Case Index

Title
Date
A V FERNANDEZ Vs. STATE OF KERALA
April 2, 1957
ABDUL SHAKUR Vs. RIKHAB CHAND
September 12, 1957
AGGARWAL CHAMBER OF CORTIMERCE LIMITED Vs. GANPAT RAI HIRA LAL
November 11, 1957
AL PR RANGANATHAN CHETTIAR AL PR RANGANATHAN CHETTIAR Vs. AI PR AL PERIAKARUPPAN CHETTIAR:AL PR AL PERIAKARUPPAN CHETTIAR
May 24, 1957
AMAR SINGH Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB
March 29, 1957
ASA RAM Vs. RAM KALI
November 21, 1957
ASGARALI NAZARALI SINGAPOREWALLA Vs. STATE OF BOMBAY
February 19, 1957
ASSOCIATED TUBEWELLS LIMITED Vs. R B GUJARMAL MODI
May 23, 1957
BABULAL AMTHALAL MEHTA Vs. COLLECTOR OF CUSTOMS CALCUTTA
May 8, 1957
BAIJ NATH PRASAD TRIPATHI SUTHAKAR DUBE Vs. STATE OF BHOPAL
February 13, 1957
BAKHSHISH SINGH Vs. STATE OF PUNJAB
September 17, 1957
BALDEO SINGH Vs. STATE OF BIHAR
April 22, 1957
BALDEO SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 2, 1957
BAMYED RAI Vs. STATE OF BIHAR
January 30, 1957
BASHIRUDDIN ASHRAF Vs. STATE OF BIHAR
April 25, 1957
BHAGWAN DAS Vs. STATE OF RAJASTHAN
April 2, 1957
BHATNAGARS AND COMPANY LIMITED MESSRS BHATNAGARS AND COMPANY LIMITED DILHI BHATNAGARS AND COMPANY LIMITED BHATNAGARS AND COMPANY PRIVATE LIMITED DELHI MESSRS BHATNAGARS AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
February 21, 1957
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF BOMBAY
December 20, 1957
BOMBAY SALT AND CHEMICAL INDU STRIES Vs. L J JOHNSON
October 4, 1957
BRITISH INDIA ELECTRIC CONSTRUCTION COMPANY LIMITED Vs. THEIR WORKMEN
November 13, 1957
C Vs. ADVOCATE GENERAL OF MADRAS
May 16, 1957
C Vs. THE ADVOCATE-GENERAL OF MADRAS
May 6, 1957
CENTRAL INDIA SPINNING AND WEAVING AND MANUFACTURING CO LIMITED EMPRESS MILLS NAGPUR Vs. MUNICIPAL COMMITTEE WARDHA
December 18, 1957
COLLECTOR OF MALABAR Vs. ERIMMAL EBRAHIM HAJEE
April 11, 1957
COMMINSIONER OF INCOME TAX Vs. PATIALA CEMENT COMPANY LIMITED
May 17, 1957
COMMISSIONER OF EXCESS PROFITS TAX WEST BENGAL Vs. RUBY GENERAL INSURANCE COMPANY LIMITED
April 24, 1957
COMMISSIONER OF INCOME TAX Vs. JYOTIKANA CHOWDHURANI:BIRENDRA NARAYAN CHOWDHARY:SMT SULOCHANA CHOWDHURANI:KAMAL KRISHNA CHOUDHURY:SOURINDRA NARAIN CHOUDHURY:SMT SINDHURANI CHAUDHURANI
May 23, 1957
COMMISSIONER OF INCOME TAX Vs. MCMILLAN AND CO
October 16, 1957
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. PROVIDENT INVESTMENT CO LID
May 15, 1957
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL SM DAMAYANTI SAHNI PARTNER OF ISHWAR DAS SAHNI AND BROS Vs. SODRA DEVI:COMMISSIONER OF INCOME TAX
May 17, 1957
COMMISSIONER OF INCOME TAX WEST BENGALI CALCUTTA Vs. BENOY KUMAR SAHAS ROY
May 23, 1957
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS Vs. B MUKHERJEA
September 10, 1957
CROWN ALUMINIUM WORKS Vs. THEIR WORKMEN
October 15, 1957
DHARAM SINGH RATHI Vs. STATE OF PUNJAB
November 25, 1957
DHARMANAND PANT Vs. STATE OF UTTAR PRADESH
January 30, 1957
DHIAN SINGH SOBHA SINGH Vs. UNION OF INDIA
October 29, 1957
EQUITABLE COAL CO LIMITED Vs. ALGU SINGH
September 11, 1957
F N ROY Vs. COLLECTOR OF CUSTOMS CALCUTTA
May 16, 1957
G X FRANCIS Vs. BANKA BIHARI SINGH
December 4, 1957
GANESH FLOUR MILLS COMPANY LIMITED Vs. EMPLOYEES OF GANESH FLOUR MILLS COMPANY LIMITED
November 19, 1957
GANGA BARN DAS Vs. TEZPUR KAIBARTA CO OPERATIVE FISHERY SOCIETY LIMITED
January 29, 1957
GARIKAPATI VEERAYA Vs. N SUBBIAH CHOUDHRY
February 1, 1957
GULABDAS AND COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:ASSISTANT COLLECTOR OF CUSTOMS:A
April 25, 1957
GURBACHAN SINGH Vs. STATE OF PUNJAB
April 24, 1957
HANSRAJ MOOLJI Vs. STATE OF BOMBAY
February 12, 1957
HARTWELL PRESCOTT SINGH Vs. UTTAR PRADESH GOVERNEMNT
September 19, 1957
HOOGHLY JUTE MILLS Vs. THEIR EMPLOYEES
January 29, 1957
INAYAT ULLAH Vs. CUSTODIAN EVACUEE PROPERTY
October 30, 1957
INDIAN IRON AND STEEL CO LIMITED Vs. THEIR WORKMEN: INDIAN IRON AND STEEL CO LIMITED
October 15, 1957
INDU BHUSAN CHATTERJEE Vs. STATE OF WEST BENGAL
November 26, 1957
J K TRUST BOMBAY Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY
May 22, 1957
JAGANNATH BEHERA Vs. RAJA HARIHAR SINGH MAHARAJ BHRAMARBARA ROY
December 6, 1957
JASWANT SINGH Vs. STATE OF PUNJAB
October 25, 1957
K N MEHRA Vs. STATE OF RAJASTHAN
February 11, 1957
KAILASH NATH Vs. STATE OF UTTAR PRADESH
February 22, 1957
KAMALA DEVI Vs. BACHU LAL GUPTA
January 29, 1957
KAMLA DEVI Vs. BACHULAL QUPTO
January 20, 1957
KAMLA PRASAD KHETAN Vs. UNION OF INDIA
May 1, 1957
KANAI LAL SUR Vs. PARAMNIDHI SADHUKHAN
September 10, 1957
KAPIL DEO SHUKLA Vs. STATE OF UTTAR PRADESH
October 14, 1957
KAUSHAL KISHORE Vs. RAM DEV
May 24, 1957
KHEM CHAND Vs. UNION OF INDIA
December 13, 1957
KHUSHAL RAO Vs. STATE OF BOMBAY
September 25, 1957
KIRPAL KUAR Vs. BACHAN SINGH
November 15, 1957
KRISHNA KUMAR Vs. MUNICIPAL COMMITTEE
February 21, 1957
L J LEACH AND CO LIMITED Vs. JARDINE SKINNER AND CO
January 22, 1957
LEO ROY FREY THOMAS DANA Vs. SUPERINTENDENT DISTRICT JAIL AMRITSAR:SUPERINTENDENT DIST JAIL AMRITSAR
October 31, 1957
LILA VATI BAI Vs. STATE OF BOMBAY
March 5, 1957
MACHERLA HANUMANTHA RAO Vs. SYAYE OF ANDHRA PRADESH
September 17, 1957
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
May 23, 1957
MANAK LAL ADVOCATE Vs. PREM CHAND SINGHVI
February 6, 1957
MANGOO SINGH Vs. ELECTION TRIBUNAL BAREILLY
September 17, 1957
MARTIN BURN LIMITED Vs. R N BANERJEE
September 20, 1957
MEENAKSHI MILLS LIMITED MEENAKSHI MILLS LIMITED Vs. THEIR WORKMEN:THEIR WORKMEN
November 15, 1957
MEMBER FOR THE BOARD OF AGRICULTURAL INCOME TAX, ASSAM Vs. STATE OF ASSAM
April 24, 1957
MENAKURU DASARATHARAMI REDDI Vs. DUDAUKURU SUBBA RAO
May 10, 1957
MILL MANAGER MODEL MILLS NAGPUR LIMITED Vs. DHARAM DAS
October 25, 1957
MOBARIK ALI AHMED Vs. STATE OF BOMBAY
September 6, 1957
N B KHARE Vs. ELECTION COMMISSION OF INDIA
October 14, 1957
N SUBRAMANIA IYER Vs. OFFICIAL RECEIVER QUILON
May 24, 1957
NANI GOPAL BISWAS Vs. MUNICIPALITY OF HOWRAH
October 29, 1957
NARAVAN RAO Vs. STATE OF ANDHRA PRADESH
July 15, 1957
NARAYAN BHASKAR KHARE PT RAM NATH KALIA Vs. ELECTION COMMISSLON OF INDIA:ELECTION COMMISSION OF INDIA AND ANCTHER
May 3, 1957
NEWSPAPERS LIMITED Vs. STATE INDUSTRIAL TRIBUNAL U P
March 20, 1957
NIEMLA TEXTILE FINISHING MILLS LIMITED NIEMLA TEXTILE MILLS LIMITED ATLAS CYCLE INDUSTRIES LIMITED SONEPAT HUKAM CHAND Vs. IIND PUNJAB TRIBUNAL:STATE OF PUNJAB :STATE OF PUNJAB :STATE OF PUNJAB
January 10, 1957
NISAR ALI Vs. STATE OF UTTAR PRADESH
February 14, 1957
NOHIRIA RAM NOHIRIA RAM Vs. UNION OF INDIA
November 8, 1957
OM PARKASH GUPTA RAM GOBIND SINGH Vs. STATE OF UTTAR PRADESH:STATE OF VINDHYA PRADESH
January 11, 1957
ORIENTAL INVESTMENT CO LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
May 22, 1957
P BALAKOTAIAH A SURYAPRASAD RAO DHONDBA ARJUN Vs. UNION OF INDIA
December 3, 1957
PARSHOTAM LAL DHINGRA Vs. UNION OF INDIA
November 1, 1957
PATNA ELECTRIC SUPPLY CO LIMITED PATNA Vs. BALI RAI
November 5, 1957
PIRGONDA HONGONDA PATIL Vs. KALGONDA SHIDGONDA PATIL
February 7, 1957
PRAKASH CHANDRA PATHAK Vs. STATE OF UTTAR PRADESH
July 10, 1957
PRATAP CHANDRA SEN Vs. COMMISSIONER OF LABOUR BIHAR PATNA
May 1, 1957
PREM SINGH Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY
May 24, 1957
PROVINCIAL LIBRARY Vs. COMMISSIONER OF INCOME TAX
November 29, 1957
PURANLAL LAKHANPAL Vs. UNION OF INDIA
September 17, 1957
R M D CHAMARBAUGWALLA MIS SHARMA MAGAZINE A FIRM HIND SHABDA RACHANA HARIFAI SHRI CHAMAN LAL KHANNA BANNETT COLEMAN AND COMPANY LIMITED Vs. UNION OF INDIA
April 9, 1957
RADHA KISSEN CHAMRIA Vs. KESHARDEO CHAMRIA
May 24, 1957
RAGHUBANSH LAL Vs. STATE OF UTTAR PRADESH
February 20, 1957
RAGHUBAR MANDAL HARIHAR MANDAL Vs. STATE OF BIHAR
May 22, 1957
RAJVI AMAR SINGH Vs. STATE OF RAJASTHAN
November 28, 1957
RAMASWAMY NADAR Vs. STATE OF MADRAS
October 21, 1957
RAMASWAMY NADAR Vs. THE STATE OF MADRAS
October 11, 1957
RAMGOPAL GANPATRAI RUIA Vs. STATE OF BOMBAY
October 8, 1957
RAMJI LAL MODI PETITIONER Vs. STATE OF UTTAR PRADESH
April 5, 1957
S A VENKATARAMAN V D JHINGAN Vs. STATE:STATE OF UTTAR PRADESH
December 3, 1957
S RM AR S SP SATHAPPA CHETTIAR Vs. S RM AR RM RAMANATHAN CHETTIAR
November 28, 1957
S S SHETTY Vs. BHARAT NIDHI LIMITED
September 17, 1957
SARDAR INDER SINGH SHRI DURGA PARSHAD DWARKA PRASAD AND OHTERS BANKS LAL BAHADUR GANGA SINGH KALU SINGH SURYA BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
February 8, 1957
SARDUL SINGH CAVEESHAR PARMESHWAR NATH KAUL VALLABHDAS PHULCHAND MEHTA CHARWHARA GUHAN Vs. STATE OF BOMBAY
May 23, 1957
SARJUG RAI Vs. STATE OF BIHAR
October 28, 1957
SARWAN SINGH RATTAN SINGH HARBANS SINGH BHAN SINGH Vs. STATE OF PUNJAB
April 10, 1957
SASHI MOHAN DEBNATH Vs. STATE OF WEST BENGAL
November 19, 1957
SIDHESWAR GANGULY Vs. STATE OF WEST BENGAL
October 24, 1957
SOHAN LAL Vs. UNION OF INDIA
March 7, 1957
STATE OF ASSAM GOLAP CHANDRA NEOG KHAN DEONARAYAN SINGH HARIDAYANANDA KAKATI RAHOT CHANDRA RAJKHOWA Vs. SRISTIKARDOWERAH:SRISTIKAR DOWERAH:RAFIQUAL PETITIAIN:TULESWAR SAIKIA:RAHOT CHANDRA BURGAHAIN:SUKHRAM KOIRI
January 31, 1957
STATE OF BIHAR Vs. RAM NARESH PANDEY:RAM NARESH PANDEY
January 31, 1957
STATE OF BOMBAY Vs. SALAT PRAGJI KARARNSI
March 7, 1957
STATE OF BOMBAY Vs. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER
April 9, 1957
STATE OF BOMBAY Vs. SAUBHAGCHAND M DOSHI
September 25, 1957
STATE OF KERALA Vs. P J JOSEPH
December 18, 1957
STATE OF MADHYA PRADESH Vs. VEERESHWAR RAO AGNIHOTRI
April 5, 1957
STATE OF MADRAS Vs. A VAIDYANATHA IYER
September 26, 1957
STATE OF MYSORE Vs. H L CHABLANI
December 3, 1957
STATE OF UTTAR PRADESH Vs. SWADESHI COTTON MILLS CO LTD
November 20, 1957
STATE OF UTTAR PRADESH Vs. MOHAMMAD NOOH
September 30, 1957
STATE OF UTTAR PRADESH Vs. MOHAM MED SAYEED
March 26, 1957
STATE OF UTTAR PRADESH MANBODHAN LAL SRIVASTAVA Vs. MANBODHAN LAL SRIVAITAVA:STATE OF UTTAR PRADESH
September 20, 1957
STEEL BROTHERS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 17, 1957
SUBRAMANIA GOUNDAN Vs. STATE OF MADRAS
September 17, 1957
SURINDER KUMAR Vs. GIAN CHAND
September 24, 1957
SYEDNA TAHER SAIFUDDIN SAHEB Vs. STATE OF BOMBAY
November 27, 1957
T S SWAMINATHA ODAYAR Vs. OFFICIAL RECEIVER OF WEST TANJORE
March 27, 1957
THE SREE MEENAKSHI MILLS, LTD. Vs. THEIR WORKMEN
November 5, 1957
THE STATE OF ASSAM Vs. A.N. KIDWAI, COMMISSIONER OF HILLS DIVISION AND APPEALS, SHILLONG
January 31, 1957
UNION OF INDIA Vs. T R VARNA
September 18, 1957
UNION OF INDIA Vs. CHAMAN LAL LOONA AND CO
April 30, 1957
UNITED COMMERCIAL BANK LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 23, 1957
V C K BUS SERVICE LIMITED Vs. REGIONAL TRANSPORT AUTHORITY COIMBATORE
February 19, 1957
VADIVELU THEVAR CHINNIAH SERVAI Vs. STATE OF MADRAS
April 12, 1957
VENKATARAMANA DEVARU STATE OF MYSORE Vs. STATE OF MYSORE:VENKATARAMANA DEVARU
November 8, 1957
VIRENDRA K NARENDRA Vs. STATE OF PUNJAB
September 6, 1957
W O HOLLSWORTH Vs. STATE OF UTTAR PRADESH
September 4, 1957