Case Index

Title
Date
ABDUL HAKIM AHMAD Vs. DISTRICT SUPDT OF POLICE
January 31, 1977
AHER HAMIR DUDA Vs. AHER DUDA ARJAN
February 7, 1977
AHMEDABAD ADVANCE MILLS CO LTD Vs. SUNDARBHAI BUDHABHAI
December 7, 1977
AHMEDABAD COTTON MFG COMPANY LIMITED Vs. UNION OF INDIA
April 13, 1977
AHMEDABAD KELAVANI TRUST Vs. STATE OF GUJARAT
September 27, 1977
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. KALOL MUNICIPALITY KALOL
October 20, 1977
AHMEDABAD MUNICIPAL CORPORATION Vs. NIRANJAN H SHAH
August 8, 1977
AMBALAL PURSHOTTAMDAS KACHHIA Vs. CHIMANBHAI SHIVABHAI alias BHAGWANDAS
January 21, 1977
AMINABIBI Vs. HAVABIBI
August 8, 1977
AMRUTLAL MANGALJI JOSHI Vs. ARAB TIMBDI JUTH SEVADAYI SAHAKARI MANDALI LIMITED
July 13, 1977
ANIL JAYANTILAL VYAS Vs. SUDHABEN DAUGHTER OF NATVARLAL DAHYABHAI MEHTA
March 11, 1977
ARVIND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 14, 1977
ARVINDKUMAR CHANDULAL PATHAK Vs. KRISHNAKANT JAGMOHANDAS MAJMUDAR
December 9, 1977
ASHVINKUMAR NARMADASHANKER DAVE Vs. KRISHNACHANDRA NARMADASHANKER DAVE
December 6, 1977
ATMARAM MOHANLAL PANCHAL Vs. GUNVANTIBEN alias GEETABEN WD O SURENDRAKUMAR ATMARAM PANCHAL
February 22, 1977
BABOO HUSAIN Vs. N P NOPANY
August 16, 1977
BAI MANI Vs. KHIMA PARBAT SUVAGIA
April 4, 1977
BAI NANI WD O DEVCHAND NANABHAI Vs. MANILAL LALLUBHAI
April 13, 1977
BAI RAMILABEN Vs. KANTILAL SHANKERLAL
August 29, 1977
BALUBHAI MAGANLAL GHASWALA Vs. STATE OF GUJARAT
June 12, 1977
BARKATALI ABDULRAHIM KASAMWALINI Vs. SOHINIBEN JETHALAL PARIKH
June 28, 1977
BATA INDIA LTD., CALCUTTA Vs. B.H. NATHANI
August 4, 1977
BHARAT GINNING FACTORY Vs. COTTON CORPORATION OF INDIA LIMITED
September 27, 1977
BHARAT TILES AND MARBLE PVT LIMITED Vs. BHARAT TILES MANUFACTURING COMPANY
February 18, 1977
BHIKHOOBHAI N SHAH Vs. COMMISSIONER OF INCOME TAX
September 7, 1977
BHOR INDUSTRIES LIMITED Vs. STATE OF GUJARAT
January 10, 1977
BOARD OF TRUSTEES OF PORT OF KANDLA Vs. M RAMABRAHMAN
November 21, 1977
CHANDRAVATI ATMARAM PATEL Vs. COMMISSIONER OF INCOME TAX
September 15, 1977
CHARUTAR VIDYA MANDAL Vs. MIRANMIYA REHMUMIYA MALAK
July 7, 1977
CHAUHAN RAJENDRASINHJI TAKHATSINHJI Vs. STATE OF GUJARAT
December 20, 1977
CHHAGANLAL DEVCHAND Vs. NAVALKUNVAR TALAKCH
April 13, 1977
CHHOTALAL MAGANLAL BADRANIWALA Vs. MAYUR SILK MILLS
October 18, 1977
CHINUBHAI KESHAVLAL NANAVATI Vs. K J MEHTA COMMI FOR TAKING ACCOUNTS
August 10, 1977
COLLECTOR COURT OF WARDS MANAGING PROPERTY OF PATEL RATILAL MITHABHAI Vs. SONABEN
April 21, 1977
COMMISSIONER OF INCOME TAX Vs. JYOTI LIMITED
June 21, 1977
COMMISSIONER OF INCOME TAX Vs. SWASTIK TEXTILE TRADING COMPANY PRIVATE LIMITED
July 15, 1977
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE WAREHOUSING CORPORATION
July 19, 1977
COMMISSIONER OF INCOME TAX Vs. SATELLITE ENGINEERING LIMITED
July 21, 1977
COMMISSIONER OF INCOME TAX Vs. VAC MET CORPORATION PRIVATE LIMITED
July 27, 1977
COMMISSIONER OF INCOME TAX Vs. BALABHAI AND COMPANY
August 4, 1977
COMMISSIONER OF INCOME TAX Vs. VANIA SILK MILLS PRIVATE LIMITED
August 5, 1977
COMMISSIONER OF INCOME TAX Vs. RATANLAL LALLUBHAI
August 1, 1977
COMMISSIONER OF INCOME TAX Vs. MOTILAL HIRABHAI SPG AND WVG COMPANY LIMITED
August 2, 1977
COMMISSIONER OF INCOME TAX Vs. DINESHCHANDRA SUMATILAL
July 28, 1977
COMMISSIONER OF INCOME TAX Vs. PREMJI GOPALBHAI
August 30, 1977
COMMISSIONER OF INCOME TAX Vs. DRAPCO ELECTRIC CORPORATION
August 25, 1977
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL MACHINERY MANUFACTURING PRIVATE LIMITED
October 3, 1977
COMMISSIONER OF INCOME TAX Vs. PRAKASH TRADING COMPANY
August 31, 1977
COMMISSIONER OF INCOME TAX Vs. KAMALINI KHATAU
December 23, 1977
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA TRUST
April 6, 1977
DHAMI NAVNITBHAI AMRATLAL Vs. BHAGVANLAL CHHAGANLAL
July 4, 1977
DOLATRAI HARJIVAN BIBODI Vs. KANTILAL SUKHLAL SHAH DR
April 22, 1977
FATEMAHMED ABA Vs. JUSEB GANI MEMON AND OTHERS
April 1, 1977
GANDHI PARK CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
January 24, 1977
GAURISHANKER ALIAS BABULAL GOVINDJI Vs. BHIKHALAL CHHAGANLAL
June 23, 1977
GODAVARIBEN HIMATLAL Vs. PARIKH SOMALAL alias NATVARLAL HIMMATLAL
March 28, 1977
GORDHAN BECHARBHAI Vs. AMRELI MUNICIPALITY
December 23, 1977
GRAM PANCHAYAT MANEKWADA DIST AMRELI Vs. PATEL BHURA RAMJI BHENSANIA
July 13, 1977
GUJARAT BANK WORKERS UNION Vs. JAMNAGAR DISTRICT CO OP BANK LIMITED
April 28, 1977
GUJARAT GINNING AND MFG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1977
GUJARAT MACHINE TOOLS INDUSTRIES Vs. STATE OF GUJARAT
August 3, 1977
GUJARAT SAFE DEPOSIT COMPANY LIMITED Vs. MUSTAFA MOHMED DABHI
November 21, 1977
GUJARAT STATE FINANCIAL CORPORATION Vs. RECHAN RIVETS
April 5, 1977
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P S DUBE
July 28, 1977
GULABRAI KALIDAS NAIK Vs. LAXMIDAS LALLUBHAI PATEL
May 6, 1977
H J RAVAL FOOD INSPECTOR MUNICIPAL CORPORATION SURAT Vs. SHASHIKANT AMARSINBHAI AJMERA
January 11, 1977
H. M. CHANDRASEKHAR Vs. M.D. PATEL AND OTHERS
August 9, 1977
H. P. CHOTHIA Vs. THE UNION OF INDIA AND OTHERS
March 18, 1977
HAMUMIYA BACHUMITA Vs. MEHDIHUSEN GULAMHUSEN
September 12, 1977
HARIVADAN K DESAI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 28, 1977
HASANAND PINJOMAL Vs. COMMISSIONER OF INCOME TAX
July 1, 1977
HASMUKHLAL C SHAH Vs. STATE OF GUJARAT
August 30, 1977
HAVABEN KARIMBHAI BELIM Vs. RAZAKBHAI alias BACHUBHAI KARIMBHAI BELIM
September 21, 1977
IBRAHIM HAJI MUSA HAJI RASUL SAMOL Vs. SUGRABIBI
December 12, 1977
IMPA WEAVING FACTORY SURAT Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD
April 6, 1977
INDIAN OIL AND PRODUCE EXPORTERS ASSOCIATION Vs. VELJI SHAMJI AND CO
January 19, 1977
INDRADAMAN AMRITLAL Vs. ANANDLAL NANDLAL KAVI AND OTHERS
October 14, 1977
INDRAVIJAYSINHJI MANUBHAI RANA Vs. STATE OF GUJARAT
August 2, 1977
ISAQMAHMAD ABIBIJI Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO. (LTD.)
March 18, 1977
ISHWARBHAI RAMBHAI PATEL Vs. SHYAMAL GHOSH
October 17, 1977
JAM SHRI SATJI DIGVIJAYASINGJI Vs. DAUD TAIYAB
August 22, 1977
JAY BHARAT INDUSTRIES Vs. R T ENGG AND ELECTRONICS COMPANY
July 29, 1977
JETHABHAI DUDHABHAI Vs. BAI HARKHA
August 31, 1977
JETHALAL LALLUBHAI Vs. BARODA MUNICIPAL CORPORATION
December 12, 1977
JITENDRA JAYANTILAL JOSHI Vs. STATE OF GUJARAT
December 21, 1977
JIVIBEN LAVJI RAGANATH Vs. JADAVJI DEVSHANKER
June 22, 1977
KAVITA BENEFITS PRIVATE LIMITED PETITIONER J C GATHA REGISTRAR OF COMPANIES Vs. STATE OF GUJARAT
April 12, 1977
KHERUNISSA ALLIBHAI SMT Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
December 8, 1977
LAXMANGIRI SHIVGIRI GOSAI Vs. STATE OF GUJARAT
November 19, 1977
M. M. VALAND Vs. STATE OF GUJARAT AND ANOTHER
June 21, 1977
MADHAV NARHARI DESHMUKH Vs. STATE OF GUJARAT
April 27, 1977
MAHAGUJARAT HAWKERS VEPARI MAHAJAN Vs. AHMEDABAD MUNICIPAL CORPORATION
August 3, 1977
MAKATI NANCHAND KAKALDAS Vs. CHAMPAKLAL CHHOTALAL KAPADIA
October 18, 1977
MALEK BAVAJI AMARKHAN Vs. BAI SONBAI
March 30, 1977
MEGJIBHAI KHIMJI VIRA Vs. CHATURBHAI TALJABHAI
February 14, 1977
MEHMOODMIYA KADRI Vs. SIRISHKUMAR MODI
April 13, 1977
MEHTA PARIKH AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 29, 1977
MEMON HAJI OOMER NOORMAMAD PATEL Vs. MEMON BAI HAJI AISHA SULEMAN
August 16, 1977
MISTRY BHIKHALAL BHOVAN Vs. SUNNI VORA NOORMAMAD ABDUL KARIM
December 7, 1977
MOHANLAL MAGANLAL SINDHI Vs. STATE OF GUJARAT
April 20, 1977
N C DABHI Vs. STATE OF GUJARAT
July 6, 1977
NANUMAL RIJUMAL Vs. LILARAM VENSIMAL
January 28, 1977
NARENDRA AMRATLAL DALAL Vs. STATE OF GUJARAT
September 14, 1977
NARMADASHANKER MAKANJI RAVAL Vs. NIRANJAN AMBALAL THAKORE
December 2, 1977
NATHU MANCHHU Vs. STATE OF GUJARAT
April 15, 1977
NAVINCHANDRA SHAKERCHAND SHAH Vs. AHMEDABAD CO OP DEPARTMENT STORES LIMITED
March 17, 1977
NAVJIVAN CONSTRUCTION CO Vs. KANTILAL GANDALAL SANGHVI
August 16, 1977
NEW GREAT INSURANCE CO OF INDIA LIMITED Vs. VITHALDAS DHANJIBHAI
September 27, 1977
P V DOSHI Vs. COMMISSIONER OF INCOME TAX
August 3, 1977
PANCHAL PURSHOTTAMBHAI CHANDULAL Vs. PATEL BHAGUBHAI ALIAS BHAGVANBHAI SHIVABHAI
April 6, 1977
PARDI ZANKHRI, NES KARANJ GROUP DUDH AND SAKBHAJI SAHKARI MANDLI LTD. Vs. GOVINDJI BBAGWANJI AND ANR.
January 31, 1977
PARSOTTAMBBAI EANBHAI AND ORS. Vs. PANCBIBEN ALIAS RATANBEN AND ORS.
February 3, 1977
PATEL MANILAL CHHAGANLAL Vs. MUNICIPAL CORPORATION SURAT
October 10, 1977
PATEL PANUBHAI SHANABHAI Vs. GUJARAT REVENUE TRIBUNAL
January 10, 1977
PATEL PARSHOTTAMDAS CHATURBHAI Vs. HARIJAN SHAKARBHAI LAKHABHAI
August 23, 1977
PATEL PARSHOTTAMDAS CHHELDAS Vs. STATE OF GUJARAT
August 25, 1977
PRAVINCHANDRA SAMALDAS PATEL Vs. SARASWATIBEN RANCHHODBHAI
December 25, 1977
PRAVINKUMAR VALLABHDAS MINOR Vs. CHHOTALAL PARMANANDAS AND CO
July 12, 1977
PUNDRIKLAL M BAPALAL Vs. GUJARAT ELECTRICITY BOARD
December 31, 1977
R M GAJJAR Vs. STATE OF GUJARAT
May 4, 1977
R P PATEL JMFC SAVARKUNDLA Vs. STATE OF GUJARAT
August 19, 1977
RAMESHCHANDRA BHIKHABHAI PATEL Vs. SAKRIBEN WD O MANEKLAL MAGANLAL PATEL
December 8, 1977
RANA MAFATLAL GORDHANBHAI Vs. MAHENDRABHAI BABUBHAI
June 24, 1977
RASIKLAL CHANDULAL SHAH Vs. NEW SHORROCK SPINNING AND MFG COMPANY LIMITED
April 27, 1977
RASIKLAL CHANDULAL SHAH Vs. NEW SHORROCK SPINNING AND MANUFACTURING COMPANY LI
April 4, 1977
RASIKLAL LALLUBHAI SHAH Vs. CONTROLLER OF ESTATE DUTY
May 5, 1977
REGISTRAR OF COMPANIES Vs. NAVJIVAN TRADING FINANCE PVT. LTD.
August 17, 1977
REGISTRAR OF COMPANIES, GUJARAT Vs. KAVITA BENEFIT PVT. LTD.
April 12, 1977
S D SHARMA Vs. THAKORLAL CHHAGANLAL
February 28, 1977
S R PATEL Vs. MANAGER SHARDA VIDYALAYA
August 24, 1977
SANTOSHBHAI GUNVANTRAI KAMDAR Vs. STATE OF RAJASTHAN
December 22, 1977
SARVAIYA BALUBHA DIPSINH Vs. SURESHCHANDRA B. AGRAVAT AND ORS.
September 9, 1977
SATYADEV CHAMBERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 29, 1977
SHAH OCHHAVLAL MOTILAL Vs. KANSARA DHANLAXMI BECHARLAL
December 19, 1977
SHANABHAI MATHURBHAI PATEL Vs. M A PANCHAL
December 2, 1977
SHANABHAI SHIVABHAI THAKORE Vs. MUKESHBHAI RAMANBHAI
January 28, 1977
SHANKERLAL H DAVE Vs. COMMISSIONER OF INCOME TAX
July 11, 1977
SHANTABEN NAROTTAMDAS Vs. CONTROLLER OF ESTATE DUTY
May 5, 1977
SHARDABEN JAYANTILAL SHAH Vs. R S BELSARE
June 30, 1977
SHRIMATI KANTABEN CHAMPAKLAL Vs. D.V. MISTRI, FOOD INSPECTOR, AHEMEDABAD MUNICIPAL CORPORATION AND ANOTHER
October 26, 1977
SIMATUL CHEMICAL INDUSTRIES PVT LIMITED Vs. CIBATUL LIMITED
August 9, 1977
SITARAM NANDRAM Vs. JASUBHAI RAGHUBHAI JANI
February 28, 1977
STATE OF GUJARAT Vs. MAHARAJA BOOK DEPOT
February 17, 1977
STATE OF GUJARAT Vs. CHIMANLAL GORDHANBHAI
October 12, 1977
STATE OF GUJARAT Vs. VIJAY BABURAO TAKLE
October 13, 1977
STATE OF GUJARAT Vs. KANTILAL PRATAPJI
November 18, 1977
SUDHAKAR MANIBHAI AND KULINSINGH MANIBHAI Vs. COMMISSIONER OF WEALTH TAX
April 7, 1977
SWASTIK OIL INDUSTRIES Vs. STATE OF GUJARAT
August 26, 1977
THAKORE OMKARSINHJI RANJITSINHJI Vs. STATE OF GUJARAT
July 22, 1977
THAVRAJI JIVAJI MOTHALIA AND ANOTHER Vs. K.N. DANGERWALA, AND/OR HIS SUCCESSOR
September 1, 1977
UKADBHAI VALLABHBHAI HALPATI Vs. NAVRANG TRANSPORT
September 23, 1977
UMARMIYA BAVAMIYA Vs. BAI MONGHI WD O GOBARKHANA THE DECD
January 18, 1977
UTTAMBHAI RANCHHODDAS GANDHI Vs. STATE OF GUJARAT
March 15, 1977
V C SHROFF Vs. GUJARAT ELECTRICITY BOARD
November 17, 1977
VASANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 29, 1977
VISHVANATH VAIRUPATHI KITTUR Vs. STATE OF GUJARAT
October 5, 1977
VRAJLAL JAGJIVANDAS PANDYA Vs. JASWANTLAL SHIVLAL
January 12, 1977
WOOD POLYMER LIMITED IN RE AND BENGAL HOTELS PRIVATE LIMITED Vs. IN RE
January 31, 1977
WOOLLEN MILL KAMDAR SANGH Vs. STATE OF GUJARAT
April 29, 1977
YASHINKHAN AHMEDKHAN Vs. HUSHANBHAI RAJABBHAI
August 11, 1977
YASWANTI R BHATT Vs. COMMISSIONER OF WEALTH TAX GUJARAT
April 7, 1977
Z A CHINWALA Vs. MINOO JAL PARDIWALA
December 2, 1977
ZABUBEN DEUJI WD O HARJIVAN GHELABHAI Vs. MANSUKHLAL BHAGVANDAS
January 27, 1977
ZIYAYUDDIN SADRUDDIN Vs. STATE OF GUJARAT
November 25, 1977