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Case Index
Title
Date
A S SELHI Vs. UNION OF INDIA
March 28, 1967
ABDUL BUTT Vs. GOVERNMENT OF UNION TERRITORY OF HIMACHAL PRADESH
June 19, 1967
ALI HASAN Vs. M S SHAMI
August 18, 1967
AMAR CHAND BUTAIL AND SONS Vs. INCOME TAX TRIBUNAL
June 16, 1967
AMAR NATH KAPUR Vs. PRAN NATH KHANNA
February 14, 1967
AMAR SINGH Vs. UNION OF INDIA
January 31, 1967
AMERICAN FURNISHING HOUSE NEW DELHI Vs. UDAI RAM BHURJI S O CHUNNA RAM
March 31, 1967
ANGRUP THAKAR Vs. STATE OF PUNJAB
May 30, 1967
ASAD ULLAH KHAN Vs. METROPOLITAN FINANCIERS PRIVATE LIMITED
February 28, 1967
ASHOK KUMAR Vs. ADMINISTRATOR HIMACHAL PRADESH
October 6, 1967
ASHOK RATTI LAL TRIVEDI Vs. ANJANI MADHUSUDAN OZA
May 16, 1967
ATMA RAM Vs. INDUSTRIAL TRIBUNAL
October 31, 1967
AVTAR SINGH ANAND Vs. E KRISHNA
February 21, 1967
B D GUPTA Vs. UNION OF INDIA
March 28, 1967
B K SARDARI LAL Vs. SUPERINTENDENT OF CENTRAL JAIL
May 18, 1967
BAL DIWAKAR HANS Vs. DELHI ADMINISTRATION
January 9, 1967
BALLABH DASS AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE
October 14, 1967
BANARSI DASS Vs. INCOME TAX OFFICER B III DISTRICT
March 28, 1967
BAWA KARAM CHAND Vs. SURESH KHURANA
September 5, 1967
BEOPRI MAL Vs. UNION OF INDIA
February 23, 1967
BHAGWANTI Vs. ATTAR SINGH
July 26, 1967
BHAJAN SINGH HARDIT SINGH AND CO Vs. KARSON AGENCY INDIA
March 31, 1967
BHARAT NIDHI LIMITED Vs. MEGH RAJ MAHAJAN
January 5, 1967
BHUPINDER SINGH Vs. TRANSPORT SECRETARY
May 9, 1967
BUDH RAM SHARMA Vs. BANWARI LAL
April 6, 1967
C G THORBORG PLATANVEJ Vs. UNION OF INDIA
October 16, 1967
C L JOLLY Vs. MADAN LAL
June 27, 1967
CET Vs. CHARAT RAM AND SONS
October 20, 1967
CHADHA MOTOR TRANSPORT CO Vs. R N CHOPRA
January 17, 1967
CHANDER BHAN Vs. CHATTER SINGH
November 23, 1967
CHANDER PARKASH Vs. PREM LATA
October 27, 1967
CHANDER PARKASH AGGARWALA Vs. DISTRICT MAGISTRATE OF DELHI
January 25, 1967
CHARANJIT LAL SODHI Vs. ALEDONIAN INSURANCE COMPANY LIMITED
September 8, 1967
CHAUDHARY DATTA RAM Vs. UNION OF INDIA
April 6, 1967
CHINTI Vs. DAULTU
October 9, 1967
CHIRANJI LAL Vs. GURNAM KAUR
August 29, 1967
CHUHARI Vs. SIRTU
December 28, 1967
COLLECTOR Vs. AMIN CHAND
July 3, 1967
COLLECTOR LAND ACQUISITION Vs. BHADIA
August 8, 1967
COLLECTOR MANDI Vs. SOM KRISHAN
June 8, 1967
COMMISSIONER OF EXPENDITURE TAX NEW DELHI Vs. CHARAT RAM AND SONS NEW DELHI
October 20, 1967
COMMISSIONER OF INCOME TAX Vs. JODHAMAL KUTHIALA R B
September 20, 1967
COMMISSIONER OF INCOME TAX Vs. BHARAT INSURANCE COMPANY LIMITED
August 24, 1967
COMMISSIONER OF INCOME TAX Vs. BANSI DHAR L
September 5, 1967
COMMISSIONER OF INCOME TAX Vs. R P JODHA MAL KUTHALIA
July 4, 1967
COMMISSIONER OF INCOME TAX Vs. LAL CHAND JAIN
April 26, 1967
COURT ON ITS OWN MOTION Vs. K S SETHI
November 24, 1967
CUSTODIAN OF EVACUEE PROPERTY NEW DELHI Vs. RAMESHWAR DAYAL
December 4, 1967
D S BHATNAGAR Vs. STATE
January 9, 1967
DARSHAN LAL Vs. STATE
December 18, 1967
DARSHAN SINGH Vs. HARI NATH
May 4, 1967
DAULAT RAM Vs. SOM NATH
February 21, 1967
DELHI ADMINISTRATION Vs. PARKASH CHAND
January 31, 1967
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
October 9, 1967
DELHI IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
November 29, 1967
DEV RAJ Vs. LT GOVERNOR OF DELHI
May 24, 1967
DEVI CHARAN Vs. DURGA PERSHAD
February 15, 1967
DHAN SINGH Vs. MANGE RAM
November 1, 1967
DHANI DEVI Vs. TULSI RAM
July 24, 1967
DRUGDEAL CORPORATION Vs. SMITH
October 26, 1967
DULA MAL SONI Vs. NEW DELHI MUNICIPAL COMMITTEE
December 16, 1967
DURLAB SINGH SANT SINGH Vs. MEHR CHAND KHANNA
February 6, 1967
ELECTRICAL MANUFACTURING CO LTD Vs. D D BHARGAVA
January 12, 1967
FIKSON TRADING COMPANY Vs. QAMARUDDIN
July 31, 1967
GANESH DASS Vs. STATE
March 1, 1967
GAUTAM DEV Vs. LILA WATI
October 23, 1967
GIAN CHAND BALI Vs. LJ SINGH
October 9, 1967
GIRDHARI LAL Vs. MADAN LAL
December 28, 1967
GITTI Vs. DHIANA
September 5, 1967
GOLCONDA INDUSTRIES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
October 20, 1967
GOLO Vs. UNION OF INDIA
June 26, 1967
GOPICHAND Vs. BRAHMO DEVI
April 19, 1967
GOVERNMENT SERVANTS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. SL KATYAL
March 1, 1967
GUPTA TOBACCO CO Vs. UNION OF INDIA
April 19, 1967
GUR SINGH Vs. NARAD
June 27, 1967
GURMAUJ SARAN BALUJA Vs. M R SETHI
October 27, 1967
GURU DUTT GUPTA Vs. GAURI SHANKER AND CO
April 6, 1967
H S MEHRA Vs. UNION OF INDIA
April 28, 1967
HALIMUDDIN MAHAL MANDIP Vs. ELECTION COMMOSSIONER OF INDIA NEW DELHI
January 17, 1967
HAMDARD DAWAKHANA WAKF DELHI Vs. STATE OF DELHI
February 27, 1967
HARBANS SINGH Vs. TEJ SINGH
September 4, 1967
HARDIT SINGH GIANI Vs. REGISTRAR OF COMPANIES NEW DELHI
November 6, 1967
HARVIR GIRI Vs. JAGDISH CHANDER
March 2, 1967
HGRILAL Vs. TEK CHAND
January 2, 1967
HINDUSTAN STEEL PRIVATE LIMITED Vs. USHA RANI GUPTA
April 14, 1967
HORI LAL Vs. TEK CHAND
January 2, 1967
INDER SAIN BAKSHI S O BAKSHI ANANT RAM Vs. UNION OF INDIA TROUGH SECY MINISTRY OF GOVERNMENT OF INDIA NEW DELHI
August 29, 1967
INDER SAIN SEENGAL AND ANOTHER Vs. J.E. COMPOSE,
July 31, 1967
J AND P COATS LIMITED Vs. CHADHA AND CO INDIA
May 9, 1967
J W BENON Vs. STATE
November 8, 1967
JAGANNATH KASHINATH KAVALEKAR Vs. UNION OF INDIA
March 30, 1967
JAGDISH CHANDER DHAWAN Vs. KARAM CHAND MEHRA
October 24, 1967
JAGJIT SINGH Vs. LETTER PATENT
February 17, 1967
JAI CHAND Vs. UNION OF INDIA AND ANOTHER
August 16, 1967
JAI LAL Vs. PUNJAB STATE
June 7, 1967
JASWANT SINGH S Vs. COMMISSIONER OF INCOME TAX
April 27, 1967
JETHA SINGH Vs. CHAMAN LAL
July 31, 1967
JIWANLAL RAJ NARAIN KHANNA Vs. RADHEY LAL
October 19, 1967
JODHA MAL KUTHIALA R B Vs. COMMISSIONER OF INCOME TAX
August 24, 1967
JOTI PARSHAD Vs. GAJENDRA SHARMA
December 8, 1967
K C MANCHANDA Vs. MURREE BREWERY CO
October 20, 1967
K N GUPTA S O BEHRI LAL Vs. UNION OF INDIA
September 12, 1967
KAKOO SHAH UTTAM CHAND Vs. KAMLA WATI
July 19, 1967
KAMPA WATI DEVI Vs. BASANT RAI
September 13, 1967
KHAIR UN NISA Vs. CUSTODIAN OF EVACUEE PROPERTY
October 30, 1967
KHANNA A C Vs. COMMISSIONER OF INCOME TAX
April 6, 1967
KIRPAL SINGH Vs. STATE
May 24, 1967
KRISHAN LAL VIJ Vs. UNION OF INDIA
February 3, 1967
L HARISH CHANDRA Vs. UNION OF INDIA
January 19, 1967
LACHMANDAS TOBACCO DEALER Vs. UNION OF INDIA AND ORS
April 25, 1967
LAJYA RAM Vs. JALIL UR REHMAN
February 1, 1967
LAKSHMI INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
October 17, 1967
M C RAHBAR Vs. UNION OF INDIA
May 11, 1967
M L DHAWAN Vs. CAPRI LIMITED
July 20, 1967
MADAN LAL Vs. HIRA SINGH PAL
July 14, 1967
MADAN LAL Vs. SUPERINTENDENT TEHAR JAIL, DELHI
May 5, 1967
MADAN LAL CHADHA Vs. STATE
July 6, 1967
MADHAVNAGAR COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
February 23, 1967
MADHO SHOBA Vs. LT GOVERNOUR HIMACHAL PRADESH
June 13, 1967
MALU RAM Vs. UNION OF INDIA
February 23, 1967
MANOHAR LAL BELI RAM Vs. HAR KISHAN LAL
April 14, 1967
MANOHAR SINGH Vs. KANSHI RAM AND SONS
August 11, 1967
MEATTLES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 1967
MOHAMMAD KHALID Vs. CHIEF COMMISSIONER OF INCOME TAX
March 2, 1967
MOHINDER LAL BAGAI Vs. DELHI ADMINISTRATION,
August 8, 1967
MUNICIPAL COMMITTEE SIMLA Vs. A R PASRICHA AND CO
June 6, 1967
MUNICIPAL CORPORATION OF DELHI Vs. RAM DAYAL
November 6, 1967
N K MUSTAFF Vs. UNION OF INDIA
April 4, 1967
NAGAR PANCHAYAT JHAJHA NAGAR SABHA BHUJ Vs. STATE OF PUNJAB
June 7, 1967
NAND GOPAL Vs. STATE
December 8, 1967
NARAIN DASS Vs. KARAM CHAND
September 13, 1967
NARAIN DEVI Vs. DEV RAJ
May 15, 1967
NARAIN SINGH Vs. COMMOSSIONER OF INCOME TAX DELHI
February 24, 1967
NARAIN SINGH Vs. STATE OF DELHI
October 18, 1967
NARAIN SINGH S Vs. COMMISSIONER OF INCOME TAX
February 24, 1967
NARANG INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 14, 1967
NATIONAL HURRICANE WORKS Vs. UNION OF INDIA
April 17, 1967
NATIONAL HURRICANE WORKS Vs. UNION OF INDIA
April 14, 1967
NEW DELHI MUNICIPAL COMMITTEE Vs. INDIAN BANK LIMITED
February 6, 1967
NEW ZEALAND INSURANCE CO LTD Vs. KALU RAM
February 7, 1967
NIRANJAN DASS Vs. GULZARI LAL
March 14, 1967
OM PARKASH JHUMMAN LAL Vs. LABOUR COURT
April 5, 1967
PARKASH CHANDER GUPTA Vs. TARA CHAND MALIK
December 11, 1967
PARKASH DEV CHOPRA Vs. NEW BANK OF INDIA LTD
July 21, 1967
PATEL INDIA PRIVATE LIMITED Vs. UNION OF INDIA
January 25, 1967
PAYEN AND TALBROS LIMITED Vs. HANS RAJ
December 1, 1967
PIONEER CHEMICAL CO Vs. SURAJ BHAN PREM RAJ
May 22, 1967
PRAGOWATI DEVI Vs. BHAWANISHANKER BASRUKER
May 1, 1967
PREM NATH Vs. S VENKATESAN
January 27, 1967
PREM SAGAR CHAWLA Vs. SECURITY AND FINANCE PRIVATE LIMITED
April 27, 1967
PREM SINGH Vs. TIKA RAM
March 8, 1967
PREMIER INSURANCE CO LTD Vs. SWARAN KAUR
March 7, 1967
PRITAM SINGH Vs. SURAJ PERSHAD
November 21, 1967
PUNJAB OIL EXPELLERS COMPANY Vs. MADAN LAL NANDA
November 17, 1967
R G ANAND Vs. DELUX FILMS
May 23, 1967
RAGHBIR SINGH Vs. BELI RAM
July 3, 1967
RAGHBIR SINGH Vs. STATE,
July 11, 1967
RAGHU NATH Vs. HARBANS SINGH
December 13, 1967
RAJ KUMAR Vs. HARISH KUMAR
November 22, 1967
RAM I LAL Vs. RADHEY GOPAL
February 24, 1967
RAM KALI Vs. GOPAL DASS
September 5, 1967
RAM KUMAR Vs. HARISH KUMAR
November 25, 1967
RAM LUBHAI RAM Vs. MANJIT SINGH
April 11, 1967
RAM PERSHAD Vs. CHHANO DEVI
September 5, 1967
RAM PURI Vs. SOHAN LAL
October 31, 1967
RAM RISHI ANAL Vs. DELHI ADMINISTRATION
January 30, 1967
RAM SARAN DAS RAJA RAM Vs. LALA RAM CHANDER
May 5, 1967
RAM SARAN DASS Vs. RAM KALI
December 19, 1967
RAM SEWAK HARI Vs. SAIN DATTA MAL
April 5, 1967
RATTAN CHAND Vs. ARORA PROVISION STORES
December 13, 1967
REGISTRAR OF DELHI UNIVERSITY Vs. ASHOK KUMAR CHOPRA
October 9, 1967
REVTI DEVI Vs. KHIALI RAM
April 12, 1967
S INDER SINGH Vs. HARI CHAND
December 6, 1967
S JASWANT SINGH Vs. COMMISSIONER OF INCOME TAX DELHI
April 27, 1967
S K RAO Vs. UNION OF INDIA
February 23, 1967
SALWEEN TIMBER AND CONSTRUCTION CO INDIA Vs. UNION OF INDIA
March 3, 1967
SANT BHUSHAN LAL Vs. BRIJ BHUSHAN
March 15, 1967
SANT RAM Vs. MEKHU LAL
December 28, 1967
SARAF MULL RAIROO MULL Vs. COMMISSIONER OF INCOME TAX
June 13, 1967
SATYA WATI DEVI Vs. UNION OF INDIA
January 11, 1967
SEWA SINGH GILL S Vs. INCOME TAX OFFICER
August 3, 1967
SHADI LAL BATRA Vs. STATE OF DELHI
March 2, 1967
SHAKUNTALA Vs. PT BHAGWAN DASS
January 6, 1967
SHAKUNTIA DEVI JAIN Vs. KANTA KUMARI
December 22, 1967
SHAM DASS CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
July 27, 1967
SHAM MOHAN LAL Vs. JAI GOPAL
April 19, 1967
SHANTI DEVI Vs. STATE
March 28, 1967
SHANTI DEVI Vs. HARISH CHANDRA
October 20, 1967
SHEILA KAPUR Vs. CHIEF COMMISSIONER OF INCOME TAX
August 30, 1967
SHIV SHANKER LAL GUPTA Vs. COMMISSIONER OF INCOME TAX BOMBAY
January 14, 1967
SHIV SHANKER LAL GUPTA KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
March 14, 1967
SHYAM SINGH Vs. STATE
November 15, 1967
SINGH BROTHERS Vs. UNION OF INDIA
October 10, 1967
SIRAJUDDIN Vs. PREM VANTI
May 19, 1967
SPRINGDALES SCHOOL NEW DELHI Vs. SATI TAHILRAMANI NEW DELHI
May 5, 1967
STATE Vs. BHAWANI SINGH
August 16, 1967
STATE Vs. BHAVANI SINGH
June 27, 1967
STATE Vs. MEHAR CHAND
June 14, 1967
STATE Vs. D S BHATNAGAR
January 9, 1967
STATE (DELHI ADMINISTRATION) Vs. G P NAYYAR,
January 19, 1967
STATE OF HARYANA Vs. DELHI ADMINISTRATION
October 20, 1967
SURAJ PARKASH Vs. STATE OF PUNJAB
June 16, 1967
SURAT SINGH Vs. DES RAJ
October 25, 1967
SURESH Vs. STATE
February 28, 1967
SWASTIC BENEFITS (P) LTD. Vs. REGISTRAR OF COMPANIES, DELHI
September 27, 1967
TECHNOLOGICAL INSTITUTE OF TEXTILE Vs. INSPECTOR CENTRAL EXCISE TECHNOLOGICAL INSTITUE OF TEXTILES
October 20, 1967
TEK CHAND CHITKARIA Vs. UNION OF INDIA
December 28, 1967
THE MANAGEMENT OF IMPERIAL BOOK DEPOT, JAMA MASJID, DELHI Vs. VED PRAKASH AGGARWAL AND ANOTHER
February 3, 1967
THOMAS TOUNLEY Vs. HOTZ HOTELS LIMITED
September 15, 1967
TNLOK CHAND Vs. THAKUR DASS
December 19, 1967
UNION OF INDIA Vs. ROSHAN LAL
September 18, 1967
UNION OF INDIA Vs. RAI BAHADUR SETH SHREE RAM DURGA PERSHAD
February 28, 1967
UNION OF INDIA Vs. S SARUP SINGH
February 15, 1967
UNION OF INDIA Vs. BHAGAT RAM PARMA NAND
February 3, 1967
UNION OF INDIA Vs. KARNAL DISTILLERY COMPANY LIMITED
June 9, 1967
UNION OF INDIA Vs. H C SARIN
April 25, 1967
UNIQUE MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. KRISHMIRA SINGH SIDHU
April 5, 1967
UNITED COMMERCIAL BANK LIMITED Vs. GANESH DAS R B KIDAR NATH
March 28, 1967
V P JOSHI Vs. B N TANDON
January 30, 1967
VAID PARMA NAND Vs. MANDIR RAKSHA SAMTI SHIV KUTI
February 27, 1967
VAISHANAV DASS OTHERS Vs. FAQIR CHAND
April 7, 1967
VANGUARD INSURANCE COMPANY LIMITED Vs. SAVITRI SURI
March 27, 1967
VAS DEV Vs. S SOHAN SMGH
August 2, 1967
VED PARKASH KAPUR Vs. HARISH CHANDER RASTOGI
January 27, 1967
VIJAY SHREE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1967
VIMAL RAI Vs. GURCHARAN SINGH
March 16, 1967
VISANJI VELJI SOMAYS Vs. UNION OF INDIA
August 8, 1967
VISHNU KUMAR Vs. STATE
May 17, 1967
YAMIN Vs. ZAFAR MOHAMMAD
October 18, 1967
ZORASTER S AND CO Vs. COMMISSIONER OF INCOME TAX
February 21, 1967