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Case Index
Title
Date
ABDUL AZIZ ANSARI Vs. BHAGWANDAS NATHUBHAI
March 17, 1967
AGRICULTURAL PRODUCE MARKET COMMITTEE AT DAHOD Vs. CONTRACTOR MUNSHI MUSARAF GULAB
July 18, 1967
AJITRAI SHIVPRASAD MEHTA Vs. VASUMATI
June 20, 1967
ALARAKHAN HASSAN Vs. AMIR HUSSAIN ALADMIYA
March 30, 1967
ALIMIYA MAHMADMIYA Vs. SAYED MOHOMED BAQUIR EL EDROOS VALDS SAYED JAFFER EL EDROOS
April 24, 1967
ALUMAL TAHELRAM Vs. MEHTHRAM BASARMAL
March 16, 1967
AMBALAL SARUPCHAND MANIAR Vs. MANIBHAI TULSIBHAI PATEL
January 16, 1967
AMBICA MILLS LTD Vs. SECOND LABOUR COURT
September 15, 1967
BABUBHAI MADHAVLAL PATEL Vs. STATE OF GUJARAT
February 13, 1967
BABUBHAI PRABHUDAS Vs. P C ADELAJI KALUJI
December 16, 1967
BABULAL CHHAGANLAL BAROT Vs. STATE OF GUJARAT
January 11, 1967
BAI DIWALI Vs. KOLI BALA RANCHHOD
November 8, 1967
BAI SARDA Vs. PATEL KESHAVLAL JOITARAM
October 7, 1967
BALKRISHNA DWARKADAS VYAS Vs. GUJARAT HOUSING BOARD
August 29, 1967
BARODA BOROUGH MUNICIPALITY Vs. SOMA BHAIJI
April 26, 1967
BHAILAL TRIBHOVANDAS AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX
July 31, 1967
BHUPENDRA CHANDULAL PATEL Vs. STATE OF GUJARAT
September 18, 1967
BRIJCHANDRA GORDHANDAS JAGIRDAR Vs. STATE OF GUJARAT
May 5, 1967
CHAKI JAKERIA ABDULLA Vs. MEMON ISMAIL UMAR
April 7, 1967
CHAMAR JIVABHAI BECHARDAS Vs. CHAMAR HARIJAN KESHARBHAI
September 12, 1967
CHAMPAKLAL PARBHULAL PARIKH Vs. NATVARLAL GORDHANDAS GANDHI
November 24, 1967
CHHAGANLAL KIKABHAI Vs. STATE OF GUJARAT
November 15, 1967
CHHOTALAL JIVABHAI PATEL DR Vs. VADILAL LALLUBHAI MEHTA
September 29, 1967
CHIMANLAL CHHOTALAL Vs. COMMISSIONER OF INCOME TAX
August 4, 1967
CHIMANLAL HARILAL KHARVA Vs. RAMJIBHAI AMBALAL GANDHI
March 30, 1967
CHOOHARMAL WADHURAM Vs. COMMISSIONER OF INCOME TAX
August 14, 1967
CHUNILAL KHUSHALDAS PATEL Vs. COMMISSIONER OF INCOME TAX
July 10, 1967
COMMISSIONER INCOME TAX GUJARAT Vs. HIRALAL MOHANLAL SHAH
July 20, 1967
COMMISSIONER INCOME TAX THE GUJARAT Vs. JIVIBEN SMT
June 20, 1967
COMMISSIONER INCOME TAX THE GUJARAT Vs. JEKISONDAS BHUKHANDAS
June 22, 1967
COMMISSIONER OF INCOME TAX Vs. JIVIBEN
June 20, 1967
COMMISSIONER OF INCOME TAX Vs. KASTURBHAI LALBHAI
June 26, 1967
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR TRUST CORPORATION PRIVATE LIMITED
July 12, 1967
COMMISSIONER OF INCOME TAX Vs. CHINUBHAI M MODI
July 4, 1967
COMMISSIONER OF INCOME TAX Vs. BHANJI KANJIS SHOP
August 7, 1967
COMMISSIONER OF INCOME TAX Vs. KOTHARI S C
August 3, 1967
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD RANA CASTE ASSOCIATION
July 25, 1967
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA WIRE HEALDS MANUFACTURING COMPANYMPANY PRIVATE LIMITED
July 28, 1967
COMMISSIONER OF INCOME TAX Vs. INDUMATI RATANLAL
October 9, 1967
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA MRS
October 9, 1967
COMMISSIONER OF WEALTH TAX Vs. BHOGILAL MAGANLAL SHAH
August 17, 1967
D C CHHOWALA ASSTT COMMISSIONER OF LABOUR GUJARAT Vs. GUJARAT PAPER MILLS LIMITED
September 21, 1967
D S MERAMWALA BHAYAWALA Vs. BAI SHRI AMARBA JETHSURBHAI
November 10, 1967
DALSUKHJI VARVAJI Vs. STATE OF GUJARAT
February 1, 1967
DAWOOD MAHOMED PATHAN Vs. UNION OF INDIA
September 1, 1967
DAYAPRAKASH TRIKAMBHAI Vs. SPEICAL LAND ACQUISITION OFFICER
April 11, 1967
DESAI NAVINKANT KESARLAL Vs. PRABHAT KABHAI
February 23, 1967
DEVCHAND SHIVRAM PATEL Vs. BAI BABU
March 15, 1967
DHIRAJBEN R AMIN Vs. COMMISSIONER OF INCOME TAX
July 10, 1967
DISTRIBUTORS BARODA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 7, 1967
FIRM OF MOHANLAL NAROTTAMDAS Vs. BECHARDAS KHUSALDAS
February 3, 1967
G L SHUKLA Vs. STATE OF GUJARAT
March 13, 1967
GALABJI KHODAJI Vs. MOOSAMIYA IMAM HAIDERBUX
July 25, 1967
GANDHI BHUPATLAL JAGJIVAN Vs. SHAH SHUKHLAL VARSHIDAS NANALAL
July 19, 1967
GUJARAT STATE CO OPERATIVE LAND MORTGAGE BANK LIMITED Vs. P R MANKAD JUDGE LABOUR COURT RAJKOT
August 25, 1967
GUNVANTLAL MANGALDAS Vs. COMMISSIONER OF INCOME TAX GUJARAT
July 19, 1967
H S SHOBASING AND SONS Vs. SAURASHTRA IRON FOUNDRY AND STEEL WORKS PVT LIMITED
July 14, 1967
HAJARKAN KALUBAVA Vs. KESARKHAN KAYAMKHAN
March 13, 1967
HARIVALLABH CHHOTALAL NAGORI Vs. AHMEDALI RAJABHAI KADIANI
November 30, 1967
HARNAMSING LALSING Vs. GANGARAM ITCHHARAM
October 10, 1967
HATI DEVDAN SARMAN Vs. STATE OF GUJARAT
January 17, 1967
HIRALAL HARGOVINDAS Vs. POPATLAL SANKALCHAND PATEL
August 2, 1967
IBRAHIMBHAI KARIMBHAI CHHIPA Vs. STATE OF GUJARAT
May 4, 1967
ISAC OSMAN HAJI Vs. VALIMOHMAD ISAC
April 26, 1967
ISHWARBHAI DESAIBHAI PATEL Vs. VADILAL LALLUBHAI MEHTA
August 7, 1967
JADEJA MAHIPATSINH BHAVUBHA Vs. STATE OF GUJARAT
October 17, 1967
JAYANTILAL JAGJIVANDAS Vs. RATILAL SOMNATH
March 27, 1967
JAYANTILAL JIVANLAL MISTRI Vs. RATILAL JIVANLAL MISTRI
July 3, 1967
JAYANTILAL VRAJLAL BAROT Vs. STATE OF GUJARAT
July 21, 1967
JETHALAL NANALAL Vs. STATE OF GUJARAT
May 3, 1967
JHALA JAGATSINGJI FALJIBHAI Vs. JHALA AMARSING RAHULSA
April 20, 1967
JILUBHA FATEHSINH PARMAR Vs. A J THAKAR
January 12, 1967
JOSHI RATAASI GOPAJI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
October 4, 1967
KACHARJI HARIJI Vs. STATE OF GUJARAT
June 27, 1967
KANAIYALAL CHIMANLAL MODY Vs. STATE OF GUJARAT
February 7, 1967
KANBI MAVJI KHIMJI Vs. KANBI MANJIBHAI ABJIBHAI
June 24, 1967
KANSARA ABDULREHMAN SADRUDDIN Vs. TRUSTEES OF THE MANIAR JAMAT AHMEDABAD
July 4, 1967
KANSARA KANTILAL FOGATLAL Vs. BAI MANIBEN
June 23, 1967
KASTURBHAI RAMCHAND PANCHAL Vs. MOHANLAL NATHUBHAI
August 16, 1967
KESHAVLAL PARBHUDAS CHOKSHI Vs. MANUBHAI I VYAS
February 2, 1967
KESHAVLAL PEHALADBHAI PATEL Vs. STATE OF GUJARAT
June 8, 1967
KESHAVLAL PEHHALABHAI PATEL Vs. STATE OF GUJARAT
June 7, 1967
KHOJA AHMADALI HAJI JERAJBHAI Vs. HUSSEIN KASU NANGIYA
September 29, 1967
KOLI DAYA MERA Vs. STATE OF GUJARAT
October 5, 1967
KURBANHUSSEIN IBRAHIMJI MITHIBORWALA Vs. COMMISSIONER OF INCOME TAX
June 22, 1967
LALJI HARIDAS Vs. COMMISSIONER OF INCOME TAX
July 27, 1967
LAXMANDAS S O VARANDAL Vs. LACHAMIBAI
February 23, 1967
LAXMIDAS DAMODARDAS Vs. L CHANDRABHAN
September 13, 1967
LILADHAR PATHUBHAI Vs. PRAVINCHANDRA NAGJIBHAI
April 3, 1967
LOHANA VASANTLAL DEVCHAND Vs. STATE OF GUJARAT
July 24, 1967
MADANBHAI RAMJIBHAI PATEL Vs. STATE OF GUJARAT
August 24, 1967
MAGANLAL JAGJIWANDAS Vs. LAKHIRAM HARIDASMAL
August 10, 1967
MAGANLAL KARSANDAS Vs. BEDI GRAM PANCHAYAT
February 16, 1967
MAHMAD UMAR ABDUL RAHIM NARMAVALA Vs. SHAH MANILAL GOKALDAS
July 20, 1967
MAHOMAD USMAN GULAM MOHIUDDIN Vs. DHANSHANKER JAGANNATH BHATT
October 18, 1967
MANEKLAL VALLABHDAS PARIKH AND SONS Vs. COMMISSIONER INCOME TAX GUJARAT
July 10, 1967
MANILAL AMRITLAL THAKKAR Vs. GOVINDLAL CHHAGANLAL SHAH
December 15, 1967
MANILAL R PANDYA FOOD INSPECTOR AHMEDABAD Vs. CHIMANLAL PARSHOTTAMDAS
May 5, 1967
MANKA HARI Vs. STATE OF GUJARAT
January 16, 1967
MATUBAI CHUNILAL PATEL Vs. COMMISSIONER OF INCOME TAX
July 11, 1967
MATUBHAI CHUNILAL PATEL Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
July 11, 1967
MODI DAHYABHAI AMBALAL Vs. JAYANTILAL C SHAH
February 24, 1967
MODI MOHANLAL BHAGWANDAS Vs. SHAH KESHAVLAL JETHALAL
March 3, 1967
MOHANLAL NATHUBHAI Vs. R M DESAI DEVELOPMENT COMMISSIONER GUJARAT
September 22, 1967
MUSTAFA ISMAIL Vs. MANISHANKER alias MAHESHKUMAR KESHAVLAL VYAS
March 21, 1967
NAJARKHAN KALUBAVA Vs. KESARKHAN KAYAMKHAN
March 11, 1967
NANALAL HARISHANKER Vs. STATE OF GUJARAT
August 3, 1967
NANDKISHORE SAKARLAL Vs. STATE OF GUJARAT
June 19, 1967
NARANDAS TOLARAM Vs. BHAGSINGH KIRPALSINGH KHALSA
June 7, 1967
NARAYANPRASAD HARIBHAI MAJMUDAR Vs. MERUBHAI RAYABHAI
March 20, 1967
NARHARIBHAI SUKHANAND DAVE Vs. CHATURBHAI DHARAMSINH
September 18, 1967
NAVINCHANDRA BABULAL BHAVSAR Vs. BACHUBHAI DHANABHAI SHAH
March 14, 1967
NAVSING THAVARIA Vs. STATE OF GUJARAT
April 12, 1967
NEW SWADESHI MILLS AHMEDABAD LTD Vs. S K RATTAN
October 13, 1967
PANCHAL KESHAVLAL SOMNATH Vs. CHINUBHAI JAGJIVANDAS
June 26, 1967
PARMAR GOGJI KANA Vs. PARMAR GANESH MOTI
June 20, 1967
PARVATIBEN WD O JOITARAM SAKARCHAND Vs. HIMATLAL HIRALAL AND CO
May 4, 1967
PATEL AND SONS PRIVATE LIMITED J R Vs. COMMISSIONER OF INCOME TAX
August 14, 1967
PATEL DHARAMSHI PREMJI Vs. BAI SAKAR KANJI
April 13, 1967
PATEL HARGOVAN NATHUBHAI Vs. STATE OF GUJARAT
February 2, 1967
PATEL ISHWARBHAI LALLUBHAI Vs. PARASHOTTAM RANCHHODBHAI
February 18, 1967
PATEL KALIDAS DEVRAJ Vs. PATEL KUVERJI ASHARAM
June 22, 1967
PATEL MULCHAND JOITARAM Vs. BAI AMTHI
October 3, 1967
PRAJAPATI GANESHJI IDAJI Vs. HASTUBEN HEMRAJ
March 20, 1967
PREMCHAND JECHAND Vs. K G SANGHRANI ASSISTANT DIRECTOR OFFICE OF THE TEXTILE COMMISSIONER
November 10, 1967
QUAZI REZIUDDIN BADRUDDIN Vs. MAHMAD AMIN HAJI ABDULKADER
May 3, 1967
RAMALAL TRIBHOVANDAS THAKKAR Vs. SHANTABEN
January 20, 1967
RAMANLAL TRIBHOVANDAS THAKKAR Vs. SHANTABEN alias KAMLABEN
January 20, 1967
RAMTAHEL RAMANAND AND ORS Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LTD (CALICO MILLS, AHMEDABAD) AND ANR
October 3, 1967
RAOL SHRI CHANDRASINHJI DILAWARSINHJI Vs. DHANVANTKUNVERBA WD O RAOL SHRI MADHAVSINHJI HEMATSINHJI
June 24, 1967
RATILAL BALABHAI NAZAR Vs. RANCHHODBHAI SHANKERBHAI PATEL
April 26, 1967
S M THAKKAR MRS Vs. M A BAQUI
April 28, 1967
SABUDDIN SHEIKH MANSUR Vs. J S THAKKAR
May 4, 1967
SANATKUMAR BHIKHABHAI PATEL Vs. STATE OF GUJARAT
March 6, 1967
SAURASHTRA SALT MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX
July 27, 1967
SAURASHTRA SALT MFG CO Vs. COMMISSIONER INCOME TAX GUJARAT
July 27, 1967
SEVANTILAL S SHAH Vs. STATE OF GUJARAT
January 16, 1967
SEVANTILAL S SHAH Vs. STATE OF GUJARAT
January 12, 1967
SHAH CHAMPSHI KUNVERJI Vs. SONI BHAILAL DAMJI
June 19, 1967
SHAH PRABHUDAS ISHWARDAS Vs. SHAH BHOGILAL NATHALAL CO PARCENERS OF A JINT HINDU FAMILY
April 11, 1967
SHAIKH MOHMAD AFZAL SHAIKH MOHMAD HUSAIN Vs. STATE OF GUJARAT
September 22, 1967
SHANTABEN THAKOR WD O CHANDULAL HEMCHAND Vs. NEW RAJPUR MILLS COMPANY LIMITED
April 14, 1967
SHANTILAL R DESAI Vs. P N VYAS
July 4, 1967
SHANTILAL RATNAJI Vs. STATE OF GUJARAT
August 18, 1967
SHARADCHANDRA AMULAKHRAY DESAI Vs. NANA BHURA
February 23, 1967
SHETH GUNVANTLAL MANGALDAS Vs. COMMISSIONER OF INCOME TAX
July 19, 1967
STATE OF GUJARAT Vs. JAMADAR MANSINGRAO BHAGVATRAO
August 10, 1967
STATE OF GUJARAT Vs. JETHANAND KUNDOMAL
February 9, 1967
STATE OF GUJARAT Vs. SHANUBHAI MATUBHAI
January 12, 1967
STATE OF GUJARAT Vs. BATUKBHAI HARGOVIND VORA
January 24, 1967
STATE OF GUJARAT Vs. ALI BIN RAJAK
May 4, 1967
STATE OF GUJARAT Vs. JETHANAND SHAMALDAS
October 17, 1967
STATE OF GUJARAT Vs. PANDYA MOHANLAL UGRESHWAR
October 19, 1967
STATE OF GUJARAT Vs. ONE DEAF AND DUMB MAN
October 20, 1967
STATE OF GUJARAT Vs. RAMANLAL CHIMANLAL KHATRI
November 8, 1967
STATE OF GUJARAT Vs. JIVANLAL BHIMJIBHAI
December 5, 1967
SURENDRASINHAJI JORAWARASINHJI JHALA Vs. U M BHATTA
January 23, 1967
TAKHATSING GULABSING Vs. CHANDULAL SHIVLAL SHAH
October 4, 1967
THAKKAR RAMANLAL SHIVLAL Vs. THAKKAR HIMATLAL RANCHHODDAS
February 18, 1967
THAKOR GAMANSINGJI GULABSINHJI Vs. N V VANIKER D P A JAGIR ABOLITION OFFICER BANASKANTHA
January 31, 1967
THAKORDAS SUGNAMAL Vs. STATE OF GUJARAT
January 28, 1967
UNION OF INDIA Vs. LALJI BHIMJI
April 25, 1967
UNITED INDUSTRIES Vs. DALWADI AND CO
November 15, 1967
VASAVA NAROTTAM UNJU Vs. SHAH AMBALAL MAGANLAL
December 2, 1967
VIJAYKUMAR K SHAH Vs. FIRM OF PARI NARESHCHANDRA
February 8, 1967
VORA IBRAHIM AKBARALI Vs. STATE OF GUJARAT
July 12, 1967
VORA SALEHBHAI GULAMBHAI Vs. STATE OF GUJARAT
July 12, 1967
WINTEX MILLS Vs. N C KANDOLA, ASSISTANT COLLR OF EX, BARODA
September 2, 1967
YADURAY BANSI SADAVRATI Vs. SUNDERBAI
March 28, 1967