Case Index

Title
Date
(DR.) RAMESH KUMAR GUPTA AND ORS. Vs. U.P. STATE ELECTRICITY BOARD AND ANR.
October 30, 1987
A ALBERT ALIAS REKHA SHARMA Vs. VIIITH ADDL DISTRICT JUDGE BULANDSHAHR
April 2, 1987
A C NIGAM Vs. COMMISSIONER OF INCOME-TAX
September 7, 1987
A N SRIVASTAVA Vs. UNION OF INDIA
February 27, 1987
ABDUL AZIM AND ANR. Vs. DISTT. OFFICER, MINOR MINERAL CONCESSION RULES AND DISTT. MAGISTRATE AND ORS.
December 15, 1987
ABDUL HAFIZ Vs. VIIITH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
March 27, 1987
ABDUL LATIF AL HINDI Vs. UNIVERSITY OF ALLAHABAD
August 13, 1987
ABDUL RAUF Vs. MIRAZUDDIN
May 6, 1987
ABDUL SATTAR Vs. COMMISSIONER OF INCOME TAX
March 11, 1987
ACHAL SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE FATEHPUR
May 6, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HASMAT RAI RAJ PAL
April 15, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HASMAT RAI RAJ PAL
January 22, 1987
ADHIVAKTA MAHA SANGH Vs. UNION OF INDIA
February 2, 1987
ADMINISTRATOR-GENERAL, U.P. Vs. SWAMI SHANTANAND SARASWATI
December 10, 1987
AFZAL AHMAD Vs. KHUDAWAND TALA WAQF ALLAH NAFAS ALLAH AULAD AND OTHERS
April 29, 1987
AFZAL KHAN Vs. GURNAM SINGH AND ANOTHER
April 4, 1987
AGARWAL PESTICIDES AND CHEMICAL INDUSTRIES Vs. UNION OF INDIA UOI
December 4, 1987
AGRA BEVERAGES CORPORATION PVT LTD Vs. UNION OF INDIA UOI
December 10, 1987
AGRA CARPET PALACE Vs. STATE OF U P
November 12, 1987
AGRA CONCRETE PIPE CO Vs. COMPETENT AUTHORITY AGRA
February 23, 1987
AGRAGAMI CHHETRA VIKASH AGENCY Vs. LABOUR COURT
December 9, 1987
AHMAD ULLAH Vs. C B I C I D PRATAPGARH AND STATE
July 21, 1987
AHMAD WALI Vs. DISTRICT JUDGE, LUCKNOW
September 4, 1987
AJAI GARG Vs. ADDL. DISTRICT MAGISTRATE, RENT CONTROL AND ORS.
March 19, 1987
AKBARI BEGUM Vs. MUNICIPAL BOARD AND ORS.
November 6, 1987
AKHILESH SINGH Vs. STATE
July 13, 1987
AKHLAKH AHMAD Vs. VAHID ALI ANSARI
September 8, 1987
AKHTAR Vs. STATE OF U P
September 2, 1987
AKHTAR HUSSAIN Vs. BOARD OF REVENUE U P
April 27, 1987
AKLESH KUMAR JAIN Vs. STATE OF UTTAR PRADESH
December 18, 1987
ALI HASAN Vs. MATIULLAH
September 11, 1987
ALI RAZA Vs. STATE OF U P
November 24, 1987
ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS Vs. MUNSIF KOIL, ALIGARH AND OTHERS
July 17, 1987
ALIMUN NISA Vs. STATE OF UTTAR PRADESH
March 31, 1987
ALL INDIA CRIME PREVENTION SOCIETY Vs. STATE OF UTTAR PRADESH
February 27, 1987
ALLAH NOOR Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
August 24, 1987
ALLAH RABBUL ALMIN Vs. ANIL KUMAR AND OTHERS
April 17, 1987
AMAR NATH Vs. JANARDAN PRASAD OJHA
March 2, 1987
AMAR SINGH BHASIN Vs. SANGITA SHARMA
July 21, 1987
AMBIKA LAL AND ANOTHER Vs. STATE OF U. P THROUGH COLLECTOR AND OTHERS
May 22, 1987
AMBIKA PRASAD SONAR Vs. COMMISSIONER OF INCOME TAX
April 6, 1987
AMINA KHATOON Vs. THIRD ADDL. D.J.
March 10, 1987
ANAND GENERAL STORE Vs. COMMISSIONER OF SALES TAX
February 13, 1987
ANAND MOHAN Vs. UNION OF INDIA
June 15, 1987
ANAND PRAKASH Vs. SUSHIL KUMAR
February 13, 1987
ANIL KUMAR SINGHAL Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
May 14, 1987
ANIL KUMAR SUNIL KUMAR SARAF Vs. COMMISSIONER OF INCOME TAX
October 12, 1987
ANIRUDHA Vs. DIST MAGISTRATE ALLAHABAD
May 6, 1987
ANIS KHAN Vs. STATE OF U P
April 22, 1987
ANJANI ALANKAR MANDIR Vs. COMMISSIONER OF INCOME TAX
November 9, 1987
ANSAR TRADERS Vs. COMMISSIONER OF SALES TAX
September 9, 1987
ANUPAM SHUKLA Vs. U P HIGHER EDUCATION SERVICES COMMISSION
May 7, 1987
ANUPLAL SOHAN LAL Vs. COMMISSIONER OF SALES TAX
February 24, 1987
ANWAR AHMAD ALIAS ANWAR ALI Vs. FIROZUDDEEN
November 6, 1987
ANWARI JAHAN BEGUM Vs. DISTRICT JUDGE, BADAUN AND OTHERS
March 9, 1987
APEX TRADERS Vs. COMMISSIONER OF SALES TAX
January 9, 1987
ARSHAD ALI Vs. STATE OF UTTAR PRADESH
December 4, 1987
ARUN KUMAR AWASTHI Vs. UNION OF INDIA AND ORS.
August 21, 1987
ARUN KUMAR RAI Vs. CHANCELLOR GORAKHPUR UNIVERSITY
November 16, 1987
ARUN KUMAR SRIVASTAVA Vs. S.P. ANJOR AND OTHERS
September 16, 1987
ARVIND JAISWAL Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND OTHERS
February 2, 1987
ARVIND JAISWAL Vs. U P PUBLIC SERVICES TRIBUNAL
February 16, 1987
ARVIND KUMAR Vs. STATE OF U P
September 15, 1987
ARVINDER SINGH Vs. COLLECTOR OF CENTRAL EXCISE
September 10, 1987
ASHA LATA ROLSTON Vs. 2ND ADDITIONAL DISTRICT JUDGE MEERUT
March 25, 1987
ASHA LATA ROLSTON AND ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
April 13, 1987
ASHA UPADHYAY Vs. CHANCELLOR, GORAKHPUR UNIVERSITY, RAJ BHAWAN, LUCKNOW AND OTHERS
January 7, 1987
ASHFAQ AHMAD Vs. PRESCRIBED AUTHORITY CIVIL JUDGE
February 10, 1987
ASHFAQ AHMAD SIDDIQUI Vs. SMT. MEHRUN NISA
April 15, 1987
ASHOK KUMAR Vs. VEENA MANGLIK
January 27, 1987
ASHOK KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR
March 6, 1987
ASHOK KUMAR AGRAWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL, VII REGION, GORAKHPUR AND OTHERS
August 10, 1987
ASHOK KUMAR DIXIT Vs. STATE
March 5, 1987
ASHOK KUMAR GOEL Vs. DISTRICT JUDGE, MATHURA AND OTHERS
May 5, 1987
ASHOK KUMAR SHARMA AND OTHERS Vs. UNIVERSITY OF GORAKHPUR AND OTHERS
January 30, 1987
ASHOK KUMAR SINGH Vs. STATE OF U P
September 1, 1987
ASHOK VERMA Vs. DISTRICT MAGISTRATE GORAKHPUR
February 6, 1987
ASSAN DAS Vs. PRESCRIBED AUTHORITY, LUCKNOW AND OTHERS
May 21, 1987
ASUTOSH BAJPAI Vs. MADHYAMIK SHIKSHA PARISHAD, ALLAHABAD AND OTHERS
November 10, 1987
ATMA PRASAD PANDEY AND OTHERS Vs. SACHIV/GENERAL MANAGER ZILA SABKARI BANK LTD. AND OTHERS
December 14, 1987
ATMA RAM MISRA Vs. COMMISSIONER OF SALES TAX
March 13, 1987
ATRU Vs. STATE OF U P
September 3, 1987
ATTAULLAH Vs. UNION OF INDIA
May 6, 1987
AVADH BEHARI BANSAL Vs. DISTRICT JUDGE, AGRA AND OTHERS
August 10, 1987
AVADH BEHARI LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, SITAPUR AND OTHERS
August 14, 1987
AVADH NARAIN Vs. KRIPA SHANKAR MISHRA
July 17, 1987
AVADHESH BAHADUR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS PRATAPGARH
May 21, 1987
AWADHESH KUMAR MISRA Vs. DISTRICT MAGISTRATE KANPUR NAGAR
October 26, 1987
AYODHYA PRASAD BAJPAI AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, RAE
May 22, 1987
AZAD KUMAR GUPTA Vs. VII ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
January 8, 1987
AZIZ HAIDER Vs. STATE OF U P
February 11, 1987
B K SHARMA Vs. STATE OF U P
April 9, 1987
B K SHARMA Vs. STATE OF U P
August 9, 1987
B.D. SETH Vs. IVTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
August 18, 1987
BABOO MOHD. YAQOOB Vs. RENT CONTROL AND EVICTION OFFICER
April 1, 1987
BABOO RAM YADAV Vs. COLLECTOR, BAHRAICH AND ANOTHER
January 14, 1987
BABU LAL Vs. BHAGU MAL
April 15, 1987
BABU LAL AND BROTHERS Vs. SWARUP LAL
April 16, 1987
BABU RAM SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, MAZAFFARNAGAR AND ANOTHER
August 25, 1987
BABURAM SEWAK RAM ARATHI Vs. STATE OF U. P.
February 17, 1987
BADRI NATH SAWHNEY Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
November 6, 1987
BADRI PRASAD Vs. PRESCRIBED AUTHORITY, ALLAHABAD AND ANOTHER
March 25, 1987
BADRI PRASAD HARI DAS UTENSIL MANUFACTURERS Vs. UNION OF INDIA UOI
March 25, 1987
BADRI SINGH Vs. STATE OF U.P. AND OTHERS
July 14, 1987
BAHRAICH DISTRICT CO OPERATIVE BANK LTD Vs. RAM NARESH PATHAK
February 20, 1987
BAJRANG BAHADUR SINGH Vs. A K SINGH COMMANDANT XI BATTALION P A C
November 30, 1987
BAL KISHAN Vs. II A.D.J., BULANDSHAHR AND OTHERS
November 16, 1987
BAL KRISHAN CHATURVEDI Vs. TREASURY OFFICER, MATHURA AND ORS.
August 25, 1987
BALBIR SINGH Vs. SMT. SALOCHANA DEVI
October 21, 1987
BALBIR SINGH ATRE Vs. NATIONAL BICYCLE CORPN. OF INDIA & ANR.
May 6, 1987
BALKAR SINGH Vs. STATE OF U P
July 30, 1987
BALLOO RAM KUSHWAHA Vs. ZILA PANCHAYAT RAJ ADHIKARI, BANDA AND OTHERS
February 4, 1987
BANARAS TEXTORIUM Vs. COMMISSIONER OF INCOME TAX
September 14, 1987
BANARASI DAS CHATAR SAIN Vs. COMMISSIONER OF SALES TAX
January 9, 1987
BANWARI LAL Vs. CEGAT
October 14, 1987
BANWARI LAL BUDDHA SEN Vs. COMMISSIONER OF SALES TAX
May 11, 1987
BANWARI PRASAD PANDEY Vs. STATE OF U P
August 24, 1987
BARFI Vs. BOARD OF REVENUE U.P., ALLAHABAD AND OTHERS
May 4, 1987
BASANTI GAUR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS VII REGION GORAKHPUR
February 10, 1987
BEHARI LAL RAM KISHUN LAL Vs. COMMISSIONER OF SALES TAX
February 17, 1987
BHAGAT SINGH Vs. FORAN SINGH
May 22, 1987
BHAGWAN DAS BHATIA Vs. STATE OF U.P. AND OTHERS
November 6, 1987
BHAGWAN SINGH Vs. STATE OF U P
February 19, 1987
BHAGWANDAS Vs. UNION OF INDIA UOI
December 23, 1987
BHAGWANI Vs. VIITH ADDITIONAL DISTRICT JUDGE, GORAKHPUR
March 31, 1987
BHAIYA CHHOTEY LAL SINGH Vs. KUL SACHIV, UNIVERSITY OF GORAKHPUR AND ANOTHER
January 5, 1987
BHAN CHAND Vs. STATE OF U P
February 25, 1987
BHARAT HEAVY ELECTRICALS LIMITED Vs. SALES TAX OFFICER
January 9, 1987
BHAROSEY Vs. STATE
November 10, 1987
BHASKER MITRA Vs. STATE OF U P
May 5, 1987
BHOLA MALI Vs. ZILA PARISHAD JAUNPUR
February 11, 1987
BHULLU ALIAS JAHOOR Vs. DISTRICT MAGISTRATE KANPUR NAGAR
November 19, 1987
BHUNESHWAR SAHI Vs. STATE OF U P
December 3, 1987
BHUWAN CHANDRA JOSHI AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 20, 1987
BILAND RAM HARGAN DASS Vs. COMMISSIONER OF INCOME TAX
September 10, 1987
BINDESHWARI PRASAD Vs. UNION OF INDIA UOI
January 23, 1987
BIR SINGH Vs. DISTRICT MAGISTRATE
December 10, 1987
BIR SINGH THAKUR ADVOCATE Vs. DISTRICT JUDGE DEHRADUN
February 12, 1987
BISHAMBHAR LAL Vs. SUSHILA DEVI
May 21, 1987
BISHAN NARAIN SHUKLA Vs. STATE OF U.P. AND OTHERS
February 20, 1987
BISHESWAR MISRA Vs. BOARD OF REVENUE U P
March 30, 1987
BRAHMA NAND SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
May 22, 1987
BRAHMA PAL SINGH Vs. STATE OF U.P. AND OTHERS
November 30, 1987
BRAJ LAL SETH Vs. PUNJAB NATIONAL BANK
August 27, 1987
BRI RAJ SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GONDA
April 17, 1987
BRIJ BEHARI LAL Vs. STATE OF U.P. AND ANOTHER
February 12, 1987
BRIJ BEHARI LAL TANDON Vs. RENT CONTROL AND EVICTION OFFICER
November 20, 1987
BRIJ MOHAN KHURANA Vs. RAJ RANI
April 3, 1987
BRIJ NARAYAN YADAV Vs. DISTRICT JUDGE BALLIA
February 9, 1987
BRIJENDRA SINGH VERMA Vs. REGISTRAR CO OP SOC
September 11, 1987
BRITISH INDIA CORPORATION LIMITED Vs. COMMISSIONER SALES TAX
February 9, 1987
BULAKI RAM Vs. STATE OF U.P. AND OTHERS
November 3, 1987
CAWNPORE CHEMICAL WORKS PRIVATE LIMITED Vs. UNION OF INDIA UOI
March 23, 1987
CHAIRMAN, FOOD CORPORATION OF INDIA Vs. SRIYANS PRASAD JAIN AND OTHERS
September 25, 1987
CHANDER MOHAN TANDON AND OTHERS Vs. DISTRICT JUDGE, BARABANKI AND OTHERS
August 11, 1987
CHANDRA BHAN Vs. IST ADDL. DISTRICT JUDGE, MATHURA AND OTHERS
May 18, 1987
CHANDRA KALI Vs. MANAGING COMMITTEE ARYASAMAJ MEERUT
April 13, 1987
CHANDRA MOHAN Vs. STATE OF U P
July 23, 1987
CHANDRA PAL SINGH Vs. ADDITIONAL COLLECTOR CENTRAL EXCISE
November 3, 1987
CHANDRAJIT Vs. GANESHIYA
May 19, 1987
CHANDRAWATI Vs. DISTRICT JUDGE PAURI GARHWAL
July 17, 1987
CHAUDHARY RAM LAKHAN CHANDRA AND ORS. Vs. CHANCELLOR, SAMPURNANAND SANSKRIT UNIVERSITY AND ORS.
August 27, 1987
CHETAN PRAKASH Vs. VIITH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
February 11, 1987
CHHATRAPAL Vs. DISTRICT INSPECTOR OF SCHOOLS, BAREILLY AND OTHERS
August 20, 1987
CHHEDAN LAL RASTOGI Vs. STATE OF U P
November 10, 1987
CHOPRA F and M PVT LTD Vs. U P STATE I D CORPN LTD
July 15, 1987
CLASS I OFFICERS ASSOCIATION Vs. STATE OF U P
August 13, 1987
COL. P.R. BAHUGNNA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
February 12, 1987
COLLECTOR OF CENTRAL EXCISE Vs. PRESIDENT CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
February 13, 1987
COMMISSIONER OF INCOME TAX Vs. AGENCY HAMDARD WAQF LIMITED
March 4, 1987
COMMISSIONER OF INCOME TAX Vs. MUNNALAL SHRIKISHAN
March 31, 1987
COMMISSIONER OF INCOME TAX Vs. HANUMAN PRASAD DWARKA PRASAD
March 23, 1987
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LIMITED
July 15, 1987
COMMISSIONER OF INCOME TAX Vs. VIRENDRA KUMAR GUPTA
July 20, 1987
COMMISSIONER OF INCOME TAX Vs. WAHAL J C
August 3, 1987
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHANDER AGARWAL
November 12, 1987
COMMISSIONER OF INCOME TAX Vs. SHAMSHUDDIN MANZOOR HAQUE
November 30, 1987
COMMISSIONER OF INCOME TAX Vs. MUKAND FAMILY TRUST
October 30, 1987
COMMISSIONER OF INCOME TAX Vs. GOYAL PRIVATE FAMILY SPECIFIC TRUST
October 30, 1987
COMMISSIONER OF INCOME TAX Vs. PRAKASH WINE AGENCIES
November 4, 1987
COMMISSIONER OF INCOME TAX Vs. HIND GRAIN SUPPLIERS
October 21, 1987
COMMISSIONER OF INCOME TAX Vs. DEVI DAYAL ALUMINIUM INDUSTRIES PRIVATE LIMITED
October 26, 1987
COMMISSIONER OF INCOME TAX Vs. GOVIND PRASAD PRABHU NATH
September 11, 1987
COMMISSIONER OF INCOME TAX Vs. WHEELER CLUB LTD
October 15, 1987
COMMISSIONER OF INCOME TAX Vs. MODIPON LIMITED
October 19, 1987
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD
October 19, 1987
COMMISSIONER OF INCOME TAX Vs. SIR SHADILAL SUGAR AND GENERAL MILLS LTD
October 20, 1987
COMMISSIONER OF INCOME-TAX Vs. DHAMPUR SUGAR MILLS LTD
October 20, 1987
COMMISSIONER OF INCOME-TAX Vs. SUNITI ARORA
October 15, 1987
COMMISSIONER OF INCOME-TAX Vs. GENERAL METAL WORKS
November 12, 1987
COMMISSIONER OF INCOME-TAX Vs. J C WAHAL
August 3, 1987
COMMISSIONER OF INCOME-TAX Vs. SRI VIRENDRA KUMAR GUPTA
July 20, 1987
COMMISSIONER OF INCOME-TAX Vs. JAGANNATH PRASAD NANKOO PRASAD
July 13, 1987
COMMISSIONER OF INCOME-TAX Vs. RAZA TEXTILES LTD
August 25, 1987
COMMISSIONER OF INCOME-TAX Vs. KASHI NATH AND CO
April 9, 1987
COMMISSIONER OF INCOME-TAX Vs. MEERUT CONSTRUCTION COMPANY
March 4, 1987
COMMISSIONER OF SALES TAX Vs. PRADEEP KUMAR SANJEEV KUMAR
March 10, 1987
COMMISSIONER OF SALES TAX Vs. PREMIER PRECISION TOOLS MANUFACTURERS LTD
January 8, 1987
COMMISSIONER OF SALES TAX Vs. PHOOLSON TRADING CORPORATION
July 31, 1987
COMMISSIONER OF WEALTH TAX Vs. JAGPHOOL NARAIN
November 10, 1987
COMMISSIONER OF WEALTH TAX Vs. RAM NARAIN GARG
October 29, 1987
COMMISSIONER OF WEALTH TAX Vs. CHANDRA PRAKASH AGARWAL
February 25, 1987
COMMISSIONER OF WEALTH-TAX Vs. RAM SARAN KAJRIWAL
April 10, 1987
COMMISSIONER OF WEALTH-TAX Vs. UMESH CHAND
October 19, 1987
COMMISSIONER SALES TAX Vs. RAVI INDUSTRIES
August 3, 1987
COMMISSIONER SALES TAX Vs. BAREILLY ROPE STORES
August 27, 1987
COMMISSIONER SALES TAX Vs. SAI ELECTRICALS
February 17, 1987
COMMISSIONER SALES TAX Vs. BHAGWAN DAS HARI DAS
March 11, 1987
COMMISSIONER SALES TAX Vs. HABIB SKIN CORPORATION
March 3, 1987
COMMISSIONER SALES TAX Vs. RAM CHANDRA RAM SHEO SHANKAR PRASAD
March 6, 1987
COMMISSIONER SALES TAX Vs. LUNIYAL ENGINEERING COMPANY
March 6, 1987
COMMISSIONER SALES TAX U P Vs. AGARWAL WOOD WORKS
May 21, 1987
COMMITTE OF MANAGEMENT OF CHACHA NEHRU UCHCHATAR MADHYAMIC VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION
May 19, 1987
COMMITTEE OF MANAGEMENT BHUMIDHSR INTER COLLEGE, SIKRIGANJ, GORAKHPUR Vs. DISTRICT INSPECTOR OF SCHOOL, GORAKHPUR AND OTHER
November 10, 1987
COMMITTEE OF MANAGEMENT GANDHI SMARAK UCHCHTAR MADHYAMIK VIDYALAYA AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS
December 8, 1987
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE, BARIYASHANPUR, DISTRICT VARANASI PETITIONER Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI
March 10, 1987
COMMITTEE OF MANAGEMENT KHEDUPURA MADARSA MOHAMMADIA AND OTHERS Vs. ZILA BASIC SIKSHA ADHIKARI AND OTHERS
November 6, 1987
COMMITTEE OF MANAGEMENT OF BUDHA VIDYAPITH DEGREE COLLEGE Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
January 12, 1987
COMMITTEE OF MANAGEMENT OF MAHABIR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
November 4, 1987
COMMITTEE OF MANAGEMENT OF MAHABIR INTER COLLEGE, MALKPURA, GHAZIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIPUR AND OTHERS
November 14, 1987
COMMITTEE OF MANAGEMENT OF R K COLLEGE SHAMLI MUZAFFARNAGAR Vs. VICE-CHANCELLOR MEERUT UNIVERSITY MEERUT
February 2, 1987
COMMITTEE OF MANAGEMENT R K COLLEGE SHAMLI MUZAFFARNAGAR Vs. V C MEERUT UNIVERSITY
February 2, 1987
COMMITTEE OF MANAGEMENT SRI MAHANTHU RADHA KRISHNA INTER COLLEGE SAKARPUR Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
November 16, 1987
COMMITTEE OF MANAGEMENT, GURKUL VEDIE SANSKRIT MAHAVIDYALAYA SIRATHU, ALLAHABAD Vs. VICE
November 25, 1987
CONTROLLER OF ESTATE DUTY Vs. KRISHNA KUMARI DEVI
March 3, 1987
D K AGARWAL Vs. JANARDAN PD SHARMA
March 24, 1987
D K AGARWAL Vs. HIGH COURT OF ALLAHABAD
December 10, 1987
DAN BAHADUR RAI Vs. TAHSILDAR/SUB
May 5, 1987
DANGRI AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER
July 20, 1987
DARA SINGH Vs. STATE OF U.P.
May 14, 1987
DAYA SHANKER Vs. CHIEF OF THE AIR STAFF NEW DELHI
September 10, 1987
DEEP LAL @ DAKHI LAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION
November 18, 1987
DEEPAK MITRA Vs. ALLAHABAD DEVELOPMENT AUTHORITY
August 13, 1987
DEVA NAND Vs. ALLAHABAD MANDAL VIKAS NIGAM LTD. AND OTHERS
March 11, 1987
DEVA RAM RAMESH CHAND Vs. KRISHSI UTPADAN MANDI PARISHAD
March 9, 1987
DEVENDER SINGH Vs. STATE OF U P
April 13, 1987
DEVENDRA KUMAR ARORA Vs. VICE
November 12, 1987
DEVI SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI
May 19, 1987
DHARAMPAL SINGH CHAUHAN Vs. STATE OF UTTAR PRADESH
September 2, 1987
DHARNI DHAR Vs. ADDITIONAL DISTRICT JUDGE JHANSI
August 31, 1987
DHIRAJI Vs. UNION OF INDIA
April 10, 1987
DHRUSHRI Vs. SURAJ NARAIN CHAUDHARI
October 19, 1987
DILIP KUMAR Vs. STATE OF U P
July 19, 1987
DIN KHAN Vs. AHMAD HUSAIN SHAH
April 15, 1987
DIVISIONAL RAILWAY MANAGER NORTHERN RAILWAY Vs. PRESCRIBED AUTHORITY UNDER THE PAYMENT OF WAGES ACT
August 26, 1987
DMA NATH MISHRA Vs. STATE OF U P
July 10, 1987
DR. AMBIKA PRASAD MISRA Vs. STATE OF UTTAR PRADESH AND OTHERS
March 25, 1987
DR. ANIL KUMAR AGARWAL Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING, U.P., LUCKNOW AND OTHERS
August 18, 1987
DR. KAMLESH KUMAR Vs. CHIEF MEDICAL SUPERINTENDENT L. L. R. AND ASSOCIATED HOSPITALS, KANPUR
August 31, 1987
DR. MADHAVI GUPTA Vs. DISTRICT JUDGE, VARANASI AND OTHERS
May 22, 1987
DR. S.P. SINGH AND ANOTHER Vs. VICE
May 19, 1987
DR. SHAILENDRA KOMAR SACHAN Vs. THE DISTRICT INSPECTOR OF SCHOOLS, HAMIRPUR AND OTHERS
December 10, 1987
DR. SUBEY SINGH Vs. COMMITTEE OF MANAGEMENT, RAJA MAHENDRA PRATAP PREM MAHAVIDYALAYA, GURKUL NARSAN, SAHARANPNR AND OTHERS
March 9, 1987
DULAREY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAINPURI AND OTHERS
December 11, 1987
DULI CHAND Vs. STATE OF U P
March 31, 1987
DURGA PRASAD Vs. SECOND ADDITIONAL DISTRICT JUDGE
April 16, 1987
DURGA ROLLING MILLS Vs. UNION OF INDIA UOI
March 25, 1987
DURJAN SINGH Vs. UNION OF INDIA
October 20, 1987
DWARIKA PRASAD PAL Vs. IVTH ADDITIONAL CIVIL JUDGE KANPUR NAGAR
March 5, 1987
E. MERCK (INDIA) LTD., BOMBAY Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
February 2, 1987
ENAMUDDIN SIDDIQUI Vs. THE ADMINISTRATIVE CHAIRMAN, U.P. PUBLIC SERVICE TRIBUNAL
February 9, 1987
ESTATE OFFICER CUM CANTONMENT EXECUTIVE OFFICER Vs. 3RD ADDL CIVIL JUDGE ALLAHABAD
July 14, 1987
FAROOQ AHMAD QAZI Vs. RENT CONTROL AND EVICTION OFFICER, VARANASI AND OTHERS
May 20, 1987
FATEH BAHADUR SRIVASTAVA Vs. II ADDITIONAL DISTRICT JUDGE SAHARANPUR
March 12, 1987
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX
May 21, 1987
FOOD CORPORATION OF INDIA GORAKHPUR Vs. MAHABIR PRASAD BHARTIYA
December 15, 1987
FRUIT MERCHANTS & COMMISSION AGENTS ASSOCIATION & ANOTHER Vs. STATE OF UTTAR PRADESH & OTHERS
November 11, 1987
FURKAN Vs. STATE OF U P
July 20, 1987
GAJ RAJ Vs. STATE OF U P
December 3, 1987
GAJRAM SINGH AND OTHERS Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AT ALLAHABAD AND OTHERS
August 25, 1987
GANESH INDUSTRIES Vs. COMMISSIONER OF SALES TAX
February 27, 1987
GANESH INDUSTRIES AND ORS. Vs. MODI GRAIN STORE AND ORS.
December 16, 1987
GANGA DATTA TRIPATHI Vs. STATE OF U.P.
April 2, 1987
GARHWAL JAL SANSTHAN Vs. SARDAR PRITAM SINGH
November 16, 1987
GAURI SHANKER RAI Vs. KAILASH RAI
November 23, 1987
GAUTAM KUMAR CHAUDHARY Vs. DIRECTOR KRISHI UTPADAN MANDI PARISHAD, 16 A.P. SEN ROAD, LUCKNOW AND OTHERS
September 10, 1987
GAYA RAM Vs. DISTRICT MAGISTRATE CUM LICENSING AUTHORITY
May 14, 1987
GENERAL ELECTRIC CO OF INDIA LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE DIVISION
February 17, 1987
GENERAL MANAGER N E RLY Vs. SRIPAT
February 2, 1987
GHANSHYAM SINGH Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES
May 5, 1987
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRADHIKARI VETAN SANDYE ADHINIYAM
July 13, 1987
GIRDHARI LAL AND ANOTHER Vs. IVTH ADDL. DISTRICT JUDGE, RAI BERELI AND OTHERS
May 7, 1987
GIRISH NATH PANDEY Vs. IIND ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
August 7, 1987
GIRJA DAYAL SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
February 13, 1987
GIRJA SHANKER AND OTHERS Vs. STATE OF UTTAR PRADESH
March 26, 1987
GOODWILL SILK CO Vs. STATE OF U.P. AND OTHERS
January 5, 1987
GOPAL DAS Vs. 1ST ADDL DIST JUDGE VARANASI
February 9, 1987
Gopal Das and another etc Vs. Ist Addl. District Judge, Varanasi and others
February 9, 1987
GOPI NATH AGRAWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
August 28, 1987
GOVIND RAM RATAN KUMAR Vs. COMMISSIONER SALES TAX
February 25, 1987
GULAB PANDEY Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND OTHERS
March 12, 1987
GULABOO Vs. STATE OF UTTAR PRADESH
November 17, 1987
GULAM RASOOL Vs. PUSHPA DEVI AND OTHERS
April 13, 1987
GULSHAN SUGAR AND CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH
March 31, 1987
GURU CHARAN INDUSTRIAL WORKS Vs. UNION OF INDIA UOI
December 9, 1987
GURU SARAN KAUR Vs. 1ST. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHER
July 24, 1987
HAFIZ MUKHTAR AHMAD Vs. MUMTAZ AHMAD
August 12, 1987
HAKIM SINGH Vs. STATE OF UTTAR PRADESH
October 29, 1987
HAMIDULLAH Vs. DISTRICT JUDGE BIJNOR
April 27, 1987
HANUMAN PRASAD Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 4, 1987
HANUMAN YADAV Vs. DINESH CHANDRA RAI
January 13, 1987
HAR PRAKASH AND CO Vs. STATE
December 1, 1987
HARENDRA KUMAR SHARMA Vs. EXCISE COMMISSIONER
November 3, 1987
HARI LAL Vs. STATE OF U P
February 24, 1987
HARI OIL AND DAL MILLS Vs. SUKHMAL CHAND
March 31, 1987
HARI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
November 14, 1987
HARI SHANKER Vs. STATE
August 17, 1987
HARIBANSH PRASAD Vs. MURLI PRASAD
August 10, 1987
HARIJAN EVAM NIRBAL VARG AVAS NIGAM Vs. COMMISSIONER OF INCOME TAX
October 13, 1987
HARINDER SINGH Vs. INCOME TAX OFFICER
March 25, 1987
HARIOM GUPTA Vs. STATE BANK OF INDIA AND OTHERS
May 14, 1987
HARISH CHANDRA SHUKLA Vs. PERSON AND PROPERTY OF (KM.) MADHUSHILA
November 18, 1987
HARISH SARAN Vs. STATE OF U P
March 23, 1987
HARSH BISHNOI Vs. HASHIM ALI
October 16, 1987
HARSHA TRACTORS LTD Vs. S K SRIVASTAVA
December 23, 1987
HASEEB Vs. STATE OF U P
October 19, 1987
HAZI MUMTAZ KHAN Vs. STATE OF U P
October 15, 1987
HEERA DEVI Vs. PRESCRIBED AUTHORITY FARRUKHABAD
May 7, 1987
HIMACHAL STEEL REROLLERS AND FABRICATORS Vs. UNION OF INDIA
May 20, 1987
HIMANSHUDHAR Vs. STATE OF UTTAR PRADESH
December 15, 1987
HIND CEMENT PRODUCTS Vs. UNION OF INDIA UOI
March 23, 1987
HIND MAZDOOR SABHA AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 12, 1987
HINDUSTAN ENTERPRISES Vs. STATE OF U P
April 23, 1987
HORAM SINGH AND ORS. Vs. SENIOR SUPERINTENDENT OF POLICE, MEERUT AND ORS.
January 27, 1987
I. B. SINHA AND OTHERS Vs. CHANCELLOR, LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS
March 31, 1987
IBNEY HASAN Vs. IIND ADDITIONAL DISTRICT JUDGE, BADAUN AND OTHERS
April 13, 1987
IFTEKHAR AHMAD Vs. STATE OF U P
October 21, 1987
IFTIKHAR AHMAD SIDDIQI Vs. STATE OF U P
October 13, 1987
IFTIKHAR MEHDI Vs. MOHD. YUSUF AND OTHERS
October 26, 1987
ILYAS AHMAD BODY MAKER Vs. COMMISSIONER SALES TAX
August 3, 1987
IMTIAZ Vs. STATE OF UTTAR PRADESH
October 29, 1987
INDERJIT SINGH Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD, U.P., LUCKNOW
October 7, 1987
INDRA NARAIN MALVIYA Vs. STATE OF U.P. AND OTHERS
August 25, 1987
INDU MEHTA Vs. STATE OF U P
March 4, 1987
INDU MEHTA Vs. STATE OF U P
March 7, 1987
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. MAHARASHTRA STEEL LTD
November 18, 1987
IQBAL Vs. STATE OF U P
April 22, 1987
IQRAM Vs. STATE OF U P
July 24, 1987
ISH MOHAMMAD Vs. STATE OF U P
April 29, 1987
ISHWAR CHANDRA Vs. STATE OF UTTAR PRADESH
December 21, 1987
ITWARI Vs. REGISTRAR CO OP SOC LUCKNOW
December 17, 1987
J.K. JUTE MILLS CO. LTD., KANPUR Vs. LABOUR COURT MEERUT AND OTHERS
April 22, 1987
JADISH RAWAT Vs. STATE OF UTTAR PRADESH
July 10, 1987
JAFRI BEGUM Vs. STATE OF U.P.
October 20, 1987
JAGANNATH PRASAD KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX
October 15, 1987
JAGAT NARAIN DWIVEDI Vs. ADDL CIVIL JUDGE KANPUR NAGAR
April 17, 1987
JAGDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP
November 16, 1987
JAGDEO PANDEY Vs. LABOUR COURT U.P. AT ALLAHABAD AND ANOTHER
April 23, 1987
JAGDEO PRASAD SAHU Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR
May 14, 1987
JAGDISH Vs. SATISH CHANDRA GOEL
July 31, 1987
JAGDISH CHAND AWASTHI Vs. STATE OF U.P.
May 22, 1987
JAGDISH CHANDRA JAIN Vs. PRESCRIBED AUTHORITY IIND CIVIL JUDGE, KANPUR AND ANOTHER
August 12, 1987
JAGDISH PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE, BAHRAICH AND OTHERS
July 23, 1987
JAGDISH SARAN Vs. NANHEY MAL
February 10, 1987
JAGDISH SARAN SHUKLA Vs. COMMISSIONER OF INCOME TAX
October 27, 1987
JAGDISH SINGH Vs. RAM LAL
March 23, 1987
JAGESHWAR Vs. A N SAINI
November 4, 1987
JAI NARAIN Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR AND ORS.
March 24, 1987
JAI NATH Vs. STATE OF U P
May 18, 1987
JAI NATH SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 2, 1987
JAI PRAKASH Vs. RADHEY SHYAM
March 11, 1987
JAI PRAKASH NARAIN SRIVASTAVA Vs. DIRECTOR OF HIGHER EDUCATION U P AT ALLAHABAD
October 26, 1987
JAI RAM AGRAWAL Vs. 6TH ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 2, 1987
JAI RAM CHAUDHARI Vs. U.P. STATE ROAD TRANSPORT CORP.
February 7, 1987
JAI SHREE Vs. AMAR DEV
April 17, 1987
JAI SINGH Vs. STATE
March 27, 1987
JAITOON Vs. SALIMUDDIN
February 4, 1987
JAL SANSTHAN, JHANSI DIVISION, JHANSI Vs. JAGDISH CHANDER RANA
October 19, 1987
JAMNA PRASAD Vs. STATE OF U P
June 12, 1987
JAN ALI KHAN AND OTHERS Vs. MAINULLAH KHAN AND OTHERS
March 2, 1987
JAN MOHAMMAD ALIAS JAN Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
April 13, 1987
JANGI LAL Vs. DWARKA PRASAD
February 24, 1987
JASWANT SINGH Vs. STATE OF U P
November 11, 1987
JATA SHANKER PANDEY Vs. D.D.C. AND ORS.
March 4, 1987
JEET SINGH Vs. DISTRICT JUDGE DEHRADUN AND OTHERS
August 26, 1987
JHURI AND THEREAFTER BANSRAJ AND OTHERS Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
January 22, 1987
JITENDRA NATH TRIVEDI Vs. STATE OF U P
April 22, 1987
JIYA LAL AND OTHERS Vs. TOWN AREA, CHARTHAWAL, MUZAFFAR NAGAR AND OTHERS
May 5, 1987
JOKHU RAM Vs. BRANCH MANAGER, ALLAHAHAD BANK AT CHUNAR, DIST. MIRZAPUR AND OTHERS
February 24, 1987
JOLLY RADIO AND SOUND SERVICES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
March 25, 1987
JUMMAN Vs. STATE OF UTTAR PRADESH
May 21, 1987
JWALA PRASAD Vs. STATE OF UTTAR PRADESH
March 25, 1987
JYOTI STEELS Vs. COMMISSIONER OF INCOME TAX
February 5, 1987
K.K. BHARGAVA Vs. U.P.S.R.T.C.
October 9, 1987
K.K. BHARGAVA Vs. U.P.S.R.T.C.
October 19, 1987
KADAM SINGH Vs. SANTOSH KUMAR
January 22, 1987
KAILASH CHAND SHARMA Vs. STATE OF U P
April 27, 1987
KAILASH NARAIN SINGH Vs. BEERBAL YADAV
July 29, 1987
KAILASH NATH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
September 11, 1987
KALIKA PRASAD Vs. GHASI RAM AND OTHERS
May 8, 1987
KALPANATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
April 22, 1987
KAMAL CHANDRA ROY CHAUDHARI Vs. UNION OF INDIA AND OTHERS
April 17, 1987
KAMAL KRISHAN SHUKLA Vs. COMMISSIONER OF INCOME TAX
December 7, 1987
KAMAL KUMAR SHARMA DR Vs. PRINCIPAL M L B MEDICAL COLLEGE JHANSI
September 11, 1987
KAMLA Vs. DISTRICT INSPECTOR OF SCHOOLS, MAINPURI AND OTHERS
November 26, 1987
KAMLA DEVI Vs. STATE OF U P
March 25, 1987
KAMLA KANT MISRA Vs. STATE OF U.P.
February 4, 1987
KAMLA KANT SINGH Vs. CHAIRMAN MANAGING DIRECTOR BENNETTA COLMAN AND COLTD
July 27, 1987
KAMLA SHANKER SINGH Vs. STATE OF UTTAR PRADESH
December 14, 1987
KAMPAVATI JAIN Vs. STATE OF U P
March 26, 1987
KANAHAIYA LAL Vs. STATE OF U P
July 27, 1987
KANHAIYA LAL Vs. SUBHASH CHANDRA AND OTHERS
April 15, 1987
KANHAIYA LAL Vs. CHHOTEY LAL AND OTHERS
February 13, 1987
KANHYA LAL Vs. ADDITIONAL DISTRICT JUDGE GYANPUR
November 23, 1987
KANIZ SABIR ALIAS BADRUNISAN BEGUM AND ANOTHER Vs. EJAZUL HASAN KHAN ETC.
March 30, 1987
KANPUR ELECTRIC SUPPLY ADMINISTRATION Vs. LABOUR COURT I KANPUR
October 29, 1987
KANTA GUPTA Vs. VIII ADDITIONAL DISTRICT JUDGE, MEERUT
April 2, 1987
KASHI RAM MUNISH KUMAR Vs. COMMISSIONER OF SALES TAX
March 12, 1987
KATHA FACTORY MAZDOOR SANGH AND ORS. Vs. M/S. LAXMI INDUSTRIAL AND TRADING CO. (P) LTD. AND ORS.
December 16, 1987
KAUSHAL KISHORE Vs. STATE OF U P
May 14, 1987
KEDAR Vs. ASSTT DIRECTOR OF CONSOLIDATION BANDA
July 31, 1987
KEDAR NATH TIWARI Vs. STATE OF UTTR PRADESH
January 22, 1987
KESAR ENTERPRISES LTD Vs. UNION OF INDIA UOI
January 8, 1987
KESARI LAL Vs. III ADDITIONAL DISTRICT JUDGE MEERUT
April 16, 1987
KESHAV DEVI Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES
October 19, 1987
KESHAV PRASAD PANDEY Vs. COMMISSIONER, JHANSI DIVISION, JHANSI AND OTHERS
October 20, 1987
KHALIFA PASWAN Vs. UNION OF INDIA
December 11, 1987
KHILODHAR Vs. ADDITIONAL DISTRICT MAGISTRATE R A
January 5, 1987
KHUB CHAND Vs. RAM CHAND
August 19, 1987
KHUNNI MAL Vs. MOHD AAKIL
December 23, 1987
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P
January 12, 1987
KISHAN Vs. COMMISSIONER OF INCOME TAX
April 15, 1987
KISHAN LALLI GUPTA Vs. PRESCRIBED AUTHORITY, SITAPUR AND OTHERS
July 31, 1987
KISHAN SWARUP Vs. R P PANDHI
May 12, 1987
KISHNA BEEJ BHANDAR Vs. COMMISSIONER SALES TAX
February 23, 1987
KISHORI Vs. STATE
October 16, 1987
KM. SHASHI BALA ROY SHARMA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
February 9, 1987
KM. VINEETA GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AND ANOTHER
January 21, 1987
KRIPA DAYAL Vs. STATE
November 20, 1987
KRISHNA CHANDRA Vs. STATE OF U P
May 6, 1987
KRISHNA CHANDRA SETH Vs. DR. K.P. AGARWAL AND ANR.
December 11, 1987
KRISHNA DEVI Vs. STATE OF U P
April 23, 1987
KRISHNA KUMAR Vs. STATE OF U P
January 12, 1987
KRISHNA KUMAR Vs. STATE OF U.P. AND ORS.
July 28, 1987
KRISHNA KUMAR SINGH Vs. SPECIAL LAND ACQUISITION OFFICER AND OTHERS
February 13, 1987
KRISHNA KUMAR SRIVASTAVA Vs. STATE OF U P
November 4, 1987
KRISHNA MURARI DADU Vs. NAGAR MAHAPALIKA KANPUR
October 15, 1987
KRISHNA MURARI ROONGTA Vs. PRESCRIBED AUTHORITY, DEORIA AND OTHERS
July 21, 1987
KRISHNA NAND SINGH Vs. COMMISSIONER VARANASI DIVISION
April 9, 1987
KRISHNA YADAV Vs. STATE OF UTTAR PRADESH
February 19, 1987
KUBER Vs. STATE OF UTTAR PRADESH
September 11, 1987
KUBER RAM Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, KANPUR AND OTHERS
May 18, 1987
KULBHUSHAN SINGH AND OTHERS Vs. IIIRD ADDL. DISTRICT & SESSIONS JUDGE, GHAZIAPUR AND OTHERS
April 20, 1987
KUMARI BEENA AGRAWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
August 28, 1987
KUMARI INDU BALA AND ANOTHER Vs. MUNDRESH BALA NAGAR AND OTHERS
April 29, 1987
KUMARI KAMLA SACHAN Vs. RENT CONTROL & EVICTION OFFICER, KANPUR AND OTHERS
August 13, 1987
KUMARI NISHI BHARGAVA Vs. DEPUTY DIRECTOR OF EDUCATION
April 27, 1987
KUMARI PUSHPA AND OTHERS Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION, U.P. AT ALLAHABAD AND OTHERS
March 12, 1987
KUMARI RUCHI LUTHRA Vs. STATE OF U.P. AND OTHERS
March 25, 1987
LACHMAN PRASAD Vs. DISTRICT JUDGE, SAHJAHANPUR AND OTHERS
July 7, 1987
LAKHAI Vs. RAM NIWAS
April 9, 1987
LAKHAN SINGH Vs. STATE OF UTTAR PRADESH
August 5, 1987
LAKHEY Vs. STATE
August 16, 1987
LAKSHMI LAL SRIVASTAVA Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL AND OTHERS
December 14, 1987
LAL BAHADUR RAM Vs. STATE OF U P
December 21, 1987
LALJI MISRA Vs. STATE OF UTTAR PRADESH
January 22, 1987
LALJIT SINGH Vs. STATE OF U P
May 18, 1987
LALTA PRASAD PANDEY Vs. U.P. RAJYA SAHKARI BHUMI VIKAS BANK LTD. AND OTHERS
February 20, 1987
LALTA PRASAD YADAVA Vs. STATE OF UTTAR PRADESH
August 20, 1987
LAXMI NARAIN YADAV Vs. DISTT. INSPECTOR OF SCHOOLS AND ORS.
May 15, 1987
LEKH RAM ANEJA Vs. VIIITH ADDL DISTRICT JUDGE GHAZIABAD
March 11, 1987
LIEUTENANT COLONEL K. D. GUPTA Vs. UNION OF INDIA AND OTHERS
March 31, 1987
LILA DEVI Vs. KHEMA NAND
February 25, 1987
LILAWATI Vs. RUKHMANI DEVI
January 12, 1987
LONG LIFE CARPET INDUSTRIES GAHARPUR Vs. KESAR JAHAN
October 16, 1987
LUXCO ELECTRONICS Vs. UNION OF INDIA UOI
August 28, 1987
LUXCO ELECTRONICS Vs. UNION OF INDIA UOI
May 22, 1987
M C GOEL Vs. UNION OF INDIA UOI
August 3, 1987
M/S. ASHOK CHEMICALS Vs. AMAR CHAND JAIN
December 8, 1987
M/S. LAV KUSH CARPET Vs. FINANCIAL CONTROLLER VARANSI AND OTHERS
March 9, 1987
M/S. LAXMI RAM SHIVA PRASAD AND OTHERS Vs. IVTH ADDITIONAL DISTRICT JUDGE AND OTHERS
April 3, 1987
M/S. PREMIER MOTORS (PVT.) LTD. AND OTHERS Vs. JASWANT PRASAD AND OTHERS
April 29, 1987
M/S. SHIV RAJ NARESH KUMAR AND ANOTHER Vs. VTH ADDL. DISTRICT JUDGE, SITAPUR, AND OTHERS
September 2, 1987
M/S. UDYOG RASAYANIK HOUSE Vs. 1ST ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER
July 16, 1987
MADAN LAL Vs. DISTRICT JUDGE PAURI GARHWAL
August 5, 1987
MADAN LAL Vs. RENT CONTROL AND EVICTION OFFICER
February 6, 1987
MADAN LAL Vs. STATE
April 20, 1987
MADAN LAL AND OTHERS Vs. DISTRICT JUDGE, BIJNORE AND OTHERS
May 13, 1987
MADAN MOHAN RATURI Vs. STATE OF U P
November 23, 1987
MADANPURA UPBHOKTA SAHKARI SAMITI PVT. LTD., VARANASI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
February 5, 1987
MADHO LAL Vs. EXCISE COMMISSIONER
February 4, 1987
MADHOO Vs. KALLOO
May 4, 1987
MADHU SOODANAN NAIR Vs. UNION OF INDIA
January 9, 1987
MADHUSUDAN BAJPAI Vs. STATE OF U P
March 5, 1987
MAHADEVI Vs. CIVIL JUDGE
March 30, 1987
MAHALAXMI SUGAR WARKS FARID NAGAR AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
May 13, 1987
MAHANT SITA RAM DAS Vs. RAM CHANDRA ARORA
October 29, 1987
MAHBOOB SINGH SUBHASH CHAND ARHATI Vs. COMMISSIONER SALES TAX
August 11, 1987
MAHENDRA KUMAR Vs. STATE OF UTTAR PRADESH
September 11, 1987
MAHENDRA KUMAR JAIN Vs. VTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
September 21, 1987
MAHENDRA PAL Vs. IIND ADDITIONAL DISTRICT JUDGE, BADAUN AND OTHERS
March 10, 1987
MAHENDRA PAL SINGH Vs. DISTRICT JUDGE DEHRA DUN
November 20, 1987
MAHENDRA PRAKASH GOEL Vs. DISTRICT JUDGE, MEERUT AND OTHERS
March 31, 1987
MAHESH CHAND Vs. STATE OF U.P. AND OTHERS
August 20, 1987
MAHESH PAL SINGH Vs. POORAN SINGH TEWARI
May 4, 1987
MAHESHWARI DEVI Vs. STATE OF UTTAR PRADESH
March 2, 1987
MAHFOOZ HASAN Vs. HARISH CHANDRA SAHAI
March 27, 1987
MAIYA DEEN AND ANOTHER Vs. STATE OF U.P. THROUGH DIRECTOR OF EDUCATION AND ANOTHER
November 2, 1987
MAMTA DEVI PANDEY Vs. U P MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
May 13, 1987
MAMTA RASTOGI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
December 10, 1987
MANAGE RAM Vs. DISTRICT PANCHAYAT RAJ OFFICER PRESCRIBED AUTHORITY SAHARANPUR
February 5, 1987
MANAGER UNITED COMMERCIAL BANK Vs. RAVI PRAKASH SRIVASTAVA
January 21, 1987
MANAGING COMMITTEE D A V DEGREE COLLEGE Vs. CHANCELLOR MEERUT UNIVERSITY
December 10, 1987
MANGAT SINGH Vs. STATE OF U P
November 9, 1987
MANGE RAM Vs. DIST PANCHAYAT RAJ OFFICER SAHARANPUR
February 5, 1987
MANI RAM Vs. SRI RAM
February 24, 1987
MANJAR Vs. STATE OF U P
May 14, 1987
MANJU Vs. VINOD KUMAR
May 14, 1987
MANJU SAXENA Vs. STATE OF UTTAR PRADESSH
June 17, 1987
MANJULA Vs. RAVINDRA NATH JHA
July 3, 1987
MANMOHAN MODI Vs. S.C. SHARMA AND ORS.
December 3, 1987
MANNOO LAL KEDAR NATH HUF Vs. INCOME TAX OFFICER
November 26, 1987
MANOHAR LAL Vs. COMMISSIONER OF INCOME TAX
August 25, 1987
MAQSOOD ALI KHAN Vs. DISTRICT MAGISTRATE GHAZIPUR
October 30, 1987
MATA DIN YADAV Vs. COMMISSIONER JHANSI DIVISION JHANSI
November 27, 1987
MATA PRASAD Vs. STATE OF U P
August 18, 1987
MATA PRASAD Vs. 1ST ADDL. DISTRICT JUDGE, RAE BARELI AND OTHER
March 2, 1987
MATA PRASAD SHARMA Vs. DIRECTOR OF SECONDARY EDUCATION, U.P. ALLAHABAD AND OTHERS
August 19, 1987
MATHURA PRASAD Vs. VITH ADDITIONAL DISTRICT & SESSIONS JUDGE, KANPUR CITY AND OTHERS
July 16, 1987
MATTI DEVI Vs. RAM SHAKAL
April 10, 1987
MAYA DEVI TRIPATHI Vs. FOURTH ADDL. DISTRICT AND SESSIONS JUDGE
March 25, 1987
MEGH NATH Vs. ADDL CIVIL JUDGE MAINPURI
August 18, 1987
MENDHI HASAN Vs. STATE OF U P
May 18, 1987
MEWATI DEVI Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR
February 27, 1987
MILAN KUMAR Vs. STATE OF UTTAR PRADESH
November 23, 1987
MILIND SARAN Vs. VINAI KUMAR
April 13, 1987
MITHILESH KUMAR SRIVASTAVA Vs. SAROJ KUMARI SRIVASTAVA
January 7, 1987
MITTAL AND COMPANY Vs. COMMISSIONER OF SALES TAX
August 19, 1987
MITTAN LAL SURESH CHANDRA Vs. KRISHI UTPADAN MANDI SAMITI
October 26, 1987
MITTER SAIN INDUSTRIES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
September 14, 1987
MITTER SAIN INDUSTRIES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
January 16, 1987
MOHAMMAD ALI Vs. BOARD OF REVENUE ALLAHABAD
February 17, 1987
MOHAMMAD ALI Vs. STATE OF U P
October 27, 1987
MOHAMMAD ALI Vs. STATE OF U P
October 29, 1987
MOHAMMAD ALI AND ANOTHER Vs. RAM KISHORE GUPTA AND OTHERS
July 21, 1987
MOHAMMAD MUSTAFA Vs. STATE OF U P
January 8, 1987
MOHAMMAD RAFI Vs. PRESCRIBED AUTHORITY MUNSIF CITY
November 25, 1987
MOHAMMAD SHAFI Vs. NAJMA BANOO
August 21, 1987
MOHAN LAL DOBHI Vs. UNION OF INDIA AND OTHERS
March 13, 1987
MOHAN LAL MAURYA Vs. COMMITTEE OF MANAGEMENT GAUTAM BUDH JUNIOR HIGH SCHOOL
January 21, 1987
MOHAN SINGH Vs. STATE OF U P
December 11, 1987
MOHD ISHAQ Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR
May 6, 1987
MOHD YUSUF Vs. STATE OF U P
August 19, 1987
MOHD. NABI Vs. MUNSIF (PRESCRIBED AUTHORITY) RUDRAPUR, DISTRICT NAINITAL AND OTHER
March 10, 1987
MOHD. NABI & ORS. Vs. DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
March 30, 1987
MOHIT KOIRY Vs. DHANRAJIA
April 17, 1987
MOOL CHAND RASTOGI Vs. ALLODIAL CHEMICAL MANUFACTURING CO P LTD
February 17, 1987
MOOL NARAIN MEHROTRA Vs. GULAB DEVI
September 15, 1987
MOOLJIT SINGH Vs. ADDITIONAL DISTRICT JUDGE IX BULANDSHAHR
October 28, 1987
MOTI LAL SHARMA Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
May 20, 1987
MOTILAL PADAMPAT UDYOG LTD Vs. APPELLATE COLLECTOR COLLECTOR CUSTOMS AND CENTRAL EXCISE APPEALS AND
March 30, 1987
MST. BAL SUNDARI Vs. VIIITH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
July 29, 1987
MUKESH KUMAR Vs. STATE OF UTTAR PRADESH
May 28, 1987
MUMTAZ ALI KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
April 8, 1987
MUNAWAR UL QADAR Vs. JUI QADAR
November 12, 1987
MUNICIPAL BOARD, JAHANGIRABAD, BULANDSHAHR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
March 3, 1987
MURARI LAL Vs. SMT. SHANTI DEVI AND ANOTHER
August 20, 1987
MURARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALIGARH & OTHERS
July 21, 1987
MUZAFFAR HUSAIN Vs. ASSISTANT REGISTRAR
March 13, 1987
N D TAHILIANI Vs. R P MISRA
April 23, 1987
NABI Vs. DISTRICT JUDGE
March 30, 1987
NAEEM KANA Vs. STATE OF UTTAR PRADESH
September 1, 1987
NAFIS Vs. U P STATE
September 7, 1987
NAGAR MAHAPALIKA GORAKHPUR Vs. II ADDITIONAL DISTRICT JUDGE GORAKHPUR
December 7, 1987
NAGAR SWASTHYA ADHIKARI Vs. BALRAJ YADAV
May 20, 1987
NAGENDRA PRAKASH SHARMA Vs. REGIONAL MANAGER, U.P.S.R.T.C. AND ORS.
December 10, 1987
NAND KUMAR Vs. STATE OF U P
August 24, 1987
NAND LAL TAHILIANI Vs. COMMISSIONER OF INCOME-TAX
December 22, 1987
NAND RICE AND OIL MILLS Vs. KRISHI UTPADAN MANDI SAMITI
May 22, 1987
NAND RICE AND OIL MILLS AND ORS Vs. KRISHI UTPADAN MANDI SAMITI AND ANR
April 22, 1987
NANDEY Vs. BOARD OF REVENUE U P
January 28, 1987
NARAIN Vs. STATE OF UTTAR PRADESH
June 10, 1987
NARAIN Vs. STATE OF U P
July 10, 1987
NARESH CHANDRA Vs. STATE OF U P
April 13, 1987
NARESH CHANDRA JAUHARI Vs. STATE OF U P
December 4, 1987
NARESH KUMAR Vs. PRAKASH NARAIN AWASTHI
April 23, 1987
NARI SHIKSHA VIDHAYINI SABHA, VARANASI AND ANOTHER Vs. BANDANA RASAK
April 28, 1987
NARORA NISHAD KALYAN SAHKARI MATSYA JEEVI SAMITI LTD Vs. STATE OF U P
October 14, 1987
NATHU Vs. STATE OF U P
April 27, 1987
NATIONAL INSURANCE COMPANY Vs. SATYA PRAKASH
May 5, 1987
NAUBAT RAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE MORADABAD
May 22, 1987
NAUSHAD Vs. STATE OF U P
December 10, 1987
NAZAHAT ARA ZUBERI Vs. STATE OF U.P. AND OTHERS
May 22, 1987
NEPAL SINGH Vs. STATE OF UTTAR PRADESH
July 9, 1987
NEW INDIA ASSURANCE CO. Vs. BHOOP RAM
September 11, 1987
NEW INDIA ASSURANCE CO. LTD. Vs. PANNA LAL SHOKKHIA AND ORS.
November 30, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. BHUPATI NARAIN SINGH
July 17, 1987
NEWSPAPERS LTD Vs. INDUSTRIAL TRIBUNAL II
November 10, 1987
NIGAM A C Vs. COMMISSIONER OF INCOME TAX
September 7, 1987
NIHAL AHMAD Vs. SHAHIDA KHATOON
April 16, 1987
NIHAL SINGH Vs. BOARD OF REVENUE UTTAR PRADESH
May 19, 1987
NIRMALA DEVI Vs. GORAKHPUR UNIVERSITY, GORAKHPUR
December 3, 1987
NIRMALA DIXIT Vs. STATE OF U P
January 13, 1987
NISHAD MATSYA JEEWEESAHKARI SAMITI LIMITED Vs. DISTT MAGISTRATE FATEHPUR
December 17, 1987
NOOR MOHAMMAD Vs. STATE OF U P
January 30, 1987
NOOR MOHAMMAD TELI Vs. BOARD OF REVENUE U P
March 23, 1987
NOOR MOHAMMED Vs. IVTH ADDITIONAL DISTRICT JUDGE, FAIZABAD AND OTHERS
September 1, 1987
NOORULLAH Vs. STATE OF U P
August 31, 1987
O P SRIVASTAVA Vs. STATE OF U P
December 3, 1987
OM PRAKASH Vs. BOARD OF REVENUE U P
March 2, 1987
OM PRAKASH Vs. SUB DIVISIONAL OFFICER MAWANA
December 16, 1987
OM PRAKASH Vs. STATE OF U P
December 22, 1987
OM PRAKASH Vs. MUNICIPAL BOARD
August 13, 1987
OM PRAKASH GUPTA Vs. DISTRICT MAGISTRATE HARDOI
August 31, 1987
OM PRAKASH KHANNA Vs. 1ST ADDL. CITY MAGISTRATE, LUCKNOW AND OTHERS
August 20, 1987
OM PRAKASH PANDEY Vs. STATE OF U P
August 20, 1987
OM PRAKASH WALIA Vs. REGISTRAR COOPERATIVE SOCIETIES
September 10, 1987
ONKAR NATH Vs. PRESCRIBED AUTHORITY (MUNSIF), MIRZAPUR AND OTHERS
September 1, 1987
ORIENTAL FIRE AND GENERAL Vs. ROSHAN LAL
December 10, 1987
ORIENTAL FIRE AND GENERAL Vs. SUDHA RANI
January 28, 1987
PADAMPAT SINGHANIA Vs. COMMISSIONER OF GIFT TAX
November 18, 1987
PALIWAL STEELS PVT LTD Vs. UNION OF INDIA UOI
October 29, 1987
PALVINDER SINGH Vs. STATE
August 17, 1987
PANKAJ KRISHNA Vs. VICE
August 4, 1987
PANNA LAL Vs. RAJ KUMAR SINGH
December 23, 1987
PANNA LAL AGYAN Vs. HONBLE SPEAKER SRI BALRAM JAKGAD
December 7, 1987
PANNA LAL AGYAN AND OTHERS Vs. HONBLE SPEAKER SHRI BAIRAM JHAKAR, HOUSE OF PEOPLE, PARLIAMENT HOUSE, NEW DELHI AND OTHERS
July 28, 1987
PARASU RAM MISRA Vs. U P STATE ROAD TRANSPORT CORPORATION
December 15, 1987
PARSADI Vs. STATE OF U P
December 11, 1987
PARVEZ AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
August 13, 1987
PARWAN Vs. U P BOARD OF REVENUE
January 20, 1987
PASHU SHAV CHHEDAN VIKRAY SHRIRAM SAMVIDA SAHKARI SAMITI LTD., GANDHI NAGAR, BARABANKI AND ORS. Vs. STATE OF U.P. THROUGH SECRETARY PANCHAYAT RAJ VIDHAN BHAWAN, LUCKNOW AND OTHERS
April 4, 1987
PAWAN SINGH Vs. DISTRICT JUDGE AGRA
January 23, 1987
PHERU SINGH Vs. NAYADAR
March 10, 1987
PHOOLSON AGRICULTURAL INDUSTRIES Vs. COMMISSIONER SALES TAX
March 10, 1987
PHUDAKKI Vs. DISTRICT JUDGE, MIRZAPUR AND OTHERS
August 25, 1987
PHULENA TEWARI Vs. STATE OF U P
January 12, 1987
PRABANDH SAMITI TIWARI JWALA PRASAD KANYA INTER COLLEGE ETAWAH Vs. STATE OF U P
February 27, 1987
PRABHU Vs. DIRECTOR OF EDUCATION U P AT ALLAHABAD
August 18, 1987
PRADEEP KUMAR ALIAS CHUNNU Vs. STATE OF U P
December 11, 1987
PRAKASH Vs. OM PRAKASH
November 2, 1987
PRAKASH CHANDRA MADHWAR Vs. COMMITTEE OF MANAGEMENT OF MANOHAR BHUSHAN INTER COLLEGE
March 23, 1987
PRAKASH DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS, BANDA AND OTHERS
March 19, 1987
PRAMOD KUMAR MITTAL Vs. KANCHAN DEVI
November 4, 1987
PRAMOD SHUKLA Vs. DISTRICT INDPECTOR OF SCHOOLS UNNAO
August 20, 1987
PRATAP BHANA SINGH Vs. PRESCRIBED AUTHORITY VI ADDITIONAL CIVIL JUDGE AND ORS.
May 4, 1987
PRATAP SINGH SHISHODIA Vs. STATE OF U P
May 4, 1987
PRAYAG NARAIN Vs. IIND ADDITIONAL DISTRICT JUDGE, RAI BARELI AND OTHERS
September 2, 1987
PREM NATH KHANNA Vs. COLLECTOR OF CENTRAL EXCISE
March 25, 1987
PREMIER CREDIT AND MOTORS CO. (P) LTD. (IN LIQUIDATION) Vs. SHAFIQUR REHMAN
September 4, 1987
PREMIER ICE FACTORY Vs. COMMERCIAL MANAGER K E S ADMN
June 22, 1987
PREMWATI Vs. STATE OF U P
April 21, 1987
PRITI SWAMI Vs. LOKESH KUMAR SWAMI
March 27, 1987
PULLO ALIAS JAIDEEP Vs. STATE OF U P
July 10, 1987
PUNJAB AND SIND BANK Vs. SHANTI DEVI
March 6, 1987
PURSHOTTAM SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
February 24, 1987
PUTTAN SINGH Vs. STATE OF U P
January 8, 1987
PYARELAL HARI DASS Vs. COMMISSIONER SALES TAX
July 27, 1987
R K MATHUR Vs. RAJENDRA MOHAN MATHUR
November 17, 1987
R.N. SINGH Vs. STATE OF U.P. AND OTHERS
September 3, 1987
RADHA KISHAN RAM SARAN Vs. BENI RAM FAKIR CHAND
June 1, 1987
RADHA KISHAN RAM SARAN Vs. BENI RAM FAKIR CHAND
March 6, 1987
RADHA SHUKLA AND OTHERS Vs. VIITH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
April 13, 1987
RADHASOAMI SATSANG SABHA Vs. RASHTRIYA MAZDOOR CONGRESS
October 16, 1987
RADHEY SHYAM Vs. STATE OF U P
December 9, 1987
RADHEY SHYAM DUBE Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
July 31, 1987
RADHEY SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
July 14, 1987
RADHIKA DEVI Vs. STATE OF U P
November 4, 1987
RAFAT MIAN Vs. STATE OF ALL
May 20, 1987
RAFEEQ AHMAD Vs. SAVITRI DEVI
April 23, 1987
RAGHUBAR DUTT Vs. SURESH CHANDRA
July 17, 1987
RAGHUBIR SINGH Vs. STATE OF U P
March 6, 1987
RAGHUVIR SINGH Vs. STATE OF U P
March 2, 1987
RAHMAT ELAHI Vs. MAZHARUL HAQ AND ANR.
October 15, 1987
RAJ DHAR Vs. U P HIGHER EDUCATION SERVICE COMMISSION
August 27, 1987
RAJ DHAR MISRA Vs. DISTRICT MAGISTRATE BANDA
November 27, 1987
RAJ KISHORE Vs. STATE OF UTAR PRADESH
November 20, 1987
RAJ KISHORE Vs. DISTRICT JUDGE MEERUT
May 8, 1987
RAJ KISHORE Vs. DISTRICT JUDGE MEERUT
May 18, 1987
RAJ KUMAR Vs. NAVNEET KUMAR
May 13, 1987
RAJ KUMAR Vs. JAI PRAKASH
April 16, 1987
RAJ MOHAN KRISHNA Vs. DURGESH KUMAR SRIVASTAVA
January 21, 1987
RAJ PAL SINGH Vs. MEERUT DISTRICT CO
August 24, 1987
RAJ STORES Vs. COMMISSIONER OF INCOME TAX
July 8, 1987
RAJA RAM Vs. UNION OF INDIA UOI
January 5, 1987
RAJENDRA KUMAR Vs. DY DIRECTOR OF CONSOLIDATION A D M
March 9, 1987
RAJENDRA KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
August 26, 1987
RAJENDRA KUMAR JAISWAL Vs. ALLAHABAD REGIONAL RURAL BANK, ALLAHABAD AND OTHERS
September 7, 1987
RAJENDRA PAL GARG AND OTHERS Vs. 1ST ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
August 5, 1987
RAJENDRA PRAKASH RASTOGI Vs. U.P. STATE ROAD TRANS. CORPN.
October 19, 1987
RAJENDRA SINGH Vs. STATE OF U P
July 22, 1987
RAJENDRA SINGH YADAV Vs. ALLAHABAD DEVELOPMENT AUTHORITY
May 5, 1987
RAJESH KUMAR Vs. PREM SHANKER
December 14, 1987
RAJESHWARI SINGH Vs. STATE OF U P
February 27, 1987
RAJNATH SINGH Vs. STATE OF U P
October 16, 1987
RAJNATH SINGH Vs. STATE OF UTTAR PRADESH
December 16, 1987
RAKESH DHAR TRIPATHI Vs. UNION OF INDIA
October 14, 1987
RAKESH KUMAR Vs. IIND ADDL. DISTRICT JUDGE, MATHURA AND OTHERS
July 20, 1987
RAM ACHHAIBAR Vs. STATE OF U.P.
January 20, 1987
RAM AUTAR JAISWAL Vs. RAM KUMAR SHARMA
September 10, 1987
RAM AUTAR SINGH Vs. PUBLIC SERVICE COMMISSION
April 3, 1987
RAM BAHADUR Vs. IST ADDL CIVIL JUDGE ALLAHABAD
February 16, 1987
RAM BAHORI Vs. KARAN SINGH
November 11, 1987
RAM BALAK Vs. IXTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
March 12, 1987
RAM CHANDER Vs. STATE OF U P
September 7, 1987
RAM DAS DEOKI NANDAN Vs. COMMISSIONER OF INCOME TAX
December 4, 1987
RAM DEO Vs. ADDITIONAL DISTRICT JUDGE, KARVI, DISTRICT BANDA AND OTHERS
May 6, 1987
RAM DULARI AND OTHERS Vs. SHARDA DEVI AND OTHERS
July 16, 1987
RAM IQBAL Vs. SATE OF U P
January 8, 1987
RAM KHELAWAN Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
August 11, 1987
RAM KISHAN GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT
March 26, 1987
RAM KISHAN SUBHASH CHAND Vs. COMMISSIONER SALES TAX
February 25, 1987
RAM KISHAN VERMA Vs. RENT CONTROL AND EVICTION OFFICER
May 22, 1987
RAM KRIPAL SINGH Vs. STATE OF U P
March 10, 1987
RAM KUMARI Vs. STATE OF U P
March 9, 1987
RAM LAL PRASAD Vs. STATE OF U P
August 13, 1987
RAM MAHESH PANDEY Vs. STATE OF U P
April 24, 1987
RAM NARAIN AGARWAL Vs. VTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHER
April 29, 1987
RAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH LUCKNOW AND OTHERS
January 7, 1987
RAM NARESH SINGH Vs. UMA SANKER BAJPAI
August 12, 1987
RAM NATH SHARMA Vs. KHALIL KHAN
August 28, 1987
RAM NIWAS GARG Vs. STATE OF U.P.
September 15, 1987
RAM NIWAS SINGH Vs. DIST MANAGER TELEPHONES
February 17, 1987
RAM PRASAD Vs. STATE OF U P
November 30, 1987
RAM PRATAP SINGH Vs. AMAR NATH SINGH
December 4, 1987
RAM PYARE Vs. NAGAR SWASTHYA ADHIKARI
March 28, 1987
RAM RATI Vs. FAKIRA
November 9, 1987
RAM SEWAK DUBEY Vs. AJIRANA
May 20, 1987
RAM SHAKAL Vs. STATE OF U P
March 11, 1987
RAM SHIROMAN Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
August 5, 1987
RAM SINGH Vs. STATE OF U P
March 30, 1987
RAM SRI Vs. STATE OF U.P.
March 10, 1987
RAM SUKH Vs. SURAJ PAL
July 30, 1987
RAM SWARATHI SHARMA Vs. STATE OF U P
February 2, 1987
RAM SWAROOP SINGH RATHORE Vs. CHANDRA SHEKHAR AZAD UNIVERSITY
May 20, 1987
RAM SWARUP Vs. IV ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
May 14, 1987
RAMA RATI Vs. STATE OF U P
October 13, 1987
RAMA SHANKAR Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES
August 24, 1987
RAMAN ELECTRICALS Vs. UNION OF INDIA UOI
December 10, 1987
RAMANAND PANDEY Vs. SURESHMANI PANDEY
August 25, 1987
RAMESH CHAND SANTOSH KUMAR Vs. U.P. CO
May 27, 1987
RAMESH CHANDRA BRICK KILN OWNER Vs. COMMISSIONER SALES TAX
August 14, 1987
RAMESHWAR PRASAD BHARGAVA Vs. IST ADDITIONAL CIVIL JUDGE
May 6, 1987
RAMESHWARI DEVI Vs. RAJ BALI SHAH
August 18, 1987
RAMJI LAL SHARMA Vs. CIVIL JUDGE
November 9, 1987
RAMLAL AND OTHERS Vs. BACHAU AND OTHERS
October 21, 1987
RAMMOO MAL AND SONS Vs. COMMISSIONER SALES TAX
January 22, 1987
RAMRATTI Vs. SEKHOO
August 26, 1987
RANI CHANDRAWATI Vs. DY DIRECTOR OF CONSOLIDATION
April 10, 1987
RANJIT SINGH Vs. MOTI LAL KATIYAR
November 10, 1987
RATAN PRAKASH MANGAL Vs. STATE OF U P
March 11, 1987
RATNA DEVI Vs. SECOND ADDL. D.J.
March 26, 1987
RAVI GOPLA UPADHYAY Vs. URMILA DEVI
May 18, 1987
RAVI NATH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
August 27, 1987
RAVINDRA AND COMPANY Vs. UNION OF INDIA UOI
January 12, 1987
RAVINDRA PRATAP SHAHI Vs. STATE OF UTTAR PRADESH
December 8, 1987
RAZA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 20, 1987
REOTI RAMAN VYAPAR MANDAL INTER COLLEGE SOCIETY, TILHAR, DISTRICT SHAHJAHANPUR AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, SHAHJAHANPUR AND OTHERS
December 21, 1987
RESHMA BEGUM Vs. STATE OF U.P.
July 13, 1987
ROADWAYS KARMCHARI SANYUK PARISHAD Vs. U P S R T CORPORATION
April 27, 1987
ROOP SINGH YADAV Vs. STATE OF U P
September 1, 1987
ROSHAN LAL Vs. STATE OF U P
May 4, 1987
S K BHATT Vs. II ADDL DISTRICT JUDGE MUZAFFARNAGAR
January 2, 1987
S.P. PANDEY Vs. U.P. STATE SUGAR CORPORATION LTD. AND ANOTHER
September 7, 1987
S.P. SINGH Vs. CHANCELLOR, MEERUT VISHWVIDYALAYA RAJYA BHAWAN, LUCKNOW
May 18, 1987
SACHCHIDA NAND MISRA Vs. STATE OF UTTAR PRADESH
February 6, 1987
SADI RAM GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX
November 2, 1987
SADIQ ALI Vs. STATE
February 6, 1987
SADIQ HUSSAIN RIZVI Vs. SANTOSH KUMAR TRIVEDI
April 23, 1987
SAGIRAN Vs. SALEEM
November 17, 1987
SAHEBZADE Vs. STATE OF U P
September 10, 1987
SALIJA RAI Vs. STATE OF U P
August 28, 1987
SAMAPIKA CHATTERJEE Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS ALLAHABAD AND OTHERS
March 2, 1987
SAMI ULLAH Vs. BOARD OF REVENUE U P ALLAHABAD
July 21, 1987
SANDEEP MOOKERJI Vs. UNIVERSITY OF ALLAHABAD
February 4, 1987
SANJAI BHATNAGAR Vs. MEERUT UNIVERSITY
April 17, 1987
SANJAI KUMAR AND ORS. Vs. SANJAI KUMAR AND ORS.
February 10, 1987
SANJAL SRIVASTAVA AND 31 ORS Vs. MADHYAMIK SHIKSHA PARISHAD AND ANR
November 11, 1987
SANJAY MISHRA Vs. NAGAR PALIKA ETAWAH
February 11, 1987
SANTOSH KUMAR Vs. STATE
March 3, 1987
SANTOSH KUMAR Vs. RASHTRIYA SHAIKSHIK ANUSANDHAN AUR PRASHIKSHAN PARISHAD NEW DELHI
August 20, 1987
SARDAR AHMAD Vs. U.P. PUBLIC SERVICES TRIBUNAL LUCKNOW AND ORS.
November 12, 1987
SARDAR BEHARI LAL MATHUR Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
April 13, 1987
SARNAM SINGH Vs. STATE OF U P
March 24, 1987
SARTAJ JAHAN Vs. SUNNI CENTRAL BOARD OF WAQF
February 5, 1987
SARVAJIT SINGH Vs. III ADDITIONAL DISTRICT JUDGE GHAZIABAD
August 27, 1987
SARWARI BEGUM Vs. ABDUL MAJID
December 10, 1987
SARWAT ALI KHAN Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
July 22, 1987
SATISH KUMAR ARORA Vs. JUDICIAL MAGISTRATE SANDILA HARDOI
December 9, 1987
SATYA PAL SINGH Vs. STATE OF U.P. AND ORS.
December 14, 1987
SATYA PRAKASH Vs. UNION OF INDIA UOI
January 8, 1987
SATYADEO PANDEY Vs. STATE OF UTTAR PRADESH
January 22, 1987
SATYENDRA PRASAD JAIN Vs. STATE OF UTTAR PRADESH
January 19, 1987
SAUDAN SINGH Vs. STATE OF U P
May 19, 1987
SHAH ABDUL BAGI Vs. STATE OF U P
April 21, 1987
SHAKEEL Vs. STATE OF U P
May 21, 1987
SHAMAUN NISA BEGUM Vs. HINDUSTAN COMMERCIAL BANK OF INDIA LTD
April 6, 1987
SHAMBHOO NATH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANOTHER
September 10, 1987
SHAMBHU NATH SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE, DEORIA AND OTHERS
April 10, 1987
SHAMSHAD HAIDER Vs. STATE OF U.P. AND OTHERS
October 27, 1987
SHAMSHUL HAQUE Vs. ABDUL MABOOD
May 21, 1987
SHANKAR SARAN Vs. STATE OF U P
March 11, 1987
SHANKER INDUSTRIES AND ORS. Vs. KRISHI UTPADAN MANDI SAMITI KOTDWAR AND ORS.
December 14, 1987
SHANTI DEVI Vs. 5TH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
May 22, 1987
SHANTI LAL SHAH Vs. PRESCRIBED AUTHORITY (1ST ADDITIONAL CIVIL JUDGE), AGRA AND ANOTHER
April 15, 1987
SHANTI PRASAD Vs. NAVONDRA RAM AND OTHERS
April 20, 1987
SHARDA DAS Vs. MOHD. ISHA
April 16, 1987
SHARDA PRASAD VERMA AND ANOTHER Vs. STATE OF U.P. THROUGH SECRETARY, EDUCATION DEPARTMENT, COUNCIL HOUSE, LUCKNOW AND OTHERS
August 20, 1987
SHARIFUR REHMAN AND OTHERS Vs. THE VICE
April 10, 1987
SHARMA TROLLY MANUFACTURERS Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
November 2, 1987
SHARPEDGE LIMITED Vs. COMMISSIONER OF SALES TAX
August 31, 1987
SHATRUGHAN SINGH Vs. STATE OF U.P. AND ANOTHER
November 24, 1987
SHAUKAT ALI Vs. SPECIAL LAND ACQUISITION OFFICER
April 22, 1987
SHAW WALLACE AND COMPANY LTD Vs. RAJVIR SINGH
May 14, 1987
SHEETGRAH SANGH U P KANPUR Vs. STATE OF U P
October 7, 1987
SHEO PRASAD DWIVEDI Vs. STATE OF U P
August 20, 1987
SHEO RAJ SINGH Vs. STATE
October 16, 1987
SHEO RAM SINGH Vs. APPELLATE AUTHORITY CUM DEPUTY SUGAR COMMISSIONER
February 5, 1987
SHEODAN Vs. STATE OF UTTAR PRADESH
September 3, 1987
SHEOMURTI PANDEY Vs. BHARTI LAL PANDEY
May 18, 1987
SHEONATH Vs. STATE OF U P
December 9, 1987
SHER ALI Vs. BOARD OF REVENUE U P
March 24, 1987
SHIAM Vs. STATE OF U P
September 3, 1987
SHIV NATH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
March 4, 1987
SHIVALA FOOT-PATH SANGATHAN SANSTHAN Vs. KANPUR NAGAR MAHAPALIKA
January 12, 1987
SHRAWAN KUMAR Vs. SUB DIVISIONAL MAGISTRATE SADAR PILIBHIT
December 14, 1987
SHREE BALAJI RICE MILLS AND ANOTHERS Vs. KRISHI UTPADAN MANDI SAMITI, SHAHJAHPUR
December 23, 1987
SHREE KISHAN Vs. COMMISSIONER OF INCOME-TAX
April 15, 1987
SHRI KANT TRIPATHI Vs. STATE OF U P
February 10, 1987
SHRI RAM Vs. STATE
April 22, 1987
SHRIPATI RAM AND OTHERS Vs. DISTRICT JUDGE, AZAMGARH AND OTHERS
August 14, 1987
SHYAM DHAR MISRA Vs. STATE OF U P
April 17, 1987
SHYAM JI YADAV Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH
May 13, 1987
SHYAMA INDUSTRIES SITARGANJ Vs. KRISHI UTPADAN MANDI SAMITI
November 23, 1987
SIKHA SRIVASTAVA Vs. PRINCIPAL GOVERNMENT GIRLS INTERMEDIATE COLLEGE
May 22, 1987
SITA DEVI Vs. KANPUR JAL SANSTHAN
January 12, 1987
SITA RAM DWIVEDI Vs. STATE OF U.P.
May 14, 1987
SITA RAM GOEL Vs. DISTRICT MAGISTRATE ADMINISTRATOR
August 24, 1987
SIYA RAM UPADHYAY Vs. STATE OF U P
December 7, 1987
SMT. AZIZ FATIMA Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY), LUCKNOW AND OTHERS
May 13, 1987
SMT. MALTI SHARMA Vs. THE VITH ADDL. DISTRICT JUDGE LUCKNOW AND OTHERS
March 5, 1987
SMT. REETA MUKERJEE Vs. U.P. FINANCIAL CORPORATION, KANPUR AND ANOTHER
January 21, 1987
SODHEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
November 30, 1987
SOM NATH SINGH Vs. STATE OF U.P.
May 14, 1987
SONA DEVI Vs. DISTRICT JUDGE ALLAHABAD
November 12, 1987
SOOKA Vs. RAM RATAN
April 22, 1987
SOORAJ PAL YADAV Vs. STATE OF U P
October 28, 1987
SRI BANDHU Vs. SRI MUNE
November 25, 1987
SRI JAGDISH SARAN SHUKLA Vs. COMMISSIONER OF INCOME-TAX
October 27, 1987
SRI NIWAS PATHAK Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
April 27, 1987
SRIMATI DEVI Vs. RAVINDRA KUMAR
February 9, 1987
ST. FRANCIS COLLEGE, THROUGH ITS PRINCIPAL, SHAHNAJAF ROAD LUCKNOW AND OTHERS Vs. MUNSIF SOUTH, LUCKNOW AND OTHERS
July 14, 1987
STATE Vs. JIWAN
October 27, 1987
STATE Vs. RADHA RAMAN AGARWAL
February 23, 1987
STATE OF U P Vs. WILLARD INDIA LTD
February 4, 1987
STATE OF U P Vs. SATYA NARAIN
May 14, 1987
STATE OF U P Vs. HARNAM SINGH
November 6, 1987
STATE OF U P Vs. HARI SHANKER
November 17, 1987
STATE OF U P Vs. ISMAIL
August 25, 1987
STATE OF U P Vs. LALA IQBAL BAHADUR
September 9, 1987
STATE OF U P Vs. RAM SINGH
July 6, 1987
STATE OF U P Vs. MATADIN
August 11, 1987
STATE OF U.P. Vs. GANGA SAGAR @ GANGA PRASAD AND OTHERS
December 14, 1987
STATE OF U.P. AND ORS. Vs. JEET NARAIN TAHSILDAR, HAT
January 16, 1987
STATE OF U.P. ORS. Vs. FIDA HUSSAIN
November 30, 1987
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE ALLAHABAD
September 8, 1987
STATE OF UTTAR PRADESH Vs. JITENDRA KUMAR SINGH
May 19, 1987
SUBHASH CHANDRA GUPTA Vs. COMMITTEE OF MANAGEMENT K.C.M. COLLEGE, MORADABAD AND OTHERS
January 7, 1987
SUBHWANTI DEVI Vs. SHIKSHA ADHIKSHIKA BASIC SHIKSHA NAGAR CHETRA SOUTH MALAKA
November 13, 1987
SUDARSHAN MISRA Vs. STATE OF U.P. AND ANOTHER
August 21, 1987
SUDHA RANI SHARMA Vs. MUKESH
February 24, 1987
SUDHA SINGH Vs. CHANCELLOR MEERUT UNIVERSITY
March 9, 1987
Sudhir Kumar Shukla Vs. State
August 7, 1987
SUKKHAN Vs. STATE OF UTTAR PRADESH
November 23, 1987
SULTAN Vs. SECOND ADDL. DISTRICT JUDGE
April 9, 1987
Sunder Lal Jaiswal Vs. State
March 5, 1987
SUPER COTTON BOWL REFILLING WORKS COMMISSIONER SALES TAX Vs. COMMISSIONER SALES TAX SUPER COTTON BOWL REFILLING WORKS
February 4, 1987
SURENDRA KUMOR YADAV Vs. ASHA DEVI
March 25, 1987
SURENDRA NATH SHAHI Vs. DISTRICT OF AGRICULTURE
August 4, 1987
SURENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
March 10, 1987
SURENDRA PRAKASH GOEL Vs. IST ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
February 27, 1987
SURESH CHANDRA Vs. STATE OF U P
July 7, 1987
SURESH CHANDRA Vs. ABDUL WAHID
July 7, 1987
SURESH CHANDRA PANDEY Vs. STATE OF U P
September 4, 1987
SURESH CHANDRA TEWARI Vs. U.P. PUBLIC SERVICE COMMISSION
January 2, 1987
SURESH PAL SINGH Vs. STATE OF UTTAR PRADESH
September 10, 1987
SUSHIL KUMAR MISRA Vs. SHAKUNTLA DEVI
December 18, 1987
SUSHMA Vs. VIKRAMADITYA
March 11, 1987
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 3, 1987
SWADESHI POLYTEX LIMITED Vs. UNION OF INDIA UOI
February 16, 1987
SYED ASADULLAH KAZMI Vs. ADDITIONAL MAGISTRATE
August 25, 1987
TEER SINGH AND ARM RANJLT SINGH PALVINDER SINGH Vs. STATE
February 4, 1987
THE UNION OF INDIA Vs. MALKIT SINGH AND ANOTHER
July 20, 1987
TILAK CHAND Vs. RENT CONTROL AND EVICTION OFFICER
February 6, 1987
TRIBHUWAN NARAIN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
November 3, 1987
Trilok Chand Vs. The Rent Control and Eviction Officer/S.D.M. Naku and another
February 6, 1987
TRILOK CHANDRA Vs. BHAGWATI DEVI ALIAS GOMATI
March 13, 1987
TRIVENI STRUCTURALS LTD Vs. COLLECTOR CENTRAL EXCISE
April 9, 1987
TURAB ALI Vs. PRESCRIBED AUTHORITY, ETAWAH AND ANOTHER
July 31, 1987
U P SOLVENT EXTRACTORS ASSOCIATION Vs. UNION OF INDIA UOI
December 22, 1987
U P STATE ELECTRICITY BOARD Vs. REGIONAL P F COMMISSIONER
March 24, 1987
U P STATE ROAD TRANSPORT CORPORATION Vs. VIDYAWATI
January 28, 1987
U P. STATE ROAD TRANSPORT Vs. DEVENDRA PRATAP SINGH
November 27, 1987
U.P. BANK EMPLOYEES UNION, FATEHPUR UNIT AND ORS. Vs. DISTRICT CO-OPERATIVE BANK LIMITED AND ORS.
October 8, 1987
U.P. STATE ROAD TRANSPORT Vs. DEWARTI
January 28, 1987
U.P. STATE ROAD TRANSPORT Vs. ATARI
December 17, 1987
U.P. STATE ROAD TRANSPORT Vs. VIRYAM KAUR
July 23, 1987
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHAHEEDAN
December 3, 1987
U.P. VETERINARY ASSOCIATION & ANR. Vs. STATE OF U.P. & ANR.
May 21, 1987
UDAI BHAN SINGH Vs. UNION OF INDIA
January 16, 1987
UDAINARAIN SINHA Vs. UNION OF INDIA
July 16, 1987
UDHO SINGH Vs. DISTRICT DY DIRECTOR OF CONSOLIDATION
November 16, 1987
UMA NATH BAJPAI Vs. THE U.P. PUBLIC SERVICES TRIBUNAL II LUCKNOW AND OTHERS
August 13, 1987
UMA SHANKAR Vs. STATE
April 14, 1987
UMA SHANKER Vs. ANGOORI DEVI
March 31, 1987
UMESH CHAND TIWARI Vs. STATE OF UTTAR PRADESH
September 14, 1987
UMESH TEWARI Vs. STATE OF U P
September 8, 1987
UMRAO LAL SHEO RATAN DAS Vs. COMMISSIONER OF SALES TAX
March 6, 1987
UNION OF INDIA Vs. RAM PRASAD
November 4, 1987
UNION OF INDIA Vs. CHANDRA PAL
December 24, 1987
UNION OF INDIA AND ANOTHER Vs. IXTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
April 23, 1987
UNITED INDIA FIRE AND GENERAL Vs. SUKHLAL SINGH
March 12, 1987
UNIVERSALPROUTIST LABOUR FEDERATION Vs. STATE OF UTTAR PRADESH
December 14, 1987
UPTRON ANAND LTD AND ANOTHER Vs. U.P. FINANCIAL CORPORATION AND OTHERS
February 24, 1987
UTTAM CHAND Vs. DEPUTY INSPECTOR GENERAL
September 11, 1987
UTTAR PRADESH FOREST CORPORATION Vs. UNION OF INDIA UOI
December 3, 1987
V.B. KHARE Vs. STATE OF U.P. AND OTHERS
August 28, 1987
VATSALA NAYAR Vs. VANDANA TANDON
December 17, 1987
VED PAL SINGH Vs. MADHYAMIC SHIKCHHA PARISHAD, U.P., ALLAHABAD AND OTHERS
March 11, 1987
VED PRAKASH NARANG Vs. COMMISSIONER OF WEALTH TAX
November 12, 1987
VEENA Vs. DIRECTOR OF EDUCATION U P
March 3, 1987
VEER TRADERS Vs. AUTO TRADERS LTD
November 12, 1987
VIDHYA SABHA LEDUKA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
April 1, 1987
VIDHYADHAR TRIVEDI Vs. DISTRICT JUDGE ALLAHABAD
January 7, 1987
VIJAI DARI PANDEY Vs. DISTRICT INSPECTOR OF SCHOOL AND OTHERS
November 6, 1987
VIJAI KUMAR Vs. Z P SHAHJAHANPUR
April 24, 1987
VIJAI RAJE SCINDIA Vs. STATE OF U.P.
April 6, 1987
VIJAI RATAN AGARWAL Vs. ADDITIONAL DISTRICT JUDGE IX ALLAHABAD
November 30, 1987
VIJAY KUMAR AND OTHERS Vs. ANAND PRAKASH AND OTHERS
April 27, 1987
VIJAY SUGAR INDUSTRIAL AKBARPUR SAMITI AND OTHERS Vs. KRISHI UTPADAN MANDI SAMITI CHANDPUR AND OTHERS
April 10, 1987
VIJENDRA SINGH Vs. STATE OF U P
November 29, 1987
VIMALA DEVI ALIAS VIMLESLI Vs. MANAGING COMMITTEE, ADARSH VEDIC INTER COLLEGE, KARORA DIST. BULANDSHAHR AND OTHERS
January 23, 1987
VIMLA Vs. BABITA
June 10, 1987
VINOD CHANDRA SHARMA Vs. RAJESH PATHAK
March 6, 1987
VINOD CHANDRA SHARMA Vs. RAJESH PATHAK
February 25, 1987
VIRENDRA Vs. STATE OF U P
August 31, 1987
VISHNU GOEL Vs. PRINCIPAL, M.L.N. MEDICAL COLLEGE
May 20, 1987
VIVEK KUMAR Vs. THE VICE
February 5, 1987
VRINDABAN BIHARI Vs. SURENDRA PRAKASH
April 21, 1987
VYAPAR MANDAL ETAWAH Vs. KRISHI UTPADAN MANDI SAMITI
March 3, 1987
WALI UDDIN Vs. STATE OF U P
September 11, 1987
WAQF HAJI SHEIKH KARIM BUX Vs. COMMISSIONER OF INCOME TAX
March 11, 1987
WASIM KHAN Vs. STATE OF U.P.
April 2, 1987
WILLARD INDIA LTD Vs. COMMISSIONER SALES TAX
February 27, 1987
Y P MEHROTRA Vs. STATE OF U P
November 13, 1987
YAGYESH GUPTA Vs. ADMINISTRATOR B D M MUNICIPALITY GIRLS DEGREE COLLEGE
August 24, 1987
YAMUNA SHANKER MISHRA Vs. MAHENDRA KUMAR
December 15, 1987
YASH KARAN SINGH Vs. RADHEY SHYAM KHANNA PRESIDENT U P PHARMACY COUNCIL
December 11, 1987
YASH PAL Vs. STATE OF UTTAR PRADESH
October 19, 1987
YASHWANT STONE WORKS Vs. STATE OF U P
October 26, 1987
YOGENDRA Vs. STATE OF U P
April 29, 1987
YOGESH CHANDRA KHARE Vs. EXECUTIVE ENGINEER
September 10, 1987
ZAFAR ALAM Vs. STATE OF UTTAR PRADESH
March 10, 1987
ZAHIRUL HASSAN Vs. STATE OF UTTAR PRADESH
June 5, 1987
ZAITOON Vs. STATE OF UTTAR PRADESH
February 4, 1987
ZAMEER AHMAD SIDDIQUI Vs. DR. ABDUL HALEEM AND OTHERS
July 30, 1987
ZAREEF KHAN Vs. II ADDITIONAL D.J., MUZAFFARNAGAR AND OTHERS
April 29, 1987
ZILA PARISHAD GHAZIABAD Vs. U P BOARD OF BASIC EDUCATION
October 16, 1987
ZULEKHA BIBI Vs. SABIRA BIBI
January 8, 1987
ZULFIQAR ALI Vs. STATE OF UTTAR PRADESH
December 24, 1987