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Case Index
Title
Date
A ISHAQUE ALIAS MD ASHFAQUE CHOWDHURY Vs. STATE
November 28, 1957
A T ANTUNIS Vs. BHUPENDRA NATH BISWAS
July 18, 1957
ABDUL HAMID Vs. DISTRICT SCHOOL BOARD 24 PARGANAS
June 20, 1957
ABDUL HAMID Vs. DHIRENDRA NATH ROY CHOUDHURY
August 19, 1957
ADMINISTRATOR, HOWRAH MUNICIPALITY Vs. BYRON AND CO (MANAGER, D D BUHARIWALLA)
April 17, 1957
ADMINISTRATOR, HOWRAH MUNICIPALITY, COMPLAINANT Vs. ABAL GOWALA
January 24, 1957
ADREMA A G ZURICH Vs. ADREMA LIMITED
January 25, 1957
AHIDHAR GHOSE Vs. NISU BALA DEVI
November 19, 1957
AJIT CHANDRA MAJUMDAE Vs. AKHIL CHANDRA MAJUMDAR
March 18, 1957
ALI JAN Vs. AMIR KHAN
January 3, 1957
ALLIANCE ASSURANCE CO LTD Vs. UNION OF INDIA
February 28, 1957
ALUMINIUM CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
August 19, 1957
AMARENDRA LAL KHAN Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 5, 1957
AMARENDRA NATH ROY CHOWDHURY Vs. BIKASH CHANDRA GHOSE
May 22, 1957
AMINA BEWA Vs. DUKHIMONI
January 31, 1957
AMULYA KUMAR DUTTA Vs. STATE
January 9, 1957
ANANTA KR MONDAL Vs. BEPIN BEHARI NASKAR
March 6, 1957
ANANTA KUMAR DUTTA Vs. LAND REVENUE OFFICER II ESTATES ACQUISITION BRANCH NADIA
August 5, 1957
ANIL KUMAR SAHA Vs. PRANADA CHAKRABARTY
May 9, 1957
ANNAPURNA COTTON MILLS LTD Vs. SHYAMALENDU BHADURI
January 11, 1957
ARBN SETH KERORIMAL ADWANI Vs. UNION OF INDIA
August 28, 1957
ARTHUR ALMEIDA Vs. STATE
July 15, 1957
ARYAN BANK LTD Vs. STATE
April 2, 1957
ASHRAF ALI KHAN Vs. STATE OF WEST BENGAL
September 6, 1957
ASWINI KUMAR DUTT Vs. COMMERCIAL TAX OFFICER MIDNAPORE
May 31, 1957
ATUL CHANDEA SARKAR Vs. EAST BENGAL COMMERCIAL BANK LTD
August 14, 1957
AZAMABAD TEA CO PRIVATE LTD Vs. SURAJ RATAN THIRANI
December 6, 1957
BADRI PROSAD GUPTA Vs. ABANINATH DAS
August 19, 1957
BAIDYANATH BHATTACHARJEE Vs. NIRMALA BALA DEVI
April 18, 1957
BAJRANG ELECTRIC STEEL CO PRIVATE LTD Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
January 3, 1957
BAJRANGLAL AGARWALA Vs. DOMINION OF INDIA
March 1, 1957
BALAI LAL DE Vs. SUBODH CHANDRA SHOME
July 22, 1957
BALCHAND BADRIPRASAD Vs. UNION OF INDIA
May 20, 1957
BALHARSHAH TIMBER DEPOT Vs. COMMISSIONER OF COMMERCIAL TAX
May 17, 1957
BANKURA TRANSPORT CO LTD Vs. APPELLATE COMMITTEE OF THE HOME DEPTT TRANSPORT GOVERNMENT OF WEST BENGAL
March 11, 1957
BASUMATI DEBI Vs. SANNU LAL SHAW
July 27, 1957
BATA KRISHNA GHOSE Vs. STATE
March 7, 1957
BEHARI LAL MANDAL Vs. COMMISSIONER OF INCOME TAX
August 13, 1957
BEJOY LAXMI COTTON MILLS LTD Vs. STATE OF WEST BENGAL
May 12, 1957
BENGAL PROVINCIAL BANK EMPLOYEES ASSOCIATION CALCUTTA Vs. SALIM M MERCHANT
December 6, 1957
BENGAL TENT FACTORIES LTD Vs. AMIYA PROVA DAS GUPTA
January 21, 1957
BHAGWAN GANSHAMDAS MANSUKHANI Vs. CHARLOTTE ZING
August 2, 1957
BHARAT BOARD MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 28, 1957
BHARAT GLASS WORKS PRIVATE LTD Vs. STATE OF WEST BENGAL
February 15, 1957
BHOLANATH RAKSHIT Vs. BISWESWAR RAKSHIT
May 6, 1957
BHUBAN MOHAN BOSE Vs. STATE
November 29, 1957
BHUJANGA BHUSAN DAS Vs. STATE
January 15, 1957
BHUPATI BAYEN Vs. STATE
July 31, 1957
BHUTORIA BROTHERS PRIVATE LTD Vs. STATE
May 21, 1957
BIBHABATI DEVI Vs. DHARA DEVI
March 25, 1957
BIBHARANI DEVI Vs. RAMPADA PAUL
May 23, 1957
BILLABASINI DATTA Vs. DULAL CHANDRA DUTTA
May 6, 1957
BIMAL CHANDRA PATRA Vs. MAHADEB ADAK
March 22, 1957
BIRENDRA KUMAR CHATTERJEE Vs. RELIANCE JUTE MILLS CO LTD
August 23, 1957
BIRENDRA KUMAR DUTTA Vs. CHARU CHANDRA DUTTA
November 26, 1957
BISHNU CHARAN MUKHERJEE Vs. BASUDEV BANERJEE
February 11, 1957
BISWANATH GHOSH Vs. STATE
June 27, 1957
BRIDGES Vs. HEWITT
April 11, 1957
BROJA BEHARI SEN Vs. VED PROKASH KUMAR
June 10, 1957
BURMAH OIL CO LTD Vs. INCOME TAX APPELLATE TRIBUNAL CALCUTTA BENCH
June 13, 1957
BURRAKAR COAL CO LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
August 20, 1957
CALCUTTA CITY BANK LTD Vs. STATE
March 5, 1957
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD Vs. STATE
March 1, 1957
CENTRAL CALCUTTA BANK LTD Vs. STATE
April 30, 1957
CHAIRMAN MUNICIPALITY Vs. MOHAN TEWARI
June 25, 1957
CHANDRA KALA DEVI Vs. CENTRAL BANK OF INDIA LTD
April 15, 1957
CHOTTEY LAL Vs. STATE
August 28, 1957
CHUNILAL GOBARDHANDAS SETH Vs. M MANSUKHLAL AND COMPANY (PRIVATE) LTD
July 31, 1957
CLIVE MILLS LTD Vs. SWALAL JAIN
July 3, 1957
COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL Vs. MANMATHA NATH MUKHERJEE
August 21, 1957
COMMISSIONER OF INCOME TAX Vs. P K DAS
July 26, 1957
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. GOVINDALAL DUTTA
September 4, 1957
COMMISSIONERS OF THE KRISHNAGAR MUNICIPALITY Vs. KALIDHAN CHATTERJEE
August 28, 1957
CONTROLLER OF INSURANCE Vs. H C DAS
January 4, 1957
CORPORATION OF CALCUTTA Vs. SIRAJUDDIN
March 1, 1957
CORPORATION OF CALCUTTA Vs. UNION OF INDIA
February 26, 1957
CORPORATION OF CALCUTTA Vs. ASHUTOSH MUKHERJEE MEMORIAL INSTITUTE
April 8, 1957
CORPORATION OF CALCUTTA Vs. GAYATRI CHATERJEE
August 29, 1957
CORPORATION OF CALCUTTA Vs. ANIL PROKASH BASU
June 18, 1957
CORPORATION OF CALCUTTA Vs. GOUR KRISHNA BOSE
August 13, 1957
CORPORATION OF CALCUTTA Vs. BHIMCHANDRA MODAK
November 26, 1957
CORPORATION OF CALCUTTA Vs. FULKUMAEI DASI
May 6, 1957
DARSHANLAL AGARWALLA Vs. HAPPY VALLEY TEA COMPANY LTD
December 16, 1957
DEB KUMAR MUKHERJEE Vs. ABHOYPADA BANERJEE
August 14, 1957
DEBENDRA NATH GHORAI Vs. OFFICIAL RECEIVER HIGH COURT
April 12, 1957
DEBI PRASAD DUTT Vs. ASUTOSH PRAMANIK
January 14, 1957
DEOKI NANDAN DALMIA Vs. F E SACHEE AND COMPANY
July 19, 1957
DHARMADAS PAUL Vs. COMMISSIONER OF COMMERCIAL TAX WEST BENGAL
June 4, 1957
DHARMADAS PAUL Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL AND ANOTHER
June 4, 1957
DHELAKHAT TEA CO LTD Vs. STATE
March 18, 1957
DHIRENDRA NATH BANERJEE Vs. JAMINI KANTA MITRA
March 28, 1957
DHIRENDRA NATH NEOGI Vs. PRONAB KUMAR NEOGI
April 18, 1957
DIVISIONAL ACCOUNTS OFFICER EASTERN RAILWAY Vs. RADHA KISSEN KHAITAN
June 18, 1957
DIVISIONAL SUPERINTENDENT EASTERN RAILWAY Vs. SURENDRA NATH CHATTERJEE
May 7, 1957
DOOARS TEA CO LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 11, 1957
DUKHINESWAR SARKAR AND BROS LTD Vs. COMMERCIAL TAX OFFICER
January 18, 1957
DUKHINI RAJAHARIN Vs. CORPORATION OF CALCUTTA
May 29, 1957
DURGA NARAYAN SEN Vs. PHANINDRA NATH SEN
July 30, 1957
DURGABALA DASI Vs. TARASANKAR DIKHIT
May 9, 1957
DWIJESH CHANDRA MAITRA Vs. KSHITISH CHANDRA GHOSE
May 24, 1957
EAST INDIA COMMERCIAL CO LTD Vs. COLLECTOR OF CUSTOMS
February 25, 1957
ELECTRIC SUPPLY COMPANY OF BURDWAN LTD Vs. STATE OF WEST BENGAL
February 13, 1957
G C CHATTERJEE Vs. REMINGTON RAND INDIA LTD
June 26, 1957
G D BHATTAR Vs. STATE
March 21, 1957
GANENDRA NATH ROY Vs. SATYABALA BASU
July 10, 1957
GANESH CHANDEA MAHATA AND ANR. Vs. SUDARSHAN DEY AND ORS.
December 20, 1957
GANESH CHANDRA DHUR Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
November 28, 1957
GANESH CHANDRA GANGULY Vs. MAHABIR PROSAD
August 2, 1957
GANESH CHANDRA KHAN Vs. STATE OF WEST BENGAL
August 12, 1957
GENERAL ELECTRIC CO OF INDIA LTD Vs. CORPORATION OF CALCUTTA
June 17, 1957
GIRISH CHANDRA JANA Vs. KALIPADA BARIK
July 26, 1957
GLOSTER JUTE MANUFACURING CO LTD Vs. STATE
July 22, 1957
GOBARDHAN JAYASWAR Vs. FIRST LAND ACQUISITION COLLECTOR
December 12, 1957
GOKUL BALA ROY Vs. SARAT CHANDRA GHOSAL
February 22, 1957
GOPAL CHANDRA MANDAL Vs. STATE
March 13, 1957
GOPAL PROSAD BHAKAT Vs. SATADALBASINI DEVI
July 31, 1957
GOPENDRA KUMAR PORYA Vs. DEBENDRA NATH PORYA
February 1, 1957
GOUREPORE CO LTD Vs. CHAIRMAN NAIHATI MUNICIPALITY
August 28, 1957
GOURI SANKAR MUKHERJEE Vs. SANKAR PROSANNA MUKHERJEE
January 11, 1957
GOURI SANKAR PROSAD Vs. KASHI PROSAD KHAITAN
April 3, 1957
GUJARAT PRINTING PRESS Vs. NARINDAS JEWRAJ
May 3, 1957
GULAM NABI SARDAR Vs. MAHENDRA BAR
January 14, 1957
GURUDAS SAHA Vs. FIRST LAND ACQUISITION COLLECTOR OF CALCUTTA
February 1, 1957
HARADHAN KARMAKAR Vs. SUBODH KUMAR BHATTACHARJEE
May 14, 1957
HARENDRA KUMAR BASU Vs. CONTAI BUS SYNDICATE LTD
June 20, 1957
HARENDRA NATH BOSE Vs. JUDGE 2ND INDUSTRIAL TRIBUNAL
November 27, 1957
HARI BAG Vs. STATE
July 23, 1957
HARI GHOSH Vs. SUSHIL KUMAR CHAKRAVARTY
March 19, 1957
HART (INSPECTOR OF TAXES) Vs. SANGSTER
March 19, 1957
HASINA BIBI Vs. GULAB ANSARI
June 11, 1957
HAZI SIDDIQUE Vs. CERTIFICATE OFFICER BURDWAN
March 19, 1957
HEMANTA KUMAR BHATTACHARJEE Vs. UNION OF INDIA
September 9, 1957
HEMANTA KUMAR MUKHERJEE Vs. PRAFULLA KUMAR BHATTACHARJEE
April 30, 1957
HEMENDRA NATH ROY Vs. S SARANGAPANNY
January 10, 1957
HIRALAL BANJARA Vs. UNION OF INDIA
June 25, 1957
HIRALAL ROY CHOUDHURY Vs. KUMUD BEHARI ROY CHOUDHURY
May 6, 1957
HRIDAY KANTA KOYAL Vs. JOGESH CHANDRA MANDAL
December 18, 1957
HUKUMCHAND JUTE MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL
August 8, 1957
IDEAL ENGINEERING WORKS Vs. BHUBAN MOHAN SHAW ESTATE (PRIVATE) LTD
November 26, 1957
IN RE FLOWERS SETTLEMENT TRUSTS : FLOWER AND OTHERS Vs. INLAND REVENUE COMMISSIONERS
January 25, 1957
IN RE MCNEILL, DECD. ROYAL BANK OF SCOTLAND Vs. MACPHERSON
October 29, 1957
IN RE: IN GOODS OF JOGESH CHANDRA MUKHERJEE Vs. STATE
March 8, 1957
INDIA STEAMSHIP CO LTD Vs. P SINGH
January 9, 1957
INDIAN IRON AND STEEL CO LTD Vs. COMMERCIAL TAX OFFICER
March 8, 1957
INDIAN IRON AND STEEL CO LTD Vs. STATE
February 22, 1957
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
August 14, 1957
INDRA SINGH AND SONS LTD Vs. COMMISSIONER OF INCOME TAX
August 13, 1957
INLAND REVENUE COMMISSIONERS Vs. BUCHANAN
March 13, 1957
INLAND REVENUE COMMISSIONERS Vs. POLLOCK & PEEL LTD (IN LIQUIDATION)
May 24, 1957
INLAND REVENUE COMMISSIONERS Vs. NATIONAL BOOK LEAGUE
May 30, 1957
J B RAI Vs. KHARGA SINGH NEWAR
December 2, 1957
J THOMAS AND CO Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 25, 1957
J.P. MITTER Vs. THE STATE
July 18, 1957
JAMES FREDRICK ROWLAND Vs. RAYNAH ROWLAND NEE GLOVER
May 28, 1957
JARIA DEVI Vs. SHYAM SUNDAR AGARWALLA
June 3, 1957
JASODA HALDAR Vs. SAILENDRA NATH SAMANTA
February 20, 1957
JATINDRA NATH MUKHERJEE Vs. GOVERNMENT OF THE UNION OF INDIA
January 24, 1957
JETMULL BHOJRAJ Vs. MOHAN LAL SUKHANI
May 9, 1957
JOHERA KHATUN BIBI Vs. AMINA BIBI
November 27, 1957
JUGAL CHANDRA MONDAL Vs. MANINDRA NATH MONDAL
August 29, 1957
K K MURTY Vs. GENERAL MANAGER SOUTH EASTERN RLY
November 29, 1957
K N SANYAL Vs. S M GHOSH
June 19, 1957
KALI DAS GHOSAL Vs. S K MONDAL
June 5, 1957
KALI PADA DAS Vs. STATE
February 1, 1957
KALIDAS CHAKRAVARTI Vs. STATE OF WEST BENGAL
April 17, 1957
KALINATH CHATTERJEE Vs. NAGENDRA NATH CHATTERJEE
April 9, 1957
KAMALA KANTA DHASHI Vs. STATE
April 4, 1957
KAMINI KUMAR DAS Vs. STATE OF WEST BENGAL
September 11, 1957
KANAILAL JATIA Vs. RAMKRISHNADAS GUPTA
August 28, 1957
KANAILAL MOOKERJEE Vs. KALI MOHAN CHATTERJEE
May 1, 1957
KANMULL DUGAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL
December 5, 1957
KAPUR BROTHERS Vs. COMMERCIAL TAX OFFICER
November 18, 1957
KAPUR BROTHERS Vs. COMMERCIAL TAX OFFICER AND ANOTHER
November 18, 1957
KARTICK CHANDRA GHOSH Vs. PANNA LAL CHATTERJEE
August 19, 1957
KASHI PROSAD AGARWALLA Vs. A A D CRUZ
March 25, 1957
KEDAR NATH SANYAL Vs. S K GHOSE
June 19, 1957
KESHAB CHANDRA SARKAR Vs. HEMENLAL GUPTA
May 31, 1957
KHABIRANNESSA BIBI Vs. SUDHAMOY BOSE OFFICIAL LIQUIDATOR TO THE BERHAMPORE BANK LTD
November 26, 1957
KISSENDEYI DEBI Vs. SAROSHI BALA DASL
July 15, 1957
KOTHARI AND CO Vs. CORPORATION OF CALCUTTA
June 25, 1957
KSHIRODE LAL PAUL Vs. LABANYA PROVA PAL CHOWDHURY
January 17, 1957
KUMAR KRISHNA MUKHERJEE Vs. AMARENDRA LAL KHAN
January 9, 1957
LADHURAM TAPARIA Vs. D K GHOSE
April 17, 1957
LALA BAIJNATH PROSAD Vs. NURSINGDAS GUZRATI
March 1, 1957
LALJI AGARWALLA JAIN Vs. JHINGU GOALA
February 8, 1957
LIOYDS BANK LTD Vs. SANKARI PRASAD GHOSE
July 17, 1957
LOKENATH BHATTACHARJEE Vs. UNION OF INDIA
June 20, 1957
MADAN GOPAL DAGA Vs. RALLIS INDIA LTD
February 12, 1957
MADAN MOHAN DEMMA MAL LTD. Vs. STATE
July 2, 1957
MADANLAL SOHANLAL Vs. PROVINCE OF WEST BENGAL
January 18, 1957
MADHUSUDAN SEN GUPTA Vs. STATE OF WEST BENGAL
March 5, 1957
MAHALIRAM SANTHALIA Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
August 6, 1957
MANI ALIAS MONMATHA ALIAS MONORANJAN SARDAR Vs. STATE
June 27, 1957
MANIK CHAND CHOWDHURY Vs. STATE
November 28, 1957
MANILAL AND SONS Vs. UMEDBHAI AND CO
February 8, 1957
MANMASHA NATH NAIYA Vs. SBORETART DIAMOND HARBOUR H E SCHOOL
March 20, 1957
MAYA MAJUMDAR GUPTA Vs. PRINCIPAL BASIRHAT COLLEGE
January 30, 1957
MD YAKUB MALLIK Vs. COMMISSIONER OF THE GARDEN REACH MUNICIPALITY
February 25, 1957
MERCHANTS & TRADERS LTD Vs. R K HABBU
February 28, 1957
MOHANLAL CHANDRA Vs. COMMR OF COMMERCIAL TAXES
April 4, 1957
MONMATHA NATH GHOSH Vs. DIRECTOR OF PUBLIC INSTRUCTION GOVERNMENT OF WEST BENGAL
July 31, 1957
MONMOHAN RAKSHIT Vs. DOMINION OF INDIA
April 15, 1957
MONORANJAN KORAR Vs. KALIPADA SINGH ROY
January 3, 1957
MORAN AND COMPANY LTD Vs. ANDERSON WRIGHT LTD
January 15, 1957
MULUKH RAJ SHARMA Vs. RAJ NARAIN SHARMA
May 1, 1957
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. NARAYANI DASI
November 25, 1957
MUNSHI MOHAMMAD ISAHAQ Vs. KAZI MOHAMMAD MOIN
July 22, 1957
NAGENDRA NATH LAHIRI Vs. BIDYUT KUMAR BISWAS
July 16, 1957
NAGENDRA NATH SHAH Vs. STATE OF WEST BENGAL
April 9, 1957
NANALAL SHAMJI Vs. PURUSHOTTAM UMEDBFLAI AND COMPANY
April 18, 1957
NANDA KUMAR BANERJEE Vs. BOARD OF TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
April 18, 1957
NANDKISHORE JHAJHARIA Vs. INTERNATIONAL MERCANTILE CORPORATION (INDIA), LTD
March 1, 1957
NARAYAN CHANDRA MONDAL Vs. PRANNATH GHOSH
April 5, 1957
NARAYAN CHANDRA MONDAL Vs. MUKTA BALA DASSI
January 25, 1957
NARAYANDAS BHAGWANDAS MADHAVDAS Vs. STATE OF WEST BENGAL
June 28, 1957
NATIONAL CARBON CO INDIA LTD Vs. M N GAN JUDGE LABOUR APPELLATE TRIBUNAL
April 12, 1957
NIBARAN CHANDRA BAG Vs. MAHENDRA NATH
November 21, 1957
NILMONI HALDAR Vs. UPENDRA NATH HALDAR
May 14, 1957
ONKARMAL AGARWALLA Vs. BIRESWAR HAZRA
April 2, 1957
OUDH BEHARI SINGH Vs. SAILENDRA NATH BHATTACHARJEE
July 24, 1957
P H AVARI Vs. STATE OF WEST BENGAL
December 11, 1957
P R DAMZEN Vs. R PAL CHOUDHURY
May 13, 1957
PALRIWALA BROTHERS LTD Vs. COLLECTOR OF CUSTOMS CALCUTTA
December 23, 1957
PANCHKARI HALDAR Vs. PROMODE KISHORE MONDAL
June 17, 1957
PANCHKARI HALDAR Vs. PROMODE KISHORE MONDAL
May 17, 1957
PARBATI DEBI BAGLA Vs. LACHMINARAYAN BISWAS
May 14, 1957
PARESH NATH BISWAS Vs. KAMAL KRISHNA CHOUDHURY
July 18, 1957
PARMANAND LOKUMAL Vs. KHUDABADI BHAIBUND CO OPERATIVE CREDIT BANK LTD
November 20, 1957
PARUL BALA SEN GUPTA Vs. STATE
February 19, 1957
PATIT PABAN BOSE Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
March 26, 1957
PRABIRENDRA NATH NANDAY Vs. NARENDRA NATH NANDAY
February 7, 1957
PRAMATHA NATH MUKHERJEE Vs. STATE
February 28, 1957
PREMCHAND KHETRY Vs. STATE
November 28, 1957
PRIYA NATH CHOUDHURY Vs. STATE
September 11, 1957
PROBHAT KUMAR DUTT Vs. RAMMOHAN DUTT
May 1, 1957
PROBHAT KUMAR MUKHERJEE Vs. SANTI RANJAN BANERJEE
February 13, 1957
PROBODH CHANDRA MITRA Vs. MUNIA KAHARIN
July 10, 1957
PROVINCE OF WEST BENGAL Vs. MOHANLAL JAIN
July 1, 1957
PULIN BEHARY SHAW Vs. LILA DEY
June 10, 1957
QASIM Vs. SAYED MD AHSAN
November 19, 1957
R KANTILAL AND CO Vs. AZIZUL HAQUE AND BROS
February 14, 1957
R N BOSE Vs. MANINDRA LAL GOSWAMI
March 6, 1957
R P KHANNA Vs. STATE
July 25, 1957
RADHA CHARAN DAS Vs. PRAVABATI DASSI
April 27, 1957
RADHANATH MAJI Vs. KISHORILAL BANERJEE
January 4, 1957
RAFIQUE KHAN Vs. CORPORATION OF CALCUTTA
June 10, 1957
RAI HARENDRANATH CHAUDHURI Vs. DAULATMANI CHAUDHURANI
September 4, 1957
RAJED SHEIKH Vs. STATE
July 26, 1957
RAM CHANDRA RAM NAG RAM RICE AND OIL MILLS LTD Vs. HOWRAH OIL MILLS LTD
July 2, 1957
RAM GOPAL SINGH Vs. CORPORATION OF CALCUTTA
August 20, 1957
RAM KRISHNA SINGH Vs. PROLHAD RAY AGARWALLA
August 22, 1957
RAM MOHAN BASU Vs. STATE OF WEST BENGAL
May 9, 1957
RAM NARAYAN GOSWAMI Vs. BISWANATH GOSWAMI
September 11, 1957
RAM NARESH KUMAR Vs. STATE
July 15, 1957
RAMANI RANJAN DAS Vs. MANINDRA LAL SAHA
March 1, 1957
RAMANUJ KUNDU Vs. BARANASHI DUTTA
July 22, 1957
RAMBRAHMA CHABRI Vs. DOMINION OF INDIA AT PRESENT UNION OF INDIA UOI
August 30, 1957
RAMENDRA KUMAR DUTTA Vs. SHIB KUMAR DAS
December 4, 1957
RAMRICHPAL AGARWALLA Vs. STATE OF WEST BENGAL
September 12, 1957
RANIBALA BHARS Vs. STATE OF WEST BENGAL
April 19, 1957
RANJIT KUMAR PAL CHOWDHURY Vs. MURARI MOHAN PAL CHOWDHURY
July 12, 1957
RELIANCE DEVELOPMENT AND ENGINEERING LTD Vs. TAB CORPORATION OF CALCUTTA
April 4, 1957
ROYAL CALCUTTA TURF CLUB Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
August 29, 1957
S K DUTT INCOME TAX OFFICER Vs. ANGLO INDIA JUTE MILLS CO LTD
March 21, 1957
S K KOCHI Vs. GOVIDA CHANDRA BHATTACHAEYA
June 25, 1957
SAILENDRA NATH SINHA Vs. OFFICIAL RECEIVER BEING OFFICIAL LIQUIDATOR OF BANK OF COMMERCE, LTD
December 12, 1957
SAKTIPADA LAUHA Vs. STATE
July 30, 1957
SANJIB KUMAR CHOWDHURY Vs. PRINCIPAL ST PAULS COLLEGE
May 27, 1957
SANTOSH KUMAR GANGULY Vs. REGISTRAR APPELLATE SIDE HIGH COURT
June 3, 1957
SARAT CHANDRA GHATAK Vs. CORPORATION OF CALCUTTA
November 21, 1957
SASADHAR MAJUMDAR Vs. AMINADDI SEIKH
March 26, 1957
SASTHI KINKAR BANERJEE Vs. PANCHANAN DAS
August 8, 1957
SATYA NARAYAN NATHANI Vs. STATE OF WEST BENGAL
February 1, 1957
SATYA NARAYAN TRANSPORT CO LTD Vs. SECRETARY STATE TRANSPORT AUTHORITY WEST BENGAL
March 6, 1957
SHALIMAR WOOD PRODUCTS LIMITED Vs. SITAEAM SRIGOPAL
June 19, 1957
SHEONATH SINGH Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 22, 1957
SHIBARANI DEBI Vs. RATNAMALA DEBI
April 10, 1957
SHOILESH CHANDRA MUSTAFI Vs. AMAL CHANDRA MUSTAFI
December 16, 1957
SHORAB MERWANJI MODI Vs. MANSATA FILM DISTRIBUTORS
March 1, 1957
SHREE THJ PROTAP TEXTILE MILLS Vs. GRANARIBS LTD
July 16, 1957
SHU CHAO NAN Vs. STATE
August 21, 1957
SISTER LOUISE Vs. JOTINDRA NATH MONDAL
January 15, 1957
SITALPORE COLLIERY CONCERN LTD Vs. UNION OF INDIA
February 15, 1957
SITARAM GUPTA Vs. BIJOYESH MUKHERJI
September 5, 1957
SOMESH CHARAN CHOUDHURY Vs. VICE CHANCELLOR UNIVERSITY OF CALCUTTA
March 12, 1957
SOUTHERN BANK LTD Vs. KESARDEO GANERIWALLA
March 1, 1957
SREE DURGA MINING CO Vs. JYOTI BROTHERS
December 4, 1957
SREE NARAYAN Vs. CORPORATION OF CALCUTTA
February 7, 1957
SRIKUAR MOHTA Vs. NRIPEN BHATTACHARJEE
February 12, 1957
STANDARD VACUUM OIL CO Vs. COMMERCIAL TAX OFFICER
February 19, 1957
STATE Vs. SUDHIR RUHIDAS
May 1, 1957
STATE OF WEST BENGAL Vs. NARENDRA NATH ROY
February 12, 1957
STATE OF WEST BENGAL Vs. T N GUPTA
January 2, 1957
STATE RAMESWAR TEWARI Vs. JAGADISH PANDEY
February 8, 1957
STTEAJ KUMAR KAENANI Vs. INDRA KUMAR KARNANI
June 5, 1957
SUBODH KUMAR BANERJEE Vs. SOSHI KUMAR BANERJEE
December 17, 1957
SUBODH KUMAR BANERJEE Vs. SOSHI KUMAR BANERJEE
May 29, 1957
SUDHINDRA NATH DUTT Vs. STATE
July 5, 1957
SUDHIR KUMAR BOSE Vs. PHANINDRA KUMAR SANYAL
November 26, 1957
SUDHIR KUMAR BOSH Vs. PHANINDRA KUMAR SANYAL
November 29, 1957
SUDHIR KUMAR GHOSH Vs. GOBINDA LAL BANERJEE
April 30, 1957
SUHRIT MITRA Vs. CORPORATION OF CALCUTTA
November 20, 1957
SUKHAI Vs. HUKUM CHAND JUTE MILLS LTD
January 22, 1957
SUKHLALL CHANDANMULL Vs. A C JAIN
December 11, 1957
SUKUL BROS Vs. H K KAVARANA
February 18, 1957
SUKUMAR MUKHERJEE Vs. COMMISSIONER OF INCOME TAX CALCUTTA
August 21, 1957
SUMANTA LAL SHAW Vs. KALIDAS MUKHERJEE
July 12, 1957
SUNIL KUMAR SAHA Vs. STATE
March 26, 1957
SUPROVA SUNDARI DEVI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 17, 1957
SURENDRANATH JANA Vs. STATE OF WEST BENGAL
August 5, 1957
SUSHIL CHANDRA GHOSE Vs. INCOME TAX OFFICER DISTRICT V
July 29, 1957
SUSHIL KUMAR CHAKRAVARTY Vs. GANESH CHANDRA MITRA
November 26, 1957
SUSHIL KUMAR HAZRA Vs. BANKA MAHATO
March 21, 1957
TAPESH KUMAR MAJHI Vs. BIRBAL MAJHI
December 19, 1957
TARA PADA BISWAS Vs. MRITUNJOY MUKHERJEE
November 19, 1957
TARAPRASANNA BHANJA Vs. UNION OF INDIA (UOI)
January 17, 1957
TARENDRA NATH DAS Vs. KHTHODE CHANDRA DASS
July 29, 1957
TARUNENDRA NATH TAGORE Vs. COMMISSIONER OF INCOME TAX
September 3, 1957
TEJO SINGH Vs. STATE OF WEST BENGAL
April 30, 1957
TURF PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
March 11, 1957
UNION OF INDIA (UOI) Vs. MIRZAMAL GOURI PROSAD
December 3, 1957
UPENDRA NATH GARAI Vs. HARIHAR SAHA
January 28, 1957
VICE CHANCELLOR UNIVERSITY OF CALCUTTA Vs. SOMESH CHARAN CHOWDHURY
August 23, 1957
W HAY Vs. ASWINI KUMAR SAMANTA
April 15, 1957