Case Index

Title
Date
A E P C Vs. A E P C EMPLOYEES UNION
September 25, 1987
A K PARMAR Vs. DELHI TOURISM DEVELOPMENT CORPORATION
February 24, 1987
A R PURI Vs. STATE
March 23, 1987
ABDUL JALIL Vs. UNION OF INDIA
August 17, 1987
ABDUL NAHID KHAN Vs. STATE DELHI ADMINISTRATION
December 2, 1987
ACHLA KAKKAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
May 18, 1987
ACRO ENGINEERING ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
January 19, 1987
ADARSH PARKASH SRIVASTAVA Vs. SARITA SRIVASTAVA
January 15, 1987
AGGARWAL AND MODI ENTERPRISES CINEMA PROJECT PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
January 14, 1987
AJANTA TUBES LIMITED Vs. UNION OF INDIA
October 27, 1987
AJAY INSUSTRIES LIMITED Vs. UNION OF INDIA
September 11, 1987
ALLAHABAD BANK Vs. COMMISSIONER OF SALES TAX
November 19, 1987
ALPINE INDUSTRIES Vs. UNION OF INDIA
November 2, 1987
AMAN KUMAR Vs. STATE
May 8, 1987
AMAR NATH Vs. SHRI DAYAL
July 16, 1987
AMAR NATH MEHROTRA Vs. DELHI DEVELOPMENT AUTHORITY
October 5, 1987
AMAR PAL SINGH Vs. DELHI ADMINISTRATION
March 12, 1987
AMIN UR REHMAN Vs. SARWAR SULTAN
July 31, 1987
AMIRALI DATTOO DALLA Vs. UNION OF INDIA
January 14, 1987
AMRIK SINGH Vs. COMMISSIONER OF POLICE
April 6, 1987
ANAND KUMAR JAIN Vs. UNION OF INDIA
December 8, 1987
ANAND SARUP Vs. STATE
January 30, 1987
ANAND SARUP Vs. STATE
November 27, 1987
ANAND SINGH Vs. UNION OF INDIA
October 8, 1987
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
December 7, 1987
ANGOORI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
September 22, 1987
ANIL KUMAR BHASIN Vs. UNION OF INDIA
February 2, 1987
ANITA Vs. RAJIV GOSWAMI AND ANOTHER
November 10, 1987
ANJALI SHARMA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION
August 13, 1987
ANJANI LAL AND SANJAY Vs. FOOD CORPORATION OF INDIA
July 27, 1987
APCO FABRICS Vs. RAVI AVASTHY
May 12, 1987
ARIANA AFGHAN AIRLINES LTD. Vs. K.S. SIDHU AND ORS.
July 24, 1987
ARUN GUPTA Vs. S K GUPTA
April 1, 1987
ARUNA BATRA Vs. JAIDEV BATRA
April 20, 1987
ARVIND KUMAR Vs. UNION OF INDIA
September 15, 1987
ASHA RAM Vs. STATE
December 11, 1987
ASHIA BEGUM Vs. KAXIM KHAN
May 8, 1987
ASHOK GUPTA Vs. SUPERINTENDENT CENTRAL JAIL TIHAR
December 7, 1987
ASHOK KUMAR Vs. STATE
November 10, 1987
ASHOK KUMAR Vs. UNION OF INDIA
October 9, 1987
ASHOK KUMAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
April 27, 1987
ASHOK KUMAR ALIAS ASHOKI Vs. STATE
March 3, 1987
ASHOK KUMAR CHHABRA Vs. URBAN IMPROVEMENT CO. (P) LTD.
January 30, 1987
ASHOK KUMAR MISHRA AND ANR Vs. STATE
October 11, 1987
ASIAN HATELS LIMITED Vs. MUNCIPAL CORPORATION OF DELHI
August 13, 1987
ASIAN HOTEL LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
August 13, 1987
AYESHA BHATIA Vs. VIJAY R BHATIA
December 4, 1987
AZAD SINGH Vs. STATE
February 17, 1987
B D TRIPATHI Vs. INDIAN AIRLINES CORPORATION
February 27, 1987
B K MADHOK Vs. KRISHAN LAL KHATTOR
July 14, 1987
B K SINGHANIA Vs. DELHI ADMINISTRATION
December 15, 1987
B R MALHOTRA Vs. M R KUKREJA
November 12, 1987
B S PUJJI Vs. UNION OF INDIA
July 28, 1987
B.B. GUPTA Vs. UNION OF INDIA ETC.
October 15, 1987
BACHAN SINGH Vs. KHEM CHAND
February 18, 1987
BAI KISHAN GUPTA Vs. AJAY KUMAR
February 5, 1987
BAIJ NATH Vs. BANK OF MAHARASHTRA
February 9, 1987
BAL CHAND BANSAL Vs. UNION OF INDIA
October 29, 1987
BALAK RAM GUPTA Vs. UNION OF INDIA
May 27, 1987
BALBIR SINGH Vs. PT PEHLAD
March 6, 1987
BALDEV KUMAR Vs. STATE
October 16, 1987
BALESHWAR PRASAD Vs. COMMISSIONER OF POLICE
July 28, 1987
BALESHWAR PRASHAD Vs. COMMISSIONER POLICE
April 2, 1987
BALLABH DASS AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE
October 14, 1987
BANK OF INDIA Vs. VINOD KUMAR BHALLA
October 6, 1987
BANK OF INDIA Vs. NATIONAL TILE WORK INDUSTRIES
April 9, 1987
BANNE KHAN Vs. GANESH DUTT BHATT
March 4, 1987
BHAGAR RAM Vs. ADMINISTRATOR
January 27, 1987
BHAGAT RAM Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
January 27, 1987
BHAGAT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
October 28, 1987
BHANDARI BUILDERS PRIVATE LIMITED Vs. M K SETH
December 7, 1987
BHARAT LAW HOUSE Vs. WADHWA AND CO PRIVATE LIMITED
February 5, 1987
BHARAT SINGH Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
July 29, 1987
BHARGAVA AND COMPANY Vs. SHYAM SETH
October 21, 1987
BHAWANI INVESTMENTS PRIVATE LIMITED Vs. PROPERTIES
May 27, 1987
BHIM SAIN BHALLA Vs. JAGDEV SINGH alias JAGGAR
February 16, 1987
BHURAMAL JAIN UTTAM CHAND VIJAY KUMAR RAJ KUMAR ALIAS CHOTU Vs. UNION OF INDIA
October 19, 1987
BIAS CHANDER Vs. STATE
November 4, 1987
BIMLA RANI Vs. UNION OF INDIA
December 9, 1987
BINE CHAND JAIN Vs. KESHAV CHANDER CHADHA
October 27, 1987
BRIJ MOHAN ARORA Vs. BANK OF BARODA
November 10, 1987
BUDH PAL Vs. STATE
March 23, 1987
C BHAGIRATHAMMA Vs. UNION OF INDIA
April 21, 1987
CAMBRIDGE FOUNDATION EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
March 2, 1987
CAMBRIDGE FOUNDATION EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
August 6, 1987
CAPT K C SAIGAL Vs. COMMISSIONER OF INCOME TAX
May 21, 1987
CAPTAIN MELA SINGH Vs. DELHI DEVELOPMENT AUTHORITY
February 10, 1987
CHAMAN LAL Vs. STATE
February 24, 1987
CHAMAN LAL TALWAR Vs. RILOK CHAND
March 12, 1987
CHAND RAM Vs. LAL CHAND
August 10, 1987
CHANDER BHAN Vs. PEHLAD
September 25, 1987
CHANDER KANT Vs. STATE
February 2, 1987
CHANDER NATH Vs. STATE
August 21, 1987
CHANDERWATI Vs. LAKHMI CHAND DEAD
February 24, 1987
CHARAN SINGH Vs. SECURITY FINANCE PRIVATE LIMITED
October 21, 1987
CHARAT SINGH AND CO Vs. MANJIT SINGH
November 26, 1987
CINE FILMS PRIVATE LIMITED Vs. GAURAU INTERNATIONAL PRODUCTION
May 26, 1987
CO OPERATIVE STORE LTD Vs. O P DWIVEDI P O INDUSTRIAL TRIBUNAL
January 9, 1987
COLLEGE OF VOCATIONAL STUDIES Vs. S S JAITELY
January 30, 1987
COMMERCIAL AVIATION AND TRAVEL CO INC Vs. JAPAN AIRLINES LIMITED
December 15, 1987
COMMISSIONER OF INCOME TAX Vs. GUN NIDHI DALMIA
January 23, 1987
COMMISSIONER OF INCOME TAX Vs. RIVIERA APARTMENTS PRIVATE LIMITED
January 7, 1987
COMMISSIONER OF INCOME TAX Vs. ORIENT EXPRESS COMPANY PRIVATE LIMITED
January 8, 1987
COMMISSIONER OF INCOME TAX Vs. DHARAM SINGH BABEK SINGH
January 19, 1987
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LIMITED
February 20, 1987
COMMISSIONER OF INCOME TAX Vs. JAGJIT INDUSTRIES LIMITED
March 3, 1987
COMMISSIONER OF INCOME TAX Vs. ORIENTAL BANK OF COMMERCE LTD
March 3, 1987
COMMISSIONER OF INCOME TAX Vs. MICKY B P LTD
February 6, 1987
COMMISSIONER OF INCOME TAX Vs. SATINDER SINGH
March 18, 1987
COMMISSIONER OF INCOME TAX Vs. NEW STANDARD AUTOMOBILES
March 13, 1987
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
April 8, 1987
COMMISSIONER OF INCOME TAX Vs. MASTER GAURAV DALMIA
April 9, 1987
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED TRADERS AND ENGINEERING LTD
April 9, 1987
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LIMITED
March 24, 1987
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD
March 26, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT LTD
March 30, 1987
COMMISSIONER OF INCOME TAX Vs. ESCORTS EMPLOYEES WELFARE TRUST
May 27, 1987
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
July 14, 1987
COMMISSIONER OF INCOME TAX Vs. MAHABIR PARSHAD PREM CHAND
July 13, 1987
COMMISSIONER OF INCOME TAX Vs. ACME PROPERTIES P LIMITED
July 13, 1987
COMMISSIONER OF INCOME TAX Vs. CHET RAM AND SONS
July 16, 1987
COMMISSIONER OF INCOME TAX Vs. MANDELIA B P
July 22, 1987
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS
August 4, 1987
COMMISSIONER OF INCOME TAX Vs. FREE WHEEL INDIA LIMITED
July 23, 1987
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
July 24, 1987
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED
August 25, 1987
COMMISSIONER OF INCOME TAX Vs. IVORY MARY
September 3, 1987
COMMISSIONER OF INCOME TAX Vs. CHANDRA MOHAN SAWHNEY
September 7, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LTD
August 12, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT PRIVATE LIMITED NO 4
August 12, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT LTD
August 12, 1987
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
August 18, 1987
COMMISSIONER OF INCOME TAX Vs. SEQURIA ASSOCIATES
September 25, 1987
COMMISSIONER OF WEALTH TAX Vs. HIMALAYA TRADING CO
March 3, 1987
COMMISSIONER OF WEALTH TAX Vs. MITTRA DR A P
February 18, 1987
COMMISSIONER OF WEALTH TAX Vs. ASWANI DEVI SMT
January 15, 1987
COMMISSIONER OF WEALTH TAX Vs. ILLA DALMIA
January 20, 1987
COMMISSIONER OF WEALTH TAX Vs. S SUSHIL GOELA SMT
January 20, 1987
COMMISSIONER OF WEALTH TAX Vs. BHAWANI SINGH
January 12, 1987
COMMISSIONER OF WEALTH TAX Vs. KANTA TALWAR
January 12, 1987
COMMISSIONER OF WEALTH TAX Vs. RAGHUNADAN SARAN ASHOK SARAN
January 21, 1987
COMMON CAUSE Vs. DELHI MUNICIPAL CORPORATION
April 1, 1987
COMPETENT MOTORS Vs. MARUTI UDYOG LIMITED
May 26, 1987
CROMPTON GREAVES LIMITED Vs. UNION OF INDIA
April 28, 1987
D C KAPOOR Vs. A K AGGARWAL
February 17, 1987
D C M LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
January 1, 1987
D C M LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 7, 1987
D D A FLATS APP ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 1987
D I LAL Vs. S GANGULI
November 2, 1987
D K GUPTA Vs. STATE
November 6, 1987
D K SHARMA Vs. UNION OF INDIA
May 20, 1987
D S KHANIJAN Vs. SURINDER KUMAR
October 12, 1987
DALAM CHAND Vs. M.C. SHARMA
August 19, 1987
DALIP SINGH Vs. UNION OF INDIA
May 15, 1987
DALMIA DAIRY INDUSTRIES LIMITED Vs. TOP STYLE APPAREL PVT LIMITED
January 23, 1987
DARVESH BHARGAVA Vs. PUSHPA KAPUR
July 22, 1987
DAULAT RAM Vs. STATE
November 20, 1987
DAULAT RAM Vs. BUDHA RAM
May 6, 1987
DECHIN BISHT AND JASHI CHAMBEL Vs. UNION OF INDIA
May 27, 1987
DELHI DEVELOPMENT AUTHORITY Vs. ARYAN DI HATTI
January 22, 1987
DELHI STATE COOPERATIVE BANK LIMITED Vs. R C YADUVANSHI
November 10, 1987
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. M/S MITTAL PIPES MANUFACTURING CO.
December 28, 1987
DELHI TRANSPORT CORPORATION Vs. BEANT KAUR
August 21, 1987
DELITE CINEMA Vs. MUNICIPAL CORPORATION OF DELHI
November 13, 1987
DENA BANK Vs. DELHI DEVELOPMENT AUTHORITY
February 3, 1987
DESH RAJ GUPTA Vs. STATE
October 15, 1987
DEV NARAIN PANDEY Vs. STATE DELHI ADM
November 30, 1987
DEVINDER KUMAR WADHWA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
August 17, 1987
DEVRAJ Vs. STATE
July 15, 1987
DHAN DEV KUMAR JAIN Vs. DIRECTOR OF EDUCATION DELHI
January 13, 1987
DINABANDHU MONDAL Vs. UNION OF INDIA
July 29, 1987
DINESH KUMAR Vs. KHAZAN SINGH
February 24, 1987
DORJE WANGCHUK Vs. UNION OF INDIA
February 4, 1987
DUNI CHAND Vs. VED PRAKASH
September 8, 1987
DURGA DASS SHARMA Vs. UNION OF INDIA
August 13, 1987
ELECTRONICS LTD Vs. SALES TAX OFFICER DELHI
January 21, 1987
ENKAY CONSTRACTION CO Vs. DELHI DEVELOPMENT AUTHORITY
May 8, 1987
ESCORTS LIMITED Vs. MODERN INSULATOR LIMITED
December 2, 1987
ESCORTS LIMITED Vs. SURINDER NATH
November 23, 1987
EVER GREEN ENTERPRISES REGD Vs. B M AUTO INDIA
November 23, 1987
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
January 30, 1987
FARIDABAD SPINNING AND WOOLEN MILLS PRIVATE LIMITED Vs. JANTA BUILDERS
February 4, 1987
FINE AUTO PRODUCTS Vs. UNION OF INDIA
October 30, 1987
FRANCIS KLEIN AND CO PRIVATE LIMITED Vs. UNION OF INDIA
May 5, 1987
FREE WHEELS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 5, 1987
G N GANDHI Vs. TAX RECOVERY OFFICER
August 25, 1987
G S ATWAL AND CO ENGINEERS PRIVATE LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
March 25, 1987
G.J. MALIK AND ANR. Vs. MUNICIPAL CORP. OF DELHI AND ORS.
September 2, 1987
G.L. DHARA Vs. GURMEET KAUR
February 9, 1987
GAMBHIR SINGH Vs. STATE OF DELHI
October 14, 1987
GAURISONS AND ANOTHER Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ANOTHER
December 11, 1987
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
February 20, 1987
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
February 20, 1987
GEORGE LILINGTON AND CO LTD Vs. SUBASH CHEMICALS
January 1, 1987
GEORGE LILINGTON AND COMPANY LIMITED Vs. SUBHASH CHEMICALS
January 21, 1987
GILLANDERS ARBUTHNOT & CO LTD Vs. UNION OF INDIA
February 5, 1987
GIRDHARI LAL Vs. GOBIND RAM
November 17, 1987
GLIANDIA LIMITED Vs. UNION OF INDIA
August 31, 1987
GLORIA CHEMICALS Vs. R K CABLES
July 14, 1987
GOODWILL INDIA LIMITED Vs. K F ABDUL JABBAR
December 2, 1987
GOVERNMENT SERVANTS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 5, 1987
GOVIND RAM MITTAL Vs. UNION OF INDIA
November 30, 1987
GREEN ROADWAYS REGD Vs. NIRMAL SINGH
October 27, 1987
GUNVANT Vs. COLLECTOR OF CENTRAL EXCISE
August 28, 1987
GURCHARAN SINGH Vs. SURESH KUMAR JAIN
February 12, 1987
GURDEEP BAGGA Vs. DELHI ADMINISTRATION
March 17, 1987
GURMAUJ SARAN BALUJA Vs. DELHI MUNICIPAL CORPORATION
April 27, 1987
GURMOHAN SINGH Vs. UNION OF INDIA
January 15, 1987
GURNIR SINGH GILL Vs. SAZ INTERNATIONAL PRIVATE LIMITED
August 12, 1987
H ABNASH CHANDER SEHGAL Vs. V K KHARBANDA
September 16, 1987
H B KAPOOR Vs. KEHAR SURGICAL AND ALLIED PRODUCTS P LIMITED
July 20, 1987
H D SHOURIE Vs. MUNICIPAL CORPORATION OF DELHI
March 31, 1987
HAKIM MISHAH UD DIN Vs. ABDUL SHAKEER
August 10, 1987
HAKIM SAYED HUSSAIN Vs. V K JAIN
August 11, 1987
HANS RAJ Vs. GOVERNMENT SERVANTS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
January 9, 1987
HANSALAYA PROPERTIES Vs. COMMISSIONER OF INCOME TAX
May 21, 1987
HANUMAN PERSHAD AND SONS Vs. JINDAL VANASPATI UDYOG PRIVATE LIMITED
September 17, 1987
HAR NARAIN Vs. FINANCIAL COMMISSIONER DELHI
November 27, 1987
HAR PAL SINGH Vs. NATIONAL TEXTILE CORPN. AND ORS.
January 21, 1987
HAR SWARUP Vs. COMMR OF POLICE
January 20, 1987
HARA SINGH Vs. MEWA RAM SINGH
March 13, 1987
HARI CHAND Vs. RAVINDER NATH SHARMA
January 20, 1987
HARI KISHAN Vs. MADAN LAL SHARMA
May 6, 1987
HARI KRISHAN SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
August 14, 1987
HARISH NARULA Vs. SMT. TARA
February 9, 1987
HAVALDAR YADVINDER NATH SHARMA Vs. UNION OF INDIA
March 30, 1987
HINDUSTAN EVEREST TOOLS Vs. P C MEHTA
August 6, 1987
HINDUSTAN RADIATORS CO Vs. HINDUSTAN RADIATORS LIMITED
February 11, 1987
HIRA SINGH Vs. SARDAR SINGH
August 20, 1987
INDERJIT Vs. MEHAR SINGH
December 10, 1987
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED Vs. T M NAGARAJAN
December 4, 1987
INDIAN TELEPHONE INDUSTRIES LTD Vs. CUSTOMS,EXCISE & GOLD (CONTROL) APPELLATE TRIBUNAL, NEW DELHI
September 8, 1987
INDUBHAI PATEL Vs. STATE
February 18, 1987
INSTALMENT SUPPLY PRIVATE LIMITED Vs. SUSHILA SHARMA
March 11, 1987
IRIS PAINTAL Vs. AUTAR SINGH PAINTAL
October 30, 1987
ISHTIAQ AHMED Vs. STATE
January 23, 1987
ISHWAR Vs. STATE
July 24, 1987
ISHWAR Vs. STATE
October 29, 1987
J C KAPOOR Vs. DELHI CLOTH AND GENERAL MILLS LIMITED
November 3, 1987
J JOSEPH Vs. GOVERNMENT OF INDIA
March 10, 1987
J L GUPTA Vs. RAJINDER PERSHAD JAIN
February 20, 1987
J S VIRK Vs. R D PRADHAN
April 2, 1987
JAGAL KISHORE MOSUM Vs. UNION OF INDIA
April 1, 1987
JAGAN NATH AGGARWAL Vs. UMRAO SINGH
March 19, 1987
JAGANNATH PRASAD JHALANI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 12, 1987
JAGDIP Vs. STATE
May 15, 1987
JAGDISH PRASAD SHARMA Vs. SANGEETA SHARMA
May 4, 1987
JAGDISH RAJ Vs. NARINDER KUMAR
May 6, 1987
JAGDISH RAJ Vs. STATE
February 19, 1987
JAGJIT SINGH CHADHA Vs. M J SHARMA
January 27, 1987
JAI NARAIN Vs. STATE
March 31, 1987
JAIN (DR. P. C.) Vs. INDIAN INSTITUTE OF TECHNOLOGY, BOMBAY, AND OTHERS
March 13, 1987
JAIN EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 13, 1987
JANKI DASS GUPTA Vs. COMMISSIONER OF POLICE DELHI
January 30, 1987
JAY ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
JEET RAM AND SUMER SINGH Vs. STATE OF DELHI
March 12, 1987
JEEWAN KUMAR KHANNA Vs. AJUDHIA PERSHAD MURGAI
November 2, 1987
JENA SALA Vs. UNION OF INDIA
May 25, 1987
JEWELS OF INDIA Vs. STATE
October 9, 1987
JITENDER NATH AND ORS. Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ANR.
May 1, 1987
JOGINDER PAL Vs. KRISHAN LAL
April 30, 1987
JOHN RICHARD Vs. CHEMICAL PROCESS EQUIPMENTS P LTD
July 6, 1987
JOHNSON AND JOHNSON Vs. CHRISTINE HODEN INDIA PRIVATE LIMITED
December 4, 1987
JUAN HANIFFDEEN JUHAR KIRIRDEEN Vs. UNION OF INDIA
January 5, 1987
JUGMENDER DASS DHAN KANWAR Vs. TULEY RAM
February 12, 1987
JYOTI LIMITED Vs. KAMWAIJIT KAUR BHASIN
March 24, 1987
JYOTI PRASHAD AND OTHERS, NEW DELHI Vs. UNION OF INDIA AND OTHERS
March 4, 1987
JYOTI TRADING CORPORATION Vs. S P SUBBA RAO
May 22, 1987
K C NANGIA Vs. CENTRAL WAREHOUSING CORPORATION
April 10, 1987
K K JAJODIA Vs. STATE
August 19, 1987
K K TANEJA Vs. UNION OF INDIA
November 2, 1987
K L SHARMA Vs. UNION OF INDIA
October 29, 1987
K.L. SETH Vs. UNION OF INDIA AND ORS.
February 10, 1987
KALAWATI Vs. CHAND
December 15, 1987
KAMLAPATI KHATRI Vs. SHARDA PRAKASHAN
October 6, 1987
KANHIYA SINGH KHANNA Vs. UNION OF INDIA
August 31, 1987
KAPUR AIR PRODUCTS Vs. MUNICIPAL CORPORATION OF DELHI
April 9, 1987
KARAN SINGH Vs. DEPUTY COMMISSIONER OF POLICE WEST DELHI
March 19, 1987
KARAN SINGH Vs. STATE
January 16, 1987
KARIM YUSUF ALIAS SUNIL Vs. M L WADHAWAN
January 7, 1987
KARTAR NATH Vs. INDER NATH
October 28, 1987
KARTAR SINGH Vs. HARBANS SINGH
March 24, 1987
KASHMERI DEVI Vs. DELHI ADMINISTRATION
March 10, 1987
KASTURI LAL Vs. COLLECTOR OF CUSTOMS, NEW DELHI AND OTHERS
December 18, 1987
KATAR SINGH Vs. REGIONEL DIRECTOR EMPLOYEES STATE INSURANCE CORPN
March 3, 1987
KAUSHALYA Vs. STATE
August 4, 1987
KAUSHLAYA Vs. STATE
September 25, 1987
KEDARNATH RAGHUNATH SAHAI Vs. DELHI DEVELOPMENT AUTHORITY
September 8, 1987
KELVINATOR OF INDIA LIMITED Vs. UNION OF INDIA
January 19, 1987
KHEDUT OIL CAKE INDUSTRIES Vs. UNION OF INDIA
March 25, 1987
KHEM CHAND Vs. STATE OF DELHI
May 1, 1987
KHEM CHAND KHATTAR Vs. MUNICIPAL CORPORATION OF DELHI
September 25, 1987
KIMTI LAL KATHURIA Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 1987
KIRPA RAM Vs. CHAMPA DEVI
August 18, 1987
KIRPAL MOHAN VIRMANI Vs. TARUN ROY
August 26, 1987
KIRTI RAM SHARMA Vs. STATE
February 3, 1987
KISHAN GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
October 21, 1987
KOCHHAR CONSTRUCTION CO Vs. UNION OF INDIA
March 12, 1987
KRIPA RAM Vs. JAGDISH AND KHUB RAM
May 7, 1987
KRISHAN BEHARI ROHTAGI Vs. MUNICIPAL CORPORATION OF DELHI
February 5, 1987
KRISHAN KANT Vs. TULSI BHAI GORDHAN BHAI PATEL
November 3, 1987
KRISHAN KUMAR Vs. STATE
September 11, 1987
KRISHAN KUMAR Vs. DAU DAYAL DWARKA DASS
August 14, 1987
KRISHAN KUMAR AGGARWAL Vs. RAM LAL KOHLI
April 28, 1987
KRISHAN KUMAR KALIA Vs. STATE
February 16, 1987
KRISHAN LAL Vs. AJIT PRASAD JAIN
November 2, 1987
KRISHNA & COMPANY Vs. UNION OF INDIA AND OTHERS
July 13, 1987
KRISHNA NAND SINGH Vs. UNION OF INDIA AND OTHERS
February 10, 1987
KRISHNA NAND SINGH Vs. UNION OF INDIA
February 17, 1987
KULBHUSHAN DANIA Vs. KAMLA DANIA
March 30, 1987
KULDIP SINGH Vs. UNION OF INDIA
June 1, 1987
KULDIP SINGH AND SUGGA ENGG WORKS PRIVATE LIMITED Vs. STATE
November 17, 1987
KUNDAN DASS RAI Vs. RAJ CHEMICAL
September 23, 1987
KURINIYAN SAIDALIKUTTY Vs. UNION OF INDIA
October 13, 1987
KUSUM LATA SHARMA Vs. KENETH J. FOREMAN
January 21, 1987
L C BAWA Vs. V K KAPOOR
May 1, 1987
LACHHMAN Vs. STATE
January 21, 1987
LAKHAN Vs. STATE
February 3, 1987
LAKHMI CHAND Vs. MUNICIPAL CORPORATION OF DELHI
December 7, 1987
LAKHVINDER SINGH Vs. STATE
May 4, 1987
LAKSHMI TRADERS Vs. UNION OF INDIA
February 2, 1987
LALIT MOHAN Vs. MUNICIPAL CORPORATION OF DELHI
February 4, 1987
LAXMI KANT DIXIT Vs. STATE
August 14, 1987
LIAKAT ALI Vs. STATE
December 18, 1987
LIGHTS CARTS (PVT ) LTD Vs. UNION OF INDIA
April 22, 1987
M D ATTERY Vs. DELHI ADMINISTRATION
May 12, 1987
M G AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI
July 10, 1987
M M JAIN Vs. FEQUIR CHAND
November 4, 1987
M N BHARDWAJ Vs. DELHI DEVELOPMENT AUTHORITY
May 11, 1987
M PARKASH Vs. ASSISTANT COMMISSIONER OF POLICE
March 5, 1987
M PARKASH Vs. STATE
February 2, 1987
M.A. REHMAN Vs. GOLDEN PAPER UDYOG PVT. LTD.
April 23, 1987
MADAN LAL Vs. INDRA DEVI
May 5, 1987
MADAN LAL KHARANA Vs. MUNICIPAL CORPORATION OF DELHI
August 11, 1987
MADAN MOHAN ARORA Vs. STATE
February 12, 1987
MADAN MOHAN MARWAHA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
February 6, 1987
MADANLAL Vs. SUDESH KUMARI
March 5, 1987
MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LIMITED Vs. UNION OF INDIA
September 3, 1987
MADHU KHANNA Vs. UNION OF INDIA
September 25, 1987
MAHAL SINGH Vs. UNION OF INDIA
March 17, 1987
MAHAL SINGH Vs. UNION OF INDIA
July 17, 1987
MAHARAJ SINGH Vs. STATE
May 26, 1987
MAHENDRA NATH Vs. SHIV CHARAN
May 6, 1987
MAHENDRA TRADERS Vs. DINESH AND JITEN CREATIONS
December 17, 1987
MAHESH CHANDER VERMA Vs. UNION OF INDIA
August 21, 1987
MAHESH PATEL Vs. JAI KARAN KOHLI
May 4, 1987
MAHINDER KUMAR Vs. KIRAN BEDI D C P NORTH
December 15, 1987
MAHINDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI
December 7, 1987
MALA DANG Vs. R K CABLE
July 14, 1987
MAN CHAND Vs. UNION OF INDIA
October 29, 1987
MAN MOHAN YADAV Vs. UNION OF INDIA
January 21, 1987
MANAGEMENT OF MOTHERS INTERNATIONAL SCHOOL Vs. DELHI SCHOOL TRIBUNAL
January 20, 1987
MANAGEMENT OF THE STATESMAN LIMITED Vs. LT GOVERNOR
July 28, 1987
MANGAT RAM Vs. STATE DELHI ADMINISTRATION
December 15, 1987
MANGTU RAM Vs. UNION OF INDIA
April 8, 1987
MANMOHAN SINGH HARMOHINDER SINGH Vs. HOTEL CORPORATION OF INDIA
March 23, 1987
MANNO DEVI Vs. DHAN SINGH
July 22, 1987
MANOJ DIDWANIA Vs. UNION OF INDIA
April 10, 1987
MARTIN HANS PETER Vs. UNION OF INDIA
August 3, 1987
MARUTI UDYOG LIMITED Vs. COMPETENT MOTOR
December 1, 1987
MEHAR SINGH Vs. MAHENDRA SINGH
February 19, 1987
MERCURY RUBBER MILLS Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 9, 1987
METAL FOREINGS PRIVATE LIMITED Vs. UNION OF INDIA
August 12, 1987
MOHAMED KHALID Vs. STATE
August 27, 1987
MOHAMMAD YASIN Vs. ABDUL KALAM
March 23, 1987
MOHAN BROTHERS Vs. M K SETH
March 27, 1987
MOHAN LAL GOELA Vs. UNION OF INDIA
April 29, 1987
MOHAN SINGH Vs. STATE
March 18, 1987
MOHD AQIL Vs. STATE
May 11, 1987
MOHD MUSTAFFA Vs. UNION OF INDIA
January 28, 1987
MOHINDER KUMAR Vs. UNION OF INDIA
October 12, 1987
MOTI RAM Vs. NEW DELHI MUNICIPAL COMMITTEE
August 10, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. RAISUDDIN
January 28, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. M K KUTTAPPAN
January 8, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. MANORANJAN SINGH
February 19, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. HARI HAR SINGH
May 25, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. T MOHAN
March 13, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. BAJRANG LAL GUPTA
March 13, 1987
MRS. SUDERSHAN KARIR AND OTHERS Vs. THE STATE AND OTHERS
October 26, 1987
MUKAT BEHARI Vs. STATE DELHI ADMINISTRATION
March 11, 1987
MUKESH Vs. STATE
March 13, 1987
MUKHTIARUDDIN Vs. LT GOVERNOR OF DELHI
April 30, 1987
MUNI LAL Vs. STATE
May 1, 1987
MUNI LAL TALWAR Vs. CHEMO PHARMA LABORATORIES LIMITED
May 8, 1987
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM BHUSHAN JAIN
February 23, 1987
MUNICIPAL CORPORATION OF DELHI Vs. GURMUKH CHAND
February 23, 1987
MUNICIPAL CORPORATION OF DELHI Vs. PEERLESS GENERAL FINANCE 7 INVESTMENT COMPANY LIMITED
January 13, 1987
MUNICIPAL CORPORATION OF DELHI Vs. ASHAH GUPTA
February 3, 1987
MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHAND
November 2, 1987
MUNICIPAL CORPORATION OF DELHI Vs. MAHABIR
November 2, 1987
MUNICIPAL CORPORATION OF DELHI Vs. SILVER TONE RADIO ELECTICAL COMPANY
November 4, 1987
MUNICIPAL CORPORATION OF DELHI Vs. PURAN CHAND
October 13, 1987
MUNICIPAL CORPORATION OF DELHI Vs. MUGAL RESTAURANT
October 12, 1987
MUNICIPAL CORPORATION OF DELHI Vs. KRISHNA DEVI
October 26, 1987
MUNICIPAL CORPORATION OF DELHI Vs. MUNSHI RAM
October 6, 1987
MUNICIPAL CORPORATION OF DELHI Vs. JOGINDER PAUL
October 6, 1987
MUNICIPAL CORPORATION OF DELHI Vs. DHANI RAM
September 25, 1987
MUNICIPAL CORPORATION OF DELHI Vs. EXPRESS NEWSPAPERS LIMITED
August 26, 1987
MUNICIPAL CORPORATION OF DELHI Vs. DALMIA DAIRY INDUSTRIES LIMITED
July 27, 1987
MUNICIPAL CORPORATION OF DELHI Vs. RAJEEV TRIVEDI
July 29, 1987
MUNICIPAL CORPORATION OF DELHI Vs. GURDITTA MAI
November 2, 1987
MUNNA LAL JAIN Vs. UNION OF INDIA
January 5, 1987
MUNSHI RAM Vs. LT GOVERNOR UNION TERRITORY OF DELHI
April 27, 1987
N N VERMA Vs. UNION OF INDIA
November 2, 1987
N.D.M.C. Vs. CHANDAN LAL
September 16, 1987
NANAK CHAND Vs. COMMISSIONER OF POLICE
February 18, 1987
NAND RAM Vs. STATE DELHI ADMINISTRATION
December 18, 1987
NARENDRA SINGH ALIAS NEERU Vs. STATE
March 20, 1987
NARESH KUMAR Vs. ADMINISTRATOR
January 13, 1987
NARINDER KUMAR Vs. SURESH KUMARI
March 13, 1987
NARMITA KAPUR Vs. ANIL KAPUR
July 27, 1987
NATHMAL GAURISHANKAR KEJRIWAL Vs. UNION OF INDIA
January 9, 1987
NATHU SINGH Vs. UNION OF INDIA AND ANOTHER
January 27, 1987
NATIONAL ELECTRIC SUPPLY AND TRADING CORPN PRIVATE LIMITED Vs. LT GOVERNOR
March 29, 1987
NATIONAL INDIA RUBBER WORKS LIMITED Vs. UNION OF INDIA
October 30, 1987
NATIONAL RESEARCH DEVELOPMENT CORPN OF INDIA Vs. BRITELITE CARBONS LTD
March 20, 1987
NAV BHARAT ENTERPRISES LIMITED Vs. SALES TAX OFFICER
February 25, 1987
NAVIN KUMAR GOEL Vs. JAWAHAR LAL WAHI
April 29, 1987
NAVJIVAN CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. DELHI COOPERATIVE TRIBUNAL DELHI
July 10, 1987
NEW HAWRAH TRANSPORT COMPANY Vs. NATIONAL INSURANCE CO. LTD
March 9, 1987
NEW INDIA ASSURANCE CO LTD Vs. ANGURI DEVI
March 2, 1987
NEW INDIA ASSURANCE COMPANY Vs. RAMAN KAPUR
January 5, 1987
NEW INDIA ASSURANCE COMPANY LIMITED Vs. UNION OF INDIA
January 5, 1987
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAKHI RAM PRABHU DAYAL
November 2, 1987
NIRANJAN KAUR Vs. NEW DELHI HOTELS LIMITED
September 3, 1987
NIRMAL ARORA Vs. BYDBERG INDIA
December 16, 1987
NIRMAL SINGH Vs. COMMISSIONER OF POLICE
October 13, 1987
NISHA GUPTA Vs. DOLPHIN BUILDERS
November 19, 1987
O P GUPTA Vs. UNION OF INDIA
August 19, 1987
OM PAL SINGH Vs. STATE
September 2, 1987
OM PARKASH Vs. UNION OF INDIA
October 21, 1987
OM PARKASH Vs. ADM UNION TERRITORY OF DELHI
January 19, 1987
OM PRAKASH Vs. STATE
May 22, 1987
OM PRAKASH Vs. STATE
August 11, 1987
OM PRAKASH SINGH CHAUHAN Vs. STATE
February 19, 1987
OM SWARUP Vs. BADAN SINGH
November 9, 1987
OM WATI Vs. DELHI TRANSPORT CORPORATION
February 18, 1987
P B RAMAN Vs. DIRECTOR OF ESTATES
May 1, 1987
P K NANGIA Vs. LAND AND DEVELOPMENT OFFICER NEW DELHI
November 20, 1987
P M BAKSHI Vs. SHIKHA BAKSHI
November 24, 1987
P NIJHAWAN Vs. K BHATIA
September 24, 1987
P SUSHEELAN Vs. COMMR AND SECY HOME GOVT OF KERALA
August 10, 1987
PAN CONTINENTAL PRIVATE LIMITED Vs. PAN AMERICAN WORLD AIRWAYS
February 27, 1987
PARAMEET SINGH SAWNEY Vs. DINESH VERMA
August 11, 1987
PARAMMAL SIDDIK Vs. UNION OF INDIA
May 25, 1987
PARAS RAM Vs. STATE
April 27, 1987
PARI HINGORANI Vs. SHAKUNTALA
July 10, 1987
PARKASH CHAND AGRAWAL Vs. N P S CHAWLA
March 18, 1987
PARMOD KUMAR Vs. UNION OF INDIA
February 2, 1987
PARTAP SMGH Vs. LT GOVERNOR
April 6, 1987
PATRICK JOSPEH RAJENDRA VASNAIK Vs. MRS. JOAN VASNAIK AND ANOTHER
January 9, 1987
PAWAN KUMAR Vs. STATE
April 9, 1987
PAWAN KUMAR Vs. DELHI ADMINISTRATION
August 17, 1987
PEOPLE CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
August 31, 1987
PETER ROBERTSON COWAN Vs. STATE
February 25, 1987
PHOOL CHAND JAIN Vs. STATE
February 19, 1987
PNDIT RAM SAROOP Vs. BALBIR SINGH
September 8, 1987
POONAM JAIN Vs. UNION OF INDIA
September 15, 1987
PRABHAKAR RUBBER INDUSTRIES PRIVATE LIMITED Vs. DELHI FINANCIAL CORPORATION
March 17, 1987
PRAG DISTILLED WATER AND ICE FACTORY Vs. MUNICIPAL CORPORATION OF DELHI
April 9, 1987
PRAKASH CHAND JAIN Vs. MADAN MOHAN LAL SHREE RAM PRIVATE LIMITED
July 10, 1987
PRAKASH CHAND KASHYAP Vs. UNION OF INDIA
November 4, 1987
PRATAP CHAND MEHTA Vs. KRISHNA DEVI MEHTA
September 25, 1987
PRAVESH KUMAR AHLUWALIA Vs. SUPRINTENDENT CENTRAL JAIL
September 21, 1987
PREM NATH Vs. GANESH DASS
January 22, 1987
PREM SHEEL MALHAN Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1987
PREM SINGH CHAWLA Vs. DIRECTOR OF ENFORCEMENT
February 9, 1987
PRITAM SHAH SINGH Vs. CLIMATE ENGG AND MAINTENANCE COMPANY
July 23, 1987
PRITAM SHAH SINGH Vs. CLIMATE ENGINEERING AND MAINTENANCE COMPANY
December 15, 1987
PRITH PAL SINGH Vs. HIRA LAL
March 18, 1987
PRITPAL KAUR Vs. D T C
March 11, 1987
PUNJAB AND SIND BANK Vs. SETH ROLLER FLOUR MILLS
March 27, 1987
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
March 10, 1987
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. BALLARPUR INDUSTRIES LIMITED
March 30, 1987
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. W J TOWELL AND COMPANY AGENECIES KUWAIT
May 21, 1987
PURAN CHAND AND CO Vs. GANESH LAL TARA CHAND
September 11, 1987
R A DARBARI Vs. SECRETARY GOVT OF INDIA MINISTRY OF HEALTH
September 25, 1987
R B KAPOOR Vs. MANEK N DASTUR
November 23, 1987
R K ANEJA Vs. NAGENDRA SINGH
May 4, 1987
R K GUPTA Vs. DEAN UNIVERSITY OF DELHI
November 16, 1987
R K SAWHNEY Vs. COMMISSIONER OF INCOME TAX
March 6, 1987
R K SORAL Vs. R N KUMAR
September 9, 1987
R L WADERA Vs. A A C
February 2, 1987
R P KAPUR Vs. DELHI DEVELOPMENT AUTHORITY
August 14, 1987
R S GANESH DASS DHOMI MAL Vs. E S I C
October 15, 1987
R S JAIN Vs. R SRINIVASAN
March 3, 1987
R.N. CHITKARA Vs. DEWAN CHAND
January 20, 1987
R.P.BHARGAVA Vs. STATE BANK OF INDIA
December 18, 1987
RAGHUBIR SINGH Vs. COMMISSIONER OF POLICE
April 3, 1987
RAGHUNATH SAHAI Vs. NARAIN SINGH
August 18, 1987
RAI AND SONS (P) LTD. Vs. NEW DELHI MUNICIPAL COMMITTEE
May 11, 1987
RAIPUR ALLOYS AND STEEL LIMITED Vs. UNION OF INDIA
May 22, 1987
RAJ KUMAR ALIAS RAJU Vs. STATE OF DELHI
September 25, 1987
RAJ KUMARI SHARMA Vs. RAJENDER NATH DEWAN
March 25, 1987
RAJASH BHALLA Vs. STATE
May 21, 1987
RAJEEV AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE
August 19, 1987
RAJEEV KUMAR Vs. UNION OF INDIA
September 11, 1987
RAJENDER SINGH Vs. H A ARFI
October 26, 1987
RAJENDRA JAINA TOWERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
August 13, 1987
RAJENDRA SINGH Vs. DIRECTOR OF EDUCATION
February 16, 1987
RAJENDRA SINGH SETHIA Vs. STATE
January 30, 1987
RAJESH BHATIA Vs. SH. M.L. WADHAWAN
January 8, 1987
RAJESHWAR PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 1987
RAJINDER SINGH Vs. POMILA
May 5, 1987
RAJNI GUPTA Vs. MOTHERS INTERNATIONAL SCHOOL
December 15, 1987
RAJWANTI DEVI Vs. S. AMAR SINGH
August 11, 1987
RAKESH KUMAR SEHGAL Vs. NEM CHAND
August 11, 1987
RAKESH NANDA Vs. STATE
October 9, 1987
RAKESH SHARMA Vs. SHAKUNTALA RANI
September 3, 1987
RAM AVTAR GUPTA Vs. JEOTI PRASAD
May 6, 1987
RAM BADAL Vs. STATE
March 13, 1987
RAM BAHADUR Vs. STATE
April 9, 1987
RAM DEVI Vs. MOOL CHAND BHATIA
September 7, 1987
RAM KISHAN DASS Vs. BHAVI CHAND SHARMA
February 17, 1987
RAM KISHORE Vs. STATE
January 17, 1987
RAM KUMAR Vs. STATE
September 8, 1987
RAM LAL ANAND Vs. BEGUM ZAMAN ALI KHAN
November 24, 1987
RAM SARUP Vs. STATE
June 1, 1987
RAMAN KUMAR Vs. STATE
June 1, 1987
RAMAN KUMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION
October 9, 1987
RAMESH B DESAI Vs. UNION OF INDIA
August 4, 1987
RAMESH CHAND Vs. OM PARKASH
January 8, 1987
RAMESH CHANDRA BHALLA Vs. NARESH CHANDER BHALLA
March 27, 1987
RAMESH KUMAR Vs. STATE
January 30, 1987
RAMESH PROVISION STORE Vs. UNION OF INDIA
January 22, 1987
RAMJAS COLLEGE Vs. LABOUR COURT NO 4
March 11, 1987
RAMJI LAL Vs. STATE
May 27, 1987
RAMWATI Vs. KRISHAN GOPAL
October 30, 1987
RANJIT SINGH Vs. UNION OF INDIA
May 19, 1987
RANUTRAL PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
September 11, 1987
RATI RAM Vs. RAM BHAJ GUPTA
April 28, 1987
RATTAN CHAND Vs. UJJAGAR SINGH
January 20, 1987
RATTAN LAL Vs. STATE
March 10, 1987
RATTAN LAL Vs. RAMESH CHAND GUPTA
October 20, 1987
RATTAN MALA JAIN Vs. PREM CHAND JAIN
November 24, 1987
RELIABLE FINANCE CORPORATION PRIVATE LIMITED Vs. AJOY PAL SINGH
August 10, 1987
RENU SETH Vs. INDUSTRIAL AND ALLIED SALES PRIVATE LIMITED
February 4, 1987
RISAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI
May 6, 1987
RISHI GAGAN CONSTRUCTION PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
March 18, 1987
RISHI GAGAN CONSTRUCTIONS PVT LTD Vs. D D A
March 18, 1987
ROOP CHAND Vs. STATE
October 6, 1987
RUP CHAND Vs. SHANTI DEVI
April 2, 1987
S AMARJIT SINGH Vs. PUNJAB NATIONAL BANK
July 15, 1987
S K GUPTA Vs. HYDERABAD ALLWYN LIMITED
October 19, 1987
S K JAIN Vs. STATE
November 2, 1987
S K JAIN Vs. P SUBBA RAO
May 22, 1987
S K SHARMA Vs. STATE OF DELHI
January 29, 1987
S K SINHA Vs. S K SHINGAL
March 5, 1987
S LAKHWINDER SINGH Vs. UNION OF INDIA
October 12, 1987
S N PURANDARA Vs. UNION OF INDIA
May 25, 1987
S S INTERNATIONAL Vs. UNION OF INDIA
July 22, 1987
S VENKETRAMAN Vs. UNION OF INDIA
May 22, 1987
S. DAYAL SINGH Vs. SMT. PHOOLWATI
October 8, 1987
SADA KANWAR Vs. GENERAL MANAGER, NORTHERN RAILWAY
May 27, 1987
SAGHIR AHMAD Vs. STATE
March 6, 1987
SAHAB DAYAL SHARMA Vs. UNION OF INDIA
January 28, 1987
SAHIBABAD STEELS PRIVATE LIMITED Vs. ENGMEERING PROJECTS INDIA LIMITED
September 16, 1987
SALIM Vs. STATE DELHI ADMINISTRATION
November 9, 1987
SALWAN EDUCATION TRUST Vs. INDERPURI RESIDENTS FORUM AND OTHERS
March 10, 1987
SALWAN FURNISHING CO Vs. DELHI DEVELOPMENT AUTHORITY
May 18, 1987
SAMEY PAL SINGH Vs. K M SHARMA
April 28, 1987
SANJAY KUMAR Vs. UNION OF INDIA
January 8, 1987
SANJEEV MODY Vs. UNION OF INDIA
September 1, 1987
SANT KUMAR Vs. JOGINDRAWATI
December 8, 1987
SANT NIRANKARI MANDAL Vs. DELHI SCHOOL TRIBUNAL
July 23, 1987
SANT RAM SODHI Vs. G H N S RODDEY
November 5, 1987
SANTOSH MADHAVAN Vs. UNION OF INDIA
September 24, 1987
SANYUKT NIRMATA Vs. INDIAN INSTITUTE OF TECHNOLOGY
November 23, 1987
SAPNA AGGARWAL Vs. MOHINDER SINGH
July 27, 1987
SARABHAI INTERNATIONAL LIMITED Vs. SARA EXPORT INTERNATIONAL
September 25, 1987
SARDAR PARDUMAN SINGH Vs. UNION OF INDIA
March 3, 1987
SARLAWATI DEWAN Vs. MANGAL SAM BAHRI
January 19, 1987
SAROJ KAPUR Vs. NITIN CASTING LIMITED
May 14, 1987
SAROOP CHAND Vs. ANGURI DEVI
October 5, 1987
SAT PAL Vs. RAJ KAUSHALYA
September 22, 1987
SAT PAL SHAH Vs. UNION OF INDIA AND OTHERS
September 2, 1987
SATISH KUMAR Vs. STATE
August 18, 1987
SATISH KUMAR AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
February 1, 1987
SATISH KUMAR PAHWA Vs. SURAJ PRAKASH PAHWA
October 21, 1987
SATNAM SINGH Vs. UNION OF INDIA
August 24, 1987
SATYAWATI SETHI Vs. SUBHASH CHAND
February 24, 1987
SAVITRI DEVI Vs. STATE
August 13, 1987
SCOOTERS INDIA LIMITED Vs. JAYA HIND INDUSTRIES LIMITED
July 23, 1987
SEPOY SULAKHA SINGH Vs. UNION OF INDIA
February 13, 1987
SH. N. BALAKRISHNAN Vs. LT. COL. M.N.C. DUTTA
August 10, 1987
SHADI LAL KAPOOR Vs. SANTOSH KUMAR GUPTA
January 23, 1987
SHAM LAL BHALLA Vs. T S BHALLA
November 23, 1987
SHAMLAL AND CO Vs. COMMISSIONER OF INCOME TAX
July 13, 1987
SHANKUNTLA DEVI Vs. H.C. ARORA
October 14, 1987
SHANTI DESAI Vs. SANWAL DAS GUPTA
January 27, 1987
SHARMA TIMBER WORKS Vs. UNION OF INDIA
February 17, 1987
SHARP L P G PRIVATE LIMITED Vs. SEIKO ENGINEERS
December 16, 1987
SHARWAN KUMAR Vs. STATE
March 3, 1987
SHASHI BHUSHAN Vs. STATE
January 22, 1987
SHASHI KAPOOR Vs. ELOFIC INDUSTRIES
January 22, 1987
SHEELA DAVID Vs. LACH LAL
August 19, 1987
SHEELA THEATRE, NEW, DELHI Vs. ADDITIONAL INDUSTRIAL TRIBUNAL (BY BIR SINGH, PRESIDING OFFICER) AND ANOTHER
February 12, 1987
SHISH RAM Vs. JAI CHAND
April 27, 1987
SHIV NARAIN Vs. UNION OF INDIA
August 31, 1987
SHIV SHANKAR KAPOOR Vs. AMAR BOSE
August 3, 1987
SHIVRAJ GUPTA AND ANOTHER Vs. HANSRAJ GUPTA & COMPANY (P) LTD AND OTHERS
March 31, 1987
SHYAM SUNDER AGARWAL Vs. UNION OF INDIA
December 2, 1987
SIDHARTH WHEELS PRIVATE LIMITED Vs. BEDROCK LIMITED
October 16, 1987
SMT. AHMADI BEGUM Vs. SH. MOHD. ISMAIL
December 1, 1987
SMT. SHEELA DEVI AND ORS. Vs. CAPTAIN HARDEV SINGH SARNA
February 27, 1987
SOBHA SINGH AND SONS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
November 16, 1987
SOMNATH KUNDU Vs. UNION OF INDIA
August 12, 1987
STAR PAPER MILLS LTD Vs. UNION OF INDIA & OTHERS
December 17, 1987
STATE Vs. ATRU REHMAN ALIAS GORIN
April 28, 1987
STATE Vs. RAGHBIR SINGH
April 9, 1987
STATE Vs. TEKAN SINGH
March 19, 1987
STATE BANK OF INDIA Vs. MIDLAND INDUSTRIES
September 17, 1987
STATE DELHI ADMINISTRATION Vs. SHYAM LAL
October 8, 1987
STATE OF DELHI Vs. NATHU
October 28, 1987
STATE OF HARYANA Vs. PADMA WATI
January 13, 1987
STATE OF MAHARASHTRA Vs. NEW DELHI MUNICIPAL COMMITTEE
February 11, 1987
SUBHASH CHAND Vs. M PRAKASH
April 4, 1987
SUBHASH CHAND VERMA Vs. DELHI DEVELOPMENT AUTHORITY
July 26, 1987
SUDERSHAN KARIR Vs. STATE
September 15, 1987
SUDESH JAIN Vs. PARKASH CHAND GUPTA
November 2, 1987
SUHIRD KUMAR Vs. NEETA
December 9, 1987
SUMER CHAND Vs. MAXWELL PEREIRA
March 12, 1987
SUNARI Vs. STATE
November 30, 1987
SUNDER LAL Vs. SHAM LAL
March 20, 1987
SUNDER LAL Vs. SHAM LAL
May 26, 1987
SUNIL PUN Vs. MODI SPINNING AND WEAVING MILLS LIMITED
March 25, 1987
SUNIL VASUDEVA Vs. DELHI DEVELOPMENT AUTHORITY
November 23, 1987
SURAJ BESAN AND RICE MILLS Vs. FOOD CORPORATION OF INDIA
October 30, 1987
SURENDER KUMAR ARORA Vs. UNION OF INDIA
September 2, 1987
SURESH KUMAR Vs. VIJAY KUMAR
March 2, 1987
SURINDER ARORA Vs. DURGA DAS
April 10, 1987
SURINDER NATH MALHOTRA Vs. S C JAIN
February 6, 1987
SURINDER PAL Vs. STATE OF DELHI
May 8, 1987
SURINDER PAL SINGH Vs. M L WADHAWAN
March 9, 1987
SURINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 3, 1987
SURJIT SINGH Vs. ALEMBIC GLASS INDUSTRIES LIMITED
February 17, 1987
SUSHIL KUMAR AHUJA Vs. TARUN ROY
March 11, 1987
SUSHMA AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI
April 23, 1987
SWADESH POLYTAX LIMITED Vs. V K GOEL
May 7, 1987
SWARAN SABHARWAL Vs. COMMR OF POLICE
May 22, 1987
SYLVANIA AND LAXMAN LTD Vs. UNION OF INDIA AND ANOTHER
March 20, 1987
SYNTHETIC FOAMS LIMITED Vs. SIMPLEX CONCRETE PIPES INDIA PRIVATE LIMITED
November 6, 1987
T AND R INDUSTRIES Vs. CENTRAL BOARD OF TRUSTEES
December 11, 1987
T N UNNIKRISHNAN Vs. UNION OF INDIA
January 15, 1987
TAJ SINGH Vs. STATE DELHI ADMINISTRATION
July 17, 1987
TEK CHAND SHARMA Vs. LT GOVERNOR OF DELHI
August 18, 1987
TELLU Vs. STATE
July 31, 1987
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX
March 23, 1987
THE MOTOR AND GENERAL FINANCE LTD. Vs. M.K. KUTTAPPAN AND ANOTHER
May 8, 1987
THE TATA OIL MILLS CO. LTD. Vs. DR. GAJRAS MONOCHEM INDUSTRIES
December 28, 1987
TRADERS BANK LIMITED Vs. AVTAR SINGH
April 8, 1987
TRANS UAMUNA CEMENT DEALERS ASSOCIATION Vs. LT GOVERNOR OF DELHI
December 10, 1987
TRANSPORT AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
May 26, 1987
U K PAINTS PRIVATE LIMITED Vs. ORIENTAL BANK OF COMMERCE
November 10, 1987
U P ABOOBACKER Vs. UNION OF INDIA
March 27, 1987
UDAY KAUSHISK Vs. LAND ACQUISION COLLECTOR
February 24, 1987
UMA CHOPRA Vs. R N JINDAL
December 9, 1987
UNION OF INDIA Vs. GLOBE TRADING CORPORATION
December 8, 1987
UNION OF INDIA Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
April 20, 1987
UNION OF INDIA Vs. KAMLA BAKSHI
December 3, 1987
UNION OF INDIA Vs. ADYA INDUSTRIES LUDHIANA
October 19, 1987
UNION OF INDIA Vs. KAMESHWAR DUBEY
August 12, 1987
UNION OF INDIA Vs. A V J WIRES LIMITED
September 10, 1987
UNITED BANK OF INDIA CALCUTTA Vs. PRESIDING OFFICER CENTRAL GOVT.
February 24, 1987
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRAMOD MISHRA AND OTHERS
April 1, 1987
UPTRON POWERTRONICS Vs. COLLECTOR OF CENTRAL EXCISE, MEERUT
February 4, 1987
USHA SALES LIMITED Vs. ARUNA GUPTA
December 18, 1987
USHA SALES LIMITED Vs. ARUNA GUPTA
May 19, 1987
V ABOOBACKER Vs. ADMINISTRATOR OF THE UNION TERRITORY OF DELHI
September 1, 1987
V K GAUR Vs. TARUN ROY UNION OF INDIA
May 26, 1987
V P MEHTA Vs. UNION OF INDIA
October 12, 1987
V RAMANATHAN Vs. KALAWATI
October 9, 1987
V. VENUGOPAL Vs. STATE
March 24, 1987
VED PAL SINGH Vs. UNION OF INDIA
March 12, 1987
VEENA GOEL Vs. PAWAN KUMAR
September 14, 1987
VIJAY SRIVASTAVA Vs. MIRAHUL ENTERPRISES
August 21, 1987
VIJAYA KUMAR GUJARAL Vs. UNION OF INDIA
May 27, 1987
VIKAS CONSTRUCTION COMPANY Vs. UNION OF INDIA
August 4, 1987
VIKAS VIHAR CO OP GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
June 1, 1987
VINAY MAIHOTRA Vs. MINERALS AND METALS TRADING CORPORATION AND OTHERS
March 13, 1987
VINIT MANCHANDA Vs. RISHI CO OPERATIVE GROUP HOUSING SOCIETY
July 22, 1987
VINOD KUMAR SHARMA Vs. UNION OF INDIA
November 30, 1987
VIPIN KUMAR Vs. BISHAN DASS
January 21, 1987
VIRENDER GUPTA Vs. NITENDER GUPTA
March 6, 1987
VIRENDER SINGH Vs. DELHI TRANSPORT AUTHORITY
September 7, 1987
VISHWA BHARTIYA CO OPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. BINNY ENTERPRISES
January 28, 1987
VRAJLAL MANILAL AND COMPANY Vs. N S BIDI CO
March 26, 1987
WALAYATI RAM Vs. STATE
January 21, 1987
WARYAM KAUR Vs. K K GANDHI
May 1, 1987
YUNUS Vs. V K NAYYAR
July 30, 1987