1987
MADHIYA Vs. RAMESHCHANDRA
January 30, 1987
MADHYA PRADESH AGRICULTURAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
October 14, 1987
MADHYA PRADESH CLASS III EMPLOYEES ASSOCIATION Vs. DIRECTOR OF TECHNICAL EDUCATION BOARD BHOPAL
August 5, 1987
MADHYA PRADESH CO-OPERATIVE MARKETING FEDERATION LTD Vs. UNION OF INDIA
March 13, 1987
MADHYA PRADESH FINANCIAL CORPORATION Vs. GANESH OIL MILL
September 16, 1987
MADHYAM VARGIYA GRIH NIRMAN Vs. VASANTRAO
September 16, 1987
MAHAJAN BROTHERS Vs. COMMISSIONER OF SALES TAX
January 21, 1987
MAHANT MURLIDHAR DAS Vs. RAMACHARAN DAS
July 2, 1987
MAHARAJA MARTANT SINGH JU DEO H H Vs. COMMISSIONER OF INCOME TAX
October 14, 1987
MAHAVIEER SINGH Vs. STATE OF M P
February 23, 1987
MAHENDRA PRATAP HASIJA Vs. UNION OF INDIA
July 3, 1987
MAHESH Vs. STATE OF MADHYA PRADESH
February 25, 1987
MAHESH Vs. STATE OF MADHYA PRADESH
February 10, 1987
MAHESHKUMAR Vs. ADDL COLLECTOR HOSHANGABAD
October 30, 1987
MAHILA RAMDEI Vs. NAND KUMAR
August 14, 1987
MAHNT MADHUSUDAHDAS GURU MAHANT MANMOHANDAS SATY ANRAY AN TEMPLE Vs. STATE OF M P
January 21, 1987
MAHPHOOJ HUSSAIN Vs. KIRAN BANO
June 29, 1987
MAINA SWAMY Vs. STATE OF MADHYA PRADESH
December 10, 1987
MALTI Vs. SUNDER TRANSPORT CO REWA
August 31, 1987
MAMOODKHAN Vs. STATE OF MADHYA PRADESH
July 10, 1987
MANAGER CENTRAL INDIA FLOUR MILLS Vs. MOHD ISHAQ SAGIR
October 30, 1987
Manakchand Vs. Dhanraj
January 5, 1987
MANDSAUR TRANSPORT ASSOCIATION Vs. STATE
December 15, 1987
MANGILAL Vs. M P S R T C BHOPAL
December 7, 1987
MANGILAL Vs. BANGMAL
August 31, 1987
MANGILAL Vs. GITABAI
October 1, 1987
MANGILAL Vs. J P MISHRA RECOVERY OFFICER
March 19, 1987
MANJIT SINGH Vs. STATE OF JAMMU
January 23, 1987
MANOHAR DALAL Vs. STATE OF M P
February 23, 1987
MANORAMADEVI Vs. N.D. PATEL
January 19, 1987
MANORAMADEVI UMRAOMALJI Vs. COMMISSIONER OF GIFT TAX
February 6, 1987
MANSU Vs. STATE OF M P
March 21, 1987
MATHURALAL Vs. STATE OF M P
March 23, 1987
MATHURALAL Vs. STATE OF MADHYA PRADESH
March 13, 1987
MEHTA AND COMPANY Vs. RAGHUNANDAN SINGH
November 13, 1987
MODELLA STEELS AND ALLOYS LTD Vs. UNION OF INDIA
September 9, 1987
MOHAMMAD HANIF BHANU Vs. STATE OF M P
May 11, 1987
MOHANLAL Vs. STATE OF MADHYA PRADESH
November 6, 1987
MOHD SHAFI Vs. BADRUNNISA
October 19, 1987
MONJI KALYANJI Vs. STATE
July 13, 1987
MOOLCHAND ALIAS DEVI Vs. STATE OF M P
March 13, 1987
MOTILAL HARIBALLABH MISHRA AND ANR. Vs. KHILAUNABAI AND ORS.
October 30, 1987
MUKHTIYAR Vs. M.P. STATE ROAD TRANSPORT
August 27, 1987
MUMTAJ KHAN BABUKHAN Vs. STATE OF MADHYA PRADESH
October 5, 1987
MUNICIPAL COUNCIL Vs. M P WAKF BOARD
January 9, 1987
MUNIM CHHAP BIDI AGENCY Vs. SALES TAX OFFICER
October 16, 1987
MUNIYA BAI Vs. STATE
January 14, 1987
MUNNA SINGH Vs. STATE OF MADHYA PRADESH
August 6, 1987
MUNNALAL Vs. STATE OF M P
July 1, 1987
MUNNIBAI Vs. SUBHASH SINGH
November 3, 1987
MUNSHIGIRI Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 8, 1987
MUNSHILAL Vs. SEWARAM
January 15, 1987
MURLIDHAR TAKANDAS SAINANI Vs. BOARD OF REVENUE
July 1, 1987
N R DHANGAR Vs. STATE OF MADHYA PRADESH
November 11, 1987
NAGAR PALIKA PARISHAD BEGAMGANJ Vs. JUDICIAL MAGISTRATE FIRST CLASS BEGAMGANJ
August 18, 1987
NAGAR PALIKA PARLSAD KHILCHIPUR THROUGH FOOD INSPECTOR Vs. RAJENDRA KUMAR
December 17, 1987
NANALAL SOBHAGMAL Vs. UNION OF INDIA
December 7, 1987
NANDKISHORE Vs. DABOLE
October 13, 1987
NANU Vs. HAYATKHAN
September 15, 1987
NARAIN SINGH Vs. STATE OF M P
March 2, 1987
NARENDRA SINGH SENGAR Vs. MALTIDEVI
January 30, 1987
NARENDRAKUMAR Vs. SHAKUBAI
October 27, 1987
Narpat Singh Santokh Singh Vs. Krishna Murari Acharya
April 20, 1987
NASIR MOHAMAD SHAH Vs. M.P. STATE ROAD TRANSPORT
October 19, 1987
NATIONAL INSURANCE CO Vs. CHITRAKALABAI
September 23, 1987
NEKRAM Vs. STATE OF MADHYA PRADESH
July 8, 1987
NEW INDIA ASSURANCE COMPANY Vs. CHAMPA DEVI JAISWAL
October 27, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. KISHORI ASHARAM
April 3, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. VIDHICHAND GUPTA
April 25, 1987
NIHALKARAN Vs. COMMISSIONER OF WEALTH TAX
August 24, 1987
Niran Vs. State of M.P.
November 24, 1987
NIRMAL LAKHOTIYA Vs. STATE
February 20, 1987
NIRMALDAS JASSUMAL Vs. COMMISSIONER OF INCOME TAX
July 2, 1987
NOOR MOHD Vs. JANNAT BAI
March 19, 1987
O.P. SAXENA Vs. STATE OF MADHYA PRADESH AND OTHERS
December 14, 1987
OM PARKASH Vs. RAMKALI
May 1, 1987
OM PRAKASH Vs. STATE OF M P
November 30, 1987
OM PRAKASH Vs. COLLECTOR GUNA
March 11, 1987
ORIENTAL FIRE AND GENERAL Vs. MEERA BAI
July 30, 1987
OSNAR CHEMICAL (P) LIMITED Vs. SRP WATER PROOFING CONTRACTORS (P) LIMITED
July 22, 1987
P RAJAGOPALAN Vs. BIRLA JUTE
October 7, 1987
PALTASINGH GULABRAI Vs. M P STATE INDUSTRIAL CORP LTD
April 23, 1987
PARMANAND CHOUDHARY Vs. SHUKLA DEVI MISHRA
January 29, 1987
PATEL FAB MACHINERY MANUFACTURERS Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
September 17, 1987
PATHIK PRODUCTS Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
November 10, 1987
Pooran Singh Vs. Mangalia
January 28, 1987
PRABHUDAYAL Vs. UNION OF INDIA
February 24, 1987
PRAKASH Vs. STATE OF M P
March 3, 1987
PRAKASH CHAND Vs. KANHAIYALAL
March 18, 1987
PRAKASH TALKIES Vs. DISTRICT EXCISE OFFICER
February 25, 1987
PRATAPI Vs. BALKISHAN
February 9, 1987
PRAVEENCHAND AMBALAL Vs. COMMISSIONER OF INCOME TAX
November 23, 1987
PREM TRADING CO Vs. COMMISSIONER OF INCOME TAX
January 23, 1987
PREMI KIRANBALA CHARLES Vs. FRANK SOLOMAN CHARLES
November 6, 1987
PREMNARAYAN Vs. MANORAMA
March 18, 1987
PREMSUKH CINEMA Vs. COMMISSIONER OF INCOME TAX
February 6, 1987
PUNIYA Vs. KAMAL
October 15, 1987
Punjab National Bank Vs. Juktar Singh
February 7, 1987
PUNJAB SIKH REGULAR MOTOR SERVICE BILASPUR Vs. UNION OF INDIA
July 2, 1987
PURNIMA Vs. SANJEEV SHRIVASTAVA
July 10, 1987
PURSHOTTAM Vs. STATE OF M P
July 2, 1987
PUSHPALATA Vs. HIRALAL SINGH
February 16, 1987
PYARE MIYAN Vs. AMATULLAH BI
February 2, 1987
R C GOEL Vs. STATE OF M P
December 17, 1987
R C PANDEY Vs. STATE OF M P
March 2, 1987
R C RALHAN Vs. STATE OF MADHYA PRADESH
August 12, 1987
RADHA BAI Vs. UMRAO SINGH
October 20, 1987
RADHA KISHAN Vs. BHAGWAN DAS
September 15, 1987
RADHESHYAM Vs. STATE OF MADHYA PRADESH
March 26, 1987
RADHESHYAM PATHAK Vs. STATE OF M P
July 17, 1987
RAGHUNATH Vs. SUMAN
February 11, 1987
RAGHUNATH Vs. INDORE MUNICIPAL CORPN INDORE
February 4, 1987
Rahmat Bai Vs. Rahman
December 14, 1987
RAIGARH JUTE MILLS LTD Vs. COMMISSIONER OF SALES TAX
March 18, 1987
RAJA VIKRAMADITYA SINGH DECD Vs. COMMISSIONER OF INCOME TAX
March 21, 1987
RAJAK Vs. NATIONAL THERMAL POWER CORPN LTD
December 14, 1987
RAJASTHAN COACH BUILDERS (P) LTD Vs. UNION OF INDIA
July 29, 1987
RAJEEV KHANDELWAL Vs. ARUN
July 16, 1987
RAJENDRA SINGH THAKUR Vs. STATE OF M P
December 17, 1987
RAJESH Vs. AWADHESH PRATAP SINGH VISHWAVIDYALAYA
August 14, 1987
Rajkumar Vs. Assistant Commissioner Excise, Ujjain
March 31, 1987
RAJMATA VIJAYARAJE SCINCIA Vs. MAHARAJA MADHAVRAO SCINDIA
October 29, 1987
RAJNI Vs. ASHOK
January 5, 1987
Rajni Pachori Vs. Kamlesh Pachori
November 30, 1987
RAJNI SINGH Vs. SANTOSH SINGH
April 24, 1987
RAJU Vs. STATE OF M.P.
March 3, 1987
RAKESH KUMAR SHARMA Vs. CENTRAL BANK OF INDIA
November 7, 1987
RAM BHAROSE Vs. NEW INDIA INSURANCE COMPANY
July 6, 1987
Ram Gulam Vs. Murlidhar
August 20, 1987
Ram Kishan Vs. Kailash Narayan
February 25, 1987
RAM KUNWAR BAI Vs. HARI SHARMA
April 2, 1987
RAMAKANT Vs. STATE OF M P
April 6, 1987
RAMAKNT RAMSW ARUP SHRIV ASTAVA Vs. STATE OF M P
April 16, 1987
RAMBIHARI Vs. BAIJ NATH SINGH
August 31, 1987
RAMCHAND TARACHAND Vs. DEPUTY COMMISSIONER OF SALES TAX
October 21, 1987
RAMCHANDRA Vs. RAMCHANDRA AND ANR.
July 10, 1987
RAMCHANDRA Vs. STATE OF MADHYA PRADESH
July 1, 1987
RAMCHANDRA MANGILAL Vs. STATE OF M P
June 22, 1987
Ramdas Vs. State of M. P.
September 13, 1987
RAMDAS Vs. BABULAL
October 13, 1987
RAMESH LAL Vs. RANJIT NARAYAN
March 27, 1987
RAMIBAI Vs. SHAMSHER SINGH
March 18, 1987
RAMKISHORI Vs. STATE OF M P
August 14, 1987
RAMKISHORI GUPTA Vs. STATE OF MADHYA PRADESH
August 14, 1987
RAMLAL SATNAMI Vs. STATE OF MADHYA PRADESH
September 11, 1987
RAMSAHAI NATHULAL Vs. COMMISSIONER OF INCOME TAX
September 4, 1987
RAMSWARUP Vs. CITY ADMINISTRATOR OFFICE OF MUNICIPAL CORPN
January 20, 1987
Ranchod Vs. State of M.P.
September 3, 1987
Rashmi Parihar Vs. Gangaram Bandil
December 18, 1987
RATAN LAL Vs. SHEELAL BAI
August 21, 1987
RATANLAL BHIKAMALAL JAISWAL Vs. STATE OF MADHYA PRADESH
October 6, 1987
RATANSI NARAYAN PATEL Vs. COMMISSIONER OF INCOME TAX
July 28, 1987
RAVINDRA Vs. V K PANWAR
October 15, 1987
RAVINDRANATH Vs. PANNA LAL
August 26, 1987
REGAL THEATRE Vs. M P E B RAMPUR
June 26, 1987
REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. KIRLOSKAR BROS LTD.
January 30, 1987
RELIABLE ROADWAYS Vs. SALES TAX OFFICER
November 28, 1987
RELIANCE JUTE AND INDUSTRIES LTD. Vs. UNION OF INDIA
November 18, 1987
REV. F.C. JONATHAN AND 11 OTHERS Vs. PRATAP SINGH ZINUS AND 17 OTHERS
March 11, 1987
REVTA Vs. STATE
April 20, 1987
RICKSHAW MALIK SANGH JABALPUR Vs. STATE
October 27, 1987
ROOP KISHORE Vs. DWARKA PRASAD
August 19, 1987
ROOPSINGH Vs. LICENCING AUTHORITY DISTRICT MAGISTRATE
October 19, 1987
RUKMABAI KULMI Vs. RAMLAL
October 30, 1987
S A E INDIA LIMITED Vs. UNION OF INDIA
June 4, 1987
S AVTAR SINGH Vs. STATE OF M P
October 26, 1987
S I BEEDI SAHAKARI SAMITI MARYADIT Vs. MOOL CHAND AND OTHERS
February 23, 1987
SAGAR ANAJ AVAM TILHAN VYAPARI SANGH Vs. KRISHI UPAJ MANDI SAMITI SAGAR
March 21, 1987
SAGAR ART SERVICE NEW DELHI Vs. MUNICIPAL CORPN GWALIOR
September 28, 1987
SAJEDA BANO Vs. MUSHIR MOHAMMAD KHAN
August 27, 1987
SAKATTAR SINGH Vs. RAJ ALIAS RAJRANI
November 7, 1987
SALIM Vs. STATE OF M P
March 3, 1987
SAMA Vs. YUSUF
August 26, 1987
SAMMUN Vs. STATE OF MADHYA PRADESH
July 1, 1987
SANAT KUMAR AGARWAL Vs. NANDINI AGARWAL
December 8, 1987
SANJAY Vs. MISS EVELINE JOBE
January 10, 1987
SANJAY JAIN Vs. STATE
October 27, 1987
SANJAY KUMAR Vs. STATE
September 8, 1987
SANJAY PHADKE Vs. STATE OF M P
February 25, 1987
SANJIV TRAVELS PROP SANJIV KUMAR GUPTA Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
August 4, 1987
SANTOKH SINGH Vs. STATE OF MADHYA PRADESH
December 14, 1987
SANTOSH BAI WD/O MOBAN LAL AND OTHERS Vs. SURAJMAL S/O RADHA KISHANJI AND OTHERS
November 12, 1987
SANTOSH KUMAR Vs. DHAPUBAI
January 15, 1987
SAODHAN Vs. STATE OF M P
February 27, 1987
SARDAR Vs. STATE OF M P
August 3, 1987
Sardar Khan Vs. State of M. P.
February 7, 1987
SARJO BAI Vs. HARIRAM
February 23, 1987
SAROJ THAREJA Vs. TARABAI
August 12, 1987
SATYANARAYANA SHARMA Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD
September 2, 1987
SATYENDRA PRAKASH Vs. S T A T GWALIOR
July 9, 1987
SAVITRI Vs. LAKHMICHAND
November 17, 1987
SAVITRI BAI Vs. SITA RAM
March 18, 1987
SHAHZADIBAI Vs. BABUKHAN
September 16, 1987
SHAIK MOULALI Vs. STATE OF MADHYA PRADESH
November 16, 1987
SHAKTI BHANDAR Vs. COMMISSIONER OF SALES TAX
August 26, 1987
SHAMSHER KHAN Vs. M.P. ELECTRICITY BOARD
August 24, 1987
Shamsher Khan Vs. M.P. Electricity Board
August 14, 1987
SHANKARLAL Vs. STATE OF M P
March 27, 1987
SHANTILAL JAIN Vs. M L PATIL ADDI COMMISSIONER GWALIOR
November 13, 1987
SHARAD KUMAR Vs. SMT. MANGLA GOTTEE
February 11, 1987
SHARADA SAWANI Vs. STATE OF M P
March 19, 1987
SHARMISTHABAI HOLKAR Vs. COMMISSIONER OF WEALTH TAX
February 7, 1987
SHASTRI BROTHERS Vs. PARWATIBAI JAIN
December 3, 1987
Sheelawanti Vs. State of Madhya Pradesh
December 16, 1987
SHEO PRASAD Vs. STATE OF M P
November 20, 1987
SHIMLA BAI RAMPRASAD BAGHMARE Vs. STATE OF M P
July 27, 1987
SHIVKANT CHOUBEY Vs. CHHOTIBAI ALIAS BADIBAI
February 24, 1987
SHIVNARAYAN Vs. DAULAL
November 13, 1987
SHIVNARAYAN RAMNARAYAN Vs. NAGAR PALIKA PARISHAD
March 12, 1987
SHOBHA KSHIRSAGAR Vs. JANKI KSHIRSAGAR
February 2, 1987
SHYAMBABU Vs. STATE OF MADHYA PRADESH
February 7, 1987
SHYAMLAL NANDA Vs. STATE OF M P
April 13, 1987
SHYAMSINGH Vs. STATE OF MADHYA PRADESH
October 19, 1987
SMT. JUBEDA BAI AND ANOTHER Vs. AKBAR ALI AND OTHERS
December 15, 1987
SOORAJ PRASAD PATHAK Vs. INDORE PREMIER CO OP BANK LTD
April 28, 1987
SORABJI N DUBASH Vs. SURESH DUBASH
January 15, 1987
SPEDRA ENGG CORPN E AND C Vs. STATE OF M P
June 22, 1987
STATE Vs. SARDARMAL
February 16, 1987
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
November 6, 1987
STATE OF M P Vs. PRECONCO INDORE
March 6, 1987
STATE OF M P Vs. RAJMAL
April 24, 1987
STATE OF M P Vs. RAMPRASAD
December 4, 1987
State of M. P. Vs. Dayaram
August 5, 1987
State of M. P. Vs. Rameshchandra Sharma
January 30, 1987
State of M.P. Vs. Sumer Singh Sikarwar
August 5, 1987
STATE OF M.P. Vs. SWAMI RISHI KUMAR
March 31, 1987
STATE OF M.P. Vs. LAKHANLAL BINDRAVAN AND CO.
March 12, 1987
STATE OF M.P. Vs. JAGDISH CHAND
January 22, 1987
STATE OF M.P. Vs. PREM CHAND
October 6, 1987
STATE OF MADHYA PRADESH Vs. PANNALAL AND OTHERS
November 3, 1987
STATE OF MADHYA PRADESH Vs. JAHAVAL SIRATI SAHU
November 28, 1987
STATE OF MADHYA PRADESH Vs. DIWANCHANDRA GUPTA
December 2, 1987
STATE OF MADHYA PRADESH Vs. DINESH PRASAD GANGARAM RICHHARIA
August 12, 1987
STATE OF MADHYA PRADESH Vs. PHULCHAND GANPATLAL
March 3, 1987
STATE OF MADHYA PRADESH Vs. HUSSAIN ALIAS HUSSAIN
January 5, 1987
STATE OF MADHYA PRADESH Vs. KAILASH BASUDEO PRASAD TIWARI
September 8, 1987
STATE OF MADHYA PRADESH Vs. VIJAY RAJ KANKARIYA
September 24, 1987
STEEL AUTHORITY OF INDIA Vs. INDUSTRIAL COURT
April 28, 1987
STEEL INGOTS PVT LTD Vs. UNION OF INDIA
September 9, 1987
STEEL INGOTS PVT LTD Vs. UNION OF INDIA
September 7, 1987
STEEL TUBES OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 7, 1987
SUKH LAL Vs. RAM KALI
February 2, 1987
SULTAN KHAN JUGGE KHAN Vs. STATE OF MADHYA PRADESH
October 29, 1987
SUNDERLAL SHIVANA Vs. STATE
August 20, 1987
SUNIL JOHN PETER ISAI Vs. STATE OF MADHYA PRADESH
October 19, 1987
Superintending Engineer, P.W.D. Vs. Ishak Mohammad
August 7, 1987
SURENDER SINGH Vs. BRAHATAKAR PRATHMIK KRISHI SAHAKARI
September 7, 1987
Surendra Pratap Singh Kushwaha Vs. State Bank of Indore
September 15, 1987
SURENDRA SINGH CHAUHAN Vs. MAMTA CHOUHAN
February 10, 1987
SURESH Vs. ANWARKHAN
February 23, 1987
Suresh Singh Vs. State of M.P.
November 25, 1987
SURESHCHANDRA Vs. RAMCHANDRA
July 23, 1987
SURESHSINGH Vs. KAMLESH
January 23, 1987
Sushila Devi Vs. Merulal
September 10, 1987
SUSHILA DEVI Vs. KACHRABAI
September 10, 1987
SYED ANIS Vs. SURJEET SINGH
July 2, 1987
SYED JAFAR ALI Vs. NAVNITDAS
May 21, 1987
TAJEBAI W/O SHAMBHUDAYAL AND OTHERS Vs. NARULAL S/O DEVILAL SHARMA AND OTHERS
November 10, 1987
TARA CHAND ALIAS TAROO Vs. PUNNIBAI
January 29, 1987
TATU Vs. FULABAI AND LALLU NAI
April 25, 1987
TEJU Vs. STATE OF MADHYA PRADESH
January 14, 1987
TEJWALA COMPANY Vs. COMMISSIONER OF SALES TAX
November 18, 1987
THANA Vs. BHAGWANLAL
July 8, 1987
THOMAS TOPPE Vs. STATE OF MADHYA PRADESH AND OTHERS
August 20, 1987
TIMBER MERCHANTS ASSOCIATION INDORE Vs. STATE OF MADHYA PRADESH
September 8, 1987
TOTARAM Vs. STATE OF MADHYA PRADESH
July 21, 1987
TRIVEDI R J HUF Vs. COMMISSIONER OF INCOME TAX
March 3, 1987
TULA RAM Vs. UNION OF INDIA
March 21, 1987
UMA DEVI ALIAS CHHOTI BAI ALIAS SUSHMA Vs. RAM AVTAR TIWARI
February 18, 1987
UNION CARBIDE CORPN Vs. UNION OF INDIA
December 3, 1987
UNION OF INDIA Vs. PRITHIPAL SINGH CO
December 7, 1987
UNITED INDIA INSURANCE CO LTD Vs. ISMAIL
October 12, 1987
UPBHOKTA HITCHINTAK SAMITI Vs. STATE OF M P
July 9, 1987
USHA Vs. VIMAL KUMAR
January 5, 1987
UTTAM SINGH Vs. NATIONAL INSURANCE CO LTD
December 16, 1987
UTTAMCHAND JAIN Vs. COMMISSIONER OF INCOME TAX
August 4, 1987
VALLABHDAS RAMCHANDRA Vs. AYODHYABAI
January 15, 1987
VED PRAKASH M PATEL Vs. COMMISSIONER OF INCOME TAX
June 25, 1987
VESTA Vs. STATE OF M P
September 2, 1987
VIJAY KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH
November 6, 1987
VILAYAT HUSSAIN Vs. UNION OF INDIA
December 17, 1987
VIMAL Vs. MANSHARAM SHARMA
October 19, 1987
VIMALCHAND PRAKASHCHAND Vs. COMMISSIONER OF SALES TAX
June 27, 1987
VINOD KUMAR JAJODIA Vs. BRIJ BHUSHAN AGARWAL
November 30, 1987
VINOK KULKARNI Vs. STATE OF M.P.
December 15, 1987
VIRENDRA KUMAR SAKLECHA Vs. STATE OF MADHYA PRADESH
May 21, 1987
VIRENDRA SAKIECHA Vs. STATE OF MADHYA PRADESH
May 2, 1987
VIVEK KUMAR Vs. KASTURABAI
July 15, 1987
Y B CHATURVEDI Vs. HOPE TEXTILE LTD
October 9, 1987
YOGESHWAR Vs. LAXMINARAYAN AGRAWAL
February 16, 1987