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Title
Date
A BALRAJ Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY GOVERNMENT OF ANDHRA PRADESH
November 3, 1967
A JAYALAKSHMAMMA Vs. CONTROLLER OF ESTATE DUTY A P
April 17, 1967
A M ANSARI Vs. BOARD OF REVENUE ANDHRA PRADESH
August 21, 1967
A SUNDARA RAMI REDDY Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE GUNTUR
February 13, 1967
ABDULLA KHAN Vs. BASALAT KHAR
February 24, 1967
ADAPA VITTAL Vs. GOVULA RAMAKISTIAH
July 14, 1967
ADDA VENKATA RATNAM Vs. THE PANCHAYAT BOARD OF CHERUKUPALLI REPRESENTED BY
September 29, 1967
ADVOCATE-GENERAL ANDHRA PRADESH Vs. VANKADARU LAXMINARAYANA TOBACCO MERCHANT
June 13, 1967
AHMADUNNISA BEGUN Vs. SRI RAM AND OTHERS
November 21, 1967
AHMED ALI KHAN Vs. ASGARUNNISA BEGUM
September 26, 1967
AITA VAIKUNTAM Vs. JAMMIKONTA TOWN MUNICIPALITY
November 23, 1967
AJJUGATTU NARAYANA REDDY Vs. SAREDDI RAMAMUNI REDDY
April 28, 1967
AKELLA SATYANARAYANA MURTHY Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MADRAS
December 21, 1967
AKULURU VENKATA SUBRAMANYAM Vs. SPECIAL COMMERCIAL TAX OFFICEREVASIONS
March 24, 1967
ALAPATI SURYANARAYAN Vs. PUVVADA PULLAYYA AND ANOTHER
September 13, 1967
ALLADIN DIED Vs. LAKSHMIKAN RAMASWAMY
October 3, 1967
ALLAM GANGADHARA RAO Vs. GOLLAPALLI GANGARAO
July 13, 1967
ALLURI VENKATA LAKSHMINARASIMHA RAJU Vs. AKULA YEARLA VENKANNA
January 24, 1967
ANDHRA HANDLOOM WEAVERS GO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
December 1, 1967
ANDHRA PRADESH STATE Vs. GOWRA SUBBARAYA SETTY
March 2, 1967
ANDHRA RICE MILL, HYDERABAD Vs. BELLAN CHANCHAIH AND CO.
October 4, 1967
ANDHRA SCIENTIFIC COMPANY Vs. LABOUR COURT
September 1, 1967
ANKAYYA Vs. MASTAN
August 10, 1967
APPALA VENKATESWARLU Vs. AMARTHALURI SUBBARAYUDU
August 9, 1967
ARAVA NAGIREDDI AND OTHERS Vs. THE STATE
March 21, 1967
ARKALA PAPA RAO Vs. MOKELEY RAJANNA
June 15, 1967
ASSOCIATED TRANSPORT MADRAS PRIVATE LTD Vs. REGIONAL TRANSPORT OFFICER CHITTOOR
November 17, 1967
AZAM JAH Vs. EXPENDITURE TAX OFFICER INCOME TAX CUM WEALTH TAX HYDERABAD
April 14, 1967
B GOPALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
December 26, 1967
B N CHOBE Vs. SAMI AHMED
December 30, 1967
BABA COMMERCIAL SYNDICATE Vs. CHANNAMASETTI DASU
June 26, 1967
BADRINARAYAN BALAKISHAN Vs. COMMISSIONER OF INCOME TAX
June 23, 1967
BANDARU NARASINGA RAO Vs. STATE OF ANDHRA PRADESH
November 15, 1967
BANDI NAIDU Vs. PAVULURI RAMANUJIAH
November 23, 1967
BANSILAL MOTILAL CHARITABLE TRUST MANAGING TRUSTEE Vs. R CHANDRAMAULI GUPTA
March 1, 1967
BARKAT ALI Vs. STATE OF ANDHRA PRADESH
November 8, 1967
BATHULA KRISHNA BRAHMAM Vs. GUDIPUDI SHAIK MEERA HASSAIN
October 22, 1967
BATHULA KRISHNA BRAHMAM Vs. GUDIPUDI SHAIK MEERA HUSSAIN
October 25, 1967
BEHBOOD ALI KHAN Vs. SECRETARY TO GOVERNMENT MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA
September 26, 1967
BEZWADA TULASAMMA Vs. KONDURU SUBBARAMI REDDY
September 28, 1967
BH SATYANARAYANAMURTHY Vs. REGIONAL TRANSPORT OFFICER EAST GODAVARI
October 19, 1967
BOLLA TIRAPANNA AND SONS Vs. COMMISSIONER OF INCOME TAX
July 5, 1967
BORIGE SAMBHAMURTHY Vs. DRUGS INSPECTOR
October 17, 1967
BUDHARAJU VENKATA SURYANARAYANA RAJU Vs. MADDUKURI APPARAO
July 24, 1967
BULK POCHAMMA Vs. ANISETTI SURAYYA
February 6, 1967
CENTRAL BANK OF INDIA LTD Vs. SRINIVASA PEETI
October 6, 1967
CHALLA SUBBATAYUDU Vs. DARBHA RAMKRISHNA RAO
July 20, 1967
CHARUGONDLA RANGA RAO Vs. KOMARAM RAMAYYA
August 16, 1967
CHERUKURI ESWARAMMA SMT Vs. CONTROLLER OF ESTATE DUTY
June 28, 1967
CHERUPU VENKATA VARAHA NARASIMHAM Vs. STATE OF ANDHRA PRADESH
July 31, 1967
CHILLAKURU GHENCHURAMI REDDY Vs. KANUPURU CHENCHURAM REDDY
September 15, 1967
CHIMALAKONDA AMBAYAMMA DIED Vs. CHIMALAKONDA GANAPATHI
July 17, 1967
CHINNAPPAREDDIGARI PEDDA MUTHYLAREDDY Vs. CHINNAPPAREDDIGARI VENKATAREDDY
December 7, 1967
CHINNI PADMAVATHAMMA ALIAS VARALAKSHMAMMA Vs. CHENNURU NARAYANA REDDI
October 27, 1967
CHIRALA GOVERDHANAREDDY Vs. ELECTION TRIBUNAL BAPATLA
December 27, 1967
CHITTOOR DISTRICT CO Vs. VEGETOLS LTD. (IN LIQUIDATION) AND OTHERS
April 12, 1967
CIALAPATHI RAO Vs. B N REDDY
October 20, 1967
CIRIVISETTI SASTRULU Vs. GOVERNMENT OF ANDHRA PRADESH
November 4, 1967
COMMISSIONER OF GIFT TAX Vs. HANUMANTHAPPA P
April 14, 1967
COMMISSIONER OF INCOME TAX Vs. UNITED CONSTRUCTIONS
June 16, 1967
COMMISSIONER OF INCOME TAX Vs. SARATHY MUDALIAR C P
March 28, 1967
COMMISSIONER OF INCOME TAX Vs. DHARMAVARAM MUTUAL BENEFIT PERMANENT FUND LIMITED
June 23, 1967
COMMISSIONER OF INCOME TAX Vs. SIVARAMAPRASAD BAHADUR S R Y
August 2, 1967
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H NIZAMS SUPPLEMENTAL FAMILY TRUST
April 18, 1967
COOPERATIVE MARKETING SOCIETY Vs. N VENKATANARASIMHA RAO
December 22, 1967
D PEDDAPULLA REDDY Vs. STATE OF ANDHRA PRADESH
October 25, 1967
D RAJA AHMED Vs. PACHA BI
September 26, 1967
D RAJANNA Vs. DOULATRAM
February 3, 1967
D RAMA SUBBA REDDY Vs. P V S RAMA DAS
November 4, 1967
D V NARASIMHAM Vs. STATE
December 20, 1967
D. KRISHNA MOORTHY Vs. D. RANGASWAMI NAIDU AND ANOTHER
September 12, 1967
DANDA CHENCHAIAH Vs. DANDA MANGAMMA
October 25, 1967
DASA K LAKSHMIAH Vs. UNION GOVERNMENT
October 26, 1967
DHARAMCHAND AGARWAL Vs. THE UNION OF INDIA
November 6, 1967
DHULIPALLI SUBBARAO Vs. SIDDAPPA DHARMAKUNTA MUPPURAM
October 3, 1967
DOMMETI VENKATA REDDI Vs. KATTA SUBRAHMANYAM
October 4, 1967
DONTIREDDY VENKATA REDDY Vs. BHIMAVARAPU BHUSHIREDDY AND OTHERS
April 28, 1967
DRAKSHARAPU RAGHAVULU Vs. DEPUTY COLLECTOR HEADQUARTERS KAKINADA
November 3, 1967
DURVURI PAPI REDDI Vs. DUVVURI RAMI REDDI
February 17, 1967
DWARAKA PRASAD Vs. CONTROLLER OF ESTATE DUTY
June 22, 1967
E PEDDA SUBBA REDDY Vs. STATE
July 31, 1967
EVURU VENKATA SUBBAYYA Vs. SRISHTI VEERAYYA
April 28, 1967
FAUJMUL Vs. MOTILAL
July 25, 1967
G KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
June 12, 1967
G LINGAPPA Vs. STATE OF ANDHRA PRADESH
August 17, 1967
G VENKATRATNAM Vs. PRINCIPAL OSMANIA MEDICAL COLLEGE HYDERABAD
November 20, 1967
GADDE BUCHAIAH Vs. DASARI KOTAIAH AND OTHERS
February 3, 1967
GAJJALA CHALAPTI RAO Vs. RAMALAKSHMANA CLOTH STORES MACHILIPA
September 19, 1967
GANDHAM MUSALAIAH Vs. GRAM PANCHAYAT KANTHERU
October 27, 1967
GANDHAM SATYANARAYANA Vs. SIRANGAM SATYANARAYANA MURTY
February 9, 1967
GANTA RAJAMMA Vs. GANTA SIVAYYA
December 15, 1967
GARUDA SATYANARAYANA Vs. GRANDHI VENKATACHALAPATHI RAO
February 7, 1967
GOKA RAMALINGAM Vs. BODDU ABRAHAM AND ANOTHER
August 21, 1967
GOKAVARAPU PERUMALLASWAMY Vs. GOKAVARAPU MANIKYAMBA AND OTHERS
December 28, 1967
GOLLA NARAYANAMMA Vs. GOLLA SURYAPANDURANGAPPA
October 27, 1967
GOPAL KRISHNA RAO Vs. UNION OF INDIA
November 23, 1967
GOPAL RAO EKBOTE Vs. AHMAD MOHIUDDIN
April 13, 1967
GOPARAJU RAMACHANDRA RAO ALAS GORA Vs. ELECTION COMMISSIONER OF INDIA AND ORS.
February 7, 1967
GOPISETTI KONDIAH Vs. GUNDA SUBBARAYUDU
July 21, 1967
GOPISETTI KONDIAH Vs. GUNDO SUBBARAYUDU & ANOTHER
July 20, 1967
GOVINDU Vs. STATE
July 12, 1967
GULAM MOHAMMED AFSAL Vs. IQBAL BEGUM
October 6, 1967
GUMPENA RAMACHANDRA RAO Vs. KOTTURU RAMAKRISHNA RAO
November 6, 1967
GUNDA BHASKARA RAO Vs. CONTROLLER OF ESTATE DUTY
June 24, 1967
GUNTUR MUNICIPALITY Vs. GADDE SUBBA RAO
April 20, 1967
HARI JEE BHOJ Vs. M A JALEEL
September 21, 1967
HARI NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH HOME TRANSPORT II DEPARTMENT HYDERABAD
November 15, 1967
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 10, 1967
HYDERABAD CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
April 19, 1967
IN RE K. GANGULU NAIDU AND OTHERS Vs. STATE
October 17, 1967
IN RE., BOTU SURYANARAYANA Vs. STATE
August 18, 1967
IN RE., SINGAMPALLI SUNYASI NAIDU Vs. STATE
September 28, 1967
INCOME TAX OFFICER COMPANIES CIRCLE HYDERABAD Vs. VEMULAPALLI AND SONS P LIMITED
April 24, 1967
IRRI VEERA RAJU Vs. COMMERCIAL TAX OFFICER
April 11, 1967
IRRUMATHIRUMALA NALLANCHAKRAVARTHI SAMPATHKUMARA JAGANNATHA Vs. IRUMATHIRUMAL NALLACHAKRAVARTHI SAMPATHKUMARA ANDALAMMA
December 30, 1967
IRUKUVAJHULA SUBRAHMANYAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF CO OPERATION AND AGRICULTURE HYDERABAD
December 19, 1967
IRUMATHIRUMALA NALLANCHAKRAVARTHI SAMPATHKUMARA Vs. IRUMATHIRUMAL NALLACHAKRAVARTHI SAMPATHKUMARA
March 3, 1967
J C NAGIREDDY Vs. P NAGAMMA
July 19, 1967
JAKKA VENKUREDDY Vs. STATE OF ANDHRA PRADESH
October 17, 1967
JAKKA VENKUREDDY AND OTHERS Vs. STATE OF A.P. REP BY THE INSPECTOR OF POLICE
September 23, 1967
JUJJUVARAPU KOTAMMA Vs. PAPPALA SIMHACHALAM
January 25, 1967
JULAKANTI KRISHNAMURTHI Vs. APPALARAJUGARI VENKATA RAMANAIAH
September 25, 1967
JUTTIGA SOMANNA Vs. REVENUE DIVISIONAL OFFICER KOVVUR
November 15, 1967
JUTURU RAMAIAH SETTY (DIED) HIS L.R. JUTURU SESHAP Vs. SURAVARAM GOVINDAMMA
March 28, 1967
K APPA RAO Vs. J SURYANARAYANA MURTHY
June 20, 1967
K BASIVI REDDY Vs. GUNTUR MUNICIPALITY
March 2, 1967
K CHALAPATI RAO Vs. B N REDDY
October 20, 1967
K DASARADHARAMI REDDY Vs. UNION OF INDIA
October 19, 1967
K GOVINDA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 30, 1967
K JANARDHAN REDDY Vs. SIXTH CITY MAGISTRATE CRIMINAL COURT HYDERABAD
December 13, 1967
K MALLAMMA Vs. SAMMUEL SHANKRIAH
December 13, 1967
K NARASIMHA RAO Vs. STATE
February 10, 1967
K P SARMA Vs. STATE
April 5, 1967
K S VENKATASAMI NAIDU Vs. K J RAMAPPA NAIDU
October 19, 1967
K VENKATA SUBBAYYA Vs. DISTRICT COLLECTOR CHITTOOR
November 24, 1967
K VISHWANATHAM Vs. STATE OF ANDHRA PRADESH
October 26, 1967
K. KOMU MODALIAR, SARPANCH, VANADUGRAM PANCHAYAT Vs. THE GOVERNMENT OF ANDHRA PRADESH
April 27, 1967
K. MANAVALA NAICKER DEFENDANT Vs. K. R. GOPALA KRISHNAIAH CHETTI
February 17, 1967
K. VINAYAKAREDDI Vs. STATE OF ANDHRA PRADESH, HOME (ENDOWMENTS II) DEPT, REPRESENTED BY ITS SECRETARY AND OTHERS
December 6, 1967
KALAGARA RAMA TULASAMMA Vs. SUBHADAYA PUBLICATIONS LIMITED
November 29, 1967
KALIKI SUBBARAMI REDDY Vs. UNION GOVERNMENT OF INDIA SECRETARY TO GOVERNMENT DEPARTMENT OF MINES AND METALS NEW DELHI
January 17, 1967
KAMBHAMPATI VENKATA SATYANARAYANA Vs. KAMBHAMPATI PEDA SUBBARAO
August 10, 1967
KANCHANA RAMA KRISHNA RAO Vs. ATYAM VENKATESWARA RAO
December 18, 1967
KANNUMURI JAGANNADHA RAO Vs. CHAPA SARASWATAMMA
August 19, 1967
KARMAM SWAMI RAO Vs. KURNOOL SANSKRUTH VIDYADANA SAMAJAM
March 2, 1967
KARNAM HANUMAYYAMMA Vs. KARNAM RAMA KRISHNAMMA
June 22, 1967
KARNAM NAGABHUSHANA RAO Vs. KARNAM GOWRAMMA
February 14, 1967
KASIRAM Vs. STATE OF ANDHRA PRADESH
December 11, 1967
KATRAGADDA RAJAGOPALARAO Vs. CHIEF ELECTION COMMISSIONER TALAKTORA NEW DELHI
February 16, 1967
KATRAGADDA RAMAYYA Vs. KOLLI NAGESWARARAO
September 25, 1967
KERLA ANKAMMA DEVASTHANAM VINNAKOTA Vs. MANIKONDA VENKATA RATNAMA
April 11, 1967
KHAIRUNNISSA BEGUM Vs. B N CHOBE
September 11, 1967
KOKA SIVANANDA SASTRY Vs. SAMASTHANAM CHOULTRY PITTKAPURAM
October 26, 1967
KONAKANCHI NAGAYYA Vs. KONDRAMUTLA HANUMIAH
March 10, 1967
KONDA ANTHIAH Vs. MADAN RAO
September 8, 1967
KOTHAPALLI NARASAYYA Vs. JAMMANA JOGI
August 28, 1967
KOTHURI LAKSHMAIAH Vs. ARAVAPALLI LAKSHMAIAH
June 30, 1967
KOTHURI VENKATESWARLU Vs. BRAHMANAND REDDY
August 2, 1967
KOTU PICHAYYA Vs. KANDALLA SATYANARAYANA CHARYULU
March 6, 1967
KRISHNA MINERALS Vs. GOVERNMENT OF ANDHRA PRADESH
October 25, 1967
KRUTHIVENTI KUTUMBA RAO Vs. MUTHI VENKATA SUBBA RAO
July 18, 1967
KUCHANPUDI SUNDARARAMARAJJU Vs. GOVADA PARANDHAMAYYA
October 20, 1967
KUPPU DAMAYANTHI Vs. C RAMA RAO
September 27, 1967
LAKKARAJU SOMUNAIDU Vs. MAJJI GANGAMMA
September 20, 1967
LAXMAIAH Vs. BAJI REDDY
September 26, 1967
M A JABBAR Vs. STATE OF ANDHRA PRADESH
July 14, 1967
M B T CO MADRAS Vs. ANNAM NARASIMHA RAO
April 27, 1967
M MOHANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 18, 1967
M. RAMACHANDRA REDDY Vs. STATE OF BANK HYDERABAD
October 16, 1967
MADAM SHAKUNTALA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY HYDERABAD
December 27, 1967
MADHAVARAPU SRIRAMAMURTHY Vs. MAMIDALA SUBBAMMA
September 12, 1967
MALGA SOMIAH Vs. P PADMA BAI
November 6, 1967
MALL SURANNA Vs. KALLA SOMULU
October 23, 1967
MALLADI SEETHARAMA SASTRY Vs. NAGANATH KAWLWAR AND SONS
October 6, 1967
MARSHALL SONS AND CO INDIA LTD Vs. VEGETOLS LTDINDIAN BANK LTD
April 18, 1967
METTU APPIREDDY Vs. PONEGANTI VENKATAPPAYYA AND ANOTHER
August 19, 1967
MIR NIYAMATH ALI KHAN Vs. COMMERCIAL AND INDUSTRIAL BANK LIMITED
November 23, 1967
MIRYALA VENKATESWARLU AND CO Vs. BATTULA VENKATA PERAIAH AND VENKATESWARLU AND CO
July 12, 1967
MOHAMMAD ABDUL RASHEED KHAN Vs. STATE OF ANDHRA PRADESH
December 5, 1967
MOHAMMAD BHAI Vs. CONTROLLER OF ESTATE DUTY
July 6, 1967
MOKA SURYA RAO Vs. STATE
March 14, 1967
MOVVA BUTCHAMMA Vs. MOVVA VENKATESWARARAO
August 29, 1967
MULAKALAPALLI PULLAYYA Vs. CHALAMALA GURAVAYYA
August 19, 1967
MULPURU VENKATARATNAMMA Vs. STATE OF ANDHRA PRADESH
December 19, 1967
MUNICIPAL CORPORATION HYDERABAD Vs. DEVI SINGH
February 6, 1967
MUNICIPAL COUNCIL OF VIZIANAGARAM Vs. SHAH BIBI SAHEBA
June 22, 1967
MUTTANGI AYYANNA Vs. MUTTANGI ETHIRAJULU
September 18, 1967
MUVVA BUTCHAMMA Vs. MOVVA VENKAES WARARAO
August 23, 1967
N GURULINGAMURTHY Vs. APPASANI APPANNA DORA ALIAS BABJI RAO
September 27, 1967
N L SASTRY Vs. STATE OF ANDHRA PRADESH
September 19, 1967
N PULLAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
November 30, 1967
N SHABIR HUSSAIN Vs. FOREST RANGE OFFICER DORKA
September 20, 1967
N SUBBAYYA Vs. REGIONAL TRANSPORT AUTHORITY VISAKHAPATNAM
April 24, 1967
N V L NARASIMHA RAO Vs. KOTHA RAGHURAMAYYA
August 7, 1967
N. VENKATASWAMY Vs. V. KESAVACHARLU AND ANOTHER
March 29, 1967
NALLAPUREDDI ESWARAMMA Vs. P RANGAMMA
October 6, 1967
NARAYANLAL P LAHOTI Vs. CONTROLLER OF ESTATE DUTY ANDHRA PRADESH HYDERABAD
July 6, 1967
NAWAB MIR BEHBOOD ALI KHAN Vs. THE SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS
September 6, 1967
NEELAM MANGATHAYARAMMA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNA AT VIJAYAWADA
February 17, 1967
NOOR ALI Vs. BADRINATH
September 22, 1967
OFFICIAL RECEIVER KURNOOL Vs. VALE PEDDA MOUNAMMA
August 29, 1967
P BAPANAIAH Vs. STATE
November 24, 1967
P BHOOMAIAH Vs. NAWAB KUTUBUDDIN KHAN
April 24, 1967
P BHUPATHI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 30, 1967
P GOPAL REDDY Vs. A KRISHNASWAMY SPECIAL SECRETARY TO GOVERNMENT P W D ANDHRA PRADESH
November 24, 1967
P S KOTHANDARAMA GUPTA Vs. SIDAMSETTY VASANT KUMAR
August 19, 1967
P VENKATAKRISHNAYYA NAIDU Vs. STATE OF ANDHRA PRADESH
March 15, 1967
P. RAMACHANDRA REDDY Vs. NARSIMHA REDDY AND ANR
August 22, 1967
PADMATI BUCHI REDDI Vs. NANABOL JANGA REDDY
March 2, 1967
PAIDIMARRI BALASUBBA CHETTY AND SONS Vs. JUTUR REDDIYA
December 6, 1967
PANCHAYALAVARAPU VENKATA SATYA SEETA RAMANJANEYA RATNAM Vs. SRIRAM SWARAMMA
August 11, 1967
PASUMARTHI LAXMINARASIMHAM Vs. STATE OF ANDHRA PRADESH
September 20, 1967
PEDAPLH RATE PAYERS ASSN Vs. P MUNICIPALITY
December 13, 1967
PENTAIAH Vs. CHARANLAL SRIKISHEN PARTNERSHIP FIRM
September 6, 1967
PENUKONDA PADMANABHAM CHETTY Vs. MOYA RAMASWAMY
June 24, 1967
POLISCTTI MALLIKARJUNARAO Vs. GADDE SAROJINI
October 27, 1967
POLISETTI SUBBARAIDU AND CO Vs. COMMISSIONER OF INCOME TAX
June 28, 1967
POONAMALLI RAMAYYA Vs. STATE OF ANDHRA PRADESH
April 27, 1967
PRESIDENT SHISHU VIHAR BHAGINI MANDAL HYDERABAD Vs. YELLAIAH
December 27, 1967
PRESINGU SOMESWARA RAO Vs. JALDU ANANTHARAGHU RAMA ARYA ALIAS RAMA RAO
July 28, 1967
PRINCE AZAM JAH Vs. EXPENDITURE TAX OFFICER
April 14, 1967
PRINCE AZAM JAH BAHADUR Vs. COMMISSIONER OF INCOME TAX
June 20, 1967
PUBLIC PROSECUTOR Vs. GUDDETY VENKATA REDDI
February 28, 1967
PUBLIC PROSECUTOR Vs. HATAM BHAI
August 31, 1967
PUBLIC PROSECUTOR Vs. MOHAMED ALI
June 30, 1967
PUBLIC PROSECUTOR Vs. BHEEMANATHI VENKATA SESHAIAH
June 27, 1967
PUBLIC PROSECUTOR Vs. M. SUBBA REDDY
September 29, 1967
PUBLIC PROSECUTOR Vs. PAPANNA
December 26, 1967
PULAGAM CHANTI REDDY Vs. OFFICIAL RECEIVER EAST GODAVARI
July 24, 1967
PULIM CHENCHI REDDY Vs. MUNGAMURI SIVARAMI REDDY
January 19, 1967
PURAPABUTCHI RAMA RAO Vs. PURAPA VIMALAKUMARI
October 17, 1967
PUTTI VENKATA SUBBAIAH Vs. SMT. B.K. RADHABAI
August 22, 1967
PUWADA ATCHIRAJU Vs. B VEERAIAH
June 23, 1967
PYDI LAKSHMANNA Vs. DUPPALA KRISHNAMURTHY
July 28, 1967
PYDIMARRI VENKATESWARLU Vs. PYDIMARRI JALAMMA
September 6, 1967
R D SURYANARAYANA RAO Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER GUNTUR
September 6, 1967
R MUSALAPPA REDDY Vs. STATE OF ANDHRA PRADESH
September 25, 1967
R SRIHARI NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
April 6, 1967
RADHA BAI Vs. BANKA CHINNAYYA
October 5, 1967
RAI BAHADUR SETH SHREERAM DURGAPRASAD AND FATEHCHAND NARASINGDAS Vs. STATE OF ANDHRA PRADESH
September 11, 1967
RAJA V V V R K YACHENDRA KUMARA RAJAH OF VENKATAGIRI Vs. INCOME TAX OFFICER
August 22, 1967
RAMAYYA Vs. NAGESWARA RAO
September 25, 1967
RAMSETTY BUTCHAIAH Vs. STATE
February 10, 1967
RAVI NAGABHUSHANAM Vs. NETI GOPALA KRISHNA MURTHY
September 8, 1967
RAVIPATI JAGADESWARA RAO Vs. ATCHUTA SUBBAIAH
July 28, 1967
RAVULA KAMALAMMA Vs. RAVULA VENKATA NARASIMHA REDDI
November 3, 1967
RAYUDU PALLAMSETTI Vs. DOMMETI SRIRAMULU
April 27, 1967
REDDY K P Vs. COMMISSIONER OF INCOME TAX
June 28, 1967
REV P FERNANDO Vs. MEMBERS OF ST FRANCIS CLUB SECUNDERABAD
April 7, 1967
REVENUE DIVISIONAL OFFICER GUNTUR Vs. VASIREDDY RAMA BHANU BHUPAL
December 27, 1967
REVENUE DIVISIONAL OFFICER GUNTUR Vs. VASIREDDY RAMA BHANU BHUPAL AND OTHERS
August 7, 1967
S K NANNE SAHEB Vs. STATE OF ANDHARA PRADESH HYDERABAD
April 27, 1967
S M A KHUDDUS VIJAYAWADA MUNICIPAL COUNCIL Vs. STATE OF ANDHRA PRADESH
April 26, 1967
S SANYASI APPA RAO Vs. OFFICER INCHARGE OF THE AMADALAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD
January 17, 1967
S T V VENKATARAMA CHETTIAR AND SONS Vs. K MUNNAIAH A R SUBRAHMANIAM AND CO
July 5, 1967
SANJEEVA REDDI G Vs. REGISTRAR OF TRADE UNIONS
October 31, 1967
SANTHAPET BALAIAH AND ANOTHER Vs. SHOP OF KAVOOR BHUMAIAH AND OTHERS
July 21, 1967
SARAGADAM APPARAO Vs. SPECIAL LAND ACQUISITION OFFICER
October 4, 1967
SARWAR KHAN Vs. STATE OF ANDHRA PRADESH
July 26, 1967
SATISCHANDRA MEHESHWARI Vs. SHAIK PYARE
September 8, 1967
SEMISETTI KRISHNIAH AND ORS. Vs. SOMISETTI BALA VENKATA SUBBIAH
September 12, 1967
SHAHZADI BEGUM Vs. NAWAB DOST MOHD. KHAN AND OTHERS
September 6, 1967
SHAIK IBRAHIM Vs. COMMISSIONER OF INCOME TAX
April 18, 1967
SHIMOGA OIL MILLS Vs. RADHAKRISHNA OIL MILLS KADIRI
December 3, 1967
SHRIMATHI RUKMANI BAI Vs. NARASIMHA RAO
September 15, 1967
SIDDAREDDY CHENCHU RAMI REDDY Vs. ALAGANADHASWAMY TEMPLE
September 26, 1967
SIDDIAH Vs. KAMATH
March 6, 1967
SIKANDER SHAH Vs. SYED ABDUL REHMAN
December 30, 1967
SINGAMANENI RAMAPPA Vs. AMILINENI PEDDAKKA
October 5, 1967
SRIMAT PRATIVADI BHAYANKARAM GOPALA KRISHNAMACHARY Vs. SRI RAJA KANDIMALLA SEETHARAMARAO BAHADUR ZAMINDAR
September 14, 1967
SRIRAM REDDY Vs. STATE OF ANDHRA PRADESH
October 6, 1967
STATE OF ANDHRA PRADESH Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED HYDERABAD
October 5, 1967
STATE OF ANDHRA PRADESH Vs. MOHAMMED MAZHARUDDIN AHMED
December 22, 1967
STATE OF ANDHRA PRADESH Vs. SATYANARAYANA KAITHAN PVT LTD
April 17, 1967
STATE OF ANDHRA PRADESH Vs. LAKSHMI OIL MILLS BHONGIR
April 20, 1967
STATE OF ANDHRA PRADESH Vs. ORUGANTI VENKATESWARLU AND BROS
March 31, 1967
SURAJ NARAYAN AGARWAL Vs. THE HYDERABAD
October 19, 1967
SUSHELAMMA Vs. BUCHA REDDY
October 17, 1967
T K KHADAR MOHIUDDIN Vs. STATE OF ANDHRA PRADESH
March 23, 1967
T N VENKATANATHACHARI Vs. STATE OF ANDHRA PRADESH
September 21, 1967
T THARAMMA Vs. T RAMCHANDRA REDDY
October 19, 1967
T.A.P. ANANTACHARI Vs. M.R.S. RAJAMMA AND OTHERS
August 8, 1967
T.S. RAMA RAO Vs. CHIEF ELECTORAL OFFICER
February 14, 1967
T.V. SARMA Vs. I.V. GOPALA RAO & ANR.
August 31, 1967
TADLA LACHMAIAH Vs. SUPERINTENDENT
August 10, 1967
TAJ MAHAL HOTEL SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
August 1, 1967
TANDRA VENKATA SUBRAHMANAYAM Vs. VEGESANA VISWANADHARAJU
July 6, 1967
THE COMMISSIONER OF WEALTH TAX, A.P. HYDERABAD Vs. SHRI. N.V. NARENDRANATH
August 19, 1967
THE GOVT OF HYDERABAD NOW ANDHRA PRADESH Vs. MOHD. SALAMATULLAH AND OTHERS
August 11, 1967
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SAVANI TRANSPORT PRIVATE LTD.
August 21, 1967
THE REVENUE DIVISIONAL OFFICER AND LAND ACQUISITIO Vs. PYDAH SURYANARAYANA MURTHY AND ANOTHER
April 12, 1967
THE TIRUPATHI MOTOR TRANSPORT WORKERS UNION Vs. VENKATESWARA BUS UNION
August 14, 1967
THUKIVAKAM GRAM PANCHAYAT Vs. DISTRICT COLLECTOR CHITTOOR
April 28, 1967
TIRUMALCHETTY KOTAIAH Vs. DISTRICT COLLECTOR PANCHAYAT WING GUNTUR
March 31, 1967
TIRUVENKATA CHARIAR Vs. ANDALAMMA
December 30, 1967
TORSION PRODUCTS LIMITED Vs. DIRECTOR OF INDUSTRIES HYDERABAD
November 24, 1967
TRIPURANI VODAVALLI TAYARU Vs. OFFICIAL RECEIVER WEST GODAVARI AND D KODANDARAMAMURTHY
December 1, 1967
UNION OF INDIA Vs. RAJASTHAN SUPPLYING AGENCIES
April 20, 1967
V SURYANARAYANAMURTY Vs. Y KAMESWARAMMA
November 2, 1967
V V SARMA Vs. STATE OF ANDHRA PRADESH
December 7, 1967
V V SARMA Vs. STATE OF ANDHRA PRADESH
December 27, 1967
VADDABOYINA SESHA REDDI Vs. VADDABOYING TULASAMMA
November 22, 1967
VADREVU VENKAPPA RAO Vs. COMMISSIONER OF WEALTH TAX
June 30, 1967
VAKKALAGADDA VENKATARAMA RAO Vs. SRIMATHI VAKKALAGADDA SEETHARATHAMMA
April 4, 1967
VALAM ERAPPA Vs. THE REVENUE DIVISIONAL OFFICER
June 22, 1967
VALLABHARANA SWAMI VARU DEITY OF SWARNA Vs. DEVI HANUMACHARYULU
March 21, 1967
VANKAMAMIDI LAKSHMINARASIMHAM Vs. M. SUBBAIAH AND OTHERS
August 9, 1967
VEERABHADRA IRON FOUNDRY Vs. COMMISSIONER OF INCOME TAX
April 25, 1967
VENUGOPALASWAMY TEMPLE OF PANDURU Vs. RAKUDITI SEETHARAMCHARYULU
October 6, 1967
VENUGOPALASWAMY TEMPLE TENNALI Vs. KAKUMARREE ANJANEYULU DIED
April 26, 1967
VENUGOPALASWAMY VARU TEMPLE Vs. VISWESWARA PRASAD
February 13, 1967
VIJAYAWADA MUNICIPALITY Vs. SAMPAT KUMAR VILAS
September 13, 1967
Y. VEERABHADRA RAO Vs. GOVT. OF ANDHRA PRADESH AND OTHERS
November 28, 1967
YEKA RAJAMMA Vs. PYDIGANTAM BUTHIRAMAYYA
February 10, 1967
YEKA RAJAMMA Vs. PYDIGHANTAN BUTHIRAMAYYA
February 10, 1967
YOUSUF BEGAM Vs. STATE OF ANDHRA PRADESH
October 16, 1967