| Case Title | Date |
|---|---|
| PAUL SANGAY Vs. MAHABIR PRASAD AGARWALLA | December 7, 1977 |
| PREM BAHADUR RAI Vs. STATE OF SIKKIM | June 4, 1977 |
| PUSPA KUMAR RAI Vs. STATE OF SIKKIM | October 13, 1977 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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