Case Index

Title
Date
(DR.) VIPUL @ VITHAL RAIYABHAI SANGANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AND OTHERS
October 14, 1987
A N MEMAN Vs. HIGH COURT OF GUJARAT
September 7, 1987
ABDUL GANI ABDUL KARIM MANSURI Vs. GULAMNABI ABDUL KARIM VOHRA
November 17, 1987
ABDUL HAMIDKHAN PATHAN Vs. STATE OF GUJARAT
April 15, 1987
ABDUL LATIF ABDUL WAHAB SHAIKH Vs. STATE OF GUJARAT
July 15, 1987
ABHILASH TEXTILE Vs. RAJKOT MUNICIPAL CORPORATION
August 5, 1987
AHMED HUSEN ALIAS KALIO SHAIKH HUSEN SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
December 3, 1987
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
August 26, 1987
AKUMAL DHIRUMAL BALANI Vs. ARVINDKUMAR RAJENDRABHAI HARIBHAKTI
September 16, 1987
AMBICA TUBEWELL CO JOTANA Vs. STATE OF GUJARAT
November 26, 1987
AMRITBHAI GHELABHAI PATEL Vs. STATE OF GUJARAT
March 17, 1987
AMU MAVJI KHAVAS Vs. STATE OF GUJARAT
December 10, 1987
ASSISTANT COLLECTOR OF CUSTOMS KUTCH Vs. SURENDRA PRAGGAR GOSAI
October 9, 1987
B R ACHARYA Vs. STATE OF GUJARAT
September 30, 1987
B S MARVE Vs. STATE OF GUJARAT
December 14, 1987
BABUBHAI GULAMBHAI GOAS Vs. STATE OF GUJARAT
March 30, 1987
BABUL PARMAJI SHAH Vs. STATE OF GUJARAT
February 17, 1987
BALASINOR NAGRIK SAHAKARI BANK LIMITED Vs. STATE OF GUJARAT
May 1, 1987
BANASKANTHA DISTRICT FIRE WORKS ASSISTANT Vs. DISTRICT MAGISTRATE BANASKANTHA
October 5, 1987
BHANUPRASAD CHHOTALAL SHROFF Vs. KACHHIYA AMRITLAL GORDHANDAS
October 1, 1987
BHIPAT VIRA Vs. STATE OF GUJARAT
February 24, 1987
BIPINCHANDRA G DALAL Vs. STATE OF GUJARAT
June 16, 1987
BODU TARMAMAD Vs. DISTRICT SUPERINTENDENT OF POLICE JAMNAGAR
July 17, 1987
BORICHA VALABHAI NATHUBHAI Vs. STATE OF GUJARAT
July 8, 1987
CHAIRMAN OIL AND NATURAL GAS COMMISSION Vs. R A PARMAR
June 19, 1987
CHAKUBHAI PANCHABHAI Vs. STATE OF GUJARAT
March 13, 1987
CHAMPAKLAL J GADANI Vs. STATE OF GUJARAT
August 21, 1987
CHANDRAKANT NAGINDAS MODI Vs. STATE OF GUJARAT
December 15, 1987
CHANDRIKABEN NAVNITLAL DAVE Vs. STATE OF GUJARAT
October 1, 1987
CHHAGANBHAI KHUSHALBHAI PATEL Vs. ZAVERBHAI HATHIBHAI
October 9, 1987
COMMISSIONER OF INCOME TAX Vs. LEENA A SARABHAI
August 11, 1987
COMMISSIONER OF INCOME TAX Vs. DEEPAK TEXTILE INDUSTRIES LIMITED
August 18, 1987
COMMISSIONER OF INCOME TAX Vs. HARIKISHAN JETHALAL PATEL
April 9, 1987
COWASJEE NUSSERWANJI DINSHAW Vs. INCOME TAX OFFICER
March 18, 1987
DAHYABHAI M PATEL Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR UNIT NO 2 VADODARA
September 8, 1987
DAMOR FATAJI Vs. STATE OF GAJARAT AND OTHERS
March 27, 1987
DASHA SHRIMALI AND VANIK JAIN VIDYARTHI BHUVAN TRUST RAJKOT Vs. STATE OF GUJARAT
September 28, 1987
DER PUNJA FOGAL Vs. DISTRICT MAGISTRATE RAJKOT
November 26, 1987
DHIREN HARILAL GARASIA DR Vs. MANSU alias MINA CHAMANLAL DANGI
September 10, 1987
DHRANGADHRA MUNICIPALITY Vs. DHRANGADHRA CHEMICAL WORKS LIMITED
July 1, 1987
DHRANGADHRA MUNICIPALITY Vs. DHRANGADHRA CHEMICAL WORKS LIMITED
July 6, 1987
DIGVIJAY CEMENT CO LTD Vs. STATE OF GUJARAT
October 13, 1987
DILIP DINESHCHAND VAIDYA DR Vs. BOARD OF MANAGEMENT SHETH V S HOSPITAL AHMEDABAD
November 11, 1987
DINESHCHANDRA C. SHETH Vs. MAHESHCHANDRA C. SHAH
April 7, 1987
DINESHKUMAR HIMATLAL NIMAVAT Vs. STATE OF GUJARAT
June 30, 1987
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. MANGUBEN WD O RAMBHAI VISUBHAI PRAJAPATI
April 17, 1987
DIVYA VASUNDHARA FINANCIERS PRIVATE LIMITED IN RE Vs. STATE OF GUJARAT
September 7, 1987
GANDALAL NAROTTAMDAS PATEL Vs. MEHSANA NAGAR PALIKA
November 30, 1987
GENEST ENGINEERS PVT. LIMITED Vs. UNION OF INDIA
August 5, 1987
GONDAL VIBHAG NAGRIK SAHAKARI BANK LTD Vs. COLLECTOR AND ASSTT. SUPDT. OF STAMPS
June 16, 1987
GOVINDBHAI KANABHAI MARU Vs. N K DESAI DISTRICT JUDGE NAROL AHMEDABAD
August 31, 1987
GOVINDBHAI SOMABHAI NAI Vs. STATE OF GUJARAT
April 3, 1987
GUJARAT DALIT CIVIL AND CONSTITUTIONAL RIGHTS PRATIPADAN SAMITI Vs. UNION OF INDIA
November 27, 1987
GUJARAT ELECTRICITY BOARD Vs. PATAN NAGARPALIKA PATAN
April 27, 1987
GUJARAT MAJDOOR PANCHAYAT AHMEDABAD Vs. STATE OF GUJARAT
September 3, 1987
GUJARAT MARITIME BOARD AND ANOTHER Vs. BABUBHAI JOITARAM PATEL
April 2, 1987
GUJARAT UNIVERSITY Vs. CHETAN N SAVLA
December 30, 1987
H A MEHTA Vs. STATE OF GUJARAT
April 30, 1987
H S LASKARI SUPERINTENDENT OF CUSTOMS JUNAGADH Vs. STATE OF GUJARAT
September 14, 1987
HAMIDULLA Vs. STATE OF GUJARAT
September 3, 1987
HARESH K JANI Vs. SARABHAI RAMANBHAI SHAH
April 28, 1987
HARIJAN BECHAR BADHA Vs. STATE OF GUJARAT
July 8, 1987
HARIJAN BOOT HOUSE AHMEDABAD Vs. REGISTRAR OF FIRMS
September 11, 1987
HARISH C. RASKAPOOR AND ORS. Vs. JAFERBHAI MOHMEDBHAI CHHATPAR, DIVYA VASUNDHARA FINANCIERS P. LTD.
September 2, 1987
HARIVADAN MANEKLAL MODY Vs. CHANDRASINH CHANDRASINH PARMAR
September 18, 1987
HASMUKHLAL RAICHAND SHAH Vs. ARVINDBHAI MOHANLAL KAPADIA
December 4, 1987
HASMUKHLAL RAICHAND SHAH Vs. ARVINDBHAI MOHAN LAL KAPADIA
September 3, 1987
HIMATLAL J VAKHARIA Vs. URBAN LAND TRIBUNAL
September 23, 1987
INDIAN OIL CORPORATION LTD Vs. GANDHI TRAVELS AND TOURS BARODA
December 3, 1987
J D SHETH Vs. STATE OF GUJARAT
December 5, 1987
J S VYAS Vs. COLLECTOR AHMEDABAD
September 30, 1987
J V PUWAR DY S P BARODA Vs. STATE OF GUJARAT
April 24, 1987
JADIBEN HIRABHAI VEKARIA Vs. COMPETENT AUTHORITY AND DY. COLLECTOR (ULC), RAJKOT AND ANOTHER
August 31, 1987
JASHVIDYABEN C MEHTA Vs. COMMISSIONER OF INCOME TAX
September 29, 1987
JAYANTILAL GOVINDJI KUNDLIYA Vs. STATE OF GUJARAT
September 23, 1987
JAYSHREE J SOLANKI MISS Vs. STATE OF GUJARAT
December 24, 1987
JITENDRA R SUKHADIA Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
May 1, 1987
JITSINGH CHHATRASINGH RATHOD Vs. STATE OF GUJARAT
September 3, 1987
JIVRAJBHAI VRAJLAL PATEL Vs. STATE OF GUJARAT
September 16, 1987
K N SUTHAR Vs. S J MUNSHA
November 4, 1987
KADIWALA BHARATKUMAR JAMIYATRAM Vs. CHAUHAN SHRI ASSISTANT SECRETARY GUJARAT SECONDARY EDUCATION BOARD GANDHINAGAR
May 1, 1987
KANAKSINH HATHISINH JADEJA Vs. BALBHADRASINH NARENDRASINH JHALA
August 19, 1987
KANTILAL CHANDULAL SHAH Vs. C J JOSE
March 5, 1987
KANTILAL RAJHURAM THAKKAR Vs. DIRECTOR OF AGRICULTURAL MARKETING AND RURAL FINANCE GUJARAT
December 2, 1987
KARNALSINGH Vs. STATE OF GUJARAT
March 25, 1987
KASTURBHAI MULCHAND Vs. PROVISIONAL LIQUIDATOR OF THE AHMEDABAD SHREE RAMKRISHNA MILLS COMPANY LIMITED
October 5, 1987
KESHUBHAI KARSANBHAI KOLI Vs. STATE OF GUJARAT
August 12, 1987
KHIMJI RAJA HARIJAN Vs. DISTRICT MAGISTRATE BHAVNAGAR
October 16, 1987
KHUSHALIBEN ASHUMAL VARIANI Vs. MANILAL PRABHUDAS CHAUHAN
June 16, 1987
KIKABHAI UKABHAI PATEL Vs. STATE OF GUJARAT
December 16, 1987
KISHOR BHANUPRASAD DAVE Vs. COMMISSIONER OF POLICE AHMEDABAD
October 15, 1987
KOLI JESA ARJAN Vs. STATE OF GUJARAT
September 11, 1987
KUMUDINIBEN D CHOPDE Vs. AHMEDABAD MUNICIPAL CORPORATION
September 28, 1987
KWALITY PULP AND PAPER MILLS VAPI Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION VAPI
October 1, 1987
LALITSHANKER THAKORBHAI DESAI Vs. STATE OF GUJARAT
November 10, 1987
M D JUVEKAR Vs. MODERN BAKERIES INDIA LIMITED AHMEDABAD
October 8, 1987
MADAN MAGAN PATEL Vs. H R GEHLOT COMMISSIONER OF POLICE SURAT
July 28, 1987
MAFATLAL DAMODARDAS PAREKH Vs. UNION OF INDIA
June 16, 1987
MAGANLAL HARISHANKER JANI Vs. STATE OF GUJARAT
November 2, 1987
MAHENDRA Vs. MEHTA MOHANLAL MATHURDAS
October 13, 1987
MAHENDRA MILLS LTD Vs. UNION OF INDIA
November 21, 1987
MAJOR PARVESH CHANDER SURI Vs. UNION OF INDIA
July 15, 1987
MANGALSINGH BHANSINGH RATHOD Vs. STATE OF GUJARAT
December 17, 1987
MANHARLAL I SHAH Vs. YOGESHKUMAR KANAIYALAL SARAIA
January 21, 1987
MARKLAND PRIVATE LIMITED Vs. STATE OF GUJARAT
September 8, 1987
MEHENDRA MILLS LTD. Vs. UNION OF INDIA
December 5, 1987
MEHSANA DISTRICT CO OPERATIVE SALES AND PURCHASE UNION LIMITED Vs. STATE OF GUJARAT
December 21, 1987
MEHTA VIJAY RASIKLAL Vs. STATE OF GUJARAT
March 19, 1987
MOTILAL GAJARBHAI CHASISIYA Vs. STATE OF GUJARAT
July 27, 1987
MUKTINAGAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR AHMEDABAD
October 5, 1987
MUNICIPAL AND PANCHAYAT EMPLOYEES Vs. STATE OF GUJARAT
March 27, 1987
N G KOTLE Vs. AHMEDABAD MUNICIPAL CORPORATION
July 14, 1987
NAGINDAS KESHAVLAL MEHTA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR RAJKOT
September 24, 1987
NARANBHAI KHEMDAS PATEL Vs. STATE OF GUJARAT
October 10, 1987
NARANBHAI KHEMDAS PATEL Vs. STATE OF GUJARAT AND ANOTHER
October 16, 1987
NARSING N GAMIT Vs. STATE OF GUJARAT
December 28, 1987
NAVALBHAI KARSANBHAI CHAUHAN Vs. DIGVIJAY WOOLLEN MILLS LIMITED
August 4, 1987
NAVINCHANDRA DAHYABHAI PATEL Vs. STATE OF GUJARAT
June 16, 1987
NAVNITLAL L KHAKHKHAR Vs. HASMUKHLAL G SOLANKI
July 23, 1987
NEHRU MARG CABIN ASSOCIATION Vs. MODASA NAGAR PALIKA
October 1, 1987
NEW BANK OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA
August 31, 1987
NEW JALARAM PARK CO OP HOUSING SOCIETY LIMITED Vs. RAMCHANDRA M CHAUHAN
September 23, 1987
NOORMOHMAD ISMAIL SHAIKH Vs. COMMISSIONER OF POLICE VADODARA
December 3, 1987
ORIENTAL INSURANCE CO. LTD. Vs. BALINDRA NATH SHARMA AND OTHERS
August 28, 1987
P I SHUKLA Vs. TRIBHOVANDAS HARGOVANDAS
December 10, 1987
P K DESAI Vs. BANK OF BARODA BOMBAY
August 31, 1987
P N ROAL Vs. STATE OF GUJARAT
July 2, 1987
PARLE BEVERAGES PRIVATE LIMITED Vs. THAKORE PRATAPJI KACHARAJI
September 28, 1987
PARLE REVARAGES PRIVATE LIMITED Vs. THAKORE PRATAPJI KACHARAJI
September 25, 1987
PARSHOTTAM DAHYABHAI CHUNARA Vs. STATE OF GUJARAT
December 1, 1987
PATEL EVELIN RANCHHODBHAI Vs. GUJARAT AYURVED UNIVERSITY JAMNAGAR
July 2, 1987
PATEL GORDHAN KADVABHAI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR RAJKOT
September 24, 1987
PATEL PARSHOTTAMDAS VANMALIDAS Vs. GUJARAT ELECTRICITY BOARD
February 17, 1987
PERISHA P PANCHAL MISS Vs. GUJARAT STATE CIVIL SUPPLIES CORPORATION GANDHINAGAR
November 9, 1987
PRS PANIKAR Vs. OIL AND NATURAL GAS COMMISSION
August 26, 1987
PUJAJI DHULAJI THAKOR Vs. STATE OF GUJARAT
September 23, 1987
PUNAMBHAI G KACHHIA Vs. DIRECTOR OF TECHNICAL EDUCATION
July 30, 1987
QUALITY STEELS AND FORGINGS LIMITED Vs. GUJARAT ELECTRICITY BOARD
October 13, 1987
R S JAGTAP Vs. STATE OF GUJARAT
December 15, 1987
RAGHUVIRSINH AMARSINH JADEJA BROTHER OF DETENU HARISHCHANDRA A JADEJA Vs. UNION OF INDIA
September 8, 1987
RAJENDRAKUMAR NATVARLAL SHAH Vs. STATE OF GUJARAT
November 21, 1987
RAJKOT CANCER SOCIETY Vs. MUNICIPAL CORPORATION RAJKOT
July 1, 1987
RAJNIKANT AMBALAL PATEL Vs. STATE OF GUJARAT
August 19, 1987
RAJU @ RANESH AMRUTLAL JAIN Vs. STATE OF GUJARAT
October 15, 1987
RAJYA TULSIBHAI PATEL Vs. BANNER ENTERPRISE
August 10, 1987
RAMANBHAI NAVSUBHAI KUKANA Vs. STATE OF GUJARAT
April 2, 1987
RAMESHBHAI LALLUBHAI LUNI Vs. DEVRAJ BHALABHAI
September 21, 1987
RAMESHCHANDRA DHIRAJLAL VANKAWALA @ BALAK Vs. COMMISSIONER OF POLICE, SURAT AND OTHERS
November 26, 1987
RAMSING NENASING RAO Vs. STATE OF GUJARAT
August 7, 1987
RANJENBEN RAJSINH DIXIT Vs. CHANDRAKANT AMARSINH PATEL
April 8, 1987
RAVI CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
December 24, 1987
REGIONAL DIRECTOR E S I C AHMEDABAD Vs. BATULBIBI WD O HAIDERKHAN MIRKHAN
June 29, 1987
RESERVE BANK OF INDIA BOMBAY Vs. HARISIDH CO OPERATIVE BANK LIMITED
September 4, 1987
SALAMKHAN BACHCHEKHAN PATHAN Vs. COMMISSIONER OF POLICE BARODA
December 7, 1987
SALEMAMAD SULEMAN GADH Vs. HOME MINISTRY DEPUTY SECRETARY GANDHINAGAR
March 25, 1987
SALIM RAJMAHMAD PATHAN Vs. STATE OF GUJARAT
December 15, 1987
SANJIV TEXTILE PVT LTD , AHMEDABAD Vs. STATE BANK OF INDIA
February 6, 1987
SARDAR KARANALSINGH GILL Vs. STATE OF GUJARAT
March 25, 1987
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1987
SAYAJI IRON & ENGG. CO. LTD. & ORS. Vs. D.C. VKINAND & ORS.
April 3, 1987
SHANTILAL NATHALAL KHACHARIA Vs. STATE OF GUJARAT
October 15, 1987
SHAUKAT ALI SABBAT ALI Vs. STATE OF GUJARAT
February 19, 1987
SHAVJI KANJI Vs. KANAKBHAI SURENDRABHAI
September 24, 1987
SHREE RAM MILLS LTD. Vs. JAGJIVANBHAI RANCHHODJI AHIR AND ANOTHER
August 4, 1987
SMT. LAXMIBAI JAMAIATMAL Vs. RAMESHLAL KOTUMAL
March 5, 1987
SPORTS CLUB OF GUJARAT LIMITED Vs. COMMISSIONER OF INCOME TAX
October 8, 1987
STATE BANK OF INDIA Vs. K.YOGEE
May 5, 1987
STATE OF GUJARAT Vs. NARESHBHAI alias NARANBHAI JIVANJIBHAI HARIJAN
December 22, 1987
STATE OF GUJARAT Vs. BHAGWANJI PITAMBER
November 26, 1987
STATE OF GUJARAT Vs. ROYAL TAILOR
September 15, 1987
STATE OF GUJARAT Vs. RANDHIR BABDA GORDHANBHAI SINGAL
January 20, 1987
STATE OF GUJARAT Vs. BABU alias RONI MANILAL
January 21, 1987
STATE OF GUJARAT Vs. ANWAR HASAM SUBHANIA
July 2, 1987
STATE OF GUJARAT Vs. IBRAHIM ALIAS KADAR BHATTI
July 20, 1987
STATE OF RAJASTHAN Vs. GUJARAT STATE CONSTRUCTION CORPORATION LIMITED GANDHINAGAR
September 15, 1987
SUNDER HOTCHAND ASRANI Vs. K. M. BHATT, PROVIDENT FUND COMMISSIONER
April 24, 1987
SURENDRANAGAR DISTRICT PANCHAYAT EMPLOYEES UNION AND OTHERS Vs. SURENDRANGAR DISTRICT PANCHAYAT THROUGH THE SECRETATY AND OTHERS
November 16, 1987
U K ACHARYA Vs. STATE OF GUJARAT
November 7, 1987
UNION OF INDIA Vs. MAJOR VIRENDRARAI J KHAROD
July 15, 1987
USMANBHAI DAWOODBHAI MEMON Vs. STATE OF GUJARAT
June 15, 1987
USMANBHAI PAREEDBHAI Vs. STATE OF GUJARAT
June 12, 1987
V K BHATT PROVIDENT FUND COMMISSIONER AHMEDABAD Vs. MANEKCHOWK AND AHMEDABAD MFG COMPANY LIMITED
August 26, 1987
VADILAL POCHABHAI THAKKAR Vs. STATE OF GUJARAT
September 21, 1987
VAGHARI KARSAN BIJAL Vs. STATE OF GUJARAT
November 25, 1987
VIJAYA BANK AHMEDABAD Vs. STATE OF GUJARAT
August 1, 1987
VINODKUMAR HEMATRAM DAVE Vs. JANSEVA EDUCATION FOUNDATION
February 24, 1987
VITHALBHAI BABALDAS PATEL Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSION DEHRADUN
September 22, 1987
VITHALBHAI NAGARBHAI PATEL Vs. STATE OF GUJARAT
September 9, 1987
VXL INDIA LIMITED Vs. INCOME TAX OFFICER
September 14, 1987