AKASH FINANCIERS PVT. LTD Vs. MESSERS TILAK RAJ KEWAL KRISHAN
|
December 19, 1977 |
AMAR SINGH Vs. MEHAR SINGH
|
March 8, 1977 |
AMAR SINGH Vs. STATE OF HARYANA
|
October 27, 1977 |
AMAR SINGH AND ORS Vs. SMT. GAURA DEVI
|
October 15, 1977 |
AMRITSAR IMPROVEMENT TRUST Vs. NARINDER NATH BHATIA ADVOCATE AND ORS.
|
October 4, 1977 |
ANGREJ SINGH Vs. STATE OF HARYANA
|
August 9, 1977 |
ANIL KUMAR Vs. SATISH KUMAR
|
November 8, 1977 |
ARJAN MOTORS MALOUT PARTNERSHIP FIRM Vs. GIRDHARA SINGH
|
April 25, 1977 |
ASHOK KUMAR Vs. LACHHMAN DASS
|
January 10, 1977 |
ATMA RAM Vs. GRAM SABHA DIWANA
|
March 8, 1977 |
AVTAR KAUR Vs. SATNAM SINGH BATRA
|
January 14, 1977 |
AVTAR SINGH Vs. BHAJAN SINGH
|
October 19, 1977 |
BABU RAM Vs. MUNI LAL
|
January 14, 1977 |
BABU RAM Vs. LIQUIDATOR ASSI KALAN CO-OPERATIVE CREDIT AND THRIFT SOCIETY
|
March 8, 1977 |
BABU RAM Vs. KESHWA CHAND JOSHI
|
August 23, 1977 |
BACHAN SINGH AND ORS. Vs. AMAR SINGH AND ORS.
|
July 18, 1977 |
BAL MUKAND SHAKAR Vs. STATE OF PUNJAB
|
November 17, 1977 |
BALAK SINGH Vs. PUJARA RAM
|
May 24, 1977 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
November 28, 1977 |
BALBIR SINGH Vs. STATE OF HARYANA
|
February 2, 1977 |
BALDEV RAJ Vs. SMT. SITAL KAUR
|
May 4, 1977 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 12, 1977 |
BALINDER SINGH Vs. AMAR GURDIAL SINGH
|
December 12, 1977 |
BALU Vs. UDE SINGH
|
March 22, 1977 |
BALWANT SINGH Vs. STATE OF HARYANA
|
September 20, 1977 |
BALWANT SINGH Vs. SMT. KAILASH WATI
|
December 12, 1977 |
BALWANT SINGH Vs. JIT KAUR
|
April 12, 1977 |
BALWANT SINGH WALIA Vs. MAYA DEVI
|
March 23, 1977 |
BANKE BIHARI Vs. SHRIMATI RADHA RANI
|
November 22, 1977 |
BANSI LAL Vs. STATE OF HARYANA
|
August 16, 1977 |
BANTA SINGH Vs. SANTI
|
August 22, 1977 |
BANTA SINGH Vs. MAL SINGH AND OTHERS
|
August 19, 1977 |
BARA HANUMAN TEMPLE DURGAIN AMRITSAR Vs. GURBUX LAL MALHOTRA
|
December 16, 1977 |
BEHARI LAL Vs. JAWAND RAM
|
October 27, 1977 |
BHAGTA Vs. DAULAT SINGH
|
March 15, 1977 |
BHAGWAN SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
October 3, 1977 |
BHAGWAN SINGH Vs. SMT. JAGDISH KAUR
|
October 11, 1977 |
BHAJAN SINGH Vs. BHAJAN KAUR
|
February 24, 1977 |
BHAN SINGH Vs. HARNAM SINGH
|
March 8, 1977 |
BHUSHAN KUMAR PURI Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 1977 |
BIHARI LAL Vs. HARINDER SINGH
|
February 7, 1977 |
BIMLA DEVI Vs. SAT PAL SHARMA
|
October 12, 1977 |
BIR SINGH Vs. THE STATE OF HARYANA
|
May 17, 1977 |
BISHAN SARUP Vs. DR. INDERJIT SINGH AND ORS.
|
April 27, 1977 |
BISHAN SINGH Vs. STATE OF HARYANA
|
December 12, 1977 |
BUDH DASS AND PURNA NAND Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
June 3, 1977 |
BUDH RAM Vs. STATE OF HARYANA
|
December 22, 1977 |
BUDH RAM Vs. BHAGAT RAM
|
October 24, 1977 |
CALCUTTA SINGH Vs. STATE
|
August 1, 1977 |
CHAND SINGH Vs. BHOLL
|
September 16, 1977 |
CHANDAN SINGH Vs. PHOOL SINGH
|
May 4, 1977 |
CHANDER KANTA Vs. SHRI DURGA DASS
|
January 13, 1977 |
CHANDGI Vs. STATE OF HARYANA
|
December 13, 1977 |
CHARAN DASS MAHAJAN Vs. MOHINDER NATH AND ANR.
|
October 14, 1977 |
CHARANJIT KAUR Vs. KAMLA DEVI
|
May 5, 1977 |
CHARANJIT LAL DES RAJ Vs. SALES TAX TRIBUNAL U T
|
May 23, 1977 |
CHHAJJU RAM GODARA Vs. STATE OF HARYANA
|
August 26, 1977 |
CHHAJU RAM Vs. TULSI DASS AND ANR.
|
February 2, 1977 |
CHHAJU RAM Vs. TULSI DAS AND ANR.
|
March 2, 1977 |
CHHINDER PAL ALIAS BHOLI Vs. KARNAIL SINGH
|
February 21, 1977 |
CHUNI LAL Vs. STATE OF HARYANA ETC
|
November 29, 1977 |
COMMISSIONER OF INCOME TAX Vs. ESS ESS KAY ENGINEERING CO PVT LIMITED
|
November 18, 1977 |
COMMISSIONER OF INCOME-TAX Vs. DHARAM PAL SHANTI SARUP
|
November 21, 1977 |
COMMISSIONER OF INCOME-TAX Vs. JAMNA AUTO INDUSTRIES
|
December 6, 1977 |
COMMISSIONER OF INCOME-TAX Vs. MOHAN LAL KANSAL 3 PARTNERS
|
August 25, 1977 |
COMMISSIONER OF INCOME-TAX Vs. SURINDER SINGH
|
August 22, 1977 |
COMMISSIONER OF INCOME-TAX Vs. INDIAN WOOLLEN TEXTILE MILLS P LTD
|
September 20, 1977 |
CONCORD OF INDIA INSURANCE CO. LTD. Vs. NILKHANTH SHARMA AND ORS.
|
August 8, 1977 |
CONSTABLE NO. 446 THAKAR DASS Vs. SMT. KRISHNA ALIAS KUNTI, W/O CONSTABLE THAKAR DASS
|
February 23, 1977 |
D M KAUSHIK Vs. GRADUATE GAS SERVICE
|
November 18, 1977 |
D R KAPUR SUPDT ENGINEER Vs. RATTAN SINGH
|
May 23, 1977 |
DALIP SINGH Vs. SMT. MUKAND KAUR AND OTHERS
|
September 8, 1977 |
DALJIT SINGH MINHAS Vs. STATE OF PUNJAB
|
October 24, 1977 |
DARSHAN SINGH Vs. AMARJIT KAUR
|
July 18, 1977 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 22, 1977 |
DARSHAN SINGH AND ANOTHER Vs. SHRI AJAIB SINGH AND ANOTHER
|
October 3, 1977 |
DAVINDER NATH Vs. MADAN GOPAL
|
January 24, 1977 |
DAVINDER SINGH KALSI Vs. JASWANT SINGH SETHI AND ANR.
|
January 24, 1977 |
DES RAJ Vs. KEWAL LAL
|
May 9, 1977 |
DES RAJ Vs. JUPITER GENERAL INSURANCE CO LTD , AMBALA CANTT ETC
|
August 2, 1977 |
DEWAN SINGH Vs. SURJIT KAUR
|
March 10, 1977 |
DHARAM CHAND Vs. KASTURI LAL
|
April 29, 1977 |
DHARAM SINGH Vs. BHAG SINGH AND ORS.
|
April 15, 1977 |
DHARAM SINGH Vs. STATE OF PUNJAB, ETC.
|
March 17, 1977 |
DHARAM VIR Vs. WAZIR
|
December 19, 1977 |
DHIAN CHAND Vs. PARKASH KAUR
|
August 18, 1977 |
DILBAG RAI Vs. SMT. LAJWANTI
|
April 27, 1977 |
DILBAG SINGH DALEKE Vs. STATE OF PUNJAB
|
September 7, 1977 |
DIPO Vs. KULWANT
|
May 24, 1977 |
DIVISIONAL PERSONAL OFFICER, NORTHERN RAILWAYS, NEW DELHI Vs. RAMESH KUMAR MODGIL, JIND
|
March 1, 1977 |
DIWAN SATYA PAUL Vs. JAGDISH CHANDER
|
May 5, 1977 |
DR. J.S. ARORA Vs. PROF. J.S. ARORA AND ANR.
|
May 24, 1977 |
E V DESILVA Vs. E T DESILVA
|
March 11, 1977 |
FAQIR CHAND Vs. HARBHAJAN SINGH
|
February 21, 1977 |
FAUJA SINGH AND OTHERS Vs. JASWANT SINGH
|
December 7, 1977 |
GANPAT Vs. RAM DEVI
|
October 23, 1977 |
GANPAT Vs. RAM DEVI
|
October 13, 1977 |
GHISA RAM Vs. SUKHI RAM AND OTHERS
|
August 25, 1977 |
GIAN DASS Vs. STATE OF PUNJAB
|
May 5, 1977 |
GIAN DASS Vs. STATE OF PUNJAB
|
September 2, 1977 |
GIAN SINGH Vs. STATE OF HARYANA
|
May 18, 1977 |
GIANO Vs. BHIM SINGH AND ANR.
|
July 29, 1977 |
GORU RAM Vs. SECRETARY TO GOVERNMENT OF INDIA
|
July 29, 1977 |
GRAM SABHA Vs. CHAMBAL SINGH
|
March 11, 1977 |
GRAM SABHA SALINA Vs. NAHAR SINGH
|
December 15, 1977 |
GULSHAN Vs. HARBANS KAUR AND ANOTHER
|
November 17, 1977 |
GURBAKSH SINGH AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR, HARYANA
|
September 12, 1977 |
GURBAKSH SINGH SIBIA Vs. STATE OF PUNJAB
|
September 13, 1977 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
December 16, 1977 |
GURCHARAN SINGH AND ORS. Vs. SHRI V.K. KAUSHAL
|
December 14, 1977 |
GURDEV SINGH Vs. OM PARKASH
|
April 8, 1977 |
GURDIAL KAUR Vs. KARNAIL SINGH
|
January 17, 1977 |
GURDIAL SINGH Vs. STATE OF PUNJAB
|
April 21, 1977 |
GURJANT SINGH AND OTHERS Vs. SHRI RANJODH SINGH
|
May 9, 1977 |
GURMAIL KAUR Vs. GURDIAL SINGH
|
February 22, 1977 |
GURMIT SINGH Vs. AJIT SINGH
|
May 4, 1977 |
GURMUKH SINGH Vs. AMAR SINGH
|
March 7, 1977 |
GURNAM SINGH Vs. ASSISTANT COLLECTOR
|
August 5, 1977 |
GURNEK SINGH ALIAS NEK SINGH Vs. BALBIR SINGH ETC
|
January 24, 1977 |
HANUMAN DASS Vs. USHA RANI
|
August 10, 1977 |
HARBANS LAL Vs. BHIM SAIN ETC
|
January 28, 1977 |
HARBANS SINGH Vs. STATE OF PUNJAB
|
October 4, 1977 |
HARBANS SINGH Vs. THE STATE OF PUNJAB
|
April 4, 1977 |
HARBANS SINGH Vs. NAHAR SINGH
|
November 1, 1977 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
April 26, 1977 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 14, 1977 |
HARDIT SINGH Vs. STATE
|
May 6, 1977 |
HARDWARI LAL Vs. THE ELECTION COMMISSION OF INDIA AND ORS.
|
April 8, 1977 |
HARI CHAND Vs. D R BAWA
|
April 28, 1977 |
HARISH KUMAR PAHWA Vs. STATE OF PUNJAB
|
July 19, 1977 |
HARJINDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
May 5, 1977 |
HARKISHAN ADVOCATE, PALWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 22, 1977 |
HARNAM DAS LAKHI RAM Vs. STATE OF PUNJAB
|
May 27, 1977 |
HARNAM SINGH Vs. MANMOHAN SINGH
|
May 23, 1977 |
HARPAL SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
August 31, 1977 |
HARYANA STATE Vs. PUSA RAM
|
September 22, 1977 |
HEM RAJ Vs. SONA SINGH
|
April 27, 1977 |
HINDUSTAN PETROLEUM CORPORATION Vs. LT COL AJAIB SINGH
|
May 5, 1977 |
HIRA LAL Vs. HAV. KIRPA RAM
|
May 5, 1977 |
HIRA SINGH Vs. SHRI MANOHAR LAL
|
August 10, 1977 |
INDER SINGH Vs. S RAGHBIR SINGH
|
January 17, 1977 |
INDERJIT Vs. STATE OF PUNJAB
|
February 28, 1977 |
IQBAL CHAND Vs. SHRI AVINASH CHANDER KAPUR AND ANR.
|
August 5, 1977 |
IQBAL KAUR Vs. CHANAN SINGH
|
August 1, 1977 |
ISHRI Vs. HARI RAM
|
December 15, 1977 |
ISHWAR DASS Vs. THE STATE OF HARYANA
|
November 16, 1977 |
ISHWAR DASS Vs. STATE OF HARYANA
|
November 15, 1977 |
JAGDEV SINGH ETC., Vs. STATE OF PUNJAB ETC.
|
September 2, 1977 |
JAGDISH CHAND Vs. MUNSHI LAL
|
December 20, 1977 |
JAGDISH CHANDER Vs. RULIA (DIED)
|
August 22, 1977 |
JAGDISH KUMAR SINGH (DECREE HOLDER) Vs. BALDEV KRISHAN SINGH (JUDGMENT DEBTOR)
|
February 24, 1977 |
JAGDISH PARSHAD (JAGDISH KUMAR) Vs. DHENSI RAM (DECEASED) AND OTHERS
|
July 26, 1977 |
JAGDISH PARSHAD (JAGDISH KUMAR) SON OF LATE DHANSI RAM AND LEGAL REPRESENTATIVES OF DECEASED DHANSI RAM Vs. JOSHI RAM (DECEASED) BY HIS LEGAL REPRESENTATIVES
|
July 26, 1977 |
JAGIR SINGH Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, AMRITSAR
|
January 13, 1977 |
JAGIRI LAL Vs. STATE OF PUNJAB
|
March 8, 1977 |
JAGJIT LAL ALIAS JAGJIT RAJ Vs. SHRI GURJINDER SINGH ARORA AND ANOTHER
|
January 14, 1977 |
JAGJIT SINGH Vs. JOWALA SINGH
|
December 16, 1977 |
JAGJIT SINGH Vs. STATE OF PUNJAB
|
April 25, 1977 |
JAGJIT SINGH Vs. STATE OF PUNJAB
|
September 7, 1977 |
JAGMAIL SINGH Vs. GAJJU SINGH
|
November 24, 1977 |
JAGMEL SINGH Vs. S D O CIVIL WITH THE POWERS OF COLLECTOR FAZILKA
|
August 10, 1977 |
JAGPAL SINGH AND OTHERS Vs. JAGGAN AND OTHERS
|
December 2, 1977 |
JAGTAR SINGH Vs. CHANAN SINGH
|
October 11, 1977 |
JAI HANUMAN TRADING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX PATIALA
|
April 12, 1977 |
JAI NARAIN Vs. CHANDGI RAM
|
August 9, 1977 |
JAI RAM Vs. GRAM PANCHAYAT
|
December 13, 1977 |
JAI SINGH Vs. STATE OF HARYANA
|
August 26, 1977 |
JAI SINGH EX-CONSTABLE NO. 1441 Vs. STATE OF HARYANA ETC.
|
May 30, 1977 |
JASWANT KAUR Vs. STATE OF HARYANA
|
March 17, 1977 |
JASWANT KAUR Vs. HARPAL SINGH
|
April 4, 1977 |
JASWANT RAI Vs. COMMISSIONER OF WEALTH-TAX
|
February 15, 1977 |
JATINDER SINGH Vs. STATE OF PUNJAB
|
November 1, 1977 |
JIA LAL Vs. THE SUB DIVISIONAL MAGISTRATE, PATHANKOT, DISTRICT GURDASPUR AND ANOTHER
|
May 3, 1977 |
JIVA RAM Vs. JAWAHAR LAL
|
April 20, 1977 |
JOGINDAR SINGH Vs. KRISHAN LAL
|
January 11, 1977 |
JOGINDER SINGH Vs. MOHINDER SINGH
|
August 2, 1977 |
JOGINDER SINGH Vs. SARUP SINGH AND ANOTHER
|
May 31, 1977 |
JOGINDER SINGH Vs. KRISHAN LAL
|
July 11, 1977 |
JOGINDER SINGH, PRESIDENT, RUPAR CENTRAL COOPERATIVE BANK LTD , RUPAR Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB
|
April 1, 1977 |
JOKI RAM Vs. NARESH KANTA
|
March 25, 1977 |
JUPITER FOUNDRY AND MACHINES KNIVES Vs. COMMISSIONER OF INCOME-TAX
|
January 31, 1977 |
K S MATHURA DASS Vs. STATE OF PUNJAB
|
February 15, 1977 |
K.L. BHASIN AND ANR. Vs. T.K. VAIDYANATHAN
|
May 4, 1977 |
KAKA SINGH Vs. ROHI SINGH
|
March 24, 1977 |
KAMLA DEVI MITTAL Vs. MANAGING COMMITTEE
|
May 18, 1977 |
KAPUR CHAND Vs. STATE OF PUNJAB
|
April 26, 1977 |
KARTAR SINGH Vs. SHRI VIJAY KUMAR AND ANR.
|
December 9, 1977 |
KARTAR SINGH Vs. GRAM PANCHAYAT SALHANI AND ANR.
|
March 21, 1977 |
KARTAR SINGH Vs. HARBANS SINGH
|
October 28, 1977 |
KASHMIRI DEVI Vs. AZIZ-U-DIN
|
December 15, 1977 |
KASTUR CHAND Vs. GUJJAR MAL AND ORS.
|
May 4, 1977 |
KATHA SINGH Vs. SARBJIT KAUR
|
November 30, 1977 |
KAUSHAL KISHORE Vs. DHARAM KISHORE
|
October 3, 1977 |
KEDAR NATH BHATNAGAR Vs. SHRI DHARAM PAUL
|
November 1, 1977 |
KEHAR DASS Vs. TARAK SINGH
|
February 22, 1977 |
KEHAR SINGH Vs. DALIP SINGH
|
April 26, 1977 |
KESHO RAM Vs. JAGAN (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES OM PARKASH AND ORS.
|
January 17, 1977 |
KEWAL KRISHAN PURI Vs. STATE OF PUNJAB
|
January 28, 1977 |
KEWAL SHARMA Vs. SUBHASH CHANDER
|
November 4, 1977 |
KHALIL AHMED Vs. VISHWA MITTAR DHIR ETC.
|
February 10, 1977 |
KHARAK SINGH Vs. STATE OF PUNJAB
|
March 9, 1977 |
KIDAR NATH Vs. SWAMI PARSHAD
|
September 21, 1977 |
KIRAN SAINI Vs. SURINDER MOHAN
|
October 3, 1977 |
KIRPA SINGH Vs. MIRPUR JATTAN CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
|
October 25, 1977 |
KISHAN KAUR Vs. MUKHTIAR SINGH
|
October 20, 1977 |
KRISHAN LAL Vs. SUDERSHAN KUMARI
|
December 21, 1977 |
KRISHNA DEVI W/O SH. OM PARKASH Vs. OM PARKASH S/O SHAMBU NATH
|
January 19, 1977 |
KULDIP KAUR Vs. CHAND KAUR
|
March 22, 1977 |
KULDIP RAI CHOPRA INCOME-TAX OFFICER "D" WARD Vs. SOHAN SINGH DHIMAN
|
January 12, 1977 |
KULWANT RAI Vs. RAJESH KUMAR
|
September 3, 1977 |
KULWANT RAI Vs. RAJESH KUMAR
|
September 2, 1977 |
KULWANT SINGH Vs. NAND KANR AND ORS.
|
May 27, 1977 |
KUNDAN SINGH PATANG AND ORS. Vs. RAGHBIR SINGH GILL AND ORS.
|
October 25, 1977 |
LABH SINGH Vs. HARDAYAL
|
April 19, 1977 |
LABH SINGH Vs. PURAN SINGH
|
October 17, 1977 |
LABH SINGH Vs. NARVEL SINGH
|
March 14, 1977 |
LACHHI Vs. GRAM PANCHAYAT
|
December 13, 1977 |
LACHHMAN DASS AGGARWAL Vs. PUNJAB NATIONAL BANK
|
July 26, 1977 |
LAKHMI DASS Vs. PUNJAB STATE
|
September 2, 1977 |
LAL CHAND Vs. PARMA NAND
|
May 5, 1977 |
LAL SINGH Vs. GRAM SABHA NEJA DALLA KALAN
|
March 3, 1977 |
LAXMI GINNING AND OIL MILLS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER APPEALS
|
September 14, 1977 |
LILU Vs. GOKAL CHAND
|
May 13, 1977 |
LITTLE SONS AND COMPANY Vs. SHRI AMAR NATH AND ORS.
|
April 29, 1977 |
LUDHIANA GOODS TRANSPORT COMPANIES ASSOCIATION Vs. STATE OF PUNJAB
|
May 10, 1977 |
M.M. PASRICHA Vs. THE STATE OF PUNJAB
|
August 10, 1977 |
M/S UNITED INDIA FIRE & GENERAL INS. COMPANY Vs. NEEL KANTH SHARMA AND OTHERS
|
September 9, 1977 |
M/S. HINDUSTAN TYRE COMPANY, LUDHIANA Vs. LABOUR COURT AND OTHERS
|
October 11, 1977 |
M/S. NORTHERN INDIA CATERERS PVT. LTD., CALCUTTA Vs. THE CHIEF COMMISSIONER, CHANDIGARH ADMINISTRATION AND ORS.
|
November 22, 1977 |
MADAN MOHAN GOEL Vs. STATE OF HARYANA
|
August 9, 1977 |
MAHANT BUDH DASS AND ANR. Vs. THE SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
June 3, 1977 |
MAHARAJ PARSHAD PAYARE LAL Vs. HINDUSTAN GENERAL INSURANCE SOCIETY LTD. AND ORS.
|
August 29, 1977 |
MAJOR SINGH Vs. PRITAM KAUR ETC
|
July 18, 1977 |
MALAK SINGH Vs. FINANCIAL COMMISSIONER (TAXATION) PUNJAB
|
November 29, 1977 |
MALWANT SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD, CHANDIGARH
|
June 3, 1977 |
MANDIR JHOKE HARI HAR Vs. AJIT KAUR
|
May 19, 1977 |
MANGAL Vs. GRAM PANCHAYAT
|
March 1, 1977 |
MANGAL RAM Vs. UNION TERRITORY OF CHANDIGARH
|
April 4, 1977 |
MANGAL RAM Vs. UNION TERRITORY OF CHANDIGARH
|
May 25, 1977 |
MANJIT KAUR Vs. GURDIAL SINGH GANGAWALA
|
August 8, 1977 |
MANMOHAN SINGH GHAI Vs. MUNICIPAL COMMITTEE
|
May 9, 1977 |
MANPHOOL Vs. SURJA RAM
|
October 10, 1977 |
MARKET COMMITTEE JAITU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 10, 1977 |
MATA KASTURBA SEWA SADAN STEEL ROLLING MILLS AND COLD STORAGE Vs. BAKSHI BALDEV NATH DATTA
|
February 10, 1977 |
MEGHA SINGH AND CO Vs. STATE OF PUNJAB
|
March 25, 1977 |
MEHAR SINGH Vs. STATE OF HARYANA
|
December 21, 1977 |
MITTAR SAIN AND OTHERS Vs. RAM DASS AND ANOTHER
|
December 9, 1977 |
MOHAMMAD MAHIBULLA Vs. SETH CHAMAN LAL
|
August 16, 1977 |
MOHAN LAL Vs. RAM DASS AND ORS.
|
March 25, 1977 |
MOHAN LAL AND OTHERS Vs. S. AMOLAK SINGH AND OTHERS
|
May 25, 1977 |
MOHINDER KAUR Vs. MOHINDER SINGH
|
February 18, 1977 |
MOHINDER KUMAR Vs. SUSHIL KUMARI
|
February 17, 1977 |
MOHINDER SINGH Vs. MUNICIPAL COMMITTEE, AMRITSAR
|
April 6, 1977 |
MOHINDER SINGH Vs. UNION OF INDIA AND ANOTHER
|
April 28, 1977 |
MOHINDER SINGH AND ANR. Vs. GURDIAL SINGH AND ANR.
|
August 2, 1977 |
MOHINDER SINGH ETC. Vs. STATE OF PUNJAB
|
March 7, 1977 |
MOOL CHAND BLOCK EDUCATION OFFICER AND OTHERS Vs. STATE OF HARYANA & OTHERS
|
April 28, 1977 |
MOOL CHAND CHUNI LAL Vs. MANMOHAN SINGH
|
May 6, 1977 |
MOTI LAL Vs. SECRETARY CENTRAL BOARD OF DIRECT TAXES
|
November 8, 1977 |
MOTOR AND GENERAL FINANCE CO LTD Vs. PRATAP SINGH
|
February 17, 1977 |
MRS. KAMLA HAZURIA Vs. MRS. BIMLA WATI AND ANR.
|
May 31, 1977 |
MST. NAND KAUR AND OTHERS Vs. GURDEV KAUR AND OTHERS
|
May 24, 1977 |
MUKHTIAR SINGH Vs. TEJ KAUR AND ORS.
|
December 12, 1977 |
MUKHTIARI Vs. GURDEV SINGH
|
May 3, 1977 |
MUNICIPAL COMMITTEE Vs. KARNAIL SINGH
|
October 3, 1977 |
MUNICIPAL COMMITTEE Vs. JAGATJIT COTTON TEXTILE MILLS LTD
|
January 21, 1977 |
MUNICIPAL COMMITTEE AMRITSAR Vs. KAMAL KISHORE AND ANR.
|
April 14, 1977 |
MUNICIPAL COMMITTEE JULLUNDUR Vs. JAGDISH KAUR
|
November 17, 1977 |
MUNICIPAL COMMITTEE, AMRITSAR Vs. S. GURDIAL SINGH
|
January 27, 1977 |
MURARI LAL Vs. STATE
|
February 18, 1977 |
MURARI LAL BHARGAVA Vs. STATE OF HARYANA
|
April 18, 1977 |
MURTI LAXMI NARAIN OF MANDIR LAXMI NARAIN Vs. PHUL SINGH
|
March 4, 1977 |
NACHBATAR KAAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
May 13, 1977 |
NAIDAR Vs. STATE OF HARYANA
|
August 5, 1977 |
NANAK PARTAP SINGH Vs. STATE OF PUNJAB
|
February 14, 1977 |
NAND RAM Vs. KARNAIL SINGH
|
March 11, 1977 |
NANDA Vs. RISALA
|
September 5, 1977 |
NANDLAL SOHANLAL JULLUNDUR Vs. COMMISSIONER OF INCOME-TAX PATIALA
|
May 24, 1977 |
NARAIN DASS KHANNA Vs. UNION OF INDIA (UOI) AND ORS.
|
May 26, 1977 |
NARAIN SINGH Vs. BAL SINGH
|
March 4, 1977 |
NARAIN SINGH Vs. N.S. CHEEMA
|
August 24, 1977 |
NARENDER SINGH RAO Vs. STATE OF HARYANA
|
December 13, 1977 |
NARENDRA SINGH Vs. JOINT REGISTRAR
|
September 8, 1977 |
NASIRU Vs. STATE OF HARYANA
|
April 6, 1977 |
NATHA SINGH Vs. SHAM KAUR
|
May 2, 1977 |
NATHI RAM Vs. THE STATE OF HARYANA
|
October 7, 1977 |
NATHIA Vs. JAI LAL
|
March 3, 1977 |
NATHU Vs. BALBIR SINGH
|
May 10, 1977 |
NAUHAR CHAND Vs. THAKAR DASS
|
January 24, 1977 |
NAWAL KISHORE Vs. STATE OF HARYANA AND ORS.
|
August 18, 1977 |
NEK RAM SOOD Vs. GURDEV SINGH
|
December 12, 1977 |
NEW INDIA ASSURANCE CO LTD Vs. BANARSI DASS RAMJI DASS
|
January 22, 1977 |
NEW INDIA ASSURANCE CO. LTD. Vs. MOHINDER LAL AND ORS.
|
May 24, 1977 |
NEW INDIA ASSURANCE COMPANY LTD Vs. NORATI DEVI
|
July 29, 1977 |
NEW INDIA MOTORS PRIVATE LTD Vs. PADAM KUMAR JAIN
|
April 29, 1977 |
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
March 10, 1977 |
NIRANJAN SINGH Vs. RAMESHWAR SINGH
|
January 20, 1977 |
NORANG SINGH Vs. HARDEV SINGH
|
March 9, 1977 |
NOVEX INDUSTRIES AND ANOTHER Vs. HARBHAJAN SINGH
|
December 7, 1977 |
OBEROI MOTORS Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
|
October 31, 1977 |
OFFICIAL LIQUIDATIOR PUNJAB FINANCE PVT LTD Vs. MOHAN LAL
|
September 27, 1977 |
OM PARKASH SHARMA Vs. UNION OF INDIA ETC
|
June 2, 1977 |
ONKAR CHAND Vs. STATE OF PUNJAB
|
August 11, 1977 |
ONKAR CHAND Vs. STATE OF PUNJAB
|
November 11, 1977 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. SURINDER KUMAR AND ORS.
|
May 23, 1977 |
OSAN Vs. THE STATE OF PUNJAB
|
September 23, 1977 |
P S BHATNAGAR Vs. STATE OF PUNJAB
|
February 10, 1977 |
PALA RAM Vs. BAL RAJ KAPUR
|
December 15, 1977 |
PANIPAT CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1977 |
PARMESHWARI Vs. SANTOKHI
|
January 31, 1977 |
PARTAP SINGH Vs. NIRMAL SINGH
|
June 2, 1977 |
PAT RAM Vs. STATE OF PUNJAB
|
April 6, 1977 |
PEHLAD Vs. DALEL SINGH
|
November 18, 1977 |
PIARA SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
|
January 11, 1977 |
PIARA SINGH Vs. STATE OF PUNJAB
|
August 26, 1977 |
PIARE LAL Vs. GOBIND RAM
|
October 12, 1977 |
PORRITTS AND SPENCER ASIA LTD Vs. STATE OF HARYANA
|
May 11, 1977 |
PRAHLAD KUMAR Vs. AMAR KUMAR
|
June 3, 1977 |
PRITAM SINGH Vs. SMT. SENA DEVI
|
February 3, 1977 |
PRITHIPAL SINGH Vs. PUNJAB WAKF BOARD
|
February 10, 1977 |
PUNJAB STATE Vs. GRAM PANCHAYAT MALLAH
|
December 22, 1977 |
PURAN CHAND Vs. WALI RAM
|
October 24, 1977 |
PURAN SINGH Vs. GAMDUR SINGH
|
September 22, 1977 |
PURAN SINGH Vs. S D O
|
March 23, 1977 |
R S PERHAR Vs. UNION OF INDIA ETC
|
April 8, 1977 |
RADHA RAM BADRI NATH Vs. AMRITSAR SUGAR MILLS CO LTD
|
April 8, 1977 |
RAGHUBIR SINGH ETC Vs. BEAS CONSTRUCTION BOARD ETC
|
December 6, 1977 |
RAGHUNATH Vs. STATE OF RAJASTHAN
|
March 7, 1977 |
RAJ KUMAR Vs. MUNI LAL VIJ
|
March 15, 1977 |
RAJ KUMARI Vs. YASHODHA DEVI
|
July 20, 1977 |
RAJ KUMARI, W/O RAM SARAN DASS Vs. RAM SARAN DASS, S/O GOPI RAM
|
February 22, 1977 |
RAJ MAL Vs. GARIB DASS
|
April 26, 1977 |
RAJ PAL SOOD Vs. RAVINDER NATHA VOHRA
|
June 6, 1977 |
RAJA RAM Vs. SMT. SUNDARI DEVI
|
August 18, 1977 |
RAJENDAR PERSHAD BHARDWAJ Vs. SHANTI DEVI
|
May 2, 1977 |
RAJINDER SINGH Vs. ADDITIONAL DIRECTOR (CONSOLIDATION OF HOLDINGS) PUNJAB
|
March 24, 1977 |
RAJPAL SINGH Vs. STATE OF HARYANA
|
August 8, 1977 |
RAKHA RAM Vs. STATE OF PUNJAB
|
August 5, 1977 |
RAM CHAND Vs. MALLU
|
February 21, 1977 |
RAM KISHAN AMAR NATH Vs. STATE OF PUNJAB
|
December 8, 1977 |
RAM KUMAR Vs. STATE OF HARYANA
|
March 9, 1977 |
RAM KUMAR Vs. TARA CHAND
|
July 27, 1977 |
RAM KUMAR Vs. THE STATE OF HARYANA
|
September 29, 1977 |
RAM PARTAP Vs. COMMISSIONER FEROZEPUR DIVISION
|
August 11, 1977 |
RAM RATTAN Vs. HARI NARANJAN & OTHERS
|
October 24, 1977 |
RAM SARAN Vs. MEHAR SINGH
|
April 27, 1977 |
RAM SARAN DASS Vs. HAR KISHAN LAL
|
April 28, 1977 |
RAM SAROOP Vs. DIRECTOR OF PANCHAYATS, HARYANA, CHANDIGARH
|
February 1, 1977 |
RAM SINGH Vs. THE STATE OF HARYANA AND ORS.
|
May 4, 1977 |
RAM SINGH AND ORS. Vs. STATE OF HARYANA
|
December 16, 1977 |
RAMA KANTA Vs. ASHOK KUMAR
|
January 31, 1977 |
RAMA NAND CHAUDHARY Vs. BHONRI
|
July 18, 1977 |
RAMESH KUMARI Vs. CHAMAN LAL
|
February 18, 1977 |
RAMJI DAS AND MALIK ROSHAN LAL Vs. LAND ACQUISITION COLLECTOR
|
May 3, 1977 |
RAMJI LAL Vs. STATE OF HARYANA
|
April 8, 1977 |
RAMZAN Vs. JINDO
|
September 20, 1977 |
RANBIR SINGH Vs. STATE OF PUNJAB
|
September 2, 1977 |
RANJIT SINGH Vs. KRISHAN KUMAR
|
November 7, 1977 |
RATTAN SINGH Vs. S. JAGJIT SINGH MAN
|
October 7, 1977 |
RESHAM SINGH Vs. SMT. VERO
|
January 17, 1977 |
RISALDAR AMIR SINGH Vs. STATE OF HARYANA
|
November 7, 1977 |
ROMESH CHANDER Vs. SUMER SINGH ALIAS KEHAR SINGH
|
July 27, 1977 |
ROMESH KUMAR Vs. STATE OF HARYANA
|
July 21, 1977 |
ROOP NARAIN Vs. PADMA WATI
|
January 24, 1977 |
ROSHAN LAL AND SONS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER A
|
September 20, 1977 |
ROSHAN LAL GUPTA Vs. PUNJAB AND SIND BANK LTD
|
December 5, 1977 |
RUP CHAND Vs. SMT. MAN KAUR AND ORS.
|
November 1, 1977 |
RUP CHAND BANSAL AND OTHRES Vs. DHALA RAM AND ANOTHER
|
March 15, 1977 |
RUR SINGH Vs. RAM MURTI
|
February 7, 1977 |
S TEJA SINGH Vs. RAM LAL
|
May 3, 1977 |
S. NARINDER SINGH S/O SURJIT SINGH Vs. SMT. KHUSHPAL KAUR W/O NARINDER SINGH
|
February 7, 1977 |
SADA NAND Vs. SAROJ DEVI
|
December 15, 1977 |
SADHU SINGH Vs. STATE OF PUNJAB
|
February 28, 1977 |
SAGARMAL Vs. GULAB CHAND
|
October 19, 1977 |
SANT LAL Vs. NORIA MAL
|
August 10, 1977 |
SANT LAL ETC. Vs. THE STATE OF HARYANA ETC.
|
October 10, 1977 |
SANT RAM Vs. PARMANAND
|
July 21, 1977 |
SANT RAM PANNA LAL Vs. STATE OF PUNJAB
|
November 29, 1977 |
SANT SINGH Vs. STATE OF HARYANA
|
September 13, 1977 |
SANTA SINGH Vs. THE STATE OF PUNJAB
|
January 28, 1977 |
SANTOKH SINGH Vs. FINANCIAL COMMISSIONER
|
March 10, 1977 |
SARDAR SINGH Vs. JAGAT SINGH
|
March 11, 1977 |
SARITA MEHTA Vs. CAPTAIN ARVIND KUMAR MEHTA
|
November 7, 1977 |
SAT PAL SINGH Vs. DILBAGH RAI
|
July 28, 1977 |
SATISH BINDRA Vs. SURJIT SINGH BINDRA
|
March 11, 1977 |
SATNAM KAUR Vs. RAMGARHIA EDUCATIONAL COUNCIL
|
November 21, 1977 |
SH. PANNA LAL Vs. SMT. HARBANS KAUR
|
November 14, 1977 |
SHAKUNTALA Vs. AMAR NATH
|
March 11, 1977 |
SHAM DASS Vs. KRISHAN LAL
|
December 2, 1977 |
SHAM LAL Vs. THE UNION TERRITORY ETC.
|
April 29, 1977 |
SHANTI DEVI Vs. MANGAT RAI
|
May 26, 1977 |
SHANTI GIR AND OTHER Vs. CONSOLIDATION OF HOLDINGS AND OTHERS
|
January 9, 1977 |
SHARI SHAM DASS Vs. SHRI SUNDER SINGH AND ANR.
|
December 2, 1977 |
SHASHI PRABHA Vs. MAHABIR PARSHAD
|
August 4, 1977 |
SHEKHUPURA TRANSPORT COMPANY PRIVATE LIMITED Vs. AMRIK SINGH BABBAR AND ANOTHER
|
October 28, 1977 |
SHER SINGH Vs. STATE OF PUNJAB
|
August 29, 1977 |
SHILA WANTI Vs. R B KISHORE CHAND AND SONS
|
June 3, 1977 |
SHIV CHAND Vs. UJAGAR SINGH
|
October 12, 1977 |
SHIV CHARAN SINGH Vs. GRAM PANCHAYAT NARIKE
|
September 20, 1977 |
SHIV DAYAL SINGH Vs. SUSHIL KAUR
|
January 31, 1977 |
SHIV PARKASH JANAKRAJ AND CO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 27, 1977 |
SHIWALIK TRANSPORT CO LTD Vs. THAKUR AJIT SINGH
|
April 22, 1977 |
SHRI ANUP CHAND AND ORS. Vs. SHRI TARLOK SINGH
|
March 9, 1977 |
SHRI BANARSI DASS AHLUWALIA Vs. SHRI ATTA MOHAMMAD KHAN AND OTHERS
|
October 3, 1977 |
SHRI D.P. BHASKAR Vs. T.R. MANAKTALA
|
November 24, 1977 |
SHRI DES RAJ Vs. SMT. KAUSHALYA DEVI
|
January 11, 1977 |
SHRI DEVINDER SINGH Vs. SMT. RAJ RANI AND ORS.
|
September 14, 1977 |
SHRI HUKAM RAI Vs. CHHAIL BIHARI LAL AND ANR.
|
April 7, 1977 |
SHRI JOGINDER SINGH Vs. SMT. HARDEEP KAUR
|
July 21, 1977 |
SHRI K.L. PASRIJA Vs. SHRI C.L. VASESSI
|
December 13, 1977 |
SHRI NARINDER NATH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 13, 1977 |
SHRI PRITAM SINGH Vs. HARBANS LAL AND ORS.
|
September 20, 1977 |
SHRI R. S. SEHGAL Vs. SHRI TOSH KASLIWAL
|
March 9, 1977 |
SHRI RATTAN CHAND JAIN Vs. SHRI CHARAN SINGH
|
November 18, 1977 |
SHRI S.N. SHARMA Vs. SHRI KAMAL SONI
|
August 19, 1977 |
SHRI SURINDER SINGH Vs. THE INDIAN STANDARDS INSTITUTE, CHANDIGARH
|
January 31, 1977 |
SHRIMATI GURMEJ KAUR Vs. SHRIMATI TEJ KAUR ALIAS TEJI
|
March 31, 1977 |
SHRIMATI HARBANS KAUR Vs. BALBIR SINGH ALIAS VALBIR SINGH
|
January 25, 1977 |
SHRIMATI KIRPAL KAUR Vs. KISHAN DAS
|
October 25, 1977 |
SHRIMATI MANJIT KAUR Vs. RAJINDER SINGH
|
October 6, 1977 |
SHRIMATI SANDEEP KAUR Vs. MAJOR CHARANJIT SINGH
|
January 19, 1977 |
SHRIPAL AND ROSHAN LAL Vs. FINANCIAL COMMISSIONER
|
January 19, 1977 |
SMT. DARSHNA DEVI Vs. KRISHAN LAL BANSAL
|
February 2, 1977 |
SMT. GAYATRI DEVI JAIN Vs. SHRI DIP CHAND, S/O KHARAITI RAM JAIN
|
February 18, 1977 |
SMT. GURCHARAN KAUR Vs. PRITHIPAL SINGH
|
March 3, 1977 |
SMT. IND KAUR Vs. TARA SINGH AND OTHERS
|
October 28, 1977 |
SMT. JAGIR KAUR Vs. BUTA SINGH
|
February 7, 1977 |
SMT. KAMLESH DEVI Vs. SH. KADAM SINGH
|
January 28, 1977 |
SMT. KHUSHPAL KAUR Vs. NARINDER SINGH SON OF SURJIT SINGH
|
February 7, 1977 |
SMT. MALAN DEVI Vs. PIARA LAL
|
December 13, 1977 |
SMT. MANJEET KAUR Vs. SH. GURDIAL SINGH GANGAWALA
|
February 21, 1977 |
SMT. PUSHPA RANI AND ANOTHER Vs. SHRI SATISH KUMAR
|
August 29, 1977 |
SMT. RAJINDER KAUR Vs. GHANISHAM DASS
|
February 1, 1977 |
SMT. RANJIT KAUR Vs. GURBAX SINGH
|
January 25, 1977 |
SMT. SHARDA DEVI Vs. MURARI LAL VAID
|
August 22, 1977 |
SMT. SUNDER RANI AND ANR. Vs. KHADI ASHAM, PANIPAT
|
March 9, 1977 |
SMT. SURINDER KAUR Vs. MOHINDER SINGH AND OTHERS
|
October 25, 1977 |
SMT. SURJIT KAUR Vs. HARMOHINDER SINGH
|
July 26, 1977 |
SMT. USHA WIFE OF SUDHIR KUMAR SONEJA Vs. SUDHIR KUMAR SONEJA
|
February 21, 1977 |
SODAGAR SINGH Vs. SMT. HARBHAJAN KAUR AND OTHERS
|
March 11, 1977 |
SOHAN LAL Vs. NASIB CHAND
|
October 11, 1977 |
SOHAN LAL ETC. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 6, 1977 |
SOLVEX OILS AND FERTILIZERS Vs. BHANDARI CROS-FIELDS P LTD
|
December 20, 1977 |
SOM NATH Vs. GIAN CHAND AND ORS.
|
July 25, 1977 |
SOWARAN SINGH AND ANR. Vs. INDERJIT AND ANR.
|
April 21, 1977 |
STATE Vs. ANGREZ SINGH ETC.
|
May 4, 1977 |
STATE OF HARYANA Vs. MAN SINGH
|
May 2, 1977 |
STATE OF HARYANA Vs. BHARAT TIMBER STORE
|
March 21, 1977 |
STATE OF HARYANA Vs. IQBAL SINGH
|
January 12, 1977 |
STATE OF HARYANA Vs. ROSHAN LAL TRIKHA
|
August 8, 1977 |
STATE OF PUNJAB Vs. HAMIR SINGH LAMBARDAR
|
August 3, 1977 |
STATE OF PUNJAB Vs. DHARAM SINGH
|
March 17, 1977 |
STATE OF PUNJAB Vs. AMRIT BANASPATI CO LTD
|
January 25, 1977 |
STATE OF PUNJAB Vs. HAKAM SINGH
|
February 14, 1977 |
STATE OF PUNJAB Vs. RAM PARKASH
|
May 17, 1977 |
STATE OF PUNJAB Vs. KEHAR SINGH
|
August 2, 1977 |
STATE OF PUNJAB AND ANR. Vs. DR. RAM KISHAN CHOPRA
|
August 2, 1977 |
SUCHA RAM Vs. THE STATE OF PUNJAB
|
October 7, 1977 |
SUDARSHAN KAUR Vs. MANMOHAN SINGH DHATT
|
July 22, 1977 |
SUGAN CHAND BHURAMAL AND SONS Vs. STATE OF PUNJAB
|
October 20, 1977 |
SUKHDEV KHANNA, ADVOCATE Vs. BALBIR SINGH
|
March 8, 1977 |
SUMESH CHAND ETC. Vs. STATE OF HARYANA
|
August 23, 1977 |
SUMITRA RANI ALIAS SUMITRA DEVI Vs. DAYA WANTI AND OTHERS
|
October 6, 1977 |
SUNDAR DASS Vs. GURPARTAP DASS
|
August 8, 1977 |
SUNDER Vs. GRAM PANCHAYAT ADHOYA
|
March 2, 1977 |
SUNDER LAL Vs. OM SINGH AND ORS.
|
August 11, 1977 |
SUNIL KANT Vs. KURUKSHETRA UNIVERSITY
|
January 13, 1977 |
SUNIL KUMAR Vs. MALIK HARI CHAND
|
October 17, 1977 |
SURAJ BHAN Vs. RAJWANTI
|
February 24, 1977 |
SURAJ PARKASH AND OTHERS Vs. SHRI FAQIR CHAND AND ANOTHER
|
November 17, 1977 |
SURESH KUMAR GUPTA Vs. OM PARKASH ALIPURIA
|
March 1, 1977 |
SURESH SETH Vs. COMMISSIONER OF WEALTH-TAX
|
January 28, 1977 |
SURINDER KUMAR Vs. STATE OF PUNJAB
|
May 18, 1977 |
SURINDER KUMAR ARORA Vs. BENGAL NATIONAL TEXTILE MILLS LTD
|
July 26, 1977 |
SURINDERA STEEL ROLLING MILLS Vs. THE STATE OF PUNJAB, ETC.
|
April 14, 1977 |
SURJIT KAUR Vs. ZAIL SINGH AND OTHERS
|
September 9, 1977 |
SURJIT KAUR Vs. GURMAIL SINGH AND ANOTHER
|
February 19, 1977 |
SURJIT KAUR Vs. TARSEM SINGH
|
September 15, 1977 |
SURJIT KAUR Vs. TIRATH SINGH
|
August 19, 1977 |
SURJIT KAUR Vs. GARMAIL SINGH AND ANR.
|
February 9, 1977 |
SURJIT SINGH Vs. SMT. PUSHPINDER KAUR
|
August 12, 1977 |
SURJIT SINGH Vs. MOHINDER SINGH
|
November 29, 1977 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
April 5, 1977 |
SURMUKH SINGH ETC., Vs. THE STATE OF PUNJAB
|
May 13, 1977 |
SUSHILA DEVI Vs. ROMESH KUMAR
|
September 9, 1977 |
SWARAN SINGH Vs. FINANCIAL COMMISSIONER
|
August 8, 1977 |
TARA CHAND Vs. RATTAN
|
May 4, 1977 |
TARA SINGH Vs. MANGAL SINGH AND ORS.
|
September 9, 1977 |
TARLOK NATH Vs. STATE OF PUNJAB
|
March 4, 1977 |
TEJ KAUR Vs. RATTAN SINGH AND OTHERS
|
August 11, 1977 |
TEJ RAM Vs. CHANAN DEVI
|
March 10, 1977 |
TEJINDER KAUR Vs. BALBIR SINGH
|
October 6, 1977 |
TEJPAL GOEL Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS.
|
May 24, 1977 |
TELU RAM JAIN SIRSA AIRFIELD Vs. COMMISSIONER OF INCOME-TAX
|
April 25, 1977 |
THAKAR SINGH Vs. KARNAIL SINGH
|
January 27, 1977 |
THAN SINGH Vs. NANDU KIRPA JAT
|
September 9, 1977 |
THE MANAGING COMMITTEE/GOVERNING BODY OF R.K. ARYA COLLEGE NAWANSHAR, DISTRICT JULLUNDUR Vs. SH. B.S. GOGNA AND OTHERS
|
April 6, 1977 |
THE SHEKHUPRA TRANSPORT COMPANY PRIVATE LTD. Vs. AMRIK SINGH BABBAR AND ANR.
|
January 28, 1977 |
THE STATE Vs. NANOO AND OTHERS
|
September 12, 1977 |
THE STATE OF PUNJAB Vs. SARI MADHO RAM GUPTA
|
August 23, 1977 |
THE VANGUARD INSURANCE COMPANY LTD. MADRAS AND ANOTHER Vs. SMT. NARESH KANTA AND OTHERS
|
March 25, 1977 |
TIRATH RAM Vs. SUBHASH CHANDER
|
April 26, 1977 |
TIRATH RAM CHADDA Vs. TARA SINGH
|
March 3, 1977 |
TULSAN DEVI Vs. KRISHNI DEVI
|
July 21, 1977 |
UGAR SAIN Vs. STATE OF PUNJAB
|
November 8, 1977 |
UMRAO Vs. SARDAR
|
December 16, 1977 |
UNION OF INDIA Vs. UNION OF INDIA
|
March 15, 1977 |
UNION OF INDIA Vs. SHRIMATI HAR KAUR
|
November 2, 1977 |
V RATNAM Vs. S S ARUNACHALAM CHETTIAR
|
March 25, 1977 |
VED PARKASH Vs. PURAN SINGH AND OTHERS
|
November 8, 1977 |
VED PARKASH Vs. PRITAM SINGH
|
March 2, 1977 |
VIJAY KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
March 25, 1977 |
VIJAY KUMAR GARG Vs. SANATAN DHARAM MAHABIR DAL
|
February 18, 1977 |
VIJAY KUMAR JAIN Vs. SIMPLEX HOSIERY FACTORY
|
December 21, 1977 |
VINOD TRADING CO Vs. TOLA RAM
|
November 22, 1977 |
VIR SINGH Vs. THE STATE OF HARYANA
|
November 4, 1977 |
VISHANUDAS PANJWANI AND OTHERS Vs. KAMLA WATI AND OTHERS
|
August 2, 1977 |
WARYAM SINGH Vs. STATE OF PUNJAB
|
September 8, 1977 |
YOD RAJ ANAND Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
December 5, 1977 |