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Case Index
Title
Date
ABDULLA Vs. STATE
February 8, 1957
AHMAD JOO Vs. JAFFAR MALIK
September 5, 1957
AHSAN SOFI Vs. SONA MIR
October 31, 1957
ALAM BHAT Vs. SULTAN GANAI
June 4, 1957
BAKSHI HARDUT Vs. STATE OF J&K
April 5, 1957
BALWANT SINGH Vs. STATE
December 5, 1957
BHARAT BANK LTD Vs. KASHYAP INDUSTRIES
August 28, 1957
BISHAMBER NATH NEHRU Vs. HIS HIGHNESS GOVT , J&K
July 23, 1957
CUSTODIAN EVACUEE PROPERTY Vs. AHAD NAGO
July 16, 1957
DILAWAR KHAN Vs. STATE
July 19, 1957
GH AHMAD BANDE Vs. INSPECTOR GENERAL OF POLICE
October 28, 1957
GH MOHD Vs. AB GANI GANAI
May 30, 1957
GIAN CHAND Vs. STATE OF J&K
February 12, 1957
GULAM NABI Vs. STATE
June 11, 1957
HAKIM SINGH Vs. STATE
December 3, 1957
J&K BANK LTD Vs. GH RASUL NAQISHBANDI
September 16, 1957
JAGAN NATH BABU Vs. STATE OF J&K
June 21, 1957
JAGAT RAM ARYAN Vs. STATE
March 19, 1957
JAGAT RAM ARYAN Vs. ELECTION COMMISSIONER
March 1, 1957
JAI KRISHEN Vs. STATE OF J&K
April 4, 1957
KASHI NATH AIMA Vs. BISHEN SINGH
May 30, 1957
LAKHMI DAYAL Vs. PUSHPA DEVI
September 18, 1957
PT GOPI NATH WALI Vs. STATE OF J&K
September 2, 1957
PT MOTI RAM Vs. L DURGA DAS
October 4, 1957
QADIR Vs. MST ZONI
January 2, 1957
QADIR BANGROO Vs. SUBHAN SHIGAN
June 15, 1957
RAHIM PARAY Vs. JANTI
June 24, 1957
RAJWALI Vs. STATE
October 4, 1957
SANIHI Vs. TIRATH RAM
March 13, 1957
STATE Vs. FIDA MOHAMAD
April 3, 1957
STATE Vs. ABDULLAH SHAH
June 12, 1957
STATE Vs. BODH RAJ MUNAWARI
December 12, 1957
STATE OF J&K Vs. JAGAR NATH
September 2, 1957
STATE OF J&K Vs. MOHD KHALIL
November 27, 1957