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Case Index
Title
Date
(SMT.)PURNIMA SA Vs. STATE OF ORISSA AND ORS.
December 19, 2017
(SRI) PURUSHOTTAM LAL KANDOI Vs. STATE OF ORISSA
April 7, 2017
ABANI CHANDRA DAS Vs. STATE OF ORISSA AND OTHERS
August 23, 2017
ABANI KUMAR MEHER AND OTHERS Vs. DISTRICT COLLECTOR, BARGARH AND OTHERS
February 15, 2017
ABDUL AZIZ Vs. MEMBER BOARD OF REVENUE
July 20, 2017
ABDUL BASAR MULLA @ KHOKAN AND OTHERS Vs. STATE OF ORISSA
December 13, 2017
ABDUL HAMID KHAN & OTHERS Vs. STATE OF ODISHA & OTHERS
May 11, 2017
ABDULRAB I. SOUDAGAR Vs. UNION OF INDIA
April 11, 2017
ABHIMANYU BARAD (DEAD) Vs. STATE OF ORISSA AND OTHER
August 11, 2017
ABHIMANYU PANDA Vs. STATE OF ODISHA AND OTHERS
December 11, 2017
ABHIMANYU PARIDA & OTHERS Vs. STATE OF ORISSA & ANOTHER
November 20, 2017
ABHIRAM CARETAKING AND EXPERT SERVICES Vs. BHARAT SANCHAR NIGAM LIMITED
October 16, 2017
ACHUTA SAHU Vs. STATE OF ORISSA
April 19, 2017
ACHYUTANANDA PARIDA Vs. STATE OF ORISSA & OTHERS
January 31, 2017
ADHISWAR KANHAR Vs. STATE OF ORISSA
October 28, 2017
ADIKANDA BHATTA Vs. STATE OF ORISSA
August 17, 2017
ADITYA NARAYAN MAHASUPAKAR Vs. CHIEF COMMISSIONER OF INCOME TAX
January 20, 2017
ADWAIT CHARAN MOHANTY Vs. ORISSA BRIDGE & CONSTRUCTION CORPORATION LTD & OTHERS
July 10, 2017
AFR THE EXECUTIVE ENGINEER Vs. PRESIDING OFFICER
August 17, 2017
AGANA PARIDA Vs. SARASWATI PARIDA
February 28, 2017
AIBAN DEHURY Vs. STATE OF ORISSA
July 26, 2017
AJAY AGARWAL Vs. STATE OF ODISHA AND OTHERS
September 11, 2017
AJAY KUMAR DANDAPATA Vs. STATE OF ODISHA
December 15, 2017
AJAY KUMAR JAIN Vs. STATE OF ODISHA AND OTHERS
July 25, 2017
AJAYA DIGAL Vs. STATE OF ODISHA
September 14, 2017
AJAYA KUMAR BARIK Vs. STATE OF ORISSA AND OTHERS
October 12, 2017
AJAYA KUMAR PANDA Vs. STATE OF ORISSA AND OTHERS
July 17, 2017
AJIT KUMAR DAS Vs. UNION OF INDIA AND OTHERS
April 25, 2017
AJIT NAIK Vs. STATE OF ODISHA
April 21, 2017
AKHIL BHOI Vs. STATE OF ORISSA
January 25, 2017
AKSHAYA KUMAR MISHRA Vs. ASHOK KUMAR MISHRA
July 12, 2017
AKSHAYA KUMAR SWAIN Vs. STATE OF ODISHA
January 5, 2017
ALBERT MINZ Vs. STATE OF ORISSA
January 13, 2017
ALEKHA CHANDRA JENA Vs. BASANTA KUMAR JENA & OTHERS
July 31, 2017
ALL ORISSA (URBAN LOCAL BODIES) GOVERNMENT SECONDARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF ORISSA
April 25, 2017
ALU BHIMA RAJU AND ANOTHER Vs. STATE OF ORISSA
January 25, 2017
AMAR @ AMARNATH NAIK Vs. STATE OF ORISSA
November 30, 2017
AMAR KUMAR PANIGRAHI Vs. STATE OF ODISHA AND OTHERS
October 31, 2017
AMARESH KU JAYASWAL Vs. STATE OF ORISSA
July 17, 2017
AMARESWAR SWAIN Vs. STATE OF ORISSA & ANOTHER
May 10, 2017
AMBUJA CHANDRA KESH Vs. STATE OF ODISHA AND OTHERS
May 5, 2017
AMIT KUMAR SINGHA Vs. BOARD OF SECONDARY EDUCATION, ODISHA REPRESENTED BY SECRETARY AND OTHERS
August 24, 2017
AMITA ACHARYA Vs. TATA TELE SERVICES LIMITED
November 10, 2017
AMOSH SATRUSALYA Vs. STATE OF ORISSA
September 4, 2017
AMULYA CHARAN DAS Vs. STATE OF ORISSA AND ANOTHER
July 10, 2017
AMULYA KRUSHNA RANA Vs. REGISTRAR, JAJPUR
January 20, 2017
AMULYA KUMAR BEHERA & ANOTHER Vs. HARIPADA DAS & OTHERS
March 3, 2017
AMULYA KUMAR PANDA Vs. BANK OF BARODA, REPRESENTED THROUGH ITS MANAGING DIRECTOR, VADODARA, GUJRAT & OTHERS
November 15, 2017
ANADI ROUT AND OTHERS Vs. DHIRENDRA NAYAK AND OTHERS
July 14, 2017
ANANDA CHANDRA NAIK Vs. STATE OF ORISSA
August 28, 2017
ANANDRUP JAIDEEP DEV SHARMA Vs. COMMISSIONER-CUM-SECRETARY, HOME DEPARTMENT, BHUBANESWAR & OTHERS
November 28, 2017
ANANTA CHARAN SAHOO Vs. UNION OF INDIA
July 10, 2017
ANANTA MUKHERJEE Vs. UTKAL UNIVERSITY OF CULTURE
October 31, 2017
ANANTARAM MOHAPATRA Vs. TRINATH MOHAPATRA
September 4, 2017
ANDHRA BANK CUTTACK Vs. RAGHUNATH TRIPATHY AND OTHERS
November 10, 2017
ANIRUDHA PANDA .DEAD. THROUGH Vs. JYOTSHNAMAYEE PANDA AND OTHER
December 18, 2017
ANIRUDHA PANIGRAHI Vs. REGISTRAR (ADMINISTRATION) & ANOTHER
December 5, 2017
ANIRUDHA PRADHAN AND ANOTHER Vs. NILAMBAR GIRI
November 1, 2017
ANKITA MOHAPATRA Vs. ARABINDA MOHAPATRA
September 15, 2017
ANU CHARAN SETHI Vs. STATE OF ORISSA AND OTHERS
March 3, 2017
ANUP BHATTACHARYA Vs. STATE OF ODISHA
February 20, 2017
ARAKHITA PRADHAN Vs. STATE OF ORISSA AND OTHERS
May 18, 2017
ARIES MINERAL PVT LTD AND ANOTHER Vs. ADJUDICATING AUTHORITY AND OTHERS
October 9, 2017
ARJUN CHARAN SAHOO Vs. STATE OF ORISSA
April 13, 2017
ARJUNA BHOI Vs. STATE OF ODISHA
November 21, 2017
ARJUNA CHARAN DAS Vs. STATE OF ORISSA
February 20, 2017
ARNAPURNA SINGH Vs. RAMA CHANDRA SINGH
October 18, 2017
ARTA @ ARTATRAN SAHU Vs. STATE OF ORISSA
November 1, 2017
ARTATRANA BEHERA & OTHERS Vs. PURNA BEHERA & OTHERS
February 3, 2017
ARUN KUMAR BISWAL Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE, NEW DELHI AND ANOTHER
September 12, 2017
ARUN KUMAR NAYAK Vs. STATE OF ORISSA
January 9, 2017
ARUN KUMAR SAHOO Vs. STATE OF ORISSA
October 23, 2017
ASHA SINGH Vs. AUTHORIZED OFFICER-CUM
October 18, 2017
ASHOK BISOI Vs. STATE OF ORISSA
March 24, 2017
ASHOK KUMAR DAS Vs. STATE OF ORISSA AND ANOTHER
April 10, 2017
ASHOK KUMAR JENA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
August 30, 2017
ASHOK KUMAR PATRA Vs. MANAGING DIRECTOR T.D.C.C.O.L. AND OTHERS
April 20, 2017
ASHOK KUMAR RAY Vs. REBA BISWAS AND OTHERS
January 4, 2017
ASHOK KUMAR ROUT Vs. SUSAMA PATRA @ JENA AND OTHERS
July 21, 2017
ASHOK KUMAR SEN Vs. OLIC AND OTHERS
November 24, 2017
ASHOK WASUDEO PATWARDHAN Vs. STATE OF ORISSA
September 4, 2017
ASHUTOSH MOHAPATRA SINCE DEAD Vs. CERTIFICATE OFFICER AND OTHERS
August 31, 2017
ASMAN GOND & ANOTHER Vs. STATE OF ORISSA
July 11, 2017
ASSESSING OFFICER-CUM-EXECUTIVE ENGINEER (ELECTRICAL), WESCO, RAJGANGPUR. Vs. APPELLATE AUTHORITY-CUM-ELECTRICAL INSPECTOR AND ANOTHER.
July 13, 2017
ASWINI KUMAR SAMAL Vs. NEELACHAL ISPAT NIGAM LTD AND ANOTHER
August 8, 2017
AVA CHAKRABORTY & ANOTHER Vs. BHABATOSH SINHA
January 2, 2017
BABAJI CHARAN NAYAK Vs. ORISSA MACHINERY AND SANITARY
October 9, 2017
BABAJI CHARAN SAHOO @ BAISHNAB CHARAN SAHOO Vs. STATE OF ORISSA AND OTHERS
March 24, 2017
BABRUBAHAN ROUT AND OTHERS Vs. KALANDI MALLIK AND OTHERS
November 1, 2017
BABRUBAHAN SUNA & ORS. Vs. STATE OF ORISSA
May 15, 2017
BABU @ GANESH CHANDRA SAHOO Vs. STATE OF ORISSA
August 4, 2017
BABULA SINGH Vs. STATE OF ORISSA & ANR
October 23, 2017
BABULI SRICHANDAN Vs. STATE OF ORISSA
March 9, 2017
BAINA BHOI & OTHERS Vs. DUKHISHYAM ROUT & OTHERS
January 3, 2017
BAISAKHI MOHANTA @ MAHANTA Vs. MANGULU NAIK
July 21, 2017
BAITARANI IRON MINES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA
May 9, 2017
BAITARANI IRON MINES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA AND OTHERS
May 5, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GOURIMANI MISHRA @ MANORAMA
March 30, 2017
BALADEV PANDA Vs. CHAIRMAN, STATE BANK OF INDIA
August 30, 2017
BALAJI BUILDERS Vs. ASST COMMISSIONER OF INCOME TAX
August 8, 2017
BALASORE INDUSTRIAL AREA AND ANR. Vs. STATE OF ORISSA
March 29, 2017
BALLABHA MALLIK Vs. STATE OF ORISSA
August 21, 2017
BALMUNDA GANTA AND OTHERS Vs. STATE OF ORISSA
December 14, 2017
BANA KISAN Vs. MANAGEMENT OF NILDUNGURI SISAL ESTATE
July 7, 2017
BANABASI GHIVELA Vs. C D M O -CUM-DISTRICT MISSION DIRECTOR, BOLANGIR AND OTHERS
September 1, 2017
BANAJA KUMARI BEHERA Vs. STATE OF ODISHA
April 19, 2017
BANAMALI MOHANTA Vs. STATE OF ORISSA
March 8, 2017
BANAMBAR PARIDA Vs. ORISSA FOREST DEVELOPMENT CORPORATION PARTIES LIMITED
January 6, 2017
BANAMBAR SAHOO Vs. PANU DAS
August 4, 2017
BANCHHANIDHI DAKUA Vs. M/S. H.S.C.L. LIMITED
August 4, 2017
BANGALI BAG Vs. STATE OF ORISSA
August 31, 2017
BANITA SAMAL Vs. BIKALANANDA SWAIN & OTHERS
November 8, 2017
BANKARAM KUMBHAR Vs. BUDEL MURMU
January 2, 2017
BANSHIDHAR DASH Vs. RADHA BANSHI BIHARI THAKUR & ANOTHER
October 16, 2017
BANSHIDHAR SAHOO & OTHERS Vs. STATE OF ORISSA & OTHERS
December 11, 2017
BANWARILAL NEWATIA Vs. STATE OF ODISHA
January 12, 2017
BAPI @ ARINDAM SARKHEL Vs. STATE OF ORISSA
April 17, 2017
BAPUNI @ CHANDAN MOHAPATRA Vs. STATE OF ORISSA
January 25, 2017
BASANT KUMAR SENAPATI Vs. ORISSA CONSUMERS CO-OPERATIVE
October 10, 2017
BASANTA KU. SAHOO AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
October 30, 2017
BASISTHA PANDA Vs. STATE OF ORISSA
March 24, 2017
BASUDEV NANDA & OTHERS Vs. STATE OF ORISSA & ANOTHER
January 4, 2017
BASUDEV SETHI Vs. STATE OF ODISHA & ANOTHER
December 18, 2017
BATA KISHORE SETH Vs. KALARSING MEHER AND ANOTHER
January 2, 2017
BATA KRUSHNA MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
January 20, 2017
BATAKRUSHNA DAS Vs. STATE OF ORISSA
March 10, 2017
BATAKRUSHNA MALLIK Vs. PRAFULLA KUMAR PADHY
August 4, 2017
BATAKRUSHNA ROUT Vs. KUMUDA DEI AND OTHERS
November 24, 2017
BATRI SANTA Vs. STATE OF ORISSA
December 16, 2017
BEDA @ SANJEEB MALLIK Vs. STATE OF ORISSA
May 4, 2017
BEDANANDA DAS Vs. STATE OF ORISSA AND ANOTHER
March 29, 2017
BENJAMIN ROUL Vs. SAJAL DAS
May 2, 2017
BENU BEHERA Vs. GOURAHARI PRADHAN
November 10, 2017
BENUDHAR BARIK Vs. REPUBLIC OF INDIA
March 8, 2017
BENUDHAR MOHAPATRA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, NAYAGARH
March 3, 2017
BENUDHAR PARIDA Vs. STATE OF ORISSA
March 30, 2017
BENUDHAR SAHU Vs. STATE OF ORISSA AND ORS
July 31, 2017
BENUDHAR SWAIN AND OTHERS Vs. NILAMANI SWAIN AND ANOTHER
July 26, 2017
BERHAMPUR MUNICIPALITY Vs. MAHALAXMI SAHOO
November 15, 2017
BETIKHAI ROUT Vs. DASARATHI PATEL AND OTHERS
October 12, 2017
BHABADEUTI SAHOO Vs. SUKANTA BEHERA & OTHERS
October 23, 2017
BHABAGRAHI MAHARANA Vs. STATE OF ORISSA, REPRESENTED THROUGH ITS COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF SCHOOL AND MASS EDUCATION AND OTHERS
November 21, 2017
BHABATOSH SINHA Vs. SMT. PRAVA SINHA
January 2, 2017
BHABENDRA PRADHAN & ORS. Vs. STATE OF ODISHA & ORS.
October 23, 2017
BHAGABAN BEHERA Vs. KISHORE CHANDRA DASH
August 4, 2017
BHAGABAN DAS Vs. STATE OF ORISSA
May 4, 2017
BHAGABAN KHATUA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
October 23, 2017
BHAGABAN KHILLA Vs. STATE OF ODISHA
August 11, 2017
BHAGABAN URMA (SINCE DEAD) THROUGH L RS Vs. KASTU CHARAN PATEL
October 23, 2017
BHAGABAT PRASAD BARIK AND OTHERS Vs. CHAIRMAN, BHARAT PETROLEUM CORPORATION LTD , MUMBAI AND OTHERS
December 6, 2017
BHAGABAT SAMAL Vs. RASHMIKANTA SAHOO
December 4, 2017
BHAGIRATHI BASTIA Vs. MEMBER SECRETARY, CADRE COMMITTEE, DISTRICT CENTRAL CO-OPERATIVE BANK LTD, BOLANGIR & OTHERS
January 25, 2017
BHAGIRATHI MISHRA Vs. STATE OF ORISSA
February 16, 2017
BHAGIRATHI MISHRA AND OTHERS Vs. STATE OF ORISSA
March 16, 2017
BHAGIRATHI PANDA Vs. UNITED BANK OF INDIA
September 13, 2017
BHAGYABATI ROUT Vs. STATE OF ODISHA
July 19, 2017
BHAGYADHAR DASH Vs. STATE OF ODISHA & OTHERS
November 14, 2017
BHALU @ HADI @ HADIBANDHU MUNDA Vs. STATE OF ORISSA
November 11, 2017
BHARAT CHANDRA DAS CHOUDHURY (DEAD) THROUGH HIS L RS Vs. RAMA KRISHNA DEO
October 27, 2017
BHARAT KUMAR PATRA Vs. STATE OF ORISSA
January 2, 2017
BHARAT MOTORS AND OTHERS Vs. SAVITRI @ SAVITRI DEVI BHAWSINKA AND OTHERS
May 8, 2017
BHARAT PRADHAN AND ANOTHER Vs. SADHU CHARAN GAUDA
November 6, 2017
BHASKAR SAHOO Vs. STATE OF ODISHA
May 12, 2017
BHIKARI CHARAN POTHAL (SINCE DEAD) 1(A) BINA POTHAL & OTHERS Vs. HAZINA BIBI AND OTHERS
September 21, 2017
BHIKU ORAM AND ORS. Vs. STATE OF ORISSA
October 12, 2017
BHIMASEN BEHERA Vs. STATE OF ODISHA
July 6, 2017
BHIMASEN GOCHAYAT Vs. ZONAL MANAGER, BANK OF INDIA, ORISSA ZONE
March 3, 2017
BHISMA CHARAN PRADHAN Vs. STATE OF ORISSA
October 26, 2017
BHOLANATH BAL AND OTHERS Vs. NANDI BAL AND OTHERS
November 6, 2017
BHRAMAR @ BHRAMARBAR PRADHAN Vs. RAJ KISHORE SAHOO AND OTHERS
March 15, 2017
BHRAMARBAR JENA Vs. STATE OF ORISSA
October 12, 2017
BHRAMARBAR PRADHAN Vs. KAMALA BEWA AND ANOTHER
January 27, 2017
BHRAMARBAR RAY Vs. BISHNU CHARAN ROUTRAY AND OTHERS
November 3, 2017
BHRUGURAM DASH Vs. ANANDA MOHAN DUTTA AND OTHERS
December 7, 2017
BHUBAN MALLIK AND ANOTHER Vs. STATE OF ORISSA
March 24, 2017
BIBHUTI BHUSAN PATNAIK Vs. STATE OF ODISHA
July 5, 2017
BICHITRANANDA BEHERA Vs. STATE OF ORISSA & OTHERS
January 18, 2017
BICHITRANANDA PANDA Vs. ORISSA POWER GENERATION CORPORATION LIMITED AND OTHERS
November 29, 2017
BIDYADHAR BEHERA & OTHERS Vs. NILAKANTHA ROUT & ANOTHER
December 15, 2017
BIJAY KISHORE SWAIN Vs. HAREKRUSHNA NAYAK
October 23, 2017
BIJAY KU DAS & OTHERS Vs. STATE OF ORISSA & ANOTHER
October 16, 2017
BIJAY KUMAR PAIKARAY Vs. STATE OF ODISHA AND OTHERS
January 3, 2017
BIJAYA CHANDRA DAS CHOUDHURY (DEAD) THROUGH HIS L RS Vs. RAMA KRISHNA DEO
October 27, 2017
BIJAYA KETAN SWAIN AND ANOTHER Vs. STATE OF ORISSA
January 12, 2017
BIJAYA KUMAR AGRAWAI Vs. STATE OF ORISSA AND ORS
August 22, 2017
BIJAYA KUMAR MALLICK Vs. RABINARAYAN LENKA
May 9, 2017
BIJAYA KUMAR PATRA Vs. STATE OF ORISSA
November 6, 2017
BIJAYA KUMAR PRADHAN Vs. ORISSA ADMINISTRATIVE TRIBUNAL
July 7, 2017
BIKA NAG (DEAD) THROUGH HIS L RS Vs. UKIA GANDA @ BHAINA THROUGH HER L R
September 6, 2017
BIKASH CH TULSIYAN AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
April 24, 2017
BIKRAM CHHOTARAY Vs. STATE OF ODISHA
July 18, 2017
BIKRAM KUMAR JENA Vs. DEEPAK KUMAR MOHAPATRA
September 22, 2017
BIKRAM KUMAR JENA Vs. DEEPAK KUMAR MOHAPATRA
February 9, 2017
BIKUNA SAHU & ANOTHER Vs. STATE OF ORISSA
February 3, 2017
BILASH KUMAR BEHERA Vs. STATE OF ODISHA AND OTHERS
June 27, 2017
BILASH KUMAR BEHERA Vs. STATE OF ODISHA AND OTHERS
January 17, 2017
BIMAL KRUSHNA TRIPATHY Vs. STATE OF ODISHA AND OTHERS
March 29, 2017
BIMAL SAHIS Vs. STATE BANK OF INDIA
July 15, 2017
BIMBADHAR LENKA Vs. STATE OF ORISSA & ORS
August 9, 2017
BIMBADHAR NAYAK Vs. MANAGING DIRECTOR,TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LIMITED AND OTHERS
August 11, 2017
BIMBADHAR SATAPATHY Vs. STATE OF ORISSA
June 29, 2017
BIMBADHARA PRADHAN Vs. BHRAMARABAR MOHANTY AND ANOTHER
December 18, 2017
BINAPANI MITRA Vs. TRIPTY MITRA
September 18, 2017
BINOD BIHARI SAMANTARAY Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
July 5, 2017
BINOD COMMERCIAL COMPANY Vs. EXECUTIVE ENGINEER (ELECTRICAL)
December 19, 2017
BINOD PRADHAN Vs. STATE OF ORISSA
November 23, 2017
BINODINI MISHRA Vs. AUTHORIZED OFFICER
November 6, 2017
BINODINI SADUAL Vs. RANJIT KUMAR MOHANTY & OTHERS
August 16, 2017
BIPIN BEHARI BARIK & ANOTHER Vs. GULA DALABEHERA & OTHERS
January 6, 2017
BIPIN BEHERA Vs. SADASIVA PRADHAN AND OTHERS
November 7, 2017
BIRA KISHORE PANDA Vs. COMMISSIONER, CONSOLIDATION, ORISSA, CUTTACK AND OTHERS
January 5, 2017
BIRAJA PRASAD BASU Vs. GOPAL CHANDRA BANARJEE AND OTHERS
January 25, 2017
BIRANCHI NARAYAN MISHRA Vs. GOVERNING BODY, ORISSA REMOTE SENSING APPLICATION CENTRE
September 13, 2017
BIRANCHI NARAYAN SAHOO Vs. UNION OF INDIA AND OTHERS
April 26, 2017
BIRANCHI PADHAN Vs. COLLECTOR, BOLANGIR
April 7, 2017
BIRLA TYRES WORKERS UNION Vs. STATE OF ODISHA AND OTHERS
May 9, 2017
BIRSING MUNDA Vs. STATE OF ORISSA
September 16, 2017
BISHNU CHARAN DAS Vs. STATE OF ODISHA
December 16, 2017
BISHNU CHARAN MOHANTY Vs. UCO BANK
July 13, 2017
BISWA BHANU PATNAIK Vs. PAGAL ALIAS BUGULA ALIAS BIBHUTI
September 26, 2017
BISWA RANJAN SAHOO AND ANOTHER Vs. UNION OF INDIA AND OTHERS
March 3, 2017
BISWAJEET MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
August 17, 2017
BISWAJIT DASH Vs. TRILOCHAN BEHERA
May 9, 2017
BISWAMBAR DAS Vs. STATE OF ODISHA & ANR
December 6, 2017
BISWAMBAR SAHOO Vs. STATE OF ODISHA
April 21, 2017
BISWANATH BEHERA Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION & ORS.
December 8, 2017
BISWANATH BISOI @ HARIJAN AND ANOTHER Vs. STATE OF ORISSA
September 7, 2017
BISWANATH CHATTERJEE Vs. RAJASHREE DAS MOHAPATRA
January 25, 2017
BISWANATH CHOUDHURY (DEAD) Vs. STATE OF ORISSA AND ANOTHER
August 4, 2017
BISWANATH DALEI Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
March 1, 2017
BISWANATH NANDA AND OTHERS Vs. C.M.D. MAHANADI COAL FIELDS
November 1, 2017
BLESSINGS PRIVATE LTD Vs. CHAIRMAN, MICRO SMALL ENTERPRISES FACILITATION COUNCIL AND COMMISSIONER-CUMDIRECTOR OF INDUSTRIES, ODISHA AND ANOTHER
April 24, 2017
BODEPU VAIKUNTHA RAO Vs. MEMBER, BOARD OF REVENUE, ORISSA, CUTTACK & OTHERS
August 17, 2017
BOILOCHAN ROUT Vs. STATE OF ORISSA & OTHERS
February 10, 2017
BOLANI ORES MINES Vs. GOVT. OF INDIA
April 25, 2017
BRAHMANANDA JENA (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & ANOTHER
May 19, 2017
BRAHMANANDA NAIK Vs. STATE OF ORISSA AND OTHERS
October 13, 2017
BRAJA MOHAN DAS (DEAD) HIS L RS -PADMINI DAS & OTHERS Vs. ADDL DISTRICT MAGISTRATE, GANJAM AND OTHERS
January 18, 2017
BRAJA SUNDAR NARENDRA GUMAN SINGH Vs. STATE OF ORISSA AND ANOTHER
July 3, 2017
BRAJA SUNDAR PANDA Vs. STATE OF ORISSA
January 6, 2017
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PRASANTA KUMAR PRUSTI
August 17, 2017
BRUNDABAN BEHERA Vs. STATE OF ORISSA
February 16, 2017
BUDHIMAN BISWAL Vs. STATE OF ORISSA & ANOTHER
July 17, 2017
BULI JENA AND OTHERS Vs. BISHNU CHARAN SUTAR
October 23, 2017
BUTURU MUNDA @ BIRSA & OTHERS Vs. STATE OF ORISSA
November 21, 2017
CELEX TECHNOLOGIES PVT LTD AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
September 8, 2017
CENTRAL ELECTRICITY UTILITY OF SERVICE OF ORISSA Vs. KUNJA BIHARI MOHAPATRA AND ANOTHER
October 23, 2017
CENTRAL RESERVE POLICE FORCE AND OTHERS Vs. UPENDRA PANDA
November 10, 2017
CH. GOBINDA RAO Vs. ASST. GENERAL MANAGER
March 10, 2017
CH. KIRAN KUMAR AND OTHERS Vs. STATE OF ORISSA
October 9, 2017
CHADEI SAHOO Vs. SECRETARY TO GOVERNMENT OF ORISSA, REVENUE & OTHERS
May 16, 2017
CHAIRMAN,ODISHA STAFF SELECTION COMMISSION Vs. SATYAJIT PRATAPSINGH AND OTHERS
May 11, 2017
CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LTD Vs. DEPUTY DIRECTOR OF MINES, TALCHER & OTHERS
October 18, 2017
CHAIRMAN-CUM-MANAGING DIRECTOR, ODISHA MINING CORPORATION LTD , BHUBANESWAR Vs. CHAIRMAN, COMMITTEE OF CHIEF ENGINEERS & ENGINEER-IN-CHIEF (CIVIL), BHUBANESWAR & OTHERS
April 14, 2017
CHAITANA MAJHI Vs. PHULAMONI SOREN
March 17, 2017
CHAKRADHAR MOHANTY & ANOTHER Vs. DAITARI SAHOO
November 29, 2017
CHAKRADHAR SAHOO Vs. CESU AND OTHERS
October 12, 2017
CHAMPI DAS AND OTHERS Vs. SANSAI DAS PONKA @ SANSAI PONKA AND ANOTHER
July 10, 2017
CHANDRA BEWA AND OTHERS Vs. P KAMAL LOCHAN NAIK AND OTHERS
December 5, 2017
CHANDRA KISHORE MOHANTY Vs. STATE OF ORISSA & ANR
December 4, 2017
CHANDRA MAJHI AND ANOTHER Vs. STATE OF ORISSA
October 11, 2017
CHANDRA SEKHAR PATNAIK Vs. STATE OF ORISSA
May 4, 2017
CHANDRA SEKHAR SWAIN (IN BOTH) Vs. STATE OF ODISHA AND OTHERS (IN BOTH)
March 3, 2017
CHANDRAMA MISHRA AND ANOTHER Vs. KISHORE CHANDRA MISHRA AND ANOTHER
November 27, 2017
CHANDRASEKHAR SETHY Vs. STATE OF ORISSA
March 15, 2017
CHANDU MAJHI AND OTHERS Vs. LAXMAN MAJHI AND OTHERS
September 8, 2017
CHARULATA PANDA AND ANOTHER Vs. UPENDRA KUMAR MOHAPATRA AND OTHERS
May 8, 2017
CHHABI BAGH Vs. SAILA BAGH (DEAD) & OTHERS
December 19, 2017
CHHATRAPATI DIBYA RANJAN BISWAL Vs. STATE OF ODISHA & OTHERS
January 4, 2017
CHHOTALAL MOHANTA AND OTHERS Vs. STATE OF ODISHA
July 10, 2017
CHIEF EXECUTIVE OFFICER Vs. ANJANA PRUSTY
April 5, 2017
CHIEF EXECUTIVE OFFICER (WESCO) SAMBALPUR AND OTHERS Vs. PADMINI MEHER & OTHERS
July 13, 2017
CHINTAMANI PADHI Vs. MANAGEMENT OF UCO BANK AND OTHERS
July 15, 2017
CHINTAMANI PATRA Vs. STATE OF ODISHA
July 3, 2017
CHINTAMANI ROUT Vs. SARAT CHANDRA DASH
November 20, 2017
CHINTAMANI ROUT Vs. COLLECTOR, KALAHANDI & ANOTHER
March 16, 2017
CHINTAMANI SAHU AND ANOTHER Vs. RAMA CHANDRA SAHU
December 8, 2017
CHITRA DEO & OTHERS Vs. ORISSA GUJARATI SAMAJ & OTHERS
October 23, 2017
CHITTARANJAN MISHRA & ANR. Vs. STATE OF ORISSA
November 13, 2017
CHMPA BEWA & OTHERS Vs. SMT. SNEHALATA DEVI
January 30, 2017
CHUNU @ CHUNURAM MOHANTA AND ANOTHER Vs. STATE OF ORISSA
January 12, 2017
CHURCH OF "ST. JOHN Vs. SOUTH EASTERN RAILWAY & ANOTHER
November 29, 2017
COLLECTOR, PURI AND ANOTHER Vs. BALUNKI SWAIN
August 21, 2017
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & S T Vs. SANKET COMMUNICATIONS PVT LTD
January 5, 2017
COMMR. OF C. EX., CUS. AND SERVICE TAX Vs. VODAFONE ESSAR SPACETEL LTD.
August 17, 2017
CUTTACK MUNICIPAL CORPORATION Vs. STATE OF ODISHA
March 9, 2017
D NARAYANAMMA Vs. STATE OF ORISSA AND OTHERS
August 21, 2017
DAITARI SWAIN Vs. STATE OF ORISSA AND OTHERS
December 11, 2017
DAITARY MUKHI Vs. G M (P & A), OMC LTD , BHUBANESWAR AND ANOTHER
November 9, 2017
DAMBARUDHAR BUDEK & OTHERS Vs. STATE OF ODISHA & OTHERS
February 2, 2017
DAMODAR NAIK Vs. JOGINDRA PATEL AND ANOTHER
August 9, 2017
DAMODAR PRADHAN Vs. UNITED BANK OF INDIA & OTHERS
March 7, 2017
DANDU NAYAK AND OTHERS Vs. COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, ODISHA & OTHERS
August 10, 2017
DASARA MUNDA Vs. STATE OF ORISSA
September 16, 2017
DASARATHI PANIGRAHI Vs. STATE OF ORISSA AND ANOTHER
July 14, 2017
DAYANIDHI MOHAPATRA Vs. THE COLLECTOR-CUM-DISTRICT
March 23, 2017
DEBA PRASAD NANDA Vs. STATE OF ORISSA
May 4, 2017
DEBABRATA MOHANTY Vs. RABINDRA KUMAR MISHRA AND OTHERS
April 11, 2017
DEBADUTTA MOHAPATRA Vs. STATE OF ORISSA
April 24, 2017
DEBASIS SAHA AND ANOTHER Vs. BASUDEV SAHA
November 2, 2017
DEBENDRA KUMAR NAYAK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
April 12, 2017
DEBENDRA MANDAL Vs. STATE OF ORISSA & ORS.
February 28, 2017
DEBI PRASAD MOHANTY Vs. CHIEF EXECUTIVE OFFICER
August 24, 2017
DEBULA @ DEBENDRA SAHU Vs. STATE OF ORISSA
August 28, 2017
DEBULA ALIAS DEBENDRA SAHU Vs. STATE OF ORISSA
June 28, 2017
DEEPAK GUPTA Vs. STATE OF ORISSA
August 24, 2017
DEEPALI DEBNATH Vs. MANAGING DIRECTOR, MAHANADI COALFIELD LTD
December 5, 2017
DEEPTIBALA BEHURA Vs. AFR NIRUPAMA MAHALA
November 7, 2017
DESHARANJAN TRIPATHY @ TUKUNA Vs. JADUMANI @ JADUNATH TRIPATHY
April 21, 2017
DEVRAJ SINGH DEO @ DEVRAJ SINGH Vs. BALANGIR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED AND ANOTHER
May 3, 2017
DHANA HALWA Vs. STATE OF ORISSA
September 12, 2017
DHARANIDHAR KHANDAI (DEAD) Vs. KRUSHNA CHANDRA JENA AND OTHERS
July 14, 2017
DHARANIDHAR LENKA (DEAD) ABANTI LENKA AND OTHERS Vs. GAJENDRANATH LENKA (DEAD) ANNAPURNA LENKA & OTHERS
January 25, 2017
DHARITREE ENTERPRISES Vs. ODISHA STATE WAREHOUSING CORPORATION
August 24, 2017
DHARMARAJ MOHAPATRA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
September 14, 2017
DHIRA ALIAS DHIRENDRA ROUT Vs. STATE OF ODISHA
September 26, 2017
DHIRENDRA KUMAR MISHRA Vs. MAHANADI COALFIELDS LIMITED AND ANOTHER
May 18, 2017
DHRUBA PRADHAN Vs. GUPTA PRADHAN & OTHERS
December 22, 2017
DIBAKAR MISHRA Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL AND MASS EDUCATION AND OTHERS
August 18, 2017
DIGAMBAR BEHERA Vs. STATE OF ODISHA AND OTHERS
July 27, 2017
DIGAMBAR DAS Vs. FOOD CORPORATION OF INDIA AND ANOTHER
August 30, 2017
DIGAMBAR PASAYAT Vs. SANTOSH KUMAR PASAYAT AND OTHERS
July 4, 2017
DIJABAR MOHARANA Vs. STATE OF ORISSA
October 14, 2017
DILIP KUMAR PRADHAN Vs. STATE OF ORISSA
September 14, 2017
DINABANDHU KAR Vs. STATE OF ODISHA AND OTHERS
March 23, 2017
DINABANDHU PRUTHAL AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
November 2, 2017
DINESH PANIGRAHY Vs. TRANSPORT COMMISSIONER-CUM-CHAIRMAN, STATE TRANSPORT AUTHORITY, ODISHA, CUTTACK AND OTHERS
April 6, 2017
DIPTI RANJAN MISHRA Vs. STATE OF ORISSA
May 2, 2017
DIRECTOR, SPORTS, CULTURE & YOUTH SERVICES AND OTHERS Vs. AJAYA KUMAR DAS
November 15, 2017
DISTRICT MANAGER, ODISHA AGRO INDUSTRIES CORPORATION LIMITED AND ANOTHER Vs. PURNA CHANDRA PARIDA AND OTHERS
August 9, 2017
DIVISIONAL RAILWAY MANAGER, SOUTH EASTERN RAILWAY Vs. BHABANI SANKAR MISHRA
March 21, 2017
DOLA @ DOLAGOBINDA PRADHAN Vs. STATE OF ORISSA
May 10, 2017
DOLAGOBINDA RATH AND ANOTHER Vs. LOKNATH MISHRA
January 27, 2017
DOLAGOVINDA BARALA Vs. REPUBLIC OF INDIA
September 1, 2017
DOLAMANI BARIHA Vs. BISAKHA BARIHA
December 11, 2017
DR. DINESH PRASAD MISHRA Vs. STATE OF ORISSA
May 9, 2017
DR. KALYANI PARIDA Vs. STATE OF ODISHA
May 5, 2017
DR. KARUNAKAR SAHOO AND ORS. Vs. STATE OF ODISHA & ANOTHER
June 27, 2017
DR. KSHITENDRA NARAYAN MISHRA Vs. STATE OF ORISSA AND OTHERS
April 6, 2017
DR. PRASANA KUMAR CHHOTARAY Vs. VICE CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, BHUBANESWAR AND ANOTHER
July 4, 2017
DR. RAJALAXMI BEURA Vs. VICE CHANCELLOR
August 8, 2017
DR. RAJASHREE MISHRA Vs. O.U.A.T.
May 5, 2017
DR. RAJESH KUMAR AGRAWAL Vs. STATE OF ODISHA
May 2, 2017
DR. SHANTI SUDHA SAHU Vs. STATE OF ODISHA
March 30, 2017
DR. SMRUTISUDHA PATTNAIK Vs. ACHARYA HARIHAR REGIONAL CANCER
May 2, 2017
DR. SUBAS CHANDRA DASH Vs. STATE OF ORISSA
February 27, 2017
DR. UTTAM KUMAR SAMANTA Vs. KIIT UNIVERSITY, REPRESENTED BY ITS VICE-CHANCELLOR
April 19, 2017
DRAUPADI NAYAK AND ANOTHER Vs. RUPADHAR NAYAK AND ANOTHER
November 20, 2017
DUKHABANDHU MOHANTA & OTHERS Vs. STATE OF ORISSA & OTHERS
December 8, 2017
DURGA CHARAN ROUL AND OTHERS Vs. BHAGIRATHI ROUL AND OTHERS
December 20, 2017
DURGA PRASAD MOHARANA Vs. RAILWAY BOARD
January 2, 2017
DURYODHAN MOHANTY Vs. REPUBLIC OF INDIA
February 3, 2017
DURYODHAN SAHU (SINCE DEAD) THROUGH L RS AND OTHERS Vs. JANMAJAYA SAHU AND OTHERS
August 16, 2017
DUSKAR BARIK Vs. STATE OF ORISSA
February 23, 2017
DUVVADA SRINIVAS Vs. STATE OF ORISSA (VIGILANCE)
April 26, 2017
E. SRINIBAS AND ORS. Vs. STATE OF ORISSA
November 2, 2017
EDUCATIONAL AGENCY OF KALINGA RESIDENTIAL COLLEGE, TARAPUR Vs. STATE OF ORISSA & ANOTHER
March 16, 2017
ENZEN GLOBAL SOLUTIONS PVT LTD Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA
August 11, 2017
EPARI MADHAB RAO Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED AND OTHERS
October 16, 2017
EPILI KORA Vs. EPILI PAPAMA
April 7, 2017
ESSAR PARADIP TERMINALS LTD AND ANOTHER Vs. CHAIRMAN, PARADIP PORT TRUST
April 24, 2017
ESSEL MINING AND INDUSTRIES LTD. AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
March 2, 2017
EXECUTIVE ENGINEER Vs. SUSAMA MANGARAJ AND ANOTHER
November 2, 2017
EXECUTIVE ENGINEER (ELECT ), CITY DISTRIBUTION DIVISION-II, CESU, BADAMBADI, CUTTACK AND OTHERS Vs. CHAIRPERSON, PERMANENT LOK ADALAT (PSU), CANTONMENT ROAD, CUTTACK & ANOTHER
May 16, 2017
EXECUTIVE ENGINEER, ELECTRICAL DIVISION, CESU, PURI Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
August 17, 2017
EXECUTIVE ENGINEER, RURAL WORKS DIVISION, PHULBANI Vs. BIPRA CHARAN PATRA
September 20, 2017
EXECUTIVE OFFICER LORD LINGARAJ Vs. GOVERNMENT OF ORISSA REPRESENTED
November 14, 2017
FAGALA NAIK Vs. STATE OF ORISSA
November 27, 2017
FAKIR MOHAN EDUCATION AND CHARITABLE TRUST, SERGARH, BALASORE Vs. NESCO AND OTHERS
October 27, 2017
FAUZIA NAQVIE Vs. SECRETARY, NATIONAL COUNCIL OF EDUCATION RESEARCH & TRAINING AND OTHERS
August 4, 2017
FERTILIZER CORPORATION OF INDIA LTD. TALCHER Vs. STATE OF ORISSA
May 4, 2017
FOOD CORPORATION OF INDIA AND OTHERS Vs. JALABI SAHA
February 27, 2017
FOOD CORPORATION OF INDIA AND OTHERS Vs. DEBENDRA RAM
February 27, 2017
G. BASAVAIAH Vs. SAMIR KUMAR PATTNAIK
July 10, 2017
GADADHAR MAHALIK AND OTHERS Vs. STATE OF ORISSA
July 31, 2017
GAGAN BEHARI PANI AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
April 6, 2017
GAGAN BIHARI PRADHAN Vs. STATE OF ORISSA AND ANR.
December 7, 2017
GAJENDRA BHOI Vs. STATE OF ORISSA
April 7, 2017
GAJENDRA JENA AND ANOTHER Vs. MANAGING DIRECTOR, NESCO, NAYAPALLI, BHUBANESWAR AND OTHERS
April 24, 2017
GAMBHARIMUNDA GRAMA PANCHAYAT Vs. STATE OF ORISSA AND ORS.
January 13, 2017
GANANATH SAMAL Vs. JHARANA @ JHATIA NAYAK AND OTHERS
December 14, 2017
GANAPATI TARAI AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
November 27, 2017
GANDHI JENA AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
December 4, 2017
GANDHI PRADHAN Vs. ODISHA STATE ROAD TRANSPORT CORPORATION & OTHERS
February 3, 2017
GANESH CHANDRA JEW Vs. KALIA SINGH & OTHERS
November 22, 2017
GANESH MOHARANA AND OTHERS Vs. SABITRI MOHARANA
January 4, 2017
GANESH SHANKAR SHUKLA (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & ANOTHER
October 23, 2017
GANESWAR ROUT AND OTHERS Vs. STATE OF ORISSA AND OTHERS
December 8, 2017
GANGADHAR JENA Vs. STATE OF ODISHA
August 17, 2017
GANGADHAR KARJEE Vs. STATE OF ORISSA
February 23, 2017
GANGADHAR MISHRA Vs. BILASHINI PANIGRAHI AND OTHERS
February 21, 2017
GANGADHAR SAI & OTHERS Vs. COLLECTOR, BOLANGIR & OTHERS
March 3, 2017
GANIA @ GANESWAR SETHI AND ANOTHER Vs. STATE OF ORISSA
April 17, 2017
GAYASUDDIN KHAN Vs. STATE OF ODISHA AND OTHERS
May 9, 2017
GDCL KRISHNA TCPL JV Vs. STATE OF ODISHA AND OTHERS
September 21, 2017
GENERAL MANAGER (MINES), STEEL AUTHORITY OF INDIA LTD , KEONJHAR Vs. TRANSPORT COMMISSIONER-CUM-CHAIRMAN, S T A , ORISSA, CUTTACK AND ANOTHER
September 14, 2017
GENERAL MANAGER, IB VALLEY AREA, MAHANADI COALFIELDS LTD. Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
August 3, 2017
GHANA BARAD (DEAD) THROUGH HIS LEGAL HEIRS Vs. STATE OF ORISSA AND OTHER
August 11, 2017
GHANASHYAM MEHER Vs. STATE OF ORISSA AND OTHERS
March 29, 2017
GHANASHYAM PRADHAN AND OTHERS Vs. RAM PRATAP KHERIA
July 21, 2017
GIRIDHARI SAHU (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA AND OTHERS
September 4, 2017
GIRISH CHANDRA TRIPATHY Vs. ORISSA STATE CO-OPERATIVE MARKETING FEDERATION LTD.
April 5, 2017
GITANJALI SAHOO Vs. STATE OF ODISHA AND OTHERS
December 20, 2017
GOBARA MAJHI Vs. STATE OF ORISSA
November 21, 2017
GOBARDHAN NAIK Vs. STATE OF ODISHA
November 7, 2017
GOBARDHAN ROUL Vs. STATE OF ORISSA
November 27, 2017
GOBARDHAN SETH Vs. STATE OF ORISSA
June 28, 2017
GOBINDA SAHOO Vs. MANAGING DIRECTOR
December 8, 2017
GODABA MADHU Vs. RAI ANANDAM
March 3, 2017
GOKUL ALIAS GOKUL CHAND PODDAR Vs. STATE OF ORISSA
August 11, 2017
GOKULANANDA SETHY Vs. COLLECTOR, RAYAGADA & OTHERS
July 3, 2017
GOPABANDHU PANDA Vs. CHAIRMAN, ORISSA STATE ELECTRICITY BOARD, BHUBANESWAR AND OTHERS
December 20, 2017
GOPAL @ SANKARSHAN SATHPATHY & ANOTHER Vs. STATE OF ORISSA & OTHERS
February 15, 2017
GOPAL BAGRI Vs. URBAN COOPERATIVE BANK LTD., CUTTACK
March 20, 2017
GOPAL CH GARNAYAK AND OTHERS Vs. POWER GRID CORPORATION OF INDIA LTD & ORS
December 19, 2017
GOPAL CHARAN SATPATHY Vs. STATE OF ORISSA
January 5, 2017
GOPIBALLAV JOSHI Vs. MURALIDHAR JOSHI AND OTHERS
March 3, 2017
GOPINATH ACHARYA & ORS. Vs. PITHA HEMBRAM & ANOTHER
May 9, 2017
GOPINATH JENA & ANOTHER Vs. PITAMBARA JENA & OTHERS
February 28, 2017
GOURAHARI NAYAK Vs. STATE OF ORISSA AND OTHERS
May 17, 2017
GOURANGA CHARAN ROUT Vs. STATE OF ORISSA AND OTHERS
July 24, 2017
GOURANGA PRASAD JENA Vs. JALADHARA CHAKRA AND OTHERS
December 1, 2017
GOURI SANKAR MOHAPATRA Vs. REGIONAL DIRECTOR
May 2, 2017
GOVERNING BODY OF ASTARANGA COLLEGE ASTARANGA, PURI Vs. STATE OF ORISSA & OTHERS
September 15, 2017
GOVERNING BODY OF PRASANNA PAL COLLEGE Vs. STATE OF ODISHA AND OTHERS
August 23, 2017
GOVERNMENT OF ODISHA AND ANOTHER Vs. ARUN KUMAR BHADRA AND OTHERS
June 27, 2017
GOVERNMENT OF ORISSA & ANOTHER Vs. BAIDHAR MAHAPATRA & OTHERS
November 25, 2017
GOVINDA ACHARYA Vs. STATE OF ORISSA & ANOTHER
September 11, 2017
GOVINDA NAHAK Vs. JURIA GOUDA
May 8, 2017
GRAMA DEVATI SATABHAUNI ... Vs. RANGA BEWA AND OTHERS
December 18, 2017
GULI BEHERA Vs. STATE OF ORISSA
September 16, 2017
GUNANIDHI JENA Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
May 9, 2017
GURU HANTALA Vs. STATE OF ODISHA AND OTHERS
April 19, 2017
GURU PRASAD MISHRA Vs. STATE OF ORISSA AND ANOTHER
July 31, 2017
GURU SISA Vs. STATE OF ORISSA
October 28, 2017
GYAN PRAKASH AGARWAL Vs. STATE OF ORISSA
March 15, 2017
GYANENDRA PALAI Vs. STATE OF ORISSA & OTHERS
September 13, 2017
HADIBANDHU PATNAIK Vs. GIRIDHARI PATNAIK (SINCE DEAD) THROUGH L.RS.
November 6, 2017
HADIBANDHU SWAIN Vs. STATE OF ORISSA
July 20, 2017
HALU @ HALURI JENA Vs. MANMOHAN DAS & ANOTHER
July 19, 2017
HAREKRUSHNA GIRI AND ANOTHER Vs. ANNAPURNA DAS AND OTHERS
April 21, 2017
HARI SHANKAR UPADHAYA Vs. STATE (VIGILANCE)
September 12, 2017
HARIA @ HRUSHIKESH SETHI Vs. STATE OF ORISSA
October 26, 2017
HARIHAR SAHU Vs. STATE OF ORISSA & ANOTHER
March 30, 2017
HARIHAR SARAF Vs. STATE OF ORISSA AND ANOTHER
April 21, 2017
HARINARAYAN PATNAIK Vs. CHAIRMAN, DISTRICT LEGAL SERVICES AUTHORITY, BARGARH & ANOTHER
April 18, 2017
HARISANKAR PRASAD RAM Vs. STATE OF ODISHA AND OTHERS
September 18, 2017
HARISH CHANDRA MAJHI AND OTHERS Vs. MADHU RAY AND OTHERS
November 30, 2017
HARKESH KUMAR Vs. UNION OF INDIA, REPRESENTED THROUGH IT S SECRETARY TO GOVERNMENT OF INDIA
December 19, 2017
HATA BEHERA Vs. COLLECTOR. KHURDA & ORS.
July 7, 2017
HEMALATA DEVI Vs. COLLECTOR, GANJAM & OTHERS
June 27, 2017
HEMANTA KUMAR MOHANTA AND OTHERS Vs. COAL INDIA LIMITED AND OTHERS
September 6, 2017
HENARANI DAS Vs. SURESH CH SISU GOSWAMY
May 19, 2017
HIDAYAT KHAN @ HIDAYATULLAH KHAN Vs. STATE OF ORISSA
September 26, 2017
HIMANSHU BHUSAN PANIGRAHI Vs. STATE OF ODISHA,VIGILANCE
December 20, 2017
HOSANLAL SAHU & OTHERS Vs. STATE OF ORISSA & ANOTHER
April 7, 2017
HOSEN KHAN Vs. STATE OF ORISSA
September 12, 2017
HOTEL EMPIRES Vs. COMMISSIONER (APPEALS), CENTRAL EXCISE
March 16, 2017
HRUSHI @ HRUSIKESH BEHERA AND OTHERS Vs. SMT.KUMARI URMA
July 10, 2017
HRUSHIKESH SAHOO AND OTHERS Vs. TARAMANI DEI AND ANOTHER
August 4, 2017
ILARANI RAY & OTHERS Vs. JAYAPRAKASH ROUT & OTHERS
March 20, 2017
INDIAN OIL CORPORATION LTD. Vs. COLLECTOR & DISTRICT MAGISTRATE, JAJPUR AND OTHERS
August 30, 2017
INDRAMANI SAHU Vs. STATE OF ORISSA & ANOTHER
October 24, 2017
INDRANI MITRA AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
December 12, 2017
INDUMATI SAHU Vs. SECRETARY, ROTARY CLUB, PURI
February 15, 2017
INDURE PRIVATE LIMITED, NEW DELHI Vs. STATE OF ODISHA AND OTHERS
July 27, 2017
IPSITA PRATIHARI Vs. STATE OF ORISSA
March 23, 2017
ISHWAR SAMAL Vs. KESHAB SAMAL AND OTHERS
August 18, 2017
ISWAR CHANDRA PATEL Vs. PITER TIRKEY AND OTHERS
September 12, 2017
ISWAR CHANDRA PRADHAN Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY, LAW DEPARTMENT AND OTHERS
May 16, 2017
J R C RECOURSES PVT LTD Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA
November 23, 2017
JADA @ JAGABANDHU MALIK Vs. STATE OF ORISSA
September 16, 2017
JADUMANI DAS AND ANOTHER Vs. BALARAM NAYAK
April 11, 2017
JADUNATH JENA Vs. HIRAMANI BEWA & OTHERS
December 22, 2017
JAGA BANDHU DASH Vs. STATE OF ORISSA AND OTHERS
November 16, 2017
JAGA PENTHEI Vs. STATE OF ORISSA
September 16, 2017
JAGABANDHU SAMAL Vs. RABI SAMAL & OTHERS
February 7, 2017
JAGABANDHU SAMANTA (SINCE DEAD) THROUGH L R Vs. SUDARSAN JAY @ PAN AND ANOTHER
December 15, 2017
JAGADISH BEHERA Vs. STATE OF ORISSA
October 12, 2017
JAGADISH CHANDRA DAS Vs. P.O., LABOUR COURT, SAMBALPUR AND ANR.
July 20, 2017
JAGADISH CHANDRA PARIJA (DEAD) Vs. SREECHANDRA PARIJA & OTHERS
April 25, 2017
JAGANNATH BEHERA @ JANGURU Vs. STATE OF ORISSA
September 7, 2017
JAGANNATH JENA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
December 6, 2017
JAGANNATH LAHARIA Vs. STATE OF ORISSA
July 4, 2017
JAGANNATH MALLIK Vs. SURENDRA GARTIA
April 7, 2017
JAGANNATH SAHOO & OTHERS Vs. BANAMBAR SAHOO & OTHERS
August 28, 2017
JAGAT PRASAD SINGH & OTHERS Vs. HEMANTA PRASAD SINGH & ANOTHER
September 8, 2017
JAGI MAJHI (SINCE DEAD) THROUGH L RS Vs. SRIMAT HANSDA
November 25, 2017
JAGRUTI WELFARE ORGANIZATION, BHUBANESWAR, REPRESENTED THROUGH ITS SECRETARY, SMRUTI RANJAN PANDA. Vs. STATE OF ODISHA AND ANOTHER
July 18, 2017
JAIMANI DEI AND OTHERS Vs. DRAUPADI BEWA AND OTHERS
December 22, 2017
JAIRAM BHOI Vs. STATE OF ORISSA
February 21, 2017
JAIRAM MINZ Vs. STATE OF ODISHA
November 27, 2017
JAKHA DEI @ ROUL Vs. BIJAYA KUMAR ROUL AND OTHERS
April 21, 2017
JAMI KANYAKUMARI DEVI Vs. GOPIRAM AGRAWAL
November 29, 2017
JANAKA KUAR AND ANOTHER Vs. NABIN CHANDRA NAIK
December 14, 2017
JANAKI DAS Vs. SIDHESWAR DAS AND OTHERS
March 17, 2017
JANGA @ ANUKARAN TOPPO Vs. STATE OF ORISSA
December 16, 2017
JANHA DEI Vs. STATE OF ORISSA AND ANOTHER
October 10, 2017
JANMEJAYA NAYAK Vs. UNION OF INDIA AND ORTHERS
December 1, 2017
JAYA PRAKASH MOHANTY Vs. STATE OF ODISHA REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND OTHER
June 30, 2017
JAYADEV PANDA @ TRIPATHY Vs. DILLIP KUMAR PANDA
September 6, 2017
JAYADEV VIHAR BARISTA NAGARIK MANCH Vs. STATE OF ODISHA
September 6, 2017
JAYAKRUSHNA MAJHI Vs. PRAMILA MALLIK AND ANOTHER
January 27, 2017
JAYARAM KUMAR Vs. STATE OF ORISSA
September 9, 2017
JAYDEV PANDA Vs. SURENDRANATH PANDA
April 5, 2017
JHARA PRADHAN Vs. LAXMINARAYANA MISRA
December 8, 2017
JIBANDEEP ROUT @ JIBANDIP ROUT Vs. STATE OF ODISHA
July 19, 2017
JINDAL STEEL & POWER LIMITED AND OTHERS Vs. ODISHA COAL AND POWER LIMITED
September 14, 2017
JITENDRA KUMAR PATI Vs. STATE OF ORISSA AND OTHERS
October 11, 2017
JITRU MALI AND OTHERS Vs. NARAHARI MALI
October 23, 2017
JITUNA @ JYOTIPRAKASH SAHOO Vs. STATE OF ODISHA
October 11, 2017
JKM-ARSS Vs. MAHANADI COALFIELDS LIMITED AND ORS.
August 11, 2017
JOGENDRA SABAR Vs. UNION OF INDIA & OTHERS
December 7, 2017
JOGESWARA KONHAR Vs. DAGILI @ BIRMA KONHAR
September 11, 2017
JOGIA @ JOGENDRA JENA Vs. STATE OF ORISSA
August 8, 2017
JOSEPH PANI & ANOTHER Vs. ROMAN CATHOLIC DOIOCESE OF BERHAMPUR REPRESENTED BY BISHOP SARAT CHANDRA NAYAK
September 12, 2017
JUGAL PRASAD PARIDA AND OTHERS Vs. COMMISSIONERATE OF POLICE AND OTHERS
September 12, 2017
JURI PARIDA AND OTHERS Vs. NATABAR PARIDA (SINCE DEAD) THROUGH L RS
December 5, 2017
JYOTI RANJAN MISHRA @ HAPPY Vs. STATE OF ORISSA
November 27, 2017
JYOTIPRAVA DAS Vs. NITYANANDA SWAIN AND OTHERS
December 15, 2017
JYOTIRMAYEE KHUNTIA Vs. COLLECTOR & DISTRICT MAGISTRATE, BHADRAK AND OTHERS
November 1, 2017
K DAMAYANTI SENAPATI Vs. UNION OF INDIA & OTHERS
March 17, 2017
KABITA ACHARYA Vs. BASANTA KUMAR LAYAK AND OTHERS
May 1, 2017
KADAMBINI SAMANTARAY & OTHERS Vs. STATE OF ORISSA & OTHERS
September 15, 2017
KAILASH CHANDRA DAS Vs. MANAGING DIRECTOR, O.S.C.S.C.L.
January 12, 2017
KAILASH CHANDRA MOHANTA Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANOTHER
May 5, 2017
KAILASH CHANDRA MOHANTY & OTHERS Vs. JAYANTI PRIYADARSINI MOHANTY & OTHERS
September 13, 2017
KAILASH CHANDRA MOHANTY AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
April 10, 2017
KAILASH CHANDRA NAURI Vs. STATE OF ORISSA
July 24, 2017
KAILASH JANI Vs. STATE OF ORISSA
November 1, 2017
KAILASH ROULA AND OTHERS Vs. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LIMITED, BHUBANESWAR AND OTHERS
July 12, 2017
KAIRA MUNDA Vs. STATE OF ODISHA
November 11, 2017
KALANDI CHARAN LENKA Vs. STATE OF ODISHA
January 16, 2017
KALIA SETHI AND ANOTHER IN W.P.(C) NO. 11575 OF 2017 Vs. STATE OF ODISHA AND OTHERS IN ALL THE CASES
August 9, 2017
KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY Vs. SHREE BIRENDRA KUMAR SWAIN
July 26, 2017
KALPANA SINGH Vs. SANKUNTAIA MOHANTY
September 4, 2017
KALPANA SINGH & OTHERS Vs. MRITUNJAYA SINGH & ANOTHER
January 6, 2017
KALPATARU BEHERA & OTHERS Vs. STATE BANK OF INDIA & OTHERS
January 25, 2017
KAMAL KUMAR NANDA Vs. STATE OF ORISSA
March 21, 2017
KAMALA JENA & ANOTHER Vs. SABITRI DEVI & OTHERS
March 21, 2017
KAMALA KANTA DAS & ANOTHER Vs. STATE OF ORISSA & ANOTHER
July 24, 2017
KAMALAKANTA NAYAK Vs. STATE OF ORISSA
June 19, 2017
KAMESU NANDESU ACHARI Vs. A SABITRI PATRANI
November 30, 2017
KAMURUL HAQUE Vs. STATE OF ORISSA
January 2, 2017
KANCHANMALA PANDA & OTHERS Vs. MEMBER, BOARD OF REVENUE, ORISSA AND OTHERS
December 12, 2017
KANDHA MUNDA Vs. STATE OF ORISSA
April 21, 2017
KANDURI CHARAN MUDULI Vs. BANAMBAR BHOI & OTHERS
January 30, 2017
KANGALI @ CHATURBHUJA MAHARANA Vs. STATE OF ORISSA
October 14, 2017
KANGALI CHARAN SAHOO AND OTHERS Vs. PURNA CHANDRA SAHU AND OTHERS
October 23, 2017
KANHU CH OJHA & ANR Vs. STATE OF ORISSA
October 16, 2017
KANHU CHARAN MUNDA @ SARDAR Vs. GRID CORPORATION OF ORISSA LIMITED (GRIDCO) AND OTHERS
May 2, 2017
KANHU MOHAKUD @ GOPAL Vs. STATE OF ODISHA
September 16, 2017
KAPA KALESWAR REDDY Vs. S. LINGARAJ
June 19, 2017
KAPILENDRA ROUT Vs. STATE OF ORISSA AND OTHERS
October 30, 2017
KAPILENDRA ROUT Vs. STATE OF ORISSA AND OTHERS
October 31, 2017
KAPILI SUDAM DAS Vs. STATE OF ORISSA
March 23, 2017
KARPANA BIJAYA KU PATRA AND OTHERS Vs. STATE OF ORISSA
September 11, 2017
KARTIK @ KARTIK CH. DAS Vs. STATE OF ORISSA
April 24, 2017
KARTIK CHANDRA PANDA Vs. STATE OF ORISSA
August 1, 2017
KARTIKA MAHANANDIA Vs. STATE OF ORISSA
February 16, 2017
KARTIKA NAIK Vs. ANIRUDHA NAIK (DEAD) THROUGH HIS L RS AND OTHERS
October 27, 2017
KARUNAKAR BEHERA Vs. STATE OF ORISSA
February 9, 2017
KASINATH BEHERA .DEAD Vs. COMMISSIONER OF CONSOLIDATION
September 21, 2017
KASINATH TUNG Vs. JYOTI MANJARI NAYAK
May 11, 2017
KATIPOINI BHUSANAM AND ANOTHER Vs. GANAPATI BISOI
September 13, 2017
KAUSALYA BEHERA Vs. CHAIRMAN, ORISSA STATE ELECTRICITY & OTHERS
July 14, 2017
KAUSTUVA SAHU Vs. STATE OF ODISHA
March 27, 2017
KAY PAN SUGANDH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX,ROURKELA
July 5, 2017
KEDARNATH MAHAPRABHU Vs. STATE OF ORISSA
November 15, 2017
KELI CHHUALSINGH AND OTHERS Vs. STATE OF ODISHA
July 18, 2017
KELU CHARAN BEHERA Vs. ODISHA CO-OPERATIVE HOUSING CORPORATION LTD , BHUBANESWAR
December 4, 2017
KELU CHARAN DAS Vs. STATE OF ODISHA AND OTHERS
November 24, 2017
KENDRIYA VIDYALAYA SANGATHAN AND OTHERS Vs. SHRI ANANTA CHANDRA DAS AND OTHERS
February 17, 2017
KESHAB BHUTIA Vs. STATE OF ORISSA
March 10, 2017
KESHABA CHARAN NAYAK & ANOTHER Vs. BISWANATH SWAIN AND OTHERS
November 1, 2017
KHEDU CHANDRA BEHERA Vs. DRAUPADI BEHERA AND OTHERS
January 25, 2017
KHETRA MOHAN BEHERA AND OTHERS Vs. KANDRA MATIA AND OTHERS
November 10, 2017
KHETRA MOHAN TRIPATHY & ANOTHER Vs. BASUDEV ACHARYA
July 18, 2017
KHETRAMOHAN MAJHI Vs. STATE OF ORISSA AND ANOTHER
July 10, 2017
KHIROD CHANDRA MAHANTA Vs. ATUL KUMAR GIRI AND OTHERS
December 11, 2017
KIRU KURU SUNANI Vs. STATE OF ORISSA
October 27, 2017
KISANTA NAYAK Vs. STATE OF ODISHA
May 10, 2017
KISHORE CHANDRA JENA Vs. STATE OF ODISHA AND OTHERS
March 2, 2017
KISHORE KUMAR BHATTA Vs. UNION OF INDIA AND OTHERS
August 17, 2017
KISHORE KUMAR CHOUDHURY Vs. STATE OF ORISSA
March 20, 2017
KISHORE KUMAR MOHANTY Vs. NABA KISHORE DAS AND OTHERS
October 9, 2017
KISHORE KUMAR MOHANTY Vs. SAROJ KUMAR MOHANTY AND OTHERS
August 11, 2017
KOPULI JUTIA AND OTHERS Vs. DIBAKAR DAS
November 20, 2017
KRISHNA KUMAR B Vs. UNION OF INDIA AND OTHERS
December 11, 2017
KRISHNA SAMAL Vs. STATE OF ORISSA
August 3, 2017
KRUSHNA CHANDRA BARIK Vs. STATE OF ORISSA AND OTHERS
February 27, 2017
KRUSHNA CHANDRA BISWAL Vs. STATE OF ORISSA AND OTHERS
January 20, 2017
KRUSHNA CHANDRA PANIGRAHI Vs. BHAGIRATHI SAHU AND ANOTHER
November 1, 2017
KRUTIBAS MOHANTY & OTHERS Vs. STATE OF ODISHA & OTHERS
March 16, 2017
KRUTIBAS MOHANTY AND OTHERS Vs. STATE OF ODISHA AND OTHERS
May 5, 2017
KSHIROD CHANDRA PRADHAN Vs. STATE OF ORISSA AND OTHERS
January 12, 2017
KULAMANI BEHERA Vs. STATE OF ORISSA
December 11, 2017
KULAMANI BEHERA AND ANOTHER Vs. STATE OF ORISSA
October 30, 2017
KUMAR BARIK (SINCE DEAD) THROUGH L RS & OTHERS Vs. BANSHIDHAR LENKA
July 28, 2017
KUMAR RAGHAVENDRA SINGH Vs. UNION OF INDIA & ORS
December 13, 2017
KUMARI MITRABINDA ACHARYA Vs. UTKAL UNIVERSITY & ANOTHER
January 25, 2017
KUMUD CHANDRA PATEL AND OTHERS Vs. SUSHILA NAIK AND OTHERS
September 18, 2017
KUMUDA CHANDRA PRADHAN Vs. BERHAMPUR MUNICIPAL CORPORATION
May 19, 2017
KUMUDUNI PANIGRAHI Vs. EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY AND OTHERS
March 3, 2017
KUNJA BARAD (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND OTHER
August 11, 2017
KUSESWAR PRASAD MODI Vs. NOTIFIED AREA COUNCIL (CIVIL TOWNSHIP)
December 12, 2017
KYAL PAPER PRODUCTS PVT. LTD. Vs. STATE OF ODISHA
April 5, 2017
LABANGALATA NAYAK Vs. RAMESH CHANDRA PATTNAIK & OTHERS
September 18, 2017
LADU MOHAPATRA Vs. ANANDA MISRA & OTHERS
November 24, 2017
LAKHE @ LAXMAN BAG Vs. STATE OF ORISSA
September 4, 2017
LAKSHMIKANTA MISHRA Vs. STATE OF ODISHA AND OTHERS
July 4, 2017
LALIT PRASAD TIWARI Vs. STATE OF ORISSA AND ANOTHER
November 16, 2017
LALITMOHAN SA Vs. STATE OF ORISSA
April 17, 2017
LAMBODAR @ MAHENDRA SAHOO Vs. STATE OF ORISSA
October 9, 2017
LAMBODAR MUNDA Vs. STATE OF ORISSA
November 1, 2017
LAMBODAR PUJARI Vs. STATE OF ORISSA
October 10, 2017
LANGE MALLICK Vs. STATE OF ODISHA
April 21, 2017
LAXMAN NAGA AND OTHERS Vs. BAIDEHI KUDEI AND OTHERS
October 27, 2017
LAXMIDEVI AGRAWAL Vs. STATE OF ORISSA
January 2, 2017
LAXMIDHAR BEHERA & OTHERS Vs. COMMISSIONER, SETTLEMENT & CONSOLIDATION, BHUBANESWAR AND OTHERS
January 31, 2017
LAXMIDHAR JENA AND ANR. Vs. STATE OF ORISSA
December 19, 2017
LAXMIDHAR RANA Vs. STATE OF ORISSA AND OTHERS
July 17, 2017
LAXMIDHAR SATAPATHY Vs. STATE OF ODISHA
October 30, 2017
LAXMIDHARA PRAHARAJ Vs. MUNCHI ABDUL MEHERAJ
April 25, 2017
LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. TARAKESWAR MOHANTY
December 18, 2017
LINGARAJ MAHAPRABHU Vs. STATE OF ORISSA & ORS
October 17, 2017
LODHA BARA Vs. STATE OF ORISSA
September 16, 2017
LOKANATH KHORA Vs. HINDUSTAN AERONAUTICS LIMITED AND OTHERS
November 27, 2017
LOKANATH PANIGRAHI Vs. SUB-DIVISIONAL OFFICER (REVENUE) GUNUPUR AND ANOTHER
March 20, 2017
LOVA GHADEI AND OTHERS Vs. KUNA GHADEI AND OTHERS
March 8, 2017
LUKRAK @ LUDRAK SUNARI (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & OTHERS
May 17, 2017
LUTUMANI SINGH & OTHERS Vs. SIBA SANKAR BEHERA AND OTHERS
November 7, 2017
M/S EXECUTIVE SECURITY SERVICES PVT. LTD. Vs. SUPERINTENDENT, SVP POST GRADUATE INSTITUTE OF PEDIATRICS, CUTTACK
March 3, 2017
M/S NEETESH YDYOG Vs. PUNJAB NATIONAL BANK
March 15, 2017
M/S SAKTHI SUGARS LTD Vs. REGULATED MARKET COMMITTEE, KENDUPATNA
January 13, 2017
M/S SREE METALIKS LTD. Vs. STATE OF ODISHA
April 19, 2017
M/S. ARIES MINERAL PVT. LTD. Vs. ADJUDICATING AUTHORITY
October 9, 2017
M/S. ARIES MINERAL PVT. LTD. Vs. ADJUDICATING AUTHORITY
September 5, 2017
M/S. BATEMAN ENGINEERING (INDIA) PVT. LTD. Vs. M/S. PUSHPA ENTERPRISES
July 10, 2017
M/S. BAWA TRADING CO Vs. SALES TAX OFFICER
January 6, 2017
M/S. BHUSAN STEEL LTD. Vs. SMT. BASANTI BEHERA
April 24, 2017
M/S. CHENNAI RADHA ENGINEERING WORKS (P) LTD. Vs. PARADIP PORT TRUST
March 1, 2017
M/S. DEBABRATA SAMAL Vs. STATE OF ODISHA & ORS.
May 9, 2017
M/S. DELHI ACADEMY OF MEDICAL SCIENCE PVT. LTD. AND ANOTHER Vs. DIPTIMAYEE PANDA
April 18, 2017
M/S. ENKON PVT. LTD. Vs. BHUBANESWAR SMART CITY LTD. AND OTHERS
February 7, 2017
M/S. FAIRDEAL SUPPLIES PVT. LTD. AND OTHERS Vs. M/S. M.M.T.C. LTD.
January 13, 2017
M/S. GVV-NMTPL (JV) Vs. UNION OF INDIA
July 7, 2017
M/S. K.K. TRADING COMPANY AND ORS. Vs. STATE OF ORISSA
June 19, 2017
M/S. KALINGA UTKAL BUILDWELL Vs. ORISSA TEXTILE AND STEELS
March 8, 2017
M/S. KUKUMINA CONSTRUCTIONS PVT. LTD. Vs. STATE OF ODISHA & ORS.
March 23, 2017
M/S. LARSEN & TOUBRO LTD. Vs. PRESIDING OFFICER
July 24, 2017
M/S. LAXMI LIME CENTRE Vs. STATE OF ORISSA
March 1, 2017
M/S. MIC ELECTRONICS LIMITED Vs. UNION OF INDIA
March 6, 2017
M/S. MOHAPATRA BINDERS AND OTHERS Vs. STATE OF ODISHA AND OTHERS
January 13, 2017
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. SRIRAM HEMRAM ALIAS SRIRAM MUNDA & OTHERS
May 2, 2017
M/S. R.C. ENTERPRISES Vs. ASST. P.F. COMMISSIONER (COMPLIANCE E.P.F.O, ROURKELA)
April 6, 2017
M/S. S.K. SAMANTA & CO. (P) LTD. Vs. MAHANADI COALFIELDS LIMITED
June 21, 2017
M/S. SAB MILLER INDIA LTD Vs. STATE OF ODISHA
March 29, 2017
M/S. SARADA MINES PVT. LTD. Vs. STATE OF ORISSA
April 20, 2017
M/S. SARVAYONI BUILDERS AND DEVELOPERS PVT. LTD. Vs. STATE OF ORISSA AND ANOTHER
April 26, 2017
M/S. SEASHORE SECURITIES LTD. & ORS. Vs. STATE OF ODISHA
August 8, 2017
M/S. SMS ASIA PRIVATE LTD AND ANOTHER Vs. M/S. TRL KROSAKI REFRACTORIES LIMITED
December 14, 2017
M/S. SRINIWAS TRADING COMPANY AND OTHERS Vs. STATE OF ORISSA AND OTHERS
April 24, 2017
M/S. SRIRAM INTELLIGENCE SECURITIES PVT. LTD. Vs. COLLECTOR-CUM-CHAIRMAN
April 26, 2017
M/S. WORLD VISION ENTERPRISES Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
May 12, 2017
M/S.DHARANI SUGAR & CHEMICALS LTD Vs. CO-OPERATIVE SUGAR INDUSTRIES LTD
October 27, 2017
M/S.LAXMI JEWELLERS Vs. STATE OF ORISSA
February 7, 2017
MAA BHUASUNI ROLLER FLOUR MILLS Vs. STATE OF ORISSA, REPRESENTED BY SECRETARY, DEPARTMENT OF COOPERATION, ORISSA AND ANOTHER
September 15, 2017
MADAN MOHAN PANDA Vs. BABAJI PANDA
July 24, 2017
MADAN MOHAPATRA (DELETED) AND OTHERS Vs. RAMA CHANDRA DAS AND OTHERS
December 1, 2017
MADHAB SINGH Vs. BIJAY KUMAR MOHANTY AND ANOTHER
August 9, 2017
MADHABA CHARAN DAS Vs. GIRIDHARI PADHI AND OTHERS
December 13, 2017
MADHUSUDAN SAHU Vs. STATE OF ORISSA
October 28, 2017
MADHUSUDAN TRIPATHY Vs. NITYANANDA KHARSEL AND ANOTHER
December 1, 2017
MAHADEV BISWAL & OTHERS Vs. NATABAR BISWAL (DEAD), PRATAP KUMAR BISWAL & OTHERS
February 2, 2017
MAHADEV PRASAD Vs. MS. MAHANADI COAL FIELDS LTD. AND
October 12, 2017
MAHANADI COALFIELDS LIMITED Vs. GENERAL SECRETARY, ORISSA COLLIERIES MAZDOOR SANGHA
May 2, 2017
MAHENDRA KUMAR JENA AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 22, 2017
MAHENDRA KUMAR MOHANTY AND ORS. Vs. STATE OF ORISSA
August 30, 2017
MAHENDRA KUMAR MOHAPATRA AND OTHERS Vs. GANESH CHANDRA MOHAPATRA (DEAD) THROUGH L RS AND OTHERS
October 23, 2017
MAHENDRA NARAYAN DEO Vs. PREMA MANJARI DEVI
November 22, 2017
MAHESH SHARMA Vs. SAGU INDIA HOLDINGS LTD
May 16, 2017
MAHESWAR NAIK AND ANOTHER Vs. BANCHHANIDHI NAIK AND ANOTHER
March 17, 2017
MAHESWAR PANIKA Vs. URBA PANIKA AND OTHERS
April 5, 2017
MAHESWAR PATI Vs. SK GOLAM RASUL (SINCE DEAD) THROUGH HIS L R & OTHERS
March 29, 2017
MAHESWAR SAHOO AND ANOTHER Vs. GRIDCO, BHUBANESWAR, KHURDA, REPRESENTED THROUGH CHAIRMAN-CUMCHIEF MANAGING DIRECTOR
November 28, 2017
MAHESWAR SAHU Vs. STATE OF ORISSA & OTHERS
December 8, 2017
MAHESWAR SETH Vs. REPUBLIC OF INDIA
August 21, 2017
MAHIMANANDA MISHRA Vs. STATE OF ORISSA
June 20, 2017
MAHIMANANDA MISHRA Vs. STATE OF ORISSA
May 16, 2017
MALATI DAS Vs. PRAFULLA CH SINGH AND OTHERS
December 12, 2017
MALATI MUDULI Vs. REBATI BHOI
May 8, 2017
MALAY KUMAR JENA Vs. RATNAKAR ROUT
March 30, 2017
MALLI KHILLAR AND OTHERS Vs. STATE OF ORISSA AND OTHERS
April 5, 2017
MAMATA PANIGRAHY ALIAS PANIGRAHI Vs. HEMALATA DALAI
April 25, 2017
MAMATA TRIPATHY Vs. ARCON RETREAT OWNERS WELFARE ASSOCIATION AND OTHERS
May 17, 2017
MAMATARANI MOHANTY Vs. MANAGING DIRECTOR (PERSONNEL), OPP. PARTIES STATE BANK OF INDIA
May 4, 2017
MANAGEMENT KALINGA HATCHERY PVT Vs. PRESIDING OFFICER LABOUR COURT
November 2, 2017
MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD., BBSR Vs. CHAIRPERSON, PERMANENT LOK ADALAT, GANJAM
March 28, 2017
MANAGING COMMITTEE OF BISWANATH DEV HIGH SCHOOL, JAGANNATHPUR Vs. STATE OF ORISSA AND OTHERS
February 10, 2017
MANAGING COMMITTEE, INSTITUTE OF INTEGRAL EDUCATION, MATRU VIHAR, BHUBANESWAR Vs. SUDHANSU SEKHAR SATPATHY & OTHERS
January 2, 2017
MANAGING DIRECTOR Vs. GOURAHARI SAHU
July 18, 2017
MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LTD , BHUBANESWAR Vs. ARUN KUMAR SWAIN & TWO OTHERS
December 22, 2017
MANAS CHANDRA PRADHAN Vs. SONALI SAHOO
July 6, 2017
MANGAYA PASPUREDDY @ P.MANGAYA Vs. STATE OF ORISSA
March 6, 2017
MANGRU ORAM AND OTHERS Vs. ABDUL RAZAK (DEAD), HIS L RS AND OTHERS
May 19, 2017
MANGULI JUANGA Vs. DINABANDHU SAHU
February 28, 2017
MANI BHUSAN RAY & OTHERS Vs. STATE OF ORISSA & OTHERS
December 11, 2017
MANIK PARAMANIK (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA AND OTHERS
September 8, 2017
MANINDRANATH BHUYAN Vs. STATE OF ORISSA & ANOTHER
January 20, 2017
MANISHA RATH Vs. UNION OF INDIA & ORS.
August 3, 2017
MANJULATA BEDANTA Vs. STATE OF ORISSA AND ANOTHER
March 3, 2017
MANJULATA MALLICK @ DAS Vs. STATE OF ODISHA AND OTHERS
November 14, 2017
MANJULATA PANIGRAHI Vs. STATE OF ORISSA
March 6, 2017
MANOJ KUMAR BOHIDAR Vs. STATE OF ORISSA
January 24, 2017
MANOJ KUMAR DASH Vs. STATE OF ORISSA
July 24, 2017
MANOJ PATI Vs. ANJALI NAYAK
September 8, 2017
MANOJ RANJAN NAYAK AND OTHERS Vs. STATE OF ORISSA
August 22, 2017
MANOJ SAMAL AND OTHERS Vs. MAKUNDA SAMAL AND OTHERS
July 10, 2017
MANORAMA SAHU Vs. KONA RAJESWARI REDDY AND OTHERS
January 13, 2017
MANU CHARAN PATTNAIK Vs. PURANDAR MOHARANA
December 11, 2017
MAYADHAR PANIGRAHI Vs. STATE OF ORISSA VIG
February 14, 2017
MD BABU KHAN Vs. STATE OF ORISSA
December 13, 2017
MD MOINUDDIN Vs. UTKAL UNIVERSITY, REPRESENTED BY ITS REGISTRAR & ANOTHER
July 11, 2017
MD. AZHAR AND ANOTHER Vs. TAHASILDAR CHAMPUA AND OTHERS
October 11, 2017
MEERA PATRA Vs. REKHA PRADHAN AND OTHERS
July 19, 2017
MERCEDES Vs. PURUSHOTTAM BHUDHRAJA
July 26, 2017
MIHIR CHANDRA DASH Vs. STATE OF ORISSA & ORS
October 23, 2017
MILU SAHU Vs. C.M.D. GRIDCO AND OTHERS
October 31, 2017
MINAKETAN PARICHHA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
March 17, 2017
MINAKHEE ROUT Vs. BAURIBANDHU SAMAL & OTHERS
October 25, 2017
MINATI MALLIK Vs. BALARAM MALLIK
September 4, 2017
MINATI MOHAPATRA Vs. NIRAJ KUMAR DAS
October 9, 2017
MINATI PATRA (DEAD) Vs. STATE OF ORISSA AND ANOTHER
April 21, 2017
MINATI PRADHAN Vs. AKASH INDIA MULTI COMPLEX LIMITED
September 22, 2017
MINIAKA MASURI Vs. STATE OF ORISSA
September 16, 2017
MITHUN THAKUR Vs. STATE OF ORISSA
May 10, 2017
MITU @ DEBARAJ JENA Vs. STATE OF ODISHA
September 14, 2017
MOBINA BIBI & OTHERS Vs. STATE OF ORISSA & ANOTHER
January 4, 2017
MOHADEV GOND Vs. STATE OF ODISHA
September 14, 2017
MOHAMMAD N.I. GAZI Vs. DEPUTY INSPECTOR GENERAL, CISF
September 14, 2017
MOHAMMED SHAFFUDDIN Vs. KHAJA FAKIRUDDIN & OTHERS
October 27, 2017
MR. SAKHABUL KHAN @ PAPU Vs. STATE OF ODISHA AND TWO OTHERS
December 15, 2017
MRS. MAMATA SATPATHY Vs. THE ZONAL MANAGER, LIC OF INDIA AND OTHERS
January 16, 2017
MRUGARAJ SAHU Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
July 17, 2017
MRUTYUNJAY MISHRA Vs. COMMISSIONER-CUM-SECRETARY TO GOVERNMENT OF ORISHA
August 23, 2017
MS BAIT LOGITECH PRIVATE LIMITED Vs. ORISSA INDUSTRIAL
October 11, 2017
MUKESH KUMAR @ MUKESH CHANDRA Vs. UNION OF INDIA AND OTHERS
November 27, 2017
MUKUNDA KONHARA Vs. STATE OF ORISSA
May 10, 2017
MUNA @ RANJITA DALABEHERA Vs. STATE OF ORISSA
October 26, 2017
MURARLILAL PATEL Vs. STATE OF ORISSA AND ANOTHER
April 12, 2017
MUSA PRADHAN AND ANOTHER Vs. STATE OF ORISSA
December 27, 2017
NABA KUMAR SHAW Vs. SISIR KUMAR PAL
October 9, 2017
NABAGHAN SWAIN Vs. KUSA SWAIN
November 21, 2017
NABAGHANA MOHAPATRA Vs. RAMESH CHANDRA BASTIA
July 11, 2017
NABAGHANA SETHY Vs. COMMISSIONER
February 3, 2017
NABAJYOTI JENA Vs. BOARD OF SECONDARY EDUCATION, ODISHA REPRESENTED BY SECRETARY AND OTHERS
August 24, 2017
NABIN KUMAR SAHU @ SAHOO Vs. STATE OF ORISSA
May 2, 2017
NAGARJUNA CONSTRUCTION COMPANY LTD. Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
March 15, 2017
NAINALU KRISHNA Vs. K DEBRAJ @ K DEBRAJ PATRA
December 22, 2017
NALU NAYAK AND OTHERS Vs. APINDRA NAYAK AND OTHERS
October 23, 2017
NAMITA MISHRA Vs. STATE OF ODISHA & OTHERS
August 17, 2017
NANDA BEHERA Vs. AKSHAYA KUMAR BEHERA AND OTHERS
March 10, 2017
NANDA BEHERA Vs. AKHSAYA KUMAR BEHERA
March 29, 2017
NANDA KISHORE BEHERA Vs. STATE OF ORISSA
March 2, 2017
NANDA KISHORE BEHERA Vs. STATE OF ORISSA & OTHERS
March 15, 2017
NANDA KISHORE SWAIN AND ANOTHER Vs. SARAT KUMAR SAHU
May 2, 2017
NARAHARI GOUDA Vs. STATE OF ORISSA
November 11, 2017
NARAHARI ROUT Vs. STATE OF ORISSA
September 11, 2017
NARASINGHA SARABU @ LAHARA @ BINDHANI Vs. STATE OF ORISSA
January 18, 2017
NARASINGHA SATAPATHY Vs. STATE OF ORISSA AND ANOTHER
August 16, 2017
NARAYAN CHANDRA MALL Vs. STATE OF ODISHA REPRESENTED BY ITS SECRETARY, COOPERATION DEPARTMENT AND ANOTHER
June 27, 2017
NARAYAN CHANDRA PATRA (DEAD) Vs. SAMBHUNATH GIRI AND OTHERS
November 29, 2017
NARAYAN DASH Vs. STATE OF ORISSA REPRESENTED BY COMMISSIONER
October 18, 2017
NARAYAN DASH Vs. STATE OF ODISHA
March 31, 2017
NARAYAN MISHRA Vs. STATE OF ODISHA REPRESENTED
November 7, 2017
NARAYAN NAYAK Vs. STATE OF ORISSA (VIG.)
April 10, 2017
NARAYAN NAYAK Vs. STATE OF ODISHA & OTHERS
April 13, 2017
NARAYAN NAYAK & OTHERS Vs. STATE OF ORISSA
August 18, 2017
NARAYAN PADHY Vs. STATE OF ORISSA AND ANOTHER
May 4, 2017
NARAYAN PRASAD MALLA Vs. GURU CH SAHOO AND OTHERS
January 3, 2017
NARENDRA MOHANTY Vs. STATE OF ORISSA AND OTHERS
September 8, 2017
NARENDRA PATRA AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
August 23, 2017
NARENDRANATH DASH Vs. STATE OF ODISHA AND OTHERS
June 23, 2017
NARESH CHANDRA PANDA Vs. MINARANI PANDA & OTHERS
November 6, 2017
NAROTTAM BASTIA Vs. STATE OF ORISSA
August 18, 2017
NAROTTAM PATI Vs. NORTH EASTERN SUPPLY COMPANY
May 3, 2017
NATIONAL INSURANCE COMPANY LTD Vs. SEBA ALIAS SABITRI SAHU
May 12, 2017
NAYANA MANJARI SAHOO Vs. RAJAKISHORE SAHOO AND ANOTHER
February 15, 2017
NESTOR PHARMACEUTICALS LTD. & ANR. Vs. STATE OF ODISHA & ANR.
April 12, 2017
NETRANANDA SAHU Vs. STATE OF ORISSA
March 22, 2017
NIHAR RANJAN DASH Vs. SMT. SUNITA SARANGI
February 15, 2017
NILABATI GOUDA Vs. DURGA PRASAD MOHAPATRA
July 14, 2017
NILAKANTHA MISHRA Vs. STATE OF ODISHA
March 21, 2017
NILAKANTHA MOHANTA & OTHERS Vs. GOVINDA MOHANTA & OTHERS
July 15, 2017
NILAMANI PANY Vs. STATE OF ORISSA AND OTHERS
November 13, 2017
NILAMANI UPADHYAYA THROUGH L.RS Vs. ASHAMANI DEVI & OTHERS
August 11, 2017
NILAMBAR PATEL Vs. STATE OF ORISSA
February 17, 2017
NILAMBAR PRADHAN Vs. STATE OF ORISSA
January 6, 2017
NILAMBAR SAHU AND ANOTHER Vs. JHUNI DEVI AND OTHERS
March 17, 2017
NIMAI CHARAN NAYAK Vs. GOURAHARI NAYAK
October 13, 2017
NIMAI CHARAN PANI Vs. MANAGING DIRECTOR
April 25, 2017
NIMAIN CHARAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
December 19, 2017
NINIMANI DEI @ NANIMANI DEI Vs. MAHESWAR SAHU
July 28, 2017
NIRAMAL BEHERA DALAI Vs. STATE OF ORISSA & ANOHER
September 13, 2017
NIRANJAN BEHERA Vs. STATE OF ORISSA
April 17, 2017
NIRANJAN NAIK @ PATTU @ SANA PATTU Vs. STATE OF ORISSA
October 28, 2017
NIRANJAN PRADHAN Vs. UNION OF INDIA AND OTHERS
July 26, 2017
NIRANJAN RANA Vs. STATE OF ODISHA
September 1, 2017
NIRUPAMA SAMAL Vs. MAYABATI AGARWAL AND OTHERS
October 27, 2017
NITYANANDA GIRI AND OTHERS Vs. BINODA MOHAKUD
November 10, 2017
NRUPLAL UDYAN TRUST Vs. DEBENDRA MOHAN SATPATHY AND OTHERS
September 14, 2017
OBINNA NICODEMUS ENWEKA @ OBINA ICODEMUS Vs. STATE OF ORISSA
November 22, 2017
OCEAN SPARKLE LIMITED Vs. STATE OF ODISHA AND OTHERS
December 8, 2017
OKIL PAIKRAY Vs. STATE OF ORISSA
November 13, 2017
ORISSA AGRO INDUSTRIES CORPORATION LTD Vs. BUDHIRAM MANDAL
April 17, 2017
ORISSA AUTOMOBILES DEALERS ASSOCIATION (OADA) Vs. STATE OF ORISSA AND ANOTHER
May 18, 2017
ORISSA COTTON MILLS, CUTTACK Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
July 15, 2017
ORISSA COTTON MILLS, CUTTACK Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
July 18, 2017
ORISSA MANGANESE AND MINERALS PVT LTD AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II/OIC, ROURKELA
January 2, 2017
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) Vs. STATE OF ODISHA AND OTHERS
August 3, 2017
ORISSA STATE BEVERAGES CORPORATION LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
February 10, 2017
ORISSA STATE HOUSING BOARD Vs. NITYANANDA JENA & OTHERS
September 14, 2017
ORISSA SYNTHETICS LTD EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
November 8, 2017
P.S. VENKATESWARALU Vs. A. BHANU
January 2, 2017
PABANA BHOLA @ SASMAL Vs. SHERANTI BEWA
September 4, 2017
PADMA CHARAN PUROHIT Vs. UMA PATRA
December 15, 2017
PADMA LOCHAN PRADHAN Vs. STATE OF ORISSA
January 12, 2017
PADMABATI SAHOO Vs. COLLECTOR, KEONJHAR & OTHERS
October 18, 2017
PADMABATI SETHI Vs. UTKAL UNIVERSITY AND OTHERS
November 8, 2017
PADMALOCHAN MISHRA Vs. STATE OF ORISSA
October 30, 2017
PADMANAV DAS Vs. STATE OF ORISSA
May 5, 2017
PAGAL BEHERA & OTHERS Vs. UMESH ROUT & OTHERS
January 30, 2017
PANCHAMUKHI MULTIPURPOSE COOPERATIVE SOCIETY LIMITED Vs. STATE OF ODISHA
August 17, 2017
PANCHANANA BEHERA Vs. STATE OF ORISSA AND ANOTHER
November 6, 2017
PARAMESWAR RAY AND ANOTHER Vs. RAMESWAR RAY
July 21, 2017
PARESHNATHA SAHOO AND ANOTHER Vs. PARBATI BARIHA AND ANOTHER
July 3, 2017
PARIKHITA DEHURY Vs. STATE OF ORISSA
October 28, 2017
PARSURAM PADHI Vs. DISTRICT JUDGE-CUM-CHAIRMAN, DISTRICT RECRUITMENT COMMITTEE, BALASORE AND ANOTHER
January 30, 2017
PAULMECH INFRASTRUCTURE PVT. LTD. Vs. STATE OF ORISSA
March 9, 2017
PAWAN KUMAR AGARWALLA Vs. STATE OF ORISSA
September 8, 2017
PINKU @ BHISMANANDA DHARAI Vs. STATE OF ORISSA
January 2, 2017
PIRU MAJHI AND OTHERS Vs. BAGHRAI MAJHI AND OTHERS
October 30, 2017
PITABAS BHATA Vs. STATE OF ODISHA, REPRESENTED THROUGH ITS SECRETARY, SCHOOL AND MASS EDUCATION DEPARTMENT AND OTHERS
July 25, 2017
PITAMBAR PATRA Vs. REGISTRAR GENERAL HIGH COURT OF ORISSA, CUTTACK & ORS.
August 23, 2017
PITANI SAI GANESH KUMAR @ P.GANESH KUMAR Vs. PITANI NAGAMANI AND OTHERS
February 10, 2017
PIUS BARUA Vs. STATE OF ORISSA
September 16, 2017
PODU SISA Vs. STATE OF ORISSA
August 31, 2017
POSTMASTER GENERAL, SAMBALPUR & ANOTHER Vs. SANJUKTA HOTA
November 6, 2017
PRABIR GHOSE Vs. BISESWAR DHARUA
May 3, 2017
PRADEEP BISOI ALIAS RANAJIT BISOI Vs. STATE OF ORISSA
January 25, 2017
PRADEEP KUMAR BHANJA @ PRADIP KU. BHANJ Vs. STATE OF ORISSA AND OTHERS
August 9, 2017
PRADEEP KUMAR JENA Vs. STATE OF ODISHA
July 6, 2017
PRADEEP KUMAR KAR Vs. STATE OF ODISHA & ANOTHER
October 27, 2017
PRADEEPTA KUMAR BEHERA Vs. BISWAKALYANI PRUSTY @ BEHERA
October 17, 2017
PRADIEEPTA KUMAR NAYAK Vs. COLLECTOR-CUM-ELECTION OFFICER, PURI & OTHERS
March 28, 2017
PRADIP KUMAR DASH Vs. STATE OF ORISSA (VIG.)
January 17, 2017
PRADIP KUMAR PANDA Vs. INDIAN RARE EARTHS LIMITED AND OTHERS
November 9, 2017
PRADIP KUMAR SAHA Vs. STATE OF ORISSA & ANR.
January 3, 2017
PRADIPTA KUMAR ROUT Vs. STATE OF ODISHA AND OTHERS
September 11, 2017
PRADYUMNA KESHARI MOHAPATRA Vs. STATE OF ORISSA & OTHERS
September 13, 2017
PRAFULLA KUMAR BHUYAN Vs. DIRECTOR OF ESTATES, GENERAL ADMINISTRATION DEPARTMENT, STATE SECRETARIATE
February 28, 2017
PRAFULLA KUMAR DALABEHERA Vs. STATE OF ODISHA AND OTHERS
February 14, 2017
PRAFULLA KUMAR MALLICK Vs. PRASANNA KUMAR SAMANTRAY
November 22, 2017
PRAFULLA KUMAR MOHANTA Vs. STATE OF ODISHA AND OTHERS
December 21, 2017
PRAFULLA KUMAR PANDA Vs. MANAGEMENT OF IB VALLEY AREA
August 3, 2017
PRAFULLA KUMAR PATRA AND ANOTHER Vs. COAL INDIA LTD AND OTHERS
August 21, 2017
PRAFULLA KUMAR SAHOO Vs. STATE OF ORISSA
December 11, 2017
PRAFULLA KUMAR SINGH SAMANTA Vs. STATE OF ORISSA AND OTHERS
February 27, 2017
PRAFULLA NAIK Vs. STATE OF ORISSA
March 22, 2017
PRAGYAN MISHRA AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
August 11, 2017
PRAHALAD NAYAK Vs. STATE OF ORISSA AND OTHERS
May 3, 2017
PRAHALLAD BEHERA Vs. STATE OF ORISSA AND ANOTHER
November 20, 2017
PRAHALLAD CHANDRA MALLICK Vs. REGISTRAR (ADMINISTRATION), HIGH COURT OF ORISSA AND OTHERS
April 26, 2017
PRAKASHA KUMAR MOHANTY Vs. STATE OF ORISSA AND OTHERS
February 28, 2017
PRAMILA ACHARYA ALIAS LILI Vs. STATE OF ORISSA
November 6, 2017
PRAMILA SWAIN Vs. SMT. SATYABHAMA PRADHAN @SWAIN AND OTHERS
November 22, 2017
PRAMOD KUMAR KAR Vs. STATE OF ORISSA
August 24, 2017
PRAMOD KUMAR MALL Vs. STATE OF ODISHA AND OTHERS
April 27, 2017
PRAMOD KUMAR NAYAK Vs. STATE OF ORISSA
November 13, 2017
PRAMOD KUMAR PADHI & ORS. Vs. STATE OF ODISHA
September 21, 2017
PRAMOD KUMAR PATTNAIK Vs. STATE OF ORISSA AND OTHERS
May 17, 2017
PRAMOD KUMAR RAY Vs. STATE OF ODISHA
May 10, 2017
PRAMOD KUMAR SAHOO Vs. JHILLI GOCHAYAT & OTHERS
September 11, 2017
PRAMOD KUMAR SWAIN Vs. UNION OF INDIA AND OTHERS
November 20, 2017
PRAMOD KUMAR SWAIN AND ANOTHER Vs. SMT. ANNAPURNA GUHA
October 9, 2017
PRAMODINI JENA Vs. REGISTRAR, CIVIL COURTS, JAJPUR AND OTHERS
October 13, 2017
PRANABANDHU DALAI Vs. BABURAM PARIDA
October 25, 2017
PRASANA KUMAR MOHANTY Vs. THE VICE CHANCELLOR, SHRI JAGANNATH SANSKRIT VISHVAVIDYALAYA AND TWO OTHERS
October 9, 2017
PRASANNA KUMAR BISWAL Vs. CHIEF POSTMASTER GENERAL,ORISSA AND OTHERS
May 2, 2017
PRASANNA KUMAR KARNA Vs. STATE OF ODISHA REPRESENTED BY ITS
September 21, 2017
PRASANNA KUMAR MOHANTY Vs. STATE OF ODISHA (VIG )
March 28, 2017
PRASANNA KUMAR ROUT Vs. STATE OF ORISSA REPRESENTED THROUGH ITS COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, SCHOOL AND MASS EDUCATION DEPARTMENT AND OTHERS
October 30, 2017
PRASANNA KUMAR SWAIN Vs. DIRECTOR GENERAL OF POLICE (DGP)
December 19, 2017
PRASANT KUMAR BEHERA Vs. STATE OF ODISHA AND OTHERS
October 13, 2017
PRASANT KUMAR GARANAYAK Vs. SMT. PUSPALATA GARANAYAK @ SAMAL
January 16, 2017
PRASANT KUMAR ROUT Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, GRID CORPORATION OF ORISSA LIMITED, BHUBANESWAR, KHURDA
November 28, 2017
PRASANTA KUMAR BISWAL Vs. STATE OF ORISSA AND OTHERS
October 17, 2017
PRASANTA KUMAR LENKA Vs. STATE OF ORISSA REPRESENTED BY COLLECTOR, ANGUL AND OTHERS
December 1, 2017
PRASANTA KUMAR LENKA Vs. OSIC LTD.
August 8, 2017
PRASANTA KUMAR MISHRA Vs. SURYAMANI MISHRA
August 11, 2017
PRASANTA KUMAR PATRA Vs. STATE OF ORISSA
June 19, 2017
PRASANTA PATTANAIK Vs. STATE OF ORISSA AND OTHERS
August 4, 2017
PRASHAN @ PRASANNA KUMAR SINGH Vs. COLLECTOR, MAYURBHANJ AND OTHERS
January 2, 2017
PRASHANT KUMAR DASH Vs. STATE OF ODISHA
December 19, 2017
PRASHANT KUMAR DASH Vs. STATE OF ODISHA
May 8, 2017
PRATAP KESHARI TRIPATHY Vs. CUTTACK DEVELOPMENT AUTHORITY AND OTHERS
July 3, 2017
PRATAP KUMAR SAHOO AND ANOTHER Vs. RAGHUNATH JENA AND ANOTHER
July 3, 2017
PRATIBHA PRAKASH BHAVAN Vs. STATE OF ORISSA
March 17, 2017
PRATIMA GOCHHI Vs. HAREKRUSHNA DAS AND ANOTHER
February 8, 2017
PRATIVA ROY Vs. STATE OF ODISHA AND OTHERS
March 2, 2017
PRAVAKAR BHOI @ MILLAN Vs. STATE OF ORISSA
May 8, 2017
PRAVAKAR SAHOO Vs. STATE OF ORISSA
September 13, 2017
PRAVANJAN SAHU @ BHANJ Vs. STATE OF ORISSA
November 27, 2017
PRAVAT RANJAN BISWAL Vs. REPUBLIC OF INDIA
December 1, 2017
PRAVATI NAYAK Vs. STATE OF ODISHA AND ANOTHER
July 27, 2017
PRAVURAM DAS @ KAR Vs. STATE OF ORISSA AND ANOTHER
February 9, 2017
PREETY MANJAREE DEVI Vs. STATE OF ORISSA
April 27, 2017
PREM CHAND AGARWALA Vs. SECRETARY TO GOVT OF ORISSA & OTHERS
August 4, 2017
PREM SAGAR NAIK Vs. STATE OF ORISSA AND OTHERS
August 21, 2017
PRITISH KUMAR GIRI & ANOTHER Vs. RUSUNI MOHANTA & OTHERS
February 3, 2017
PRIYANKA SENAPATY Vs. VICE-CHANCELLOR, OUAT, BHUBANESWAR AND OTHERS
July 15, 2017
PRIYATAMA MOHARANA Vs. STATE OF ODISHA
January 16, 2017
PRUTHIRAJ JENA Vs. THE DISTRICT & SESSIONS JUDGE
April 27, 2017
PUNAM PARIDA Vs. SUKANTI SUBUDHI & OTHERS
July 28, 2017
PURNA CH KISAN Vs. STATE OF ORISSA
May 17, 2017
PURNA CHANDRA BISOI Vs. STATE OF ORISSA & OTHERS
June 30, 2017
PURNA CHANDRA BISWAL Vs. KIRAN KUMARI BRAHMA
March 17, 2017
PURNA CHANDRA DANDPAT Vs. CHANDRA BHANJ DEO @ BIRENDRA KUMAR BHANJA DEO AND OTHERS
November 20, 2017
PURNA CHANDRA DASH Vs. UNION OF INDIA AND OTHERS
May 17, 2017
PURNA CHANDRA MAJUMDAR (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & OTHERS
November 29, 2017
PURNA CHANDRA NAIK Vs. STATE OF ORISSA
August 11, 2017
PURNA CHANDRA PAL Vs. AJAY KUMAR PATRA & ORS.
November 6, 2017
PURNA CHANDRA SAMAL Vs. STATE OF ORISSA & ANOTHER
January 25, 2017
PURNA CHANDRA SAMAL Vs. GOPAL BAGRI AND OTHERS
May 5, 2017
PURNENDU KU. SATPATHY Vs. STATE OF ORISSA
August 22, 2017
PURUSHOTTAM BALIARSINGH Vs. STATE OF ORISSA
July 12, 2017
PURUSOTTAM PADHIARY Vs. COLLECTOR AND DISTRICT MAGISTRATE, BALASORE AND OTHERS
May 2, 2017
PUSPALATA NANDA & OTHERS Vs. SARAT CHANDRA NANDA & OTHERS
July 26, 2017
R NARSAMA Vs. DASARI HARI BABU AND OTHERS
December 20, 2017
R SURYANARAYAN PATNAIK (SINCE DEAD) THROUGH L R S Vs. STATE OF ORISSA AND ANOTHER
December 4, 2017
R. BHAGIRATHI REDDY AND ANOTHER Vs. STATE OF ORISHA
August 16, 2017
RABI BANKA Vs. STATE OF ORISSA
August 31, 2017
RABINARAYAN MALLICK ALIAS CHHUNCHAN AND OTHERS Vs. STATE OF ORISSA
July 7, 2017
RABINDRA CHANDRA MOHANTA Vs. COLLECTOR BARIPADA AND OTHERS
October 10, 2017
RABINDRA KUMAR BARAL Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY AND ANOTHER
April 20, 2017
RABINDRA KUMAR BARAL Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY AND ANOTHER.
April 22, 2017
RABINDRA KUMAR MISHRA Vs. STATE OF ODISHA & OTHERS
August 9, 2017
RABINDRA KUMAR SAHOO Vs. ORISSA STATE CASHEW DEVELOPMENT CORPORATION LIMITED & OTHERS
July 11, 2017
RABINDRA MAHANTA Vs. STATE OF ODISHA
September 7, 2017
RABINDRA SOREN Vs. BACHU RAGHUNATH PRASAD AND ANOTHER
March 21, 2017
RABINDRANATH DEO Vs. STATE OF ORISSA
February 6, 2017
RABINDRANATH SAMAL Vs. STATE OF ORISSA
April 10, 2017
RADHA GOVINDA BHATTACHARYA & ANOTHER Vs. STATE OF ORISSA
January 3, 2017
RAGESHREE MOHANTY Vs. SUBHRAKANTA DAS MOHAPATRA
December 12, 2017
RAGHUNATH DAS Vs. ODISHA GRAMYA BANK
September 15, 2017
RAGHUNATH DASH Vs. UMAKANTA DASH
September 18, 2017
RAJA @ RAJENDRA NAIK Vs. STATE OF ORISSA
March 9, 2017
RAJA KISHORE PANIGRAHI Vs. REGISTRAR, (ADMINISTRATION AND PROTOCOL), ORISSA HIGH COURT AND ANOTHER
May 16, 2017
RAJANIKANTA MOHANTY Vs. SMRUTI BISOI
September 8, 2017
RAJANIKANTA PANDA Vs. STATE OF ORISSA AND OTHERS
September 8, 2017
RAJASHREE MOHANTY Vs. STATE OF ORISSA & OTHERS
January 2, 2017
RAJEEV PRASAD YADAV Vs. ANITA SHARMA
July 10, 2017
RAJENDRA BARIK Vs. STATE OF ODISHA
August 24, 2017
RAJENDRA KUMAR NAYAK Vs. ORISSA MINING CORPORATION LIMITED
August 1, 2017
RAJENDRA KUMAR ROUTRAY & OTHERS Vs. GOURAHARI PATTNAYAK & ANOTHER
July 26, 2017
RAJENDRA NARAYAN SETHI Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND OTHERS
April 20, 2017
RAJLAXMI SINGH DEO Vs. SHIVENDRA NARAYAN BHANJA DEO & ANOTHER
July 24, 2017
RAM CHANDRA DAS Vs. STATE OF ORISSA & OTHERS
January 19, 2017
RAM CHANDRA SABAT Vs. CHAIRMAN, NOTIFIED AREA COUNCIL
December 19, 2017
RAM CHANDRA SAHOO Vs. BISWA MOHAN MAHARATHA
January 27, 2017
RAM HANSADA Vs. STATE OF ORISSA
August 16, 2017
RAM KISHORE LOHIA Vs. CUTTACK MUNICIPAL CORPORATION
November 6, 2017
RAMA CHANDRA BEHERA Vs. MANAGING DIRECTOR ORISSA FOREST
November 10, 2017
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA (C B I)
July 31, 2017
RAMA CHANDRA MOHANTY Vs. BHUBAN BARIK & ANOTHER
November 10, 2017
RAMA CHANDRA MOHARANA Vs. STATE OF ORISSA
March 22, 2017
RAMA DAS, MOTOR TRANSPORT LTD Vs. SOUMENDRA KUMAR DAS AND OTHERS
November 22, 2017
RAMA GAUDA Vs. ABHIMANYU GAUDA
July 28, 2017
RAMA KRUSHNA MOHANTY AND ANOTHER Vs. BALA KRUSHNA MOHANTY AND OTHERS
July 26, 2017
RAMA KRUSHNA SAHU Vs. DEPUTY INSPECTOR GENERAL OF POLICE-CUM-APPELLATE AUTHORITY, CENTRAL RESERVE POLICE FORCE, GUJARAT AND OTHERS
August 31, 2017
RAMA RAO PATIKA @ PATRO & FIVE ORS Vs. STATE OF ORISSA
August 29, 2017
RAMACHANDRA SAHOO Vs. STATE OF ODISHA
July 11, 2017
RAMAJI BISI Vs. STATE OF ORISSA
May 4, 2017
RAMAKANTA NAYAK Vs. ITISHREE MOHAPATRA
March 24, 2017
RAMAKANTA SAHU Vs. STATE OF ODISHA AND OTHERS
December 21, 2017
RAMAMANI PRADHAN & OTHERS Vs. PREMALATA PRADHAN & OTHERS
April 5, 2017
RAMANATH SAHU Vs. ANANTA PRASAD SAHOO
June 20, 2017
RAMESH CH DASH Vs. STATE OF ORISSA AND OTHERS
October 18, 2017
RAMESH CHANDRA BEHERA AND ANOTHER Vs. ARAKHITA BEHERA AND OTHERS
November 8, 2017
RAMESH CHANDRA BISSOI Vs. STATE OF ORISSA
August 21, 2017
RAMESH CHANDRA JENA Vs. STATE OF ORISSA
July 25, 2017
RAMESH CHANDRA PATTANAIK Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND ANOTHER
April 26, 2017
RAMESH CHANDRA SABAT AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
April 17, 2017
RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
October 26, 2017
RAMESH CHANDRA SATPATHY Vs. STATE OF ORISSA AND ANOTHER
January 20, 2017
RAMESH DUNGURI Vs. UNION OF INDIA AND OTHERS
August 28, 2017
RAMESH K. RATHOR AND ANOTHER Vs. DIPTI MOOKERJEE AND FOUR OTHERS
October 16, 2017
RAMESH PODHA Vs. STATE OF ORISSA
November 1, 2017
RAMESH SETHI & OTHERS Vs. KUMARI BABITA NAIK & ANOTHER
May 2, 2017
RAMJAN KHAN & ANOTHER Vs. STATE OF ORISSA & ANOTHER
March 24, 2017
RANJAN KUMAR BEHERA @ NAIK Vs. DOMBURUDHAR BEHERA AND OTHERS
May 1, 2017
RANJAN KUMAR SENAPATI Vs. STATE OF ORISSA & ANR.
January 5, 2017
RANJEET GRAM PANCHAT, MANJURI Vs. STATE OF ORISSA AND ANOTHER
December 12, 2017
RANJIT KUMAR CHOUDHURY Vs. DHIRENDRA CHOUDHURY
September 13, 2017
RANJIT PRASAD DAS Vs. MEMBER, BOARD OF REVENUE
April 5, 2017
RANJITA NAIK Vs. ADDITIONAL DISTRICT MAGISTRATE, SUBARNAPUR AND OTHERS
October 13, 2017
RANJUTA DALA BEHERA Vs. STATE ELECTION COMMISSIONER, ODISHA & ORS.
August 30, 2017
RANKANIDHI DAS .DEAD THROUGH HIS ... Vs. KARTIKA CHARAN DAS .DEAD. THROUGH ...
December 18, 2017
RASANANDA SAMAL Vs. COMMISSIONER CONSOLIDATION, ORISSA, CUTTACK AND OTHERS
December 1, 2017
RASHIDA KHATUN Vs. SECRETARY, BOARD OF SECONDARY EDUCATION AND ANOTHER
September 6, 2017
RASPAL SINGH Vs. STATE OF ODISHA AND ANOTHER
June 22, 2017
RATNAKAR MOHAPATRA Vs. MAYADHAR SAMANTARAY
December 13, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SUNDERGARH MINING LABOUR CONTRACT COOPERATIVE SOCIETY LTD.
July 26, 2017
REGIONAL TRANSPORT OFFICER, GANJAM Vs. AMBIKA PRASAD PARIDA AND ANOTHER
August 30, 2017
RINARANI BISWAL Vs. PRADEEP CHAUHAN AND ANOTHER
April 21, 2017
RITA MOHANTY AND ANOTHER Vs. MAMATA KUMARI SASMAL AND OTHERS
March 3, 2017
RITANJALI PATRA Vs. BHABANI SHANKAR PATRA
September 21, 2017
RITANJALI PUHAN AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
July 6, 2017
ROGA @ MURALI SETHY Vs. STATE OF ORISSA
April 17, 2017
ROHIT BAHADUR SINGH Vs. RAGHUNATH MISHRA & ANR.
March 21, 2017
ROSE VALLEY HOTELS AND ENTERTAINMENTS LTD & OTHERS Vs. STATE OF ORISSA
November 27, 2017
RUPANANDA BHAISAL Vs. UNION OF INDIA AND ORS
August 1, 2017
RUTUPARNA PRADHAN Vs. SRI SRI JAGANNATH MAHAPRABHU AND
September 22, 2017
S B I LIFE INSURANCE COMPANY LTD AND ANOTHER Vs. KASHYAP MAHANTA & ANOTHER
July 25, 2017
S GANGA RAO Vs. STATE OF ORISSA
September 13, 2017
S S ELECTROGRIP PRODUCTS PRIVATE LTD AND ANOTHER Vs. ODISHA CONSTRUCTION CORPORATION LIMITED (OCCL) AND ANOTHER
November 30, 2017
S T MINERALS PRIVATE LIMITED Vs. STATE OF ORISSA AND OTHERS
July 31, 2017
SABITA @ BIJULI SAHOO Vs. NIRANJAN SAHOO
January 13, 2017
SABITA MAHAPATRA Vs. KASINATH DAS
October 12, 2017
SABITRI SATAPATHY & OTHERS Vs. NOTIFIED AREA COUNCIL
March 8, 2017
SABYASACHI PANI Vs. REPUBLIC OF INDIA (CBI)
June 20, 2017
SADANANDA DHARUA AND OTHERS Vs. DEBADI BHUE
January 27, 2017
SADANANDA THANAPATI Vs. DIPTIKANTA KARNA AND ANOTHER
September 8, 2017
SADASIVA PANDA Vs. PRAJAPATI PANDA
March 3, 2017
SAGAR KULDI Vs. STATE OF ORISSA
November 11, 2017
SAGAR MAHAPATRA Vs. STATE OF ODISHA AND OTHERS
February 16, 2017
SAHADEV DAS Vs. CHIEF EXECUTIVE OFFICER, C.E.S.U. BHUBANESWAR, KHURDA AND OTHERS
November 1, 2017
SAHADEV THAKUR Vs. STATE OF ORISSA
February 17, 2017
SAILABALA PANIGRAHY AND ANOTHER Vs. SARMISTHA PANIGRAHI
August 28, 2017
SAILENDRA KUMAR DWIVEDI Vs. STATE OF ORISSA
July 10, 2017
SAKUNTALA PATEL Vs. STATE OF ORISSA
November 24, 2017
SAMA KIRSANI Vs. STATE OF ORISSA
August 28, 2017
SAMARENDRA BISWAL @ AKHI Vs. STATE OF ORISSA
November 20, 2017
SAMBHULAL TIBREWAL Vs. STATE OF ORISSA
July 20, 2017
SAMBHURAM MANDAL Vs. COLLECTOR, KENDRAPARA AND OTHERS
April 17, 2017
SAMPAD SAMAL Vs. STATE OF ODISHA AND OTHERS
January 2, 2017
SAMSAR ALI Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURE AND RESEARCH & OTHERS
May 12, 2017
SANANDA BARIK & ANOTHER Vs. STATE ELECTION COMMISSIONER, STATE OF ODISHA & OTHERS
January 3, 2017
SANAPATI BISSOI & OTHERS Vs. BAMADEV BISSOI & OTHERS
June 19, 2017
SANATAN BARIK Vs. STATE OF ODISHA & OTHERS
March 8, 2017
SANATAN JENA Vs. CESU
March 1, 2017
SANATAN MUNDA Vs. STATE OF ORISSA
December 16, 2017
SANATAN SAHU Vs. STATE OF ORISSA
December 6, 2017
SANATANA SAHOO Vs. STATE OF ODISHA & ORS.
November 1, 2017
SANDESH SUBUDHI Vs. UNION OF INDIA & OTHERS
March 17, 2017
SANGRAM KESHARI NAYAK AND OTHERS Vs. STATE OF ODISHA (G A DEPARTMENT)
August 21, 2017
SANGRAM KUMAR MOHAPATRA AND Vs. ANNAPURNA SETHI AND OTHERS
October 11, 2017
SANGRAM KUMAR NAYAK Vs. STATE OF ORISSA REPRESENTED THROUGH COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF SCHOOL AND MASS EDUCATION, ORISSA, BHUBANESWAR, KHORDHA AND OTHERS
November 15, 2017
SANJAY KUMAR SAHU Vs. LAXMI NARAYAN MAHAPRABHU BIJE
May 10, 2017
SANJAYA KUMAR TIWARI AND ANOTHER Vs. STATE OF ORISSA
November 16, 2017
SANJEEB KUMAR BEHERA Vs. STATE OF ORISSA
September 6, 2017
SANJIB KUMAR MISHRA Vs. UNION OF INDIA AND OTHERS
March 15, 2017
SANJIB KUMAR MOHANTY Vs. DEAN, FACULTY OF VETERINARY SCIENCE & ANIMAL HUSBANDRY
August 9, 2017
SANJITA BEHERA Vs. ADM, SUBARNAPUR AND OTHERS
September 20, 2017
SANKAR KISHNA DE Vs. STATE OF ORISSA AND OTHERS
October 31, 2017
SANKARSAN BEHERA Vs. COMMISSIONER, CONSOLIDATION
July 12, 2017
SANKARSAN PRADHAN Vs. STATE OF ORISSA AND OTHERS
October 9, 2017
SANKARSAN SWAIN Vs. SENIOR DIVISIONAL MANAGER
April 27, 2017
SANKIRTAN KHADIA Vs. STATE OF ORISSA
September 16, 2017
SANTILATA KHUNTIA Vs. STATE OF ODISHA AND OTHERS
April 20, 2017
SANTILATA NAYAK & OTHERS Vs. NILAMANI BEHERA & OTHERS
November 24, 2017
SANTOSH KUMAR DAS Vs. STATE OF ORISSA
November 30, 2017
SANTOSH KUMAR PALTASINGH Vs. STATE OF ORISSA AND ANOTHER
April 16, 2017
SANTOSH KUMAR SADANGI Vs. STATE OF ODISHA
June 23, 2017
SANTOSH KUMAR SENAPATI Vs. ARADHANA TRIPATHY
September 1, 2017
SANTOSHI KORAD Vs. STATE OF ORISSA & OTHERS
August 16, 2017
SANTU (A) DILLIP JENA AND 2 OTHERS Vs. STATE OF ORISSA
November 1, 2017
SAPURI BARIHA Vs. AHALYA BHUE
September 20, 2017
SARAF TRADING AGENCY & OTHERS Vs. BHARAT PETROLEUM CORPORATION LIMITED
July 10, 2017
SARASWATI NAYAK AND OTHERS Vs. SUSEN NAYAK AND ANOTHER
March 15, 2017
SARAT CHANDRA DASH Vs. ORISSA STATE COOPERATIVE
March 24, 2017
SARAT CHANDRA MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
July 3, 2017
SARAT CHANDRA MOHAPATRA Vs. NARASINGHA MOHAPATRA & ANOTHER
February 3, 2017
SARAT CHANDRA NAYAK AND ANOTHER Vs. RAMA CHANDRA NAYAK AND OTHERS
December 20, 2017
SARAT CHANDRA SAMAL Vs. STATE OF ODISHA
February 6, 2017
SARAT KUMAR MOHANTY AND ORS. Vs. STATE OF ODISHA AND OTHERS
July 18, 2017
SARMISTHA MAHAPATRA Vs. STATE OF ORISSA
May 1, 2017
SAROJ KUMAR MEHER Vs. SHANTI MEHER & OTHERS
November 8, 2017
SAROJ KUMAR MISHRA Vs. CHAIRMAN, COAL INDIA LTD. AND OTHERS
May 2, 2017
SAROJ KUMAR MOHANTY Vs. STATE OF ORISSA AND OTHERS
February 16, 2017
SAROJ KUMAR MOHAPATRA Vs. SATYENDRA PRASAD SINHA AND ANOTHER
July 3, 2017
SAROJ KUMAR SHARMA Vs. STATE OF ORISSA & ANOTHER
March 2, 2017
SASANKA SEKHAR SAMANTA Vs. STATE OF ORISSA
May 15, 2017
SASHI BEWA AND OTHERS Vs. BIMAL CHANDRA SARANGI
September 8, 2017
SASHIBHUSAN SWAIN @ PAPU (IN CRLMC NO. 410 OF 2017) Vs. STATE OF ODISHA & ANOTHER
October 24, 2017
SASMITA BALABANTRAY Vs. STATE OF ORISSA AND OTHERS
April 17, 2017
SASMITA NAYAK Vs. DINESH CHANDRA PATTANAIK
April 21, 2017
SASWAT BEJ Vs. STATE OF ODISHA
July 5, 2017
SATADAL MANDAL Vs. COLLECTOR, BHADRAK AND ANOTHER
February 15, 2017
SATHA KUMAR DAS Vs. STATE OF ORISSA
May 17, 2017
SATRUGHANA PARIDA AND OTHERS Vs. COLLECTOR, CUTTACK AND OTHERS
September 4, 2017
SATYABAN BEHERA Vs. STATE OF ORISSA AND OTHERS
April 21, 2017
SATYABRATA LENKA Vs. STATE OF ORISSA AND ANOTHER
July 24, 2017
SATYABRATA PATEL Vs. STATE OF ORISSA
July 14, 2017
SATYANANDA PANI Vs. STATE OF ORISSA
October 9, 2017
SATYANARAYAN JENA AND OTHERS Vs. ASIT TRIPATHY, IAS, COMMISSIONER-CUM-SECRETARY TO
December 5, 2017
SATYANARAYAN PATNAIK AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 20, 2017
SAVITRI @SAVITRI DEVI BHAWSINKA AND OTHERS Vs. BHARAT MOTORS, CANTONMENT ROAD, CUTTACK AND OTHERS
August 30, 2017
SAVITRI GUPTA (SINCE DEAD) THROUGH L RS Vs. SHANKAR PRASAD GUPTA & OTHERS
November 20, 2017
SAYED EKRAM SAHA & OTHERS Vs. DEBENDRA KUMAR PATI & OTHERS
November 14, 2017
SAYED FAKIRUDDIN Vs. HENA BEGUM
January 4, 2017
SCHOOL MANAGEMENT COMMITTEE, ARAKHAPUR U.P. SCHOOL Vs. STATE OF ORISSA & OTHERS
January 17, 2017
SEASHORE SECURITIES LIMITED Vs. STATE OF ODISHA AND OTHERS
January 24, 2017
SEBATI SAHU Vs. STATE OF ORISSA & OTHERS
March 29, 2017
SECRETARY BERHAMPUR SUB Vs. STATE OF ORISSA
November 13, 2017
SECRETARY TO GOVT. OF ODISHA CO Vs. SACHIDANANDA JENA
March 3, 2017
SENIOR SUPERINTENDENT OF POST OFFICES, BERHAMPUR Vs. DASARATHI BODO KUMAR AND ANOTHER
April 20, 2017
SHANKAR PRASAD AGRAWALLA & OTHERS Vs. STATE OF ORISSA & OTHERS
July 19, 2017
SHANKARLAL KHAITAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 30, 2017
SHANKARSHAN PATEL (SINCE DEAD) THROUGH L RS AND ANOTHER Vs. ASHOK KUMAR PATEL
November 27, 2017
SHASHI BHUSAN TRIPATHY Vs. CHIEF INFORMATION COMMISSION, ODISHA, BHUBANESWAR AND OTHERS
July 19, 2017
SHIBA NARAYAN RAY Vs. RADHAGOBINDA DEV BIJE NIJAGRUHA & OTHERS
August 17, 2017
SHISHIR KUMAR SAHOO Vs. STATE OF ODISHA
March 8, 2017
SHOP OWNERS AND SHOPKEEPERS OF GAJAPATI DAILY MARKET, PARLAKHEMUNDI & OTHERS Vs. EXECUTIVE OFFICER, PARLAKHEMUNDI & OTHERS
September 20, 2017
SHRABANTI DAS Vs. GOVERNMENT OF INDIA AND OTHERS
October 12, 2017
SHRI DEBENDRA KUMAR DALEI Vs. STATE OF ODISHA AND OTHERS
November 14, 2017
SHRI DHANANJAYA ROHIDAS Vs. STATE OF ODISHA
February 27, 2017
SHRI DURGA CONDEV PRIVATE LIMITED Vs. STATE OF ORISSA AND OTHERS
December 8, 2017
SHYAM SUNDAR MAJHI AND ANOTHER Vs. MARKARDHWAJ MAJHI
October 31, 2017
SHYAM SUNDAR MALLIK Vs. STATE OF ORISSA AND OTHERS
July 18, 2017
SHYAM VIR SINGH Vs. BHAWANI SHANKAR PATTJOSHI
July 31, 2017
SHYAMA PRASAD MAHAKUD Vs. FIRE SERVICE EMPLOYEES CREDIT COOPERATIVE SOCIETIES LTD SUNDARGARH & ANOTHER
August 16, 2017
SIBA BEHERA Vs. STATE OF ORISSA
October 14, 2017
SIBA CHARAN PATRI Vs. STATE OF ORISSA
August 21, 2017
SIBA PRASAD DAS Vs. STATE OF ODISHA AND ANOTHER
April 13, 2017
SIBA SHANKAR HOTA Vs. GANESWAR BEHERA
July 26, 2017
SIBA SHANKAR SAHU & OTHERS Vs. UDAYANATH SAHU & OTHERS
January 30, 2017
SIBABRATA MISHRA Vs. STATE OF ODISHA AND OTHERS
December 15, 2017
SIBARAM DAS Vs. STATE OF ORISSA
August 31, 2017
SIBARAM MOHANTA Vs. STATE OF ORISSA
May 15, 2017
SICAL LOGISTICS LTD Vs. MAHANADI COALFIELDS LIMITED AND OTHERS
September 8, 2017
SIDHARTHA KUMAR NATH Vs. STATE OF ORISSA
August 28, 2017
SIJO V.G. AND ANOTHER Vs. STATE OF ORISSA
May 10, 2017
SILICON INSTITUTE OF TECHNOLOGY, BHUBANESWAR Vs. STATE OF ODISHA
July 19, 2017
SIMANCHALA SAMAL Vs. STATE OF ORISSA
November 10, 2017
SINGHARI BRAJABANDHU KAR AND ANOTHER Vs. STATE OF ODISHA
July 7, 2017
SININGA HANSDA Vs. STATE OF ORISSA
November 27, 2017
SIONA SIDDHARTH MOHARANA Vs. STATE OF ODISHA
May 10, 2017
SISULA NAIK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
September 8, 2017
SITAKANTA MOHAPATRA & ANOTHER Vs. SANTILATA CHOUDHURY
June 19, 2017
SITARAM BHOI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK
July 10, 2017
SIVALA MOHAN RAO Vs. STATE OF ORISSA
May 1, 2017
SK ABDUS SATTAR AND OTHERS Vs. EXECUTIVE OFFICER, BHADRAK MUNICIPALITY AND OTHERS
March 17, 2017
SK TALIM ALI Vs. COLLECTOR, JAJPUR & OTHERS
September 11, 2017
SK. GOLAMUDDIN CHOUDHURY Vs. ORISSA STATE CO
February 13, 2017
SMT CHHINE SAHOO Vs. KALDAR SAHOO
July 19, 2017
SMT NANDITA SETHI ALIAS BEHERA Vs. STATE OF ORISSA AND ANOTHER
January 19, 2017
SMT PRIYADARSHANI MOHAPATRA Vs. SRI LALMOHAN MOHAPATRA
September 21, 2017
SMT. ANITA CHOWDHARY Vs. M/S. TRL KROSAKI REFRACTORIES LIMITED
February 2, 2017
SMT. ANNAPURNA DEI Vs. MANAGING DIRECTOR, ORISSA AGRO INDUSTRIES CORPORATION LTD. AND ANOTHER
February 27, 2017
SMT. BASANTA MANJARI SAMAL Vs. RUPAKANTA SAHU
February 28, 2017
SMT. BHANUMATI DAS @ DEVI Vs. STATE OF ODISHA
March 16, 2017
SMT. BIJAYALAXMI PATTANAIK Vs. BISHNUPRIYA PATTNAIK & OTHERS
July 10, 2017
SMT. KAMALINI PANDA Vs. STATE OF ORISSA
October 31, 2017
SMT. MALATILATA MISHRA AND Vs. KESHAB CHANDRA MOHAPATRA
September 22, 2017
SMT. MANANI BARIHA Vs. STATE OF ODISHA AND OTHERS
January 2, 2017
SMT. MATANGINI SAHU Vs. COLLECTOR BARIPADA AND OTHERS
October 10, 2017
SMT. NANDITA SETHI @ BEHERA Vs. STATE OF ORISSA &ANOTHER
January 20, 2017
SMT. NANDITA SETHI @ BEHERA Vs. STATE OF ORISSA & ANOTHER
January 19, 2017
SMT. PRAMILA DASH AND OTHERS Vs. SMT. BASANTI DASH
January 11, 2017
SMT. PRATIMA BEHERA Vs. STATE OF ORISSA (VIG.)
January 31, 2017
SMT. PRATIMA BEHERA Vs. STATE OF ORISSA (VIG.)
January 31, 2017
SMT. R. WARALAXMI Vs. SOUTHCO REPRESENTED BY ITS SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE, BHANJANAGAR AND OTHERS
January 19, 2017
SMT. RANU SEN AND OTHERS Vs. STATE OF ORISSA AND OTHERS
November 20, 2017
SMT. RENUBALA BHUYAN Vs. CHAIRMAN-CUM-MANAGING
August 10, 2017
SMT. SAKUNTALA DASH Vs. STATE OF ODISHA
November 13, 2017
SMT. SALILA KAR Vs. MAYUR RANJAN KAR
November 21, 2017
SMT. TABATI BEHE DALEI Vs. STATE OF ORISSA AND ORS.
January 6, 2017
SMT. TULSI NAIK Vs. STATE OF ORISSA
March 8, 2017
SMT.ANNAPURNA PANDA AND OTHERS Vs. SMT. CHHABIRANI DASH
November 9, 2017
SNEHASWAKSHAYAR SAMAL Vs. STATE OF ORISSA
September 21, 2017
SNIGDHA PANIGRAHI Vs. STATE OF ODISHA AND OTHERS
May 18, 2017
SOMANATH ADHIKARI Vs. STATE OF ORISSA
April 25, 2017
SOMANATHA MATTAM & ANOTHER Vs. NARASINGH PATRO & OTHERS
February 21, 2017
SONALI MAHANTA Vs. UNION OF INDIA
May 15, 2017
SOUMENDRA KUMAR GAHIR Vs. E.NAGAMANI & OTHERS
September 22, 2017
SRI AJAY KUMAR JAIN Vs. STATE OF ODISHA AND OTHERS
July 24, 2017
SRI BIJOY KUMAR SAHOO Vs. STATE OF ORISSA
January 20, 2017
SRI BIRANCHI NARAYAN PRADHAN Vs. CESU AND OTHERS
September 5, 2017
SRI D TARINI PATRO Vs. M JAGANNATH RAO
July 17, 2017
SRI DEBASISH SATAPATHY Vs. SRI RADHA MADHABA PANDA
July 10, 2017
SRI DIBAKAR PATNAYAK Vs. STATE OF ORISSA AND ANOTHER
January 27, 2017
SRI DILLIP KUMAR PARIDA Vs. STATE OF ORISSA
April 27, 2017
SRI GOVINDA NAG Vs. STATE OF ODISHA .VIG.
December 11, 2017
SRI HIRANMAYA DAS Vs. STATE OF ORISSA
January 20, 2017
SRI JAGANNATH INFRA POWER PVT. LTD. Vs. A.O. STATE BANK OF INDIAN AND ANOTHER
September 20, 2017
SRI KAILASH PRASAD SRIVASTAV Vs. STATE OF ODISHA AND OTHERS
July 19, 2017
SRI KHAGESWAR PARIDA Vs. STATE OF ORISSA
January 20, 2017
SRI MANORANJAN BEHERA Vs. SMT. MADHUSMITA BEHERA
March 16, 2017
SRI NIKUNJA BIHARI BHUKTA Vs. STATE OF ODISHA
October 10, 2017
SRI NURSINGHA CHARAN KHUNTIA Vs. STATE OF ODISHA AND ANOTHER
December 11, 2017
SRI PRAMOD KUMAR PANDA Vs. STATE OF ORISSA
May 9, 2017
SRI RANJIT KUMAR JENA Vs. SRI AMARESWAR JENA AND OTHERS
January 4, 2017
SRI SANTOSH BANCHHUR Vs. STATE OF ORISSA AND OTHERS
November 17, 2017
SRI SOMANATHA ADHIKARI Vs. STATE OF ORISSA
February 21, 2017
SRI SRI BHAGABAT DEV AND OTHERS Vs. NARAYAN JENA AND ANOTHER
November 24, 2017
SRI SRI KEDARNATH MAHAPRABHU Vs. STATE OF ORISSA & OTHERS
November 15, 2017
SRI SUDARSAN DAS @ DASH AND ANOTHER Vs. SMT. SAROJINI MOHAPATRA
January 30, 2017
SRI UPAMANYU ROUT Vs. STATE OF ORISSA AND OTHERS
November 3, 2017
SRIBATCHHA SAHOO Vs. STATE OF ODISHA AND OTHERS
April 27, 2017
SRIKANTA MALLIK AND ANOTHER Vs. STATE OF ORISSA AND 2 OTHERS
September 20, 2017
SRIKANTA NAIK AND ANOTHER Vs. KOKILA BEWA .SINCE DEAD. THROUGH ...
December 18, 2017
SRIKANTA PRADHAN Vs. STATE OF ORISSA
April 17, 2017
SRIKANTA TRIPATHY Vs. DASARATHI TRIPATHY
March 15, 2017
SRIKRISHNA ESTATE Vs. NETRANANDA BHOI
April 12, 2017
SRIPATI NAIK Vs. STATE OF ODISHA AND OTHERS
November 24, 2017
STATE OF ODISHA Vs. SAILENDRA KU SAMAL AND OTHERS
July 28, 2017
STATE OF ODISHA Vs. UDAYANATH MAJHI AND ANOTHER
July 17, 2017
STATE OF ODISHA Vs. GOVERNMENT OF INDIA THROUGH SECRETARY, MINISTRY OF STEEL AND ANOTHER
January 25, 2017
STATE OF ODISHA Vs. SRI ASISH KUMAR MOHAPATRA
May 3, 2017
STATE OF ODISHA Vs. SUMITRA ADHIKARI
March 1, 2017
STATE OF ODISHA Vs. DR. PRADOSH KUMAR PANDA AND OTHERS
April 12, 2017
STATE OF ODISHA Vs. RAMA KRISHNA DAS
July 18, 2017
STATE OF ODISHA Vs. SRI SAILENDRA NARAYAN RAY
July 21, 2017
STATE OF ODISHA Vs. MANMOHAN RATH AND OTHERS
January 9, 2017
STATE OF ODISHA Vs. NIRAKAR BISWAL
December 1, 2017
STATE OF ODISHA Vs. MANOJ KUMAR @ MOHAN CHARAN NAYAK AND ANOTHER
September 15, 2017
STATE OF ODISHA Vs. SURYOKANTA DWIBEDI
July 3, 2017
STATE OF ODISHA Vs. ANIL KUMAR SETHI AND OTHERS
April 26, 2017
STATE OF ODISHA & OTHERS Vs. AMAR CHHATOI
June 29, 2017
STATE OF ODISHA & OTHERS Vs. RAMA KRISHNA DAS
July 18, 2017
STATE OF ODISHA & OTHERS Vs. HEMANTA KUMAR PANDA & OTHERS
March 29, 2017
STATE OF ODISHA (DEPARTMENT OF STEEL & MINES) Vs. GOVERNMENT OF INDIA (MINISTRY OF MINES) AND ANOTHER
January 12, 2017
STATE OF ODISHA AND ANOTHER Vs. SUDIPTA KUMAR MOHANTY AND OTHERS
July 19, 2017
STATE OF ODISHA AND ANOTHER Vs. SABITRI PADHY
October 27, 2017
STATE OF ODISHA AND ANOTHER Vs. BIMAL PRASAD MOHANTY AND OTHERS
April 20, 2017
STATE OF ODISHA AND ANOTHER Vs. AMBUJA CHANDRA KESH AND OTHERS
April 5, 2017
STATE OF ODISHA AND ANOTHER Vs. SRI ASHOK KU. PUROHIT AND OTHERS
January 2, 2017
STATE OF ODISHA AND ANOTHER Vs. RABINARAYAN NAYAK AND OTHERS
January 6, 2017
STATE OF ODISHA AND OTHERS Vs. JOGENDRA BISWAL AND ANOTHER
January 17, 2017
STATE OF ODISHA AND OTHERS Vs. PRAFULLA CHANDRA PANDA AND OTHERS
May 10, 2017
STATE OF ODISHA AND OTHERS Vs. RAMA KRUSHNA PUROHIT
May 5, 2017
STATE OF ODISHA AND OTHERS Vs. GOBINDA CHANDRA ROUTRAY AND ANOTHER
May 3, 2017
STATE OF ODISHA AND OTHERS Vs. GOVINDA NAYAK AND ANOTHER
May 3, 2017
STATE OF ODISHA AND OTHERS Vs. BUDHARAJA MINING AND CONSTRUCTION LTD.
September 1, 2017
STATE OF ODISHA AND OTHERS Vs. CHANDRA PANDA AND OTHERS
May 10, 2017
STATE OF ODISHA AND OTHERS Vs. NIRMAL CHANDRA NAYAK AND ANOTHER
July 6, 2017
STATE OF ODISHA AND OTHERS Vs. SUDHANSU SEKHAR ROUT AND ANOTHER
April 7, 2017
STATE OF ODISHA AND OTHERS Vs. SUKANTA KUMAR NANDA AND OTHERS
August 29, 2017
STATE OF ODISHA AND OTHERS Vs. TAPAN KUMAR MOHANTY AND ANOTHER
July 12, 2017
STATE OF ODISHA AND OTHERS Vs. BAISHNAB CHARAN SENAPATI AND OTHERS
February 21, 2017
STATE OF ODISHA AND OTHERS Vs. SUDHANSHU KUMAR DAS AND ANOTHER
March 22, 2017
STATE OF ODISHA AND OTHERS Vs. PRAVAKAR SHASINI
March 22, 2017
STATE OF ODISHA AND OTHERS Vs. MADHABANANDA PRADHAN AND ANOTHER
April 13, 2017
STATE OF ODISHA AND OTHERS Vs. BANKA BEHARI PANDA AND ANOTHER
April 12, 2017
STATE OF ODISHA AND OTHERS Vs. RAKESH KUMAR SWAIN AND OTHERS
March 8, 2017
STATE OF ODISHA AND OTHERS Vs. LILIBALA ROUT
March 8, 2017
STATE OF ORISSA Vs. AMULYA KUMAR CHAMPATIRAY
January 3, 2017
STATE OF ORISSA Vs. MATA MUNDA AND OTHERS
June 23, 2017
STATE OF ORISSA Vs. MANJULATA PANIGRAHI
March 21, 2017
STATE OF ORISSA Vs. ABHIMANYU PRASAD GUPTA
June 23, 2017
STATE OF ORISSA Vs. HARJEET SINGH @ SAKA @ KANA
June 23, 2017
STATE OF ORISSA Vs. OMKAR NAND PUROHIT
October 23, 2017
STATE OF ORISSA Vs. QUAZI ALI AHMED
October 27, 2017
STATE OF ORISSA Vs. BANABIHARI BEHERA @ HARIA
December 7, 2017
STATE OF ORISSA Vs. MINARVA DASH
April 27, 2017
STATE OF ORISSA Vs. SAIBANI PRADHAN
April 21, 2017
STATE OF ORISSA Vs. MANISHA DAS
April 13, 2017
STATE OF ORISSA Vs. GOKULANANDA MOHAPATRA
March 9, 2017
STATE OF ORISSA Vs. GANESH CH. JENA
March 31, 2017
STATE OF ORISSA Vs. MANAGING COMMITTEE OF BHARATI HIGH SCHOOL & OTHERS
January 25, 2017
STATE OF ORISSA Vs. JYOTSHNA MOHAPATRA
March 17, 2017
STATE OF ORISSA Vs. MOHAMMAD KHAN,
April 24, 2017
STATE OF ORISSA & ANOTHER Vs. SARTIKA CHANDRA PARIDA & OTHERS
August 23, 2017
STATE OF ORISSA & ANOTHER Vs. SASHIBHUSHAN TRIPATHY & OTHERS
September 13, 2017
STATE OF ORISSA & ANOTHER Vs. RADHA GOVINDA SWAMI
July 14, 2017
STATE OF ORISSA & ANOTHER Vs. KRISHNA PARIDA
February 16, 2017
STATE OF ORISSA & ANOTHER Vs. SASIREKHA PATI
February 16, 2017
STATE OF ORISSA & ANOTHER Vs. CHANCHALA DASH
February 16, 2017
STATE OF ORISSA & OTHERS Vs. KASHI DAS
December 1, 2017
STATE OF ORISSA (VIGILANCE) Vs. GOVINDA CHANDRA DAS & ANOTHER
June 27, 2017
STATE OF ORISSA AND ANOTHER Vs. MOHAMMAD KHAN AND OTHERS
April 21, 2017
STATE OF ORISSA AND ANOTHER Vs. JUDHISTIRA BEHERA
November 29, 2017
STATE OF ORISSA AND ANOTHER Vs. JALANDHARA PRADHAN
July 10, 2017
STATE OF ORISSA AND ANOTHER Vs. PRATIBHA PRAKASH BHAVAN
July 10, 2017
STATE OF ORISSA AND ANOTHER Vs. RABINARAYAN ROUT
July 10, 2017
STATE OF ORISSA AND ANOTHER Vs. PURUSOTTAM BARIK AND OTHERS
July 10, 2017
STATE OF ORISSA AND ANOTHER Vs. RAHASMANI SAMAL
July 10, 2017
STATE OF ORISSA AND ANOTHER Vs. PRADIPTA KUMAR BEHERA AND OTHERS
August 21, 2017
STATE OF ORISSA AND ANOTHER Vs. SUKURU POLAI AND OTHERS
August 17, 2017
STATE OF ORISSA AND ANOTHER Vs. ABU BAKKAR HABIB
January 20, 2017
STATE OF ORISSA AND ANOTHER Vs. PITABAS SWAIN AND ANOTHER
June 30, 2017
STATE OF ORISSA AND ANOTHER Vs. BIJOY KUMAR DWARI
November 7, 2017
STATE OF ORISSA AND ANOTHER Vs. GUMAN SINGH
October 12, 2017
STATE OF ORISSA AND OTHERS Vs. SANKARSAN SINGH NINA AND OTHERS
September 18, 2017
STATE OF ORISSA AND OTHERS Vs. MAHINDER SINGH
October 27, 2017
STATE OF ORISSA AND OTHERS Vs. JAGANNATH PATTANAIK
December 14, 2017
STATE OF ORISSA AND OTHERS Vs. SIBASANKAR RAY & ANOTHER
March 31, 2017
STATE OF ORISSA AND OTHERS Vs. LAXMAN KUMAR BEHERA
January 18, 2017
STATE OF ORISSA AND OTHERS Vs. GANGADHAR NAYAK AND OTHERS
November 6, 2017
STATE OF ORISSA, REPRESENTED BY COMMISSIONER OF SALES TAX, ORISSA Vs. M/S. D.K. CONSTRUCTION
March 1, 2017
SUBAL CHANDRA JENA AND OTHERS Vs. GOPAL MOHAPATRA AND OTHERS
December 18, 2017
SUBASH CH. MOHAPATRA Vs. SURENDRA MOHAPATRA
May 9, 2017
SUBASH CHANDRA BHOI & ANOTHER Vs. JOINT COMMISSIONER OF SETTLEMENT & CONSOLIDATION, SAMBALPUR & OTHERS
January 30, 2017
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA
August 11, 2017
SUBASH KUMAR BARMAN Vs. STATE OF ORISSA
June 29, 2017
SUBASH MOHAPATRA Vs. SMT. KAMALA MOHAPATRA
April 5, 2017
SUBASINI BEHERA @ POTHAL Vs. BRANCH MANAGER, STATE BANK OF INDIA & OTHERS
August 22, 2017
SUBASINI PATRA Vs. THE ADDITIONAL DISTRICT MAGISTRATE
July 14, 2017
SUBASISH PATTANAIK Vs. STATE OF ODISHA
June 20, 2017
SUBHADRA BAI AND OTHERS Vs. RUPA BAI
May 10, 2017
SUBHADRA GIRLS HIGH SCHOOL Vs. STATE OF ORISSA
May 9, 2017
SUBHASHREE JENA Vs. STATE OF ODISHA
June 29, 2017
SUBHASHREE MOHAPATRA Vs. SONA PATEL
November 13, 2017
SUBHASHREE PANDA AND OTHERS Vs. PRASANTA KUMAR PANDA AND ANOTHER
July 31, 2017
SUBHASHRI MAHARANA Vs. STATE OF ORISSA AND OTHERS
November 8, 2017
SUBHASMITA DHAL Vs. REGISTRAR,ORISSA ADMINISTRATIVE TRIBUNAL,CUTTACK AND OTHERS
March 15, 2017
SUBHENDRA MOHANTY Vs. HIGH COURT OF ORISSA
July 31, 2017
SUBIMAL MAITY Vs. UNION OF INDIA
April 11, 2017
SUBODHA CHANDRA GHOSE Vs. SMT. JAYANTI GHOSE
June 19, 2017
SUBRAJIT DAS Vs. CHIEF DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LIMITED, BHUBANESWAR
May 10, 2017
SUBRAT KUMAR BEHERA Vs. INDIAN OIL CORPORATION LTD.
January 20, 2017
SUCHITRA SETHI Vs. UNION OF INDIA & OTHERS
August 17, 2017
SUDAM CHARAN GIRI Vs. COLLECTOR, BALASORE
July 14, 2017
SUDAM MAJHI @ HEMBRAM & OTHERS Vs. STATE OF ORISSA
May 10, 2017
SUDARSAN BAGHA & ANR. Vs. STATE OF ORISSA & ORS.
May 3, 2017
SUDARSAN NANDA Vs. STATE OF ORISSA
September 20, 2017
SUDARSAN SAHANI Vs. STATE OF ODISHA
September 15, 2017
SUDARSAN SAHU Vs. KUNI SAHU & OTHERS
March 8, 2017
SUDHAKAR DHAL Vs. STATE OF ODISHA AND ANOTHER
June 19, 2017
SUDHAKAR MISHRA Vs. EXECUTIVE ENGINEER RAJGANGPUR ELECTRICAL DIVISION
August 9, 2017
SUDHAMAYEE DASH Vs. COMMISSIONER-CUM-SECRETARY AND OTHERS
April 12, 2017
SUDHANSU SEKHAR TRIPATHY Vs. STATE OF ORISSA AND ANOTHER
January 27, 2017
SUDHANSUBALA KHATEI Vs. STATE OF ORISSA & ORS.
December 13, 2017
SUDHIR CHANDRA DAS (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & OTHERS
April 21, 2017
SUDIP BANDHYOPATHYAYA Vs. REPUBLIC OF INDIA (C.B.I.)
May 19, 2017
SUGRIBA GANTAYAT Vs. INDRAMANI PRADHAN AND OTHERS
November 20, 2017
SUJATA PANIGRAHI Vs. CHAIRMAN, LOCAL BOARD OF ADMINISTRATION
May 5, 2017
SUKANTI DEI @ SAMANTARA AND ANOTHER Vs. CHHABIRANI MAJHI AND OTHERS
November 24, 2017
SUKESHI PANI Vs. BANK OF INDIA AND OTHERS
March 10, 2017
SUKHALAL MUNDA Vs. STATE OF ODISHA
March 30, 2017
SUKRA KHILLA Vs. STATE OF ORISSA
April 17, 2017
SULOCHANA BEHERA Vs. STATE OF ODISHA & OTHERS
July 7, 2017
SUMANTA BINDHANI Vs. STATE OF ORISSA
March 2, 2017
SUNADHAR BAG Vs. STATE OF ORISSA
October 12, 2017
SUNAKAR SAHOO Vs. STATE OF ODISHA
July 17, 2017
SUNDAR PANDEY AND ANOTHER Vs. SUPHALA KUMAR SARANGI AND OTHERS
November 16, 2017
SUNDARRAI KURTADI Vs. STATE OF ORISSA
September 16, 2017
SUNIL KUMAR PRADHAN Vs. BINAYA KUMAR DASH
August 8, 2017
SUNIL NAIK @ NAYAK Vs. STATE OF ORISSA
February 16, 2017
SUNITA JAIN Vs. STATE OF ORISSA AND OTHERS
December 11, 2017
SUPERINTENDENT OF POLICE, KEONJHAR & OTHERS Vs. JUDHISTIRA NAIK AND OTHERS
April 27, 2017
SURENDRA KALIA Vs. SANT SHRI ASHARAMJI MANAV UTTAHAN
November 7, 2017
SURENDRA PANIGRAHI Vs. ABHIRAM SAHU
August 30, 2017
SURENDRA PATRA Vs. STATE OF ODISHA
April 21, 2017
SURENDRA PRADHAN Vs. STATE TRANSPORT AUTHORITY, ODISHA AND ANOTHER
July 7, 2017
SURENDRA SABUTA Vs. STATE OF ORISSA
January 6, 2017
SURENDRANATH MISHRA Vs. STATE OF ORISSA & ANR
January 18, 2017
SURENDRANATH MISHRA Vs. STATE OF ODISHA
July 31, 2017
SURENDRANATH MISHRA & ORS. Vs. STATE OF ODISHA & ANR.
May 19, 2017
SURENDRANATH PATRO Vs. SURESH KUMAR PADHI
December 14, 2017
SURENDRANATH TRIPATHI Vs. PRAVABATI PATTNAIK
July 24, 2017
SURESH KUMAR AGARWAL Vs. BIMALA BHUE AND OTHERS
November 8, 2017
SURESH KUMAR MISHRA Vs. STATE OF ODISHA AND OTHERS
October 13, 2017
SURJYA KUMAR DASH Vs. UCO BANK AND OTHERS
August 23, 2017
SURYA NARAYAN DAS Vs. PRINCIPAL SECRETARY TO GOVERNMENT, LAW DEPARTMENT, GOVT OF ORISSA AND ANOTHER
August 30, 2017
SUSHA @ SUSHANTA DHAL Vs. STATE OF ORISSA
April 7, 2017
SUSHIL KUMAR MOHAKUD Vs. DIRECTOR GENERAL CISF AND OTHERS
November 6, 2017
SUSHIL KUMAR NAYAK Vs. STATE OF ORISSA
August 21, 2017
SUSILA KUMARI DEI ALIAS SAHOO Vs. STATE OF ORISSA AND ANOTHER
November 13, 2017
SWADESH RANJAN SWAIN Vs. STATE OF ORISSA
March 17, 2017
SWADHIN KU. SAHOO Vs. STATE OF ODISHA
March 30, 2017
SWADHINLATA DAS Vs. LINGARAJ SWAIN AND OTHERS
April 21, 2017
SWARNALATA NAYAK Vs. MANOJ KUMAR NAHAK AND ORS
August 4, 2017
SWARNAPRAVA PANIGRAHI Vs. DR. MANOJ KUMAR PADHY
November 3, 2017
SWARUP KUMAR PATTNAIK Vs. ANANTA PRASAD SAHOO
June 20, 2017
SWARUPA SHREE CHAKRABARTY Vs. THE MANAGING DIRECTOR, NESCO (H.O)
April 17, 2017
SWASTI BINAYAK DAS Vs. STATE OF ODISHA AND OTHERS
February 14, 2017
TAHASILDAR, BERHAMPUR AND OTHERS Vs. L VENKANTESWAR RAO
September 13, 2017
TALABAKTULA LAXMI Vs. PUSAMUTTU MANJULA & ANOTHER
August 29, 2017
TAPADHYAN NEGI Vs. RADHIKA NEGI AND ANOTHER
August 21, 2017
TAPAS KUMAR MAHAPATRA Vs. BISWAMBAR MOHAPATRA
October 13, 2017
TARA PRASAD BAHINIPATI Vs. RABI NARAYAN NANDA
October 9, 2017
TARACHAND AGRAWAL Vs. STATE OF ORISSA & OTHERS
September 8, 2017
TARACHARAN RATH Vs. SASHI BHUSAN TRIPATHY
December 18, 2017
TARINI CONTINETAL Vs. SECRETARY, INDUSTRIES DEPTT AND OTHERS
November 13, 2017
TARINI THAKURANI VIDYAPITHA Vs. STATE OF ODISHA
January 2, 2017
TATA MOTORS FINANCE LTD Vs. STATE TRANSPORT AUTHORITY, ODISHA AND ANOTHER
August 17, 2017
TATA REFRACTORIES EMPLOYEES CO-OPEERATIVE SOCIETY LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
December 8, 2017
TATHAGATA SATPATHY Vs. SANTILATA CHOUDHURY
June 19, 2017
TEJI @ KHIRASINDHU SARAF APPELLANT Vs. STATE OF ODISHA
September 14, 2017
THE DIRECTOR OF HORTICULTURE, ODISHA Vs. PRAVAT KUMAR DASH & ORS.
December 22, 2017
THE EXECUTIVE ENGINEER (ELECTRICAL) GRID CO., BHUBANESWAR Vs. STATE OF ORISSA AND OTHERS
April 20, 2017
THE HIGH COURT BAR ASSOCIATION, ODISHA Vs. STATE OF ODISHA AND OTHERS
February 17, 2017
THE MANAGEMENT OF ROURKELA STEEL PLANT Vs. PRESIDING OFFICER
April 13, 2017
THE N.T.P.C. POWER WORKERS UNION Vs. NATIONAL THERMAL POWER
September 22, 2017
THE POSTMASTER GENERAL SAMBALPUR Vs. MISS SANJUKTA HOTA
November 6, 2017
THEEDA RAMASWAMY Vs. STATE OF ORISSA
March 3, 2017
TIANBULU ALIAS DHRUBENDRIYA Vs. STATE OF ORISSA
October 12, 2017
TIBURAM TANGULU Vs. STATE OF ORISSA
April 10, 2017
TIKESHWAR BEHERA Vs. STATE OF ORISSA
January 25, 2017
TILA JENA @ TILOTTAMA JENA Vs. SUKHI JENA AND OTHERS
January 4, 2017
TIRTHA BARARTY AND 9 OTHERS Vs. DINGAR KANDA AND 7 OTHERS
June 20, 2017
TIRTHABASI PRADHAN AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
November 1, 2017
TRIDENT ACADEMY OF TECHNOLOGY Vs. STATE OF ORISSA AND 2 OTHERS
May 17, 2017
TRILOCHAN PARIDA Vs. PURNA CHANDRA NANDA
May 1, 2017
TRILOCHAN ROUT Vs. STATE OF ORISSA
January 4, 2017
TRINATH MANSINGH Vs. STATE OF ORISSA
February 8, 2017
TRINATH SAHOO Vs. STATE OF ORISSA
May 15, 2017
TRUPTILATA SAMAL Vs. ODISHA STATE ROAD TRANSPORT CORPORATION
March 23, 2017
TULASI BIBI Vs. STATE OF ORISSA
April 18, 2017
TUNA @ CHURUKA @ NIRANJAN SINGH Vs. STATE OF ORISSA
September 9, 2017
TUNI GOUDA Vs. STATE OF ODISHA AND OTHERS
December 4, 2017
U CO BANK, BOLANGIR Vs. BIPIN BIHARI PANSARI
April 19, 2017
U.A.C. OF SCIENCE AND TECHNOLOGY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 4, 2017
UDAYA CHANDRA PARICHHA & OTHERS Vs. TAHASILDAR, G UDAYAGIRI & ANOTHER
July 10, 2017
UDAYANATH AUTONOMOUS COLLEGE OF SCIENCE & TECHNOLOGY, ADASPUR, CUTTACK Vs. REGIONAL PROVIDENT FUND COMMISSIONER, ORISSA AND OTHERS
July 4, 2017
UDAYANATH PRADHAN AND ANOTHER Vs. INDU PRADHAN AND OTHER
September 11, 2017
UJALA PATRA Vs. STATE OF ORISSA
June 30, 2017
UMA SAHU Vs. SABITRI SAHU
December 8, 2017
UMAKANTA BARIK Vs. RUKMINI BARIK
January 4, 2017
UMAKANTA DASH Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
April 27, 2017
UMAKANTA RATH Vs. M D , O F D C LTD AND OTHERS
November 9, 2017
UMESH CHANDRA DIGAL Vs. BANK OF INDIA, REPRESENTED THROUGH ITS CHAIRMANCUM-MANAGING DIRECTOR, MUMBAI AND OTHERS
August 23, 2017
UMESH CHANDRA PANDA Vs. STATE OF ORISSA
April 7, 2017
UMESH PANI AND OTHERS Vs. STATE OF ORISSA
April 6, 2017
UMESH RAM Vs. STATE OF ODISHA
September 14, 2017
UNION OF INDIA Vs. KAHNEI CHARAN BISWAL
September 12, 2017
UNION OF INDIA Vs. AKSHAYA KUMAR BAHALIA
May 2, 2017
UNION OF INDIA Vs. BABIN KUMAR DASH
July 20, 2017
UNION OF INDIA & ORS. Vs. BHAGABAN MISHRA
May 1, 2017
UNION OF INDIA AND OTHERS Vs. SURYAKANTA PADHI
April 25, 2017
UNION OF INDIA AND OTHERS Vs. BODDEPALLI RAMU
May 8, 2017
UNION OF INDIA AND OTHERS Vs. PRASANNA KUMAR DASH
April 7, 2017
UNION OF INDIA AND OTHERS Vs. PRAFULLA KUMAR ROUT AND ANOTHER
May 5, 2017
UNION OF INDIA AND OTHERS Vs. PRAMOD KU NATH
August 9, 2017
UNITED BUILDERS Vs. DIAMOND PLAZA PVT LTD
November 13, 2017
UNITED CONTRACTORS ASSOCIATION Vs. STATE OF ORISSA AND OTHERS
January 10, 2017
UPENDRA @ UPENDRA CHANDRA DHAL Vs. STATE OF ODISHA & OTHERS
March 16, 2017
UPENDRA BARIK Vs. STATE OF ODISHA
September 14, 2017
UTKAL ROLLER FLOUR MILLS PVT LTD Vs. REVENUE OFFICER & TAHASILDAR, RAMPUR & ANOTHER
July 12, 2017
UTKAL ROLLER FLOUR MILLS PVT LTD Vs. REVENUE OFFICER & TAHASILDAR, RAMPUR & ANOTHER
July 13, 2017
UTTAMKUMAR SAMANTA Vs. KIIT UNIVERSITY AND OTHERS
February 17, 2017
V. MADHAVI Vs. JAMMULA CHANDRASEKHAR
March 17, 2017
V. SHYAMASUNDAR RAO Vs. BERHAMPUR MUNCIPAL COUNCIL
January 27, 2017
VANGADA VISWANADHAM Vs. COLLECTOR-CUM-DISTRICT
September 21, 2017
VIBGYOR STRUCTURAL CONSTRUCTION PVT. LTD. Vs. STATE OF ORISSA
May 15, 2017
VICE CHANCELLOR, UTKAL UNIVERSITY AND OTHERS Vs. CHAKRADHAR BARIK
October 18, 2017
VICE-CHANCELLOR, SRI JAGANNATH SANSKRIT VISWAVIDYALAYA Vs. SUBASH KANHAR
January 31, 2017
VISHNU DEO ROY Vs. RAJESH KUMAR TIWARI
October 27, 2017
WORKMEN OF TALCHER COAL MINES EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 24, 2017
YAMESWAR MAHAPATRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
January 12, 2017