Case Index

Title
Date
A DHANABHAYAMMA Vs. KAMAKSHAMMA
November 21, 1977
A KANNABIRAN Vs. RUBBY COACH BUILDERS PVT LTD
August 22, 1977
A KANNAIAH NAIDU Vs. COMMISSIONER OF SURVEY AND SETTLEMENTS A P BOARD OF REVENUE HYDERABAD
December 8, 1977
A P FRUIT VEGITABLE EXT MERCHANTS HYD Vs. M C H
October 13, 1977
A RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
March 17, 1977
A S RAO MANAGING DIRECTOR ELECTRONICS CORPORATION OF INDIA LTD Vs. C N N KUTTY
August 3, 1977
A SIVUDU NAIDU Vs. TAHSILDAR BOBBILI
August 4, 1977
A.P. STATE FINANCIAL CORPORATION Vs. BOARD OF REVENUE, A.P. HYDERABAD AND DISTRICT REGISTRAR, VISAKHAPATNAM
August 3, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SREERAMA MURTHY D V
October 13, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PARTHASARATHY P R
October 25, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARANTH K P DR
September 15, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. OMARKHAN G M
September 27, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHALLAPALLI SUGARS LIMITED
September 28, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANKINEEDU PRASAD S R Y
August 26, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VINAYAKA CINEMA
August 10, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIJAYA JEWELLERY MART
April 12, 1977
ADINARAYANA Vs. STATE OF ANDHRA PRADESH
August 7, 1977
ADONI GINNING FACTORY and OIL MILLS P LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 27, 1977
AGRICULTURAL MARKET COMMITTEE ELURU WEST GODAWARI DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
November 1, 1977
AITHA NARASIMHAM Vs. DUVVURU ADISESHA REDDY
March 18, 1977
ALURI SAMBAIAH Vs. SHAIK ZAHIRABI
June 28, 1977
AMADALAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL HYDERABAD
July 12, 1977
ANAKAPALLI SATYAM CONVICT Vs. STATE OF ANDHRA PRADESH
July 28, 1977
ANANTH KUMAR NAIK Vs. STATE OF ANDHRA PRADESH
July 6, 1977
ANANTHA VCERRAJU Vs. STATE OF ANDHRA PRADESH
August 5, 1977
ANDE BASAVAIAH Vs. THE DIVISIONAL CO
November 1, 1977
ANDHRA PRADESH SMALL SCALE INDNSTRIAL DEVELOPMENT CORPORATION LTD Vs. CHALASANI KOTESWARA RAO
March 24, 1977
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
February 9, 1977
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. G A NAIDU and BROS A REGISTERED FIRM
July 22, 1977
ANJANEYASWAMI VARI TEMPLE Vs. APPALA LAKSHMINARASIMHA MURTHY AND OTHERS
September 30, 1977
ANJANEYULU Vs. RAMA KRISHNA TEXTILES
June 7, 1977
ANNAPRAGADA VENKATA LAKSHMI RAMANAMMA Vs. ANNAPRAGADA SITARAMANJANEYA SARMA
March 25, 1977
ANYMULASETTI VENKATESWARA RAO Vs. KONDURI SIVAIAH
November 1, 1977
ATLURI BRAHMANANDAM Vs. TAHSILDAR GANNAVARAM TALUK KRISHNA DISTRICT
January 18, 1977
ATLURI SEETHARAMADASS Vs. SUNKARA RADHAKRISHNA
March 1, 1977
ATTEPALLI GOPAIAH Vs. STATE OF ANDHRA PRADESH
December 7, 1977
AUDINARYANA Vs. THE STATE OF A.P.
August 4, 1977
AUTHORISED OFFICER LR Vs. KALYANAM CHINA VENKATA NARASAYYA
December 23, 1977
AVLA SUBBA REDDY Vs. S. KHASIM SAHEB
October 14, 1977
AVVARU BURRAIAH CHOULTRY Vs. ASSISTANT COLLECTOR TENALI
November 18, 1977
AZIZABI Vs. FATIMA BEE
February 17, 1977
B CHINNA NARASIMHULU Vs. IRAGAM SETTI PULLAIAH
February 15, 1977
B CHINNAMMA Vs. DHANALAKSHMI RICE CO
July 15, 1977
B HANIMIREDDY Vs. STATE OF A P
December 23, 1977
B KRISHNA MURTHY Vs. REVENUE DIVISIONAL OFFICER KURNOOL
January 25, 1977
B NARAYANA MURTY Vs. DIRECTOR OF SUGAR ANDHRA PRADESH HYDERABAD
April 1, 1977
B NARSING RAO Vs. PARVATBI BAI
August 11, 1977
B S SHAIK IMAM SAHEB Vs. STATE OF ANDHRA PRADESH
February 24, 1977
B. S. R. SARMA Vs. THE FOOD CORPORATION OF INDIA REPRESENTED BY ITS ZONAL MANAGER MADRAS
November 16, 1977
BADDI SUBBA RAO Vs. STATE
March 21, 1977
BAJAJ INTERNATIONAL PVT LIMITED Vs. INDIAN TOBACCO SUPPLIERS PVT LIMITED
September 1, 1977
BALA SINGANAPALLI SHAIK IMAM SHAB ALIAS KAL Vs. THE STATE OF ANDHRA PRADESH
February 17, 1977
BALWANT SINGH Vs. STATE
August 9, 1977
BALWANT SINGH Vs. STATE C B I S P E NEW DELHI
January 1, 1977
BANDAMIDI RAJAIAH AND SONS Vs. BOARD OF REVENUE COMMERCIAL TAXES A P HYDERABAD
November 1, 1977
BANDI SREERAMULU Vs. VENTHALAL APPANNAMMANAYURALU
March 9, 1977
BARIUM CHEMICALS LIMITED Vs. BOMBAY INDUSTRIAL AND CHEMICAL COMPANY BOMBAY
June 20, 1977
BARIUM CHEMICALS LTD Vs. BOMBAY INDUSTRIAL
June 21, 1977
BASIREDDY Vs. STATE OF ANDHRA PRADESH
December 16, 1977
BEJAM VEERANNA VENKAT NARSIMLU NIZAMABAD Vs. COMMISSIONER OF CIVIL SUPPLIES AND COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE A P HYDERABAD
April 7, 1977
BHAGIRATHAMMA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
March 11, 1977
BHAGWANDAS FARG Vs. CANARA BANK LTD
September 14, 1977
BHARAT HYBRID SEEDS Vs. STATE OF ANDHRA PRADESH
August 11, 1977
BHARAT HYBRID SEEDS AND AGRO ENTERPRISES KURNOOL Vs. STATE
August 1, 1977
BHASKARA JANNA Vs. REGIONAL TRANSPORT OFFICER
September 17, 1977
BINJUSARIA KHANDASARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH
April 19, 1977
BOARD OF TRUSTEES OF THE VISAKHAPATNAM PORT TRUST Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM
June 17, 1977
BODA NARAYANA MURTHY AND SONS Vs. VALLURI VENKATA SUGUNA
February 21, 1977
BODDULURI PULLAYYA Vs. OFFICIAL RECEIVER GUNTUR
September 9, 1977
BONDA LAKSHMIKANTHAMMA Vs. GANDAMSETTI NARAYAN SETTI
November 9, 1977
BOTLA VENKATA SUBBA RAO Vs. GONGUNTIA PEDA PAPAYYA
February 21, 1977
BRINDAVAN HOTEL HYDERABAD Vs. CONCILIATION OFFICER HYDERABAD
April 22, 1977
BROOKE BOND INDIA LTD Vs. NALINI COFFEE TRADERS
August 11, 1977
BUDHA VEERINAIDU Vs. STATE OF ANDHRA PRADESH
August 17, 1977
BUDIDA APPALASWAMY Vs. ASST INSPECTOR OF LABOUR PEDDAPURAM EAST GODAVARI DISTRICT
August 10, 1977
BURRI SURYANARAYANA AND ANOTHER Vs. KONA ABBAY
August 31, 1977
C NARASIMHA RAO and PARTNERS ARRACK CONTRACTORS Vs. SUPERINTENDENT OF EXCISE VISAKHAPATNAM
November 23, 1977
C SANYASI RAO Vs. DRAKSHARAMA CHOULTRY
July 22, 1977
C V SATYANARAYANA Vs. A LAKSHMI
January 18, 1977
C. MUNESWARA RAO Vs. DIRECTOR OF POSTAL SERVICES (ANDHRA), HYDERABAD AND ANOTHER
April 7, 1977
C: RATNAJI, RAO, MANAGING PARTNER, SRI RAMADURGA PICTURE PALACE CHINAKONDEPUDI Vs. THE GOVT., OF A.P.
August 21, 1977
CH ATCHUTAMBA Vs. M VENKATAMMA
September 19, 1977
CHANDRA BHAVAN COFFEE AND MEALS HOTEL NELLORE Vs. S V RATHNAM
April 5, 1977
CHEEDELLA KOTAIAH Vs. WAKF BOARD ANDHRA PRADESH HYDERABAD
March 22, 1977
CHENNUPATI BUCHAIAH Vs. BOBBALA VENKATESWARLU
April 22, 1977
CHERUKURI KAMALAKUMARI Vs. AGNIHOTRAM LAKSHMI NARASAMMA
March 4, 1977
CHERUKURI NAVEENDRA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION RAILWAY WAGON REPAIR WORKSHOP VIJAYAWADA
April 19, 1977
CHILLAKURU PITCHAMMA Vs. STATE OF ANDHRA PRADESH
October 31, 1977
CHILUKURI VENKATA SATYANARAYANA RAO1 Vs. ACHANTA LAKSHMI
February 28, 1977
CHODAVARAM CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD GOWADA, NOW KNOWN AS CHODAVARAM CO-OPERATIVE SUGARS LTD GOVADA Vs. R V S N JAGAPATHI RAJU
July 21, 1977
COMMISSIONER OF GIFT TAX Vs. GOLLAPUDI SANTHAMMA SMT
October 11, 1977
COMMISSIONER OF INCOME TAX Vs. SANKA SANKARAIAH
October 24, 1977
COMMISSIONER OF INCOME TAX Vs. KRISHNA MURTHY A
September 6, 1977
COMMISSIONER OF INCOME TAX Vs. VARADARAJAN M
September 20, 1977
COMMISSIONER OF INCOME TAX Vs. DADABAI N J
April 5, 1977
COMMISSIONER OF INCOME TAX Vs. SINGARENI COLLIERIES COMPANY LIMITED
March 9, 1977
COMMISSIONER OF INCOME TAX Vs. OMER KHAYYAM WINERIES P LIMITED
August 22, 1977
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. WARNER HINDUSTAN LTD
January 11, 1977
COMMISSIONER OF WEALTH TAX Vs. BALIAH S
September 28, 1977
COMMISSIONER OF WEALTH TAX Vs. HYDERABAD RACE CLUB
October 14, 1977
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE DURGA PRASAD BEHARILAL
October 13, 1977
CONTROLLER OF ESTATE DUTY Vs. SAIT BANSILAL ESTATE OF LATE
September 6, 1977
CONTROLLER OF ESTATE DUTY Vs. LEELAVATHAMMA P SMT
March 23, 1977
CORAMANDAL FERTILISERS LTD Vs. UNION OF INDIA
September 24, 1977
COROMANDEL FERTILIZERS LTD Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
December 26, 1977
D N CHOWDARY Vs. STATE OF ANDHRA PRADESH
January 28, 1977
DACHEPALLI RAMANUJAM Vs. DARA RAJU
February 24, 1977
DAMODARAM Vs. P MARK
March 9, 1977
DAULATRAM VYAS Vs. SARASWATHI BAI
July 14, 1977
DAVALURI JAGAN MOHANA RAO Vs. DAVALURI KOTESWARA RAO
December 19, 1977
DEPATLA AMMANNAMMA Vs. D RAMIREDDY
October 26, 1977
DEPUTY DIRECTOR OF AGRICULTURE KHAMMAN Vs. SARVADEVABHATLA RAMANADHAM
September 14, 1977
DEPUTY REGISTRAR CO OP SOCIETIES BHONGIR Vs. K GANDAIAH
December 23, 1977
DISTRICT MANAGER A P S R T C JAGGAIAHPET Vs. LABOUR COURT GUNTUR
October 14, 1977
DISTRICT PANCHAYAT OFFICER EAST GODAVARY Vs. MANDANA KRISHNAMURTHY MANAGER S R S S TEMPLE VEMULAVADA
June 26, 1977
DIVISIONAL ELECTRICAL ENGINEER OPERATION A P S E BOARD RAJAHMUNDRY EAST GODAVARI DISTRICT Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
June 22, 1977
DIVISIONAL MANAGER, CENTRAL BANK OF INDIA, BANK STREET, HYDERABAD Vs. T.K. RAMA MOORTHY AND OTHERS
September 29, 1977
DULAM ADINARAYANA MURTHY Vs. THE STATE OF ANDHRA PRADESH
November 17, 1977
DULAM ADINARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
November 11, 1977
E S I CORPORATION Vs. A P PAPER MILLS LTD
February 24, 1977
EASUN ENGINEERING CO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD
September 9, 1977
EMPLOYEES STATE INSURANCE CORPORATION Vs. BROOKE BOND INDIA LTD
September 9, 1977
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. ANDHRA PRADESH PAPER MILLS LIMITED RAJAHMUNDRY
February 24, 1977
ENNALA BALARAM and SON Vs. STATE BANK OF INDIA SECUNDERABAD
February 15, 1977
ERRAYYA Vs. S V V NARAIAH
July 18, 1977
EXCISE SUB INSPECTOR PAMIDI Vs. V MUNE NAIK
November 14, 1977
FOOD INSPECTOR Vs. PUSHADAP SAMUDRAIAH
September 27, 1977
FOOD INSPECTOR MUNICIPAL CORPORATION OF HYDERABAD, REPRESENTED BY THE PUBLIC PROSECUTOR Vs. MOHINUDDIN AND OTHERS
July 18, 1977
G CHANDRAMOULI Vs. STATE OF ANDHRA PRADESH
December 28, 1977
G V CHALAPATHI RAO Vs. POTTI LAKSHMI KANTHAM C O POTTI SATYANARAYANA
January 28, 1977
G VEERARAGHAVAN Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY RAJENDRANAGAR HYDERABAD
July 24, 1977
G VENKATESHAM Vs. GENERAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
June 16, 1977
G. BRAHMAJI Vs. THE VISAKHAPATNAM MUNICIPALITY
February 9, 1977
G. VEERARAGHAVAN Vs. ANDHRA PRADESH, AGRICULTURAL UNIVERSITY, RAJENDRANAGAR, HYDERABAD AND ANOTHER
July 25, 1977
GANGTREDDY Vs. BULLEMMA
October 7, 1977
GANGULA YADAVA REDDY AND ANOTHER Vs. STATE OF A.P.
December 28, 1977
GAVARAYAMMA Vs. SURYANARAYANA
July 29, 1977
GAYAM RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
April 7, 1977
GEORGE MAIJO AND CO Vs. STATE OF ANDHRA PRADESH
June 30, 1977
GOLLAMUDI SIVA KUMARI Vs. INDIAN OVERSEAS BANK GUNTUR
January 31, 1977
GOPAVARAM NAGAFAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
December 15, 1977
GOVERNING BODY OF RANGARAYA MEDICAL COLLEGE KAKINADA AND Vs. GOVERNMENT OF ANDHRA PRADESH
August 12, 1977
GOVERNMENT OF ANDHRA PRADESH Vs. K MAHALAKSHMAMMA
August 16, 1977
GOVERNMENT OF ANDHTA PRADESH Vs. SAVITHRI RICE AND BIL MILL CONTRACTORS COMPANY RAJUPET MACHILIPATNAM
August 31, 1977
GOVERNMENT OF INDIA Vs. NATIONAL TOBACCO CO OF INDIA LIMITED CALCUTTA
March 11, 1977
GULAM HUSSAIN Vs. RENT CONTROLLER HYD
June 28, 1977
GULAM HUSSAIN Vs. ADDITIONAL RENT CONTROLLER HYDERABAD
June 21, 1977
GUNDAPU MANIKYALA RAO Vs. VIJAYAWADA MUNICIPAL COUNCIL
December 9, 1977
GUNTAGANI SUDHAKAR Vs. PRINCIPAL SRI VENKATESWARA MEDICAL COLLEGE TIRUPATI
June 23, 1977
GUNTAGANI SUDHAKAR Vs. VENKATESWARA MEDICAL COLLEGE TIRUPATHI
June 9, 1977
GUNTUR TOWN RATE PAYERS ASSOCIATION Vs. GUNTUR MUNICIPAL COUNCIL
December 27, 1977
HAKEEM LAXMIAH Vs. KANTA DEVI
July 12, 1977
HARI WAMAN RAO Vs. PAPPULA NARSIMULU
February 10, 1977
HARIHAR PERSHAD JAISWAL Vs. SURESH JAISWAL
July 5, 1977
HINDUSTAN AGENCIES Vs. DY COMMR KT HYDERABAD DIVISION T HYDERABAD
January 19, 1977
HYDERABAD ALLWYN METAL WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
October 25, 1977
HYDERABAD ASBESTOS CEMENT WORKERS UNION AND ANOTHER Vs. THE GOVT, OF A.P. AND OTHERS
July 7, 1977
HYDERABAD VANASPATHI LTD Vs. A P STATE ELECTRICITY BOARD
August 4, 1977
I MALLIKARJUNA SHARMA Vs. STATE OF ANDHRA PRADESH
September 9, 1977
INAPALA CHARLES Vs. ELAGADA AKKAYAMMA
June 23, 1977
INCOME TAX OFFICER Vs. SECUNDERABAD TIN INDUSTRIES
July 20, 1977
INCOME TAX OFFICER Vs. VANALAKSHMI RICE MILL
January 18, 1977
INCOME TAX OFFICER Vs. SIRPUR PAPER MILLS LIMITED
January 31, 1977
INCOME TAX OFFICER Vs. KHALID MEHDI KHAN
January 27, 1977
INCOME TAX OFFICER HYDERABAD Vs. SECUNDERABAD TIN INDUSTRIES HYDERABAD
July 22, 1977
INDIAN LEAF TOBACCO OERELOPMENT COMPANY LIMITED Vs. AGRICULTURAL MARKET COMMITTEE KANDUKUR
March 17, 1977
INDIAN MUTUAL INSURANCE COMPANY NOW MERGED IN THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. VIJAYA RAMULU AND ORS.
November 15, 1977
IRUVARAM JAYAMMA Vs. PADMAVATHAMMA
October 3, 1977
J GANAPATBY Vs. MANAGING DIRECTOR THE NELLORE CO OPERATIVE SPINNING MILLS LTD
August 12, 1977
J NARAYANAMMA Vs. R T O ANANTHAPUR
September 28, 1977
JAI HANUMAN KHANDASARI SUGAR MILLS Vs. UNION OF INDIA
March 17, 1977
JAI HANUMAN KHANDSARI SUGAR MILLS LTD Vs. UNION OF INDIA
June 27, 1977
JAIHANUMAN KHANDASARI SUGAR MILLS LTD Vs. UNION OF INDIA
June 7, 1977
JALAGAM SITARAMA RAO Vs. STATE OF ANDHRA PRADESH
August 31, 1977
JANGA SATHI REDDI Vs. STATE OF ANDHRA PRADESH
April 19, 1977
JAWABARLAL GUPTA Vs. MUNICIPAL CORPORATION OF HYDERABAD
February 24, 1977
JOKAM REDDY Vs. GOKAR MALLAIAH
March 17, 1977
K A PADMANABHAIAH Vs. K SUBBAIAH SETTY
December 1, 1977
K ABBAYI DORA Vs. AUTHORISED OFFICER LAND REFORMS RAJAHMUNDRY
July 18, 1977
K BENJAMIN Vs. T Y SARMA
August 24, 1977
K GANDAIAH Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES BHONGIR
September 28, 1977
K L NARASA REDDY Vs. K L NARASA REDDY
December 26, 1977
K PAKEERAIAH Vs. RANGANAYAKASWAMIVARI TEMPLE MACHILIPATNAM
February 21, 1977
K RAMA REDDY Vs. STATE OF ANDHRA PRADESH
November 8, 1977
K RAMULU Vs. INDUSTRIAL TRIBUNAL A P HAVING ITS OFFICE AT TILAK ROAD HYDERABAD
June 9, 1977
K SHEERA RAMALINGA SWAMI Vs. RAMMAAYYA
January 27, 1977
K SUBBAMMA Vs. M PENCHALAIAH
August 3, 1977
K V S S CHOWDARY Vs. STATE
June 10, 1977
K VENKAIAH Vs. K VENKATESWARA RAO
September 1, 1977
K VENKATIAH Vs. GOVT OF INDIA MINISTRY OF LABOUR
October 6, 1977
K. SOMAIAH Vs. ZONAL MANAGER, FOOD, CORPORATION OF INDIA, MADRAS AND ANOTHER
October 6, 1977
K. V. SUBRAHINANYAM Vs. THE ZONA MANGER FOOD CORPORATION OF INDIA, MADRAS AND ANOTHER
November 6, 1977
KAIRUNNISA BEGUM Vs. KHAJA HUSSAIN
March 24, 1977
KAIVARAM VENKATA NARASU AND ANOTHER Vs. BODAPATI POSAIAH AND OTHERS
September 7, 1977
KAKUTURU RAGHAVA REDDY AND OTHERS Vs. PATNAM SREEDEVAMMA AND OTHERS
March 11, 1977
KALIDINDI LAKSHMINARASARAJU Vs. STATE OF ANDHRA PRADESH
April 20, 1977
KANAKARATTAMMA Vs. VEERABHADRA RAO
August 8, 1977
KANDULA SATYANARAYANA Vs. PATVATHESWARASWAMI TEMPLE PAMIDINMKKALA
July 22, 1977
KANNEPOTHU KOTESWARAMMA Vs. ALAVA KRISHNA RAO
November 24, 1977
KAROL DISTRILLERIES AND BREWERIES PVT. LTD. Vs. MC. DOWELL AND CO. LTD. INDUSTRIAL AREA NACHARAM, HYDERABAD
December 9, 1977
KARUMANCHI SUBBA RAO Vs. YARLAGADDA VENKATAPPAIAH
February 21, 1977
KATIKIRDDI GAVARAMMA Vs. SURIREDDI SATYAM
August 12, 1977
KATIKIREDDI GAVARAMMA Vs. SURIREDDI SATYAM
August 2, 1977
KATO DAMODARAM Vs. P. MARK(DIED) BY LRS AND OTHERS
March 3, 1977
KATRAGADDA RAMAKRISHNAIAH Vs. REPALLE CO OPERATIVE BANK LIMITED
November 15, 1977
KHAJA MOINNDDIN Vs. MUNICIPAL CORPORATION OF HYDERABAD
April 15, 1977
KILLADA POTHARAJU ALIAS PENTAYYA AND OTHERS Vs. BUDASAKURTI VENKATA SURYANARAYANA AND OTHERS
July 27, 1977
KIMTEE J R AND SONS Vs. COMMISSIONER OF INCOME TAX
October 14, 1977
KODITHALA KESHAVULU Vs. GOVERNMENT OF A P
December 7, 1977
KOLKA PULLAMMA Vs. S.G. KRISHNAJI RAO AND OTHERS
October 24, 1977
KONDA LAKSHMAN BAPUJI Vs. STATE OF ANDHRA PRADESH
April 13, 1977
KONDALA RAO Vs. GRAM PANCHAYAT KOTHAPET
July 27, 1977
KONDRAGUNTA KOTAIAH Vs. STATE OF ANDHRA PRADESH
November 16, 1977
KONDUR SWAMY Vs. YELLUR DANAMMA
February 18, 1977
KONJETI VENKATAPPAIAH Vs. THE STATE OF ANDHRA PRADESH
August 11, 1977
KOPPALA RAMULAPPALASWAMY Vs. COMMISSIONER OF LAND REVENUE
November 22, 1977
KOTA KARRENNA Vs. KOTA PARAVATHAMMA
August 12, 1977
KOTHAPALLI MALLA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
June 16, 1977
KUNTA MALLA REDDY Vs. SOMA SRINIVAS REDDY
June 7, 1977
KURNOOI MUNICIPAL COUNCIL Vs. G LAKSHMINARASAIAH
October 7, 1977
KURRA KANKA SUNDER RAO Vs. STATE REPRESENTED BY FOOD INSPECTOR, TENALI MUNICIPALITY, TENALI, GUNTUR DISTRICT
December 27, 1977
LABOUR ENFORCEMENT OFFICER CENTRAL GOVT OF INDIA Vs. STATE OF ANDHRA PRADESH
September 21, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. B NAGAMUNI REDDY
June 7, 1977
LINGAREDDI SREENIVASULU REDDI DIED Vs. D MUNIRATNAM REDDI
August 2, 1977
LIPTON INDIA LIMITED Vs. SECRETARY TO GOVT EMPLOYMENT AND SOCIAL WELFARE LABOUR I ANDHRA PRADESH HYDERABAD
July 19, 1977
M BHASKARA KAMESWARA RAO Vs. KONASEEMA CO-OPERATIVE CENTRAL BANK LTD , AMALAPURAM
February 9, 1977
M BHASKARA RAMAIAH Vs. J KESAVA RAO
January 18, 1977
M GIDDA REDDY Vs. SPECIAL CATEGORY DEPUTY REGISTRAR AND PERSONAL ASSISTANT TO COLLECTOR KURNOOL
April 8, 1977
M HARIFF SAB Vs. S SUDAN SAB
March 9, 1977
M J SAROJAMA Vs. K P C REDDI
August 7, 1977
M MOHAMMAD Vs. STATE OF ANDHRA PRADESH
December 9, 1977
M MOHAN RAJU Vs. DEPUTY TRANSPORT COMMISSIONER and SECRETARY REGIONAL TRANSPORT AUTHORITY CHITTOOR
February 2, 1977
M OBULESH Vs. R
January 27, 1977
M RAMA RAO Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
August 23, 1977
M RAMAKRISHNA REDDY Vs. GOVT OF ANDHRA PRADESH
December 26, 1977
M REDDANNAM Vs. REVENUE DIVISIONAL OFFICER
December 21, 1977
M SAKUNTALA DEVI Vs. V SAKUNTALA
December 13, 1977
M THIMMA RAJU Vs. DRONAMRAJU VENKATAKRISHNA RAO
February 6, 1977
M VAANAN REDDY Vs. STATE OF ANDHRA PRADESH
April 19, 1977
M VEERANAYUKULU Vs. SUB COLLECTOR ONGOLE PRAKASAM DISTRICT
January 31, 1977
M VENGAMMA Vs. K DURAVASULU
July 20, 1977
M/S SIRI PHARMA Vs. THE SUPERINTENDENT OF CENTRAL EXCISE, M.O.R.I. VIJAYWADANA AND OTHERS
September 22, 1977
MACHAVARAM VENKATA NARAYANA RAO Vs. SARVEPALLI NARAYANA RAO SARADA AND ANOTHER
November 23, 1977
MACHIRAJU VISHALAKSHI Vs. TREASURER COUNCIL OF INDIA MISSION OF LUTHERN CHURCH IN AMERICA GUNTUR
December 6, 1977
MACHIREDDI KONDALA RAO Vs. THE GRAM PANCHAYAT, KOTHAPET, EAST GODAVARI DISTRICT
July 17, 1977
MADAN MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
April 19, 1977
MADAPURAM ERRAYYA Vs. SUTARI VADLA VENKAT NARRAIAH
July 12, 1977
MAKKALA NARSIMLU Vs. GUNNALA RAGHUNANDAN RAO
January 20, 1977
MALLA PAPARAO, PARTNER SRI UMA SHANKAR CASHEW INDUSTRIES, PALASA AND OTHERS Vs. THE GOVERNMENT OF A.P.
December 15, 1977
MALLAPALLI NARASINGA RAO Vs. LAND REFORMS TRIBUNAL PENUKONDA
February 4, 1977
MALLELA MUNA SWAMY Vs. THE ANDHRA PRADESH GOVT.
September 26, 1977
MALLIKARJUNAPALLI OBULESH Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAVARAM, ANANTAPUR DISTRICT AND OTHERS
January 27, 1977
MAMIDI BHASKARA RAMAIAH Vs. JUPUDI KESAVARAO
January 18, 1977
MANAGEMENT OF D B R MILLS LTD Vs. RAMAIAH
August 1, 1977
MANOHAR CHOWLA Vs. SHAIR ALI
March 2, 1977
MANTHENA GOPALARAJU Vs. STATE
March 4, 1977
MARAKULA AGAMMA Vs. STATE OF ANDHRA PRADESH
January 21, 1977
MARNI VEERANNA CHOWDARY Vs. KANUMURI LAKSHMINARAYANA RAO
April 20, 1977
MARRI RAMULAMMA AND OTHERS Vs. STATE OF A.P.
December 13, 1977
MARWADI HINDI VIDYALAYA HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH
July 8, 1977
MATTER OF THE INDIAN SUCCESSION ACT 1925 Vs. MATTER OF GOODS OF GHANTASALA VENKATESWARA RAO
January 24, 1977
MD. MAHMOOD HUSSAIN Vs. OSMANIA UNIVERSITY AND ANOTHER
July 15, 1977
MEKA PEETHAMABARAM Vs. NANDURI LAKSHMINARAYANA
September 29, 1977
MERAM POCHAM Vs. AGENT TO STATE GOVERNMENT COLLECTOR DISTRICT ADILABAD
October 25, 1977
MERCANTILE BENEFIT CORPORATION REGD MADANAPALLE Vs. MADANAPALLE MUNICIPALITY MADANAPALLE CHILTOOR DISTRICT
August 12, 1977
MERLA VEERANNA Vs. STATE OF ANDHRA PRADESH
November 11, 1977
MERLA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
February 8, 1977
MERLA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
March 8, 1977
MEWABAI Vs. DEPUTY CHIEF ACCOUNTANT ELECTRICITY REVENUE OFFICER KOVVUR NOW AT TADEPALLIGUDEM D M C TADEPALLIGUDEM
December 30, 1977
MISRILAL MANGILAL MATERNITY AND CHILD WELFARE CENTRE CONSTRUCTION COMMITTEE Vs. K RAJMALLU
December 23, 1977
MITTER BRORS Vs. STATE OF ANDHRA PRADESH
October 31, 1977
MOHAMMAD ISMAIL KHAN Vs. MOHAMMAD MAHBOOB ALI
April 5, 1977
MOHAMMAD MAHBOOB ALI SAHEB Vs. INSPECTING ASSISTANT COMMISSIONER
September 7, 1977
MOHAMMAD YOUSUF Vs. INDUSTRIAL TRIBUNAL HYDERABAD
August 26, 1977
MOHAMMAD ZAHEER Vs. UNION OF INDIA
August 12, 1977
MOHD HUSSAIN Vs. SYED RAHEEMUDDIN
November 1, 1977
MOHD MUNEERUDDIN KHAN Vs. RAKSHNANA MUNEER
July 8, 1977
MOHD RAHEEMUDDIN Vs. AAYESHA BEGUM
November 11, 1977
MOHD. ZAHEER Vs. UNION OF INDIA
August 10, 1977
MOTHIKA MUTYALU Vs. MALLADI RAJYALAXAMMAMMA
September 20, 1977
MULLAPUDI TIMMA RAJU Vs. DRONAMARAJU VENKATAKRISHNA RAO
December 6, 1977
MUNICIPAL CORPORATION OF HYDERADAD Vs. SHAMSUDDIN HASAN KHUDANKMAI
December 27, 1977
MUSKU ANANTHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 19, 1977
MYSORE I AGARBATHI WORKS OPPOSITE JAMIA MASJID SECUNDERABAD Vs. SECRETARY MINISTRY OF FINANCE UNION OF INDIA NEW DELHI
June 15, 1977
N NAGENDRA RAO AND COMPANY Vs. STATE OF A P
November 1, 1977
N NARASIMHA RAO Vs. COMMISSIONER AND SPL OFFICER IN CHARGE ADONI MUNICIPALITY
January 17, 1977
N RAMANA Vs. COLLECTOR WEST GODAVRI
September 20, 1977
N VARALAKSHMI Vs. N V HANUMANTHA RAO
June 15, 1977
NADEEM MAIN Vs. STATE
February 9, 1977
NAGAR MAHAPALIKA Vs. P GURNAI
July 13, 1977
NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 1, 1977
NAMMAYYAM Vs. STATE OF ANDHRA PRADESH
April 22, 1977
NAND LAL AND OTHERS Vs. RAJJU LAL AND OTHERS
December 2, 1977
NANDIPATI GANGIREDDY Vs. BOMMA REDDY BULLENNA
October 7, 1977
NANDIPATI RAMI REDDI Vs. NANDIPATI PADMA REDDY
February 2, 1977
NANDIPATI SOMIREDDY Vs. STATE OF ANDHRA PRADESH
January 19, 1977
NARAYAN VENKAT AND CO Vs. STATE OF ANDHRA PRADESH
September 28, 1977
NARIKELAPU RAMAIAH Vs. A P STATE REPTD
April 11, 1977
NARSI REDDY Vs. GENERAL MANAGER, APSRTC, MUSHEERABAD, HYDERABAD
August 25, 1977
NARSIMHAM Vs. D ADISEHA REDDY
March 3, 1977
NEHRU MONTESSORI K G AND UPPER PRIMARY SCHOOL Vs. STATE OF ANDHRA PRADESH
September 14, 1977
OSURI GANGADHARAM Vs. STATE OF ANDHRA PRADESH
January 25, 1977
P G MUNNUSWAMI REDDI Vs. P R PANDURANGA CHETTY
March 30, 1977
P JAGADISHWARAIAH Vs. STATE OF A P
November 2, 1977
P LINGAM NAIDU Vs. TAHSILDAR PARVATHIPURAM
April 19, 1977
P M DORASWAMY REDDY Vs. ELECTION AUTHORITY AND DIRECTOR OF MARKETING ANDHRA PRADESH
January 24, 1977
P MOHAMMAD KHAN Vs. STATE OF ANDHRA PRADESH
December 19, 1977
P P Vs. BALAKRISHNA ALIAS BOBBI
February 13, 1977
P RAMALAKSHMAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 12, 1977
P RANGA REDY Vs. GOLLA SAMBASIVARAO
June 6, 1977
P SAINATH REDDY Vs. G NARAYANA REDDY
June 9, 1977
P SAROJINI NAIDU Vs. AMERICAN REFRIGERATION CO LTD
December 2, 1977
P SEETHARAMA NAIDU Vs. CHITTOOR DIST CO OPERATIVE CENTRAL BANK LTD
July 19, 1977
P V SARMA Vs. CHAIRMAN COMMITTEE OF MANAGEMENT THE S C RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY
March 31, 1977
P. VENU Vs. N.R. KANNAIAH REDDY AND OTHERS
April 21, 1977
P.V. KRISHNAMURTHY AND ANOTHER Vs. STATE (FOOD INSPECTOR, KAVALI MUNICIPALITY)
September 14, 1977
PALLAPOTHU NARSHIMHA RAO Vs. KIDANBI RADHAKRISHNAMACHARYALU
October 7, 1977
PAMPA SURYANARAYANA Vs. SRIKAKULAM MUNICIPALITY, REPTD BY ITS COMMISSIONER AND SPECIAL OFFICER, SRIKAKULAM, SRIKAKULAM DISTRICT
January 19, 1977
PANYAM CEMENTS AND MINERAL INDUSTRIAL LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 15, 1977
PAREPALLI MANIKYAMMA Vs. PAREPALLI VENKATA SUBBA RAO
December 14, 1977
PATCHU BASAVA PUNNAYYA Vs. AUTHORISED OFFICER LAND REFORMS BANDAR
April 12, 1977
PATEL ENGINEERING CO LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION HYDERABAD
February 18, 1977
PATHURI DHARMA RAO Vs. VATLURU CO OPERATIVE BANK
October 10, 1977
PEDDA NARISI REDDI Vs. VENKAYYA
October 13, 1977
PHARMA Vs. SUPERINTENDENT OF CENTRAL EXCISE
June 22, 1977
PHARMA REP, BY ITS CHIEF EXECUTIVE SRI G S RAJU Vs. SUPERINTENDENT OF CENTRAL EXCISE, M O R I, VIJAYAW
September 9, 1977
POLIAETTY RAMAIAH SETTY Vs. SANKHVARAM NARASIMHA CHARYULU
August 19, 1977
POOSARLA ACHUTA RAO Vs. UNION OF INDIA
February 28, 1977
POTHILA MANIK REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 28, 1977
POTHURAJU Vs. B V SATYANARAYANA
July 27, 1977
PUBLIC PROSECUTOR Vs. RAMACHANDRA RAJU
August 10, 1977
PUBLIC PROSECUTOR Vs. K CHINNAIAH
June 23, 1977
PUBLIC PROSECUTOR Vs. KAPU CHINNAIAH
June 30, 1977
PUBLIC PROSECUTOR A P Vs. MURLIDHAR
October 13, 1977
PUBLIC PROSECUTOR ANDHRA PRADESH HYDERABAD Vs. BANDE SIDDAIAH
June 15, 1977
PUBLIC PROSECUTOR HIGH COURT HYDERABAD Vs. M PRASAD
June 24, 1977
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. THALLURI SAMBASIVA RAO
March 22, 1977
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. G CHANDRAMOHAN
September 7, 1977
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. BALKRISHNA ALIAS BOBBI
March 30, 1977
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. PAGA PULLA REDDY
July 8, 1977
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. T PRABHUDAS
August 9, 1977
PULLA GAVARAYAMMA Vs. TALISETTI SURYANARAYANA ANDOTHERS
July 27, 1977
PULLESWARA RAO Vs. KUTUMBA RAO
April 11, 1977
PURELLA VENKATACHALAN Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
October 12, 1977
R B SETH SHREERAM DURGAPRASAD Vs. SECRETARY GOVT OF INDIA MINISTRY OF STEEL AND MINES NEW DELHI
February 1, 1977
R J K RANGA RAO Vs. COMMISSIONER OF EXPENDITURE TAX
October 26, 1977
R MEERIAH Vs. STATE OF ANDHRA PRADESH
February 18, 1977
R SEETHARAMAMMA Vs. LAND ACQUISITION OFFICER
June 23, 1977
R VENKATA RAO Vs. DIVISIONAL SUPERINTENDENT SOUTH EASTERN RAILWAY WALTAIR
December 23, 1977
RAGHAVA REDDY Vs. P SREEDEVAMMA
March 18, 1977
RAJ REDDY Vs. ANASUYAMMA
April 13, 1977
RAJA REDDY Vs. ANUSUYAMMA
April 5, 1977
RAJYALAKSHMI Vs. REG ASST COMMISSION FOR LABOUR
February 28, 1977
RAJYALAKSHMI Vs. S V R SUBRAHMANYAM
January 21, 1977
RAMA BABU Vs. VIJAWADA MUNICIPALITY
June 13, 1977
RAMA MOHAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
March 3, 1977
RAMA NAIDU Vs. RAMADAS NAIDU
January 25, 1977
RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
December 27, 1977
RAMAIAH Vs. DISTRICT COLLECTOR GUNTUR
April 21, 1977
RAMAKRISHNA CORPORATION Vs. DISTRICT REVENUE OFFICER CHITTOOR
June 23, 1977
RAMU and CO ANAKAPALLI Vs. STATE OF ANDHRA PRADESH
November 8, 1977
RAMULU Vs. INDUSTRIAL TRIBUNAL A P
March 18, 1977
RANGA REDDY Vs. G M CO OPERATIVE ELE SUPPLY SOCIETY SIRCILLA
February 21, 1977
RASHEED ABDULLAH Vs. STATE OF ANDHRA PRADESH
July 29, 1977
RECHARLA HANUMANDLOO AND ANOTHER Vs. STATE OF ANDHRA PRADESH
November 18, 1977
REDDY Vs. NARASIMHA RAO
August 2, 1977
ROYAL TALKIES SULTAN BAZAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 23, 1977
ROYALA GOPAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 13, 1977
RUDRARAJU BHIMA RAJU Vs. STATE OF ANDHRA PRADESH
August 1, 1977
RUDRARAJU JANAKIRAMA RAJU Vs. STATE OF ANDHRA PRADESH
November 24, 1977
S B TARAMMA Vs. D NARASAIAH
July 11, 1977
S GOPAL REDDY Vs. SPL TAHSILDAR LAND REFORMS HYDERABAD EAST HYDERABAD
December 2, 1977
S K MALHOTRA Vs. STATE OF ANDHRA PRADESH
March 11, 1977
S RAMA RAO Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
August 8, 1977
S SIVA RAMA RAO Vs. SURESH TRADING CO
March 2, 1977
SAKALABHAKTULA VYKUNTA RAO Vs. MADE APPALASWAMY
February 16, 1977
SALAMKAYALA PULLESWARA RAO Vs. MUNAGALA BASAVIAH KUTUMBA RAO
December 25, 1977
SANKARAIAH Vs. SPECIAL TABSILDAR L R NANDYAL
August 4, 1977
SARATHY MUDALIAR C P Vs. COMMISSIONER OF INCOME TAX
October 26, 1977
SATHAGIDI INAYATHULLA SAHEB Vs. ADDITIONAL REVENUE DIVISIONAL OFFICER, LAND REFORM
September 20, 1977
SATTI KRISHNA REDDY Vs. NALLAMILLI VENKATA REDDY
March 4, 1977
SATYANARAYANA Vs. STATE
August 3, 1977
SATYANARAYANA KHUBCHAND CARVA Vs. RAMCHANDER LAXMI NARAYAN KARVA
April 6, 1977
SATYAVOLU VENKATA BHASKARA UMAMAHESWARA VARAPRASADA MURTHY Vs. POTTI VEERARAJU
July 29, 1977
SAYED NIZAMUDDIN Vs. GOLDEN TOBACCO CO PVT LTD
April 18, 1977
SEETHAPATHI NAGESWARA RAO Vs. GOVT OF ANDHRA PRADESH
October 7, 1977
SEETHARAMA LAKSHMI RICE AND GROUNDNUT OIL MILL CONTRACTORS CO Vs. INCOME TAX OFFICER
March 30, 1977
SEETHARAMA NAIDU Vs. CHITTOOR DISTRICT CO OPERATIVE CENTRAL BANK LTD
July 29, 1977
SHAH AUTO ENGINEERING COMPANY PVT LTD Vs. SECRETARY TO GOVERNMENT LABOUR EMPLOYMENT AND TECHNICAL EDUCATION DEPARYTMENT
November 7, 1977
SHAIK FATHIMA BI Vs. VENKATA CHAPATHY FINANCE CORPORATION RAYACHOTY
December 28, 1977
SHAIK MEERA Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH HYDERABAD
March 1, 1977
SHAKUNTATA SAHGAL Vs. D P I HYD
July 11, 1977
SHANKUNTALA SAHAWALA Vs. DIRECTOR OF PUBLIC INSTRUCTION II HYDERABAD
July 11, 1977
SIRI PHARMA Vs. CENTRAL EXCISE VIJAYAWADA
September 9, 1977
SIRPUR PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
October 31, 1977
SPECIAL DEPUTY TAHSILDAR LAND REFORMS KOTHAPETA Vs. KARRA BRAHMESWARA SARMA
April 14, 1977
SRI BALAGANESH TEXTILES Vs. COMMERCIAL TAX OFFICER TIRUPATHI CHITTOOR DISTRICT CASE
December 14, 1977
SRINIVASA AND CO Vs. COMMERCIAL TAX OFFICER ONGOLE
September 15, 1977
SRINIVASA BUILDERS PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 20, 1977
STATE Vs. VELAGAPUDI VENKATARAMAIAH
March 8, 1977
STATE OF A P Vs. VIDYASAGAR REDDY
December 17, 1977
STATE OF A P Vs. KUNADI CHINA VENKAT REDDY
November 23, 1977
STATE OF ANDHRA PRADESH Vs. P K MAHAMMAD
December 8, 1977
STATE OF ANDHRA PRADESH Vs. MALLADI RAMA SUBBAIAH
March 18, 1977
STATE OF ANDHRA PRADESH Vs. RANGISETTI VEERANNA RAJU
March 14, 1977
STATE OF ANDHRA PRADESH Vs. ALLAM SURYANARAYANA
March 28, 1977
STATE OF ANDHRA PRADESH Vs. TIKKAVARAPU BALARAMI REDDY
April 11, 1977
STATE OF ANDHRA PRADESH Vs. VEMULAPALLI GANGADHARA RAO
April 8, 1977
STATE OF ANDHRA PRADESH Vs. KARRI MAGIREDDI
April 21, 1977
STATE OF ANDHRA PRADESH Vs. VEGULLA JANAKIRAMAYYA
April 21, 1977
STATE OF ANDHRA PRADESH Vs. M R SUBBAIAH
March 4, 1977
STATE OF ANDHRA PRADESH Vs. M A RAHIM PATHURGATTI HYDERBAD
March 4, 1977
STATE OF ANDHRA PRADESH Vs. MALAPATI PARVATHAMMA
February 2, 1977
STATE OF ANDHRA PRADESH Vs. K V V S L SAKUNTALA
July 19, 1977
STATE OF ANDHRA PRADESH Vs. MAMIDI APPADU
July 28, 1977
STATE OF ANDHRA PRADESH Vs. PIONEER CONSTRUCTION CO
September 1, 1977
STATE REPRESENTATIVE BEFORE S T A TRIBUNAL HYDERABAD Vs. NATIONAL RUBBER MANUFACTURERS LTD
October 31, 1977
SUDERSHAN TRADING CO Vs. M GUJARATI
June 28, 1977
SUNKARA PAPA RAO Vs. STATE OF ANDHRA PRADESH
July 17, 1977
SURYANARAYANA RAO Vs. PADI THOYAJAKSHAMMA
April 19, 1977
SUTHAPALLI NAGESWARA RAO Vs. STATE OF A P
June 27, 1977
SWAMY Vs. CONTROLLING AUTHORITY
September 2, 1977
SWASTIK MANUFACTURERS LTD Vs. LABOUR COURT
July 7, 1977
SWASTIK MANUFACTURERS LTD Vs. LABOUR COURT HYD
June 21, 1977
SYEDA AHMED JEHAN AND OTHERS Vs. ANDHRA PRADESH HOUSING BOARD
July 22, 1977
T MUNUSWAMI NAIDU DIED Vs. R VENKATA REDDI
July 27, 1977
T. RUKKAVVA Vs. THE MUNICIPAL CORPORATION OF HYDERABAD
November 25, 1977
T. VIJAYAKUMAR Vs. THE GOVT. OF ANDHRA PRADESH AND OTHERS
July 18, 1977
TALASANI CHINA GANGI REDDY Vs. DISTRICT COLLECTOR ANANTAPUR
June 21, 1977
TALURI NAMMAYYA Vs. STATE OF ANDHRA PRADESH
April 19, 1977
TAMMA KOTI REDDY Vs. DISTRICT COLLECTOR KRISHNA
August 5, 1977
TAX PAYERS ASSOCIATION TIRUPATHI MUNICIPALITY Vs. COMMISSIONER AND SPECIAL OFFICER TIRUPATHI MUNICIPALITY TIRUPATHI CHITTOOR DISTRICT
July 13, 1977
TENALI MUNICIPAL COUNCIL Vs. TENALI KANYAKA PARAMESWARI VYSYA VIDYANIDHI COMMITTEE
March 10, 1977
THAKUR BALARAM SINGH Vs. K ACHUTA RAO
July 8, 1977
THE CENTRAL WAREHOUSING CORPORATION NEW DELHI AND ANOTHER Vs. TUMMALA CHANDRASEKHARA RAO AND ANOTHER
December 25, 1977
THE STATE OF A.P. THROUGH AUTHORISED OFFICE, L.R. TRIBUNAL, MEDAK Vs. SRI VIDYASAGAR REDDY AND ANOTHER.
December 27, 1977
THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. S. SARASWATHI BAI AND ORS.
June 23, 1977
THIMMAREDDI VENKATARAMANA REDDY Vs. CHELAMACHERLA RAGHAVA REDDY
October 10, 1977
TIRUMALA TIRUPATHI DEVASTHANAM Vs. COMMISSIONER OF LABOUR A P
July 26, 1977
TOGALLUGALLU MAREPPA Vs. STATE
December 22, 1977
TRANSPORT CORPORATION OF INDIA SECUNDERABAD Vs. HINDUSTAN POLYMERS LIMITED VISAKHAPATNAM
January 22, 1977
TULSI BAI Vs. GULAB KANZAR BAI
December 13, 1977
TUMATI RANGAYYA Vs. STATE OF ANDHRA PRADESH
October 13, 1977
UNICORN INDUSTRIES Vs. STATE OF ANDHRA PRADESH
October 27, 1977
UNION CARBIDE INDIA LTD Vs. INDUSTRIAL TRIBUNAL HYDRABAD
October 13, 1977
UNION OF INDIA Vs. CHABILDAS MANIKDAS
December 13, 1977
UNION OF INDIA Vs. VEERAMACHANENI VENKATESWARA RAO AND CO
December 29, 1977
UNION OF INDIA Vs. MOHAN SINGH
August 4, 1977
UNION OF INDIA Vs. SUBBA RAO and CO
August 31, 1977
UNION OF INDIA Vs. VAZIR SULTAN TOBACCO COMPANY LTD
August 18, 1977
UNION OF INDIA Vs. VAZIR SULTAN TOBACCO CO LTD
May 18, 1977
UPPALURI VENUGOPALAKRISHNA RAO EX PRESIDENT Vs. CO OPERATIVE SUB REGISTRAR LIQUIDATOR
June 20, 1977
V APPANNAMMANAYURALU Vs. B SREERAMULU
September 7, 1977
V NAGESWARA RAO Vs. K VENKATA SUBBA RAO
August 8, 1977
V RAJESWARA RAO Vs. KARNA ADEMMA
June 17, 1977
V RAJESWARA RAO Vs. KARNA AUDEMMA
June 12, 1977
V SAMBASIVA RAO Vs. KRISHNA CEMENT CO
June 10, 1977
V SAROJINI Vs. VENKA RAMACHANDRA RAO
September 20, 1977
V SATHYAMAIAH Vs. STATE OF A P
November 7, 1977
V V RAGHAVULOO Vs. S P E HYDERABAD
July 15, 1977
V V V R K YACHANDRA BAHADUR VARU Vs. ANDHRA PRADESH WAKF BOARD HYDERABAD
July 15, 1977
V VEERA RAGHAVALOO Vs. STATE
January 31, 1977
VALLURI SURYAKANTAM Vs. STATE OF ANDHRA PRADESH
December 6, 1977
VARAHA NARASIMHA CHARYULU Vs. GUDIVADA KANAKARATNAM
January 24, 1977
VARAPRASADA MURTHY Vs. P VEERAJU
July 29, 1977
VELURI VEERABHADRAMMA Vs. PALADUGU RAMAIAH
February 23, 1977
VELURI VEERABHADRAMMA Vs. PALADUGU RAMAIAH
March 23, 1977
VEMULA RAMACHANDRAIAH Vs. CHENNABOINE AILAIAH
August 22, 1977
VENKATESWARA RAO AND OTHERS Vs. BOARD OF REVENUE GOVT, OF A P. REPTD., BY ITS SECRETARY, HYDERABAD AND OTHERS.
December 26, 1977
VIJAYA WINES Vs. STATE OF ANDHRA PRADESH
September 19, 1977
VIJAYAWADA MUNICIPALITY Vs. L RAMA MURTHY
August 10, 1977
VISWESWARA SWAMIVARI DEVASTHANAM Vs. REVENUE DIVISIONAL OFFICER KOVVUR WEST GODAVARI DISTRICT
June 8, 1977
WAKF BOARD HYDERABAD Vs. BIRADAVOLU BALARAMI REDDY
March 4, 1977
WINES INTERNATIONAL VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
March 10, 1977
YAMUNA BAI Vs. M PARASURAMAIAH
December 26, 1977
YEDLAPATI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
December 27, 1977
YEMMIGANUR WEAVERS CO OPERATIVE PRODUCTION AND SALE SOCIETY LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
February 2, 1977