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Case Index
Title
Date
A K AHLUWALIA Vs. N KANTA
September 29, 1977
A R JOSHI Vs. STATE BANK OF INDIA
February 18, 1977
A.K. VENKATESH ASSISTANT DIRECTOR Vs. UNION OF INDIA AND ANOTHER
August 9, 1977
ABDUL MAJID Vs. STATE (DELHI ADMINISTRATION), DELHI,
May 17, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS
October 24, 1977
ANAND GUPTA AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
February 2, 1977
ANURADHA ALIAS CHANCHAL KUMARI Vs. SANTOSH NATH KHANNA
September 27, 1977
ATMA RAM Vs. STATE
March 24, 1977
AUDHOGIC KARAMCHARI GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 1977
AUTAR SINGH Vs. STATE
July 28, 1977
B B KHANNA AND CO Vs. K N KHANNA
May 27, 1977
B K KHANNA Vs. K N KHANNA
July 25, 1977
B R KUNDRA Vs. MOTION PICTURES ASSOCIATION
May 3, 1977
B.R. KUNDRA AND ORS. Vs. MOTION PICTURES ASSOCIATION AND ORS. (NO. 2)
November 1, 1977
BAHADUR SINGH JAIN Vs. RAM SUNDER
February 21, 1977
BALCHAND CHORARIA Vs. UNION OF INDIA
August 12, 1977
BANARSI DAS Vs. STATE
March 8, 1977
BANYAN BAI Vs. SOHAN LAL BEHL
February 9, 1977
BEJOLI ROY CHOWDHRY Vs. AMAR KUMAR
March 14, 1977
BHAGWANTI Vs. SHIV DEI
April 15, 1977
BHARAT SINGH Vs. SHEO PARSHAD GIANI RAM
April 25, 1977
BHIKU RAM JAIN Vs. MUNICIPAL CORPORATION OF DELHI
February 9, 1977
BHIKU RAM JAIN AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
March 25, 1977
CANTEEN EMPLOYEES OF THE CENTRAL ORDNANCE DEPOT Vs. CENTRAL GOVT
May 27, 1977
CENTRAL BANK OF INDIA Vs. CURRENT TRANSPORT FINANCE PRIVATE LIMITED
May 5, 1977
CENTURY TRADERS Vs. ROSHANLAL DUGGAR AND COMPANY
April 27, 1977
CHANDER BHAN SHARMA Vs. DELHI ADMINISTRATION
March 10, 1977
CHANDU LAL Vs. MUNICIPAL CORPORATION OF DELHI
November 9, 1977
CHHOTEY Vs. MOHAMMAD YASIN
August 1, 1977
CHUNI LAL Vs. SUKH DEVI
March 14, 1977
COL. SIR BATA SINGH Vs. MUNICIPAL CORPORATION OF DELHI
May 2, 1977
COMMISSIONER OF INCOME TAX Vs. MEMO DEVI
May 13, 1977
D R MALHOTRA Vs. INDIAN ALUMINIUM CABLES
November 8, 1977
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. T S BHATIA
February 18, 1977
DELHI DEVELOPMENT AUTHORITY Vs. BAWA RAGHBIR SINGH
August 24, 1977
DELHI TRANSPORT CORPORATION Vs. SURENDRA KUMAR
September 30, 1977
DELHI TRANSPORT CORPORATION Vs. D D GUPTA
May 17, 1977
DEVENDRA KUMAR SHUKLA Vs. UNION OF INDIA
July 29, 1977
DEVI SINGH Vs. CHAMAN LAL ITORORA
July 12, 1977
DILBAR AHMED Vs. STATE
February 3, 1977
DIMPLES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
March 10, 1977
DIN DAYAL AND OTHERS Vs. STATE AND OTHERS
April 28, 1977
DOCTOR PESI EDULJEE MEHTA Vs. ADDITIONAL DISTRICT MAGISTRATE
August 24, 1977
DR. BHARAT RAM AND OTHERS Vs. M.C.D. AND OTHERS
March 25, 1977
EKNATH LAXMAN CHOUDHARY Vs. SUPERINTENDENT CENTRAL JAIL
October 11, 1977
FARIDABAD COLD STORAGE Vs. OFFICIAL LIQUIDATOR
December 2, 1977
FORASOL Vs. OIL AND NATURAL GAS COMMISSION
July 27, 1977
G D LYER Vs. STATE
October 17, 1977
GANDHI HARIJAN UCCHAR MADHYAMIK VIDYALAY Vs. DIRECTOR OF EDUCATION DELHI ADMINISTRATION DELHI
May 17, 1977
GANGA RAM Vs. MOHAMMAD USMAN
November 3, 1977
GIRDHARILAL GUPTA Vs. K GIAN CHAND JAIN AND CO
December 22, 1977
GLOBE SUPER PARTS Vs. PARAMOUNT ELECTRICALS
December 23, 1977
GOPAL DASS Vs. STATE
October 10, 1977
GOPI SHYAM Vs. UNION OF INDIA
December 23, 1977
GREYSHAM AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 16, 1977
GURU DAYAL PERSHAD Vs. UNION OF INDIA
December 23, 1977
H P SHRIVASTAVA Vs. RAM SAROOP
April 22, 1977
HANUMAN PERSHAD Vs. CHUNI ALIAS CHUNI LAL
August 25, 1977
HARBANS LAL Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
May 4, 1977
HARBANS SINGH Vs. SHANTI DEVI
September 15, 1977
HARI CHAND AND RAJ PAL Vs. STATE
March 24, 1977
HARI KISHEN Vs. STATE
January 21, 1977
HARWARI LAL VERMA Vs. ESTATE OFFICER
April 12, 1977
HEERO BIBI Vs. UNION OF INDIA
November 2, 1977
HINDUSTAN EMBROIDERY MILL Vs. HEMLA E MILL
December 19, 1977
HOSHIAR SINGH Vs. STATE AND ANOTHER
March 28, 1977
I D GARG Vs. UNION OF INDIA
August 19, 1977
IMPEX CHEMICLES AND AGENCIES PRIVATE LTD Vs. LEELA G KANUGA
May 19, 1977
INDER SINGH Vs. STATE
December 16, 1977
INDIAN OXYGEN LTD Vs. INDUSTRIAL TRIBUNAL
May 18, 1977
INVEST IMPORT Vs. WATKING MAYOR AND COMPANY
December 9, 1977
J P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
September 28, 1977
J.L. MAMTANI Vs. INDIAN INSTITUTE OF TECHNOLOGY, DELHI AND ANOTHER
May 5, 1977
JAGTJIT DISTILLING AND ALLIED INDUSTRIES Vs. BHARAT NIDHI LIMITED
October 5, 1977
JAIMAL SINGH MAKIN Vs. OFFICIAL LIQUIDATOR OF MAJESTIC FINANCIERS PRIVATE LIMITED
December 2, 1977
JARNAIL SINGH AND OTHERS Vs. M.C.D. AND ANOTHER
April 29, 1977
JITENDAR SINGH VERMA Vs. MANMOHANLAL
August 22, 1977
JUGMUG ELECTRIC AND RADIO CO Vs. TELERAD PRIVATE LIMITED
October 25, 1977
K C GEHANI Vs. PARVATI DEVI
August 22, 1977
K K SARIN Vs. MEENAKSHI DATTA GHOSH
July 28, 1977
K R TAHILIANI Vs. UNION OF INDIA
May 23, 1977
K. K. PASRICHA Vs. CHAMAN LAL GHEI
March 25, 1977
KAHAN CHAND MAKAN Vs. B S BHAMBRI
April 4, 1977
KALYAN SINGH Vs. J P GUPTA
February 19, 1977
KAMAL KISHORE CHOPRA Vs. O P DWEDI
April 15, 1977
KANTA GOEL Vs. B P PATHAK
January 21, 1977
KANWALJIT SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL DELHI
September 1, 1977
KANWAR SAIN CHIB Vs. MINICIPAL CORPORATION OF DELHI
January 10, 1977
KARAM CHAND FOOD INSPECTOR Vs. STATE AND ANOTHER
April 15, 1977
KRISHAN BHARDWAJ Vs. MANOHAR LAL GUPTA
May 18, 1977
KRISHNA DEVI Vs. PARMESHWARI DEVI
July 11, 1977
L BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX
July 15, 1977
LAL CHAND Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
March 14, 1977
LALA RAM Vs. MUNICIPAL CORPORATION OF DELHI
March 8, 1977
M.C.D Vs. AMAR LAL
November 30, 1977
M.C.D Vs. MEMBER SINGH
November 17, 1977
M.C.D. Vs. N.C. RAJAN
December 1, 1977
M.C.D. Vs. SHRI OM PARKASH AND ANOTHER
November 23, 1977
M.C.D. Vs. GANGA RAM
November 24, 1977
M.C.D. Vs. BABU LAL
November 29, 1977
M.C.D. Vs. GURDIAL CHANDER RAI AND OTHERS
October 4, 1977
M.C.D. Vs. TARJEET SINGH
April 1, 1977
M/S SHEO CHAND RAI RAM PARTAP Vs. SHRI JAGDISH PRASAD SRIVASTAVA (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES
August 23, 1977
M/S VIRAJ LAL MANI LAL AND CO. Vs. SHRI SATISH SWARUP GUPTA
August 22, 1977
MADAN GOPAL Vs. M.C.D.
March 21, 1977
MADAN MOHAN GUPTA, FOOD INSPECTOR Vs. STATE AND ANOTHER
April 15, 1977
MAHABIR PARSHAD Vs. V K DUGGAL
July 21, 1977
MAHABIR PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
January 5, 1977
MAHADEO PRASAD Vs. NEW DELHI MUNICIPAL COMMITTEE AND ORS.
May 18, 1977
MAHANT PURUSHOTTAM DASS Vs. HAR NARAIN
October 24, 1977
MAN MOHAN TULI Vs. UNION OF INDIA
January 27, 1977
MANOHAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 29, 1977
MATHUR AVIATION Vs. LT GOVERNOR
February 10, 1977
MEHTA TEJA SINGH AND CO Vs. UNION OF INDIA
February 9, 1977
MISRI DEVI Vs. COLLECTOR OF DELHI
January 21, 1977
MODEL PRESS PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPORATION
February 15, 1977
MODERN NEON SIGNS Vs. UNION OF INDIA
August 25, 1977
MOHAN LAL GOELA Vs. SIRI KISHAN
October 8, 1977
MOHINDER SINGH GILL Vs. CHIEF ELECTION COMMISSIONER
April 25, 1977
MOTI LAL Vs. MANJIT SINGH
July 19, 1977
MUKHTIAR AHMED Vs. MASHA ALLAH BEGUM
May 12, 1977
MUNI LAL VOHRA Vs. DELHI MUNICIPAL CORPORATION
October 24, 1977
MUNICIPAL CORPORATION OF DELHI Vs. ASHOK KUMAR AND ANOTHER
December 23, 1977
MUNICIPAL CORPORATION OF DELHI Vs. CHARANJIT LAL
December 1, 1977
MUNICIPAL CORPORATION OF DELHI Vs. J B BOTTLING COMPANY PRIVATE LIMITED
November 9, 1977
MUNICIPAL CORPORATION OF DELHI Vs. KHURANA STORES AND ANOTHER
May 25, 1977
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN LAL
February 7, 1977
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER PRASAD
February 14, 1977
MUNICIPAL CORPORATION OF DELHI Vs. GURDIAL CHANDER AND OTHERS
February 10, 1977
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN TANDON AND ANR.
February 2, 1977
MUNICIPAL CORPORATION OF DELHI Vs. MANSA DEVI
December 13, 1977
MUNICIPAL CORPORATION OF DELHI Vs. S N GUPTA
May 12, 1977
MUNICIPAL CORPORATION OF DELHI Vs. DEEP CHAND AND THE STATE
April 12, 1977
N S JAIN Vs. STATE
September 29, 1977
N.D.M.C. Vs. RAM LAL AND OTHERS
April 5, 1977
NAND KISHORE SHARMA Vs. UNION OF INDIA
January 28, 1977
NARANG OVERSES PRIVATE LIMITED Vs. MEHAR CHAND
March 15, 1977
NATIONAL AND GRINDLAY BANK Vs. RADIO ELECTONICS CORPORATION PRIVATE LIMITED
November 3, 1977
NATIONAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
August 24, 1977
NEW BANK OF INDIA LIMITED Vs. UNION OF INDIA
September 1, 1977
NIRMALA Vs. VASDEV PARDASANI
August 9, 1977
OFFICAL LIQUIDATOR OF SECURITY AND FINANCE PRIVATE LIMITED Vs. PUSHPAWATI PURI
April 25, 1977
OFFICIAL LIQUIDATOR, MILAN CHIT FUND & FINANCE P. LTD. Vs. JOGINDER SINGH KOHLI AND ORS.
April 19, 1977
OLRITE AGENCIES PRIVATE LIMITED NEW DELHI Vs. PRESIDING OFFICER, NEW DELHI
May 20, 1977
OM OIL AND OILSEEDS EXCHANGE LIMITED Vs. UNION OF INDIA
January 19, 1977
OM PARKASH AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
April 19, 1977
OM PARKASH NARANG Vs. PRABHA NARANG
November 17, 1977
OM PRAKASH KHAITAN Vs. KESHARIYA INVESTMENT LIMITED
March 1, 1977
PADAM CHAND JAIN Vs. STATE
August 26, 1977
PRABHU DAYAL LAXMI NARAIN Vs. UNION OF INDIA
December 23, 1977
PREMLATA AGARWAL Vs. RATHI ISPAT LTD
November 24, 1977
PUNJAB CLOTH STORE Vs. COMMISSIONER OF INCOME TAX
December 9, 1977
PUNJAB NATIONAL BANK Vs. DURGA DEVI
August 25, 1977
R C ABROL AND COMPANY PRIVATE LIMITED Vs. A R CHADHA AND COMPANY
December 2, 1977
R C SHARMA Vs. UNION OF INDIA
April 18, 1977
R P CONDUIT MFG CO Vs. UNION OF INDIA
November 2, 1977
RAGHBIR SINGH Vs. BUDH SINGH
August 11, 1977
RAIL CHAND Vs. ALAL CHAND
May 27, 1977
RAJ HANS PRESS Vs. LABOUR COURT
March 28, 1977
RAJ PARKASH Vs. MANGAT RAM CHOWDHRY
March 25, 1977
RAJ PRAKASH VARSHNEY Vs. ADDL DISTRICT MAGISTRATE NEW DELHI
August 5, 1977
RAJDOOT HOTEL Vs. STATE
March 25, 1977
RAM AVTAR Vs. MUNICIPAL CORPORATION OF DELHI
April 19, 1977
RAM CHAND AGHI Vs. NEW DELHI MUNICIPAL COMMITTEE AND OTHERS
April 20, 1977
RAM KISHAN Vs. STATE
October 20, 1977
RAM MURTI Vs. ANIL SASHI GORE
July 21, 1977
RAM NARAIN KHANNA Vs. S ISHAR SINGH
April 20, 1977
RAM PIARI Vs. UNION OF INDIA
October 18, 1977
RAM PYARE LAL Vs. OM PARKASH
January 14, 1977
RAM RATTAN BHARTIA Vs. FOOD CORPORATION OF INDIA
October 26, 1977
RAMJAS FOUNDATION Vs. UNION OF INDIA
March 21, 1977
RATAN LAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 5, 1977
RAZA SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 27, 1977
REFUGEES CO OPERATIVE HOUSING SOCIETY LIMITED Vs. HARBANS SINGH BHASIN
May 19, 1977
ROOP LAL MAKKAR Vs. THAKUR JAGDISH SINGH
October 26, 1977
ROSHAN LAL SINGHANIA Vs. MUNICIPAL CORPORATION OF DELHI
November 18, 1977
S B LALL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES NEW DELHI
March 30, 1977
S JAGAT SINGH Vs. UNION OF INDIA
September 29, 1977
S P SOOD Vs. REGISTRAR OF COMPANIES DELHI
March 10, 1977
S S BHAGAT Vs. N S AHLUWALIA
April 4, 1977
S S MAKHIJANI Vs. V K JOTWANI
February 15, 1977
SADIQ Vs. UNION OF INDIA
October 4, 1977
SAEEDAN Vs. JWALA PERSHAD
April 11, 1977
SAIYAD MUSHTAQ ALI KHAN Vs. NATIONAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
February 24, 1977
SALIM AND CO Vs. MUNICIPAL CORPORATION OF DELHI
February 2, 1977
SALWAN CONSTRUCTION CO Vs. UNION OF INDIA
May 10, 1977
SAVITRI DEVI Vs. PURANCHAND
July 11, 1977
SH. O. P. GUPTA Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
August 11, 1977
SHANKAR HOUSING CORPORATION Vs. M DEVI
December 2, 1977
SHEOCHAND RAM PRASAD Vs. SAVITRI DEVI
August 23, 1977
SHRI HAR PARKASH EX Vs. UNION OF INDIA AND ANOTHER
March 24, 1977
SHRI MADAN LAL Vs. SHRI HUKAM CHAND AND ORS.
August 19, 1977
SHRI NARESH KUMAR Vs. DELHI TRANSPORT CORPORATION AND OTHERS
November 2, 1977
SHRI OM PARKASH AND ANR. Vs. SHRI BISHAN LAL
April 22, 1977
SHRI RAM SARAN Vs. M/S GAIN CHAND KEDAR NATH
July 29, 1977
SHRI RAM SARUP Vs. SHRI SULTAN SINGH
April 25, 1977
SHRI S.G. GUPTA Vs. UNION OF INDIA AND OTHERS
August 8, 1977
SHRI SATYA NARAIN Vs. SMT. VIDYA WATI
May 4, 1977
SHRI VIRENDRA PAL Vs. SRI DALJIT SINGH SANDHU
September 14, 1977
SHUSHIL KUMAR DANG Vs. PREM KUMAR DANG
February 11, 1977
SHYAM SUNDER GAUTAM Vs. BIMLA KUMARI GAUTAM
January 14, 1977
SIALKOT INDUSTRIAL CORPORATION Vs. UNION OF INDIA
September 27, 1977
SIS RAM Vs. STATE AND M.C.D
December 5, 1977
SMT. SAOOMI PREETI VALENTINE Vs. MR. BRUCE VALENTINE
April 14, 1977
SMT. SHANTI DEVI Vs. SHRI RATTAN LAL
August 29, 1977
SMT. SUSHIL MALHOTRA Vs. CAPT. SATYA PAL MALHOTRA
April 14, 1977
SRI KRISHNA PARSHAD AND ORS. Vs. REGISTRAR OF COMPANIES
November 17, 1977
SRI RAM AND ANOTHER Vs. M.C.D. AND ANOTHER
January 19, 1977
SRINIWAS GOYAL AND OTHERS Vs. M.C.D. AND STATE
May 12, 1977
STATE BANK OF INDIA Vs. HARNAM SINGH
October 14, 1977
STATE DELHI ADMINISTRATION Vs. GURCHARAN SINGH
September 19, 1977
SUDARSHAN TALKIES DEL PRIVATE LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHOTITY
November 16, 1977
SUDERSHAN TALKIES DELHI PRIVATE LIMITED Vs. COLLECTOR OF STAMPS
November 16, 1977
SULEMAN ALIAS KALLU AND BABUDIN Vs. STATE
September 14, 1977
SUMAN KANODIA Vs. UNION OF INDIA AND OTHERS
April 26, 1977
SUMER CHAND Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
May 26, 1977
SUMITRA DEVI Vs. SWARAN SINGH
March 11, 1977
SUNDER LAL Vs. JEET SINGH
May 24, 1977
SURENDER KUMAR Vs. STATE AND ANOTHER
March 28, 1977
SURESH VASUDEVA Vs. STATE
September 5, 1977
SWAMI GANESH DASS JI UDASIN Vs. CHIEF SETTLEMENT COMMISSIONER
March 22, 1977
TAQWEEN RAZA Vs. STATE
August 18, 1977
TARA CHAND Vs. GANGA RAM
March 10, 1977
TEJ PAL Vs. STATE
April 12, 1977
TRIKHA RAM VED PARKASH Vs. UNION OF INDIA
January 28, 1977
UDHAM DADHWANI Vs. UNION PUBLIC SERVCE COMMISSIONS
September 29, 1977
UNION OF INDIA Vs. D K GUPTA OF SUDHIR BROS
September 28, 1977
UNION OF INDIA Vs. MOHAMMAD AHMED
July 27, 1977
UNION OF INDIA Vs. BHARAT ENGINEERING CORPORATION
April 20, 1977
UNION OF INDIA Vs. HARBANS LAL JAIN
April 26, 1977
UNION OF INDIA Vs. AMRIK SINGH AND OTHERS
March 30, 1977
UNION OF INDIA Vs. H S PARASHAR
December 9, 1977
V C SHUKLA SANJAY GANDHI Vs. STATE
August 25, 1977
V K AGGARWAL Vs. UNIVERSITY OF DELHI
March 8, 1977
VISHAL BUILDERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
March 23, 1977
WAZIR CHAND Vs. NARAIN DEVI
May 25, 1977
YOGESH SHARMA Vs. DEVI DAYAL
April 12, 1977
ZUMARD UL NISA Vs. CUSTODIAN OF EVACUEE PROPERTY
February 9, 1977