Case Index

Title
Date
(PATHURI) SUBRAHMAMYA SASTRY Vs. (PATHURI) LAKSHMINARASAMMA AND OTHERS
June 26, 1957
(SEEMAKURTI) SOMANNA AND OTHERS Vs. (VANKADARI) SUBBA RAO AND ANOTHER
September 10, 1957
(SHAIK) FARID Vs. GOVERNMENT OF UNION OF INDIA, OWNING THE E. I. STATE RAILWAY PER GENERAL MANAGER OF THE SAID RAILWAY AND ANOTHER
January 11, 1957
A Santhanna Power of Attorney holder Vs. State of Madras
March 22, 1957
A THIPPANNA RAYAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 1957
A. SITARAM REDDY Vs. KUMARI CHILKA MALLAIAH
April 17, 1957
ABDUL KARIM, MUTAVALLI Vs. L. NARAYANA MURTY AND ANOTHER
September 27, 1957
Adari Gangunaidu Vs. Lakkoju Narayanamurthi
November 5, 1957
ADDEPALLI NAGESWARA RAO Vs. THE RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED
April 16, 1957
Additional Public Prosecutor Hyderabad Vs. Bavuga
October 29, 1957
ADONI GINNING FACTORY Vs. SECRETARY P W and TRANSPORT DEPT GOVT OF ANDHRA PRADESH
February 22, 1957
AGNIHOTRAM ANANTHACHARYULU Vs. EXECUTIVE OFFICER SRI VENUGOPALASWAMI TEMPLE THOTLA VALLUM VIJAYAWADA
October 15, 1957
AGURCHAND BHOMRAJ SOWCAR Vs. DEOCHAND
March 1, 1957
AKULA KONDIAH Vs. ALAMPALLI BALAKISHTIAH
September 17, 1957
Akurati Ranganayakulu Vs. Goli Subba Rao
November 13, 1957
ALAMURI VENKATARAMAYYA Vs. ALAMURI GOPALA RAO
July 16, 1957
Alapati Ramamurthi Gelli Krishnamurthy and Co Vs. Maddi Seetharamayya
February 20, 1957
ALAPATI RAMASWAMI Vs. COMMISSIONER OF INCOME TAX
October 11, 1957
ALAPATY RAMAMOORTHY Vs. POLISETTI SATYANARAYANA
November 6, 1957
ALLURI VENKATA NARASIMHA RAJU Vs. KATTEBOYINA YELLAMANDA
February 28, 1957
AMBATI RAGHAVALU Vs. MOVA VENKAMMA AND OTHERS
April 15, 1957
Amura Rathniah Vs. Mysore Kasamma
November 29, 1957
ANANTAM VEERAJU Vs. VALLURI VENKAYYA ALIAS VENKAMMA DIED
September 6, 1957
ANDHRA CO OPERATIVE SPINNING MILLS GUNTAKKAL Vs. C SRINIVASAN
September 16, 1957
Anjayya Vs. Vithal
November 21, 1957
ANNAM ADINARAYANA Vs. STATE OF ANDHRA PRADESH
June 21, 1957
Annam Venkata Subbayya Vs. Tadepalli Satyanarayanamurthy
November 11, 1957
Audimulam Venkataseshayya Vs. Penubotha Virayya
January 18, 1957
Avva Krishnamurthy Vs. Gudipati Satyanarayanamurthi
September 10, 1957
AYYAGAVI NARASIMHU RAO Vs. ANDHRA BANK LTD.
April 12, 1957
B Eswaraiah Vs. State of A P
October 22, 1957
B S DEWAN Vs. STATE OF ANDHRA PRADESH
August 22, 1957
B. JOHN BUNYAN Vs. STATE OF ANDHRA PRADESH
August 14, 1957
BADARLA RAMAKRISHNAMMA Vs. VATTIKONDA LAKSHMIBAYAMMA
November 29, 1957
BALALI GOVINDA NARAIN Vs. HIRALAL
February 19, 1957
BALIJEPALLI VENKATESHWARLU Vs. BALIJEPALLI BALI CHAKRAVARTI AND OTHERS
July 12, 1957
Balusu Bulli alias Bamma Vs. Venturi Bulli Ammayi alias Suryasatyavati
August 9, 1957
Bandepalli Veeraraghavayya Vs. State of Andhra
July 10, 1957
BANGARU REDDY Vs. STATE
July 3, 1957
Bapatla Venkata Subba Rao Vs. Sikharam Ramakrishna Rao
October 17, 1957
BARONESS WILHELMINE VON MALTAZAN Vs. COLLECTOR OF CUSTOMS VISAKHAPATNAM
March 29, 1957
Barrala Ramaswarni Vs. Bhamidipati Satyanarayana
October 24, 1957
BASANGAL SAYANNA Vs. YELLIAH AND ANOTHER
September 16, 1957
Batchu Sreeramulu Chetty Vs. State of Andhra now Andhra Pradesh
December 10, 1957
BATCHU SREERAMULU CHETTY Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
August 9, 1957
BATHINA CHOUDARY AND OTHERS Vs. GAMINI KRISTNAYYA AND OTHERS
November 8, 1957
BENUMETCHA GANGARAJU Vs. VELURI GOPALA KRISHNAMURTHI
February 8, 1957
BH. SATYANARAYANAMURTI Vs. INCOME TAX APPELLATE TRIBUNAL MADRAS BENCH
March 1, 1957
BODU LACHMIAH Vs. VENKAT LAL AND OTHERS
January 10, 1957
BOGGARAM SRIRAMA MURTY Vs. KANDALA VEERARAGHAVACHARULU PRESIDENT VILLAGE PANCHAYAT COURT CHITHAPURAM
August 19, 1957
BOPPANNA SATYANARAYANA Vs. CHALAGULLA RAMACHANDRAYYA
January 18, 1957
BRAHMAROUTHU MAHALAKSHMAMMA Vs. MATTAPALLI CHALAMAYYA AND OTHERS
January 25, 1957
Budla Eswariah Vs. Kasala Sambamma
August 9, 1957
BURUGUPALLI RAJAGOPALAM Vs. OFFICE RECEIVER, WEST GODAVARI
February 15, 1957
C Anjayya Executive Officer Sri Venkateswaraswami Temple Lalapet Guntur Vs. Ayodhya Venkateswaradas Bavaji
October 7, 1957
C. LAKSHMAMMA Vs. M. VENKATASWAMI REDDI & OTHERS
November 8, 1957
C. VENKAREDDI Vs. C. SUBBARAMI REDDI
February 15, 1957
CHAGGANLAL K P OIL MILLS Vs. COMMISSIONER OF INCOME TAX
August 29, 1957
Chandramma Vs. Maniam Venkatareddi
September 19, 1957
CHATRATHI JAGANNADHA RAO Vs. M/S. JATMAL MADANLAL JAKOTIA FIRM
April 19, 1957
CHEKURI SURYANARAYANA RAJU Vs. MOKKARALA VENKATA SURYANARAYANA
September 4, 1957
CHELIKANI VENKATA RAO Vs. C.V. RAO
January 18, 1957
Cherukuru Krishniah Vs. Rajah Sir M A Muthiah Chettiar
October 8, 1957
Chervirala Narayan Vs. STATE
July 31, 1957
CHIGURUPATI VENKATASUBBIAH Vs. RAVI PUNNAYYA
July 5, 1957
CHILAKAMARTI KOTAIAH Vs. ADDANKI VENKATA SUBBAIAH
July 11, 1957
CHINCHOO LINGAYYA Vs. STATE
October 18, 1957
CHINOY CHALANI and COMPANY A FIRM CARRYING ON BUSINESS AS STOCK and FINANCE BROKERS Vs. Y ANJIAH ALSO KNOWN AS YADAGIRI ANJIAH
December 24, 1957
Chittamuru Venkareddi Vs. Chevuru Subbarami Reddi
February 15, 1957
CHIVUKULA LAKSHMIPATHI SASTRI Vs. KOTA CHALAMIAH
July 8, 1957
Chunduru Seshamma Vs. Chunduru Ramakoteswara Rao
August 2, 1957
CHUNDURU SUBBA RAO Vs. CHUNDURU SUBBA RAO AND CO
December 9, 1957
CHUNNILAL Vs. AMIR AHMEDI BEE
October 16, 1957
Country Tobacco Merchants Association Vijayawada Vs. Krishna Market Committee Vijayawada
June 28, 1957
D SARDAR SINGH Vs. SETH PISSUMAL HARBHAGWANDAS BANKERS
July 17, 1957
D Subbireddi Vs. Gangalagurti Appalacharyulu
November 20, 1957
D. VENKATACHALAPATHI Vs. SURYA PRAKASHRAO AND ORS.
March 13, 1957
Dadi Musali Naidu Vs. Budda Veeru Naidu
March 22, 1957
DADIREDDI RAMIREDDI Vs. GUNNALA CHINNAMMA AND OTHERS
January 10, 1957
DARLA RAMADASS Vs. STATE
August 8, 1957
DENDATI SANNIBABU Vs. VARADAPUREDDI SANNIBABU
June 28, 1957
DEOKI NANDAN Vs. MADANLAL
February 8, 1957
DESIKHACHARYULU Vs. NARASIMHACHARYULU
July 17, 1957
DEVARAKONDA VENKATACHALAPATHI Vs. KANDA SURYAPRAKASARAO
March 13, 1957
DHULIPUDI NAMMAYYA Vs. UNION OF INDIA
November 9, 1957
DHULLPALLA RAMAYYA Vs. KOTA BRAHMAYYA
April 19, 1957
DOODEKULA BABU SAHEB Vs. SAKALA KONDIAH AND ANOTHER
November 18, 1957
Dronavajjula Vidyamba Vs. Vallabhajosyula Lakshmi Venkayamma
September 27, 1957
Duppanapudi Satyanarayana Vs. Parameswara Singh
October 15, 1957
DUSARI VEERRAJU Vs. STATE
August 8, 1957
EGAM MALLIAH Vs. GANDIA MALLIAH AND ANOTHER
March 7, 1957
ELURU VENKATA SUBBA RAO Vs. DISTRICT TRANSPORTATION SUPERINTENDENT TRAFFIC VIJAYAWADA SOUTHERN RAILWAY
March 14, 1957
Eranki Veeravenkata Satyanarayanamurthi Vs. Jigatala Ayyanna
December 13, 1957
Every Day Ideal Chit Fund Co Vs. Annamkonda Venkateswara Rao
October 22, 1957
EXECUTIVE OFFICER, TT. DEVASTHANAMS, TIRUPATI Vs. D. VEERARAGHAVULU REDDI
December 24, 1957
FATIMA BEGUM Vs. COMMISSIONER OF THE HYDERABAD MUNICIPAL CORPORATION
July 8, 1957
G APPA RAO Vs. DEPUTY INSPECTOR GENERAL OF POLICE NORTHERN RANGE WALTAIR
July 11, 1957
G GURURAURTHY Vs. K RAMULU
August 6, 1957
G H BHATIA Vs. BHOLUMAL DHARMDAS
February 7, 1957
G. BALARAMIREDDI Vs. PATUN VISHWANADHAM
April 19, 1957
G. MAL REDDY AND OTHERS Vs. G. VENKATARAMANA REDDY AND 13 OTHERS
April 8, 1957
G. VALAYYA PANTULU Vs. GOVERNMENT OF ANDHRA
August 13, 1957
G.S. MUNNIAPPARAO Vs. ADMINISTRATOR-GENERAL OF MADRAS
August 30, 1957
GADDAM JAYARAMI REDDI Vs. STATE
June 19, 1957
GADDIPATTI LAXMINARAYANA Vs. GOGINENI VENKATASUBBIAH
December 17, 1957
Gandi Appalanaidu Vs. Gandi Appalanaidu
October 24, 1957
GANGADHARABHATLA SATYANARAYANA Vs. MUDI NARAYANASWAMY
December 24, 1957
GANISETTI VENKANNA Vs. STATE
August 8, 1957
Ghatti Sitharamamma Vs. Commissioner for Hindu Religious AND Charitable Endowments Masulipatnam
November 27, 1957
Gollapudi Pullayya Company Firm carrying on business at Guntur Vs. State of Andhra
October 8, 1957
Gorantla Butchiah Chowdary Vs. State now Andhra Pradesh
September 25, 1957
GOVERNMENT OF ANDHRA PRADESH Vs. NOONEY GOVINDARAJULU
January 31, 1957
Government of Hyderabad Vs. Syed Athar
April 8, 1957
Gowri Thimmareddi Vs. State of Andhra Pradesh
November 9, 1957
GUDIVADA MADHAVA RAO Vs. INCOME TAX OFFICER
November 12, 1957
Gudla Satyanarayana Vs. State of Madras
August 13, 1957
Gunupati Balaramireddi Vs. Patur Viswanadham
April 19, 1957
H.R. RAMA RAO (DIED) HIS L.RS HR VENKAMMA Vs. THE COLLECTOR
July 15, 1957
HANUMANTHARAO Vs. GANGAMMA
December 2, 1957
HARNATH RATHI Vs. STATE OF HYDERABAD
August 21, 1957
HATTI SITHARAMAMMA Vs. DEPUTY COMMISSIONER FOR HINDU RELIGIOUS CHARITABLE ENDOWMENTS, MASULIPAJAM
November 27, 1957
HIND MERCANTILE CORPORATION LIMITED Vs. MIRYALA VENKATESWARLU AND CO
December 13, 1957
HYDERABAD STATE BANK Vs. RANGANATH RATHI
August 23, 1957
HYDERABAD STOCK EXCHANGE LIMITED Vs. RANGNATH RATHI and COMPANY
January 11, 1957
IN RE ABDUL GAFFOOR Vs. STATE
July 23, 1957
IN RE KODUR THIMMA REDDI AND OTHERS, Vs. STATE
May 22, 1957
IN RE: ATMAKURI GOPALKRISHNARAO Vs. STATE
January 30, 1957
IN RE: DARLA RAMADOSS Vs. STATE
September 27, 1957
IN RE: MANNAVA VENKATA RAO Vs. STATE
February 18, 1957
IN RE: UPPUTHOLLA SREENIVASULU Vs. STATE
May 22, 1957
INDERMULL LONIYA Vs. SUBORDINATE JUDGE, SECUNDERABAD
January 10, 1957
INDURTHI SRINIVASA RAO Vs. INDURTHI VENKATA NARASIMHA RAO AND ANOTHER
July 13, 1957
J S BASAPPA Vs. PROVINCIAL GOVERNMENT OF MADRAS NOW ANDHRA PRADESH
March 12, 1957
JADHO NAGU BAI AND ANOTHER Vs. JADHO GANGU BAI
July 10, 1957
JAFER ALI Vs. CHOITRAM
March 8, 1957
JALASUTRAM ANNAPURNAMMA Vs. JALASUTRAM RAMAKRISHNA SASTRY
November 7, 1957
JALDU ANANTA RAGHURAMA ARYA Vs. JALDU MANIKYALA RAO
April 8, 1957
JALDU ANANTHA RAGHURAMA ARYA ALIAS RAMA RAO Vs. EAST COAST TRANSPORT and SHIPPING CO PVT LTD
February 8, 1957
JAMEDAR ABDUL SATTAR Vs. CUSTODIAN EVACUEE PROPERTY HYDERABAD
January 25, 1957
JANGAM POMPAIAH Vs. H HANUMANTHA REDDI
February 15, 1957
JANI SHAH Vs. STATE
June 26, 1957
Jonnalagadda Dakshinamurthi Vs. Inguva Sitharamayya
February 5, 1957
K Chinna Basireddigari Subbireddi Vs. G Nagireddi
November 28, 1957
K Jayarama Iyer Vs. STATE
July 31, 1957
K Muniratnam Vs. STATE
December 16, 1957
K Pandurangam Chetty Vs. V G Padavati Mudali
November 27, 1957
K RANGA REDDY Vs. STATE
April 16, 1957
K SUBBA RAO Vs. STATE OF HYDERABAD
January 24, 1957
K V MURTHI Vs. STATE
August 6, 1957
K. MUNEYYA AND OTHERS Vs. P. VENKAYYA AND OTHERS
April 8, 1957
K.V. LAKSHMINARAYANA SASTRI Vs. VIJAYA COMMERCIAL BANK LTD.
April 17, 1957
KAKARLA SUBBAYYA Vs. MAKKENA SITARAMAMMA
December 11, 1957
KAKI LACHMIAH Vs. THE STATE OF HYDERABAD NOW ANDHRA PRADESH
January 25, 1957
KAKKIRALA RAMA RAO Vs. INCOME TAX OFFICER
October 24, 1957
KALLA SURYANARAYANA Vs. PRESIDENT (CHAIRMAN OF THE MUNICIPALITY), KHAMMAMETH
November 7, 1957
KALLAKURI SEETHARAMAYYA Vs. BHAMIDIPATI VENKATARAMAYYA
December 24, 1957
KALWA DEVADATHAM Vs. UNION OF INDIA
April 11, 1957
KAMISETTI VENUGOPALA RAO NAIDU Vs. KYANAM HANUMANTHA RAO
November 9, 1957
KANDIMALLA SUBBAYYA Vs. KANDIMALLA RAMAKOTESWARA
December 6, 1957
Kandula Lakshmi Devi Vs. Yerra Venkata Krishnamma
December 12, 1957
Kanigolla Muneyya Vs. Potti Venkayya
April 8, 1957
KANNEPALLI CHINA VENKATA CHALAMAYYA SASTRI Vs. STATE OF MADRAS
September 11, 1957
KAPAVARAPU SUBBAMMA Vs. YALLA PAPAYYA
December 11, 1957
KAPILA ANNAPURNAMMA Vs. PANCHALAVARUPU VENKATA SATYA SEETA RAMANJANEYARATNAM
June 28, 1957
Karaka Somulu Vs. Reddi Appalanaidu
November 26, 1957
KARUTHA KRITYA RAMESWARASWAMI VARU Vs. R RAMALINGA RAJU
November 22, 1957
KASABOYINA MUTTIGA Vs. STATE
April 19, 1957
KASIRAJU MRUTHYUNJAYUDU Vs. PENUMHA VENKATA KRISHNAMRAJU
April 12, 1957
KATAM CHINNA VEERAIAH Vs. STATE
February 21, 1957
KHAN SAHEB MIR MD. BAZLANJ ALI SAHEB BAHADUR AND OTHERS Vs. MIR MAZHARUL HUQ SAHEB BAHADUR AND OTHERS
February 20, 1957
KISHENDAS Vs. INDO CARNATIC BANK IN LIQUIDATION
December 13, 1957
KODAVATI NAGANNA Vs. MATUKUMILLI SATYANARAYANA
December 24, 1957
Kodur Thimma Reddi Vs. STATE
May 22, 1957
KOLISETTI VENKATARATNAM Vs. PATCHIGOLLA VENKATA RAO
August 13, 1957
KOMPALLI NAGESWARA RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION BAPATLA
November 13, 1957
KONDANDA NARAYANA AND OTHERS Vs. SATTA VENKATA RAO AND OTHERS
December 13, 1957
KONDAPALLI VIRARAJU Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
September 17, 1957
KOPPURAVARI VENKATESWARLU Vs. INCOME TAX OFFICER SECOND
March 12, 1957
Korvati Subbamma Vs. Pinnapureddi Subbiah
December 5, 1957
KOTTA NARAYAN Vs. STATE
August 12, 1957
KRISHNA CHANDRA GAJAPATHI NARAYANA Vs. PARIMI RANGANAYAKULY
November 11, 1957
KUKADAP KRISHNA MURTHY, DEFENDANT, JUDGMENT Vs. GODMATLA VENKATA RAO DIED PER L. RS. G. SRINIVASA MURTHY AND ANOTHER
July 22, 1957
KUMAJI SARE MAL FIRM AND PARTNERS Vs. KALWA DEVADATTAM
April 11, 1957
Kumararaja of Venkatagiri Vs. State of Andhra Pradesh
November 20, 1957
Kundalayya Vs. Siddalingamma
October 17, 1957
KUWAR QAMRUDDIN KHAN CHAUHAN Vs. ZAIBUNNISSA BEGUM
August 14, 1957
Lakkirala Rama Rao Vs. Income tax Officer Rajahmundry Circle
October 24, 1957
Lanka Srinivasa Rao Vs. State of Hyderabad
September 4, 1957
LINGAMPALLI SUBBAYYA AND OTHERS Vs. KANCHERLA RAM REDDY AND OTHERS
December 12, 1957
M Abdul Kasim Vs. STATE
November 25, 1957
M RAJ REDDY Vs. SHANTAMMA
October 9, 1957
M Sambayya Vs. STATE
November 28, 1957
M Suryanarayana Rao Vs. Bommana Chinna Konda Reddi
December 5, 1957
M V Bhadraiah Setti Bundappa Setti Hindupur Vs. State of Andhra Pradesh
November 22, 1957
M. PARAMESWARAMMA AND OTHERS Vs. Y. RAMACHANDRARAO (DIED) MACHIRAJU SREERAMAMURTY AND OTHERS
November 28, 1957
M. SITHARAMACHARY Vs. SENIOR DEPUTY INSPECTOR OF SCHOOLS
August 5, 1957
M.V. HAYAGREEVA RAO Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD, HYDERABAD
August 30, 1957
MACHERLAPPA AND SONS Vs. GOVERNMENT OF ANDHRA NOW ANDHRA PRADESH
November 7, 1957
Macherlappa AND Sons Tadipatri Vs. Government of Andhra Pradesh
November 27, 1957
MADIGA RAJIGA Vs. MADIGA PEDA RAJIGA
March 6, 1957
MAHADASA BRAMMAMMA Vs. KANDULA VENKATARAMANA RAO
April 10, 1957
MAHANKALI SUBBA RAO MAHANKALI NAGESWARA RAO Vs. COMMISSIONER OF INCOME TAX
January 17, 1957
MAHANT NARAYANA DOSSJEE VARU Vs. BOARD OF TRUSTEES TIRUMALAI TIRUPATI DEVASTHANAMAS TIRUPATHI
August 30, 1957
MAHBUB ALI KHAN Vs. STATE
March 26, 1957
MAHMOODUNNISSA BEGUM Vs. GOVERNMENT OF HYDERABAD
January 18, 1957
MAJETY BALAKRISHNA RAO Vs. MOOKE DEVASSY OUSEPH AND SONS
December 3, 1957
Makineni Nagayya Vs. Makineni Bapamma
November 26, 1957
MAKIREDDI NOOKARAJU Vs. MAKIREDDI RAMAMURTHI AND OTHERS, DEFENDANTS
September 28, 1957
MANCHALA SUBBAREDDY Vs. KYPA HUSSAIN REDDY
February 15, 1957
MANCHERLA NARASIMHAM Vs. MAHABUBUNNISSA BEGUM
November 2, 1957
MANNEM EDUKONDALU Vs. STATE
April 18, 1957
MAREDDI KRISHNA REDDY Vs. INCOME TAX OFFICER
January 25, 1957
MASARRAT UNNISA BEGUM Vs. THE MINISTER, FINANCE DEPARTMENT, GOVERNMENT OF ANDHRA PRADESH, AND ANOTHER
November 29, 1957
MATTAPALLI VENKATARAJU Vs. CHALLA VENKATA RAGHAVAYYA
January 9, 1957
MATURI UMAMAHESWARA RAO Vs. KHOTA KAMARAJU
August 21, 1957
MAZHAR ALI SAHEB Vs. GULAM MURTUJAH SAHEB
August 18, 1957
MEDAM SESHANNA CHETTY Vs. MEDAM SANKARNARAYANA CHETTY
January 29, 1957
MEDAM VENKATA SUBBARAMIAH SETTY Vs. K. HARI RAO
February 7, 1957
MEENAPATI DAVEED Vs. STATE
March 22, 1957
MEKA VENKATAPPAIAH Vs. ADDITIONAL INCOME TAX OFFICER
February 28, 1957
MERAVALA NARAYANASWAMY KONE Vs. SRIMATHI INAGANTI GOPAYAMMA
April 8, 1957
Meria Ramanna Vs. Chandru Butchamma
July 25, 1957
MESSRS. V.V. RAJU & CO. Vs. MESSRS. RAVI TRADING COMPANY AND OTHERS
October 24, 1957
MOHAMED IBRAHIM SAHIB Vs. LAND ACQUISITION OFFICER BHIMAVARAM
August 27, 1957
MOHAMMAD ABDUL SATTAR Vs. STATE OF ANDHRA PRADESH
September 12, 1957
MOHAMMAD AZAM Vs. STATE OF HYDERABAD
August 14, 1957
MOHAMMAD HASHAM Vs. HYDERABAD MUNICIPAL CORPORATION
February 12, 1957
Mohammad Roshan Ali Vs. Nallamothu Venkateswara Rao
December 24, 1957
MOHAMMAD YASIN SARIFF Vs. THE STATE OF ANDHRA PRADESH
December 5, 1957
MOHAN REDDY Vs. NEELAGIRI RALIDHAR RAO
December 24, 1957
MOHD. AHMED ALI Vs. NAGAMMA AND OTHERS
November 9, 1957
MOHD. ALI HASAN KHAN AND OTHERS Vs. BHAGIRATHLAL AND OTHERS
November 27, 1957
Moorampudi Venkayya Vs. Achanta Sree Rama Krishnayya
September 20, 1957
MOOVA VEERAYYA Vs. THE STATE ANDHRA PRADESH
November 26, 1957
MUDIVARTHI SREEMANNARAYANA Vs. MANCHIKALAPATI SITARAMAYYA
October 24, 1957
Mukhesh Ramachandra Reddy Vs. STATE
August 26, 1957
MULISETTI VENKATARAMIAH Vs. ALLADA VENKATASWAMI
June 28, 1957
Munagala Yadgiri Vs. Pittala Veeriah
December 18, 1957
Municipal Council Vijayawada Vs. Bandi Butchayya
September 19, 1957
Mustafa Yar Khan Vs. Asgharunnisa Begum
January 22, 1957
MUTCHERLA RAMANATH RAO Vs. TUNGATURTI VENKATA KRISHNA SASTRY
July 12, 1957
MUTYALA JAGGAMMA Vs. MUTYALA SATYANARAYANAMURTHI
September 13, 1957
MYLAVARAPU SUBBA RAO Vs. MANGALAMPALLI RAMAMURTI
July 24, 1957
N Amritlal Shah Vs. STATE
October 29, 1957
N May Margaret Vs. M S Premanandam
December 24, 1957
N. PEER SAHIB Vs. THE STATE ANDHRA PRADESH REPRESENTED BY THE SECRETARY
August 14, 1957
NADELLA SATYANARAYANA Vs. YAMANOORI VENKATA SUBBIAB
February 8, 1957
NADIMPALLI SITARAMARAJU Vs. KORALLA SATYANARAYANAMURTHI
January 29, 1957
NAGABHYRU BUCHAYYA Vs. DYTHA VENKATA NARAYANAPPA AND OTHERS
April 18, 1957
Name Ramalingam Vs. Ponduru Batchamma
November 29, 1957
Neti Gopalakrishna Gokhale Vs. Brahmandam Narasimham
September 18, 1957
Noona Venkata Narayana Vs. Kunchaparti Rangayya
October 30, 1957
ORIENTAL SILK STORES, VISAKHAPATNAM Vs. GENERAL MANAGER OF S.E. RLY., REPRESENTING THE UNION OF INDIA (CENTRAL GOVT.)
August 14, 1957
P. BHOLAIAH(MINOR) BY NEXT FRIEND K. VENKAIAH Vs. P. BUDAGAIAH AND ANOTHER
July 22, 1957
P. SEETHARAMAYYA Vs. MAHALAKSHMAMMA
September 27, 1957
P. VARALAKSHMAMMA Vs. P. BALA SUBRARY MANYAM
September 27, 1957
PADMAJA AND OTHERS Vs. M.B. JAISOORYA AND OTHERS
December 13, 1957
Paidi Peda Appanna Vs. Mocherla Sriramainurty
December 10, 1957
Palagani Veeraraghavulu Vs. State
November 5, 1957
PALAKURTHI APPALARAJU Vs. YEDUKONDALU
January 8, 1957
PAMARTI VENKATASWAMY Vs. KODANDARAMA BUS TRANSPORT LTD
February 26, 1957
PAMARTI VENKATASWAMY Vs. KODANDARAMA BUS TRANSPORT LTD. AND OTHERS
February 28, 1957
PANDRANGI GOPALAM Vs. CHIDAMANA CHINNAYYA
September 10, 1957
Parchuri Adeseshamma Vs. STATE
October 22, 1957
PATHA PEDDA ELLIALI Vs. PALAGILI GANGAMMA
January 21, 1957
Paturi Lakshminarasamma Vs. Alla Raghavayya
November 8, 1957
PEDDI VIRAYYA Vs. DOPPALAPUDI SUBBA RAO
September 2, 1957
PEDDIREDDI GANGA RAJU Vs. KANDULA MANGAMMA
July 11, 1957
PEERAN SAHIB Vs. PEDDA JAMALUDDIN SAHIB
April 5, 1957
PENDYALA NARASIMHAM Vs. PENDYALA VENKATA NARASIMHA RAO
July 8, 1957
PENTAKOTA SRIRAMULU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VISAKHAPATNAM
June 26, 1957
PENUMARTI JANIKAMMA Vs. CHUNDURU APPANNA
June 17, 1957
Pervela Markandeyulu Vs. Muduganti Suryanarayana
September 27, 1957
PITHAPURAM TALUK TOBACCO CIGARS AND SODA MERCHANTS UNION Vs. STATE OF ANDHRA PRADESH
November 4, 1957
Pitla Gangaram Vs. STATE
September 11, 1957
POLAVARAPU SUBBAIAH Vs. PUTLA SUBBARAYUDU AND OTHERS
November 14, 1957
Poosarla China Appalanarasimhulu Vs. Executive Officer Chodavaram Panchayat Board
November 28, 1957
POTHARAJU SURYANARAYANA RAO Vs. GANTASALA DURGAPRASADA RAO
February 26, 1957
PRABHALA RADHAKRISHNAMURTY Vs. VEMURI SUBBARAO AND OTHERS
July 12, 1957
PRAGA TOOLS CORPORATION LTD. Vs. M.R. PATNY AND OTHERS
November 6, 1957
PUBLIC PROSECUTOR Vs. MANGALDAS V THAKKER
September 12, 1957
PUBLIC PROSECUTOR Vs. DUGGURALA AMARABABU
September 5, 1957
PUBLIC PROSECUTOR Vs. SAMUDRALA SATYANARAYANA
September 6, 1957
Public Prosecutor Vs. A V Ramiah
November 20, 1957
PUBLIC PROSECUTOR Vs. MOHAMMAD MURTHUZA HUSSAIN
December 3, 1957
Public Prosecutor Andhra Vs. Duggirala Amarababu
September 15, 1957
Public Prosecutor Andhra Pradesh Hyderabad Vs. T L Vasudevaiah Chetty
December 10, 1957
PULTAGUNTA VEERAYYA Vs. YANAMANDRA PUNNAMMA
December 24, 1957
PUPPALA SUDARSAN Vs. STATE OF ANDHRA PRADESH
September 19, 1957
PYDA SUBBARAMAYYA CHETTY Vs. PREMIER BANK OF INDIA LTD
August 30, 1957
R M D CHAMARBAUGWALLA Vs. M RAMACHANDRA RAO
April 12, 1957
R Prabhakara Rao a minor Vs. District Collector Nellore
October 31, 1957
R V RAMA RAO Vs. STATE
March 14, 1957
RACHAKONDA SATYANARAYANA Vs. LANKAPOTU VENKARAPPA REDDY
March 25, 1957
RAGHAVARAJU RANGARAJU Vs. STATE OF ANDHRA REPRESENTED BY COLLECTOR OF WEST GODAVARI
October 30, 1957
Raja Pertabgeerjee Vs. Rasheed Shawpoorjee Chenai
November 11, 1957
RAJA RAMESHWARA RAO BAHADUR Vs. COMMISSIONER OF INCOME TAX
February 8, 1957
RAJA VELLANKI LAKSHMI NARASAYYAMMA RAO GARU Vs. VEJJU ACHAYYA
July 10, 1957
RAJAH I V GOPALA RAO Vs. STATE OF ANDHRA PRADESH
July 18, 1957
RAJAH VELUGOTI VENKATA SESHA V RAJAGOPALA KRISHNA YACHENDRA BAL KUMARA RAJAH OF VENKATAGIRI Vs. THE STATE OF ANDHRA (NOW ANDHRA PRADESH AND OTHERS)
November 20, 1957
RAJAMMA Vs. C. V. KOTIAH CHETTY AND CO.
November 20, 1957
RAMAYYA Vs. FIRM OF GULFAROSH MOHIDEEN SAIB SHAIK SAIB
September 10, 1957
RAMESWARA DAS BAVAJI Vs. VUPPULURI PURNACHANDRA RAO
November 27, 1957
RAMPALLI RAMACHANDRUDU Vs. SAIT BAKRAJ GULAB CHAND FIRM
February 6, 1957
RAPETI BULLI TATAYYA Vs. RAPETI NAKARAJU
July 3, 1957
Ratna Bai Vs. Makhan Singh
October 18, 1957
Razia Begum Vs. Sahebzadi Anwar Begum
September 17, 1957
REBBAPRAGADA RAMAPRASADA RAO Vs. REBBAPRAGADA SUBBARAMAIAH
June 27, 1957
RIYASALUNNISA BEGUM Vs. SYED TAHWAR HUSSAIN KHAN
April 8, 1957
RUPENDRA PERSHAD SAIGAL Vs. STATE
April 12, 1957
S Abdul Jabbar Vs. STATE
November 26, 1957
S ALLAUDDIN SAHIB AND CO CUDDAPAH Vs. COMMERCIAL TAX OFFICER CUDDAPAH
October 4, 1957
S FATHEUDDIN AKBAR Vs. GHANSHAMDAS
July 10, 1957
S KAMESHWARAMMA Vs. S SUBRAMANYAM
July 19, 1957
S NARAYANA Vs. STATE
August 13, 1957
S Srikishan Vs. State of Andhra Pradesh
January 13, 1957
S. SRIKISHAN Vs. THE STATE OF ANDHRA PRADESH AND ANR.
January 30, 1957
S. VENKATESWARA RAO Vs. M. SUBBAYYA AND ANOTHER
April 12, 1957
SAITH CHANDMAL DADDHA Vs. RAJA PRATAPGIRJI CHELA NARSINGH
March 20, 1957
SALLA VENKAMMA Vs. SAINAYGARI GANGAJI
March 5, 1957
SALT NAINAMUL Vs. BALABHADRA SUBBARAO
April 17, 1957
SAMUDRALA SEETARAMACHARYULU AND OTHERS Vs. SAMUDRALA RANGANAYAKAMMA AND OTHERS
October 17, 1957
SANWNLEY MAIN Vs. ZABUNISSA BEGUM AND BANDEGI SAHEB
March 4, 1957
SARIKI RAMINALDU Vs. ARLSETTI SATYANARAYANA
January 22, 1957
SARKAR-E-AALI ZARIA NAZIM Vs. ATHAR
April 8, 1957
SATYANARAYANAMURTHI BH Vs. INCOME TAX APPELLATE TRIBUNAL
September 13, 1957
SECUNDERABAD CLUB Vs. COMMISSIONER OF SALES TAX HYDERABAD STATE NOW ANDHRA PRADESH
August 13, 1957
SEMAKURTI SOMANNA Vs. VANKADARI SUBBARAO
September 10, 1957
SHANGARAM NARASIMLU Vs. JANGAM ISTALIAH
September 5, 1957
SHARFUDDIN Vs. SAMA YELLUGA
August 30, 1957
SHRIDHAR RAO Vs. STATE
August 1, 1957
Siddineni Srinivasa Rao Vs. Allu Veeramma
December 12, 1957
Siiankarappa Vs. STATE
October 31, 1957
SIMMA KRISHNAMMA Vs. NAKKA LATCHUMANAIDU
November 22, 1957
SIRIGINEEDI SURYANARAYANAMURTHY Vs. STATE OF ANDHRA PRADESH
February 8, 1957
SITARAMASWAMI M Vs. STATE OF ANDHRA
February 13, 1957
SOLASA LAKSHMI NARAYANA SOMAYAJULU Vs. NIMMAGADDA PUNNA SIDHANTI
April 9, 1957
Somisetti Subbarayalu Setti Vs. V Rangiah Chetty
October 11, 1957
Southern Railway Vs. Mitayigiri Pullappa
December 24, 1957
SRI KRISHNA RAJENDRA MILLS LTD., MYSORE Vs. MAJETY SESHAGIRI RAO AND OTHERS
April 23, 1957
SRI LAXMI CHENNA KESAVA SWAMI TEMPLE, MARKAPUR, REPRESENTED BY ITS MANAGING TRUSTEE, P. VISWANADHA RAO, PLEADER, MARKAPUR Vs. MAKTAPURAM YANGAMMA AND OTHERS
January 10, 1957
Sri Rajah Bommadevara Venkata Narasimharao Naidu Bahadur Zamindargaru Vs. Kasaraneni Venkata Subba Rao
August 9, 1957
SRIMANTHU RAJAH YARLAGADDA SIVARMA PERSHAD BAHADUR Vs. MAJETI POTA RAJU AND OTHERS
March 21, 1957
SRIPATHI RANGAIAH Vs. BATKARI SAMMA
March 18, 1957
STATE Vs. SHAIKH DADAN
March 5, 1957
STATE OF A. P. BY CHIEF SECRETARY TO GOVERNMENT Vs. S. KAMESWARA RAO, AND ANOTHER
February 1, 1957
STATE OF ANDHRA Vs. GANDI VENKATARATNAM
March 26, 1957
STATE OF ANDHRA Vs. T. RAMAYYA SURI
January 18, 1957
STATE OF ANDHRA Vs. TAVVINENI GANGAPPA
January 24, 1957
STATE OF ANDHRA NOW ANDHRA PRADESH Vs. KOLLA SREE RAMAMURTHY
June 27, 1957
STATE OF ANDHRA PRADESH Vs. MOHAMMAD AZAM ABDUL BARI AND CO
September 7, 1957
State of Andhra Pradesh Vs. Mohammad Azam Abdul Bari AND Co
September 27, 1957
State of Andhra Pradesh Vs. Annabathula Ramarao
September 18, 1957
STATE OF MADRAS NOW ANDHRA PRADESH Vs. VUPPALA PEDA VENKATARAMANIAH AND SONS COMMISSION KOTTU SHOPS ANAKAPALLE
July 26, 1957
SUGAR SYNDICATE Vs. COMMISSIONER INCOME TAX
March 5, 1957
SUNDARAMUDI CHINA LAKSHMAYYD Vs. K. SURYANARAYANA
July 16, 1957
SWAMY RAMA KOTIAH Vs. BHETANABHATLA SURAIAH
December 9, 1957
Syed Mohammad Khan Vs. Government of Andhra Pradesh
September 4, 1957
SYED SHAH GULAM GHOUS MOHIUDDIN KHAMESUL QADRI Vs. SYED SHAH ABDUL HAR KHAMISUL QADRI
April 3, 1957
T ASWATHANARAYANA Vs. MUNICIPAL COUNCIL VIJAYAWADA
July 23, 1957
T Venkateswara Rao Vs. State of Andhra Pradesh
December 18, 1957
TALLAPRAGADA PALA SANKARA RAO Vs. MUNICIPAL COUNCIL, MASULIPATAM, REPRESENTED BY EXECUTIVE AUTHORITY, MASULIPATAM
April 11, 1957
Taluk High School Committee Tenali Vs. Rupakula Suryanarayanarao
February 6, 1957
THE AMBICA STEAM NAVIGATION CO., LTD. Vs. VOOKA VENKATA RAMANAMURTHI
January 25, 1957
THE HYDERABAD IMPORT EXPORT CO., SECUNDERABAD Vs. THE UNITED TRADING CO., BHAGATHIKOT
March 27, 1957
THE STATE OF MADRAS (NOW ANDHRA PRADESH) Vs. SRI VENKATASATYANARAYANA RICE MILL, CONTRACTORS, GOTTIPATI SURYANARAYANA & COMPANY
October 24, 1957
Thoorotu Nookarmma Vs. Election Commissioner Peddapuram E Godavari
November 20, 1957
THOTA RAMALINGESWARA RAO Vs. STATE
September 11, 1957
TIRMAL RAO AND ANOTHER Vs. BHINANNAH AND ANOTHER
March 15, 1957
TRIMBAK LAL Vs. CHATRIK VEERANNA
November 26, 1957
Tujjakula Tirapayya Vs. Sarvadevabhatla Venkata Rajiah
October 17, 1957
UNION OF INDIA Vs. MITAYAGIRI PULLAPPA
December 24, 1957
UPPALA NOOKAIAH CHETTY Vs. ADDITIONAL INCOME TAX OFFICER
December 4, 1957
Upputholla Sreenivasulu alias Seenugadu Vs. STATE
May 22, 1957
V K BALARAMA CHETTY Vs. STATE OF MADRAS
June 26, 1957
V LAKSHMINARAYANA SASTRY Vs. V SITARAMA SASTRY
September 10, 1957
V RAGHURAMULU Vs. STATE OF ANDHRA PRADESH
August 30, 1957
V SATYANARAYANA REDDY Vs. BANKAT LAL GALLADA
March 13, 1957
V. CHANDRAMMANI PATTA MAHA DEVI VARU Vs. THE COLLECTOR OF VISAKAPATNAM
June 19, 1957
Vadranam Ramachandrayya Vs. Mudabhushi Ranganayakamma
February 22, 1957
VANDRASI POTHANNA Vs. STATE OF ANDHRA PRADESH
October 31, 1957
VANKAMAMIDI BALAKRISHNAMURTHI Vs. GOGINENI SAMBAYYA
December 20, 1957
VANNAVA RAGAYYA Vs. VUNNAVA HANUMAYYA
October 21, 1957
Varanasi Padmanabham Vs. Inaturi Joga Rao
November 13, 1957
VARIKANTI ANKANNA Vs. STATE
September 27, 1957
Ved Prakash Dusaj Vs. Municipal Corporation Secunderabad
September 25, 1957
Veeranna Vs. Sayamma
November 29, 1957
VEERESWARASWAMYVARU ETC. TEMPLES Vs. BOARD OF COMMRS. FOR HINDU RELIGIOUS ENDOWMENTS
January 22, 1957
VEERNATH Vs. STATE OF HYDERABAD
July 17, 1957
Veernath Vs. State of Hyderabad
April 7, 1957
Vegunta Hanumayya Vs. Kotagiri Venkata Rangandhaswamirao
October 11, 1957
VEMAVARAM PANCHAYAT BOARD Vs. PULA APPALASWAMY AND ANOTHER
December 19, 1957
VEMURI SESHAGIRIRAO Vs. PULIPATI NARASIMHARAO AND OTHERS
October 18, 1957
VENNA MALLAIAH Vs. VENNA LAXMI REDDI
September 11, 1957
VIJAY CARDBOARD CO Vs. COLLECTOR OF HYDERABAD DISTRICT
March 1, 1957
VIJAYAWADA CITY BUS OPERATORS UNION Vs. INDUSTRIAL TRIBUNAL, VISAKHAPATNAM AND OTHERS
April 8, 1957
VIJAYAWADA RATE-PAYERS ASSOCIATION, BEZWADA Vs. STATE OF ANDHRA PRADESH
December 24, 1957
VISHRAM ARJUN Vs. YERUKULA SHANKARIAH
April 18, 1957
Vizzapurupu Venkata Ramachandra Rao Vs. Veera Venkateswara Rao
December 3, 1957
WAHID ALI Vs. ESHWARIAH
January 23, 1957
Y BALARAM Vs. STATE
August 14, 1957
Y.V.S.R. KRISHNAYYA Vs. THE COLLECTOR OF KRISHNA, MASULIPATNAM AND ANOTHER
July 25, 1957
Yadavalli Thimmaraju Vs. Sait Ramachandar Sevanarain Bang
August 8, 1957
YENDAPALLI VENKATARAJU (DIED) Vs. YENDAPALLI YEDUKONDALU ALIAS VEN-KATESWARLU
September 3, 1957