Home
Case Index
Title
Date
A K AGARWAL Vs. UNION OF INDIA AND OTHERS
November 1, 2017
A N TRADERS PRIVATE LTD Vs. SHIPRA MOTEL AND RESTAURENT LTD
August 28, 2017
A. R. SHARMA Vs. RAMESHWAR AGARWAL
June 1, 2017
AADI SHAKTI PANDEY AND 34 ORS Vs. UNION OF INDIA AND 5 ORS
February 7, 2017
AAGOSTE IRAM Vs. STATE OF UTTAR PARDESH
September 12, 2017
AAJAD KUMAR Vs. STATE OF U.P. AND 2 OTHERS
October 23, 2017
AAQIL JAMIL AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
April 19, 2017
AASEY & OTHERS Vs. D.D.C. & OTHERS
January 3, 2017
AASIF MANJOOR AND ANOTHER Vs. RAM PARSAD AND OTHERS
August 24, 2017
AAYSHA SIDDIQUI AND ANR Vs. STATE OF U P AND 2 ORS
February 3, 2017
ABBAS Vs. STATE OF U P AND ANR
August 21, 2017
ABDUL ALEEM KHAN Vs. SAEED AND 18 OTHERS
July 20, 2017
ABDUL AZAD Vs. STATE OF U.P.
June 16, 2017
ABDUL AZIZ Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD & ANR.
May 23, 2017
ABDUL HAKIM ANSARI Vs. STATE OF U P AND ANR
December 20, 2017
ABDUL HAMEED Vs. STATE OF U.P.
June 14, 2017
ABDUL HAMEED Vs. JAY TULA ALIAS RAJAY TOOLA (DECEASED) & 9 OTHERS
May 22, 2017
ABDUL HAMEED (DEAD) THRU MOHD SHAFIQ Vs. SHAKIL AKHTAR & 3 OTHERS
September 18, 2017
ABDUL KHALIQ Vs. SMT. KUSUM LATA AGARWAL
January 6, 2017
ABDUL MAJID (DIED) SUBSTITUTED BY L.RS. Vs. SPL.& ACQUISTION OFFICER & OTHERS
March 22, 2017
ABDUL MALIK(SINCE DECEASED) AND 11 OTHERS Vs. MUSHTAQ AHMAD AND 3 OTHERS
December 7, 2017
ABDUL RAHMAN Vs. JAGDISH PRASAD DHURIYA AND OTHERS
March 30, 2017
ABDUL RAQEEB Vs. BOARD OF REVENUE, UP. AT ALLAHABAD AND OTHERS
October 11, 2017
ABDUL RAUF S/O ABDUL RUB Vs. U P CO-OPERATIVE FEDERATION LTD THROUGH ITS M D & ANOTHER
December 18, 2017
ABDUL SALAM Vs. STATE
March 27, 2017
ABDUL SAVUR Vs. STATE OF U.P.
July 6, 2017
ABDUL SAYEED KHAN Vs. STATE OF U P & ORS
January 10, 2017
ABDUL SHAKEEL KHAN Vs. U.P. SUGAR AND CANE DEVELOPMENT CORPORATION LIMITED
March 2, 2017
ABDUL SHAMAD Vs. JAMEEL AHMAD AND 6 OTHERS
July 20, 2017
ABDUL WADOOD Vs. STATE OF U P AND ANOTHER
August 25, 2017
ABDUL WAHAB AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 16, 2017
ABDUL WAHID Vs. STATE OF U.P.
February 22, 2017
ABHA SINGH Vs. STATE OF UTTAR PRADESH
April 21, 2017
ABHAI SINGH Vs. STATE OF U P THRU PRIN SECY HOME DEPTT LKO & 2 ORS
August 24, 2017
ABHAIRAJ Vs. GAON SABHA/GRAM PANCHAYAT, L.M.C.
July 28, 2017
ABHENDRA ANAND SINGH Vs. STATE OF U.P. THRU SECY SECONDARY EDUCATION AND OTHERS
January 9, 2017
ABHILAKH Vs. D.D.C.
February 13, 2017
ABHISHEK AGRAWAL Vs. STATE OF U P AND 2 OTHERS
April 12, 2017
ABHISHEK CHATURVEDI Vs. UNION OF INDIA THRU SECY. AND 4 OTHERS
March 6, 2017
ABHISHEK GARG Vs. STATE OF U.P.
May 1, 2017
ABHISHEK SHUKLA Vs. HIGH COURT OF JUDICATURE, ALLAHABAD AND OTHERS
November 8, 2017
ABHJEET SINHA Vs. STATE OF U P THRU SECY GOVT ,DEPTT OF TECHICAL EDU
September 8, 2017
ABID KHAN Vs. SMT. MAYA DEVI
July 31, 2017
ABRAR HUSAIN Vs. THE U.P. WAQF TRIBUNAL, LUCKNOW AND ANR.
July 17, 2017
ABRAR KHAN AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 13, 2017
ABU BAKAR Vs. STATE OF U.P. AND 4 OTHERS
January 25, 2017
ABUL MUZAFFAR KHAN Vs. UNION OF INDIA AND OTHERS
November 1, 2017
ACCHEY LAL Vs. STATE OF U P AND ANOTHER
April 11, 2017
ACHAL KUMAR JAIN Vs. ASSTT GENERAL MANAGER, CENTRAL BANK AND OTHERS
September 12, 2017
ACHAL SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL HEALT
November 29, 2017
ACHHE LAL Vs. SHRI KRISHNA GOPAL AGARWAL
January 30, 2017
ACHHEY LAL Vs. STATE OF U P AND ANR
March 7, 2017
ACHHUA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, HAMIRPUR
February 21, 2017
ADHIR KUMAR SINGH Vs. STATE OF U.P.
March 20, 2017
ADI SHAKTI PANDEY Vs. UNION OF INDIA
March 24, 2017
ADITYA KUMAR JHA Vs. UNION OF INDIA
January 3, 2017
ADITYA NARIAN RAI Vs. STATE OF U.P.
May 29, 2017
ADITYA NATH MISHRA Vs. STATE OF U.P.
August 4, 2017
ADITYA PANDEY Vs. SMT. HARSH JAUHARI AND ANOTHER
July 18, 2017
ADITYA VAIBHAV PANDEY Vs. STATE OF U P & ANOTHER
March 28, 2017
AFLATOON Vs. STATE OF U.P.
August 18, 2017
AFTAB AHMAD Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
December 18, 2017
AFZAL Vs. STATE OF U P & OTHERS
November 9, 2017
AGARWAL BROTHERS CHOWK BAZAAR THRU PROPRIETOR Vs. UNION OF INDIA THRU SECY MINISTRY OF HOME & 2 ORS
November 28, 2017
AGARWAL FINANCE COMPANY Vs. BHAGWATI DEVI AND 8 OTHERS
July 10, 2017
AHHILESH KUMARI & ANR Vs. U P AVAS EVAM VIKAS PARISHAD THRU HOUSING COMMISSI
January 25, 2017
AHMAD MOID Vs. STATE PUBLIC SERVICES TRIBUNAL THROUGH REGISTRAR
February 7, 2017
AHSHAN ULLAH KHAN Vs. STATE OF U P THRU SECY BASIC EDU DEPTT CIVIL SECTT LKO &ORS
November 20, 2017
AIJAZ AHMAD Vs. DY. DIRECTOR OF CONSOLIDATION
May 4, 2017
AISHREE DEVI Vs. GHANSHYAM DAS
August 21, 2017
AJ PRAKASHAN LIMITED Vs. VINIT SACHDEVA
October 6, 2017
AJAI KUMAR Vs. ADDL. DISTRICT JUDGE SAHARANPUR AND 2 OTHERS
January 31, 2017
AJAI NARAIN AGARWAL Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY) ALLAHABAD
July 24, 2017
AJAI NARAYAN AGARWAL Vs. STATE OF U.P.
August 3, 2017
AJAM KURAISHI Vs. AJARA BANO AND 4 OTHERS
May 10, 2017
AJAY BAHADUR @ NARAD RAI AND ANOTHER Vs. STATE OF U P AND ANOTHER
August 11, 2017
AJAY DUBEY @ MANNU DUBEY AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
August 19, 2017
AJAY KANU @ DARA Vs. STATE OF U.P.
September 12, 2017
AJAY KUMAR Vs. STATE OF U P THRU PRIN SECY HOME DEPTT & ORS
April 11, 2017
AJAY KUMAR Vs. STATE OF U P AND ANOTHER
November 24, 2017
AJAY KUMAR Vs. INCOME TAX OFFICER 2(2), AGRA
February 2, 2017
AJAY KUMAR Vs. STATE OF U.P.
April 20, 2017
AJAY KUMAR Vs. STATE OF U.P. AND OTHERS
July 11, 2017
AJAY KUMAR @ BACHCHA YADAV @ KRISHNANAND YADAV Vs. STATE OF U P & ANOTHER
December 20, 2017
AJAY KUMAR GUPTA AND 3 OTHRS Vs. BOARD OF REVENUE, U P AT LUCKNOW AND 4 OTHRS
November 21, 2017
AJAY KUMAR JAISWAL AND 3 OTHERS Vs. DEBT RECOVERY TRIBUNAL ALLAHABAD AND 4 OTHERS
March 10, 2017
AJAY KUMAR MITTAL Vs. HAPUR PILKHUWA DEVELOPMENT AUTHORITY
July 17, 2017
AJAY KUMAR PANDEY Vs. STATE OF U.P. AND 4 OTHERS
August 23, 2017
AJAY KUMAR SINGH Vs. CHAIRMAN PUBLIC SERVICE COMMISSION ALLD & OTHERS
September 8, 2017
AJAY PAL SINGH Vs. STATE OF U P AND 2 OTHERS
November 17, 2017
AJAY PAL SINGH Vs. STATE OF U P AND 5 OTHERS
December 22, 2017
AJAY PRATAP CHAUDHARY Vs. STATE OF U P THROUGH PRIN SECY HOME LKO & ORS
March 29, 2017
AJAY TIWARI AND ANR Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
March 22, 2017
AJEET GAUR Vs. STATE OF U P AND 5 OTHERS
November 15, 2017
AJEET KUMAR Vs. STATE OF U.P.
April 12, 2017
AJEET PRATAP SINGH Vs. STATE OF U.P.
September 19, 2017
AJIT & ANOTHER; TAJVEER Vs. STATE OF U P
December 15, 2017
AJIT SINGH Vs. UNION OF INDIA
July 6, 2017
AJIT SINGH Vs. STATE OF U P
April 25, 2017
AJIT SINGH PATEL AND 10 OTHERS; SHIVAM KUMAR NAYAK AND 13 OTHERS; PRAVEEN KUMAR GAUTAM; ANAND MISHRA AND 8 OTHERS; MOHAMMAD SHAMS; SYED AHMAD ALI; KAILASH VISHWAKARMA; SAMRAH AHMAD; RAJESH KUMAR AND 2 OTHERS; ABHISHEK KUMAR SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
November 28, 2017
AJMAL KHAN Vs. ELECTION COMMISSION OF INDIA
March 8, 2017
AJPA PARISHAD SAHKARI AWAS SAMITI LTD AND 8 OTHERS Vs. STATE OF U P AND 4 OTHERS
March 6, 2017
AKANKSHA SINGH Vs. STATE OF U P AND ANOTHER
May 22, 2017
AKANKSHA STEELS PVT. LTD. Vs. COMMISSIONER OF CEN. EXCISE MEERUT
May 15, 2017
AKBAL AHMAD Vs. JAMILA KHATOON
April 4, 2017
AKBAR HUSSAIN Vs. STATE OF U.P.
April 28, 2017
AKBAR HUSSAIN Vs. SMT. NAZMA BEGUM
November 27, 2017
AKBAR SINGH RAWAT AND ANOTHER Vs. DISTRICT MAGISTRATE/D.D.C. AGRA AND 5 OTHERS
August 8, 2017
AKHILESH KUMAR GUPTA Vs. STATE OF U.P.
May 31, 2017
AKHILESH KUMAR PANDEY AND 5 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
September 20, 2017
AKHILESH KUMAR SINGH Vs. STATE OF U.P.
October 5, 2017
AKHILESH KUMAR SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
December 20, 2017
AKHILESH RAI & ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
August 31, 2017
AKHLAQ AHMAD Vs. JAMEEL AHMAD AND 3 OTHERS
November 15, 2017
AKHTAR HUSSAIN Vs. MOHD. NAUSHEY AND OTHERS
April 19, 2017
AL HUDA MUSLIM EDUCATIONAL SOCIETY THRU PRES ATHAR Vs. STATE OF U P THRU PRIN SECY INSTITUTIONAL FINANCE
August 9, 2017
ALBAL Vs. STATE OF U.P. THRU PRIN SECY REVENUE LKO AND ORS
February 15, 2017
ALI AHMAD SAMDANI Vs. STATE OF U P THROUGH SECY
December 20, 2017
ALI BAHADUR Vs. THE COMMISSIONER OF TRADE TAX
July 31, 2017
ALKA YADAV Vs. STATE OF U P AND 2 ORS
August 2, 2017
ALKA YADAV Vs. STATE OF U.P. AND OTHERS
August 21, 2017
ALOK Vs. STATE OF U.P. AND 4 OTHERS
March 3, 2017
ALOK Vs. STATE OF U.P.
July 24, 2017
ALOK BHASEEN AND ANOTHER Vs. OMKAR DUTT
August 19, 2017
ALOK KUMAR AND OTHERS Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND OTHERS
October 24, 2017
ALOK KUMAR KAUSHIK Vs. O.P. SHAH AND ANOTHER
October 9, 2017
ALOK PRAKASH Vs. ASST COMMISSIONER, CENTRAL EXCISE & SERVICE TAX AN
September 6, 2017
ALOK RAGHUVANSI Vs. STATE OF U P AND 2 OTHERS
January 24, 2017
ALOK RAJGARDIA Vs. STATE OF U.P. AND OTHERS
December 1, 2017
ALOK SAHKARI GRIH NIRMAN SAMITI LTD. Vs. SHIA CENTRAL WAQF BOARD
May 4, 2017
ALOK SRIVASTAVA (EN NO 8299) AND ANOTHER; T P SINGH Vs. REGISTRAR/A R , FIRMS SOCIETIES & CHITS, ALLAHABAD & 3 ORS
November 20, 2017
ALPANA SINHA Vs. STATE OF U P AND 3 OTHERS
May 30, 2017
ALTAF Vs. STATE
November 7, 2017
ALTAF Vs. STATE OF U P
November 10, 2017
ALWAR DHANUK Vs. STATE OF U.P.
July 24, 2017
AMAL KISHORE SINGH Vs. STATE OF U.P.,
May 23, 2017
AMAN MANI TRIPATHI Vs. C.B.I
March 9, 2017
AMAN MITTAL & ANR Vs. STATE
October 4, 2017
AMAN RIZVI Vs. STATE OF U.P. AND OTHERS
February 23, 2017
AMAR BAHADUR AND ANR Vs. RAM RAJ AND ORS
December 5, 2017
AMAR NATH Vs. D D C AND OTHERS
December 4, 2017
AMAR NATH Vs. STATE OF U P
August 3, 2017
AMAR NATH CHAUBEY Vs. STATE OF U.P.
August 2, 2017
AMAR NATH GAUR @ KALLU Vs. STATE OF U.P
August 16, 2017
AMAR NATH PASI Vs. STATE
June 1, 2017
AMAR NATH SHUKLA Vs. STATE OF U.P. AND ANOTHER
January 12, 2017
AMAR NATH SINGH Vs. STATE OF U P AND ANOTHER
May 10, 2017
AMAR PAL SINGH Vs. STATE OF U.P.
September 4, 2017
AMAR PAL SINGH @ AMAR PAL Vs. STATE OF U.P. AND OTHERS
February 15, 2017
AMAR SINGH & ANOTHER Vs. STATE OF U.P.
February 10, 2017
AMARJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 15 OTHERS
August 18, 2017
AMARJEET SINGH Vs. STATE OF U P AND ANOTHER
March 2, 2017
AMARJEET SINGH Vs. BHUPENDRA SINGH
December 19, 2017
AMBA CEMENT & CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
May 25, 2017
AMBALIKA SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
November 1, 2017
AMBAR SHARAN JAISWAL Vs. D.M. BARABANKI & ORS.
May 5, 2017
AMBRISH KUMAR SHARMA Vs. STATE OF U P AND 3 OTHERS
October 26, 2017
AMERIKA AND ANOTHER Vs. STATE OF U P AND ANOTHER
July 20, 2017
AMI CHAND Vs. STATE OF U.P.
February 20, 2017
AMIDULLA @ LALAU Vs. STATE
June 30, 2017
AMIR AHMAD Vs. STATE
June 1, 2017
AMIR ALAM KHAN Vs. STATE OF U P AND 3 OTHERS
May 5, 2017
AMIR ALI Vs. UNION OF INDIA
May 29, 2017
AMIR CHANDRA Vs. STATE OF U.P.
February 3, 2017
AMIT CHAUDHARY Vs. STATE OF U.P.
April 12, 2017
AMIT JAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 8, 2017
AMIT KAUSHIK Vs. STATE OF U.P.
February 8, 2017
AMIT KUMAR Vs. U.O.I.
July 25, 2017
AMIT KUMAR Vs. STATE OF U P
October 7, 2017
AMIT KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER
October 6, 2017
AMIT KUMAR SRIVASTAVA Vs. UNION OF INDIA AND OTHERS
July 12, 2017
AMIT NEGI Vs. STATE OF UTTAR PRADESH
September 5, 2017
AMIT NIGAM Vs. STATE OF U.P.
May 3, 2017
AMIT SAXENA S/O M.C. SAXENA Vs. ADDL. REGISTRAR LAW COOPERATIVE SOCIETIES,
May 5, 2017
AMIT TRIPATHI Vs. STATE OF U P AND 6 OTHERS
March 7, 2017
AMIT TRIPATHI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
December 1, 2017
AMITA MISHRA Vs. U P FINANCIAL CORPORATION THRU M D & OTHERS
December 7, 2017
AMITA SINGH Vs. UNION OF INDIA AND 5 ORS.
February 9, 2017
AMITA SINGH Vs. UNIVERSITY OF ALLAHABAD AND ANOTHER
October 26, 2017
AMITABH THAKUR Vs. U.P. STATE INFORMATION COMMISSION THRU. ITS SECRETARY AND ANR.
February 16, 2017
AMITABH THAKUR Vs. UTTAR PRADESH STATE INFORMATION COMMISSION AND ORS
August 29, 2017
AMLESH KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
September 15, 2017
AMNA BEGUM AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
August 2, 2017
AMOL SINGH @ BABA Vs. STATE OF U.P.
February 22, 2017
AMREEK SINGH Vs. SHAMBHOO DAYAL
November 3, 2017
AMRIK SINGH Vs. STATE OF U.P.
January 13, 2017
AMRIT LAL Vs. D.D.C. PRATAPGARH AND OTHERS
August 23, 2017
AMRITA CHATURVEDI AND ORS. Vs. THE STATE OF U.P AND ANR.
January 9, 2017
ANAKPAL AND OTHERS Vs. STATE OF U P
December 21, 2017
ANAND BALLABH TRIVEDI (SINCE DECEASED) Vs. STATE OF U P AND OTHERS
April 25, 2017
ANAND KISHOR LAL Vs. STATE OF U.P. & ORS.
October 13, 2017
ANAND KUMAR GAUTAM AND OTHERS Vs. STATE OF U P THROUGH THE PRINCIPAL SECY HOME DEPT
August 24, 2017
ANAND KUMAR GUPTA AND ANR Vs. STATE OF U P AND ORS
January 10, 2017
ANAND KUMAR SINGH AND ANOTHER Vs. STATE OF U.P. THRU. SEYC. REVENUE U P CIVIL SECTT. AND ORS.
April 20, 2017
ANAND MANI TRIPATHI Vs. INDIAN OIL CORP THRU ITS DY G M RETAIL SALES LKO
August 8, 2017
ANAND PRAKASH TRIPATHI Vs. STATE OF U.P.
August 3, 2017
ANAND SWAROOP DWIVEDI Vs. STATE OF U.P. & ANOTHER
February 6, 2017
ANAND VARDHAN Vs. STATE OF U.P.
April 21, 2017
ANAND VARDHAN SINGH & 3 OTHERS Vs. RAJESH KUMAR JAIN & 5 OTHERS
March 1, 2017
ANANT RAM Vs. STATE OF U.P.
April 19, 2017
ANEES Vs. STATE OF U P AND 4 ORS
July 5, 2017
ANEK SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 25, 2017
ANGANA Vs. STATE OF U P & ANOTHER
September 13, 2017
ANGANU Vs. STATE OF U.P.
May 8, 2017
ANIL Vs. STATE OF U.P.
May 11, 2017
ANIL Vs. STATE
November 22, 2017
ANIL JI Vs. U.P. COOPERATIVE DAIRY
December 21, 2017
ANIL KUMAR Vs. STATE
June 16, 2017
ANIL KUMAR Vs. RADHEY SHYAM BHATIYA
September 7, 2017
ANIL KUMAR Vs. STATE OF U.P.
September 23, 2017
ANIL KUMAR & 8 OTHERS Vs. STATE OF U.P.
March 2, 2017
ANIL KUMAR @ PAPPU Vs. STATE OF U P
May 29, 2017
ANIL KUMAR AGARWAL Vs. STATE OF U.P. AND ANOTHER
January 25, 2017
ANIL KUMAR AGARWAL (CHOYAS) Vs. SATYA KUMAR CHATURVEDI
July 6, 2017
ANIL KUMAR AND OTHERS Vs. STATE OF U P THROUGH SECRETARY LABOUR HEALTH AND O
April 20, 2017
ANIL KUMAR AND OTHERS Vs. STATE OF U P
August 11, 2017
ANIL KUMAR DUBEY Vs. STATE OF U.P.
December 14, 2017
ANIL KUMAR DUWEDI Vs. STATE OF U.P.
March 3, 2017
ANIL KUMAR KAUSHIK Vs. STATE OF U.P. AND ANR.
January 25, 2017
ANIL KUMAR KHARE Vs. STATE OF U.P
July 5, 2017
ANIL KUMAR MISHRA Vs. STATE OF U.P. AND 3 OTHERS
February 27, 2017
ANIL KUMAR RAJBHAR Vs. STATE OF U.P.
August 24, 2017
ANIL KUMAR SHARMA Vs. LIFE INSURANCE CORPORATION
April 13, 2017
ANIL KUMAR SINGH Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLY LKO & ORS
August 2, 2017
ANIL KUMAR SINGH AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
February 17, 2017
ANIL KUMAR TRIPATHI Vs. STATE OF U P & OTHERS
May 5, 2017
ANIL KUMAR VERMA Vs. SMT. MANJU GUPTA
January 18, 2017
ANIL PRATAP SINGH Vs. BAR COUNCIL OF INDIA
March 10, 2017
ANIL SINGH AND ANOTHER Vs. NAUMI YADAV AND 2 OTHERS
March 9, 2017
ANIL YADAV Vs. STATE OF U P AND 3 OTHERS
March 10, 2017
ANIRUDDH SINGH Vs. D.D.C.
July 18, 2017
ANIS AHMAD KHAN ALIAS MASHOOQ AHMAD KHAN & ANOTHER Vs. STATE OF U P THROUGH PRIN SECY TRANSPORT DEPTT
May 12, 2017
ANISH SHAH Vs. STATE OF U.P.
November 3, 2017
ANJALI SONI Vs. STATE OF U P AND 4 OTHERS
December 18, 2017
ANJALI VARSHNEY Vs. RAJENDRA VARSHNEY AND ANOTHER
November 16, 2017
ANJANI KUMAR SRIVASTAVA Vs. STATE OF U.P.
May 8, 2017
ANJU KAPIL AND 5 OTHERS Vs. RAM KISHUN AND 5 OTHERS
April 25, 2017
ANJUMAN ISLAMIA MUSLIM ORPHANAGE Vs. MUSLIM ASSOCIATION AND ANOTHER
October 9, 2017
ANKIT GARG Vs. PUBLIC SERVICE COMMISSION
May 8, 2017
ANKIT SINGH Vs. STATE OF U P AND 3 ORS
February 14, 2017
ANKIT TIWARI Vs. UNION OF INDIA
May 19, 2017
ANKUR CARRIER EXPRESS CARGO SERVICE Vs. THE COMMISSIONER COMMERCIAL TAX
May 15, 2017
ANNAD KUMAR Vs. DINESH KUMAR
August 11, 2017
ANNAPURNA INTERNATIONAL Vs. STATE OF U.P.
September 20, 2017
ANNU KANANOJIA Vs. STATE OF U.P.
July 12, 2017
ANOOP AGRAWAL Vs. STATE OF U P AND ANOTHER
May 30, 2017
ANOOP KUMAR GOEL Vs. HIGH COURT OF JUDICATURE AT ALLD. THRU R.G.
January 3, 2017
ANOOP KUMAR SHIVHARE Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
March 29, 2017
ANOOP PUBLICITY, JHANSI Vs. STATE OF U P AND 7 OTHERS
July 28, 2017
ANOOP SHARMA Vs. STATE OF U.P.
March 29, 2017
ANSAL HOUSING AND CONSTRUCTION LTD RAJNAGAR Vs. COMMISSIONER OF COMMERCIAL TAX, U P LUCKNOW
May 19, 2017
ANSAL PROPERTIES & INFRASTRUCTURE LTD. THRU AUTHORIZED AND ANOTHER Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION THRU REGISTRAR & OTHERS
December 19, 2017
ANSAR AHMAD Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
April 11, 2017
ANSHU AGARWAL Vs. STATE OF U.P. & ANOTHER
June 7, 2017
ANSHUMAN RAI Vs. STATE OF U.P.
October 5, 2017
ANUJ GOYAL & OTHERS Vs. STATE OF U P & ANOTHER
May 8, 2017
ANUJ KUMAR VARSHNEY Vs. STATE OF U.P.
March 30, 2017
ANUJ TRIVEDI Vs. STATE OF U.P. AND OTHERS
August 31, 2017
ANUPRIYA PAL AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
January 31, 2017
ANURAG AWASTHI Vs. EXECUTIVE DIRECTOR PERSONNEL L.I.C.
August 23, 2017
ANURAG KUMAR Vs. STATE OF U P THRU PRIN SECY SOCIAL WELFARE DEPTT &
May 2, 2017
ANURAG PRAJAPATI Vs. STATE OF U.P.
June 15, 2017
ANWAR ALAM Vs. SMT. RAISA BANO
April 28, 2017
ANWAR ALI Vs. MOHD. IRFAN AND ANOTHER
January 25, 2017
ANWAR HUSSAIN Vs. STATE OF U P
June 13, 2017
APARNA RAI CHOUDHARY Vs. STATE OF U.P. AND OTHERS
September 5, 2017
APNA DAL Vs. ELECTION COMMISSION OF INDIA
January 3, 2017
APURVA SINGH Vs. KR. ANAND SINGH
May 17, 2017
AQUIL AHMAD Vs. STATE
July 31, 2017
ARANJAY JAIN Vs. STATE OF U P & ANOTHER
January 16, 2017
ARAUL REFRIGERATION INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX-II KANPUR
October 23, 2017
ARIF Vs. STATE OF U P
November 14, 2017
ARIF KHAN Vs. STATE OF U.P.
October 23, 2017
ARJUN Vs. STATE OF U P AND 6 OTHERS
December 1, 2017
ARJUN PRASAD BIND Vs. BOARD OF REVENUE THRU ITS CHAIRMAN & 2 OTHERS
May 30, 2017
ARJUN SINGH Vs. STATE OF U.P.
April 25, 2017
ARNOLD HARVEY Vs. KRISHNA KUMARI
November 17, 2017
ARPIT BANSAL Vs. UNION OF INDIA & 3 OTHERS
June 7, 2017
ARTI Vs. STATE OF U.P.
May 30, 2017
ARTI & ANOTHER Vs. STATE OF U P & 3 OTHERS
November 15, 2017
ARUN KUMAR Vs. STATE
November 8, 2017
ARUN KUMAR Vs. STATE OF U P AND OTHERS
November 9, 2017
ARUN KUMAR Vs. STATE OF U.P.
April 28, 2017
ARUN KUMAR Vs. STATE OF U.P. AND 4 OTHERS
September 1, 2017
ARUN KUMAR CHATURVEDI Vs. NIVAS SHARMA & OTHERS
November 10, 2017
ARUN KUMAR DEAN Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4
July 4, 2017
ARUN KUMAR GUPTA Vs. SANTOSH KUMAR AND 3 OTHERS
August 28, 2017
ARUN KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
July 17, 2017
ARUN KUMAR SAXENA Vs. STATE OF U.P. THROUGH PRIN. SECY. RURAL ENGINEERING DEPTT. L
April 12, 2017
ARUN KUMAR SINGH Vs. STATE OF U.P.
February 17, 2017
ARUN KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH PRINCIPAL SECRETARY
October 27, 2017
ARUN KUMAR TARAIYA Vs. NEMI CHANDRA AND 18 OTHERS
February 16, 2017
ARUN KUMAR TIWARI Vs. STATE OF UTTAR PARDESH
August 25, 2017
ARUN MAAN Vs. STATE OF U.P. (ALLAHABAD)(D.B.)
November 3, 2017
ARUN PRADEEP SHUKLA Vs. STATE OF U.P. AND ANOTHER
February 9, 2017
ARUN SINGH Vs. STATE OF U.P.
August 30, 2017
ARVIND Vs. STATE
October 12, 2017
ARVIND DUBEY Vs. STATE OF U P
November 15, 2017
ARVIND KUMAR Vs. STATE OF U.P.
April 20, 2017
ARVIND KUMAR Vs. STATE OF U.P. & ANOTHER
February 8, 2017
ARVIND KUMAR AGARWAL Vs. TATE OF U.P. AND 5 ORS.
August 4, 2017
ARVIND KUMAR RAI Vs. STATE OF U.P. AND 7 OTHERS
December 14, 2017
ARVIND KUMAR SHUKLA Vs. STATE OF U.P.
October 5, 2017
ARVIND KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND 2 OTHERS
September 11, 2017
ARVIND NATH YADAV Vs. STATE OF U.P.
July 12, 2017
ARVIND SHARMA Vs. STATE OF U.P.
August 19, 2017
ARVIND SONI Vs. STATE OF U P AND 2 OTHERS
April 10, 2017
ARYA PRATINIDHI SABHA Vs. STATE OF U.P.
March 24, 2017
ARYA SAMAJ ARMAPUR ESTATE AND ANOTHER Vs. UNION OF INDIA AND 4 OTHERS
April 19, 2017
ASAD ALI Vs. STATE OF U P & ONE ANOTHER
December 4, 2017
ASHA AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 17, 2017
ASHA RAM Vs. D D C & OTHERS
February 20, 2017
ASHA RASTOGI & 2 OTHERS Vs. STATE OF U P & ANOTHER
January 19, 2017
ASHADEEN & OTHERS Vs. STATE OF U P
October 24, 2017
ASHFAQ AHMAD Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) & 10 OTHERS
August 24, 2017
ASHIQ ALIAS MALLI Vs. STATE OF U.P.
November 16, 2017
ASHISH Vs. M/S. DASS HITACHI LTD.
March 21, 2017
ASHISH GUPTA, SON OF BANKEY LAL GUPTA Vs. STATE OF U P
April 12, 2017
ASHISH KUMAR AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
December 18, 2017
ASHISH KUMAR SINGH @ PINTU SINGH Vs. STATE OF U.P.
August 4, 2017
ASHISH KUMAR TIWARI Vs. STATE OF U.P.
July 17, 2017
ASHISH KUMAR YADAV AND 19 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 15, 2017
ASHOK AND OTHERS Vs. STATE OF UTTAR PRADESH
December 14, 2017
ASHOK CHAWLA & ANOTHER Vs. STATE OF U P & ANOTHER
November 9, 2017
ASHOK DUTT Vs. SRI CHAND
July 20, 2017
ASHOK GARG Vs. STATE
April 12, 2017
ASHOK KUMAR Vs. STATE OF U.P. THRU. SECY.
May 8, 2017
ASHOK KUMAR Vs. STATE OF U P
November 17, 2017
ASHOK KUMAR Vs. STATE OF U P & ANOTHER
November 22, 2017
ASHOK KUMAR Vs. BOARD OF REVENUE ALLAHABAD
January 31, 2017
ASHOK KUMAR Vs. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK AND OTHERS
February 10, 2017
ASHOK KUMAR & ANOTHER Vs. STATE OF U.P.
April 7, 2017
ASHOK KUMAR AND 2 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
April 17, 2017
ASHOK KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
April 19, 2017
ASHOK KUMAR JAIN AND 3 OTHERS Vs. GAURAV JAIN AND ANOTHER
November 30, 2017
ASHOK KUMAR JALAN Vs. STATE OF U.P. AND 2 OTHERS
January 6, 2017
ASHOK KUMAR MAURYA Vs. STATE OF U.P. AND OTHERS
March 9, 2017
ASHOK KUMAR MAURYA Vs. DISTRICT MAGISTRATE FAIZABAD
December 19, 2017
ASHOK KUMAR PANDEY Vs. STATE OF U.P. AND 3 OTHERS
November 3, 2017
ASHOK KUMAR SANT Vs. STATE OF U.P.
August 31, 2017
ASHOK KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
January 19, 2017
ASHOK KUMAR SRIVASTAVA & ANOTHER Vs. STATE OF U P THRU PRIN SECY OF HOME U P & ORS
February 23, 2017
ASHOK KUMAR TEWARI Vs. STATE OF U P AND ANOTHER
May 10, 2017
ASHOK PANDE AND ANOTHER Vs. UNION OF INDIA THROUGH ITS CABINET SECRETARY SOUTH BLOCK NEW DELHI
November 2, 2017
ASHOK PATHAK Vs. REGISTRAR,COOPERATIVE SOCIETIES & OTHERS
July 28, 2017
ASHOK PRATAP RAI Vs. STATE OF U.P.
May 9, 2017
ASHOK SHARMA Vs. STATE OF U.P.
May 9, 2017
ASHOK SRIVSTAVA Vs. SRI CHANDRA NARAIN MISRA
August 8, 2017
ASHOK THAKUR Vs. BOARD OF REVENUE U.P. AT LUCKNOW AND 2 OTHERS
January 13, 2017
ASHRAF AND OTHERS Vs. STATE OF U P AND ANOTHER
May 10, 2017
ASHUTOSH DWIVEDI Vs. STATE OF U.P.
August 11, 2017
ASHUTOSH KUMAR SINGH AND 20 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
October 13, 2017
ASHWANI Vs. STATE
November 13, 2017
ASHWANI KUMAR (HUSBAND) AND 8 ORS Vs. STATE OF U P AND 2 ORS
March 24, 2017
ASHWINI KUMAR Vs. STATE OF U.P. AND 2 OTHERS
January 11, 2017
ASLAM Vs. STATE OF U P
September 1, 2017
ASLAM AND ANR. Vs. STATE OF U.P.
May 17, 2017
ASMA Vs. STATE OF U.P. AND OTHERS
January 3, 2017
ASSISTANT COMMISSIONER OF INCOME TAX, FAIZABAD Vs. M/S. SURYA INTERNATIONAL (P) LTD.
September 6, 2017
ASSISTANT SUPERINTENDENTS, GOVERNMENT OBSERVATION HOMES UNION & OTHERS Vs. STATE OF U.P. AND OTHERS
July 21, 2017
ASST COMMISSIONER OF INCOME TAX-I Vs. AGRA DEVELOPMENT AUTHORITY
December 7, 2017
ATAL PAL Vs. STATE OF U.P.
May 18, 2017
ATAR SINGH Vs. STATE OF U.P.
May 25, 2017
ATEEQ AHAMD KHAN Vs. STATE OF U.P. AND OTHERS
August 4, 2017
ATHAR HUSSAIN Vs. SMT. RAZDA BEGUM
February 27, 2017
ATIQ ZAMA KHAN Vs. BOARD OF REVENUE ALLD.
January 5, 2017
ATIQUE AHMED Vs. STATE OF U.P.
April 13, 2017
ATIQUE AHMED Vs. STATE OF U P
May 29, 2017
ATTAR SINGH CHINGA Vs. STATE OF U.P.
January 16, 2017
ATUL Vs. STATE OF U.P THRU PRIN SECY HIGHER EDU LKO AND ORS
February 14, 2017
ATUL GUPTA Vs. VIVEK GUPTA
November 15, 2017
ATUL KUMAR Vs. STATE OF U.P.
May 15, 2017
ATUL KUMAR AND ORS. Vs. STATE OF U.P.
November 28, 2017
ATUL KUMAR DUBEY Vs. STATE OF U.P.
April 25, 2017
ATUL SHARMA Vs. STATE OF U.P. THROU. ITS PRIN. SECY. DEPTT. OF HOUSING
February 7, 2017
ATUL SHARMA Vs. STATE OF U.P. THRU. PRIN. SECY.(HOME) AND OTHERS
January 20, 2017
AUM JEWELS AND 3 OTHERS Vs. VIJAYA BANK
March 30, 2017
AURANGJEB KHAN Vs. UNION OF INDIA
March 6, 2017
AVADESH AND ANOTHER Vs. STATE OF U P
September 14, 2017
AVANISH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION & 66 OTHERS
December 22, 2017
AVAS AYUKTA UP AVAS EVAM VIKAS PARISHAD & ANOTHER Vs. RAJ KUMAR & OTHERS
February 22, 2017
AVINASH CHANDRA Vs. STATE OF U P AND 3 OTHERS
October 26, 2017
AVINASH CHANDRA BAJPAI Vs. STATE OF U.P.
September 6, 2017
AVINASH CHAUHAN Vs. STATE OF U.P.
February 8, 2017
AVIRAL JAIN Vs. STATE OF U P & ANOTHER
May 19, 2017
AWADESH NARAYAN SINGH Vs. STATE OF U P AND 4 ORS
December 4, 2017
AWADH BIHARI Vs. STATE OF U P THRU PRIN SECY SECONDARY EDUCATION &
April 3, 2017
AWADH KUMAR SINGH Vs. UNION OF INDIA THRU. SECY., DEPTT. OF PETROLEUM AND NATURAL GAS
February 16, 2017
AWADHES KUMAR PANDEY Vs. TARKESHWAR NATH PANDEY AND ANOTHER
October 30, 2017
AWADHESH KUMAR SHARMA Vs. STATE OF U.P.
May 26, 2017
AWADHESH PRATAP SINGH (GODAM IN CHARGE ) Vs. STATE OF U P AND 4 OTHERS
June 9, 2017
AWADHESH RICE MILL, BARGAH, MUNDERWA BAZAR, BASTI Vs. COMMISSIONER, TRADE TAX U.P. LUCKNOW
November 8, 2017
AWADHESH SHUKLA & ANR Vs. STATE OF U P & ANR
January 10, 2017
AWADHESH SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ DEPTT. AND ORS.
April 12, 2017
AWADHESH SINGH Vs. ADDL. COMMISSIONER & OTHERS
August 4, 2017
AWDHESH NARAYAN TIWARI AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER
November 28, 2017
AWDHESH PRATAP SINGH Vs. STATE OF U.P. & OTHERS
September 22, 2017
AYODHYA PRASAD AND ANOTHER Vs. STATE OF U P AND OTHERS
May 19, 2017
AYUB KHAN Vs. SMT. SHAKILA ASRAF AND ORS.
August 17, 2017
AYUSH PANDEY ( FOUTH BAIL ) Vs. STATE OF U P
June 13, 2017
AZAD Vs. STATE OF U P
August 19, 2017
AZAD KHAN Vs. RIYAJUDDIN
March 21, 2017
AZAM Vs. STATE OF U P
August 17, 2017
AZIZ ALAM @ GUDDU Vs. SMT. MALTI VAISH AND 4 ORS.
November 22, 2017
B.D.A. BARAILLY Vs. A.D.J.
January 18, 2017
B.K. TIWARI Vs. STATE OF U.P. AND ANOTHER ON
January 20, 2017
BABBAN RAI & OTHERS Vs. STATE OF U P
September 1, 2017
BABBAN SINGH Vs. U P SECONDARY EDUCATION SERVICES COMMISSION & OTHE
September 5, 2017
BABBAN SINGH AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
January 23, 2017
BABBOO Vs. DY DIRECTOR OF CONSOLIDATION & 4 OTHERS
November 1, 2017
BABLU ALIAS SANJEEV MISHRAM Vs. STATE OF U P
November 14, 2017
BABU Vs. STATE OF U.P.
February 6, 2017
BABU AND ANOTHER Vs. THE STATE OF U.P. AND 4 OTHERS
January 3, 2017
BABU BANARASI DAS UNIVERSITY LUCKNOW Vs. STATE OF U.P.
May 30, 2017
BABU LAL Vs. SMT. MANJU JAIN AND ANOTHER
October 23, 2017
BABU LAL Vs. STATE OF U.P. AND ANOTHER
September 7, 2017
BABU RAM Vs. STATE OF U P & OTHERS
October 30, 2017
BABU RAM @ BABAU Vs. STATE OF U.P.
January 12, 2017
BABU RAM AND OTHERS Vs. A.D.C. AND OTHERS
November 21, 2017
BABU SON OF RAM SAHAI Vs. STATE OF U.P.
March 22, 2017
BACHCHEY LAL & 6 OTHERS Vs. STATE OF U P & ANOTHER
November 29, 2017
BACHCHU Vs. STATE OF U.P.
May 31, 2017
BACHCHU @ TINDA @ NABAB SINGH Vs. STATE OF U.P.
July 28, 2017
BACHCHU PRASAD & OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ...
December 1, 2017
BADALU Vs. STATE OF U.P.
July 24, 2017
BADAM SINGH Vs. STATE OF U P
October 13, 2017
BADARI PRASAD S/O SRI RAM LAL Vs. STATE OF U P
February 9, 2017
BADAUN DUGDH UTPADAK SAHKARI SANGH, LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY/BOARD OF REVENUE
May 8, 2017
BADRI PRASAD AND ANOTHER Vs. GANESH PRASAD AND OTHERS
August 11, 2017
BADRI PRASAD TIWARI & 7 ORS Vs. STATE OF U P & ANOTHER
January 27, 2017
BADRUDDIN Vs. STATE OF UTTAR PRADESH
September 8, 2017
BADSHAH HUSSAIN ALIAS BASHSHAN Vs. SAIF KHAN AND ANOTHER
February 17, 2017
BAHADUR SINGH Vs. STATE OF U P
October 25, 2017
BAHORI AND OTHERS Vs. STATE OF U P AND OTHERS
July 10, 2017
BAHRAICHEE Vs. UPPER AYUKT BASTI MANDAL
July 31, 2017
BAIJIL SALIBEN Vs. STATE OF U P
November 30, 2017
BAIJNATH AND 2 OTHERS Vs. BOARD OF REVENUE ALLAHABAD AND 6 OTHERS
November 1, 2017
BAJRANGI Vs. D.D.C.
May 12, 2017
BAJRANGI TIWARI Vs. THE COMMISSIONER DEVI PATAN MANDAL GONDA AND ANOTHER
October 26, 2017
BAL MUKUND TIWARI Vs. STATE OF U.P. AND OTHERS
July 26, 2017
BALA DEVI Vs. STATE OF U.P.
April 6, 2017
BALA DEVI (SMT.) Vs. MUKHTYAR SINGH
May 19, 2017
BALA PATI Vs. CIVIL JUDGE MOHANLALGANJ
April 24, 2017
BALAK RAM AND OTHERS. Vs. STATE OF U.P.
December 20, 2017
BALBIR SINGH Vs. U.P.S.R.T.C. AND OTHERS
July 7, 2017
BALBIR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
April 20, 2017
BALDEO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD/SULTANPUR
January 10, 2017
BALDEV RAJ AHUJA Vs. MAHESH CHANDRA AHUJA
May 31, 2017
BALDEV RAJ AHUJA Vs. SMT. JYOTI SINGH AND 2 OTHERS
July 6, 2017
BALE SINGH Vs. ADDITIONAL COMMISSIONER
April 19, 2017
BALENDRA BHUSHAN SINGH Vs. SHEKHAR SINGH AND (2) ORS.
July 28, 2017
BALIRAM Vs. STATE OF U P AND 2 OTHERS
May 11, 2017
BALIRAM YADAV Vs. BOARD OF REVENUE LKO AND OTHERS
November 1, 2017
BALJEET AND 10 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
April 17, 2017
BALJEET SINGH Vs. PRATAP SINGH
June 9, 2017
BALKRISHNA SHARMA Vs. STATE OF U P AND ANOTHER
November 8, 2017
BALRAM Vs. DR. SURIBHI SHUKLA
May 18, 2017
BALRAM & ANOTHER Vs. STATE OF U.P.
December 5, 2017
BALRAM & ANOTHER Vs. STATE OF U.P.
December 11, 2017
BALRAMPUR CHINI MILL LTD Vs. STATE OF U P THROUGH PRIN SECY EXCISE COMMISSIONER
March 23, 2017
BALRAMPUR CHINI MILLS LTD BALRAMPUR THRU DIRECTOR Vs. MUNNI DEVI W/O LATE MANGAL & ORS
May 25, 2017
BALVEER SINGH BANSAL Vs. UNION OF INDIA
April 18, 2017
BALWANT SINGH Vs. STATE OF U P
August 9, 2017
BAMB BAHADUR YADAV Vs. STATE OF U P THRU PRIN SECY REVENUE DEPTT LKO & 3
May 11, 2017
BANARAS CHEMICAL FACTORY Vs. COMMISSIONER INCOME TAX
March 23, 2017
BANI SINGH Vs. STATE OF U.P. AND 3 OTHERS
August 3, 2017
BANK OF BARODA, BRANCH COLLECTORGANJ Vs. SHRI ABHISHEK TEWARI AND ANOTHER
April 19, 2017
BANKEY BIHARI Vs. KAUSHLESH TRIPATHI
July 20, 2017
BANKEY BIHARI RASTOGI AND OTHERS Vs. STATE
December 18, 2017
BANS RAJ AND ANOTHER Vs. JEET NARAIN AND 9 OTHERS
June 15, 2017
BANSHI LAL Vs. STATE OF U.P.
February 27, 2017
BANSHI LAL (DECEASED) AND OTHERS Vs. RAM LAL AND OTHERS
December 22, 2017
BANSHRAJ RAM Vs. UNION OF INDIA AND 4 OTHERS
May 11, 2017
BANSI LAL AND OTHERS Vs. STATE OF U P
September 8, 2017
BANTA SINGH Vs. STATE OF U.P.
December 4, 2017
BANWARI Vs. STATE OF U.P. AND ANOTHER
November 30, 2017
BANWARI LAL TODI Vs. STATE OF U.P. AND OTHERS
August 30, 2017
BARATI Vs. STATE OF U P THRU SECY HOME AND OTHERS
March 24, 2017
BARDANI @ KADHORA Vs. STATE OF U.P.
April 12, 2017
BARE KHAN SON OF GULZAR KHAN Vs. STATE OF U P
April 27, 2017
BASANT Vs. ISHRI
May 12, 2017
BASANT KUMAR MEHROTRA Vs. RAM LAXMAN JANKI VIRAJMAN MANDIR
March 29, 2017
BASHIR KHAN Vs. SOMNATH
May 12, 2017
BECHAN SHAH Vs. STATE OF U.P.
September 19, 2017
BECHEY LAL Vs. STATE OF U.P
July 14, 2017
BECHEY LAL & 6 OTHERS Vs. STATE
August 4, 2017
BED PRAKASH AND OTHERS Vs. STATE OF U P AND OTHERS
January 6, 2017
BEENA AND 3 OTHERS Vs. SAVITA
December 5, 2017
BEERJA NISHAD Vs. RAMDEEN AND 5 OTHERS
February 20, 2017
BEG RAM & ANOTHER Vs. STATE OF U P
April 28, 2017
BETA @ VIDYA SAGAR AND ORS. Vs. STATE OF U.P.
March 1, 2017
BHAGAWAT Vs. STATE OF U.P.
October 31, 2017
BHAGIRATH & 4 ORS Vs. D M , LAKHIMPUR KHERI & 2 ORS
November 27, 2017
BHAGWAN DAS & OTHERS Vs. STATE OF U P
May 19, 2017
BHAGWAN DIN & OTHERS Vs. STATE OF U P
August 18, 2017
BHAGWAN SINGH Vs. STATE OF U P
May 5, 2017
BHAGWAN SINGH Vs. STATE OF U.P.
July 26, 2017
BHAGWANDEEN Vs. ADDL. COMMISSIONER JUDICIAL DIVISION LKO
March 30, 2017
BHAGWATI PRASAD AGARWAL ENGINEERING WORKS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
July 17, 2017
BHAIRON PRASAD Vs. STATE
January 12, 2017
BHANU LATA GUPTA Vs. SMT. ANUBHA RATHI AND 2 OTHERS
September 5, 2017
BHANU PRATAP SINGH Vs. UNION OF INDIA & OTHERS
July 11, 2017
BHARAT & 2 OTHERS Vs. STATE OF U P
March 2, 2017
BHARAT BHUSHAN AND 3 OTHERS Vs. RAJENDRA KUMAR
November 27, 2017
BHARAT LAL YADAV Vs. STATE OF U P AND 3 OTHERS
November 14, 2017
BHARAT PETROLEUM CORPORATION LTD THRU ITS TERRITORY MANAGER Vs. STATE OF U P & ORS
November 29, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. RAMESHWAR DAYAL
August 3, 2017
BHARAT SINGH Vs. ADDL. COMMISSIONER AND OTHERS
April 11, 2017
BHARTI Vs. STATE OF U.P.
February 22, 2017
BHARTI AGARWAL Vs. SHRI RAM NET A.C.J.M. SAHARANPUR
May 5, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. UMESH CHANDRA AND OTHERS
May 15, 2017
BHARTIYA LAGHU MADHYAMIK VIDYALAYA THRU MANAGER Vs. STATE OF U P THRU SECY OF BASIC EDU CIVIL SECTT LK
August 31, 2017
BHARTIYA YUVA SHAKTI KALYANAM SAMITI THRU. MEMBER MURTAZA ALI Vs. STATE OF U.P. THRU. CHIEF SECY. AND ORS.
March 1, 2017
BHAURAO S/O SHANKARRAO GAIDHANE Vs. STATE OF MAHARASHTRA
December 8, 2017
BHAWANI PRASAD VERMA Vs. STATE OF U P THROUGH PRIN SECY MEDICAL EDU LKO & O
April 11, 2017
BHEEM SEN SINGH Vs. STATE OF U.P.
March 27, 2017
BHEEM SINGH Vs. STATE OF U P
July 11, 2017
BHEEMSEN AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 6, 2017
BHEL SHIKSHA NIKETAN Vs. DEPUTY LABOUR COMMISSIONER, JHANSI AND OTHERS
September 7, 2017
BHIKHU Vs. A D C
May 18, 2017
BHIM MOTORS PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAX U.P. AT LUCKNOW
August 29, 2017
BHIM SINGH Vs. STATE OF U P AND OTHERS
August 8, 2017
BHOLA MAURYA Vs. STATE OF U.P. AND 2 OTHERS
March 30, 2017
BHOLA NATH PANDEY Vs. STATE OF U P AND 4 OTHERS
May 23, 2017
BHOLA PANDEY Vs. JITENDRA PRASAD,PRINCIPAL SECRETARY U P AT LKO
July 28, 2017
BHOLE SHARMA Vs. STATE
October 9, 2017
BHOOLEY SINGH Vs. STATE OF U P & OTHERS
December 22, 2017
BHOOP KISHORE PRAMOD KUMAR THRU ITS PROP PRAMOD KUMAR Vs. COMMISSIONER OF TRADE TAX
November 17, 2017
BHOORA @ FIROZ Vs. STATE OF U.P. AND 2 OTHERS
August 28, 2017
BHOOREY SINGH Vs. STATE OF U.P. & ANOTHER
January 23, 2017
BHOOTPURVA SAINIK SECURITY GURAD Vs. COMMISSIONER CUSTOM & CENTRAL EXCISE AND SERVICE TAX
September 5, 2017
BHOPAL SINGH & OTHERS Vs. STATE OF U P
December 12, 2017
BHRIGHU AND 2 OTHERS Vs. SMT. DHANESHARI AND ANOTHER
May 26, 2017
BHUMI RAJ Vs. STATE OF U.P.
April 20, 2017
BHUPENDRA PRATAP SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF HANDICAP WELF
June 15, 2017
BHUPENDRA SINGH @ BHUPATI AND ANOTHER Vs. STATE OF U.P.
January 10, 2017
BHUPENDRA SINGH RAWAT Vs. STATE OF U P THRU PRIN SECY DEPTT OF AGRICULTURE E
April 10, 2017
BHURA AND ANOTHER Vs. STATE
July 21, 2017
BHURA SHEKH Vs. STATE OF U P
September 18, 2017
BHURI SINGH AND OTHERS Vs. SRI DARSHAN SINGH AND OTHERS
May 16, 2017
BHUVNESH PACHAURI Vs. STATE OF U.P.
November 27, 2017
BHUWAL KAHAR Vs. STATE OF UTTAR PRADESH
April 28, 2017
BHUWANESH KUMAR Vs. STATE OF U.P. AND 28 OTHERS
November 2, 2017
BIBHA SINGH KUSHAWAHA Vs. U P BASIC EDUCATION BOARD, ALLAHABAD AND 3 OTHERS
July 19, 2017
BIBHUTI KUSHWAHA Vs. UNION OF INDIA
April 7, 2017
BIJAY BAHADUR SINGH Vs. STATE OF U.P
May 15, 2017
BIJENDR Vs. STATE OF U.P.
January 17, 2017
BIJENDRA SINGH AND 2 OTHERS Vs. ADDITIONAL DISTRICT MAGISTRATE AND 3 OTHERS
December 5, 2017
BIJLESHWARI Vs. STATE OF U.P.
February 2, 2017
BILATUN NISHA Vs. STATE OF U P AND 2 OTHERS
December 14, 2017
BIMLENDRA MOHAN PRATAP MISHRA AND ANOTHER Vs. STATE OF U.P. THROU. ITS PRIN. SECY. URBAN PLANNING & DEVP. & ORS.
February 14, 2017
BIOTECH INTERNATIONAL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
April 24, 2017
BIRENDRA KUMAR Vs. BOARD OF REVENUE
July 5, 2017
BIRENDRA KUMAR SHARMA Vs. CHHUNNA LAL @ CHUNNI LAL
May 16, 2017
BIRENDRA KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND 7 OTHERS
September 22, 2017
BISHAMBHAR Vs. STATE OF U.P.
May 16, 2017
BITTU AND OTHERS Vs. STATE OF U P AND ANOTHER
April 19, 2017
BOARD OF DIRECTORS Vs. STATE INFORMATION COMMISSION, LUCKNOW
October 27, 2017
BOARD OF DIRECTORS/C/M ADMINISTRATIVE COMMITTEE Vs. STATE INFORMATION COMMISSION, LUCKNOW
October 27, 2017
BOBY Vs. STATE OF U.P.
May 30, 2017
BODHAN SINGH Vs. STATE
May 26, 2017
BOMAN NANAWATI Vs. ADDL. DISTRICT JUDGE ALLAHABAD AND ANOTHER
September 13, 2017
BONEY KAPOOR AND OTHERS Vs. STATE OF U P AND ANOTHER
May 8, 2017
BRAHAM KISHORE @ LADETI AND OTHERS Vs. STATE OF U.P.
August 28, 2017
BRAHAMANAND SINGH & 14 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE LKO. & ORS.
September 19, 2017
BRAHMA DEV Vs. STATE OF U.P.
August 3, 2017
BRAHMA PRAKASH PANDEY Vs. STATE OF U.P.
August 4, 2017
BRAHMANAND Vs. STATE OF U.P.
March 29, 2017
BRAHMJEET Vs. BOARD OF REVENUE U.P., MEERUT CAMP AND OTHERS
January 17, 2017
BRAJESH CHAUBEY Vs. DISTRICT MAGISTRATE
March 6, 2017
BRIG. SUKHJIT SINGH Vs. STATE OF U.P. AND 2 OTHERS
January 17, 2017
BRIJ BHUSHAN DUTTA Vs. STATE OF U.P. THROUGH REVENUE SECRETARY AND OTHERS
September 20, 2017
BRIJ BIHARI SHARMA Vs. STATE OF U P THRU SECRY AND 3 OTHERS
November 13, 2017
BRIJ GOPAL MISHRA Vs. DR. MANORAMA SRIVASTAVA
July 19, 2017
BRIJ KISHOR TRIVEDI Vs. KANPUR DEVELOPMENT AUTHORITY
December 5, 2017
BRIJ KISHORE AND 3 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA AND 6 OTHERS
March 2, 2017
BRIJ MOHAN Vs. STATE OF U.P. AND 5 OTHERS
January 16, 2017
BRIJ MOHAN Vs. RAMESHWARI SAXENA AND 3 OTHERS
December 14, 2017
BRIJ MOHAN AND 36 OTHERS Vs. STATE OF U.P. THRU SPECIAL SECY. AND 6 OTHERS
March 7, 2017
BRIJ MOHAN SINGH & OTHERS Vs. SHEO PAL SINGH & OTHERS
August 8, 2017
BRIJ PAL SINGH AND ANOTHER Vs. STATE OF U P
June 8, 2017
BRIJBHUSHAN Vs. RAJESH AND 20 OTHERS
February 20, 2017
BRIJENDRA NATH SINGH Vs. UNION OF INDIA
August 8, 2017
BRIJENDRA PAL SINGH AND 3 OTHERS Vs. ADDITIONAL DISTRICT JUDGE HARDOI AND 8 OTHERS
October 26, 2017
BRIJENDRA SINGH Vs. COLLECTOR ALIGARH
October 12, 2017
BRIJESH Vs. STATE OF U P
March 3, 2017
BRIJESH Vs. STATE OF U P
July 10, 2017
BRIJESH ALIAS GUDDU Vs. STATE OF U.P.
May 30, 2017
BRIJESH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 26, 2017
BRIJESH KUMAR Vs. UNION OF INDIA AND OTHERS
February 3, 2017
BRIJESH KUMAR AND 5 OTHERS Vs. STATE OF U P & ANOTHER
December 1, 2017
BRIJESH KUMAR UPADHYAYA Vs. STATE OF U.P.
August 23, 2017
BRIJESH PRASAD MISHRA @ MUNNOO MAHARAJ & ANOTHER Vs. STATE OF U P
September 20, 2017
BRIJESH SHUKLA Vs. STATE OF U P
March 27, 2017
BRIJESH SINGH Vs. STATE OF U P
May 9, 2017
BRIJKISHOR NEEKHARA ADVOCATE Vs. HARI PRAKASH
October 23, 2017
BRIJSEWAK GUPTA Vs. STATE OF U.P. & 3 OTHERS
March 8, 2017
BRIJVEER SINGH Vs. STATE OF U.P.
July 3, 2017
BRINDABAN BEHARI LAL SRIVASTAVA AND 2 OTHERS Vs. STATE OF U.P. THRU. PRIN.SECY., WOMEN & CHILD WELFARE AND ANOTHER
January 24, 2017
BUDDHRAJ Vs. STATE OF U.P. AND 4 OTHERS
January 17, 2017
BUDDHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION (ADMINISTRATION)
April 11, 2017
BUDH SEN & 3 OTHERS Vs. STATE OF U P & 3 OTHERS
November 15, 2017
BULANDSHAHAR DEVELOPMENT AUTHORITY Vs. SKY BUILDER CONTRACTOR, GHAZIABAD
March 28, 2017
BUTA SINGH Vs. STATE OF U.P.
May 3, 2017
C.G.M., TECHNICAL, U.P.S.R.T.C. Vs. PAWAN KUMAR RAI
May 18, 2017
C.T.T. Vs. M/S D.B. & CO. SHAHGANJ SULTANPUR
July 18, 2017
C/M AGRASEN INTER COLLEGE, LUCKNOW THRU. MANAGER Vs. STATE OF U.P.
March 10, 2017
C/M AL-JAMIATUL GHAUSIA ARABIC COLLEGE SAMITI UTRAULA Vs. STATE OF U.P.
May 9, 2017
C/M BALWANT RURAL ENGINEERING INSTITUTE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2017
C/M CAPTAIN SHANKAR DHWAJ AUDHYOGIK VIDYALAYA AND Vs. STATE OF U P AND 4 OTHERS
February 28, 2017
C/M DWAPAR VIDYAPEETH PARISHAD Vs. STATE OF U.P.
September 7, 2017
C/M GRAM VIKAS SHIKSHA SAMITI AND ANOTHER Vs. STATE OF U.P. AND 7 OTHERS
January 20, 2017
C/M INTER COLLEGE Vs. STATE OF U.P.
July 4, 2017
C/M KASHI BALIKA SHIKSHA NIKETAN INTER COLLEGE THR Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU LKO & OR
September 8, 2017
C/M KEDAR NATH SHIKSHAN SANSTHAN SONGAON Vs. STATE OF U.P.
December 1, 2017
C/M KSHETRIY SHRI GANDHI AASHRAM MAGHAR AND ANOTHER Vs. PRESCRIBED AUTHORITY/S D M KHALILABAD AND 11 OTHERS
December 7, 2017
C/M MADARSA HANFIYA ZIYAUL QUARAN THRU MEMBER/SECY. & ANR. Vs. STATE OF U.P. THRU SECY. MINORITY WELFARE DEPTT. LKO. & ORS.
January 24, 2017
C/M MADHADEVI HARIJAN BAL VIDYALAYA AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
September 12, 2017
C/M MOHAMMADPUR EDUCATIONALAND WELFARE SOCIETY Vs. STATE OF U.P.
February 22, 2017
C/M MOHAN LAL ADARSH PURVA M.V. SALEMPUR Vs. STATE OF U.P. AND OTHERS
November 3, 2017
C/M MOHAN VIDYA MANDIR INTER ... Vs. STATE OF U.P. AND 3 OTHERS
November 28, 2017
C/M OF JANTA INTERMEDIATE COLLEGE,KOTWAKALA,DISTT KUSHINAGAR Vs. STATE OF U P AND 4 OTHERS
November 27, 2017
C/M OF NEHRU KISSAN VIDYALAYA JR. HIGH SCHOOL Vs. STATE OF U.P. AND 2 ORS.
January 31, 2017
C/M OF SRI RADHA KRISHNA ADARSH SANNSKRIT VIDYALAYA & ANR. Vs. STATE OF U.P.
October 5, 2017
C/M PT. RAM SHABD SMRITI MAHAVIDYALAYA & ANR.(5900 M/S 2017) Vs. DR. RAM MANOHAR LOHIYA AVADH UNIVERSITY FAIZABAD & 2 OTHERS
March 24, 2017
C/M SACRED HEART CATHOLIC EDU.SOCIETY THRU. MANAGER AND ANR. Vs. ELECTION COMMISSION OF INDIA NEW DELHI AND 2 ORS.
February 9, 2017
C/M SRI GANDHI INTER COLLEGE, GORAKHPUR Vs. BAL MUKUND SINGH
May 31, 2017
C/M SRI UMED RAI BHARTIYA INTER COLLEGE Vs. STATE OF U.P.
May 12, 2017
C/M THE DADAR ASHRAM TRUST, BALLIA AND ANOTHER Vs. DR. CHANDRASHEKHAR PANDEY AND 5 OTHERS
August 25, 2017
C/M VIDYA VIHAR INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
May 3, 2017
C/M, BALIKA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
March 4, 2017
C/M, GOPAL BALAK JR. HIGH SCHOOL Vs. INDER MOHAN OBEROI
May 16, 2017
C/M. D.P.S.N. INTER COLLEGE Vs. STATE OF U.P.
November 29, 2017
CANTONMENT BOARD Vs. GURU TEG BAHADUR PUBLIC SCHOOL
May 8, 2017
CAPTAIN SHANKAR DHWAJ AUDHYOGIK VIDYALAYA AND ANOT Vs. STATE OF U P AND 4 OTHERS
April 7, 2017
CCE, ALLAHABAD Vs. M/S HI
November 30, 2017
CENTRAL COUNCIL RADHASOAMI SATSANG AND 21 OTHERS Vs. DR. D.K. HAZRA
February 22, 2017
CENTRAL ELECTRONICS LTD Vs. COMMISSIONER OF TRADE TAX, U P, LUCKNOW
November 27, 2017
CENTRAL ELECTRONICS LTD. Vs. FRIENDS CABLE INDUSTRIES, NOIDA
September 14, 2017
CENTRAL TRANSPORT CORPORATION OF INDIA Vs. THE COMMISSIONER
February 15, 2017
CENTRAL WAREHOUSING CORPORATION Vs. DISTRICT JUDGE, GHAZIABAD AND ANR
July 28, 2017
CESTAT BAR ASSOCIATION Vs. UNION OF INDIA THRU SECY DEPT OF REVE AND 4 OTHERS
November 7, 2017
CHAIRMAN / MANAGING DIRECTOR, U P POWER CORPORATIO Vs. DIVYA MANI TRIPATHI AND ANOTHER
January 25, 2017
CHAIRMAN ALLAHABAD U P GRAMIN BANK AND ANOTHER Vs. ANIL KUMAR KESARWANI
May 25, 2017
CHAMAN LAL Vs. DUKHRAN
May 5, 2017
CHAND Vs. STATE OF U.P.
May 16, 2017
CHAND MOHD. Vs. STATE OF U.P.
May 25, 2017
CHANDAN RAJ GOPAL Vs. STATE OF U.P.
August 21, 2017
CHANDRA BHAL Vs. BALKRISHNA SHUKLA
November 10, 2017
CHANDRA BHAN Vs. ASHWATI
May 26, 2017
CHANDRA BHAN AND ANOTHER Vs. STATE OF U P
December 5, 2017
CHANDRA BHAN SINGH Vs. STATE OF U.P.
September 22, 2017
CHANDRA BHAN SINGH Vs. STATE OF U P AND 2 OTHERS
November 15, 2017
CHANDRA BHUSHAN TRIPATHI Vs. STATE OF U.P.
August 4, 2017
CHANDRA GOPAL SHUKLA Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE/F.T.C.
May 31, 2017
CHANDRA KRISHNA PANDEY Vs. STATE OF U P AND 2 ORS
December 14, 2017
CHANDRA MANI PRASAD AND 3 OTHERS Vs. UNION OF INDIA AND ANOTHER
February 8, 2017
CHANDRA PAL Vs. STATE OF U.P.
October 30, 2017
CHANDRA PAL Vs. STATE OF U.P. & 3 OTHERS
May 22, 2017
CHANDRA PAL AND OTHERS Vs. STATE OF U P
August 1, 2017
CHANDRA PAL SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL
April 6, 2017
CHANDRA PAL SINGH & OTHERS Vs. STATE OF U.P.
January 13, 2017
CHANDRA PRAKASH & ANOTHER Vs. HAR CHARAN AND 2 OTHERS
October 6, 2017
CHANDRA PRAKASH @ PRAKASH Vs. STATE OF U.P.
October 12, 2017
CHANDRA PRAKASH AND ANOTHER Vs. STATE OF U P & ANOTHER
April 13, 2017
CHANDRA PRAKASH SINGH @ MONU @ CHANDRA BHAN SINGH Vs. STATE OF U P AND ANOTHER
April 25, 2017
CHANDRA PRAKASH SONI Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 4 LAKHIMPUR KHERI & ORS.
November 24, 2017
CHANDRA PRAKASH VERMA Vs. CHAIRMAN, U P GOVT EMPLOYEES WELFARE CORP & ANOTHER
November 15, 2017
CHANDRA SHEKHAR Vs. STATE OF U.P. AND 2 OTHERS
May 8, 2017
CHANDRA SHEKHAR Vs. STATE OF U.P.
October 11, 2017
CHANDRA SHEKHAR JAISWAL Vs. SHASHI SHEKHAR JAISWAL
August 22, 2017
CHANDRA SHEKHAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 2, 2017
CHANDRA SHEKHER Vs. RAKESH CHANDRA AND 11 OTHERS
July 10, 2017
CHANDRADEEP Vs. CHIEF REVENUE OFFICER/D.D.C. AND OTHERS
January 9, 2017
CHANDRADHARI @ SHIV BACHAN Vs. GAON SABHA GHAZIPUR
September 18, 2017
CHANDRAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA & 14 OTHERS
January 4, 2017
CHANDRAMA PRASAD Vs. DY. DIRECTOR CONSOLIDATION, ALLAHABAD AND OTHERS
November 1, 2017
CHANDRAMA SINGH (DECEASED) AND ANOTHER Vs. PHAGU RAM VERMA AND 6 OTHERS
May 3, 2017
CHANDRAPAL Vs. STATE OF U.P.
August 9, 2017
CHANDRAPAL Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF BACKWARD CLASS AND ORS.
May 12, 2017
CHANDRAPAL SINGH Vs. BANK OF BARODA & OTHERS
August 30, 2017
CHANDRAWATI Vs. RAJDHARI
May 12, 2017
CHANDRIKA ALIAS JOKAR AND OTHERS Vs. STATE OF U.P.
August 4, 2017
CHANDRIKA SINGH Vs. STATE OF U.P.
July 10, 2017
CHARAN SINGH Vs. M/S. AJANTA THEATRE, SHAMLI
December 20, 2017
CHARAN SINGH Vs. DISTRICT JUDGE, HAPUR AND OTHERS
November 14, 2017
CHATURBHUJ VERMA S/O LATE GUMAN DAS Vs. U P PUBLIC SERVICES TRIBUNAL & OTHERS
March 29, 2017
CHAUDHARY MAHABIR PRASAD MEMORIAL MAHAVIDYALAY Vs. STATE OF U P & 2 OTHERS
May 26, 2017
CHAUTHI RAM Vs. STATE OF U P
July 25, 2017
CHEDI TIWARI Vs. D.D.C. AND OTHERS
September 1, 2017
CHEETAL GRAND MOTELS (P) LTD. Vs. COMMISSIONER OF TRADE TAX
October 12, 2017
CHHANGUR PRASAD Vs. STATE OF U.P.
May 16, 2017
CHHATRADHARI Vs. STATE OF U.P.
December 15, 2017
CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY, KANPUR Vs. SHWETA SINGH AND ANOTHER
May 17, 2017
CHHATRASAK SINGH SENGAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
May 12, 2017
CHHAYA PUBLIC SCHOOL BENGLA BAZAR POST BHADRUKH LUCKNOW Vs. LUCKNOW DEVELOPMENT AUTHORITY GOMTI NAGAR LUCKNOW THROU, SECY
November 17, 2017
CHHEDI YADAV, SON OF JAGANNATH YADAV Vs. STATE OF U P
May 1, 2017
CHHOTAK BANVASI Vs. STATE OF U.P.
October 28, 2017
CHHOTEY LAL Vs. STATE OF U.P.
January 19, 2017
CHHOTEY LAL Vs. STATE
August 22, 2017
CHHOTEY LAL Vs. D.D.C.
March 2, 2017
CHHOTEY LAL AND ORS. Vs. RAM NARESH SINGH AND ORS.
December 18, 2017
CHHOTKAU & ANOTHER Vs. STATE OF U P
December 13, 2017
CHHOTKAU @ SURENDRA (JAIL APPEAL ) Vs. STATE OF U P
October 7, 2017
CHHOTU SON OF CHAKRADATT ALIAS MUNNA BRAHMIN Vs. STATE
July 21, 2017
CHHUNNAR @ SHIV GOVIND Vs. STATE OF U.P.
August 18, 2017
CHIDDU Vs. STATE OF U.P.
March 24, 2017
CHIEF GENERAL MANAGER, TELECOMMUNICATION, B S N L & 3 ORS Vs. VIDYA PRASAD
December 13, 2017
CHINTA MANI YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
November 3, 2017
CHIRAUNJI LAL GUPTA Vs. M/S. PRAKASH CHANDRA ANIL KUMAR AND 9 OTHERS
October 7, 2017
CHUNNA MIYA Vs. KANPUR DEVELOPMENT AUTHORITY AND ORS.
July 10, 2017
CHUTUKU AND OTHERS Vs. STATE OF U.P.
February 17, 2017
CO-OPERATIVE CANE DEVELOPMENT Vs. STATE OF U.P. AND ORS.
December 21, 2017
COMMISSIONER CENTRAL EXCISE & SERVICE TAX Vs. M/S PREMIER ALLOYS LTD UPSIDC INDUSTRIAL AREA FATE
May 30, 2017
COMMISSIONER CENTRAL EXCISE, LUCKNOW Vs. PREMIER ALLOYS LTD.
February 9, 2017
COMMISSIONER COMMERCIAL TAX Vs. BAREILLY HIGHWAYS PROJECTS LIMITED
April 13, 2017
COMMISSIONER COMMERCIAL TAX LKO. Vs. S/S SARASWATI INDUSTRIAL SYNDICATE NARA
January 13, 2017
COMMISSIONER INCOME TAX Vs. M/S MICROMATIC GRINDING TECHNOLOGIES
January 31, 2017
COMMISSIONER INCOME TAX & ANOTHER Vs. KISAN SAHAKARI CHINI MILLS LTD
January 24, 2017
COMMISSIONER OF C. EX. AND S.T., LUCKNOW Vs. AASHIRWAD CONSTRUCTION CO.
April 4, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. OUDH SUGAR MILLS LTD.
February 16, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. NEW HOLLAND FIAT INDIA LTD.
August 28, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. NANDGANJ SIHORI SUGAR CO. LTD.
January 10, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. EVEREADY INDUSTRIES INDIA LTD.
January 17, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. TIMEX WATCHES LIMITED
November 20, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. PREMIER ISPAT LTD.
September 1, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. TEHRI PULP & PAPER LTD
November 28, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. ORIENT BELL LTD.
July 6, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. CURADEV PHARMA (P) LTD.
August 18, 2017
COMMISSIONER OF CENTRAL EXCISE AND S.T. Vs. ANAND MOTOR AGENCY
April 13, 2017
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LUCKNOW Vs. AIMR JEWELS PVT. LTD. AGRA
May 30, 2017
COMMISSIONER OF CENTRAL EXCISE ASHOK MARG Vs. INDIAN OIL CORPORATION LIMITED
May 1, 2017
COMMISSIONER OF CENTRAL EXCISE, CUS. AND S.T. Vs. BARNWAL CARPET MFG. CO.
April 10, 2017
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. MAYANK AND CO AND 7 OTHERS
August 3, 2017
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. BAJAJ HINDUSTAN LTD.
January 17, 2017
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. CHOTEY LAL RADHEY SHYAM
August 30, 2017
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. SHUBH METALS
August 30, 2017
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. RAMGARH CHINI MILLS
February 28, 2017
COMMISSIONER OF CENTRAL EXCISE, NOIDA-II Vs. JBM AUTO LIMITED
May 17, 2017
COMMISSIONER OF CUS. & C. EXCISE Vs. INTERNATIONAL TOBACCO CO. LTD.
January 5, 2017
COMMISSIONER OF CUSTOMS Vs. J.K. EXPORT AND IMPORT HOUSE
March 27, 2017
COMMISSIONER OF CUSTOMS Vs. XEROX INDIA LTD.
August 1, 2017
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. M/S. KESAR ENTERPRISES LTD. BAREILLY
March 20, 2017
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MARKWELL PAPER PLAST P. LTD.
August 28, 2017
COMMISSIONER OF INCOME Vs. S.K.D. NEW STANDARD COACHING INSTITUTE
March 29, 2017
COMMISSIONER OF INCOME TAX Vs. UPCOM CABLES LTD.
January 9, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. SAHARA INDIA LTD.
January 24, 2017
COMMISSIONER OF INCOME TAX Vs. CHAUDHARY SON PAL SINGH
November 27, 2017
COMMISSIONER OF INCOME TAX Vs. LAL MOHAR
November 28, 2017
COMMISSIONER OF INCOME TAX Vs. INDO WIDECOM INTERNATIONAL LTD.
December 7, 2017
COMMISSIONER OF INCOME TAX Vs. S. ARIF INDUSTRIES LTD.
April 7, 2017
COMMISSIONER OF INCOME TAX Vs. M/S CARLTON HOTEL PVT LTD. RANA PRATAP MARG LUCKNOW
January 31, 2017
COMMISSIONER OF INCOME TAX Vs. M/S RAMA EDUCATIONAL SOCIETY
May 25, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. JINDAL PLOYESTER LTD.
May 31, 2017
COMMISSIONER OF INCOME TAX Vs. M/S VAIBHAV CASTING PVT LTD
July 18, 2017
COMMISSIONER OF INCOME TAX Vs. GYAN DEEP SHIKSHA BHARTI
August 19, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. RAMSHREE STEELS PVT. LTD.
October 11, 2017
COMMISSIONER OF INCOME TAX Vs. H
March 3, 2017
COMMISSIONER OF INCOME TAX Vs. U.S. SRIVASTAVA MEMORIAL EDUCATIONAL SOCIETY
February 2, 2017
COMMISSIONER OF INCOME TAX Vs. MOHD SAHID PROP AZIM BUILDERS
December 5, 2017
COMMISSIONER OF INCOME TAX Vs. BABU RAM EDUCATION SOCIETY
December 14, 2017
COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. SRI MOINS IQBAL CANTT ROAD LUCKNOW
July 28, 2017
COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. DR. G.G. DHIR
March 30, 2017
COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. SIDDHARTH CONSTRUCTION CO PVT LTD , LUCKNOW
March 7, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION) AAYAKAR BHA Vs. MAHARAN PRATAP EDUCATIONAL CENTRE SHARDA NAGAR KAN
July 12, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG Vs. KANPUR EDUCATIONAL CENTRE KALYANPUR BITHOOR ROAD
January 12, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LUCKNOW Vs. M/S. ALLAHABAD AGRICULTURAL INSTITUTE NAINI ALLAHABAD
February 14, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LUCKNOW Vs. SETH ANANDRAM JAIPURIA EDU.SOCIETY CANTONMENT KANPUR
March 7, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION) LUCKNOW Vs. SHREEDHAR SEWA TRUST ASHARFI BHAWAN,AYODHYA, FAIZA
September 7, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW Vs. MORADABAD DEVELOPMENT AUTHORITY, MORADABAD
May 3, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW Vs. M/S YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
April 21, 2017
COMMISSIONER OF INCOME TAX (TDS) LUCKNOW Vs. M/S SAHARA INDIA COMMERCIAL CORPN.LTD.ALIGANJ LUCKNOW
January 18, 2017
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. SARJOO SAHKARI CHINI MILLS LTD
August 30, 2017
COMMISSIONER OF INCOME TAX GHAZIABAD MANAGER Vs. MODINAGAR ROLLS LTD
May 30, 2017
COMMISSIONER OF INCOME TAX II Vs. M/S. U.P. ELECTRONICS CORPORATION LTD.
February 15, 2017
COMMISSIONER OF INCOME TAX, MEERUT Vs. MANY ENTERPRISES
January 2, 2017
COMMISSIONER OF INCOME TAX, MEERUT Vs. M/S A.R. TRUST, MEERUT
September 4, 2017
COMMISSIONER OF INCOME TAX,(CENTRAL) LUCKNOW Vs. SHRI RAJ KUMAR CHAURASIA 25,DATIA HOUSE,KHURSHED
March 8, 2017
COMMISSIONER OF INCOME TAX-I Vs. U. P. STATE ELECTRICITY BOARD,LUCKNOW
February 8, 2017
COMMISSIONER OF INCOME TAX-I, KANPUR Vs. SUNIL SUGAR CO KANPUR
July 27, 2017
COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. U P STATE BRIDGE CORPORATION LTD , LUCKNOW
February 2, 2017
COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. RAJ KUMAR SINGH & CO , LUCKNOW
March 29, 2017
COMMISSIONER OF INCOME TAX-II KANPUR Vs. M/S. RELIANCE MEDIA WORKS LTD.
May 5, 2017
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SHARK ROADWAYS PVT LTD
May 1, 2017
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. M/S U P STATE BRIDGE CORPORATION LTD LUCKNOW
March 7, 2017
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SAHU ENTERPRISES PVT LTD LUCKNOW
January 31, 2017
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. GHARI INDUSTRIES PVT LTD
March 1, 2017
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. AMBE FINLEASES LIMITED, NEW DELHI
January 12, 2017
COMMISSIONER OF SERVICE TAX, NOIDA Vs. HCL TECHNOLOGIES LTD.
December 11, 2017
COMMISSIONER TRADE TAX Vs. RESHMA ARIF
January 10, 2017
COMMISSIONER TRADE TAX Vs. S/S KAILASH PRESERVATION PVT. LTD.
May 2, 2017
COMMISSIONER, CENTRAL EXCISE Vs. M/S BHARTI AIRTEL LTD
January 10, 2017
COMMISSIONER, COMMERCIAL TAX Vs. S/S URVASHI SYNTHETICS PROCESSORS PVT. LTD.
January 12, 2017
COMMISSIONER, COMMERCIAL TAX Vs. IRFAN ALI, NEHRU VIHAR; ANSAR ALI, NEHRU VIHAR, MUSTAFABAD; MURTZA ALI KHAN, NEHRU VIHAR
February 17, 2017
COMMISSIONER, COMMERCIAL TAX Vs. S/S SINGHAL RICE MILL THAKURDWARA
July 20, 2017
COMMISSIONER, COMMERCIAL TAX Vs. S/S F.D.C. LTD.
March 28, 2017
COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. M R SOAP PVT LTD, GHAZIABAD
November 23, 2017
COMMISSIONER, COMMERCIAL TAX, U P , LUCKNOW Vs. M/S HINDUSTAN PETROLEUM CORPORATION LTD
August 31, 2017
COMMISSIONER, COMMERCIAL TAX, U P LUCKNOW Vs. S/S AMBUJA CEMENT LTD, SAHARANPUR
April 19, 2017
COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW Vs. S/S. ASSAM BENGAL ROADWAYS
January 10, 2017
COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW Vs. FOREVER LIVING IMPORTS (I) PVT. LTD. MEERUT
September 20, 2017
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE Vs. RAM PISTON & RINGS
November 22, 2017
COMMISSIONER, SERVICE TAX Vs. M/S PANGEA 3 LEGAL DATABASE SYSTEMS PVT. LTD.
February 28, 2017
COMMISSIONER,COMMERCIAL TAX, U.P. LUCKNOW Vs. S/S. SRI SUPREME FREIGHT CARRIERS PVT. LTD.
January 9, 2017
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P. AND 3 OTHERS
November 28, 2017
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P. AND OTHERS
November 3, 2017
COMMITTEE OF MANAGEMENT ISLAMIYA INTER COLLEGE THRU MAHMOOD ALAM Vs. STATE OF U.P. THRU PRIN SECY SECONDARY EDU LKO AND OTHERS
February 3, 2017
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U.P.
July 5, 2017
COMMITTEE OF MANAGEMENT SHIA INTER COLLEGE Vs. STATE OF U P
April 6, 2017
COMMITTEE OF MANAGEMENT SHIVNATH YADAV SHIKSHA SAMITI Vs. STATE OF U.P.
September 20, 2017
COMMITTEE OF MANAGEMENT SWAMI LILA SHAH ADARSH SINDHI INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 25, 2017
COMMITTEE OF MANAGEMENT, KSHETRIYA SHRI GANDHI AASHRAM MAGHAR AND ANOTHER Vs. PRESCRIBED AUTHORITY/S.D.M., KHALILABAD AND OTHERS
December 7, 2017
COMMITTEE OF MANAGEMENT, PANDIT JAWAHAR LAL NEHRU INTER COLLEGE Vs. REGIONAL JOINT DIRECTOR
May 4, 2017
COMMITTEE OF MANAGEMENT, SHANKER JI SANSKRIT UCHCH Vs. STATE OF U P AND OTHERS
May 11, 2017
COMMR. OF C. EX., ALLAHABAD Vs. SHERWANI INDUSTRIAL SYNDICATE LTD.
August 21, 2017
COMMR. OF CENTRAL EXCISE, ALLAHABAD Vs. HINDALCO INDUSTRIES LTD.
January 31, 2017
COMMR. OF INCOME TAX Vs. RAJ KUMAR SINGH & CO.
January 9, 2017
CONSTABLE DRIVER CHARAN SINGH Vs. STATE OF U.P. AND 4 OTHERS
January 12, 2017
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHRI D.K. AGRAWAL, FCA, M/S DINESH K. AGRAWAL & CO., CHARTERED ACCOUNTANTS
April 25, 2017
CYQUATOR MEDIA SERVICES P. LTD. Vs. UNION OF INDIA
November 20, 2017
D.I.O.S. FIROZABAD Vs. RAM DAYAL GUPTA AND ANOTHER
October 25, 2017
D.K. GUPTA Vs. STATE OF U.P. AND 3 OTHERS
February 22, 2017
DABBU SINGH PARIHAR Vs. STATE OF U.P. AND ANR.
August 4, 2017
DAL BAHADUR SINGH @ CHHOTU Vs. STATE OF U P
August 30, 2017
DAL SINGAR Vs. DAYA RAM AND ORS.
November 1, 2017
DAL SINGAR AND 3 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION ,MAU AND 5 OTHERS
December 5, 2017
DALJEET SINGH & 2 OTHERS Vs. AMARJIT SINGH & 7 OTHERS
September 13, 2017
DALVEER Vs. STATE OF U.P.
October 30, 2017
DAMODAR AND OTHERS Vs. STATE
December 6, 2017
DAN BAHADUR SINGH Vs. STATE OF U.P. AND 4 OTHERS
July 31, 2017
DAN BIHARI SHARMA Vs. U.P. MADHYAMIK SHIKSHA PARISHAD & ANR.
October 10, 2017
DANIEL DAYAL Vs. STATE OF U.P. AND 3 OTHERS
November 1, 2017
DARSHAN DEVI & OTHERS Vs. RAJESH KAPOOR & OTHERS
April 4, 2017
DARSHAN LAL AND ANOTHER Vs. KRISHAN KUMAR GUPTA AND OTHERS
November 6, 2017
DARSHAN SINGH AND ANOTHER Vs. STATE OF U P
August 4, 2017
DASRATH Vs. ALOK KUMAR DUBEY AND OTHERS
September 8, 2017
DATARAM SINGH Vs. STATE OF U.P.
September 21, 2017
DAU DAYAL SHARMA Vs. STATE OF U P AND ANOTHER
March 3, 2017
DAULAT RAM (VILLAGE PRADHAN) AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 4, 2017
DAYA RAM AND ANOTHER Vs. STATE OF U.P
June 2, 2017
DAYA RAM CHANDRAUL Vs. STATE OF U P AND 7 OTHERS
November 8, 2017
DAYA RAM NISHAD Vs. STATE
November 6, 2017
DAYA RAM SHIKARVAR Vs. STATE OF U.P.
September 6, 2017
DAYA RAM YADAV Vs. STATE OF U.P.
July 7, 2017
DAYA SHANKAR @ GOLI HARIJAN Vs. STATE OF U P
November 13, 2017
DAYA SHANKAR AND ORS (STATE) Vs. COMM SECY BOARD OF REVENUE AND ORS
August 30, 2017
DAYA SHANKAR UPADHAYAYA Vs. STATE OF U.P. AND OTHERS
December 13, 2017
DAYA SHANKER SINGH & ANOTHER Vs. STATE
April 7, 2017
DAYARAM Vs. SUKHRAM
May 22, 2017
DCM SHRIRAM INDUSTRIES LTD Vs. BIMLA
September 15, 2017
DECORATIVE CHEMICALS & ALLIED PRODUCTS Vs. THE COMMISSIONER OF TRADE TAX
May 25, 2017
DEEN DAYAL @ MUNNA Vs. STATE
March 31, 2017
DEENA NATH Vs. STATE OF U.P. & 3 OTHERS
March 2, 2017
DEENA NATH PANDEY AND ANOTHER Vs. STATE OF U.P. AND 9 OTHERS
March 1, 2017
DEEP CHANDRA YADAV Vs. STATE OF U.P.
February 28, 2017
DEEP KUMAR SRIVASTAVA Vs. STATE OF U P THRU C B I /ACB/LKO & ANR
May 26, 2017
DEEP NARAIN Vs. STATE OF U.P.
February 28, 2017
DEEPAK AGRAWAL Vs. A.D.J./SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT)
August 17, 2017
DEEPAK AND OTHERS Vs. STATE OF U P AND ANOTHER
April 19, 2017
DEEPAK GARG Vs. CHIEF CONTROLLING REVENUE AUTHORITY U.P. AT ALLD.
May 30, 2017
DEEPAK KUMAR Vs. STATE OF U P AND 2 ORS
February 16, 2017
DEEPAK OJHA Vs. STATE OF U P
April 27, 2017
DEEPAK SINGHAL & OTHERS Vs. STATE OF U P & ANOTHER
July 12, 2017
DEEPAK SINGHANIA Vs. UNION OF INDIA AND OTHERS
October 26, 2017
DEEPCHAND Vs. PHOOLCHAND MANJHI
February 16, 2017
DEEPENDRA KUMAR SINGH Vs. STATE OF U.P.
May 18, 2017
DEEPU ALIAS KULDEEP YADAV Vs. UNION OF INDIA AND 5 OTHER
November 6, 2017
DELHI TRANSPORT CORP., NEW DELHI Vs. KM. ANJU RASTOGI AND OTHERS
March 21, 2017
DEN KASHI CABLE NETWORK PRIVATE LTD VARANASI THRU Vs. STATE OF U P THROU SECY MINISTRY OF FINANCE & REVE
March 28, 2017
DEO KUMAR Vs. STATE OF U P
March 24, 2017
DEORAJ AND ANR Vs. STATE OF U P AND ANOTHER
August 28, 2017
DEPUTY INSPECTOR GENERAL OF POLICE Vs. LALLAN PRASAD
March 31, 2017
DESH RAJ SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FOOD AND CIVIL SUPPL. AND OTHERS
February 14, 2017
DESH RAJ SINGH Vs. STATE OF U.P.
March 29, 2017
DESHRAJ Vs. BOARD OF REVENUE U.P. AT ALLAHABAD
November 1, 2017
DESHRAJ (JAIL APPEAL ) Vs. STATE OF U.P.
December 7, 2017
DEV KUMAR MISHRA Vs. SMT. URMILA DEVI
February 27, 2017
DEV MANI SHARMA Vs. SECRETARY/GENERAL MANAGER, BAHRAICH & ORS
April 21, 2017
DEV NATH PANDEY Vs. U.P.S.R.T.C.
August 18, 2017
DEV NATH YADAV Vs. SMT. SHASHIKALA DEVI
October 26, 2017
DEV SHANKAR MISHRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 5, 2017
DEV SWAROOP Vs. DISTRICT JUDGE, ETAH
August 18, 2017
DEVENDER SINGH Vs. STATE OF U P AND ANOTHER
March 24, 2017
DEVENDRA Vs. STATE OF U.P.
April 12, 2017
DEVENDRA KUMAR Vs. STATE OF U P AND OTHERS
April 24, 2017
DEVENDRA KUMAR Vs. STATE OF U.P. AND 4 OTHERS
October 5, 2017
DEVENDRA KUMAR @ BONI Vs. STATE OF U P
August 4, 2017
DEVENDRA KUMAR PAL Vs. STATE OF U P THRU SECY HOME AND OTHERS
April 11, 2017
DEVENDRA KUMAR SHARMA Vs. UNION OF INDIA AND 4 OTHERS
August 30, 2017
DEVENDRA PRATAP SINGH Vs. CUSTOM EXCISE AND SERVICE TAX APPELLATE
August 29, 2017
DEVENDRA SINGH Vs. STATE OF U P AND 3 OTHERS
November 21, 2017
DEVENDRA SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 19, 2017
DEVENDRA UPADHYAY Vs. BHUDEV PRASAD SHARMA
May 31, 2017
DEVI DAYAL Vs. SHIV KUMAR
March 21, 2017
DEVI PRASAD PAL Vs. STATE CHIEF INFORMATION ...
December 19, 2017
DEVI SARAN Vs. STATE OF U P
February 22, 2017
DEVRAJ Vs. STATE OF U P AND 2 OTHERS
January 16, 2017
DEVRATI DEVI Vs. STATE OF U P AND ANR
December 20, 2017
DEWAN SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2017
DHANI RAM Vs. COLLECTOR, DISTRICT
January 20, 2017
DHANI RAM Vs. STATE OF U.P.
May 26, 2017
DHANI RAM Vs. STATE OF U P AND ANOTHER
December 20, 2017
DHANKESH Vs. STATE OF U.P.
January 25, 2017
DHANTOO Vs. STATE OF U P
September 12, 2017
DHANVEER Vs. STATE OF U.P.
May 5, 2017
DHARAM PAL SATYA PAL LTD. Vs. COMMISSIONER U.P. TRADE TAX
December 5, 2017
DHARAM PAL SINGH Vs. STATE OF U.P.
June 15, 2017
DHARAM PAL YADAV Vs. STATE OF U.P. AND ANR.
January 13, 2017
DHARAM RAJ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR AND 3 OTHERS
May 10, 2017
DHARAM RAJ PASI Vs. STATE OF U.P.
September 20, 2017
DHARAM VEER MISHRA & ANOTHER Vs. STATE OF U P & ANOTHER
March 20, 2017
DHARAMVEER Vs. STATE OF U.P.
May 16, 2017
DHARM PAL Vs. STATE OF U.P. AND 2 OTHERS
October 5, 2017
DHARMENDRA KUMAR AGARWAL Vs. PRATHAMA BANK AND ANOTHER
March 29, 2017
DHARMENDRA KUMAR AND 2 OTHERS (IN RE 5158 S/S 2015) Vs. ABHISHEK KUMAR AND 19 OTHERS
April 6, 2017
DHARMENDRA KUMAR AZAD Vs. STATE OF U P & OTHERS
August 24, 2017
DHARMESH AND ANOTHER Vs. STATE OF U P THRU SECY HOME AND ORS
March 21, 2017
DHARMVEER Vs. STATE OF U.P.
March 30, 2017
DHARMVEER & OTHERS Vs. STATE OF U P THRU COLLECTOR GAZIABAD & OTHERS
January 4, 2017
DHEER SINGH AND 3 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
February 20, 2017
DHEERU JAISWAL Vs. STATE OF U.P.
September 6, 2017
DHIRAJ SINGH Vs. STATE OF U P & OTHERS
November 27, 2017
DHIRAJ SINGH Vs. STATE OF U.P.
December 14, 2017
DHIRENDRA AGRAWAL Vs. STATE OF U.P. AND ANOTHER
February 8, 2017
DHIRENDRA KUMAR Vs. STATE OF U P
September 4, 2017
DHIRENDRA KUMAR TIWARI Vs. STATE OF U.P.
January 31, 2017
DHRUV NARAIN SINGH Vs. STATE OF U P AND OTHERS
January 13, 2017
DHRUVA VARDHAN SHAH AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 21, 2017
DI CHINI MILL MAJDOOR SANGH THRU SECY & ANOTHER Vs. RAJENDRA ISPAT PVT LTD & 2 OTHERS
November 3, 2017
DIL BAHADUR Vs. STATE OF U.P.
March 8, 2017
DILEEP KUMAR Vs. STATE OF U.P.THRU THE SECY.REVENUE U.P.GOVT.LKO.AND ORS.
January 20, 2017
DILEEP KUMAR GIRI (JUVENILE) Vs. THE STATE OF U.P.
January 31, 2017
DILIP GIRI Vs. STATE OF U.P.
October 30, 2017
DILIP KUMAR Vs. STATE OF U.P.
April 19, 2017
DILIP KUMAR Vs. STATE OF U.P. AND ORS.
November 7, 2017
DILIP KUMAR @ TANNE Vs. STATE OF U.P.
May 19, 2017
DILSHAD BEGAM Vs. STATE OF U.P.
June 5, 2017
DIMPAL @ AKASH DEEP AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
April 25, 2017
DINANATH RAI Vs. STATE OF U.P.
July 12, 2017
DINESH & ANOTHER Vs. STATE OF U P
May 11, 2017
DINESH CHANDRA RAWAT Vs. STATE OF U.P.
September 21, 2017
DINESH CHANDRA SINHA Vs. STATE OF U.P.
March 9, 2017
DINESH KUMAR Vs. STATE OF U P & 2 OTHERS
September 21, 2017
DINESH KUMAR ALIAS DINESH Vs. STATE OF U P
July 28, 2017
DINESH KUMAR AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
March 4, 2017
DINESH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
March 9, 2017
DINESH KUMAR DUBEY AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
August 29, 2017
DINESH KUMAR KHANNA Vs. STATE OF U.P.
August 30, 2017
DINESH KUMAR SHUKLA Vs. STATE OF U.P.
February 14, 2017
DINESH KUMAR SINGH Vs. U O I THRU SECY MINISTRY OF DEFENCE & OTHERS
December 4, 2017
DINESH KUMAR SINGH Vs. COMMISSIONER, FAIZABAD DIVISION
April 3, 2017
DINESH KUMAR SINGH @ SONU Vs. STATE OF U.P
January 5, 2017
DINESH KUMAR SINGH @ SONU Vs. STATE OF U.P. & ORS.
January 5, 2017
DINESH KUMAR SONKAR Vs. STATE OF U.P. & ANOTHER
August 24, 2017
DINESH KUMAR SRIVASTAVA Vs. MANAGING DIRECTOR, BANK OF BAROD
July 26, 2017
DINESH KUMAR UPADHYAYA Vs. C.A.T., ALLAHABAD
August 17, 2017
DINESH KUMAR YADAV Vs. STATE OF U P & ANOTHER
November 16, 2017
DINESH SHARMA AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER
November 10, 2017
DINESH SINGH Vs. STATE OF U.P. & ANOTHER
January 10, 2017
DINESH SINGH Vs. UNION OF INDIA THRU SECY MINISTRY OF HOME AND ORS
March 21, 2017
DINESH, SON OF SURJ LAL MAURYA Vs. STATE OF U P
April 12, 2017
DINESHWAR SHUKLA Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT LUCKNOW
December 4, 2017
DINRAJ Vs. DY. DIRECTOR OF CONSOLIDATION
October 25, 2017
DIPTY & ANOTHER Vs. STATE OF U P
December 14, 2017
DIRECTOR SOCIAL WELFARE DEPARTMENT Vs. BARATI LAL AND 3 OTHERS
May 2, 2017
DIRECTOR, CIVIL AVIATION Vs. KALLU
May 9, 2017
DISTRICT BASIC EDUCATION OFFICER Vs. AMOD KUMAR SHARMA AND ANOTHER
August 4, 2017
DISTRICT BASIC EDUCATION OFFICER RAEBARELI Vs. BANS RAJ
January 27, 2017
DISTRICT BASIC EDUCATION OFFICER, KANNAUJ Vs. SADHNA KATIYAR AND 6 OTHERS
May 26, 2017
DISTRICT BASIC EDUCATION OFFICER, MEERUT Vs. C/M ADARSH JANTA INTER COLLEGE, MEERUT
May 23, 2017
DIVAKAR & 7 ORS Vs. STATE OF U P & ANOTHER
July 19, 2017
DIVYA YADAV AND 14 ORS. Vs. STATE OF U.P THRU.PRIN.SECY.MEDICAL AND HEALTH LKO. AND 23 ORS.
January 11, 2017
DIWAKAR TEWARI & OTHERS Vs. D D C FAIZABAD
December 19, 2017
DIWARI & ORS Vs. STATE OF U P
August 29, 2017
DORI LAL Vs. STATE OF U.P. AND 3 OTHERS
January 11, 2017
DPSN INTER COLLEGE AND ANR Vs. STATE OF U P AND 3 ORS
November 29, 2017
DR MANOJ KUMAR GUPTA Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL & HEALTH
September 1, 2017
DR. (SMT.) CHHAYA RASTOGI Vs. STATE OF U.P. AND ANOTHER
September 20, 2017
DR. (SMT.) NITU MASIH Vs. STATE OF U.P.,
May 31, 2017
DR. A.P.J. ABDUL KALAM TECH. UNVI. THRU. VICE CHANCELLOR AND ANR. Vs. STATE OF U.P. THRU. PRIN. SECY. TECHNICAL EDU. DEPTT. AND ANR.
April 12, 2017
DR. AFROZ Vs. STATE OF U.P. AND 6 OTHERS
February 21, 2017
DR. AKHILESH KUMAR GUPTA Vs. SMT. SHANTI DEVI
January 31, 2017
DR. AMIT UPADHYAY Vs. STATE OF U.P.
May 22, 2017
DR. ANANT RAM DWIVEDI Vs. STATE OF U.P. THRU PRIN.SECY.MEDICAL EDU.CIVIL SECTT.& ORS.
July 4, 2017
DR. ANURAGA KUREEL Vs. STATE OF U.P.
May 9, 2017
DR. AQUIL AHMAD Vs. STATE OF U.P.
August 25, 2017
DR. ARUN KUMAR WAHI Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANOTHER
December 15, 2017
DR. ASHOK NIGAM Vs. LUCKNOW NAGAR NIGAM
July 4, 2017
DR. ATUL DARBARI Vs. STATE OF U.P.
May 15, 2017
DR. BADRI NARAYAN TIWARI Vs. UNION OF INDIA
July 13, 2017
DR. BHIM RAO AMBEDKAR EDUCATIONAL SOCIETY THROUGH PRESIDENT Vs. COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LKO.
July 7, 2017
DR. DHIRENDRA SINGH Vs. STATE OF U.P.
May 31, 2017
DR. GARIMA SINGH Vs. STATE OF U.P. AND 4 OTHERS
August 29, 2017
DR. JITENDRA PRATAP SINGH AND 58 ORS Vs. STATE OF U.P. THROUGH ITS CHIEF SECY U.P. GOVT. LKO. AND 3ORS
March 23, 2017
DR. JITENDRA SHUKLA Vs. SWAMI NATH DWIVEDI
March 1, 2017
DR. KAMAL JAISWAL Vs. UNION OF INDIA THRU. SECY. MINISTRY OF H.R.D. AND OTHERS
May 1, 2017
DR. KISHAN YADAV Vs. STATE OF U.P.
July 26, 2017
DR. KRISHNA DUTTA MISHRA Vs. DR. ANIL MISHRA
July 25, 2017
DR. MAHARAJ SINGH Vs. STATE OF U.P. & OTHERS
September 22, 2017
DR. MAHENDRA NATH DUBEY Vs. HIS EXCELLENCY THE CHANCELLOR OF DR. B.R.A. UNIVERSITY AND ORS.
September 20, 2017
DR. MAHENDRA SHANKAR SINGH AND ANOTHER Vs. UNION OF INDIA AND 3 ORS
May 18, 2017
DR. MANJU PARVEEN Vs. STATE OF U.P.
May 9, 2017
DR. MEERA MALIK Vs. STATE OF U.P
May 29, 2017
DR. MIRZA SHAHAB SHAH Vs. STATE OF U.P.
May 4, 2017
DR. NEETU RASTOGI Vs. UNION OF INDIA AND 4 OTHERS
January 31, 2017
DR. NIRMAL KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
December 22, 2017
DR. NUTAN THAKUR Vs. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF VIGILANCE, U.P. GOVERNMENT, LUCKNOW
November 2, 2017
DR. OM PRAKASH TEWARI Vs. STATE OF UTTAR PRAESH AND 3 OTHERS
November 8, 2017
DR. ONKAR NATH KATIYAR Vs. STATE OF U.P. AND OTHERS
October 25, 2017
DR. PRABHU DAYAL YADAV Vs. COMMISSIONER OF INCOME
December 11, 2017
DR. PUNEET KUMAR GUPTA AND ANOTHER Vs. UNION OF INDIA THROU SECY. MINISTRY OF HEALTH AND FAMILY AND ORS.
April 12, 2017
DR. R.K. GUPTA Vs. STATE OF U.P. AND OTHERS
August 8, 2017
DR. R.K. JAGGI Vs. ADDL. COMMISSIONER
August 24, 2017
DR. RACHNA CHAURASIYA Vs. STATE OF U.P. & ORS.
May 29, 2017
DR. RAHUL JANAK SINHA Vs. KING GEORGES MEDICAL UNIVERSITY, THRU. ITS REGISTRAR & ORS
December 13, 2017
DR. RAHUL MALIK Vs. STATE OF U.P.
February 21, 2017
DR. RAKESH DHAR TRIPATHI Vs. STATE OF U.P.
January 18, 2017
DR. RAM DIVAKAR Vs. UNION OF INDIA
May 29, 2017
DR. RAM SEVAK DUBEY Vs. UNIVERSITY OF ALLAHABAD & OTHERS
April 25, 2017
DR. RAMJEET SINGH YADAV Vs. BAR COUNCIL OF UTTAR PRADESH AND 4 ...
December 22, 2017
DR. RAMJI PANDEY S/O LATE J.N. PANDEY Vs. STATE OF U.P. AND OTHERS
August 31, 2017
DR. RANJEET SINGH Vs. STATE OF U.P.
July 28, 2017
DR. RITA WAHAL Vs. CHANCELLOR, KING GEORGES MEDICAL UNIVERSITY, LUCKNOW & 3 ORS
May 10, 2017
DR. SAROJ V. PRASAD Vs. DEEN DAYAL UPADHYAYA GORAKHPUR UNI.
August 28, 2017
DR. SATYENDRA BAHADUR SINGH Vs. CHANCELLOR DR. RAM MANOHAR LOHIA AWADH UNIVERSITY AND OTHERS
January 19, 2017
DR. SUBHASH SINGH Vs. SUBHASH CHANDRA ARORA
February 2, 2017
DR. SURENDRA NATH MISHRA Vs. STATE OF U.P.
May 25, 2017
DR. SURENDRA NATH MISHRA Vs. STATE OF U.P.
May 29, 2017
DR. SUSHIL SURI Vs. MR. HARISH SURI AND ORS.
November 16, 2017
DR. SUSHMITA BHATTACHARYA Vs. CHANCELLOR DEN DAYAL
July 4, 2017
DR. T.C. CHANG Vs. GOPI KRISHNA GUPTA
March 22, 2017
DR. TRIBHUWAN SINGH Vs. DEPUTY DIRECTOR OF EDUCATION, (MADHYAMIK)
July 26, 2017
DR. UDAI PRATAP SINGH Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDU. LKO. & ORS.
May 19, 2017
DR. UMESH MIGLANI Vs. POORAN CHAND GUPTA AND 2 OTHERS
January 11, 2017
DR. VINOD SHANKER DUBEY Vs. STATE OF U.P.
August 23, 2017
DR. VIRENDRA SINGH Vs. BANARAS HINDU UNIVERSITY
May 5, 2017
DR. VIVEK KUMAR Vs. UNION OF INDIA
May 9, 2017
DR. YUVRAJ SINGH Vs. STATE OF U.P
August 25, 2017
DR.A.H. RIZVI DEGREE COLLEGE, KAUSHAMBI Vs. STATE OF U.P. AND OTHERS
December 15, 2017
DR.CHHANGUR RAI Vs. COMMISSIONER OF INCOME TAX
March 22, 2017
DUBARI Vs. SAHODARI
February 21, 2017
DULARAY & OTHERS Vs. STATE
October 5, 2017
DULARI & 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION & 12 OTHERS
December 6, 2017
DULLAR RAM Vs. STATE OF U.P. AND 5 OTHERS
January 6, 2017
DURGA PRASAD Vs. STATE OF U P
April 21, 2017
DURGA PRASAD AND 3 OTHERS Vs. VISHAMBHAR SHUKLA
April 20, 2017
DURGA PRASAD MISHRA Vs. STATE OF U P AND OTHERS
March 7, 2017
DURGA PRASAD SINGH Vs. STATE OF U.P.
July 27, 2017
DWARIKA PRASAD Vs. STATE OF U P THRU PRIN SECY ,IRRIGATION & WATER RE
December 19, 2017
DY. CHIEF ENGINEER (CONSTRUCTION) N.C. RAIWALY Vs. COMMISSIONER
August 1, 2017
ECI-SPIC-SMO-MCML (JV) Vs. CENTRAL ORGANIZATION FOR RAILWAY ELECTRIFICATION & ANOTHER
November 28, 2017
EKHLAQUE AHMAD AND 25 OTHERS Vs. ASHIQUE ALI AND 7 OTHERS
February 8, 2017
EMA INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
April 25, 2017
EMPLOYEES STATE INSURANCE CORPORATION & ANOTHER Vs. SARASWATI HEART CARE HOSPITAL & RESEARCH & 2 OTHER
May 9, 2017
EMS INFRACON PVT LTD NEW DELHI THRU DIRECTOR & ANOTHER Vs. STATE OF U P THRU PRIN SECY URBAN DEVELOPMENT DEPTT & ORS
December 20, 2017
EXECUTIVE ENGINEER Vs. COMMISSIONER
May 1, 2017
EXECUTIVE ENGINEER Vs. THE COMMISSIONER
May 22, 2017
EXECUTIVE ENGINEER DISTRIBUTION DIVISION Vs. M/S. PACIFIC PROMOTER
July 20, 2017
EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION Vs. M/S. SATYA PRAKASH & BROTHERS (P) LTD., NEW DELHI
April 18, 2017
EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD ATRAULI Vs. STATE OF U P AND 4 OTHERS
April 26, 2017
EXPRESS FOOD SERVICE AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 10, 2017
F.C.I. ( FOOD CORPORATION OF INDIA) THROUGH AREA MANAGER Vs. PRESIDING OFFICER (P.O.) CENTRAL GOVT. INDUSTRIAL TRIB. & OR
August 4, 2017
FAISAL LODHI Vs. U.P. SUNNI CENTRAL WAQF BOARD & OTHERS
July 5, 2017
FAKHRULLAH Vs. STATE OF U.P.
August 31, 2017
FARAZ HAMEED ANSARI Vs. LIFE INSURANCE CORPORATION OF INDIA
May 17, 2017
FARIDA BEGUM & 2 OTHERS Vs. SPECIAL JUDGE E C ACT & 4 OTHERS
May 25, 2017
FARIDA KHATOON Vs. OM PRAKASH & 2 ORS
September 7, 2017
FARMAN Vs. STATE OF U P
August 16, 2017
FATEH MOHAMMAD Vs. ZAFAR
May 18, 2017
FATEH SINGH ARYA Vs. U.P. STATE AGRO INDUSTRIAL CORP. LTD. & ANOTHER
January 20, 2017
FATMA Vs. STATE OF U.P
June 15, 2017
FAUJDAR & OTHERS Vs. D D C & OTHERS
April 25, 2017
FAURAN SINGH AND ANOTHER Vs. STATE OF U.P.
November 7, 2017
FERTICO MARKETING & INVESTMENT (P) LTD Vs. THE COMMISSIONER OF TRADE TAX
November 10, 2017
FIRM RADHA KRISHNA VIMAL KUMAR LTD. Vs. STATE OF U.P.
April 19, 2017
FIROZ Vs. STATE OF U P
February 3, 2017
FIROZ AHMAD & OTHERS Vs. D.D.C. & OTHERS
January 12, 2017
FIZA PARVEEN Vs. INDIAN OIL CORPORATION LIMITED
April 1, 2017
FOOD CORPORATION OF INDIA LTD THRU DISTT MANAGER Vs. AJAY COMPANY MANJARI BUILDING, AMBALA ROAD & OTHERS
November 24, 2017
FORESH DEPTT THROUGH DIVI FOREST OFFICER Vs. HEERA SINGH AND ANOTHER
September 15, 2017
FRIENDS BUILDERS Vs. STATE OF U P & OTHERS
November 23, 2017
FULRA DEVI Vs. ADDL DISTT & SESS JUDGE / F T C II AMBEDKAR NAGAR
December 6, 2017
FURKAAN Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
March 23, 2017
FURKAN AHMAD AND ANOTHER Vs. TAHIRA BEGHUM AND 6 OTHERS
April 24, 2017
FURQAN Vs. STATE OF UTTAR PRADESH
September 8, 2017
FURQAN Vs. STATE OF U.P.
August 31, 2017
G.C.R.G. MEMORIAL TRUST AND ORS. Vs. U.O.I. AND ORS.
September 1, 2017
G.M. (PERSONNEL & ADMN.) INDIAN OVERSEAS BANK Vs. AMARENDRA KUMAR SHARMA
May 15, 2017
G.M. FOOD CORPORATION OF INDIA AND 2 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
September 14, 2017
G.P. SRIVASTAVA Vs. DISTRICT JUDGE, ETAH
March 1, 2017
GAGAN DEEP KAUR Vs. STATE OF U P & ANOTHER
March 6, 2017
GAJ RAM Vs. STATE OF U.P. & 5 OTHERS
September 6, 2017
GAJENDRA SINGH Vs. UNION OF INDIA THRU SECR MINISTY OF FINANCE & OTHE
February 14, 2017
GAJRAJ SINGH Vs. STATE OF U.P.
January 23, 2017
GAMBHIR SINGH Vs. STATE OF U P
May 17, 2017
GANESHI Vs. NEW OKHLA INDUSTRAIL DEVELOPMENT AUTHORITY
February 22, 2017
GANESHI SUNAR Vs. STATE
November 10, 2017
GANGA DEVI AND 3 OTHERS Vs. VIJAI LAXMI
November 13, 2017
GANGA DEVI AND OTHERS Vs. STATE OF U P AND OTHERS
November 9, 2017
GANGA DHAR DUBEY Vs. STATE OF U.P.
September 20, 2017
GANGA POLLUTION CONTROL UNIT, U.P. JAL NIGAM Vs. GAYA PRASAD AND ANOTHER
May 31, 2017
GANGA PRASAD Vs. MUNNA LAL & OTHERS
December 21, 2017
GANGA PRASAD Vs. DDC
August 28, 2017
GANGA PRASAD DUBEY S/O RAM DEV DUBEY Vs. UNION OF INDIA THRU SECY COMMUNICATIONS POST
April 13, 2017
GANGA RAM AND OTHERS Vs. STATE OF U.P.
May 4, 2017
GANGA SINGH Vs. STATE OF U.P.
January 13, 2017
GANGADEEN Vs. STATE OF U.P. & 4 OTHERS
October 31, 2017
GANGOL SAHKARI DUGDH UTPADAK SANGH LTD Vs. PRESIDING OFFICER, LABOUR COURT
April 7, 2017
GANNON DUNKERLEY & CO LTD NEW DELHI Vs. NORTHERN COALFIELDS LTD AND ANOTHER
September 20, 2017
GANPAT SINGH SACHAN Vs. BRIJENDRA SWAROOP SACHAN
April 28, 2017
GARIMA MISHRA Vs. STATE OF U P & 3 OTHERS
April 27, 2017
GATTU @ RASHEED Vs. ADDL.DIST.JUDGE AND 13 ORS.
January 31, 2017
GAU LAL & ANOTHER Vs. STATE
July 14, 2017
GAURAV ALIAS BILLU YADAV Vs. UNION OF INDIA
May 30, 2017
GAURAV GUPTA Vs. STATE OF U.P.
March 30, 2017
GAURAV GUPTA Vs. STATE OF U P THRU SECY CIVIL SECTT GOVT OF U P & O
May 2, 2017
GAURAV GUPTA AND ANOTHER Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY AND ORS
September 13, 2017
GAURAV MITTAL Vs. GOVIND SARAN MITTAL AND OTHERS
October 25, 2017
GAURAV SHARMA Vs. STATE OF U.P.
May 4, 2017
GAURI SHANKAR Vs. STATE OF U P
May 31, 2017
GAURI SHANKER Vs. STATE OF U.P.
April 19, 2017
GAUTAM PATKAR Vs. STATE OF U.P.
November 6, 2017
GAYA PRASAD Vs. YADUNATH
May 26, 2017
GAYA PRASAD Vs. STATE OF UTTAR PARDESH
August 17, 2017
GAYA PRASAD AND OTHERS Vs. STATE OF U P
September 13, 2017
GAYA PRASAD SHUKLA Vs. STATE OF U.P. & 2 OTHERS
February 17, 2017
GAYADEEN KAILASHCHANDRA Vs. COMMISSIONER COMMERCIAL TAX
May 4, 2017
GEETA PUSHP Vs. UNION OF INDIA AND 3 OTHERS
November 3, 2017
GEETA SRIVASTAVA Vs. SRI KAILASH CHANDRA SINGHAL
July 18, 2017
GENERAL MANAGER, LUCKNOW PRODUCERS COOPERATIVE MILK UNION LTD. Vs. HARISH KUMAR RAJPOOT S/O HAR SWAROOP SINGH & ORS.
February 14, 2017
GHAN SHYAM Vs. STATE OF U P AND ANOTHER
November 13, 2017
GHANSHYAM & OTHERS Vs. STATE OF U P
August 1, 2017
GHANSHYAM DAS SAHU AND ANOTHER Vs. SMT. PRABHA DEVI
May 5, 2017
GHANSHYAM GAUTAM Vs. VIMLA DEVI & ANOTHER
January 25, 2017
GHANSHYAM MISHRA Vs. STATE OF U.P
July 31, 2017
GHANSHYAM PANDEY Vs. UNION OF INDIA THRU JOINT SECY ,MNREGA,MINISTRY OF RURAL DE
November 30, 2017
GHANSHYAM S/O TULA RAM Vs. STATE OF UTTAR PRADESH
September 18, 2017
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SRI MAHENDRA PRATAP SINGH AND ANOTHER
October 23, 2017
GHEESAN @ GHISSU Vs. STATE OF U P THRU PRIN SECY INSTITUTIONAL FINANCE LKO & ORS
August 24, 2017
GIRDHARI YADAV AND ANOTHER Vs. STATE OF U P & ANOTHER
April 17, 2017
GIRISH CHANDRA SABITA Vs. SMT. PIYARI DEVI
October 9, 2017
GIRJA AND OTHERS Vs. STATE OF U.P.
January 6, 2017
GIRLS HIGH SCHOOL AND COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 31, 2017
GIRZA SHANKER Vs. STATE OF U.P.
April 28, 2017
GNG ENTERPRISES Vs. STATE OF U.P.
July 28, 2017
GODREJ CONSUMER PRODUCTS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
August 21, 2017
GOLDEN STREAK DRUG AND PHARMACEUTICALS LTD. Vs. COMMISSIONER TRADE TAX LUCKNOW
October 31, 2017
GOMTI NAGAR JAN KALYAN MAHA SAMITI, LUCKNOW Vs. LUCKNOW DEVELOPMENT AUTHORITY
May 24, 2017
GOPAL & OTHERS Vs. STATE
July 4, 2017
GOPAL DAS MAURYA Vs. STATE OF U.P.
April 13, 2017
GOPAL ELECTRIC STORES Vs. COMMISSIONER
March 24, 2017
GOPAL JI Vs. SHAILESH PATHAK
August 23, 2017
GOPAL JI Vs. ADDITIONAL DISTRICT JUDGE SULTANPUR AND ORS.
August 23, 2017
GOPAL MAHIP Vs. STATE OF U.P. & OTHERS
October 25, 2017
GOPI CHAND AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 24, 2017
GOPI KISHAN AND OTHERS Vs. STATE OF U.P.
April 25, 2017
GOPI SHYAM BARNWAL Vs. UNION OF INDIA AND OTHERS
November 1, 2017
GOVIND AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
February 8, 2017
GOVIND PRASAD MEHROTRA Vs. UNION OF INDIA THRU SECY TO GOVT OF INDIA & ANR
October 25, 2017
GOVIND RAM Vs. D.D.D.O.C.
May 31, 2017
GOVIND SINGH Vs. CANTONMENT BOARD
September 12, 2017
GOVIND SINGH Vs. STATE OF U P
February 14, 2017
GOVINDA Vs. STATE OF U.P.
July 28, 2017
GRAM NIYOJAN KENDRA Vs. UNION OF INDIA
November 28, 2017
GRAM SWARAJ UDYOG SAMITI Vs. D.D.C.
May 2, 2017
GRAMIN BANK OF ARYAVART Vs. M/S. MAA LAXMI ICE AND COLD STORAGE
September 18, 2017
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SMT. RAJBALA AND 3 OTHERS
August 3, 2017
GUDDOO AND OTHERS Vs. STATE OF U P
August 22, 2017
GUDDU KUMAR GUPTA Vs. STATE OF U.P.
December 22, 2017
GUDDU SINGH @ SHIVSHANKER SINGH (JAIL APPEAL) Vs. STATE OF U P
June 8, 2017
GUFRAN AHMED Vs. STATE OF U.P.
July 19, 2017
GUJARAT COOP. MILK MARKETING FEDERATION LTD. THRU G.M. Vs. STATE OF U.P. & OTHERS
May 31, 2017
GUL MOHAMMAD AND ANOTHER Vs. GAON SABHA AND ANOTHER
November 13, 2017
GULAB AND 6 OTHERS Vs. SATYA NARAYAN AND 2 OTHERS
December 18, 2017
GULAB CHANDRA MISHRA Vs. STATE OF U.P. AND 2 OTHERS
May 1, 2017
GULAM DASTGIR Vs. MOHAMMAD JAMIL AND 4 ORS.
January 18, 2017
GULAM MUSTAFA Vs. STATE OF U.P. THROUGH ITS SECY. INSTITUTIONAL FINANCE
March 21, 2017
GULAM SABIR & ANOTHER Vs. STATE OF U P
January 13, 2017
GULAM SADIQ (SINCE DEAD) THROUGH HIS L.RS. Vs. MOHD. RAMJAN ALIAS BAHADUR AND OTHERS
March 24, 2017
GULREZ AHMED Vs. STATE OF U P AND 2 OTHERS
December 20, 2017
GULSHAN DHARAMARTH TRUST (REGD) & ANOTHER Vs. STATE OF U P & OTHERS
November 24, 2017
GULSHAN RAI JAIN Vs. STATE OF U.P.
March 27, 2017
GULSHER @ BHOOT Vs. STATE
November 22, 2017
GUR BACHAN SINGH Vs. STATE
January 11, 2017
GURDIAL KAUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 2, 2017
GURPREET KAUR Vs. SHRI RAJEEV SINGH
December 18, 2017
GURU BUX SINGH Vs. DY. DIRECTOR OF CONSOLIDATION BARABANKI
July 31, 2017
GURU CHARAN Vs. STATE OF U.P. THRU SECY.BASIC EDU. LUCKNOW
May 22, 2017
GURUBAKSH Vs. STATE OF U.P.
June 8, 2017
GURUDWARA SRI GURU SINGH SABHA AND ANOTHER Vs. A.D.J., COURT NO.16, MUZAFFARNAGAR AND 10 OTHERS
November 6, 2017
GURUKUL VIDYAPEETH SARASWATIPURAM GOMTI NAGAR & ANR [P I L ] Vs. STATE OF U P
October 13, 2017
GURUMUKH SINGH Vs. STATE OF U.P.
March 23, 2017
GYAN CHANDRA AND 3 OTHERS Vs. STATE OF U P 4ND 7 OTHERS
May 16, 2017
GYAN PRAKASH Vs. STATE OF U.P.
May 24, 2017
GYAN PRAKASH CHATURVEDI (DECEASED) Vs. ADDL. D.J.
April 11, 2017
GYAN PRAKASH TIWARI Vs. STATE OF U.P
August 22, 2017
GYAN SINGH Vs. STATE OF U.P.
April 4, 2017
GYAN SINGH AND ANOTHER Vs. STATE OF U.P.
January 9, 2017
GYANENDER KUMAR SHARMA Vs. STATE OF .U.P AND ANR.
November 27, 2017
GYANENDRA BAHADUR SINGH Vs. STATE OF U.P. AND 2 ORS.
February 7, 2017
GYASOO Vs. STATE
June 12, 2017
H C P VISHRAM LAL Vs. STATE OF U P THRU PRIN SECY HOME & ORS
May 8, 2017
H.J. HEINZ AFFILIATES U.S.A. THROU ITS DULY CONSTITUTED ATTOR Vs. MOHAMMAD AKHTAR ALI AND OTHERS
August 1, 2017
H.M.A. RIZVI PARSHIKSHAN SANSTHAN Vs. STATE OF U.P.
September 6, 2017
H.P.C. LTD AND ANOTHER Vs. SMT. JAI MALA DEVI AND OTHERS
February 6, 2017
HABIBULLAH Vs. BABU
August 24, 2017
HAFIZ ALI AND ANOTHER Vs. STATE OF U.P. AND 4 OTHERS
February 20, 2017
HAIDER ALI Vs. STATE OF U P
August 30, 2017
HAKEEM PARWAZ ULOOM AZMI Vs. CENTRAL INFORMATION COMMISSION
September 21, 2017
HAKIM SINGH Vs. STATE OF U.P.
October 27, 2017
HALKE @ GULAB Vs. STATE OF U.P
May 25, 2017
HAMARA PUMP MITHOURA HPCL PETROL PUMP THRU ITS PROP Vs. CHAIRMAN-CUM-MANAGING DIRECTOR HINDUSTAN PETROLEUM & 2 OTHER
December 13, 2017
HAMID AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
April 20, 2017
HANOMAN LONIYA Vs. STATE OF U P
August 22, 2017
HANSAR Vs. STATE OF U P
January 27, 2017
HANSRAJA SINGH Vs. STATE OF U P AND 3 OTHERS
October 27, 2017
HANUMAN & 2 OTHERS Vs. SMT. BHANMATI & 2 OTHERS
October 12, 2017
HANUMAN SEWAK Vs. STATE OF U.P.
May 22, 2017
HANUMAN SINGH 8919(S/S)1993 Vs. STATE OF U P THROU PRIN SECY DEPTT OF MADHYAMIK EDU & ORS
December 4, 2017
HAR DAYAL & OTHERS Vs. MEWA RAM & OTHERS
December 22, 2017
HAR KISHAN @ JAI SHREE Vs. STATE OF U.P.
September 16, 2017
HAR PAL SINGH Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF ADMINISTRATIVE
July 3, 2017
HAR PAL SINGH Vs. STATE OF U P THRU PRIN SECY TECHNICAL EDU DEPTT & ORS
August 16, 2017
HAR PAL SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT TECHNICAL EDUCATION
August 17, 2017
HARBANSH SINGH Vs. SMT. MITHLESH SINHA
August 19, 2017
HARBIR SINGH Vs. ADDL. COMMISSIONER AND OTHERS
August 24, 2017
HARDEO SINGH Vs. STATE
January 18, 2017
HARENDRA KUMAR PANDEY SON OF BANWARI Vs. STATE OF U P
March 10, 2017
HARENDRA SINGH & OTHERS Vs. ASHA SRIVASTAVA
August 1, 2017
HARENDRA YADAV AND 56 OTHERS Vs. STATE OF U.P. AND 14 OTHERS
December 12, 2017
HARESH KUMAR Vs. RAJARAM
January 25, 2017
HARI BABU GARG AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
April 6, 2017
HARI BANSH TIWARI Vs. STATE OF U P
September 14, 2017
HARI KISHAN Vs. STATE OF U.P.
February 9, 2017
HARI KISHORE GUPTA Vs. RAMA NAND AGARWAL
July 20, 2017
HARI KRISHNA SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE
October 30, 2017
HARI LAL Vs. ASSTT. DIRECTOR OF CONSOLIDATION
May 25, 2017
HARI MOHAN AGRAWAL Vs. STATE OF U.P.
April 20, 2017
HARI NARAIN Vs. STATE OF U.P.
January 13, 2017
HARI NARAYAN SINGH Vs. STATE OF U.P.
July 31, 2017
HARI OM AND 2 ORS. (OBJECTION FILED) Vs. SPECIAL JUDGE S.C.S.T. ACT GONDA AND ORS.
February 13, 2017
HARI PRASAD GIRI Vs. BOARD OF REVENUE THRU SECY LKO
March 20, 2017
HARI PRASAD MISHRA Vs. UNION OF INDIA
May 1, 2017
HARI PRASAD SRIVASTAVA Vs. MANIK CHANDRA SRIAVASTVA S/O LATE LALA BADRI PRASAD
November 13, 2017
HARI RAM Vs. SURESH CHAND GUPTA
January 16, 2017
HARI RAM & ANOTHER Vs. STATE OF U.P.
February 15, 2017
HARI RAM GUPTA Vs. STATE OF U.P.
November 8, 2017
HARI SHANKAR Vs. OM PRAKASH (SINCE DECEASED)
February 27, 2017
HARI SHANKAR AWASTHI Vs. STATE OF U P AND OTHERS
December 1, 2017
HARI SHANKAR KUSHWAHA AND OTHERS Vs. STATE OF U.P. THRU SECRETARY REVENUE DEPTT., LUCKNOW AND OTHERS
November 24, 2017
HARI SHANKER Vs. STATE OF U.P. AND ANOTHER
October 9, 2017
HARIBANSH AND 2 OTHERS Vs. D.D.C./A.D.M.(ADMINISTRATION), AZAMGARH AND 14 OTHERS
January 5, 2017
HARIHAR Vs. STATE OF U.P.
March 7, 2017
HARIHAR PRASAD Vs. STATE PUBLIC SERVICES TRIBUNAL
February 6, 2017
HARIHAR PRASAD GIRI & 3 OTHERS Vs. STATE OF U P & ANOTHER
August 2, 2017
HARIJAN SEWAK SANGH ISWAR SARAN ASHRAM Vs. STATE OF UTTAR PARDESH
August 30, 2017
HARIOM ALIAS HERO Vs. STATE OF U.P.
March 3, 2017
HARIOM DHEEMAR Vs. STATE OF U P
November 14, 2017
HARISH CHAND RAI AND 3 OTHER Vs. STATE OF U.P. AND ANOTHERS
November 1, 2017
HARISH CHANDRA Vs. RAHUL KUMAR
July 26, 2017
HARISH CHANDRA Vs. STATE OF U.P.
September 12, 2017
HARISH CHANDRA LAL Vs. STATE OF U.P
January 18, 2017
HARISH CHANDRA MAURYA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 15, 2017
HARISH KAHAR Vs. STATE
October 27, 2017
HARISH KUMAR Vs. STATE OF U.P.
July 17, 2017
HARJEET SINGH Vs. STATE OF U.P. AND ANOTHER
October 5, 2017
HARJIT SINGH AND ANOTHER Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY HOUSING & OTHERS
April 11, 2017
HARKESH & ANOTHER Vs. STATE OF U.P. AND ANOTHER
March 10, 2017
HARMEET SINGH (PATAKEWALA) Vs. SMT. MEENA ROHTIGI
March 28, 2017
HARNAM SINGH & 3 OTHERS Vs. STATE OF U P & 2 OTHERS
November 27, 2017
HAROON KHAN AND 2 OTHERS Vs. NAZREEN KHATOON AND ANOTHER
October 23, 2017
HARPAL Vs. STATE OF U.P. AND ANOTHER
September 8, 2017
HARPAL SINGH Vs. HEIMANT KUMAR
August 17, 2017
HARPHOOL @ KALA Vs. STATE
November 6, 2017
HARPRIT SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
April 20, 2017
HARSH AGARWAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
May 15, 2017
HARSH KUMAR & 26 OTHERS Vs. RAJ PRATAP SINGH ADDL CHIEF SECY & 2 OTHERS
November 15, 2017
HARUN ALI Vs. SHRI NAVJEEWAN
May 24, 2017
HASHEEB AHAMAD KHAN & ANR Vs. STATE OF U.P. THRU. PRIN.SECY.,HYDRO ELECTRIC DEPTT.& 3 ORS
March 22, 2017
HASHIM Vs. STATE OF U.P.
October 10, 2017
HASIBUDDIN AND ANOTHER Vs. STATE OF U.P.
July 19, 2017
HASMATULNISHA Vs. STATE OF U P
August 19, 2017
HASRAT ALI Vs. STATE OF U P
May 30, 2017
HCL INFINET LIMITED Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
October 11, 2017
HCL INFOSYSTEMS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
May 3, 2017
HEAD CONSTABLE BRAMHA NAND YADAV Vs. STATE OF U.P.
June 2, 2017
HEERA LAL Vs. STATE OF U.P.
May 24, 2017
HEMANT KUMAR Vs. STATE OF U P
August 29, 2017
HIMANSHU KUMAR Vs. UNION OF INDIA
August 24, 2017
HINA MUSHEER AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
January 24, 2017
HIND LAMPS LTD. Vs. STATE OF U.P.
July 20, 2017
HINDU FRONT FOR JUSTICE THRU. SECY. RANJANA AGNIHOTRI & ORS. Vs. UNION OF INDIA THRU. SECY. MINS. OF LAW & JUSTICE & ORS.
April 10, 2017
HINDUSTAN MEDIA VENTURES LTD. Vs. STATE OF U.P.
August 11, 2017
HINDUSTAN PETROLEUM CORP. LTD. Vs. KAMAL KANT AUTOMOBILES
February 13, 2017
HIRA Vs. STATE OF U.P.
May 25, 2017
HIRA LAL & OTHERS Vs. STATE OF U.P.
March 7, 2017
HIRDAY RAM AND OTHERS Vs. STATE OF U.P. THRU REVENUE/CEILING SEC. AND OTHERS
January 19, 2017
HOMEOPATHIC SURGEON ASSOCIATION OF INDIA Vs. UNION OF INDIA AND 3 OTHERS
February 8, 2017
HORI LAL Vs. STATE OF U.P. AND 3 OTHERS
March 9, 2017
HOSHIYAR SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 30, 2017
HOTI LAL & OTHERS Vs. STATE OF U P & OTHERS
August 25, 2017
HUB LAL SAROJ, S/O BAIJ NATH SAROJ Vs. STATE OF U P
November 24, 2017
HUB LAL YADAV Vs. MAHENDRA AND 4 OTHERS
July 27, 2017
HUKAM SINGH Vs. STATE OF U.P.
April 11, 2017
HUKAM SINGH AND OTHERS Vs. STATE OF U.P.
January 6, 2017
HUKUM SINGH Vs. RAJAN SINGH & 4 OTHERS
November 17, 2017
HUKUM SINGH Vs. STATE OF U P
December 19, 2017
HULAS CHAND MUNDHRA Vs. MOHAN LAL KAYA AND 3 OTHERS
August 8, 2017
HULAS CHANDRA MUNDHRA Vs. MOHAN LAL KAYAN AND 3 ORS.
April 27, 2017
HUSAINI Vs. STATE OF U.P.
November 1, 2017
HUSSNA Vs. NATIONAL INVESTIGATING AGENCY THRU. HOME SECY. & ANOTHER
February 8, 2017
HYGIA INSTITUTE OF PHARMACEUTICAL EDUCATION & RESEARCH, LKO Vs. STATE OF U P THRU PRIN SECY ,TECHNICAL EDUCATION & 2 ORS
August 8, 2017
I.C.A. OF INDIA Vs. D.K. AGRAWAL
November 17, 2017
IBRAR AHMAD Vs. BOARD OF REVENUE/STATE OF U.P.
February 15, 2017
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SHAMIM AND 6 ORS
September 21, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. LALMATI DEVI AND 6 OTHERS
January 10, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. POONAM
July 19, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. RAMAWATI
April 6, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. LKO. THROU AREA Vs. BAIJ NATH SRIVASTAVA AND ORS.
October 13, 2017
IDEA CELLULAR LTD., THRU. ABHISHEK SRIVASTAVA Vs. U.O.I. THRU. SECY.,MINISTRY OF LABOUR & EMPLOYMENT AND 3 ORS.
February 13, 2017
IDRIS Vs. STATE OF U.P.
August 11, 2017
IDRISH ALIAS KHAURA Vs. STATE OF U.P.
December 22, 2017
IKBAL AND ANR. Vs. SMT. KHURSHEED JAHAN AND 3 OTHERS
October 9, 2017
IMITIYAZ ALI Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY (EDUCATION) & 4 ORS
May 9, 2017
IMRAN Vs. STATE OF U P
August 1, 2017
IMRAN Vs. STATE OF U.P.
February 8, 2017
IMRAN ANSARI Vs. STATE OF U.P.
May 17, 2017
IMTYAZ ALAM Vs. COLLECTOR BHADHOHI
January 5, 2017
IN MATTER OF JAGRAN PRAKASHAN LTD Vs. STATE
November 6, 2017
IN MATTER OF M/S VIDAINI ENGINEERS LTD Vs. STATE
November 17, 2017
IN MATTER OF U P STATE CEMENT CORPORATION LTD Vs. STATE
April 28, 2017
IN RE Vs. KANHAIYA LAL GAUTAM, ADVOCATE
April 12, 2017
IN RE Vs. SRI KHALEEQ AHMAD AND OTHERS
September 22, 2017
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT Vs. STATE OF U.P., (ALLAHABAD)(FB)
February 20, 2017
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT (ARISING OUT OF CRIMINAL MISC. WRIT PETITION NO. 10816 OF 2015 RAM NARAYAN YADAV V. STATE OF U.P. & OTHERS) Vs. STATE OF U.P. & OTHERS
February 13, 2017
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT (ARISING OUT OF CRIMINAL MISC. WRIT PETITION NO. 10816 OF 2015 RAM NARAYAN YADAV V. STATE OF U.P. & OTHERS) Vs. STATE OF U.P. & OTHERS
February 20, 2017
IN THE MATTER OF COUNCIL OF THE I.C.A. OF INDIA Vs. D.K. AGRAWAL
November 17, 2017
IN THE MATTER OF MOHD. AKHTAR CHOORIWALA Vs. SMT. PUJA PAL
February 3, 2017
IN THE MATTER OF THE CHARTERED ACCOUNTANTS ACT, 1949 Vs. CA. SATISH KUMAR GUPTA
August 2, 2017
INDERPAL Vs. STATE OF U.P.
May 1, 2017
INDERPREET SINGH Vs. STATE OF U.P. & 7 OTHERS
January 20, 2017
INDIAN INSTITUTE OF TECHNOLOGY AND 2 OTHERS Vs. RISHABH JHA AND 2 OTHERS
February 3, 2017
INDIAN OIL CORPORATION LIMITED VIBHUTI KHAND; BHARAT PETROLEUM CORPORATION LIMITED; HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY
March 28, 2017
INDIAN OIL CORPORATION LTD. Vs. RAM SWAROOP BAJAJ (DECEASED)
February 22, 2017
INDIRA GANDHI UCHCHATAR MADHYAMIK VIDYALAYA AND ANOTHER; VISHNU SHANKER SINGH Vs. STATE OF U P AND OTHERS
November 30, 2017
INDRA ANAND SHUKLA @ GOLDEE SHUKLA Vs. STATE OF U.P. & ANOTHER
October 30, 2017
INDRA PAL SINGH RANA Vs. STATE OF U P AND ANOTHER
September 4, 2017
INDRAJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 8, 2017
INDRAJEET Vs. SANTOSH KUMAR
April 7, 2017
INDRAMOHAN GAUTAM Vs. STATE OF U.P.
August 25, 2017
INDRESH KUMAR YADAV Vs. STATE OF U P AND 3 OTHERS
April 26, 2017
INDU & 2 OTHERS Vs. STATE OF U P & ANOTHER
December 7, 2017
INDUS TOWERS LTD Vs. UNION OF INDIA AND 2 OTHERS
April 28, 2017
IQBAL LEATHERS LIMITED AND ANOTHER Vs. M/S. UNNAO TANNERIES POLLUTION CONTROL COMPANY AND 8 ORS.
April 7, 2017
IQRA ROADWAYS (INDIA) Vs. STATE OF UTTAR PRADESH & 3 OTHERS
November 14, 2017
IRASHAD Vs. STATE OF U.P.
November 24, 2017
IRFAN AND OTHERS Vs. STATE OF U P THRU SECY HOME AND OTHERS
March 23, 2017
IRSHAD ALAM Vs. ALI AHAD AND ANOTHER
December 22, 2017
IRSHAD ALI Vs. STATE OF U.P.
May 2, 2017
ISHA CHARAN Vs. THE STATE OF U.P. AND OTHERS
October 31, 2017
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY Vs. STATE OF U.P.,
May 9, 2017
ISHAQ Vs. STATE OF U P
September 8, 2017
ISHAQ ALI KHAN Vs. STATE OF U.P.
May 31, 2017
ISHAQ MOHAMMAD Vs. COLLECTOR ETAWAH & 4 OTHERS
August 29, 2017
ISHRAJ MISHRA AND ANOTHER Vs. UNION OF INDIA THRU THE SEC, MINISTRY OF FINANCE AND OTHERS
November 7, 2017
ISHTIYAQ AHMAD AND 8 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL HEALTH & ORS
May 9, 2017
ISHWAR CHAND Vs. STATE OF U.P. & 4 OTHERS
August 30, 2017
ISLAHUDDIN; TAUFEEQ ALAM; SALAHUDDIN; SHAMSHAD ALAM @ SAIMADH; SAIFUDDIN @ SAIKUDDIN; WAHAJUDDIN; ABU QAIS; SYED SHABIHUL HASAN; STATE OF U P Vs. STATE OF U P ; FAYYAZUDDIN AND 6 OTHERS; MAHE ALAM AND 6 OTHERS
November 24, 2017
ISLAM HUSSAIN & OTHERS Vs. XV A D J , VARANASI & OTHERS
August 18, 2017
ISRAFEEL Vs. STATE OF U.P.
May 11, 2017
ISRAR Vs. STATE OF U.P.
June 9, 2017
ISRAR AHMAD Vs. SMT. SABIRA BANO
July 10, 2017
ISRAR ALI Vs. RAJ PAL SINGH
November 29, 2017
ISTKHAR Vs. STATE OF U.P. AND 5 OTHERS
August 4, 2017
ISTYAQ Vs. DY. DIRECTOR OF CONSOLIDATION
November 7, 2017
ISTYAQ AHMAD Vs. AHMADI KHATOON AND 8 ORS
October 23, 2017
J P SHARMA Vs. STATE
January 25, 2017
J.K. SRIVASTAVA Vs. STATE OF U.P.
April 27, 2017
J.K. SYNTHETICS LTD. KANPUR Vs. COMMISSIONER OF INCOME TAX KANPUR
May 1, 2017
J.R ORGANICS LTD. THRU YOGENDRA KUMAR JHUNJHUNWALA & ANR Vs. M/S JUPITER DYECHEM PVT LTD THRU AUTH. SIGN MOHIT AGARWAL
January 17, 2017
JABIR ALI AND OTHERS Vs. STATE OF U P THRU SECY HOME AND OTHERS
March 10, 2017
JAFER AHMAD KHAN Vs. STATE OF U P AND 5 OTHERS
May 10, 2017
JAG MOHAN AND OTHERS Vs. STATE OF U P
September 1, 2017
JAGAN NATH AND OTHERS Vs. STATE OF U.P.
October 12, 2017
JAGANNATH Vs. D.D.C.
February 17, 2017
JAGAR NATH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION VARANASI AND OTHERS
January 18, 2017
JAGAT Vs. STATE OF U.P.
August 29, 2017
JAGAT NARAYAN GUPTA AND ANOTHER Vs. K.C. ASHTHANA AND ANOTHER
January 16, 2017
JAGAT NARAYAN SINGH Vs. D.D.C.
February 28, 2017
JAGBEER SINGH AND 9 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
July 26, 2017
JAGDAMBA PRASAD Vs. LEARNED II A.D.J. DISTT. SITAPUR AND OTHERS
February 22, 2017
JAGDISH Vs. MIRA JAISWAL
April 19, 2017
JAGDISH ALIAS BABA Vs. STATE
December 15, 2017
JAGDISH CHANDRA Vs. STATE OF U.P.
July 17, 2017
JAGDISH CHANDRA GUPTA Vs. VIMLA DEVI AND ORS
November 24, 2017
JAGDISH KORI Vs. STATE OF U.P.
November 8, 2017
JAGDISH NARAYAN TANDON AND 3 OTHERS Vs. ONKAR NATH TANDON AND 10 OTHERS
April 20, 2017
JAGDISH PRASAD Vs. STATE OF U.P. AND OTHERS
December 13, 2017
JAGDISH PRASAD Vs. STATE OF U.P. AND 4 OTHERS
October 12, 2017
JAGDISH PRASAD MISHRA Vs. PRINCIPAL CHIEF CONSERVATOR
May 23, 2017
JAGDISH PRASAD SHARMA Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL
February 15, 2017
JAGDISH PRASAD SHARMA Vs. STATE OF U.P.
July 12, 2017
JAGDISH PRASAD TIWARI Vs. JOINT DIRECTOR OF EDUCATION AND OTHERS
January 3, 2017
JAGDISH SINGH Vs. AMRESH AND ANOTHER
October 25, 2017
JAGDISH SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 7, 2017
JAGDISH YADAV Vs. STATE OF U.P.
July 5, 2017
JAGESHWAR Vs. STATE OF U P
August 16, 2017
JAGESHWAR PRASAD Vs. ADDL. DISTT. JUDGE COURT NO. 7
January 24, 2017
JAGMOHAN AND ANR. Vs. STATE OF U.P. & 3 ORS.
February 27, 2017
JAGPAL SINGH RATHI Vs. UTTAR PRADESH STATE PUBLIC SERVICE TRIBUNAL & OTHERS
March 2, 2017
JAGRAM Vs. STATE OF U.P.
March 10, 2017
JAGRUP Vs. SATISH
March 10, 2017
JAHAN SINGH Vs. STATE OF U.P. AND 4 OTHERS
May 18, 2017
JAHAR SINGH Vs. STATE OF U.P. AND 9 OTHERS
January 31, 2017
JAHID Vs. STATE OF U.P.
January 17, 2017
JAHID HASAN AND OTHERS Vs. STATE OF U P AND OTHERS
September 19, 2017
JAHUL HASAN ALIAS JAHOOL Vs. REGIONAL MANAGER HIMANCHAL STATE ROAD TRANS. AND ANR.
February 15, 2017
JAI BAJRANG COOPERATIVE HOUSING SOCIETY LTD. AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
January 19, 2017
JAI DEO & ANR Vs. MEENAKSHI SINGH PARIHAR
October 3, 2017
JAI DURGA INDUSTRIES Vs. COMMISSIONER, TRADE TAX U P LUCKNOW
November 24, 2017
JAI HIND Vs. STATE OF U.P
April 11, 2017
JAI KUNWAR SINGH Vs. STATE OF U.P.
May 8, 2017
JAI PAL Vs. STATE OF U P
December 14, 2017
JAI PAL SINGH AND (3) OTHERS Vs. STATE OF U P
October 6, 2017
JAI PRAKASH Vs. STATE OF U.P.
February 28, 2017
JAI PRAKASH AND ANOTHER Vs. OM PRAKASH AND 2 OTHERS
November 7, 2017
JAI PRAKASH DUBEY Vs. STATE OF U.P.
March 31, 2017
JAI PRAKASH GUPTA Vs. UNION OF INDIA THRU ITS PRINCIPAL SECY. & 4 OTHERS
May 15, 2017
JAI PRAKASH GUPTA AND OTHERS Vs. PURAN CHAND AND OTHERS
January 19, 2017
JAI PRAKASH OIL MILL Vs. COMMISSIONER TRADE TAX, U P LUCKNOW
November 28, 2017
JAI PRAKASH SINGH Vs. STATE OF U.P. THRU.PRIN.SECY.DEPTT. OF PANCHAYATI RAJ AND 3 ORS
February 15, 2017
JAI PRAKASH SINGH Vs. STATE OF U.P.
March 6, 2017
JAI PRAKASH SRIVASTAV AND 2 OTHERS Vs. SUNEETA AGRAWAL AND ANOTHER
April 28, 2017
JAI RAM & ORS. Vs. DISTRICT JUDGE AMBEDKAR NAGAR & ORS.
November 2, 2017
JAI RAM @ JAI KUMAR JACAB Vs. STATE OF U.P.
September 12, 2017
JAI RAM YADAV Vs. STATE OF U.P. THR. PRIN. SECY. FOOD & CIVIL SUPPLIES AND OTHERS
February 6, 2017
JAI SHANKER ALIAS ASHOK Vs. STATE OF U P
June 30, 2017
JAI SINGH Vs. STATE
July 21, 2017
JAI SINGH Vs. STATE OF U.P.
August 29, 2017
JAINTI & ORS THRU SUDHAKAR PANDEY (IN PERSON); KSHETRIYA SRI GANDHI ASHRAM THRU SECY/ADMINISTRATIVE OFFICER Vs. STATE OF U P THRU PRIN SECY LABOUR MINISTRY LKO & ORS; PRESIDING OFFICER LABOUR COURT LKO & ORS
December 19, 2017
JAIPAL SINGH Vs. STATE OF U.P. THRU SECY.
May 9, 2017
JAISHREE DEVI AND ANOTHER Vs. GHANSHYAM DAS AND OTHERS
August 21, 2017
JAITOON NISHA Vs. BOARD OF REVENUE
April 11, 2017
JAIVEER SINGH Vs. STATE OF U.P.
May 5, 2017
JAKIR Vs. STATE OF U.P.
August 30, 2017
JALALUDDIN Vs. STATE OF U.P.
July 24, 2017
JALEVSHRI & ANOTHER Vs. STATE OF U P & ANOTHER
March 28, 2017
JAMADAR SINGH AND OTHERS Vs. STATE OF U.P.
August 24, 2017
JAMAL KHAN Vs. STATE OF U.P.
May 9, 2017
JAMAL KHAN Vs. STATE OF U P
March 9, 2017
JAMIL KHAN & OTHERS Vs. U P SUNNI CENTRAL BOARD OF WAQF DR M L B LUCKNOW
April 17, 2017
JAMILA Vs. STATE OF U.P. & ANOTHER
January 23, 2017
JAMUNA PRASAD Vs. SMT. NAEEMA BEGUM
November 9, 2017
JAN HITAI Vs. STATE OF U.P.
May 1, 2017
JANARDAN Vs. STATE OF U.P.
April 24, 2017
JANARDAN CHAUDHARY Vs. STATE OF U P AND ANOTHER
February 3, 2017
JANG BAHADUR Vs. SHIV LOCHAN AND 3 OTHERS
February 6, 2017
JANG BAHADUR LAL SRIVASTAVA Vs. U P STATE AGRO INDUSTRIAL CORPN AND ANORS
May 15, 2017
JANHIT DEGREE COLLEGE Vs. STATE OF U.P. AND 5 OTHERS
November 6, 2017
JANKI Vs. STATE OF U.P. AND OTHERS
March 8, 2017
JANNATUL AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
February 16, 2017
JANTA INTER COLLEGE & ANOTHER Vs. STATE OF U P & 2 OTHERS
July 5, 2017
JAS KARAN SINGH, SON OF MALIKHEY SINGH Vs. STATE OF U P
December 14, 2017
JASBIR Vs. STATE OF U.P.
October 12, 2017
JASKARAN Vs. STATE OF U P
September 8, 2017
JASVEER SINGH Vs. STATE OF U.P.
May 8, 2017
JASVIR & ORS. Vs. STATE OF U.P.
April 7, 2017
JASWANT Vs. STATE OF U P
February 2, 2017
JASWANT YADAV AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
October 30, 2017
JATA SHANKAR Vs. STATE OF U.P.
May 9, 2017
JAUHARI AND ORS. Vs. STATE OF U.P. AND ORS.
September 19, 2017
JAVAID IQBAL Vs. SAIYYAD MEHFOOZ ALI (SINCE DECEASED) AND ANOTHER
November 13, 2017
JAVED Vs. STATE OF U.P.
May 18, 2017
JAVED Vs. STATE OF U.P.
December 15, 2017
JAVED AKHTAR Vs. COMMISSIONER OF INCOME TAX
March 1, 2017
JAWAHAR LAL AND 4 OTHERS Vs. ANIL KUMAR AND 3 OTHERS
May 19, 2017
JAWAHAR SINGH ALIAS RAM BABU Vs. SUBHASH CHATURVEDI AND 4 OTHERS
November 3, 2017
JAY SHANKAR SHUKLA & OTHERS Vs. STATE OF U P
March 10, 2017
JAY SINGH AND OTHERS Vs. STATE OF U.P.AND OTHERS
February 14, 2017
JAYANATH Vs. STATE OF U.P
July 19, 2017
JAYANTI PRASAD Vs. STATE OF U.P.
July 28, 2017
JEEVESH ALIAS SUTTAN CHAUBEY Vs. RAJESHWAR PRASAD AGARWAL (SINCE DEAD) AND 4 OTHERS
June 28, 2017
JETPUR SOMNATH TOLLWAYS LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
July 31, 2017
JHABBU Vs. STATE OF U.P.
May 2, 2017
JHANDU & OTHERS Vs. STATE
July 21, 2017
JHANGAN Vs. STATE OF U.P.
January 6, 2017
JHANSI DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
March 9, 2017
JHAPTI AND (4) OTHERS Vs. STATE OF U P
September 5, 2017
JHOORI Vs. D.D.C., FATEHPUR
April 17, 2017
JHULLUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 25, 2017
JIA LAL SAROJ Vs. STATE OF U P AND OTHERS
April 18, 2017
JILA SINGH @ JILE RAM AND 2 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
August 17, 2017
JITENDRA & 2 OTHERS Vs. STATE OF U P & 3 OTHERS
March 10, 2017
JITENDRA AND 199 OTHERS Vs. UNION OF INDIA THRU SECRY AND 3 OTHERS
February 28, 2017
JITENDRA GUPTA Vs. STATE OF U.P.
March 6, 2017
JITENDRA KUMAR Vs. AMIT KUMAR
March 2, 2017
JITENDRA KUMAR GUPTA & ANR Vs. STATE OF U.P THRU PRIN SECY DEPTT OF ENERGY LKO AND ORS
February 7, 2017
JITENDRA KUMAR VERMA Vs. ASHOK KUMAR VERMA AND ANOTHER
November 27, 2017
JITENDRA KUMAR YADAV Vs. STATE OF U P AND 2 ORS
August 30, 2017
JITENDRA MOHAL SHUKLA Vs. STATE OF U.P.
May 25, 2017
JITENDRA PANDEY Vs. STATE OF U.P.
August 31, 2017
JITENDRA SINGH @ CHHOTU SINGH Vs. STATE OF U P THRU SECY HOME AND OTHERS
March 24, 2017
JODHA RAM AND ANOTHER Vs. PRAMOD KUMAR GUPTA
September 4, 2017
JOGENDRA KUMAR BALI Vs. UNION OF INDIA & OTHERS
November 3, 2017
JOGENDRA PAL (DIED) THROUGH HIS LEGAL HEIRS SMT. MAMTA DEVI AND FOUR OTHERS Vs. STATE OF U.P. THROUGH SECRETARY HOME (POLICE) U.P. CIVIL SECRETARIAT, LUCKNOW AND OTHERS
January 13, 2017
JOHAR ALI AND OTHERS(U.P.Z.A.) Vs. SUB DIV. OFFICER/S.D.M. LALGANJ AND OTHERS
January 9, 2017
JOKHAN GOND @ MANAGER GOND Vs. STATE
October 27, 2017
JOKHU Vs. DEPUTY DIRECTOR CONSOLIDATION PRATAPGARHAND ORS
December 19, 2017
JOKHU AND 2 OTHERS Vs. PATIRAJI AND 5 OTHERS
February 28, 2017
JUME ALI Vs. STATE OF U P & 2 ORS
April 13, 2017
JUNAID AHMAD Vs. VISITOR INTERAL UNIVERSITY LKO /HIS EXCELLENCY GOVERNOR
March 7, 2017
JYOTI SHUKLA Vs. STATE OF U.P. AND 4 OTHERS
March 24, 2017
JYOTSNA SINGH Vs. SAURABH SINGH
November 17, 2017
K K SHUKLA Vs. BANARAS HINDU UNIVERSITY THROUGH ITS REGISTRAR AND
August 21, 2017
K P COLLEGE OF MANAGEMENT THRU SECRETARY MUKESH AGARWAL Vs. STATE OF U P THRU PRIN SECY SOCIAL WELFARE LKO & ORS
March 7, 2017
KADEER Vs. STATE OF U.P
May 29, 2017
KADEN GLEN EDWARD MOORE Vs. STATE OF U.P. AND ORS.
August 29, 2017
KAILASH Vs. STATE OF U.P.
March 28, 2017
KAILASH CHAND Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE AND 3 OTHERS
January 16, 2017
KAILASH JAISWAL Vs. STATE OF U P AND 5 ORS
April 27, 2017
KAILASH NATH BAJPAYE Vs. RAM LAXMAN JANKI RAM CHANDRA JI
July 27, 2017
KAILASH NATH SINHA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLD BENCH AND OTHERS
December 7, 2017
KAISAR BANO AND 4 OTHERS Vs. VIKRAM CHAND VERMA AND 2 OTHERS
November 30, 2017
KALA ALIAS RAVI Vs. STATE OF U P AND ANOTHER
August 11, 2017
KALAWATI DEVI Vs. STATE OF U P AND OTHERS
November 9, 2017
KALAWATI RANA Vs. U.P. POWER CORPORATION LTD.
March 6, 2017
KALEEM ISMAIL AND OTHERS Vs. STATE OF U P & ANOTHER
April 21, 2017
KALI CHARAN VIDYALAYA ENDOWMENT TRUST Vs. STATE OF U.P. THROUGH SECY. (HIGHER EDUCATION ) CIVIL SECTT.
September 1, 2017
KALI PRASAD AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
March 21, 2017
KALICHARAN Vs. STATE OF U P & ANOTHER
November 14, 2017
KALIKA PRASAD Vs. STATE OF U.P.
April 28, 2017
KALLO Vs. STATE OF U P THROUGH PRIN SECY FOREST AND 4 ORS
December 19, 2017
KALLOO Vs. STATE OF U.P.
July 14, 2017
KALLU ALIAS OM PRAKASH SONI Vs. STATE OF U.P
July 24, 2017
KALLU KHAN Vs. STATE OF U.P.
January 9, 2017
KALLU PRASAD Vs. STATE OF U.P.
September 12, 2017
KALLU SINGH Vs. STATE OF U.P.
November 8, 2017
KALPANA Vs. THE STATE OF U.P.
September 15, 2017
KALUWA Vs. STATE OF U.P.
January 10, 2017
KALUWA AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 7, 2017
KAMAL GULATI Vs. STATE OF U P THROUGH S H O ,KOTWALI DISTT LAKHIMPUR-KHERI
February 6, 2017
KAMAL KISHORE TRIPATHI Vs. STATE OF U.P.
April 26, 2017
KAMAL NARAIN Vs. SMT. SAVITRI DEVI AND ANOTHER
February 8, 2017
KAMAL SINGH Vs. STATE OF U.P.
May 4, 2017
KAMAL SINGH Vs. STATE OF U P
January 25, 2017
KAMAL SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. CIRCUIT COURT AT AGRA AND 9 ORS.
January 24, 2017
KAMLA DEVI AND ANOTHER Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RAILWAY
March 28, 2017
KAMLA PRASAD & ANOTHER Vs. STATE OF U P
August 1, 2017
KAMLA PRASAD SINGH AND (3) OTHERS Vs. STATE OF U P
July 31, 2017
KAMLENDRA KUMAR SINGH Vs. I.O.C.L. THRU. ITS EXECUTIVE DIRECTOR U.P. STATE AND ANR.
January 6, 2017
KAMLESH Vs. STATE
November 3, 2017
KAMLESH AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
August 2, 2017
KAMLESH AND 7 OTHERS Vs. U P AVAS VIKAS PARISHAD AND 5 OTHERS
November 23, 2017
KAMLESH CHAUHAN Vs. STATE OF U.P. AND ANOTHER
January 17, 2017
KAMLESH KUMAR Vs. VIRENDRA KUMAR AND 4 OTHERS
January 31, 2017
KAMLESH KUMAR CHAUHAN Vs. STATE OF U P THRU SECY AND OTHERS
November 8, 2017
KAMLESH KUMAR YADAV Vs. COLLECTOR/DISTRICT MAGISTRATE AND 4 OTHERS
November 22, 2017
KAMLESH KUMAR YADAV & ANR. Vs. STATE OF U.P.
November 30, 2017
KAMLESH SINGH & OTHERS Vs. STATE OF U.P.
February 2, 2017
KAMTA AND OTHERS Vs. STATE OF U.P.
February 17, 2017
KANCHAN GUPTA ARANGA Vs. STATE OF U P AND ANOTHER
May 10, 2017
KANCHAN JAN KALYAN SAMITI Vs. STATE OF U.P.
March 20, 2017
KANCHAN LAL & ORS. Vs. RAM AUTAR & 3 ORS.
May 5, 2017
KANHAIYA LAL Vs. STATE OF U.P.
September 5, 2017
KANHAIYA LAL Vs. VIJAY KANT MISHRA
August 18, 2017
KANIZ BANO & 20 OTHERS Vs. CIVIL JUDGE (S.D) MOHANLAL GANJ LKO AND ANOTHER
May 26, 2017
KANNA @ CHOTEY Vs. STATE OF U P
December 1, 2017
KANPUR CITY TRANSPORT SERVICES LTD THRU REG MANAGER & ANR Vs. GOLDRUSH SALES &SERVICES LTD THRU M D & AUTH SIGNATORY&ANR
February 21, 2017
KANPUR DEVELOPMENT AUTHORITY Vs. BOARD OF REVENUE
December 12, 2017
KANPUR ELECTRICITY SUPPLY CO LTD Vs. VIKRAM JAISWAL & OTHERS
May 31, 2017
KANPUR SHEETALAYA PRIVATE LIMITED THRU ITS DIRECTOR Vs. UNION OF INDIA THRU ITS SECY & 2 OTHERS
November 27, 2017
KANPUR TEXEL(P) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX-4,KANPUR AND ANOTHER
November 23, 2017
KANTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 25, 2017
KANTI DEVI Vs. RAM AUTAR AGRAWAL & 2 OTHERS
May 5, 2017
KAPIL DEO TIWARI Vs. STATE OF U.P.
January 11, 2017
KAPIL VERMA Vs. STATE OF U P & ANOTHER
November 23, 2017
KAPUR Vs. STATE OF U.P.
October 30, 2017
KARAM SINGH Vs. STATE OF U.P.
May 17, 2017
KARAM SINGH Vs. DY. DIRECTOR OF CONSOLIDATION
November 17, 2017
KARAN BAHADUR Vs. STATE OF U.P.
September 6, 2017
KARAN SINGH Vs. STATE OF U.P.
April 28, 2017
KARAN SINGH AND ANOTHER Vs. STATE OF U.P.
January 13, 2017
KARTAR SINGH Vs. STATE OF U.P.
July 14, 2017
KARUN Vs. STATE OF U P
May 17, 2017
KARUNA BALA VARSHNEY AND ANOTHER Vs. SHYAM SUNDER
September 19, 2017
KARUNA SHANKAR SHUKLA & 22 OTHERS Vs. STATE OF U.P. & 4 OTHERS
January 25, 2017
KARUNESH VERMA Vs. STATE OF U P & ANR
October 27, 2017
KASAMUDDIN Vs. STATE
June 13, 2017
KASHI JEEVDAYA VISTARINI GOSHALA EVAM PASHUSHALA Vs. STATE OF U.P. AND 3 OTHERS
January 16, 2017
KASHI NATH YADAV Vs. STATE OF U.P. AND 4 OTHERS
December 1, 2017
KASHMIR SINGH Vs. MOHD. SIDDIQ KHAN
April 17, 2017
KASHMIRA Vs. STATE
January 6, 2017
KAUSHAL @ PRATAP Vs. STATE OF U P
March 30, 2017
KAUSHAL KISHOR @ DABLU Vs. STATE OF U P
April 7, 2017
KAUSHAL KISHORE @ BELAN Vs. STATE
October 12, 2017
KAUSHAL KISHORE MISHRA Vs. STATE OF U.P.THRU PRIN.SECY.REVENUE DEPTT.LKO.& ORS
November 27, 2017
KAUSHAL KISHORE MISRA Vs. STATE OF U P THROUGH PRIN SECY REVENUE AND 2 ORS
May 17, 2017
KAUSHAL KISHORE RAIZADA Vs. GRAMIN BANK OF ARYAVART THROU ITS CHAIRMAN AND ORS
December 21, 2017
KAUSHAL KISHORE SHUKLA Vs. STATE OF U.P.
November 3, 2017
KAUSHLENDRA PANDEY Vs. ELECTION COMMISSION OF INDIA
February 8, 2017
KAUSHLENDRA SINGH @ KAUSHLENDRA AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
March 22, 2017
KAVINDRA SINGH YADAV AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
October 12, 2017
KEDAR Vs. STATE OF U.P.
September 8, 2017
KESHAV Vs. STATE OF U.P.
July 31, 2017
KESHAV DHAR TRIPATHI Vs. STATE OF U.P.
August 31, 2017
KESHAV PRASAD Vs. STATE OF U.P. AND OTHERS
August 16, 2017
KEWLAPATI Vs. U P LOK SEWA ADHIKARAN INDIRA BHAWAN LKO & ORS
November 13, 2017
KHADAG BAHADUR YADAV Vs. UNION OF INDIA
May 25, 2017
KHAIRATI ALIAS BADRUDDIN Vs. MOHD IDREES & OTHERS
December 7, 2017
KHAIRATI LAL FAKIR CHAND Vs. ADDL C I T , RANGE BULANDSHAHAR & ANOTHER
November 22, 2017
KHALID AND 8 OTHERS Vs. STATE OF U P AND ANOTHER
December 14, 2017
KHALIDA FAZLI AND ORS Vs. HINDUSTAN PETROLEUM CORPORATION LKO THROUGH ITS MANAGER
August 25, 2017
KHALIQUE HASAN & OTHERS Vs. UNION OF INDIA & OTHERS
September 8, 2017
KHALIQUZZAMA Vs. STATE OF U P AND 4 OTHERS
May 22, 2017
KHAN CHAND SINGH Vs. PREMAWATI
November 27, 2017
KHANDELWAL ENTERPRISES SHIVPURI Vs. COMMISSIONER OF COMMERCIAL TAXES
February 28, 2017
KHARBHAN Vs. STATE OF U P AND 2 OTHERS
August 11, 2017
KHATERU AND OTHERS Vs. STATE OF U.P.
August 29, 2017
KHATOON & 6 OTHERS Vs. STATE OF U P & 3 OTHERS
February 13, 2017
KHATOON NISHA AND ANR Vs. STATE OF U P AND ANR
May 17, 2017
KHEM RAJ Vs. STATE
December 8, 2017
KHURSHEEDA Vs. STATE OF U.P. AND 3 OTHERS
July 17, 2017
KHUSHNUMA Vs. STATE OF U P AND ANOTHER
May 12, 2017
KIRAN CHANDRA TIWARI Vs. STATE OF U P AND 4 OTHERS
April 13, 2017
KIRAN SINGH Vs. STATE OF UTTAR PRADESH
September 15, 2017
KIRTI SRIVASTAVA Vs. STATE OF U P AND 2 OTHERS
July 10, 2017
KISAN COOPERATIVE SUGAR FACTORY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2017
KISAN SAHAKARI CHINI MILLS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
March 3, 2017
KISAN SHIKSHA NIKETAN Vs. THE COMMISSIONER, AZAMGARH ANOTHER
March 29, 2017
KISHAN & OTHERS Vs. STATE OF U P
December 5, 2017
KISHAN SINGH Vs. STATE
October 31, 2017
KISHORE KUMAR SINGH Vs. STATE OF U.P.
August 9, 2017
KISHORE TANDON & ORS Vs. STATE OF U P THRU SECY DEPTT OF SECTT & ORS
September 21, 2017
KISHWARI BEGUM CHAIRMAN NAGAR PANCHAYAT Vs. STATE OF U.P. & 3 OTHERS
February 8, 2017
KM PALLAVI Vs. STATE OF U P AND 3 OTHERS
December 12, 2017
KM. FATMA Vs. STATE OF U.P.
June 2, 2017
KM. HINA Vs. STATE OF U.P. & 5 OTHERS
January 23, 2017
KM. JANKI DEVI AND ANOTHER Vs. STATE OF U.P. AND OTHERS.
October 30, 2017
KM. KALYANI MEHROTRA Vs. STATE OF U.P.
August 28, 2017
KM. RICHA PRAJAPATI Vs. KISHAN KUMAR NIGAM AND 2 OTHERS
September 19, 2017
KM. SANTOSH DUBEY Vs. STATE OF U.P.
July 7, 2017
KM. SWETA SRIVASTAVA Vs. STATE OF U.P. AND 5 ORS.
October 12, 2017
KM. TEENA GUPTA Vs. COMMISSIONER INCOME TAX BAREILLY
March 30, 2017
KOELEE SPORTSWEAR INC. THRU PROP. KAMAL KANT JAIN Vs. CANARA BANK AND ANOTHER
September 13, 2017
KOHLI BROTHERS COLOUR LAB (P) LTD THRU M D AND 2 ORS Vs. UNION OF INDIA THROUGH ASSISTANT COMMISSIONER OF INCOME TAX
July 20, 2017
KOMAL & ANOTHER Vs. STATE OF U P
November 3, 2017
KOTAK MAHINDRA BANK LTD. Vs. STATE OF U.P. AND 5 OTHERS
May 8, 2017
KOTDWAR STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2017
KRIPA Vs. STATE OF U P
November 30, 2017
KRIPA SHANKAR Vs. TARA SHANKAR AND 6 OTHERS
November 3, 2017
KRIPA SHANKER SINGH Vs. STATE OF UTTAR PRADESH
May 30, 2017
KRIPAL SINGH Vs. STATE OF U P
April 20, 2017
KRISHAN DUTT MISHRA Vs. MUNIYA DEVI AND 2 ORS
December 18, 2017
KRISHAN KUMAR @ KUKKOO Vs. STATE OF U.P.
May 30, 2017
KRISHN KUMARI Vs. STATE OF U.P.
October 11, 2017
KRISHNA AND ANOTHER Vs. VIJAYEE PRASAD AND 7 OTHERS
November 13, 2017
KRISHNA AUTAR Vs. STATE OF U.P.
April 18, 2017
KRISHNA BAHADUR SINGH AND ANOTHER Vs. COLLECTOR BAHRAICH AND OTHERS
June 16, 2017
KRISHNA CHANDRA MISHRA Vs. FOOD CORPORATION OF INDIA AND OTHER
January 6, 2017
KRISHNA DEO VERMA Vs. STATE OF U P AND 7 ORS
November 2, 2017
KRISHNA GOPAL Vs. STATE OF U.P.
August 2, 2017
KRISHNA GOPAL SHARMA Vs. STATE OF U P AND ANOTHER
April 19, 2017
KRISHNA KUMAR Vs. STATE OF U.P. THRU. PRIN. SECY. LOK NIRMAN VIBHAG
February 3, 2017
KRISHNA KUMAR Vs. STATE OF U.P.
April 25, 2017
KRISHNA KUMAR GUPTA Vs. MANOJ KUMAR SAHU
April 10, 2017
KRISHNA KUMAR MALI Vs. STATE OF U P THROUGH ITS SECY HOME DEPTT AND ORS
March 30, 2017
KRISHNA KUMAR SAXENA AND ANOTHER Vs. STATE OF U P AND 9 OTHERS
December 4, 2017
KRISHNA MURARI TRIPATHI Vs. STATE OF U.P. THRU SECY.RURAL DEVELOPMENT GOVT.OF UP & ORS.
January 3, 2017
KRISHNA NARAYAN KUSHWAHA Vs. STATE OF U.P.
January 31, 2017
KRISHNA PAL Vs. STATE OF U.P.
July 20, 2017
KRISHNA PAL Vs. RAGHUNATHI (DECEASED) AND ORS
November 24, 2017
KRISHNA PRATAP KAUSHIK Vs. STATE OF U.P. AND OTHERS
March 31, 2017
KRISHNA SARAN Vs. UNION OF INDIA
May 1, 2017
KRISHNA SEED PVT. LTD. AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
May 16, 2017
KRISHNA SWAROOP Vs. KRISHAN MOHAN
November 30, 2017
KRITI GUPTA Vs. KSHITIJ GOEL
December 21, 2017
KUBER MISHRA Vs. STATE OF U.P.
August 1, 2017
KUBER SHARMA Vs. STATE OF U.P.
April 21, 2017
KUBRA KHATOON Vs. ALLAHTALA MALIK WAQF MASOOM HASAN
May 2, 2017
KULDEEP KUMAR AND ANOTHER Vs. SRI NAVIN KUMAR AND ANOTHER
August 30, 2017
KULDEEP SAXENA Vs. SMT. ARCHANA SAXENA & 6 OTHERS
August 21, 2017
KULDEEP SINGH AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
November 2, 2017
KULDEEP SINGH KOONAR Vs. ADDL. COMMISSIONER (ADMIN) SAHARANPUR DIVISION
April 18, 2017
KUMARI AAYASHA Vs. STATE OF U P AND 3 OTHERS
November 13, 2017
KUNDAN KUMAR Vs. UNION BANK OF INDIA
October 11, 2017
KUNNOO SINGH @ HARENDER SINGH Vs. STATE OF U.P
August 11, 2017
KUNWAR Vs. ADDL. COMMISSIONER GORAKHPUR DIVISION
July 20, 2017
KUNWAR Vs. STATE OF U.P.
August 29, 2017
KUNWAR PAL SAINI Vs. STATE
December 14, 2017
KUNWAR SHAILESH BITTAN Vs. MUKESH YADAV
May 16, 2017
KURBAN Vs. D.D.C.
April 17, 2017
KUSHAL KUMAR KATIYAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT UNNAO AND 18 OTHERS
May 8, 2017
KUSUM DEVI Vs. BHIKHARI LAL & OTHERS
August 2, 2017
KUSUM LATA TIWARI Vs. VISHNU SHANKER PANDEY
October 25, 2017
L K TRIPATHI Vs. STATE OF U P AND OTHERS
March 9, 2017
L.H. SUGAR FACTORIES LTD. Vs. STATE OF U.P. AND 5 OTHERS
February 14, 2017
LADDAN KHAN Vs. COMMISSIONER LKO DIVISION LUCKNOW
January 9, 2017
LAJPAT RAI CHADHA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 3, 2017
LAKHAN SARAN Vs. SHIV SARAN
September 14, 2017
LAKHANDAR PATEL Vs. STATE OF U P
December 18, 2017
LAKSHAMI NARAIN MAHESHWARI, BHARAT PETROLEUM CORP & ORS Vs. BHARAT PETROLEUM CORPORATION LTD THRU ITS TERRITORY M
December 15, 2017
LAKSHMAN & ANR. Vs. COLLECTOR/DY. DIRECTOR OF CONSOLIDATION
August 24, 2017
LAKSHMI SHANKAR MISHRA Vs. VINEETA RICHHRIYA
April 19, 2017
LAL BAHADUR ( THIRD BAIL ) Vs. STATE OF U P AND ANR
August 1, 2017
LAL CHAND SINGH Vs. STATE OF UTTAR PRADESH AND 2 OTHERS
September 19, 2017
LAL JI Vs. COMMISSIONER VARANASI DIVISION
February 17, 2017
LAL JI Vs. STATE OF U.P.
September 7, 2017
LAL JI SONI Vs. STATE OF U P
March 10, 2017
LAL MANI MISHRA Vs. UNION OF INDIA THRU SECY MINISTRY RURAL DEVELOPMENT & ORS
March 28, 2017
LAL SINGH Vs. STATE OF U P THRU ITS SECY & OTHERS
April 25, 2017
LALA RAM Vs. STATE OF U P AND 6 OTHERS
January 17, 2017
LALA RAM Vs. STATE OF U.P.
September 6, 2017
LALAI YADAV Vs. STATE OF U.P.
February 27, 2017
LALIT KUMAR UPRETI Vs. CHUNNI LAL GUJRAL
November 21, 2017
LALIT KUMAR WADHWA Vs. MADHU WADHWA
August 28, 2017
LALIT MOHAN Vs. INDIAN OIL CORPORATION LTD.BANDRA (EAST),MUMBAI AND ORS.
January 23, 2017
LALIT MOHAN MISHRA Vs. STATE OF U.P.
March 6, 2017
LALIT WADHWA Vs. STATE OF U P AND ANOTHER
January 9, 2017
LALJIT SINGH Vs. UNION OF INDIA THROUGH SECY MINISTRY OF DEFENCE
July 18, 2017
LALLA BHAIYA Vs. STATE
November 16, 2017
LALLAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
February 21, 2017
LALLAN VERMA Vs. THE COMMISSIONER OF TRADE TAX
October 25, 2017
LALLOO Vs. STATE OF U P
September 7, 2017
LALLU PRASAD SINGH & 4 OTHERS Vs. STATE OF U.P. THRU. PRIN.SECY., TRANSPORT & 4 OTHERS
January 23, 2017
LALMANI RAM BHARTI Vs. STATE OF U.P. AND 2 OTHERS
February 22, 2017
LALOO Vs. STATE OF U.P.
June 12, 2017
LALOO Vs. STATE OF U.P.
July 17, 2017
LALTA Vs. D.D.C. VARANASI
July 25, 2017
LALTA (DECEASED) AND 2 OTHERS Vs. HARIRAM AND ANOTHER
February 3, 2017
LALTA PRASAD SHARMA Vs. STATE OF U P & 2 OTHERS
November 30, 2017
LALU Vs. STATE OF U.P THRU. PRIN. SECY. HOME DEPTT. GOVT. OF UP & ORS.
January 18, 2017
LATA VERMA Vs. STATE OF U P & 3 ORS
December 6, 2017
LATE RAI PREM CHAND AND ANR Vs. STATE OF U P AND 3 OTHERS
November 2, 2017
LATIF KHAN Vs. CIVIL JUDGE, S.D., BULANDSHAHAR
March 29, 2017
LAVANYA BHATTACHARYA Vs. UTTMALENDU BHATTACHARYA
May 26, 2017
LAVDHAR MAURYA Vs. STATE OF U.P. AND 11 OTHERS
April 17, 2017
LAXMAN Vs. STATE OF U.P THRU SECY REVENUE LKO AND OTHERS
January 5, 2017
LAXMAN SINGH, PROP M/S/ B S A SALES CORP Vs. COMMISSIONER OF INCOME TAX, AGRA
April 6, 2017
LAXMAN YADAV AND ANOTHER Vs. STATE OF U.P. AND 4 OTHERS
April 11, 2017
LAXMI KANT GUPTA @ MANGRU GUPTA Vs. STATE OF U.P.
December 20, 2017
LAXMI KANT SHARMA Vs. STATE OF U.P. AND ANOTHER
June 7, 2017
LAXMI PRASAD Vs. STATE OF U.P.
July 3, 2017
LAXMI RAJ DEVI INTER COLLEGE & ANOTHER Vs. STATE OF U P THRU JOINT SECY & 5 OTHERS
May 18, 2017
LAXMI SHANKAR TIWARI AND OTHERS Vs. STATE OF U P AND ANOTHER
March 21, 2017
LEELA SINGH AND OTHERS Vs. D.I.O.S., GHAZIABAD AND OTHERS
October 25, 2017
LEELADHAR Vs. MOHAMMAD ISMAIL QURESHI
August 30, 2017
LEKHRAJ Vs. C.C.R.A. U.P. ALLD. BOARD OF REVENUE U.P. ALLD
October 9, 2017
LEKHRAJ Vs. STATE OF U P AND 3 OTHERS
April 6, 2017
LEKHRAM SINGH Vs. A.D.J COURT NO. (E.C. ACT) HARDOI
February 7, 2017
LEONARD DASS Vs. MRS. PREMA CATHERINE DASS
October 11, 2017
LIAQAT Vs. STATE OF U.P
January 11, 2017
LINAKS MICROELECTRONICS LTD. Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, INSTITUTIONAL FINANCE
March 29, 2017
LOT PRASAD Vs. STATE OF U P
August 9, 2017
LUCENT TECHNOLOGIES (P) LTD., CITY CENTRE, MEERUT Vs. COMMISSIONER, TRADE TAX, U.P. LUCKNOW
February 6, 2017
LUCKNOW DEVELOPMENT AUTHORITY Vs. YASHRAJ SINGH & OTHERS
November 1, 2017
LUCKNOW DEVELOPMENT AUTHORITY, LUCKNOW THRU V.C. Vs. SMT. SAROJ RANI & ANR.
August 11, 2017
LUKMAN AHMAD Vs. STATE OF U.P. AND 5 OTHERS
January 25, 2017
LUXMIKANT VERMA Vs. STATE OF U.P. AND 3 OTHERS
February 2, 2017
M G COLLEGE OF SCIENCE ARTS & CULTURE THRU MANAGER ASHOK Vs. STATE OF U P THRU PRIN SECY BASIC EDU DEPTT U P & ORS
September 4, 2017
M L TANDON & SONS Vs. U O I THRU SECY MINISTRY OF RAILWAYS AND OTHERS
November 3, 2017
M Q INTER COLLEGE SHEOHARA BIJNOR & ANOTHER Vs. STATE OF U P & 8 OTHERS
March 27, 2017
M. L. GAUR Vs. SMT. VEENA SINGH
August 1, 2017
M.D. U.P. STATE BRIDGE CORP. LTD. Vs. ABUL KALAM AZAD
December 6, 2017
M.D., U.P.S.R.T.C. Vs. NAFEES MOHAMMAD
August 3, 2017
M.D., U.P.S.R.T.C. AND OTHERS Vs. SMT. SARITA PANDEY AND OTHERS
March 6, 2017
M.G. EDUCATIONAL AND TRAINING COLLEGE AND ANOTHER Vs. STATE OF U.P. AND 4 OTHERS
October 24, 2017
M.P. RAWAT Vs. UNION OF INDIA THROUGH GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI AND OTHERS
November 1, 2017
M/S A GROUP OF INDIA Vs. STATE OF U.P. AND 2 OTHERS
January 13, 2017
M/S A.V. MOVIES (PVT.) LTD. Vs. THE COMMISSIONER OF TRADE TAX
July 7, 2017
M/S AARGEE ENGINEERS & CO. Vs. ERA INFRA ENGINEERING LTD.
March 31, 2017
M/S AAYAM EXPORTS Vs. THE COMMISSIONER OF TRADE TAX
November 24, 2017
M/S ABHINAV STEELS PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
February 15, 2017
M/S ADHISHASI ABHIYANTA R.E.S. Vs. C.C.T. LUCKNOW
February 9, 2017
M/S ADITYA ENGINEERING WORKS Vs. COMMISSIONER TRADE TAX
August 31, 2017
M/S AGARWAL ADVERTISING AGENCY Vs. STATE OF U.P. AND 2 OTHERS
May 23, 2017
M/S AGARWAL IRON Vs. THE COMMISSIONER COMMERCIAL TAX LKO.
February 6, 2017
M/S AISHVEER BRICK FIELD LTD. Vs. COMMISSIONER OF TRADE TAX
July 11, 2017
M/S AMAR JYOTI TRANSPORT Vs. COMMISSIONER
January 20, 2017
M/S AMBA CEMENT & CHEMICALS PRIVATE LIMITED Vs. THE COMMISSIONER
May 25, 2017
M/S ANAND CONTROL SYSTEM PVT. LTD. Vs. COMMISSIONER TRADE TAX
October 12, 2017
M/S ANAND ENGINEERING CORPORATION Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
December 7, 2017
M/S ANAND MOTOR AGENCIES LTD. THROUGH DIRECTOR Vs. COMMISSIONER, TRADE TAX, LUCKNOW
October 31, 2017
M/S ANITA STEEL Vs. COMMISSIONER OF COMMERCIAL TAX
May 15, 2017
M/S ANNPORNA TRADERS Vs. C.C.T. U.P. LUCKNOW
October 6, 2017
M/S ANSAL HOUSING AND CONSTRUCTION LTD. RAJNAGAR Vs. COMMISSIONER OF COMMERCIAL TAX
May 19, 2017
M/S ANSAL LANDMARK TOWNSHIP PRIVATE LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAX
May 5, 2017
M/S ANSAL PROPERTIES Vs. STATE CONSUMER DISPUTE REDRESSAL
December 19, 2017
M/S ANSH TRADERS Vs. STATE OF UTTAR PRADESH & 3 OTHERS
November 29, 2017
M/S ANUJ GENERAL STORE & 2 OTHERS Vs. STATE OF U.P. & 3 OTHERS
December 1, 2017
M/S APL APPOLO TUBES LTD. Vs. DEPUTY COMMISSIONER COMMERCIAL TAX AND ANOTHER
July 7, 2017
M/S ASHOK LEYLAND LTD. THRU. CHARANPREET SINGH Vs. STATE OF U.P. THRU. PRIN. SECY.,DEPTT. OF TRANSPORT AND ORS.
February 2, 2017
M/S ASIAN P.P.G. INDUSTRIES LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
November 29, 2017
M/S ASIAN PAINTS (INDIA) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
April 26, 2017
M/S ASSOCIATED ROAD CARRIER Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
October 25, 2017
M/S AVINASH TRADERS LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX LUCKNOW AND ANOTHER
June 9, 2017
M/S B.N.K.N. FERTI CHEM PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH AND OTHERS
October 26, 2017
M/S BAJAJ HINDUSTAN SUGAR LTD. Vs. COMMISSIONER COMMERCIAL TAXES,
April 24, 2017
M/S BALLARPUR INDUSTRIES LTD Vs. THE COMMISSIONER OF TRADE TAX,
October 27, 2017
M/S BASANT OILS LTD. Vs. JOINT COMMISSIONER (EXECUTIVE) COMMERCIAL TAX & 3 ORS.
April 26, 2017
M/S BENGALI LAL & SONS Vs. STATE OF UTTAR PRADESH & 5 OTHERS
November 8, 2017
M/S BHAGWAN RISHABNATH RICE MILLS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES U.P.LUCKNOW
September 8, 2017
M/S BHAGWAN VANASPATI LTD. Vs. STATE OF U.P. AND 2 OTHERS
January 17, 2017
M/S BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF U.P. AND 2 OTHERS
February 28, 2017
M/S BHARAT HEAVY ELECTRICALS LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAXES
April 25, 2017
M/S BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD. GREATER NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAX
July 3, 2017
M/S BHATIA ALUMINIUM Vs. COMMISSIONER OF COMMERCIAL TAX,
July 31, 2017
M/S BHOLE BABA DAIRY INDUSTRIES LTD. Vs. COMMISSIONER COMMERCIAL TAX
May 1, 2017
M/S BHOLE BABA DAIRY INDUSTRIES LTD. Vs. COMMISSIONER COMMERCIAL TAX
May 2, 2017
M/S BHUSHAN STEEL LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES,
May 30, 2017
M/S BHUSHAN STEEL LTD. GHAZIABAD Vs. STATE OF U.P. AND 2 OTHERS
April 20, 2017
M/S BISALPUR KISAN SAHKARI CHINI MILLS LTD. Vs. DEPUTY COMMISSION OF INCOME TAX
February 27, 2017
M/S BOARD OF TRUSTEES MIFTAH Vs. REGISTRAR, FIRMS SOCIETIES AND CHITS
October 13, 2017
M/S BUNDEL KHAND LUBRICANSTS Vs. THE COMMISSIONER, TRADE TAX
December 6, 2017
M/S BUREAU VERITAS CONSUMER PRODUCTS SERVICES (INDIA) PVT. Vs. COMMISSIONER TRADE TAX U.P.
May 2, 2017
M/S CENTURY LAMINATING CO. LTD. DELHI ROAD Vs. THE COMMISSIONER OF TRADE TAX
October 11, 2017
M/S CHANDRA BRICK FIELD, HAPUR Vs. COMMISSIONER, COMMERCIAL TAXES, U.P. LUCKNOW
January 10, 2017
M/S CHAWLA GENERATORS Vs. COMMISSIONER OF TRADE TAX
May 25, 2017
M/S CUBIX CONTROL SYSTEMS PVT LTD AND 2 ORS Vs. STATE OF U P AND ANOTHER
May 23, 2017
M/S D.R. BHATTA COMPANY Vs. COMMISSIONER TRADE TAX
October 30, 2017
M/S D.S.M. SUGAR MEERGANJ Vs. STATE OF U.P. AND 5 OTHERS
January 13, 2017
M/S DAFFODILLS PHARMACEUTICALS LTD. Vs. STATE OF U.P.
April 24, 2017
M/S DEE KAY EXPORTS Vs. COMMISSIONER TRADE TAX
October 27, 2017
M/S DELHI PUNJAB GOODS CARRIER (P) LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
October 30, 2017
M/S DEV PRAYAG PAPER MILL (PVT.) Vs. STATE OF U.P. AND 3 OTHERS
March 21, 2017
M/S DINSON INDIA PVT. LTD. Vs. COMMISSIONER TRADE TAX
July 13, 2017
M/S DURGA INT BHATTA Vs. COMMISSIONER TRADE TAX
October 24, 2017
M/S DURGA RAI VIJAY KUMAR Vs. UNION OF INDIA
November 17, 2017
M/S DWARIKESH SUGAR INDUSTRIES LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES, U.P.
April 28, 2017
M/S ECONOMIC TRANSPORT ORGANISATION Vs. COMMISSIONER COMMERCIAL TAX
April 12, 2017
M/S FOOD CORPORATION OF INDIA JHANSI THROUGH MANAGER Vs. COMMISSIONER OF COMMERCIAL TAX U.P. GOMTI NAGAR LUCKNOW
October 10, 2017
M/S GANESH INDUSTRIES Vs. ADDL. COMMISSIONER, GRADE-1, COMMERCIAL TAX
May 3, 2017
M/S GANESH PRASAD MOTOR PARTS Vs. STATE OF U.P. & 2 OTHERS
November 7, 2017
M/S GANGESHWAR LTD. SAHARANPUR Vs. STATE OF U.P.
May 31, 2017
M/S GANPATI ROAD CARRIER (P) LTD. KANPUR Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
May 10, 2017
M/S GARG TRADERS Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
October 11, 2017
M/S GAURAV AGRO Vs. COMMISSIONER OF COMMERCIAL TAXES U.P. LKO.
October 10, 2017
M/S GAURI TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
May 4, 2017
M/S GHAGWANTI RUBBER AND ALLIED PRODUCTS (P) LTD. Vs. COMMISSIONER OF TRADE TAX
November 21, 2017
M/S GIRISH INDUSTRIES Vs. THE COMMISSIONER OF TRADE TAX
October 12, 2017
M/S GLITTERS Vs. COMMISSIONER, COMMERCIAL TAX
May 3, 2017
M/S GLOBE ROLLER FLOUR MILLS LTD. Vs. THE COMMISSIONER OF TRADE TAX
December 21, 2017
M/S GODREJ CONSUMER PRODUCTS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
August 21, 2017
M/S GOEL RICE OIL & COTTON ATTI Vs. COMMISSIONER OF TRADE TAX
April 25, 2017
M/S GOEL ROAD CARRIERS Vs. RAVINDRA NATH SINGH AND ANOTHER
April 27, 2017
M/S GOEL SWEET HOUSE Vs. COMMISSIONER COMMERCIAL TAX,
July 6, 2017
M/S GOOD LUCK STEEL TUBES LTD. THRU ITS DIRECTOR Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
March 7, 2017
M/S GORAKHPUR STEELS & METALS PVT. LTD. Vs. THE PRESIDING OFFICER, D.R.T. AND OTHERS
February 10, 2017
M/S GUJARAT COOP. MILK MARKETING FEDERATION LTD. THRU G.M. Vs. STATE OF U.P. & OTHERS
May 31, 2017
M/S GUJRAT TIMBER STORES Vs. COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
August 29, 2017
M/S HANS DECORATORS THRU PARTNER TULSI RAM Vs. COMMISSIONER OF TRADE TAX
November 28, 2017
M/S HAR SINGAR GUTKA PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR Vs. STATE OF U.P. AND OTHERS
May 18, 2017
M/S HARI NARAIN NAND GOPAL Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
October 25, 2017
M/S HARI OM GALLA BHANDAR MAQSOOM GANJ THROUGH ITS PROPRIETOR Vs. COMMISSIONER COMMERCIAL TAX LKO. AND 2 ORS.
September 8, 2017
M/S HERANBA INDUSTRIES LTD. Vs. COMMISSIONER COMMERCIAL TAXES,
May 31, 2017
M/S IKRA INTERNATIONAL Vs. STATE OF U.P. AND ANOTHER
May 29, 2017
M/S INDIA YAMAHA MOTOR PVT. LTD. Vs. STATE OF U.P. AND 2 ORS.
November 1, 2017
M/S J.M.C. PROJECT INDIA LTD. AGRA Vs. STATE OF U.P. AND 3 OTHERS
December 12, 2017
M/S JAI AMBEY BRICK FIELD Vs. COMMISSIONER OF TRADE TAX
November 3, 2017
M/S JAI DURGA INDUSTRIES Vs. THE COMMISSIONER, TRADE TAX U.P. LUCKNOW
November 24, 2017
M/S JAI MAA FABRICATION ALLAHABAD Vs. STATE OF U.P. AND 2 OTHERS
July 20, 2017
M/S JAI MAA SHARDA COKE BRIQUETTE INDUSTRIES THRU PARTNER Vs. COMMISSIONER OF TRADE TAX U.P.
October 23, 2017
M/S JAI MAHARASHTRA CARGO MOVERS Vs. COMMISSIONER, COMMERCIAL TAX
May 18, 2017
M/S JAI PRAKASH OIL MILL Vs. COMMISSIONER TRADE TAX
November 28, 2017
M/S JAY MAA MUNDESHWARI COAL DEPO Vs. STATE OF UTTAR PRADESH & 2 OTHERS
November 1, 2017
M/S K.A. FORWARD SHOE FACTORY Vs. ASSTT. COMMISSIONER, CENTRAL EXCISE
August 1, 2017
M/S K.K. JAISWAL Vs. COMMISSIONER, COMMERCIAL TAX
April 20, 2017
M/S KAMAL INFOSYS LTD. THRU M.D. N.K. SHUKLA Vs. THE REGISTRAR OF COMPANIES, U.P. & UTTARANCHAL KANPUR & ORS.
December 15, 2017
M/S KANIKA SWAMI Vs. STATE OF U.P. AND 2 OTHERS
October 11, 2017
M/S KANPUR PLASTI PACK LTD. Vs. TEEKAM SINGH
May 15, 2017
M/S KAPILMUNI ENTERPRISES LIMITED Vs. THE COMMISSIONER OF TRADE TAX,
April 18, 2017
M/S KEJRIWAL AND SONS Vs. STATE OF U.P. AND 2 OTHERS
November 20, 2017
M/S KESHORAM & SONS Vs. THE COMMISSIONER, COMMERCIAL TAXES
May 19, 2017
M/S KOTHARI MARKETING Vs. THE COMMISSIONER, COMMERCIAL TAXES
January 9, 2017
M/S KUMAR AND CO Vs. COMMISSIONER OF TRADE TAX
January 5, 2017
M/S KV AROMATICS LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
May 30, 2017
M/S LAXMI RICE MILL, GORAKHPUR Vs. THE COMMISSIONER OF COMMERCIAL TAX
January 6, 2017
M/S LOGIX BUILDTECH (P) LIMITED, NOIDA Vs. COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
February 17, 2017
M/S LUCKNOW KIRANA COMPANY LKO. Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
July 24, 2017
M/S M. HARINATH AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAX, U.P AT LUCKNOW
October 3, 2017
M/S M.A. HALEEM SONS Vs. THE COMMISSIONER, COMMERCIAL TAX
January 18, 2017
M/S M.K. ENTERPRISES Vs. STATE OF U.P. & 3 OTHERS
December 1, 2017
M/S M.R. COMPANY SAHEBGANJ GORAKHPUR Vs. THE COMMISSIONER COMMERCIAL TAX
May 2, 2017
M/S MAA UMVRAVATI COAL DEPOT Vs. COMMISSIONER, COMMERCIAL TAX
May 25, 2017
M/S MAA VINDHYAVASINI TOBACCO PRIVATE LTD. Vs. THE COMMISSIONER COMMERCIAL TAXES U.P. LKO
July 12, 2017
M/S MAA VINDHYAVASINI TOBACCO PVT. LTD. Vs. STATE OF U.P. & 3 OTHERS
December 22, 2017
M/S MAA VINDHYAVASINI TOBACCO PVT. LTD. Vs. STATE OF U.P. AND ANOTHER
May 4, 2017
M/S MADHYA BHARAT PAPERS LTD. ALLAHABAD Vs. COMMISSIONER, COMMERCIAL TAX
April 27, 2017
M/S MAGMA H.D.I. GENERAL INSURANCE CO. Vs. SMT. RUBY DEVI AND 6 OTHERS
September 6, 2017
M/S MAGMA LEASING LIMITED Vs. STATE OF U.P.
February 22, 2017
M/S MAHAJAN TANNERS LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
January 5, 2017
M/S MAHENDRA FILLING STATION Vs. COMMISSIONER, COMMERCIAL TAX
May 4, 2017
M/S MAHESH EDIBLE OIL INDUSTRIES LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
May 25, 2017
M/S MANGEY RAM HARI PRAKASH GALLA TILHAN VYPARI THROUGH ITS Vs. COMMISSIONER OF COMMERCIAL TAX GOMTI NAGAR LUCKNOW
September 8, 2017
M/S MANJU NATH TRADING CO. & 2 OTHERS Vs. STATE OF UTTAR PRADESH & 3 OTHERS
November 21, 2017
M/S MANTORA OIL PRODUCTS LTD. Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
November 16, 2017
M/S MANU INTERNATIONAL Vs. STATE OF UTTAR PRADESH & 5 OTHERS
October 26, 2017
M/S MAURANIPUR UNION TRANSPORT COMPANY Vs. THE COMMISSIONER, COMMERCIAL TAXES
August 9, 2017
M/S MAURANIPUR UNION TRANSPORT COMPANY Vs. COMMISSIONER, COMMERCIAL TAX
May 23, 2017
M/S MICO TOUGHENED GLASS Vs. THE COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
November 8, 2017
M/S MINDA HUF LIMITED Vs. THE COMMISSINER OF TRADE TAX
November 16, 2017
M/S MODERN LOCK MANUFACTURING COMPANY AND ANOTHER Vs. E P F APPELLATE TRIBUNAL AND 3 OTHERS
March 23, 2017
M/S MODERN PIPE INDUSTRIES Vs. STATE OF U.P. & 5 OTHERS
September 6, 2017
M/S MOHD. YUNUS CHHATEWALE Vs. COMMISSIONER OF TRADE TAX
September 7, 2017
M/S MOHIT INDUSTRIES Vs. THE COMMISSIONER OF TRADE TAX
October 11, 2017
M/S MONDELEZ INDIA FOODS PVT. LTD. GHAZIABAD Vs. COMMISSIONER, COMMERCIAL TAX, LUCKNOW
January 12, 2017
M/S MUTHOOT FINANCE LTD. AND ANOTHER Vs. MR. CHANDRA KANT GUPTA AND 3 OTHERS
April 19, 2017
M/S NARENDRA PRODUCT Vs. THE COMMISSIONER OF TRADE TAX
August 21, 2017
M/S NASIR TRADERS Vs. TRADE TAX TRIBUNAL
May 3, 2017
M/S NEHRU STEELS ARYAPURI Vs. COMMISSIONER, COMMERCIAL TAX
July 14, 2017
M/S NEW SURAJ TRADERS Vs. COMMISSIONER OF TRA/COMMERCIAL TAX U.P. LUCKNOW
November 20, 2017
M/S NIRVAN HOSPITAL PVT. LTD. Vs. JUDGE SMALL CAUSES/ADDL. DISTT. JUDGE/SPL. JUDGE PREVENTION
March 23, 2017
M/S NOIDA POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 2, 2017
M/S NORTHERN MINERALS LIMITED Vs. THE COMMISSIONER OF TRADE TAX
July 7, 2017
M/S NTL LOGISTICS (INDIA) PVT. LTD. Vs. COMMERCIAL TAX TRIBUNAL AND 3 OTHERS
August 1, 2017
M/S ODYSSEY COMPUTERS Vs. STATE OF U.P.
July 7, 2017
M/S OM PRAKASH VED PRAKASH Vs. COMMISSIONER, TRADE TAX
November 28, 2017
M/S OM SHRI GANESH STEELS Vs. STATE OF U.P. AND 2 OTHERS
May 10, 2017
M/S OTIS ELEVATORS COMPANY (INDIA) LTD. LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES,
May 17, 2017
M/S OXIYA ENTERPRISES Vs. THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW
October 10, 2017
M/S PANKAJ HOTEL Vs. BAL MUKUND
August 30, 2017
M/S PANKAJ HOTEL AND ANR. Vs. BAL MUKUND (SINCE DECEASED) AND 17 ORS.
February 2, 2017
M/S PANKI THERMAL POWER STATION AND ANOTHER Vs. P.O., INDUSTRIAL TRIBUNAL III U.P. KANPUR & ANOTHER
April 11, 2017
M/S PARAM ENGINEERING PVT. LTD. Vs. THE COMMISSIONER OF TRADE TAX
May 4, 2017
M/S PARIJAT PAPER MILLS LTD. Vs. COMMISSIONER TRADE TAX
July 26, 2017
M/S PASHUPATI CASTINGS LTD. Vs. STATE OF U.P. AND 2 OTHERS
March 21, 2017
M/S PATEL ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX
May 9, 2017
M/S PLICAN Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
October 30, 2017
M/S POONAM OIL INDUSTRIES Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
April 28, 2017
M/S POORVANCHAL CONSTRUCTION CO. Vs. THE COMMISSIONER OF TRADE TAX U.P. AT LUCKNOW
November 20, 2017
M/S POWER PAINTS INDIA (P) LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
October 27, 2017
M/S PRADHAN TRADING COMPANY Vs. COMMISSIONER, COMMERCIAL TAX
May 4, 2017
M/S PRAYAG POLYMERS PVT. LTD. NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAXES
January 2, 2017
M/S PREET RUBBER INDUSTRIES SAHARANPUR Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
July 6, 2017
M/S PREMIER HELLO STEELS MALVIYA NAGAR LUCKNOW Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
September 8, 2017
M/S PUSHPA TRADING COMPANY Vs. THE COMMISSIONER, COMMERCIAL TAX
May 15, 2017
M/S QAMAR STEEL TUBES PVT LTD Vs. THE COMMISSIONER OF TRADE TAX,
November 9, 2017
M/S R.G. TRADING COMPANY Vs. COMMISSIONER OF COMMERCIAL TAX U.P.
October 3, 2017
M/S R.M.G. FABRICATOR Vs. STATE OF U.P. & 2 OTHERS
November 27, 2017
M/S R.M.G. FABRICATORS Vs. STATE OF UTTAR PRADESH AND 2 OTHERS
November 8, 2017
M/S R.N. PRODUCTS Vs. COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
January 4, 2017
M/S R.S. TRADERS, PHILIPGANJ Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
December 13, 2017
M/S RAHUL ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
October 27, 2017
M/S RAHUL SINGH Vs. UNION OF INDIA & 5 OTHERS
January 25, 2017
M/S RAJ IRON AND BUILDING MATERIALS Vs. UNION OF INDIA
December 22, 2017
M/S RAJ PAN PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
January 20, 2017
M/S RAJ TRADERS THR. UMA SHANKAR GUPTA Vs. STATE OF U.P. AND 2 OTHERS
September 11, 2017
M/S RAJESH KUMAR RAMESH KUMAR Vs. COMMISSIONER, COMMERCIAL TAX,
May 25, 2017
M/S RAM SHAKTI CONSTRUCTION Vs. AGRA DEVELOPMENT AUTHORITY THRU. V.C. AND ANOTHER
January 11, 2017
M/S RAMA FOOD & ALLIED INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF TRADE TAX
February 13, 2017
M/S RATHI SUPER STEEL LIMITED, GHAZIABAD Vs. STATE OF U.P. AND 2 OTHERS
January 12, 2017
M/S RELIABLE INSUPACKS (P) LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAXES
July 14, 2017
M/S RENUKUT GOODS CARRIERS Vs. THE COMMISSIONER, COMMERCIAL TAXES
October 10, 2017
M/S REPUBLIC AUTOMOBILE Vs. COMMISSIONER, TRADE TAX,
December 1, 2017
M/S ROMA BUILDER AND PROMOTERS PVT. LTD. Vs. THE COMMISSIONER COMMERCIAL TAX
January 9, 2017
M/S S.G. PROJECTS SOYEPUR, PANDEYPUR VARANASI Vs. THE COMMISSIONER, COMMERCIAL TAX
February 20, 2017
M/S S.K. JAIN CONTRACTOR, LALITPUR Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX, U.P. LUCKNOW
May 18, 2017
M/S S.M.C. FOOD LIMITED Vs. STATE OF U.P. AND 4 OTHERS
November 24, 2017
M/S SACHDEVA OVERSEAS Vs. STATE OF U.P. AND 5 OTHERS
September 8, 2017
M/S SAHARA INDIA FINANCIAL CORPORATION LIMITED Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY AND ANOTHER
August 25, 2017
M/S SAI HOUSEHOLD PRODUCTS PVT. LTD. Vs. COMMISSIONER TRADE TAX
November 15, 2017
M/S SAIRAM COMMERCIAL PVT. LTD. Vs. UNION OF INDIA AND 2 OTHERS
September 19, 2017
M/S SAMRAT CARRIERS (REGD) Vs. STATE OF U.P. & 3 OTHERS
December 19, 2017
M/S SANGAM BRICK FIELD Vs. COMMISSIONER, U.P. TRADE TAX LUCKNOW
December 4, 2017
M/S SANJAY SALES CORPORATION Vs. THE COMMISSIONER OF TRADE TAX U.P.
September 14, 2017
M/S SANMTI INFRASTATE PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX, U.P.,LUCKNOW
January 4, 2017
M/S SAPNA GOODS CARRIER & ANOTHER Vs. UNION OF INDIA
December 21, 2017
M/S SARTHAK GRAMODYOG SANSTHAN Vs. THE COMMISSIONER OF TRADE TAX
November 27, 2017
M/S SCOOTERS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
February 15, 2017
M/S SETHI TYRE COMPANY Vs. STATE OF UTTAR PRADESH & 3 OTHERS
November 6, 2017
M/S SHANTI TRADERS THR ITS PROPRIETOR PRAVEEN KUMAR Vs. THE COMMISSIONER OF TRADE TAX
October 7, 2017
M/S SHARADA IRON STORES Vs. COMMISSIONER, COMMERCIAL TAX
April 28, 2017
M/S SHIVALIK BUILDTECH PVT. LTD. Vs. STATE OF U.P. AND 2 OTHERS
May 2, 2017
M/S SHREE RATHI STEEL LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAXES
May 31, 2017
M/S SHREE RATHI STEEL LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES, U.P. LUCKNOW
May 3, 2017
M/S SHRI RAM DIESEL (INDIA) Vs. COMMISSIONER, COMMERCIAL TAXES
January 3, 2017
M/S SHRI RAM FLOUR MILS INDIA (P) LTD Vs. COMMISSIONER OF INCOME TAX, BAREILLY & OTHERS
August 29, 2017
M/S SHRI RAM TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
May 18, 2017
M/S SHRIKAR HOTELS PVT. LTD.6, SHAHNAJAF ROAD LKO Vs. COMMISSIONER OF INCOME TAX-I LUCKNOW
February 2, 2017
M/S SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. ARVIND KUMAR AND ANOTHER
January 11, 2017
M/S SHRIRAM PISTONS & RINGS LTD. Vs. STATE OF U.P. AND 2 OTHERS
January 5, 2017
M/S SHYAM LAL LAXMI NARAYAN Vs. COMMISSIONER TRADE TAX
October 26, 2017
M/S SIKKIM LOGISTIC SERVICES Vs. THE COMMISSIONER OF COMMERCIAL TAX
May 11, 2017
M/S SKYLINE INFRATECH PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX, GREATER NOIDA
May 24, 2017
M/S SONU HIDE TRADERS Vs. COMMISSIONER, COMMERCIAL TAX
May 10, 2017
M/S SRI ANKUR BHATTHA UDYOG Vs. COMMISSIONER COMMERCIAL, TRADE TAX, LUCKNOW
January 31, 2017
M/S STAR PAPER MILLS LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES
October 10, 2017
M/S STAR PAPER MILLS LIMTED Vs. THE COMMISSIONER OF TRADE TAX
August 23, 2017
M/S SUBHASH FIREWORKS Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
September 14, 2017
M/S SUMAN TEXTILES (OLD NAME) NEW NAME M/S SUMAN INDUSTRIES Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
July 18, 2017
M/S SUPERTECH LTD. NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
January 6, 2017
M/S SURAJ FREIGHT CARRIER P. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
May 15, 2017
M/S SURESH CHANDRA AGRAWAL AND SONS Vs. COMMISSIONER OF STATE TAX
November 29, 2017
M/S SURESH MEDICINE AND SURGICAL CENTRE Vs. COMMISSIONER OF TRADE TAX
October 26, 2017
M/S SWIPE SPIRE THRU ITS PROPRIETOR Vs. SAMSUNG ELECTRONIC COMPANY LTD. AND OTHERS
January 16, 2017
M/S TANU TRADERS Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
May 11, 2017
M/S THE OUDH SUGAR MILLS LTD. THROUGH SRI SHOORVEER SINGH Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND OTHERS
February 2, 2017
M/S TIRATH RAM SUMER KUMAR THROU ITS SOLE PROPRIETOR Vs. RAKESH KUMAR MISHRA AND ANOTHER
January 5, 2017
M/S TULISON INDUSTRIAL (MACHINES) PVT LTD Vs. U P STATE INDUSTRIAL DEVEP CORPO LTD AND OTHERS
January 5, 2017
M/S U.P. COOPERATIVE FEDERATION LTD. LKO. Vs. STATE OF U.P.
October 23, 2017
M/S UFLEX INDUSTRIES LIMITED Vs. STATE OF U.P.
September 15, 2017
M/S UJJWAL ENTERPRISES Vs. STATE OF UTTAR PRADESH AND 3 OTHERS
November 7, 2017
M/S UTTAM SUCROTECH INTERNATIONAL PRIVATE LTD. Vs. STATE OF U.P.
September 14, 2017
M/S UTTAM SUCROTECH INTERNATIONAL PVT. LTD. THRU AUTH. SIGN Vs. STATE OF U.P. THRU PRIN. SECY. SUGARCANE CIVIL SECTT. LKO.& ORS.
January 24, 2017
M/S VAIBHAV EDIBLES PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX
May 4, 2017
M/S VEENA TRANSPORT COMPANY THROU ITS PROPRIETOR Vs. FOOD CORPORATION OF INDIA THROU ITS CHAIRMAN N. DELHI AND ORS.
October 4, 2017
M/S VENUS AUTO Vs. C.I.T.
March 10, 2017
M/S VERITAZ HEALTH CARE LTD. Vs. STATE OF U.P. AND 3 OTHERS
May 15, 2017
M/S VIJAY LOHA BHANDAR Vs. COMMISSIONER TRADE TAX U.P. GOMTI ...
December 21, 2017
M/S VIJAY NIRON TRADERS Vs. COMMISSIONER TRADE TAX
October 24, 2017
M/S VIJAY SWADESHI BHANDAR Vs. SHAKEEL
August 31, 2017
M/S VINDHYA AASHRAM Vs. THE COMMISSIONER, COMMERCIAL TAX
January 2, 2017
M/S VINOD KUMAR SHARAWAN KUMAR Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
October 11, 2017
M/S VIRANDRA Vs. COMMISSIONER, COMMERCIAL TAX
February 7, 2017
M/S VIRHAD GAJANAN BHOG THROUGH ITS PROPRIETOR Vs. TRADE TAX TRIBUNAL SECOND BENCH LUCKNOW AND OTHERS
October 31, 2017
M/S VIVEK AGENCY Vs. THE COMMISSIONER OF TRADE TAX
December 4, 2017
M/S XEROX INDIA LTD. GURGAON Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, MEERUT
March 23, 2017
M/S YADAV MEDICAL STORES, MORADABAD Vs. COMMISSIONER, U.P. TRADE TAX
August 22, 2017
M/S YAMAHA MOTOR ESCORTS LIMITED Vs. THE COMMISSIONER OF TRADE TAX, UTTAR PRADESH LUCKNOW
November 10, 2017
M/S ZEBRONICS INDIA PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH & 3 OTHERS
December 4, 2017
M/S ZINK COATERS Vs. THE COMMISSIONER, COMMERCIAL TAX,
May 15, 2017
M/S. A.N. TRADERS PRIVATE LTD. Vs. SHIPRA MOTEL AND RESTAURENT LTD.
August 28, 2017
M/S. AGRAWAL AGENCIES Vs. THE COMMISSIONER, COMMERCIAL TAX
March 10, 2017
M/S. AIMS MAX GARDENIA DEVELOPERS (P) LTD. Vs. COMMISSIONER, COMMERCIAL TAX
March 9, 2017
M/S. ALAKNANDA CEMENT (P) LTD. Vs. COMMISSIONER CENTRAL EXCISE
November 2, 2017
M/S. ALLIED MACHINERY & TOOLS CORPORATION Vs. STATE OF U.P.
April 13, 2017
M/S. AMAN KUMAR KSHITIJ KUMAR Vs. THE COMMISSIONER OF ENTRY, TAX U.P. LUCKNOW
April 10, 2017
M/S. ANAND BUILDING METERIAL Vs. THE COMMISSIONER COMMERCIAL TAX LKO.
April 4, 2017
M/S. ANJANI STEELS LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
March 3, 2017
M/S. ANSALDO STS TRANSPORTS SYSTEM INDIA PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
February 21, 2017
M/S. AWDHESH TRADING CO. Vs. STATE OF U.P. THROUGH SECY. FINANCE REVENUE & OTHERS
August 30, 2017
M/S. B. SHAHABUDDIN & COMPANY Vs. ASIF JAH
February 27, 2017
M/S. BALAJI CNG CENTRE WELFARE ASSOCIATION Vs. THE COMMISSIONER, COMMERCIAL TAXES
April 11, 2017
M/S. CHEMICAL & ALLIED PRODUCTS Vs. COMMISSIONER OF TRADE TAX
August 16, 2017
M/S. CHETNA SPICES PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
March 22, 2017
M/S. CHHAIL BEHARI AND SONS Vs. SMT. UMA RANI JAKHODIA
December 12, 2017
M/S. CONTROL ELECTRIC CO. PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX
April 4, 2017
M/S. COOLADE BEVERAGES LIMITED Vs. THE COMMISSIONER OF TRADE TAX
April 11, 2017
M/S. CORDIAL HOSPITALITIES PRIVATE LIMITED Vs. STATE OF U.P. & 5 OTHERS
August 17, 2017
M/S. CROSSLAY REMEDIES LIMITED Vs. STATE OF U.P. AND 2 ORS.
April 6, 2017
M/S. D.S.M. ASMOLI Vs. STATE OF U.P. AND 3 OTHERS
February 21, 2017
M/S. D.S.M. SUGAR MANSOORPUR Vs. STATE OF U.P. AND 4 OTHERS
May 9, 2017
M/S. DELUX WOOD WORKS Vs. THE COMMISSIONER, TRADE TAX
March 20, 2017
M/S. DURGA COLOUR LAB Vs. THE COMMISSIONER OF COMMERCIAL TAX AND ANOTHER
March 2, 2017
M/S. ELCOME TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
March 6, 2017
M/S. EPSILON PUBLISHING HOUSE PVT. LTD. Vs. MR. PRADEEP KUMAR JAIN
January 20, 2017
M/S. GANGA INDUSTRIES LTD., AND OTHERS Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORP. AND OTHERS
December 1, 2017
M/S. GANPATI ASSOCIATES Vs. COMMISSIONER INCOME TAX MEERUT
April 4, 2017
M/S. GAURAV LOGISTIC CARRIER Vs. COMMISSIONER OF COMMERCIAL TAX
April 7, 2017
M/S. GORAKHPUR STEELS & METALS PVT. LTD. Vs. PRESIDING OFFICER, D.R.T.
July 18, 2017
M/S. GRASIM INDUSTRIES LTD. Vs. COMMISSIONER, COMMERCIAL TAX
March 20, 2017
M/S. GUPTA AGENCY Vs. THE COMMISSIONER OF TRADE TAX,
March 23, 2017
M/S. HINDUSTAN COCA COLA BEVERAGE PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
March 28, 2017
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. SMT. SANJU PAL
October 23, 2017
M/S. INDIAN TELEPHONE INDUSTRIES Vs. SMT. MUNNI DEVI SONKAR
March 20, 2017
M/S. IRCON INTERNATIONAL LTD. Vs. BIPIN AND OTHERS
November 10, 2017
M/S. JHARKHAND BENGAL FREIGHT CARRIER PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX, LUCKNOW
April 11, 2017
M/S. KALINDI ENTERPRISES Vs. THE COMMISSIONER, COMMERCIAL TAX
April 3, 2017
M/S. KOELEE SPORTSWEAR INC. Vs. CANARA BANK AND ANOTHER
September 13, 2017
M/S. LAKSHYA CONCOSTS PRIVATE LIMITED & ANR. Vs. BANK OF BARODA & ORS.
February 8, 2017
M/S. LOKA ISPAT PRIVATE LTD. Vs. STATE OF U.P. AND ANOTHER
January 19, 2017
M/S. MAHARANI AGENCIES Vs. THE COMMISSIONER, COMMERCIAL TAXES
April 11, 2017
M/S. MANISH OIL PRODUCTS Vs. THE COMMISSIONER, COMMERCIAL TAXES
March 1, 2017
M/S. MASS AWASH PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) AND ANOTHER
July 10, 2017
M/S. METRO INSTITUTES OF MEDICAL SCIENCES PVT. LTD Vs. STATE OF U.P. AND 5 OTHERS
October 11, 2017
M/S. MUSLIM INT UDYOG Vs. THE COMMISSIONER OF TRADE TAX, U.P. LKO.
March 27, 2017
M/S. N.C.M.L. INDUSTRIES LTD. Vs. DEBTS RECOVERY TRIBUNAL LUCKNOW AND OTHERS
September 19, 2017
M/S. NARBADA INDUSTRIES Vs. C.C.T
March 29, 2017
M/S. NEW DELUXE ICE CREAM Vs. DEBTS RECOVERY TRIBUNAL, ALLAHABAD AND 4 OTHERS
November 2, 2017
M/S. P.P.G. ASIAN PAINTS PVT. LTD. Vs. DEPUTY COMMISSIONER COMMERCIAL TAX & ANOTHER
March 23, 2017
M/S. PANKAJ AND COMPANY Vs. THE COMMISSIONER, COMMERCIAL TAXES
March 10, 2017
M/S. PARLE BISCUITS LTD. Vs. THE COMMISSIONER OF TRADE TAX
April 11, 2017
M/S. PARTH CONSTRUCTION COMPANY THR.ITS DIRECTOR ALOK GOEL Vs. STATE OF U.P. THROUGH SECY. INSTITUTIONAL FINANCE/TAX & REGISTRATI
March 21, 2017
M/S. PERFECTPAC LTD. Vs. COMMISSIONER, COMMERCIAL TAX
April 13, 2017
M/S. PHOENIX LAMPS LTD. Vs. COMMISSIONER OF INCOME TAX
February 13, 2017
M/S. PINKY METAL WIRES STORES Vs. THE COMMISSIONER OF TRADE TAX
November 3, 2017
M/S. PROSPEROUS BUILDCON PVT. LTD Vs. STATE OF U.P. AND OTHERS
September 20, 2017
M/S. PUNEET ATTA MILLS PRIVATE LIMITED Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY
May 8, 2017
M/S. R.A. CASTING PVT. LTD. Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
April 3, 2017
M/S. RAI AGRO INDUSTRIES LTD Vs. THE COMMISSIONER OF TRADE TAX, U.P. AT LUCKNOW
April 10, 2017
M/S. REKAN INDUSTRIES LTD. THRU. DIRECTOR Vs. STATE OF U.P. THRU. SECY. SMALL SCALE INDUSTRY AND 4 ORS.
April 11, 2017
M/S. RIYA FINANCE AND INVESTMENT Vs. STATE OF U.P.
July 18, 2017
M/S. S.D.S. INFRA CON. PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
March 23, 2017
M/S. S.D.S. INFRA TECH PVT. LTD. GREATER NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAXES
March 30, 2017
M/S. S.J. PLYWOOD & LAMINATES Vs. THE COMMISSIONER, COMMERCIAL TAX
March 27, 2017
M/S. S.K. JAIN CONTRACTOR Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
February 22, 2017
M/S. SAR SILICON SYSTEMS (P) LTD. Vs. THE COMMISSIONER OF TRADE TAX
March 1, 2017
M/S. SEVAK ENTERPRISES Vs. COMMISSIONER, COMMERCIAL TAX. LUCKNOW
April 13, 2017
M/S. SHINKWANG ELECTRONICS (P) LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAX, U.P. AT LUCKNOW
April 17, 2017
M/S. SHIPRA TECHNOLOGY PVT.LTD. AND ANOTHER Vs. M/S. SEAGULL INDUSTRIAL ADHESIVES PT. LTD.
January 23, 2017
M/S. SHREE AZAD TRANSPORT CO.(P) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
March 1, 2017
M/S. SHREE KRISHNA TRADING COMPANY Vs. THE C.C.T. U.P. LUCKNOW
April 12, 2017
M/S. SONY INDIA PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES, LUCKNOW AND ANOTHER
March 28, 2017
M/S. SRI KISHAN & COMPANY Vs. THE COMMISSIONER OF TRADE TAX
December 5, 2017
M/S. STERLING INDIA Vs. STATE OF U.P. AND 3 ORS.
February 27, 2017
M/S. SUMIT ENTERPRISES Vs. THE COMMISSIONER, COMMERCIAL TAX
March 8, 2017
M/S. SURAJ FREIGHT CARRIER P. LTD. DELHI Vs. THE COMMISSIONER OF COMMERCIAL TAX, U.P. LUCKNOW
March 27, 2017
M/S. SURENDRA TRADERS Vs. STATE OF U.P. AND ANOTHER
April 20, 2017
M/S. SURYA SATELLITE Vs. STATE OF UTTAR PRADESH AND OTHERS
November 1, 2017
M/S. U.P. COOPERATIVE FEDERATION LIMITED LUCKNOW Vs. STATE OF U.P. THROUGH SECY. TAX AND REGISTRATION LKO. & ORS.
March 29, 2017
M/S. UNITED PHARMACEUTICALS Vs. THE COMMISSIONER OF TRADE TAX,
March 27, 2017
M/S. V. EXPRESS Vs. THE COMMISSIONER, COMMERCIAL TAXES
April 6, 2017
M/S. VIMAL ORGANICS LIMITED Vs. COMMISSIONER OF INCOME TAX, GHAZIABAD
May 18, 2017
M/S. VIRENDRA KUMAR TRADING CO. Vs. COMMISSIONER OF COMMERCIAL TAX
March 1, 2017
M/S. VISHVA ELECTROTECH LTD. GHAZIABAD Vs. COMMISSIONER TRADE TAX
April 12, 2017
MAAN SINGH Vs. TEJPAL
May 16, 2017
MADAN LAL BANWARI LAL & COMPANY Vs. THE COMMISSIONER OF TRADE TAX
October 24, 2017
MADAN PAL SINGH Vs. STATE OF U.P.
March 30, 2017
MADANMOHAN PANDEY Vs. STATE OF U.P.
September 22, 2017
MADHU AND ANR Vs. STATE OF U P AND ANR
April 13, 2017
MADHU JAIN Vs. STATE OF U P & 3 ORS
October 5, 2017
MADHU SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 28, 2017
MADHUKAR SHUKLAA AND OTHERS Vs. STATE OF U.P.
May 30, 2017
MADHUSUDAN UPADHYAYA Vs. STATE OF U P AND OTHERS
March 27, 2017
MADHVENDRA SINGH Vs. STATE OF U.P.
October 10, 2017
MADHYA BHARAT PAPERS LTD ALLAHABAD Vs. COMMISSIONER, COMMERCIAL TAX, U P LUCKNOW
April 27, 2017
MAHA PRASAD Vs. STATE OF U.P.
February 15, 2017
MAHABEER Vs. STATE OF U.P. THRU CONSOLIDATION COMMISSIONER, LUCKNOW AND ORS.
February 8, 2017
MAHABEER PRASAD JAIN Vs. COMMISSIONER OF INCOME TAX
November 9, 2017
MAHARAJDEEN Vs. STATE OF U P
October 6, 2017
MAHATMA KISHORI DAS Vs. STATE OF U.P.
August 25, 2017
MAHAVIR Vs. STATE OF UTTAR PRADESH
April 28, 2017
MAHAVIR SINGH & OTHERS Vs. STATE OF U.P.
January 11, 2017
MAHBOOB @ DHUMAL Vs. STATE OF U.P.
April 21, 2017
MAHENDRA Vs. STATE OF U P
May 31, 2017
MAHENDRA @ PAPPU Vs. STATE OF U.P
July 26, 2017
MAHENDRA AND 39 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
September 14, 2017
MAHENDRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 1, 2017
MAHENDRA KUMAR Vs. STATE OF U.P.
June 8, 2017
MAHENDRA KUMAR EX CPL NO 678384 Vs. UNION OF INDIA THRU SECY MINISTRY OF DEFENCE & OTHERS
April 24, 2017
MAHENDRA PRAJAPATI Vs. STATE OF U.P.
October 30, 2017
MAHENDRA PRATAP Vs. STATE OF U.P.
January 13, 2017
MAHENDRA PRATAP SINGH Vs. UNION OF INDIA AND OTHERS
January 18, 2017
MAHENDRA SINGH Vs. STATE OF U.P.
October 12, 2017
MAHENDRA SINGH Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONCIOUSNESS (ISKCON)
January 24, 2017
MAHENDRAPAL & 3 OTHERS Vs. STATE OF U P & ANOTHER
November 16, 2017
MAHESH Vs. STATE OF U P
September 1, 2017
MAHESH Vs. STATE OF U.P.
May 5, 2017
MAHESH Vs. STATE
October 30, 2017
MAHESH & OTHERS Vs. STATE OF U P
July 12, 2017
MAHESH CHANDRA Vs. SRI BISHAN DAYAL
September 6, 2017
MAHESH CHANDRA SHARMA (INRE 5559 S/S 2015) Vs. STATE OF U.P. THRU. PRIN. SECY., ENERGY AND 3 OTHERS
January 2, 2017
MAHESH KUMAR DIXIT Vs. U O I THRU SECY, MIN OF COMMUNICATION, DEPTT OF POSTS & ORS
November 17, 2017
MAHESH KUMAR JATAV Vs. STATE OF U.P.
March 24, 2017
MAHESH KUMAR SONI Vs. HARIOM SAHU
November 20, 2017
MAHESH LODH Vs. STATE OF U P
December 8, 2017
MAHESH NARAIN UPADHYA (419 CONT 2015) Vs. CHANCHAL KUMAR TIWARI & ORS
January 12, 2017
MAHESH NATH Vs. STATE OF U P
March 29, 2017
MAHESH PRASAD MISHRA Vs. MOHD. YASEEN
September 21, 2017
MAHESH RAV TRIPATHI Vs. STATE OF U.P.
July 21, 2017
MAHESH SINGH Vs. STATE OF U.P.
May 2, 2017
MAHIPAL SINGH (S.I.) Vs. STATE OF U.P.
May 17, 2017
MAHIPAL SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
April 19, 2017
MAHIPAL SINGH RAWAT Vs. STATE OF U.P. AND ORS.
August 17, 2017
MAHMAD @ MEHMOOD Vs. TUFAIL
March 2, 2017
MAHMAD @ MEHMOOD V TUFAIL Vs. STATE
March 2, 2017
MAHMOOD Vs. ADDL. COMMISSIONER, SAHARANPUR
July 6, 2017
MAHMOOD AND ANOTHER Vs. STATE OF U.P.
January 16, 2017
MAIKOO & ANR Vs. JAI DEVI
September 8, 2017
MAINA Vs. STATE
November 2, 2017
MAITHLI SHARAN SRIVASTAVA Vs. STATE OF U P
March 10, 2017
MAKKHAN & OTHERS; SATPAL AND OTHERS Vs. STATE OF U P
December 18, 2017
MALKHAN AND OTHERS Vs. STATE OF U.P.
May 15, 2017
MALKHAN SINGH Vs. STATE OF U P
January 24, 2017
MALLIKA PANDEY Vs. PRINCIPAL JUDGE FAMILY COURT AT LUCKNOW & ANR.
September 6, 2017
MALTI MISHRA Vs. STATE OF U P & ANOTHER
November 2, 2017
MALTI RAI Vs. STATE OF U P AND OTHERS
May 11, 2017
MALTI SINGH AND OTHERS Vs. GURDEEP SINGH AND OTHERS
December 15, 2017
MAMTA Vs. VIKRAM SINGH
February 9, 2017
MAMTA DEVI Vs. STATE OF U P THRU SECY AND OTHERS
December 8, 2017
MAMTA SINGH Vs. STATE OF U P THRU PRIN SECY HOME & ORS
July 17, 2017
MAN SINGH Vs. STATE OF U.P. & 4 OTHERS
March 8, 2017
MANAU Vs. D.D.C. SITAPUR AND OTHERS
August 22, 2017
MANBIR BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY
February 21, 2017
MANDHATA RAI Vs. STATE OF U P & 3 OTHERS
January 25, 2017
MANDHATA SINGH & ANR. Vs. BANS BAHAL SINGH
March 10, 2017
MANGAL CHAND JAIN AND OTHERS Vs. R R S P N AND OTHERS
December 12, 2017
MANGE RAM CHAUDHARY Vs. STATE OF U P AND OTHERS
December 22, 2017
MANGROO Vs. A.D.M./D.D.C.
May 17, 2017
MANI BHADRA SINGH Vs. STATE OF U.P.
August 25, 2017
MANIK CHAND NIGAM Vs. STATE OF U P
September 18, 2017
MANISH BAJPAI Vs. STATE OF U P AND 3 OTHERS
October 24, 2017
MANISH BHANDARI Vs. STATE OF U P & 3 OTHERS
September 6, 2017
MANISH DHYANI Vs. SMT. MITALI DHYANI
January 25, 2017
MANISH KUMAR AGRAWAL Vs. SANJAY KUMAR AND 6 OTHERS
July 4, 2017
MANISH KUMAR MISHRA AND 13 OTHERS Vs. STATE OF U P AND 5 OTHERS
February 2, 2017
MANISH KUMAR SINGH Vs. STATE OF U P AND 4 OTHERS
May 25, 2017
MANISH KUMAR SRIVASTAVA; NATIONAL INSURANCE COMP LTD Vs. NATIONAL INSURANCE COMP LTD THROUGH ITS BRANCH MANAGER LKO; MANISH KUMAR SRIVASTAVA AND ORS
December 8, 2017
MANISH SINGHAL Vs. STATE OF U.P. AND ANOTHER
January 24, 2017
MANISH UPADHYAY AND 17 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
February 10, 2017
MANISH VERMA AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 23, 2017
MANISHA SHARMA Vs. STATE OF U P & 5 OTHERS
September 7, 2017
MANJEET SINGH Vs. STATE OF U P & ANOTHER
April 28, 2017
MANJEET SINGH (INRE 1792 S/S 2014) Vs. STATE OF U.P. THRU. PRIN.SECY., GRAM VIKAS & 2 OTHERS
February 20, 2017
MANJOOR AND OTHERS Vs. STATE OF U.P.
August 11, 2017
MANJU AGARWAL Vs. COMM OF MANAGEMENT AND ORS
December 20, 2017
MANJU RANI (SMT ) AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 21, 2017
MANNE @ MANNE BABU MISHRA Vs. STATE OF U.P.
August 3, 2017
MANNI AND OTHERS Vs. STATE OF U.P.
February 28, 2017
MANOHAR LAL Vs. STATE OF U.P.
October 4, 2017
MANOHAR LAL Vs. ADDL. COMMISSIONER & OTHERS
August 10, 2017
MANOJ ALIAS RINKU AND ANOTHER Vs. JAY PRAKASH AND 6 OTHERS
December 6, 2017
MANOJ BHATI Vs. STATE OF U P
September 7, 2017
MANOJ KUMAR Vs. STATE OF U.P.
May 23, 2017
MANOJ KUMAR Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW
April 24, 2017
MANOJ KUMAR @ CHIMMA Vs. SRI GURU VACHAN SINGH
October 5, 2017
MANOJ KUMAR ARORA Vs. UNION OF INDIA
August 9, 2017
MANOJ KUMAR GUPTA Vs. STATE OF U.P
August 18, 2017
MANOJ KUMAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE MEERUT
August 28, 2017
MANOJ KUMAR YADAV Vs. STATE OF U.P. AND 11 OTHERS
August 3, 2017
MANOJ SAXENA & 3 ORS Vs. STATE & ANR
May 17, 2017
MANORMA DUBEY Vs. SANTOSH KUMAR KHANNA
October 6, 2017
MANPAL SINGH Vs. STATE OF U.P. & 2 OTHERS
March 7, 2017
MANPHOOL SINGH Vs. STATE OF U P THRU SECY HOME & OTHERS
April 26, 2017
MANSHYAM VERMA & ANOTHER Vs. UNIVERSITY OF ALLAHABAD & 16 ...
December 18, 2017
MANTI LAL Vs. STATE OF U.P.
June 22, 2017
MANTU SHARMA @ SANJAI SINGH Vs. THE STATE OF U.P. AND ANR.
May 19, 2017
MANU INTERNATIONAL Vs. STATE OF U.P.
September 12, 2017
MANU SHARMA Vs. STATE OF U P
May 22, 2017
MANVEER AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
November 17, 2017
MANVEER SINGH TEVATIYA Vs. STATE OF U P AND 2 OTHERS
November 23, 2017
MANVENDRA PRATAP SINGH Vs. STATE OF U.P.
May 31, 2017
MANWAR Vs. STATE OF U.P.
June 15, 2017
MANZOOR AHMAD Vs. STATE OF U P AND ANOTHER
March 1, 2017
MAQBOOL AHMAD Vs. ISLAMULLAH
November 17, 2017
MAQSOOD AHMAD Vs. STATE OF U P & 3 ORS
December 14, 2017
MARICO LTD REGD OFFICE GRANDE PALLADIUM THRU M D Vs. BAJAJ CORP LTD THRU PROP AKSHAY KUMAR JAIN LAKHIMPUR KHERI
April 20, 2017
MARKANDAY MANI Vs. STATE OF U P THRU SECY & ORS
November 9, 2017
MARTAND CHARITABLE TRUST Vs. UNION OF INDIA
June 28, 2017
MASHHOOR RASOOL Vs. ABDULLA AND ANOTHER
February 2, 2017
MATA PRASAD AGED ABOUT 47 YEARS, S/O SRI MOOL CHANDRA, R/O 535/141, FATTEYPUR, SECTOR Vs. DEPUTY MANAGER (KARMIK), U.P. STATE BRIDGE CORPORATION LIMITED, MADAN MOHAN MALVIYA MARG, SETU BHAWAN, LUCKNOW
March 24, 2017
MATARU @ GANESH SHANKER AND OTHERS Vs. STATE OF U.P.
April 21, 2017
MATHURA PRASAD & OTHERS Vs. MOOL CHANDRA & OTHERS
January 24, 2017
MATHURA PRASAD S/O LATE SUKHNANDAN & 13 ORS Vs. SUKH DEV PRASAD S/O BHAGWANDEEN & 2 ORS
November 10, 2017
MATLUB AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 6, 2017
MAULANA AZAD EDUCATIONAL TECHNICAL & INDUSTRIAL SOCIETY & ANR Vs. AFZAL AHMAD AND ANOTHER
December 21, 2017
MAWANA SUGAR WORKS KARMACHARI SANGH Vs. STATE OF U P AND OTHERS
March 2, 2017
MAWANA SUGARS LTD. THRU. Vs. STATE OF U.P. THRU. PRIN. SECY. CANE DEVELOPMENT & SUGAR IND,
July 10, 2017
MAYA DEVI Vs. JAGPAL SINGH AND ANOTHER
November 22, 2017
MAYANK @ BOBY Vs. STATE OF U.P. AND ANOTHER
November 6, 2017
MAYANK BABU AGARWAL Vs. JOINT DEVELOPMENT COMMISSIONER,ALLAHABAD & ANOTHER
November 21, 2017
MAYANK GUPTA AND ANOTHER Vs. STATE OF U P AND ANOTHER
April 19, 2017
MAZID Vs. SMT. KAMNI SAHU AND 14 OTHERS
February 6, 2017
MEDHA AGGARWAL Vs. NEW INDIA INSURANCE CO.,
May 15, 2017
MEDHA AGGARWAL Vs. NEW INDIA INSURANCE CO.,
May 17, 2017
MEERA RAI Vs. ADDITIONAL SESSIONS JUDGE AND OTHERS
November 3, 2017
MEERUT DEVELOPMENT AUTHORITY, THRU. ITS SECRETARY & ORS. Vs. U.P. INFORMATION COMMISSION,THRU. ITS REGISTRAR & OTHERS
April 25, 2017
MEET MINAREY Vs. BANARAS HINDU UNIVERSITY AND 6 ORS
May 31, 2017
MEETU RAM Vs. STATE OF U P AND ANOTHER
January 20, 2017
MEGH SINGH AND 2 OTHERS Vs. DISTRICT JUDGE, HAPUR AND ANOTHER
July 14, 2017
MEHARBAN SINGH Vs. STATE OF U P AND 4 ORS
December 21, 2017
MEHFOOZ ALAM @ WAHEED Vs. STATE OF U P
November 9, 2017
MEHMOOD HASAN Vs. INDIAN OIL CORPORATION LTD AND 2 OTHERS
May 4, 2017
MEMOONA Vs. STATE OF U.P.
May 9, 2017
MENKA DEVI THROUGH HER MOTHER-IN-LAW VIJRANI Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF HOMES LKO AND ORS
November 14, 2017
MERAJ Vs. STATE OF U P THRU SECY HOME AND OTHERS
April 6, 2017
MEWA LAL Vs. STATE
December 19, 2017
MEWA LAL Vs. STATE
October 30, 2017
MEWA LAL Vs. STATE
August 19, 2017
MEWA LAL Vs. ASHA RAM
August 21, 2017
MEWA RAM Vs. STATE OF U.P.
April 28, 2017
MIJAJI LAL Vs. MOOL CHAND AND 4 OTHERS
November 2, 2017
MIRZA SHAHID HUSSAIN & ANR Vs. UNION OF INDIA THROUGH SECRETARY TEXTILE AND TWO OTHERS
March 24, 2017
MISHRI PRASAD Vs. STATE OF U.P. AND 6 OTHERS
September 20, 2017
MISRI LAL Vs. STATE OF U.P.
January 6, 2017
MITHAI LAL Vs. STATE OF U P AND 2 OTHERS
October 12, 2017
MOBIN Vs. SANJIV KUMAR
February 16, 2017
MOCHHAI ALIAS TIWARI PASI Vs. STATE OF U P
November 8, 2017
MODERN PIPE INDUSTRIES Vs. STATE OF U.P.
August 24, 2017
MODERN POLYTHENE Vs. COMMISSIONER OF TRADE TAX, U P LUCKNOW
December 5, 2017
MODI RUBBER LTD. Vs. STATE OF U.P. AND 2 OTHERS
July 31, 2017
MOHAMMAD AHMAD Vs. M.R. SHERWANI HIGHER SECONDARY SCHOOL AND OTHERS
October 12, 2017
MOHAMMAD AND OTHERS Vs. STATE OF U.P.
December 21, 2017
MOHAMMAD DANISH Vs. STATE OF U P THRU SECY SECONDARY EDUCATION & OTHERS
May 2, 2017
MOHAMMAD FAIZAN Vs. STATE OF U P THRU SUPERINTENDENT OF POLICE & ORS
February 20, 2017
MOHAMMAD FAROOQ Vs. ADDITIONAL SESSION JUDGE /SPECIAL JUDGE CBI
April 17, 2017
MOHAMMAD HADIS KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 6, 2017
MOHAMMAD ISMAIL TAILAOR MASTER Vs. AKHTAR HUSSAIN @ BABBU
January 4, 2017
MOHAMMAD ISMILE Vs. STATE OF U P
November 7, 2017
MOHAMMAD ISRAR Vs. THE STATE OF U.P.
December 1, 2017
MOHAMMAD MUSLIM Vs. BOARD OF REVENUE, ALLAHABAD
July 18, 2017
MOHAMMAD NAEEM Vs. UNION OF INDIA THROU CHIEF POST ...
December 19, 2017
MOHAMMAD RASHID Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW AND ORS
March 22, 2017
MOHAMMAD SABIR Vs. AWDHESH KUMAR JAIN
August 4, 2017
MOHAMMAD SALEEM KRODHI Vs. U.P. SUNNI CENTRAL BOARD OF WAQF, LUCKNOW
May 31, 2017
MOHAMMAD UMAR AND OHTERS Vs. STATE OF U.P. & OTHERS
July 4, 2017
MOHAMMAD YASEEN Vs. DISTRICT JUDGE, MAHOBA AND 7 OTHERS
November 20, 2017
MOHAMMAD ZAID Vs. RAM GOPAL
October 26, 2017
MOHAMMAD ZUBAIR Vs. STATE OF U P THROUGH PRAMUKH SACHIV AND ANOTHER
December 21, 2017
MOHAN KUMAR Vs. STATE OF U P
March 9, 2017
MOHAN LAL Vs. STATE
March 30, 2017
MOHAR SINGH Vs. STATE
January 12, 2017
MOHARRAM ALI Vs. STATE OF U.P. THRU PRIN. SECY. REVENUE DEPTT. LUCKNWO AND OTHERS
January 2, 2017
MOHD AFZAL AND OTHERS Vs. MUKHTIYARI ALIAS AKHTARI
May 31, 2017
MOHD ARSHAD ALI Vs. STATE OF U P AND 2 OTHERS
May 8, 2017
MOHD GAFFAR Vs. STATE OF U P AND OTHERS
October 24, 2017
MOHD HANEEF AND OTHERS; U P S R T C Vs. U P S R T C ; MOHD HANEEF & OTHERS
November 3, 2017
MOHD HANEEF KHAN Vs. STATE OF U P THRU PRINCIPAL SECRETARY HOME
April 3, 2017
MOHD ILYAS QURESHI AND 3 OTHERS Vs. STATE OF U P AND 4 OTHERS
April 27, 2017
MOHD IRSHAD @ PAPPU Vs. STATE OF U P
January 29, 2017
MOHD ISLAM AND 3 ORS Vs. STATE OF U P AND 2 ORS
December 4, 2017
MOHD KALIM KHAN AND ANOTHER Vs. STATE OF U P
May 23, 2017
MOHD KAUSAR Vs. STATE OF U P AND 2 OTHERS
April 12, 2017
MOHD KHALEEL S/O MOHD YUSUF & ANR Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED & ORS
January 20, 2017
MOHD MAJEED ANSARI Vs. STATE OF U P AND 4 OTHERS
April 27, 2017
MOHD SAHID AND OTHERS Vs. STATE OF U P AND ANOTHER
March 20, 2017
MOHD SALEEM BURNEY Vs. STATE OF U P & ANOTHER
January 30, 2017
MOHD SHAMIM GHOSI & ANOTHER Vs. STATE OF U P
August 31, 2017
MOHD SHAMIM KHAN & ANOTHER; WAKEEL AHMAD & ANOTHER; C/M BEMIHA MUSLIM TALEEMI SOCIETY THRU MANAGER & ANOTHER; JAMALUDDIN KHAN & ANOTHER Vs. STATE OF U P THRU PRIN SECY DEPTT OF INSTT FINANCE & ORS
August 17, 2017
MOHD TAHSEEN Vs. AQEELA KHATOON
August 23, 2017
MOHD TARIQ AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
August 31, 2017
MOHD UMAR AND OTHERS Vs. STATE OF U P AND ANOTHER
April 6, 2017
MOHD ZAFAR Vs. KHURRAM SHAMI AND ANOTHER
November 7, 2017
MOHD ZAHID KHAN Vs. STATE OF U P
October 31, 2017
MOHD ZEESHAN AHMAD AND ANOTHER Vs. STATE OF U P & 4 ORS
December 6, 2017
MOHD. AHMAD Vs. PRATAP SINGH
February 15, 2017
MOHD. AJMAL Vs. STATE OF U.P.
April 27, 2017
MOHD. AKRAM Vs. NAGAR PALIKA PARISHAD MILAK TEHSIL AND OTHER
October 11, 2017
MOHD. ANIS Vs. NANHEY KHAN
July 31, 2017
MOHD. ANWAR Vs. STATE OF U.P.
January 23, 2017
MOHD. ARIF Vs. STATE OF U.P. AND OTHERS
January 9, 2017
MOHD. ARIF Vs. SMT. KIRAN JAISWAL
July 27, 2017
MOHD. ATHAR Vs. STATE OF U.P. AND 2 ORS.
October 13, 2017
MOHD. BASHIR Vs. STATE OF U.P. AND 2 OTHERS
April 13, 2017
MOHD. FIROZ Vs. STATE OF U.P.
July 4, 2017
MOHD. HANEEF Vs. STATE OF U.P.
June 15, 2017
MOHD. HANIF Vs. SYED KHAN
July 17, 2017
MOHD. HASEEN KHAN Vs. STATE OF U.P.
March 10, 2017
MOHD. IDRISH Vs. STATE OF U.P.
June 14, 2017
MOHD. IQBAL AHMAD Vs. SMT. NOOR FATMA
December 11, 2017
MOHD. ISHRAT Vs. UNION OF INDIA
February 14, 2017
MOHD. IZHAR Vs. STATE OF U.P. THRU SECY. FOOD AND CIVIL SUPPLIES
January 11, 2017
MOHD. KALEEM KHAN Vs. OM PRAKASH MISHRA AND ANR.
December 8, 2017
MOHD. KHURSHEED ALAM Vs. STATE OF U.P. AND 5 OTHERS
January 31, 2017
MOHD. MATLOOB KHAN AND 6 ORS. Vs. STATE OF U.P. AND 9 ORS.
August 1, 2017
MOHD. MOHSIN KHAN Vs. STATE OF U.P.
June 6, 2017
MOHD. MUSTAFA Vs. UNION OF INDIA THRU.
May 12, 2017
MOHD. NIZAM Vs. STATE OF U.P. AND ANOTHER
May 31, 2017
MOHD. RAEES Vs. STATE OF U.P. AND 4 OTHERS
April 27, 2017
MOHD. SALIM @ KALLU Vs. DR. LIYAKAT HUSAIN
August 9, 2017
MOHD. SAQUB NAQI Vs. UNION OF INDIA AND OTHERS
November 20, 2017
MOHD. SHAFI @ PAPPU AND OTHERS (IN CRIMINAL APPEAL NO. 6751 OF 2007) Vs. STATE OF U.P
May 24, 2017
MOHD. SHAKEEL Vs. STATE OF U.P. THRU PRIN. SECY.
January 19, 2017
MOHD. SHAKEEL Vs. MAIN KHAN AND ANOTHER
February 17, 2017
MOHD. SHAKIL KHAN (JUVENILE) Vs. STATE OF U.P.
May 8, 2017
MOHD. SUBRATI Vs. MOHD. RAEES & 2 OTHERS
March 2, 2017
MOHD. SULEMAN Vs. MOHD. SAYEED ALIAS BANNEY KHAN
May 19, 2017
MOHD. YAQUB KHAN Vs. JALIL KHAN
September 8, 2017
MOHIT KAPOOR Vs. STATE OF U P & ANR
April 10, 2017
MOHKAM AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
April 11, 2017
MOHSIN ALI KHAN Vs. STATE OF U P
December 4, 2017
MOIN AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
February 20, 2017
MOLHU RAM AND ANOTHER Vs. RAM BARAN MAURYA
November 27, 2017
MONIKA Vs. STATE OF U P AND 5 OTHERS
August 1, 2017
MONIKA BHATI Vs. STATE OF U.P. & OTHERS
October 12, 2017
MONIKA DEVI Vs. STATE OF U.P. AND 2 OTHERS
January 16, 2017
MONU @ ANUJ KUMAR MISHRA THRU HIS FATHER PAWAN KUMAR MISHRA Vs. STATE OF U P THRU SECY HOME AND OTHERS
June 6, 2017
MONU QURAISHI Vs. STATE OF U P THRU PRI SECY , HOME & ORS
February 16, 2017
MOOL CHAND Vs. STATE OF UTTAR PRADESH
July 14, 2017
MOOL CHANDRA Vs. STATE OF UTTAR PRADESH
March 22, 2017
MOON MESTAN Vs. STATE OF U.P. AND OTHERS
August 16, 2017
MOTI LAL Vs. STATE OF U.P.
April 10, 2017
MOTI LAL AGRAWAL Vs. JAI PRAKASH & ANOTHER
October 4, 2017
MOTI LAL MUNNU LAL Vs. THE COMMISSIONER OF TRADE TAX, U.P. AT LUCKNOW
December 4, 2017
MOTI RAM @ MOONGA LAL Vs. STATE OF U.P.
August 2, 2017
MR. SURESH KUMAR GUPTA, ADVOCATE Vs. STATE OF U.P. THRU. PRIN. SECY., LAW & LEGAL REMEMBRANC & ORS.
February 3, 2017
MR. SURISTH TIWARY Vs. MR. PURUSHOTTAM KUMAR CHAUBEY
August 24, 2017
MRIDULA SHUKLA Vs. STATE OF U.P.
May 24, 2017
MS. AMITA BANSAL Vs. COMMISSIONER OF INCOME TAX
March 30, 2017
MUEED KHAN AND 7 OTHERS Vs. STATE OF U.P.
August 3, 2017
MUKESH @ GUDDU AND OTHERS Vs. STATE OF U P & OTHER
April 11, 2017
MUKESH GHAI Vs. RAM GOPAL AGRAWAL
January 20, 2017
MUKESH KUMAR Vs. GURPREET SINGH
July 13, 2017
MUKESH KUMAR Vs. STATE OF U.P.
May 19, 2017
MUKESH KUMAR Vs. STATE OF U.P. AND 3 OTHERS
April 19, 2017
MUKESH KUMAR Vs. STATE OF U P AND OTHERS
March 20, 2017
MUKESH KUMAR SHARMA Vs. SHRI MISHRI LAL DEEPAK
September 7, 2017
MUKESH KUMAR UPADHYAY Vs. STATE OF U.P.
March 27, 2017
MUKESH KUMAR YADAV Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW
March 2, 2017
MUKESH PANDEY Vs. RAJJAN BABU AND ANOTHER
December 15, 2017
MUKESH PATHAK @ PINTU Vs. STATE OF U.P.
May 3, 2017
MUKESH SALUJA Vs. JASBIR SINGH
January 25, 2017
MUKHRAM SINGH Vs. THE D.D.C. JAUNPUR
May 5, 2017
MUKHTAR AHMAD & OTHERS Vs. STATE OF U P
July 18, 2017
MUKHTAR AHMAD KHAN Vs. STATE OF U.P. AND 4 OTHERS
October 11, 2017
MUKTAKAR SINGH Vs. STATE OF U P AND 2 OTHERS
November 8, 2017
MUMTAJ AHEMAD Vs. UNION OF INDIA AND OTHERS
September 14, 2017
MUMTAZ AHMAD AND ANR. Vs. MOHD. RAFI
March 24, 2017
MUMTAZ ALI Vs. STATE OF U P AND 3 OTHERS
November 7, 2017
MUNAWAR ALI Vs. STATE OF U.P. & 2 OTHERS
January 10, 2017
MUNAZIR Vs. STATE OF U P & OTHERS
September 7, 2017
MUNDRIKA BHARTIYA Vs. STATE OF U P AND ANOTHER
August 31, 2017
MUNESH AND 3 OTHERS Vs. DEEPA RANI AND ANOTHER
December 11, 2017
MUNNA Vs. STATE OF U.P.
April 27, 2017
MUNNA Vs. STATE OF U.P.
May 30, 2017
MUNNA @ NIKHLESH SHARMA Vs. STATE OF U.P.
July 31, 2017
MUNNA @ ZABIR HUSSAIN (FATHER IN LAW) AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
February 22, 2017
MUNNA GODIA Vs. STATE OF U P
September 6, 2017
MUNNA JOGI Vs. ISRAR KHAN AND ANOTHER
May 9, 2017
MUNNAR Vs. STATE OF U.P. AND 5 OTHERS
September 15, 2017
MUNNI & ANR. Vs. STATE OF U.P THRU SECY NAGAR VIKAS LKO & ORS.
April 20, 2017
MUNNI AND OTHERS Vs. STATE
November 28, 2017
MUNTAZIR Vs. STATE OF U P & ANOTHER
December 7, 2017
MUQIMUDDIN Vs. STATE OF U.P. & ORS.
January 10, 2017
MURTI DEVI AND ANOTHER Vs. STATE OF U P AND ANOTHER
March 21, 2017
MUSAVIR MALIK Vs. STATE OF U.P.
May 12, 2017
MUSHTAQ AHMAD AND OTHERS Vs. ABDUL RASHEED AND OTHERS
May 31, 2017
MUSHTAQ KHAN Vs. STATE OF U.P. AND 3 OTHERS
August 11, 2017
MUSLIM Vs. STATE OF UTTAR PRADESH
September 21, 2017
MUSTAFA & ANOTHER Vs. STATE OF U P & ANOTHER
October 30, 2017
MUSTAQ AHAMAD Vs. STATE OF U.P.
June 15, 2017
N I C LTD Vs. RAM PYARE & OTHERS
April 17, 2017
N. RAM Vs. UNION OF INDIA AND OTHERS
October 25, 2017
N.I.C. LTD. Vs. RAMAWATI DEVI
August 18, 2017
N.K. BHASIN Vs. UNION OF INDIA
May 30, 2017
NACHAU SINGH Vs. STATE OF U P
September 15, 2017
NADEEM QURESHI Vs. STATE OF U.P
August 24, 2017
NAEEM AHMAD Vs. ROOP KISHORE CHANDAK
July 13, 2017
NAFEES Vs. STATE OF U.P.
June 15, 2017
NAFEES KHAN Vs. MUNNE BABU AND ANOTHER
January 24, 2017
NAFEES QURESHI Vs. UNION OF INDIA AND 3 OTHERS
May 24, 2017
NAFISA Vs. STATE OF U P & 3 OTHERS
January 24, 2017
NAGAR NIGAM BAREILLY Vs. RAM BHAROSE LAL DHARMARTH TRUST
July 6, 2017
NAGAR PALIKA Vs. SMT. CHANDRAWATI
July 18, 2017
NAGAR PALIKA CHITRAKUT DHAM Vs. B.R.
May 15, 2017
NAGAR PALIKA PARISHAD Vs. STATE OF U P AND 11 OTHERS
May 17, 2017
NAGAR PALIKA PARISHAD AND ANOTHER Vs. AWADH NARAIN YADAV
January 12, 2017
NAGAR PALIKA PARISHAD AND ANOTHER Vs. FAHEEM AHMAD AND ANOTHER
September 1, 2017
NAGAR PALIKA PARISHAD DISTT. KHIREE THROU EXECUTIVE OFFICER Vs. MAHESH GIRI AND ANOTHER
October 31, 2017
NAGAR PALIKA PARISHAD SHAMSABAD AGRA Vs. LABOUR COURT U.P AGRA
May 4, 2017
NAGAR PALIKA PARISHAD, MUZAFFAR NAGAR Vs. PRESIDING OFFICER, LABOUR COURT, SAHARANPUR
March 27, 2017
NAGAR PANCHAYAT EKDIL Vs. KHAYALI RAM
May 19, 2017
NAGENDRA AND ANOTHER Vs. ADDL. COMMISSIONER AND 11 OTHERS
July 5, 2017
NAGENDRA KUMAR & 4 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION & 5 OTHERS
December 5, 2017
NAGENDRA PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
November 24, 2017
NAGENDRA SINGH & OTHERS Vs. STATE OF U P
August 3, 2017
NAGESHWAR SINGH ALIAS NAGAI SINGH Vs. STATE OF U.P.
December 4, 2017
NAGMA BANO Vs. HARISH CHANDAR GUPTA AND 3 OTHERS
February 14, 2017
NAHAR SINGH & ANOTHER Vs. STATE OF U.P.
December 5, 2017
NAKUL SINGH AND ANOTHER Vs. STATE
May 25, 2017
NAMO NARAYAN RAI Vs. STATE OF U.P.
September 8, 2017
NAMRATA RAWAT Vs. STATE OF U.P. AND OTHERS
October 31, 2017
NAND KISHORE AGARWAL Vs. GANESH CHAUDHARY AND ANOTHER
March 10, 2017
NAND KISHORE GAUR Vs. REGIONAL DY. DIRECTOR OF EDUCATION, MEERUT AND OTHERS
November 8, 2017
NAND LAL JAISWAL Vs. STATE OF U P
October 27, 2017
NAND RAM Vs. STATE OF U.P.
May 31, 2017
NANDE @ TAPESHWARI PRASAD Vs. STATE OF U P
August 31, 2017
NANDGANG SIHORI SUGAR COMNY LTD Vs. P O ,LABOUR COURT & OTHERS
November 9, 2017
NANHEY @ RAJPATI MISHRA Vs. STATE OF U P
October 6, 2017
NANHEY SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 24, 2017
NANKAU JAGDISH PRASAD Vs. DARYAYEE AND OTHERS
August 24, 2017
NANKHI ALIAS RAJESHWARI AND OTHERS Vs. KANPUR EDWILL LTD AND ANOTHER
December 1, 2017
NANKU ALIAS BRAHM SAHAI & ANOTHER Vs. STATE OF U.P.
March 6, 2017
NAR SINGH ALIAS SINGH YADAV Vs. STATE OF U.P.
August 4, 2017
NARAYAN SINGH Vs. RAGHUNATH SINGH
August 8, 2017
NARENDRA BAHADUR SINGH Vs. STATE OF U.P THRU. PRIN. SECY. REVENUE LKO AND OTHERS
January 24, 2017
NARENDRA BAHADUR SINGH(SINCE DECEASED) AND 2 OTHERS Vs. STATE OF U.P. AND 10 OTHERS
August 24, 2017
NARENDRA KUMAR Vs. STATE OF U P & OTHER
May 5, 2017
NARENDRA KUMAR AGNIHOTRI Vs. STATE OF U P THRU SECY MINISTRY OF HOMES & OTHERS
December 7, 2017
NARENDRA KUMAR JAIN Vs. STATE OF U.P. THRU SECY. & OTHERS
August 1, 2017
NARENDRA KUMAR SHARMA Vs. STATE OF U.P. AND 3 OTHERS
January 13, 2017
NARENDRA PURI Vs. STATE OF U.P. & OTHERS
September 12, 2017
NARENDRA SINGH Vs. STATE OF U.P. AND OTHERS
December 15, 2017
NARENDRA SINGH Vs. STATE OF U P & ANOTHER
April 21, 2017
NARENDRA SINGH YADAV Vs. STATE OF U P THRU PRIN SECY TRANSPORT DEPTT LKO & 3 ORS
November 14, 2017
NARESH Vs. STATE OF U P
November 28, 2017
NARESH Vs. STATE
August 30, 2017
NARESH BAHADUR AND ANR. Vs. STATE OF U.P. AND ANR.
August 8, 2017
NARESH CHANDRA BHARDWAJ Vs. BANK OF INDIA AND OTHERS
October 25, 2017
NARESH KUMAR Vs. STATE OF U.P.
May 4, 2017
NARESH KUMAR AND ANOTHER Vs. PRAKASH CHAND AND 2 OTHERS
April 24, 2017
NARESH KUMAR GOYAL Vs. STATE OF U P & ANOTHER
March 22, 2017
NARMAD SHANKER AWASTHI AND Vs. THE CENTRAL ADMINISTRATIVE
December 19, 2017
NARPAT SINGH Vs. STATE OF U.P.
May 2, 2017
NARSINGH Vs. SHIV SARAN SINGH
November 1, 2017
NASEEM Vs. STATE OF U.P.
February 9, 2017
NASEEM AHMAD Vs. STATE
May 31, 2017
NASREEN FATIMA Vs. STATE OF U.P.
May 31, 2017
NASREEN JAHAN AND ORS Vs. GARIMA PANDEY
August 2, 2017
NATHOO RAM Vs. D.D.C. & OTHERS
April 25, 2017
NATHU RAM Vs. THAKUR RAMJANKI JI VIRAJMAN MANDIR,CHITRAKOOT
December 15, 2017
NATIONAL ASSOCIATION FOR WELFARE OF YOUTH THRU. ITS PRESIDENT Vs. STATE OF U.P. THRU. THE PRIN. SECY. DEPTT. OF VIGILANCE & ORS.
April 25, 2017
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. Vs. M/S NATAVARLAL M. PATEL
March 31, 2017
NATIONAL FEDERATION OF THE BLIND Vs. STATE OF U.P. AND ORS.
November 1, 2017
NATIONAL INSURANCE CO LTD Vs. RAJENDRA SINGH & 6 OTHERS
December 14, 2017
NATIONAL INSURANCE CO LTD Vs. TAHIR AND OTHERS
September 14, 2017
NATIONAL INSURANCE CO LTD Vs. MANOJ KUMARI @ KUNTI AND OTHERS
October 27, 2017
NATIONAL INSURANCE CO LTD ,THRU MANAGER Vs. SHOBHA & 7 OTHERS
December 18, 2017
NATIONAL INSURANCE CO LTD THROU ITS REGIONAL MANAGER Vs. GULSHAN JAHAN AND ORS
October 27, 2017
NATIONAL INSURANCE CO. LTD. Vs. SMT. BABLI AND OTHERS
February 22, 2017
NATIONAL INSURANCE CO. LTD. Vs. MOHD. MUSTAFA ANSARI AND OTHERS
October 11, 2017
NATIONAL INSURANCE CO. LTD. Vs. FEHMIDA AND ORS.
September 1, 2017
NATIONAL INSURANCE CO. LTD. Vs. VIJAY SHANKAR AND 2 OTHERS
March 21, 2017
NATIONAL INSURANCE CO. LTD. Vs. JAIRAM PRASAD AND 5 OTHERS
January 24, 2017
NATIONAL INSURANCE CO. LTD. Vs. SMT. HALIMA KHATOON
March 20, 2017
NATIONAL INSURANCE CO. LTD. THRU. THE MANAGER Vs. SMT. RAM DULARI & 2 OTHERS
April 17, 2017
NATIONAL INSURANCE COMP LTD Vs. SARJU DEVI AND OTHERS
April 10, 2017
NATIONAL INSURANCE COMP LTD. PILIBHIT THROU BRANCH Vs. SMT. CHAYA MISHRA AND ORS.
September 4, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. LAVKUSH AND ANOTHER
March 21, 2017
NATIONAL INSURANCE COMPANY LTD THRU A M LUCKNOW Vs. POONAM JAISWAL & 7 ORS
October 27, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. KESHAV RAI
March 23, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. KARUNA AND 2 OTHERS
August 17, 2017
NATIONAL TEXTILE CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR
May 9, 2017
NATTHA SINGH Vs. STATE OF U P
August 1, 2017
NATTHI MAL Vs. STATE OF U.P.
July 17, 2017
NAUMI LAL Vs. SMT. LAKSHMI & 2 OTHERS
February 7, 2017
NAVAZIAH ALI Vs. STATE OF U P AND OTHERS
January 12, 2017
NAVED KHAN Vs. STATE OF U P & ORS
May 23, 2017
NAVIN KUMAR SINGHAL Vs. UNION OF INDIA AND OTHERS
November 17, 2017
NAWAB SINGH AND OTHERS Vs. STATE OF U.P.
August 29, 2017
NAWAL KISHORE GUPTA Vs. C.B.I, ANTI CORRUPTION BRANCH
January 23, 2017
NAWIN SHARMA Vs. INSPECTOR, POLICE STATION - LOHAMANDI AND 3 OTHERS
January 19, 2017
NAZARUL HUSAIN Vs. STATE OF U P AND 3 OTHERS
November 13, 2017
NEBBU LAL, SON OF SRI SAMODHI DEPUTY DIRECTOR OF CONSOLIDATION, DISTRICT BALLIA & ORS. Vs. STATE OF U.P. & ANR.
August 31, 2017
NEELAM Vs. STATE OF U P THROUGH SECRETARY & 5 OTHERS
May 5, 2017
NEELAM DEVI Vs. STATE OF U.P.
August 3, 2017
NEELAM NIGAM @ NAGMA PARVEEN Vs. STATE OF U.P.
June 5, 2017
NEELAM YADAV AND ANR Vs. STATE OF U.P THRU PRIN SECY FOOD & CIVIL SUPPLY LKO & ORS
February 21, 2017
NEERAJ Vs. MUKTESH KUMAR JAIN AND 12 OTHERS
May 24, 2017
NEERAJ KHANNA Vs. FIRM M/S HIND CLOTH HOUSE AND 5 OTHERS
August 22, 2017
NEERAJ KUMAR MISHRA Vs. DEPUTY COMMISSIONER (FOOD) REGION ALLAHABAD & OTHERS
March 7, 2017
NEERAJ KUMAR PANDEY AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
November 3, 2017
NEERAJ KUMAR VISHWAKARMA Vs. STATE OF U.P. AND OTHERS
September 20, 2017
NEERAJ SHANKAR SAXENA Vs. ELECTION COMMISSION OF INDIA THRU CHIEF ELECTION COMMISSIONE
January 13, 2017
NEERAJ SHARMA Vs. STATE OF U P
February 21, 2017
NEERAJ SRIVASTAVA Vs. STATE OF U P AND 3 OTHERS
November 27, 2017
NEKPAL AND OTHERS Vs. STATE OF U.P
April 18, 2017
NEM SINGH Vs. STATE OF U.P. & ANOTHER
July 4, 2017
NEW INDIA ASSURANCE CO LTD Vs. G P AGRAWAL AND OTHERS
December 15, 2017
NEW INDIA ASSURANCE CO LTD Vs. SUSHMA GUPTA AND OTHERS
December 8, 2017
NEW INDIA ASSURANCE CO LTD Vs. KUNTESH AND OTHERS
December 8, 2017
NEW INDIA ASSURANCE CO LTD Vs. MENUKA AGARWAL AND OTHERS
July 31, 2017
NEW INDIA ASSURANCE CO LTD Vs. MANJOOR KHAN & OTHERS
February 16, 2017
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR & ANOTHER
December 13, 2017
NEW INDIA ASSURANCE CO LTD. Vs. RAM SWAROOP SAHU
May 25, 2017
NEW INDIA ASSURANCE CO LTD. Vs. BHOPAL SINGH AND OTHERS
February 27, 2017
NEW INDIA ASSURANCE CO. LTD Vs. SMT. USHA PANDEY & OTHERS
March 21, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. ASHA
February 10, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. MANJEET SINGH & ANOTHER
March 23, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SHADAB
September 12, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. VASUDEO AND OTHERS
September 21, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. JAVITRI DEVI
August 29, 2017
NEW INDIA ASSURANCE CO.LTD. Vs. SMT. GOMTI DEVI
July 18, 2017
NEW INDIA ASSURANCE COMPANY Vs. VIJAY PRAKASH
August 24, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SHARIFAN AND OTHERS
August 24, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. MEERA KHARE & OTHERS
September 21, 2017
NEW INDIA ASSURANCE COMPANY; RAJPATTI DEVI Vs. RAJPATI DEVI & ANOTHER; KANDHAI LAL AND ORS
November 20, 2017
NEW INDIA INSURANCE CO. LTD. Vs. GANGA SINGH & OTHERS
September 1, 2017
NEW MOUNT TRADING & INVESTMENT CO. LTD. Vs. ADDITIONAL COMMISSIONER GRADE-I COMMERCIAL TAX & ANR.
December 4, 2017
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE OF U.P.
August 2, 2017
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. GILTEDGED INDUSTRIAL SECURITIES LTD
January 2, 2017
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI LTD
January 3, 2017
NIDHI TRIPATHI Vs. STATE OF U P THRU ITS PRIN SECY SECONDARY EDU & ORS
March 1, 2017
NIGHAT KHATOON AND OTHERS Vs. RANI GOVIND KUMARI
September 5, 2017
NIKKU Vs. THE SETTLEMENT OFFICER CONSOLIDATION, JAUNPUR AND 13 OTHERS
March 10, 2017
NILESH YADAV Vs. STATE OF U P & ANOTHER
September 11, 2017
NINU SINGH Vs. STATE OF U.P.
June 2, 2017
NIPENDRA SINGH Vs. STATE OF U.P.
May 22, 2017
NIRAJ KUMAR SINGH Vs. STATE OF U.P.
April 28, 2017
NIRANJAN KUMAR Vs. STATE OF U P & ANR
March 29, 2017
NIRENDRA NATH BHATTACHARYA Vs. STATE OF U P
April 28, 2017
NIRMAL KUMAR Vs. AWADH BEHARI
July 31, 2017
NIRMAL KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
April 24, 2017
NIRMALA DEVI Vs. SPECIAL JUDGE PREVENTION OF CORRUPTION ACT CT.NO.2/ADDL. DIS
May 10, 2017
NISAR AHMAD AND 2 OTHERS Vs. STATE OF U.P
July 21, 2017
NISHA SRIVASTAVA Vs. BARBANKI GRAMIN BANK DEVA ROAD BARABANKI THRO CHAIRMAN & ORS
December 19, 2017
NISHITH KUMAR BIRLA Vs. MASHRRAT HUSAIN AND ANR.
January 30, 2017
NITIN JAISWAL Vs. STATE OF U.P.
August 29, 2017
NITIN KUMAR GUPTA Vs. VIJAY KUMAR MISHRA (SINCE DECEASED) AND 7 OTHERS
January 18, 2017
NIVAS Vs. STATE OF U P
September 7, 2017
NIZAM Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
April 12, 2017
NO 1393884 LINK LALTA PRASAD SINGH Vs. UNION OF INDIA & OTHERS
December 6, 2017
NOIDA POWER COPMANY LIMITED Vs. COMMISSIONER OF INCOME TAX (TDS) AND 2 ORS
April 6, 2017
NOOR ALI AND ANOTHER Vs. DEVENDRA PRATAP SINGH AND ORS
March 23, 2017
NOOR BANO THROUGH HER HUSBAND MUBARAK Vs. STATE OF U P THROUGH SECY DEPTT OF HOME LKO AND ORS
November 29, 2017
NOOR JAHAN Vs. STATE OF U.P. AND 3 OTHERS
March 9, 2017
NOOR MOHAMMAD Vs. STATE OF U P
August 1, 2017
NOOR MOHAMMAD AND OTHERS Vs. STATE OF U P AND ANOTHER
April 20, 2017
NOORI @ NOORJAHAN, NANHI, ISTEYAK AHMAD & IMRAN AHMAD Vs. STATE OF U P
November 1, 2017
NORTH CENTRAL RAILWAY EMPLOYEES SANGH Vs. STATE OF U.P.
March 10, 2017
NPX UNIT OWNERS WELFARE ASSOCIATION Vs. STATE OF U.P. AND OTHERS
April 10, 2017
NTL LOGISTICS (INDIA) PVT. LTD. Vs. COMMERCIAL TAX TRIBUNAL AND 3 OTHERS
August 1, 2017
NUDRA PRAVEEN AND 2 OTHERS Vs. STATE OF U P AND ANR
April 27, 2017
NUPUR TALWAR Vs. STATE OF U.P.
October 12, 2017
O P JATAV Vs. NEW INDIA ASSURANCE CO LTD & OTHERS
November 17, 2017
O.F.I. LTD. Vs. SMT. KELA DEVI AND OTHERS
March 27, 2017
OBHAN SINGH Vs. DHIRI SINGH
May 12, 2017
OFFICE OF A.G.M., TRANSPORT CORPORATION, HARIDWAR DEPOT Vs. SMT. REENA AND 3 OTHERS
April 12, 2017
OIC LTD. Vs. R.S. AGARWAL
March 2, 2017
OM DATTA ALIAS BABBAL & ANOTHER Vs. STATE OF U.P.
January 31, 2017
OM KAR Vs. STATE OF U.P. & OTHERS
September 13, 2017
OM PRAKASH Vs. STATE OF U.P.
April 6, 2017
OM PRAKASH Vs. STATE OF U P AND 3 OTHERS
May 5, 2017
OM PRAKASH @ NANHAKAU AND ANOTHER Vs. NANHE LAL AND 5 ORS.
August 18, 2017
OM PRAKASH CHEMIST Vs. RAJRANI GUPTA
November 20, 2017
OM PRAKASH GUPTA Vs. U.O.I
April 4, 2017
OM PRAKASH GUPTA AND ANR. Vs. STATE OF U.P. AND 6 OTHERS
January 20, 2017
OM PRAKASH NAI Vs. STATE OF U.P.
August 8, 2017
OM PRAKASH PANDEY Vs. LALA CHEDDI LAL TRUST
May 31, 2017
OM PRAKASH SINGH Vs. STATE OF U.P.
April 12, 2017
OM PRAKASH SINGH Vs. UNION OF INDIA & OTHERS
August 24, 2017
OM PRAKASH SOLANKI Vs. STATE OF U P AND 4 OTHERS
December 6, 2017
OM PRAKASH SRIVASTAVA Vs. STATE OF U P AND OTHERS
October 30, 2017
OM PRAKASH TYAGI Vs. STATE OF U.P.
September 18, 2017
OM PRAKASH UPADHYAY Vs. NEW INDIA INSURANCE COMPANY LTD & OTHERS
November 17, 2017
OM SHIV TRANSPORT Vs. UNION OF INDIA
November 7, 2017
OMBIR SINGH Vs. STATE
September 6, 2017
OMENDRA & OTHERS Vs. STATE
January 13, 2017
OMKAR AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
August 2, 2017
OMKAR THAPA Vs. STATE OF U P
July 21, 2017
ONKAR AND ANOTHER Vs. PRAKASH CHANDRA AND 2 OTHERS
November 16, 2017
ONKAR NARAIN MISHRA Vs. MUST LALLI & OTHERS
November 10, 2017
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS Vs. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
April 3, 2017
OPG SECURITIES PVT. LTD. & ANOTHER Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY "NOIDA" & 4 ORS.
May 29, 2017
ORIENTAL INSURANCE CO LTD LKO THROU MANAGER Vs. JAGDAMBA AND ORS
November 8, 2017
ORIENTAL INSURANCE CO LTD LKO THROU MANAGER Vs. ABHIRAJ CHETRI AND ANOTHER
November 8, 2017
ORIENTAL INSURANCE CO LTD LUCKNOW THRU MANAGER Vs. KRIPA RAM S/O LATE TILLU PRASAD & ORS
August 17, 2017
ORIENTAL INSURANCE CO LTD THROUGH MANAGER Vs. SHYAMLATA
May 4, 2017
ORIENTAL INSURANCE CO LTD. Vs. SMT. SHIV DEVI
January 18, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SMT. PRAVEEN & OTHERS
January 31, 2017
ORIENTAL INSURANCE CO. LTD. Vs. KAMLA DEVI
May 5, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SEEMA DEVI
July 5, 2017
ORIENTAL INSURANCE CO. LTD. Vs. BRAHMA & OTHERS
August 30, 2017
ORIENTAL INSURANCE CO. LTD. Vs. KUMARI BEENU & OTHERS
February 28, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SMT. RASHEEDA KHATOON
May 23, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SMT. DAYA DEVI
March 10, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. SARITA SINGH & OTHERS
March 1, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. RAM PAL SINGH
September 5, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. ANIL KUMAR MAHESHWARI
November 10, 2017
P.S.R. CHANDRASHEKAR S/O LATE RAMA RAO AGED 65 YEARS R/AT NO.39, 7TH CROSS 1ST MAIN, NAGARBHAVI MAIN ROAD CANARA BANK COLONY BANGALORE-560 Vs. THE MANAGING DIRECTOR A/W INDUSTRIES PVT. LTD. NO.47/1, MOTINAGAR BANGALORE
March 24, 2017
PAARI PUBLIC SCHOOL RAIBAREILY THRU MANAGER K K SHUKLA &ANR Vs. STATE OF U P THRU PRIN SECY
August 28, 2017
PADAM CHANDRA SAHU AND ANOTHER Vs. SMT. SUMAN SAHU AND 2 OTHERS
April 13, 2017
PAHALWAN Vs. STATE OF U.P.
April 13, 2017
PAHARI Vs. STATE OF U.P.
March 31, 2017
PAL Vs. STATE OF U.P.
May 10, 2017
PANCHAM RAM YADAV Vs. THE U.P. CO
October 27, 2017
PANDIT VIJAY KANT SHARMA Vs. COMMISSIONER OF INCOME TAX,MORADABAD
November 27, 2017
PANKAJ JAIN Vs. UNION OF INDIA AND ANOTHER
December 21, 2017
PANKAJ KUMAR Vs. STATE OF U.P. AND 3 OTHERS
January 17, 2017
PANKAJ KUMAR Vs. STATE OF U.P. THROUGH PRIN. SECY. HIGHER EDU. LKO. & ORS
February 6, 2017
PANKAJ KUMAR Vs. STATE OF U P & ANOTHER
August 11, 2017
PANKAJ KUMAR Vs. STATE OF U P
August 9, 2017
PANKAJ KUMAR AND ANOTHER Vs. STATE OF U P THRU SECY HOME AND OTHERS
December 14, 2017
PANKAJ LUNIA Vs. STATE OF U.P.
July 3, 2017
PANKAJ SINGH Vs. STATE OF U.P. AND 2 OTHERS
October 31, 2017
PANKAJ SINGH Vs. STATE OF U.P. AND 3 OTHER
November 2, 2017
PANKAJ YADAV Vs. STATE OF U P THRU PRIN SECY ,SECY HOME AND OTHERS
May 17, 2017
PANNA LAL Vs. PRESIDING OFFICER
July 21, 2017
PANNA LAL Vs. STATE OF U P AND 2 OTHERS
February 8, 2017
PAPPI YADAV Vs. STATE OF U.P.
August 4, 2017
PAPPU Vs. STATE OF U.P.
July 28, 2017
PAPPU Vs. STATE OF U.P.
April 19, 2017
PAPPU Vs. STATE OF U.P.
October 6, 2017
PAPPU @ SURENDRA KUMAR SONAR AND (2) OTHERS Vs. STATE OF U P
September 1, 2017
PAPPU S/O JAWAHAR KURMI Vs. STATE OF U P
May 22, 2017
PAPPU, SON OF MOHAMMAD ISMAEEL AND OTHER Vs. STATE OF U.P.
November 8, 2017
PARAMHANS SINGH INTER COLLEGE THRU MANAGER Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU LKO & OR
January 25, 2017
PARAS NATH Vs. STATE OF U P & 2 OTHERS
December 6, 2017
PARAS NATH Vs. RAM NARAIN SINGH AND OTHERS
November 28, 2017
PARAS NATH BHARTI & 5 OTHERS (INRE 7134 S/S 2006) Vs. STATE OF U.P. THRU. CHIEF SECRETARY, LUCKNOW & 2 OTHERS
April 4, 2017
PARASHU RAM VERMA Vs. STATE OF U.P.
January 10, 2017
PARBHU NATH Vs. RAM DAS
July 14, 2017
PARMANAND AND ANOTHER Vs. CHHOTEY LAL
April 18, 2017
PARMATMA Vs. STATE OF U.P
May 11, 2017
PARMESHWAR RAM Vs. D.D.C. AND OTHERS
September 22, 2017
PARSAN KAUR Vs. STATE OF U P & OTHERS
May 3, 2017
PARSHURAM SINGH Vs. STATE OF U P & ANOTHER
November 23, 2017
PARSURAM & ANR. Vs. ADDL. COMMISSIONER JUDICIAL DIVISION, LUCKNOW & 10 ORS.
May 24, 2017
PARTHO BANERJEE Vs. STATE OF U.P. AND OTHERS
October 11, 2017
PARVATI DEVI AND 5 OTHERS Vs. THAKURJI MAHARAJ THROUGH MUTVALLI RAMNATH
March 21, 2017
PARVATI KESARI Vs. STATE OF U P AND ANOTHER
January 16, 2017
PARVEEN SIDDIQUI Vs. STATE OF U.P.
November 6, 2017
PARVEZ PARWAZ Vs. STATE OF U.P.
May 4, 2017
PARVINDER Vs. STATE OF U P
September 15, 2017
PARWATI VERMA Vs. STATE OF U.P.
January 20, 2017
PATEL SEWA SANSTHAN, THRU ITS SECRETARY Vs. STATE OF U P , THRU PRIN SECY , HOUSING DEVELOPMENT & ORS
February 8, 2017
PATTU AND (3) OTHERS Vs. STATE OF U P
August 22, 2017
PAWAN KUMAR Vs. STATE OF U.P. AND 6 ORS.
September 7, 2017
PAWAN KUMAR @ PAWAN ARORA Vs. UNION OF INDIA
March 30, 2017
PAWAN KUMAR DWIVEDI Vs. STATE OF U.P
July 5, 2017
PAWAN KUMAR MISHRA Vs. JOINT DIRECTOR OF EDUCATION
July 4, 2017
PAWAN KUMAR SINGHAL Vs. DY. DIRECTOR OF CONSOLIDATION AND 3 OTHERS
November 16, 2017
PAWAN KUMAR YADAV Vs. STATE OF U P
October 7, 2017
PEHALWAN SHUKLA Vs. SPECIAL JUDGE S.C. AND S.T. ACT
October 27, 2017
PENTEX ENGINEERING PVT. LTD. Vs. THE COMMISSIONER, TRADE TAX
October 11, 2017
PETI RAM Vs. STATE OF U.P. AND OTHERS
January 10, 2017
PHALLOO AND ANOTHER Vs. STATE OF U.P.
May 11, 2017
PHOOL CHAND Vs. STATE OF U.P.
January 13, 2017
PHOOL CHAND Vs. STATE OF U.P.
April 20, 2017
PHOOL CHANDANDRA & 7 OTHERS Vs. DEOTA DEEN & 3 OTHERS
November 15, 2017
PHOOL CHANDRA PANDEY Vs. STATE OF U.P.
March 27, 2017
PHOOL SINGH Vs. STATE OF U P
November 2, 2017
PHOOL SINGH & 7 OTHERS Vs. THE UPPER COMMISSIONER (LAW) & 6 OTHERS
August 1, 2017
PHOOLMATI & ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME DEPTT & ORS
May 9, 2017
PINTOO @ BRIJESH RAI Vs. STATE OF U.P.
August 11, 2017
PINTU Vs. STATE OF U P
June 8, 2017
PINTU SHAH Vs. UNION OF INDIA
September 20, 2017
PIRTIPAL AND OTHERS Vs. STATE OF U P
November 3, 2017
PIYUSH BHADWAJ AND 2 OTHERS Vs. NARESH AND ANOTHER
October 9, 2017
PIYUSH MISHRA Vs. STATE OF U.P. AND ANOTHER
August 31, 2017
POOJA SAHNI Vs. STATE OF U P & ANOTHER
December 20, 2017
POONAM YADAV Vs. STATE OF U.P.
May 11, 2017
POORAN YADAV Vs. SANT KUMAR AND 4 OTHERS
January 19, 2017
POWER GRID CORPORATION OF INDIA LTD. Vs. THE PRESIDING OFFICER, AGRA AND OTHERS
February 27, 2017
PR COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH ASSOCIATES LTD
July 7, 2017
PR COMMISSIONER OF INCOME TAX (CENTRAL) LUCKNOW Vs. VIJAY INFRASTRUCTURE LTD
July 12, 2017
PR COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. ATLANTIS MULTIPLEX PVT LTD , ALLAHABAD
July 13, 2017
PR COMMISSIONER OF INCOME TAX-I AAYAKAR BHAWAN LUCKKNOW Vs. U P SHRAM EVAM NIRMAN SAHKARI SANGH LTD LUCKNOW
February 20, 2017
PR COMMISSIONER OF INCOME TAX-I, KANPUR Vs. PRAKASH CHANDRA SHARMA PROP PRAKASH BOX FACTORY
December 19, 2017
PR COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. SUMAN GUPTA
January 9, 2017
PR. COMMISSIONER OF INCOME TAX Vs. KISHAN SAHKARI CHINI MILLS LTD.
March 3, 2017
PR. COMMISSIONER OF INCOME TAX Vs. LATE RAMA SHANKAR YADAV
August 18, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S MADHYANCHAL VIDYUT VITRAN NIGAM LTD. LUCKNOW
January 12, 2017
PR. COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. M/S. K.M. SUGAR MILLS LTD. KANPUR
May 25, 2017
PR. COMMISSIONER OF INCOME TAX II LUCKNOW Vs. U.P. STATE BRIDGE CORPORATION LTD.
January 12, 2017
PRABHA DEVI P G COLLEGE THRU ITS MANAGER & ANOTHER Vs. STATE OF U P & 2 OTHERS
May 26, 2017
PRABHAKANT SHUKLA Vs. PRABHAT MOTOR COMPANY THRU RAKESH POTDAR
November 1, 2017
PRABHAT TRIPATHI Vs. UNION OF INDIA THROUGH SECY HOME NORTH BLOCK NEW DELHI & OR
February 21, 2017
PRABHAWATI DEVI AND OTHERS Vs. STATE OF U.P.
January 13, 2017
PRABHOO SINGH Vs. BANI SINGH
May 12, 2017
PRABHU AGED ABOUT 60 YEARS Vs. THE STATE OF U.P.
March 10, 2017
PRABHU NARAYAN UNION CLUB Vs. STATE OF U.P.
May 1, 2017
PRADEEP ARORA & 2 OTHERS Vs. STATE OF U P THRU SECRETARY HOME DEPTT & 3 OTHERS
June 14, 2017
PRADEEP BIR Vs. M/S. TULSIANI CONSTRUCTIONS AND DEVELOPERS LTD. AND ANOTHER
November 28, 2017
PRADEEP GARG Vs. C B I NEW DELHI
November 24, 2017
PRADEEP KUMAR & ANOTHER Vs. STATE OF U.P. & OTHERS
July 5, 2017
PRADEEP KUMAR JAISWAL AND 2 OTHERS Vs. STATE OF U.P. AND 7 OTHERS
December 5, 2017
PRADEEP KUMAR NIRMAL Vs. UNION OF INDIA AND 5 OTHERS
February 15, 2017
PRADEEP KUMAR SHARMA Vs. STATE OF U P THROUGH SECRETARY, HOUSING AND OTHERS
April 24, 2017
PRADEEP KUMAR SHUKLA Vs. STATE OF U.P. AND 6 OTHERS
March 22, 2017
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P THRU SECY HOME LKO & ORS
August 18, 2017
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P AND 5 OTHERS
March 10, 2017
PRADEEP KUMAR SRIVASTAVA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
December 19, 2017
PRADEEP KUMAR TRIPATHI Vs. SATISH KUMAR AND OTHERS
February 6, 2017
PRADEEP RAWAT Vs. SMT. ASHA
May 9, 2017
PRADEEP SINGH & ANR Vs. STATE OF U P THRU PRIN SECY (HOME) UP SHASHAN LKO & ORS
April 11, 2017
PRADESHIK SANSKRIT MAHAVIDYALAYA ADHAYPAK KALYAN SAMITI Vs. STATE OF UTTAR PARDESH
August 21, 2017
PRAFULL CHANDRA RAI Vs. ARVIND RAI
October 11, 2017
PRAGATI AND 16 OTHERS (IN RE 2350 S/S 2017) Vs. MAHENDRA VEER VIKRAM SINGH AND 9 OTHERS
April 4, 2017
PRAHLAD Vs. CHANDRA BHAN
September 7, 2017
PRAHLAD Vs. STATE OF U P
October 7, 2017
PRAHLAD KUMAR NIGAM Vs. STATE OF U P THRU SECY URBAN DEVELOPMENT DEPTT LKO & ORS
May 15, 2017
PRAHLAD MISHRA Vs. PRABHAT KUMAR JAIN AND ANR.
September 21, 2017
PRAKASH ALIAS OM PRAKASH Vs. STATE OF U P
August 30, 2017
PRAKASH CHAND AND OTHERS Vs. D.D.C AND OTHERS
August 8, 2017
PRAKASH NARAYAN SINGH Vs. ANAND KUMAR SINGH AND 4 OTHERS
January 12, 2017
PRAKASHA Vs. STATE OF U.P. AND OTHERS
January 16, 2017
PRAMOD Vs. STATE
June 13, 2017
PRAMOD KUMAR & ANOTHER Vs. STATE OF U P & ANOTHERS
December 7, 2017
PRAMOD KUMAR GUPTA Vs. STATE OF U.P. AND OTHERS
May 4, 2017
PRAMOD KUMAR PATHAK Vs. STATE OF U.P. AND 3 OTHERS
November 1, 2017
PRAMOD KUMAR SHARMA Vs. BALVIR SINGH AND ANOTHER
February 6, 2017
PRAMOD KUMAR SHARMA Vs. PRINCIPAL SECRETARY, INFO. & TECH.
April 4, 2017
PRAMOD KUMAR SINGH SISHODIA Vs. STATE OF U.P.
April 24, 2017
PRASANT AWASTHI Vs. SMT. NIDHI MISRA
July 18, 2017
PRASHANT JAIN Vs. STATE OF UTTAR PRADESH
March 10, 2017
PRASHANT KUMAR JAISWAL AND 12 OTHERS Vs. STATE OF U.P. AND 10 OTHERS
October 7, 2017
PRASHANT PANDEY Vs. DISTRICT MAGISTRATE, AMBEDKAR NAGAR & ORS
March 27, 2017
PRASHANT SINGH & 51 OTHERS Vs. UNION OF INDIA
September 13, 2017
PRATAP Vs. STATE OF U.P.
July 14, 2017
PRATAP NARAYAN AND ANOTHER Vs. SRI SUDHIR KUMAR SINHA AND 2 OTHERS
January 31, 2017
PRATAP SINGH Vs. SMT. RAMAWATI AND 4 OTHERS
January 20, 2017
PRATAP SINGH Vs. MUKTESHWAR KUMAR JAIN AND 2 OTHERS
May 24, 2017
PRATAP SINGH Vs. BOARD OF REVENUE AT ALLAHABAD & 12 OTHERS
November 6, 2017
PRATEEK SRIVASTAVA Vs. ASSISTANT GENERAL MANAGER, P N B AND OTHERS
January 5, 2017
PRATIK JAIN & ANOTHER Vs. STATE OF U P & ANOTHER
November 1, 2017
PRATIK SINGH Vs. UNION OF INDIA THRU SECY. AND ANOTHER
April 4, 2017
PRATIMA YADAV Vs. VINOD KUMAR YADAV
April 4, 2017
PRAVEEN & ANOTHER Vs. STATE OF U P & 2 OTHERS
December 7, 2017
PRAVEEN KUMAR PANDEY @ BABUA Vs. STATE OF U.P.
August 31, 2017
PRAVEEN KUMAR SRIVASTAVA Vs. MADHURI SRIVASTAVA AND ANOTHER
October 7, 2017
PRAVENDRA KUMAR @ PINKU Vs. RAM KUMAR
August 23, 2017
PRAVESH KUMAR Vs. STATE OF U.P.
March 1, 2017
PREETI Vs. SANDEEP ASTHANA
September 6, 2017
PREM BAHADUR Vs. STATE
September 6, 2017
PREM CHADNRA SHARMA Vs. STATE OF U.P.
April 26, 2017
PREM LAL Vs. STATE
August 19, 2017
PREM LATA NIGAM Vs. LUCKNOW DEVELOPMENT AUTHORITY
July 4, 2017
PREM NARAIN GUPTA Vs. RENT CONTROL & EVICTION OFFICER AND 2 OTHERS
January 31, 2017
PREM NARAIN GUPTA Vs. SHRI KRISHNA PANDEY AND 2 OTHERS
April 11, 2017
PREM NARAIN MISHRA Vs. STATE OF U P & 5 OTHERS
July 28, 2017
PREM NARAIN SINGH Vs. STATE OF U P THROUGH PRINCIPAL SECY
November 24, 2017
PREM NARAIN SRIVASTAVA Vs. STATE OF U P THROUGH SECY LAW & JUSTICE LKO & 3 ORS
February 8, 2017
PREM NARAYAN DWIVEDI Vs. SRI UDIT NARAYAN
February 16, 2017
PREM PAL Vs. STATE OF U.P.
May 26, 2017
PREM PAL SINGH Vs. STATE OF U.P. & 2 OTHERS
April 6, 2017
PREM PAL SINGH AND 187 OTHERS Vs. STATE OF U.P. AND 5 OTHERS
January 4, 2017
PREM SHANKAR Vs. STATE OF U P AND ANOTHER
April 20, 2017
PREM SHANKAR MISHRA Vs. STATE OF U.P.
September 11, 2017
PREM SHANKER Vs. DISTRICT JUDGE
September 4, 2017
PREM SHANKER Vs. STATE OF U.P.
August 16, 2017
PREM SHANKER SRIVASTAVA Vs. U P AVAS EVAM VIKAS PARISHAD
April 17, 2017
PREM SHEELA Vs. PRESCRIBED AUTHORITY /S D M GHOSI AND 8 OTHERS
April 25, 2017
PREM SINGH Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF HOME LKO & ORS
March 7, 2017
PREM SWAROOP SINGHAL Vs. STATE OF U.P. AND OTHERS
May 1, 2017
PREMA DEVI Vs. STATE OF U.P.
March 2, 2017
PRESTIGE URBAN INFRATECH PVT LTD LKO THRU AUTHORIZED Vs. LUCKNOW DEVELOPMENT AUTHORITY LKO THRU ITS V C AND ORS
May 2, 2017
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD SAHARANPUR
December 18, 2017
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BSNL LTD.
August 28, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SMT. VIDHI AGARWAL
November 28, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. LIGHT CARTS PVT. LTD.
August 23, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S SANGAM POWER GENERATION COMPANY LIMITED, C/O JAI PRAKASH ASSOCIATES
August 31, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. U.P. STATE BRIDGE CORPORATION LTD.
April 6, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. MANOJ KUMAR SINGH
August 22, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-II, LUCKNOW Vs. U P PROJECTS CORP LTD , LUCKNOW
March 1, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. U.P. CO-OPERATIVE FEDERATION LTD.
February 3, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX, KANPUR Vs. SANDEEP CHANDAK; SHAKUNTALA CHANDAK
November 27, 2017
PRINCIPAL COMMISSIONER,NOIDA CUSTOMS COMMISSIONERATE, NOIDA Vs. SAMSUNG INDIA ELECTRONICS PVT LTD
December 12, 2017
PRINCIPAL T.P. INTER COLLEGE, KUNDA, PRATAPGARH Vs. STATE OF U.P. THRU. PRIN.SECY., SECONDARY EDUCATION & 4 ORS.
April 3, 2017
PRIYANKA DEVI Vs. STATE OF U P AND 4 ORS
November 21, 2017
PRIYANKA SHUKLA AND 27 OTHERS Vs. STATE OF U P AND 3 OTHERS
November 10, 2017
PROCESS AND PRODUCT DEVELOPMENT CENTRE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND OTHERS
December 1, 2017
PROF. G. ANJANEYA SHASTRI Vs. V.C. B.H.U.
May 16, 2017
PROF. NARSINGH Vs. THE STATE OF U.P.THROUGH ...
December 19, 2017
PROMILA LYON ZAKI Vs. SMT. SUDESH MEHTA AND 2 OTHERS
August 24, 2017
PUNEET KUMAR AGARWAL AND ANOTHER Vs. STATE OF U P & ANOTHER
April 20, 2017
PUNIT Vs. STATE OF U.P.
April 6, 2017
PUNJAB NATIONAL BANK A.R.M.B. Vs. STATE OF U.P.
March 23, 2017
PURNWASI Vs. STATE OF U P
May 4, 2017
PUSHPA ENTERPRISES Vs. STATE OF U.P. AND 3 OTHERS
December 13, 2017
PUSHPARAJ & ANOTHER Vs. STATE OF U P
March 3, 2017
PYARE Vs. BENI RAM
April 11, 2017
PYARE LAL AND ANOTHER Vs. SHRI RAJENDRA PRASAD AND 2 OTHERS
May 5, 2017
PYARE MIYAN Vs. MOHD. IRFAN
May 30, 2017
QAMAR AHMAD Vs. C E C NIRVACHAN SADAN ASHOK ROAD NEW DELHI
November 13, 2017
QAMAR ALII Vs. STATE OF U.P.
August 10, 2017
QAMER JAHAN Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL HEALTH&ORS
June 9, 2017
QAMRUDDIN Vs. D.M. LUCKNOW
August 10, 2017
QAMRUDDIN Vs. NOOTAN KUMAR DUBEY
February 8, 2017
QUMAR JAHAN Vs. STATE OF U.P.
April 7, 2017
R K GUPTA Vs. STATE OF U P
April 26, 2017
R N DWIVEDI INTER COLLEGE THRU RAMA KANT DWIVEDI Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU LKO & OR
January 25, 2017
R S MAHUDAWALA, SON OF SOHRAB J MAHUDAWALA Vs. U P POLLUTION CONTROL BOARD, LUCKNOW, THROUGH ITS ASSISTANT ENVIRONMENT ENGINEER
June 2, 2017
R&P EXPORT Vs. STATE OF U.P.
March 29, 2017
R.C. PATHAK Vs. C.A.T. ALLAHABAD
October 9, 2017
R.G. CARRYING CORPORATION Vs. STATE OF U.P. AND OTHERS
June 30, 2017
R.H.L. PROFILES LTD. Vs. COMMR. OF CUS., EX. AND SERVICE TAX, KANPUR
April 26, 2017
R.K. AWASTHI Vs. ISHWAR CHANDRA NIGAM
July 27, 2017
R.K. TRADING COMPANY Vs. THE COMMISSIONER OF TRADE TAX
November 9, 2017
R.P. GARG Vs. I.O.C.L. AND 3 ORS.
October 30, 2017
R.S.D. ICE AND COLD STORAGE PVT. LTD. Vs. STATE OF U.P. AND 5 OTHERS
December 6, 2017
RADHA DEVI Vs. STATE OF U P AND OTHERS
October 12, 2017
RADHA KISHAN KHANNA AND 4 OTHERS Vs. JAGANNATH PRASAD GUPTA AND ANOTHER
November 16, 2017
RADHA SHARAN DUBEY & ANOTHER Vs. RAM NIWAS & OTHERS
March 6, 2017
RADHEY LAL JAIPRAKASH Vs. STATE OF U.P.
September 20, 2017
RADHEY MOHAN AND ANOTHER Vs. PRAKASH CHANDRA AGARWAL AND 6 OTHERS
November 20, 2017
RADHEY SHYAM Vs. STATE OF U.P.
July 13, 2017
RADHEY SHYAM Vs. ANIL KUMAR BHARGAWA AND OTHERS
December 4, 2017
RADHEY SHYAM Vs. STATE OF U.P.
September 23, 2017
RADHEY SHYAM (DECEASED) AND OTHERS Vs. SANJAY AND OTHERS
May 19, 2017
RADHEY SHYAM CHAUBEY Vs. HIGH COURT OF JUDICATURE
October 23, 2017
RADHEY SHYAM SETHI Vs. SRI OM PRAKASH CHAURASIYA AND ANOTHER
October 6, 2017
RADHEY SHYAM SHARMA Vs. STATE OF U.P.
September 22, 2017
RADHEY SHYAM VARSHNEY AND 2 OTHERS Vs. FAROGHUDDIN JAFRI AND ANOTHER
August 22, 2017
RADHEY SHYAM YADAV Vs. STATE OF U P
December 1, 2017
RADHEY SHYAM YADAV Vs. STATE OF U P AND 2 OTHERS
May 5, 2017
RADICO KHAITAN LTD Vs. PRESIDING OFFICER
August 9, 2017
RAEES AHMAD Vs. STATE
March 21, 2017
RAFEEK AHMAD Vs. STATE OF U.P. AND 9 OTHERS
October 12, 2017
RAFIQ AHMAD @ MUNNEY Vs. STATE
July 31, 2017
RAGHU NATH SINGH Vs. D D C
December 7, 2017
RAGHUBIR SINGH Vs. STATE OF U.P.
August 9, 2017
RAGHUNATH Vs. BISHUNLAL AND ORS.
November 2, 2017
RAGHUVEER SARAN Vs. BHAGWAN DAS
February 28, 2017
RAGHVENDRA PRATAP Vs. THE BOARD OF REVENUE U.P. AT ALLAHABAD & 4 OTHERS
January 5, 2017
RAGHVIR SINGH AND ANOTHER Vs. STATE OF UTTAR PRADESH
October 6, 2017
RAHIL KHAN Vs. SMT. LALLI BANO
January 13, 2017
RAHMAN BAKSH MANSOORI Vs. UNION OF INDIA AND ANOTHER
July 17, 2017
RAHUL CHAUHAN Vs. SARVES AND ANOTHER
November 6, 2017
RAHUL PATEL (MINOR) SON OF LALLU PATEL Vs. STATE OF U.P. AND ANOTHER
November 3, 2017
RAHUL RAY Vs. UNION OF INDIA THRU SECY MIN OF SOCIAL JUSTICE & EMPOWERMENT
December 14, 2017
RAHUL SAHAI Vs. STATE OF U P & ANOTHER
November 20, 2017
RAHUL TIWARI Vs. UNION BANK OF INDIA THRU ITS SECY & 3 OTHERS
December 20, 2017
RAHUL TIWARI Vs. UNION BANK OF INDIA THRU ITS SECY. FINANCE,NEW DELHI AND 3 ORS.
September 12, 2017
RAHUL VERMA Vs. SMT. KIRAN VERMA
April 13, 2017
RAIL VIHAR SAHAKARI AVAS SAMITI LTD. Vs. STATE OF U.P.
September 7, 2017
RAINI ENTERPRISES Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
July 10, 2017
RAIS AHMAD Vs. STATE OF U.P.
February 13, 2017
RAIS AHMAD Vs. STATE OF U.P.
February 10, 2017
RAIS AHMAD Vs. DISTRICT MAGISTRATE AND OTHERS
November 27, 2017
RAIS FATIMA Vs. STATE OF U.P.
April 28, 2017
RAISUDDIN & 2 OTHERS Vs. STATE OF U P & 3 OTHERS
December 18, 2017
RAJ BAHADUR Vs. STATE OF U.P
May 16, 2017
RAJ CHEMICALS Vs. COMMISSIONER, TRADE TAX U.P. LUCKNOW
November 23, 2017
RAJ HANS TOWERS PRIVATE LIMITED Vs. STATE OF U P AND ANOTHER
April 27, 2017
RAJ IRON AND BUILDING MATERIALS Vs. UNION OF INDIA THRU ITS SECY. AND 3 OTHERS
December 22, 2017
RAJ KAPOOR Vs. ALLAHABAD BANK KOLKATA THROU ITS CHAIRMAN AND M.D.
September 11, 2017
RAJ KARAN SINGH (LEKHPAL) Vs. STATE OF U P & ANOTHER
May 29, 2017
RAJ KISHORE PANDEY & ANOTHER Vs. STATE OF U P
September 8, 2017
RAJ KUMAR Vs. STATE OF U P & ANR
July 4, 2017
RAJ KUMAR Vs. UNION OF INDIA & OTHERS
March 1, 2017
RAJ KUMAR Vs. STATE OF U.P.
July 14, 2017
RAJ KUMAR Vs. STATE
December 20, 2017
RAJ KUMAR Vs. STATE OF U P
April 26, 2017
RAJ KUMAR Vs. STATE OF U.P
July 6, 2017
RAJ KUMAR Vs. SURAJ & ORS.
August 1, 2017
RAJ KUMAR (SINCE DECEASED) AND 10 OTHERS Vs. MATA PRASAD AND 2 OTHERS
June 9, 2017
RAJ KUMAR @ CHUNMUN Vs. STATE
August 4, 2017
RAJ KUMAR DWIVEDI ALIAS RAJU Vs. STATE OF U P AND ANOTHER
October 27, 2017
RAJ KUMAR DWIVEDI ALIAS RAJU Vs. STATE OF U P AND ANOTHER
September 20, 2017
RAJ KUMAR GARG AND 23 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
December 4, 2017
RAJ KUMAR GOEL Vs. STATE OF U P AND ANOTHER
November 23, 2017
RAJ KUMAR GUPTA @ GAUTAM Vs. STATE OF U P
February 17, 2017
RAJ KUMAR KHANGAR Vs. STATE OF U.P.
May 11, 2017
RAJ KUMAR PAL Vs. STATE OF U.P. & ANR.
August 16, 2017
RAJ KUMAR PANDEY Vs. DISTRICT BASIC SHIKSHA ADHIKARI, SANT RAVI DAS NAGAR & OTHER
October 5, 2017
RAJ KUMAR SAINI Vs. STATE OF U.P. AND 2 OTHERS
April 12, 2017
RAJ KUMAR SRIVASTAVA Vs. SMT. UMA DEVI SRIVASTAVA & ANOTHER
February 3, 2017
RAJ KUMAR SRIVASTAVA Vs. STATE OF U.P.
May 11, 2017
RAJ KUMAR VERMA Vs. PRESCRIBED AUTHORITY/A.C.J.M.
September 14, 2017
RAJ KUMARI Vs. STATE OF U.P. AND 4 ORS.
January 17, 2017
RAJ KUMARI Vs. SUNDER & OTHERS
November 22, 2017
RAJ NARAIN Vs. STATE OF U P AND OTHERS
April 25, 2017
RAJ PAL Vs. STATE OF U.P.
March 7, 2017
RAJ VEER SINGH Vs. STATE OF U.P.
May 15, 2017
RAJA (MINOR) Vs. STATE OF U.P.
May 4, 2017
RAJA RAM Vs. STATE OF U.P.
April 17, 2017
RAJA RAM Vs. STATE OF U.P.
April 24, 2017
RAJA RAM Vs. STATE
December 8, 2017
RAJA RAM AND OTHERS Vs. STATE OF U P
August 23, 2017
RAJA RAM KEWAT Vs. STATE OF U.P.
April 19, 2017
RAJANI Vs. PRATIPAL SINGH
April 25, 2017
RAJARAM AND OTHERS Vs. STATE OF U P AND ANOTHER
March 6, 2017
RAJASTHAN FABRICATORS Vs. ESTATE OFFICER, NORTH EASTERN RAILWAY AND OTHERS
April 20, 2017
RAJEEV AGRAWAL AND OTHERS Vs. STATE OF U.P. & OTHERS
August 10, 2017
RAJEEV KUMAR Vs. STATE OF U.P.
May 1, 2017
RAJEEV KUMAR Vs. DY. DIR. HARIJAN AND SOCIAL WELFARE FAIZABAD REGION FAI
January 9, 2017
RAJEEV KUMAR SINGH Vs. EXECUTIVE DIRECTOR P N B & OTHERS
November 13, 2017
RAJEEV SHARMA Vs. RAVI SHANKAR SHARMA
February 6, 2017
RAJENDER KUMAR SEHGAL & ANOTHER Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUMCOMMISSIONER & ORS
May 4, 2017
RAJENDRA Vs. STATE
April 20, 2017
RAJENDRA Vs. STATE OF U P AND ANOTHER
December 13, 2017
RAJENDRA Vs. UNION OF INDIA
May 24, 2017
RAJENDRA ALIAS MUNNU Vs. STATE OF U.P.
March 10, 2017
RAJENDRA KUMAR Vs. STATE OF U.P.
April 18, 2017
RAJENDRA KUMAR Vs. STATE OF U.P. AND ANOTHER
May 16, 2017
RAJENDRA KUMAR Vs. OFFICIAL LIQUIDATOR ATTACHED TO HON HIGH COURT & 3 OTHERS
May 11, 2017
RAJENDRA KUMAR @ RAJU Vs. ADDL. DISTRICT JUDGE COURT NO. 6 GONDA & ANR.
October 31, 2017
RAJENDRA KUMAR MALHOTRA AND ... Vs. ASHOK KUMAR JAIN AND 3 OTHERS
December 21, 2017
RAJENDRA PRASAD Vs. FOOD CORPORATION OF INDIA THROUGH M D NEW DELHI
May 2, 2017
RAJENDRA PRASAD Vs. STATE OF U.P.
May 16, 2017
RAJENDRA PRASAD Vs. SMT. MEENA
May 1, 2017
RAJENDRA PRASAD DIXIT AND OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE AND OTHERS
March 23, 2017
RAJENDRA PRASAD MISHRA Vs. STATE OF U.P.
September 20, 2017
RAJENDRA PRASAD PANDEY AND 26 OTHERS Vs. STATE OF U.P. AND 31 OTHERS
January 25, 2017
RAJENDRA PRASAD SINGH Vs. STATE OF U.P.
May 29, 2017
RAJENDRA PRASAD SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER
December 15, 2017
RAJENDRA PRASAD YADAV & OTHERS Vs. STATE OF U.P. & ANOTHER
August 10, 2017
RAJENDRA PRATAP MISHRA AND OTHERS Vs. ARYAVART GRAMIN BANK AND OTHERS
March 10, 2017
RAJENDRA SINGH Vs. CHANDRA PAL
January 17, 2017
RAJENDRA SINGH Vs. STATE OF U.P.
May 31, 2017
RAJENDRA SINGH Vs. STATE OF U.P.
March 24, 2017
RAJENDRA SINGH Vs. STATE OF U.P. THROUGH CHIEF SECY. LKO. & ORS.
May 4, 2017
RAJENDRA SINGH Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW & OTHERS
March 21, 2017
RAJENDRA SINGH AND ANOTHER Vs. MALIK AZIM KHAN
November 9, 2017
RAJENDRA SINGH BAGHAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
December 14, 2017
RAJENDRA SINGH GURJER & OTHERS Vs. STATE OF U P & ANOTHER
December 7, 2017
RAJENDRA SINGH VERMA Vs. STATE OF U.P. AND 4 OTHERS
August 25, 2017
RAJENDRA YADAV Vs. STATE OF U.P.
May 10, 2017
RAJENDRA YADAV Vs. STATE OF U P AND ANOTHER
January 24, 2017
RAJESH Vs. STATE OF U.P.
December 14, 2017
RAJESH Vs. STATE OF U P
December 4, 2017
RAJESH & ANOTHER Vs. STATE OF U.P.
August 4, 2017
RAJESH @ RAJU AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2017
RAJESH BHATIA Vs. STATE OF U P AND ANOTHER
March 30, 2017
RAJESH CHANDRA Vs. STATE OF U.P. AND ANR.
September 12, 2017
RAJESH CHATURVEDI Vs. STATE OF U.P
May 9, 2017
RAJESH DUBEY Vs. STATE OF U P AND ANOTHER
April 12, 2017
RAJESH KUMAR Vs. STATE OF U P THRU PRIN SECY TRANSPORT CIVIL SECTT LKO& ORS
December 12, 2017
RAJESH KUMAR Vs. STATE OF U.P.
April 18, 2017
RAJESH KUMAR Vs. STATE OF U.P.
July 31, 2017
RAJESH KUMAR Vs. NIRMALA DEVI
May 11, 2017
RAJESH KUMAR Vs. STATE OF U.P.
July 28, 2017
RAJESH KUMAR LODHI Vs. STATE OF U.P.
April 19, 2017
RAJESH KUMAR PANDEY & OTHERS Vs. STATE OF U P ,THRU PRIN SECY ,HOUSING & PLANNING & OTHERS
April 24, 2017
RAJESH KUMAR SHARMA Vs. INTEGRAL UNIVERSITY OF LUCKNOW
June 14, 2017
RAJESH KUMAR SHUKLA Vs. STATE OF U.P.
March 6, 2017
RAJESH KUMAR SINGH AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
January 30, 2017
RAJESH KUMAR TRIPATHI Vs. STATE OF U.P.
March 10, 2017
RAJESH MANCHANDA Vs. STATE OF U.P. AND ANOTHER
February 10, 2017
RAJESH MISHRA Vs. UNION OF INDIA
September 12, 2017
RAJESH MISHRA Vs. UNION OF INDIA AND 6 OTHERS
May 19, 2017
RAJESH PASI Vs. STATE OF U P
July 14, 2017
RAJESH PRATAP SINGH @ BABLOO Vs. STATE OF U.P. & ANOTHER
January 10, 2017
RAJESH SINGH Vs. STATE OF U.P.
May 11, 2017
RAJESH SINGH Vs. STATE OF UTTER PRADESH AND 2 OTHERS
September 15, 2017
RAJESH SINGH Vs. STATE OF U.P. AND OTHERS
October 24, 2017
RAJESHWARI DEVI AND OTHERS Vs. SATYA PREET SINGH AND ANOTHER
July 31, 2017
RAJINDER PAL SINGH Vs. STATE OF U P THRU PRIN SECY TECHNICAL EDUCATION LKO & 3 ORS
April 27, 2017
RAJIT RAM Vs. STATE OF U P , THROUGH PRINCIPAL SECRETARY, REVENUE DEPARTMENT AND OTHERS
May 23, 2017
RAJIT RAM; RAM SAGAR & OTHERS Vs. STATE OF U P & OTHERS; DIRECTOR BASIC EDUCATION OFFICER BASTI & OTHERS
November 20, 2017
RAJIV KUMAR Vs. STATE OF U.P.
April 17, 2017
RAJIV SAHAI & ANR. Vs. WG.CDR.ASHOK KUMAR SAHAI (RETD.)
December 20, 2017
RAJJAN YADAV Vs. KUWAR ISHWAR SINGH AND ORS.
November 21, 2017
RAJJE MIYA @ RAJJAN KHAN AND 4 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
September 21, 2017
RAJMANI DUBEY @ RAJMAL DUBEY Vs. STATE OF U.P. & ANR.
January 18, 2017
RAJNISH JAIN Vs. COMMISSIONER OF INCOME TAX & ANOTHER
December 1, 2017
RAJPAL SINGH Vs. STATE OF U P THRU SECY AND OTHERS
November 21, 2017
RAJU (IN RE 22020 M/S 2016) Vs. STATE OF U.P. THRU. PRIN.SECY.,FOOD & CIVIL SUPPLIES & 5 ORS
April 4, 2017
RAJU @ CHANDRA SHEKHAR Vs. STATE OF U P
November 13, 2017
RAJU GUPTA Vs. DINESH KUMAR
August 9, 2017
RAJU REGMI Vs. STATE OF U P
December 15, 2017
RAJVEER Vs. STATE OF U P
November 29, 2017
RAJVEER SINGH Vs. STATE OF U.P. AND ANOTHER
March 27, 2017
RAKESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 26, 2017
RAKESH AGARWAL Vs. STATE OF U P
August 22, 2017
RAKESH CHANDRA Vs. STATE OF U.P. AND OTHERS
March 23, 2017
RAKESH GUPTA Vs. STATE OF U.P. AND ANOTHER
January 9, 2017
RAKESH KUMAR Vs. STATE OF U.P.
March 10, 2017
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
January 12, 2017
RAKESH KUMAR Vs. UNION OF INDIA
August 23, 2017
RAKESH KUMAR AGARWAL Vs. M/S PUNJAB KHAD BHANDAR
February 17, 2017
RAKESH KUMAR AND ANOTHER Vs. C.M.O. AND OTHERS
August 2, 2017
RAKESH KUMAR JAIN Vs. STATE OF U.P. THRU. PRIN.SECY.,AVAS & URBAN PLANNING DEPTT. & OTHER
February 9, 2017
RAKESH KUMAR MISHRA AND 21 ORS. Vs. STATE OF U.P. THRU SECY.DEPTT. OF MEDICAL & HEALTH LKO. & ORS.
April 3, 2017
RAKESH KUMAR SHARMA Vs. U.P.SAHKARI GRAM VIKAS BANK LTD.
January 24, 2017
RAKESH KUMAR UPADHYAYA Vs. STATE
October 12, 2017
RAKESH SINGH Vs. DEEP RAJ SHUKLA
January 11, 2017
RAKESH SINGH Vs. DEEP RAJ SHUKLA
January 17, 2017
RAKESH SINGH @ KALLU Vs. STATE OF U.P
June 14, 2017
RALTRONICS INDIA PVT. LTD. Vs. CESTAT
April 13, 2017
RAM ABHILAKH AND OTHERS Vs. D.D.C. AND ORS.
January 17, 2017
RAM ACHAL Vs. STATE OF U.P.
April 18, 2017
RAM ACHAL Vs. STATE
May 24, 2017
RAM ACHHAIBAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 16, 2017
RAM ALIAS CHANDER, SON OF JILEDAR ARE RESIDENTS OF VILLAGE Vs. STATE OF U.P.
December 14, 2017
RAM ASHREY YADAV Vs. STATE OF U.P.
April 13, 2017
RAM ASRE Vs. STATE OF U.P.
December 14, 2017
RAM AUTAR Vs. BALDEO SINGH
March 28, 2017
RAM AUTAR & OTHERS Vs. STATE OF U P
December 19, 2017
RAM AUTAR LODHI @ MUNNA Vs. STATE OF U.P.
August 11, 2017
RAM AVTAR Vs. STATE OF U.P.
September 20, 2017
RAM AWADH AND OTHERS Vs. STATE
December 8, 2017
RAM BABOO AGRAWAL Vs. COMMISSIONER OF INCOME TAX, AGRA AND ANOTHER
November 6, 2017
RAM BABOO AGRAWAL Vs. COMMISSIONER OF INCOME TAX, AGRA AND ANOTHER
December 6, 2017
RAM BABU Vs. STATE OF U.P. AND ANOTHER
May 18, 2017
RAM BAHADUR Vs. STATE OF U.P. AND OTHERS
January 20, 2017
RAM BAHADUR SINGH Vs. STATE OF U.P.
July 17, 2017
RAM BAHADUR YADAV Vs. STATE OF U.P.
March 30, 2017
RAM BAHADUR YADAV AND ORS. Vs. STATE OF U.P.
November 20, 2017
RAM BHAROSE AND ANOTHER Vs. GAJRAJ SINGH AND 3 OTHERS
May 11, 2017
RAM BHAWAN AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION, FAIZABAD AND ANOTHER
December 15, 2017
RAM BIHARI DWIVEDI Vs. STATE OF U.P.
February 28, 2017
RAM BRIKSHA Vs. DY. DIRECTOR OF CONSOLIDATION
May 16, 2017
RAM CHAMELI DEVI Vs. STATE OF U.P. AND OTHERS
December 18, 2017
RAM CHANDAR Vs. RAM JIYAWAN
July 17, 2017
RAM CHANDER SINGH Vs. COMMISSIONER FAIZABAD DIVISION
July 27, 2017
RAM CHANDRA Vs. STATE OF U.P.
May 2, 2017
RAM CHANDRA Vs. SMT. KUMESH KUMARI AND ORS.
August 23, 2017
RAM CHANDRA AND ANOTHER Vs. D.D.C. AND OTHERS
September 19, 2017
RAM DAS Vs. MUKESH CHANDRA AND 2 ORS.
May 16, 2017
RAM DAS AND 6 OTHERS Vs. SHEEL CHAND JAIN
March 29, 2017
RAM DAS AND ANOTHER Vs. RAM SINGH AND ANOTHER
October 11, 2017
RAM DAYAL Vs. STATE
May 11, 2017
RAM DEO AND OTHERS Vs. DINA NATH AND OTHERS
March 4, 2017
RAM DHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
February 23, 2017
RAM DHIRAJ & 6 ORS. Vs. ADDL.DISTT.JUDGE COURT NO. 3 AMBEDKAR NAGAR & 9 ORS.
April 26, 2017
RAM DULAREY Vs. STATE OF U.P. AND ORS.
September 14, 2017
RAM EKWAL PRASAD Vs. UNION OF INDIA THROUGH SECY.
November 30, 2017
RAM GANGA COMMAND PARIYOJANA/PRADHIKARI ARAJPATRIT KARMCHARI Vs. STATE OF U.P. THRU. PRIN. SECY. LAND DEVELOPMENT & ANOTHER
April 21, 2017
RAM GOPAL Vs. STATE OF U P
November 30, 2017
RAM GOPAL Vs. C.B.I. DEHRADUN
September 5, 2017
RAM GOPAL RAMESH KUMAR Vs. THE COMMISSIONER OF TRADE TAX
July 31, 2017
RAM GOVIND RAI Vs. D.I.O.S.,BALLIA AND 2 OTHERS
December 6, 2017
RAM JAG Vs. STATE OF U P
September 8, 2017
RAM JANAM YADAV Vs. STATE OF U.P. AND OTHERS
January 24, 2017
RAM JANKI MANDIR THR. Vs. STATE
December 20, 2017
RAM JAS SINGH AND ANOTHER Vs. SMT. SHIVKALI AND OTHERS
May 8, 2017
RAM JATAN YADAV Vs. STATE OF U.P.
May 25, 2017
RAM JEET UPADHYAY Vs. STATE OF U P AND 4 OTHERS
April 28, 2017
RAM JI Vs. STATE OF U.P
May 23, 2017
RAM JI GAUTAM Vs. ABHAI PATEL
February 8, 2017
RAM JOHAR Vs. STATE OF U.P.
July 20, 2017
RAM KHELAWAN Vs. STATE OF U P
March 22, 2017
RAM KHILARI Vs. STATE OF U P
August 30, 2017
RAM KHYAL SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
December 12, 2017
RAM KISHAN SINGH Vs. STATE OF U.P.
May 19, 2017
RAM KISHOR SHARMA Vs. STATE OF U.P.
March 1, 2017
RAM KISHORE Vs. M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD. AND ANOTHER
April 4, 2017
RAM KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD
March 7, 2017
RAM KISHSORE Vs. STATE OF U.P.
January 11, 2017
RAM KISHUN Vs. STATE
July 4, 2017
RAM KISUN & RANDHIR Vs. STATE OF U P
August 1, 2017
RAM KRISHNA Vs. STATE OF U.P.
May 25, 2017
RAM KRISHNA VERMA Vs. STATE INFORMATION COMMISSION,U.P.
February 10, 2017
RAM KUMAR Vs. ADDL. COMMISSIONER MEERUT MANDAL MEERUT AND OTHERS
February 7, 2017
RAM KUMAR Vs. MANAGING DIRECTOR/SECRETARY
April 28, 2017
RAM KUMAR Vs. STATE OF U.P. AND 4 OTHERS
September 18, 2017
RAM KUMAR & OTHERS Vs. BOARD OF REVENUE
May 19, 2017
RAM KUMAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
February 16, 2017
RAM KUMAR BAJPAI Vs. STATE OF U P
November 6, 2017
RAM KUMAR SHUKLA Vs. STATE OF U.P.
May 23, 2017
RAM KUMAR SINGH AND ANOTHER Vs. D.D.C./COLLECTOR GONDA AND OTHERS 4
February 22, 2017
RAM KUMAR VERMA Vs. STATE OF U P THROUGH PRN SECY REVENUE AND 3 OTHERS
May 24, 2017
RAM LAKHAN Vs. DEPUTY DIRECTOR CONSOLIDATION, BARABANKI
January 19, 2017
RAM LAKHAN Vs. STATE OF U.P. AND 3 OTHERS
April 20, 2017
RAM LAKHAN Vs. COMMISSIONER, KANPUR DIVISION
May 11, 2017
RAM LAKHAN Vs. STATE
November 15, 2017
RAM LAKHAN Vs. VIDDYA DEVI
August 28, 2017
RAM LAL Vs. DR. KAUSHAR @ SARAF IMTIYAZ
July 6, 2017
RAM LAL AND OTHERS Vs. STATE OF U P
September 16, 2017
RAM MANI DEVI Vs. STATE OF U P AND ANOTHER
November 7, 2017
RAM MANI PANDEY Vs. C/M KISAN INTER COLLEGE
January 25, 2017
RAM MILAN AND ANOTHER Vs. STATE OF U P
September 4, 2017
RAM MILAN TEWARI AND ANOTHER Vs. STATE OF U P
September 7, 2017
RAM MURAT RAI Vs. DEPUTY DIRECTOR OF CONSLIDATION
January 24, 2017
RAM MURTI BIND Vs. STATE OF U.P.
January 12, 2017
RAM MURTI PANDEY Vs. STATE OF U.P.
May 1, 2017
RAM NACHHATRA Vs. STATE OF U.P.
March 3, 2017
RAM NAKSHATRA PRASAD MAURYA Vs. STATE OF U.P. AND 2 ORS.
January 6, 2017
RAM NARESH & ANOTHER Vs. STATE OF U P & ANOTHER
May 8, 2017
RAM NARESH S/O MAIKU Vs. STATE OF U P
March 10, 2017
RAM NARESH SINGH Vs. U.P. STATE SOCIAL WELFARE
July 11, 2017
RAM NARESH SINGH Vs. STATE OF U.P.THR
December 22, 2017
RAM NARESH SINGH AND 26 OTHERS; KAMLESH KUMAR MAURYA; ANIL KUMAR; ASHWANI KUMAR AND 8 ORS; MUKESH KUMAR AND 5 OTHERS; ARUN KUMAR YADAV Vs. STATE OF U P AND 29 OTHERS
December 14, 2017
RAM NATH VERMA Vs. STATE OF U.P.
May 19, 2017
RAM NEWAJ Vs. STATE OF U P THRU SECY URBAN PLANNING & DEV & 4 ORS
July 19, 2017
RAM NIWAS AND 11 ORS. Vs. STATE OF U.P. AND 4 ORS.
September 13, 2017
RAM NIWAS UPADHYAY (SINCE DECEASED) & OTHERS Vs. HARISH CHAND
November 29, 2017
RAM PAL Vs. ADDL. COLLECTOR(ADMINISTRATION)/D.D.C.
February 14, 2017
RAM PAL Vs. STATE OF U P
September 7, 2017
RAM PAL SINGH Vs. SATISH CHAND AND 3 OTHERS
October 6, 2017
RAM PARAS Vs. SMT. GYANI DEVI
July 10, 2017
RAM PHAL Vs. STATE OF U P
July 28, 2017
RAM PRAKASH Vs. STATE OF U.P THRU SECY REVENUE LKO AND ORS
April 10, 2017
RAM PRAKASH Vs. STATE OF U.P.
May 30, 2017
RAM PRAKASH Vs. STATE OF U.P.
June 5, 2017
RAM PRAKASH Vs. STATE OF U.P.
May 11, 2017
RAM PRAKASH PAL Vs. CHAIRMAN, U.P.S.R.T.C. & OTHERS
December 7, 2017
RAM PRAKASH SHUKLA Vs. STATE OF U P & OTHERS
August 28, 2017
RAM PRASAD Vs. STATE
March 6, 2017
RAM PRASAD Vs. D.M./DISTT. DY. DIRECTOR OF CONSOLIDATION, BALRAMPUR
March 7, 2017
RAM PRASAD Vs. STATE OF U P & OTHERS
December 15, 2017
RAM PRASAD @ PARSADDU Vs. STATE OF U P
August 24, 2017
RAM PRASAD JAISWAL Vs. UTTAR PRADESH POWER CORPORATION LIMITED AND OTHERS
January 31, 2017
RAM PRASAD RAM (1106 S/S 2014) Vs. STATE OF U P THRU PRIN SECY HOME LKO & ORS
February 22, 2017
RAM PRATAP Vs. STATE OF U.P. THRU. PRIN. SECY., KARMIK VIBHAG AND ANR.
March 24, 2017
RAM PRATAP & ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD & ORS
March 7, 2017
RAM PRATAP PRAJAPATI Vs. STATE OF U P
September 4, 2017
RAM PRAVESH Vs. CHIEF MEDICAL OFFICER GHAZIPUR
March 20, 2017
RAM PRAVESH Vs. STATE OF U.P.
May 25, 2017
RAM PRAVESH YADAV Vs. STATE OF U P
November 3, 2017
RAM RATAN BIND AND OTHERS Vs. D.D.C. AND OTHERS
December 11, 2017
RAM RATI Vs. CHUNMANI AND 2 OTHERS
January 23, 2017
RAM ROOP Vs. D D C & OTHERS
November 15, 2017
RAM SAJIVAN PATEL Vs. DISTT JUDGE PRATAPGARH
May 2, 2017
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD/A.NAGAR AND ANOTHER
January 17, 2017
RAM SAMUJH Vs. DISTT JUDGE, BARABANKI AND OTHERS
November 27, 2017
RAM SANEHI Vs. STATE OF U P & OTHERS
May 4, 2017
RAM SARAN Vs. STATE OF U.P.
July 12, 2017
RAM SARAN Vs. BOARD OF REVENUE & OTHERS
October 13, 2017
RAM SARAN Vs. STATE OF U P THROUGH SECY CANE LUCKNOW AND OTHERS
March 28, 2017
RAM SAWAR Vs. JOGENDRA & ANOTHER
January 5, 2017
RAM SEWAK Vs. STATE
May 25, 2017
RAM SEWAK RAI Vs. STATE OF U P AND 4 ORS
May 18, 2017
RAM SHABD JAISWARA Vs. STATE OF U P ,THRU PRIN SECY , KARMIK & OTHERS
March 7, 2017
RAM SHAHI Vs. STATE OF U P & 8 OTHERS
June 20, 2017
RAM SHANKAR Vs. STATE OF U.P.
April 6, 2017
RAM SHANKER SINGH Vs. STATE OF U.P. AND ANOTHER
January 4, 2017
RAM SINGH Vs. BANS BAHAL SINGH
March 10, 2017
RAM SINGH Vs. STATE OF U P
December 20, 2017
RAM SINGH AND OTHERS Vs. STATE OF U P
September 18, 2017
RAM SUDHARE AND OTHERS Vs. STATE OF U.P.
March 30, 2017
RAM SWAROOP Vs. STATE OF U.P. AND 2 OTHERS
November 20, 2017
RAM SWAROOP JAGGI Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL HEALTH DIRECTORATE AND OTHERS
March 7, 2017
RAM TEK Vs. STATE OF U.P.
April 19, 2017
RAM UJAGIR AND 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR & 2 OTHERS
April 7, 2017
RAM VILAS Vs. RAJENDRA PAL SINGH AND ANOTHER
February 8, 2017
RAM VRIKSHA & OTHERS Vs. STATE OF U P & OTHERS
March 3, 2017
RAMA KANT Vs. RAMRAJ
May 23, 2017
RAMA KANT BAJPAI Vs. PRESIDING OFFICER LABOUR COURT U P LUCKNOW AND ORS
March 2, 2017
RAMA KANT SHUKLA Vs. STATE OF U.P.
April 21, 2017
RAMA SHANKER SHARMA & OTHERS Vs. U P S R T C THRU REGIONAL MANAGER
December 8, 2017
RAMA SRIVASTAVA Vs. UNION OF INDIA AND 4 OTHERS
November 16, 2017
RAMACHAL AND ANOTHER Vs. STATE OF U.P.
November 8, 2017
RAMAI AND 61 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH AND 3 OTHERS
January 11, 2017
RAMAKANT Vs. SMT. NEELAM @ SANTOSHI
May 29, 2017
RAMAKANT TIWARI Vs. STATE OF U.P.
November 9, 2017
RAMAN LAL CHATURVEDI Vs. STATE OF U.P.
July 5, 2017
RAMANAND SINGH Vs. CHIEF REVENUE OFFICER/D D C & 3 OTHERS
December 7, 2017
RAMAPATI SINGH & OTHERS Vs. SATYA NARAYAN SINGH & OTHERS
November 13, 2017
RAMASHANKAR AND 2 OTHERS Vs. OM PRAKASH SINGH AND ANOTHER
January 31, 2017
RAMASRE SINGH AND 3 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION,VARANASI AND 26 OTHERS
June 28, 2017
RAMAUTAR VARMA Vs. MUKESH RASTOGI
July 11, 2017
RAMAYAN AND 5 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND 4 OTHERS
November 22, 2017
RAMAYAN MANI TRIPATHI (DECEASED) Vs. LAKHAN KISHOR (DECEASED) AND 22 OTHERS
May 1, 2017
RAMAYAN SINGH AND ORS Vs. STATE OF U P THRU PRI SECY HOME AND ORS
February 22, 2017
RAMBALI SINGH Vs. FOOD CORPORATION OF INDIA
May 11, 2017
RAMBALI SINGH AND 63 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
March 10, 2017
RAMBETI GUPTA AND ANOTHER Vs. STATE OF U P & ANOTHER
January 2, 2017
RAMBHUL Vs. STATE OF U.P.
July 17, 2017
RAMBIR SINGH & OTHERS Vs. STATE OF U P
April 21, 2017
RAMDAS Vs. STATE OF UTTAR PARDESH
September 7, 2017
RAMDEV Vs. STATE OF U P AND 2 OTHERS
November 2, 2017
RAMDEV TRADING COMPANY AND ANOTHER Vs. STATE OF U P AND 3 OTHRS
November 30, 2017
RAMDEVI Vs. THAKUR DAAS
July 18, 2017
RAMDHANI Vs. STATE OF U.P.
August 22, 2017
RAMDHANI PRASAD Vs. STATE OF U.P. AND 3 OTHERS
January 9, 2017
RAMDHARI YADAV AND 30 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
September 19, 2017
RAMENDRA AND ANOTHER Vs. STATE OF U P
March 31, 2017
RAMENDRA KUMAR Vs. STATE OF U.P.
January 2, 2017
RAMENDRA KUMAR GUPTA Vs. STATE OF U P THROUGH PRINCIPAL SECY NAGAR VIKAS LUCKNOW
March 2, 2017
RAMESH Vs. STATE OF U P
August 9, 2017
RAMESH & OTHERS Vs. STATE OF U P
July 5, 2017
RAMESH CHAND GUPTA Vs. PAWAN KUMAR JAIN
July 4, 2017
RAMESH CHANDRA Vs. STATE OF U.P. AND OTHERS
October 7, 2017
RAMESH CHANDRA ALIAS LALLA Vs. CHANDRA PAL KARWARIYA AND OTHERS
September 21, 2017
RAMESH CHANDRA GAUTAM AND 5 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
October 9, 2017
RAMESH CHANDRA GUPTA Vs. KANPUR DEVELOPMENT AUTHORITY
September 12, 2017
RAMESH CHANDRA GUPTA Vs. FOOD CORP. INDIA
May 2, 2017
RAMESH CHANDRA MAHARANA Vs. STATE OF U.P. & 2 OTHERS
April 6, 2017
RAMESH CHANDRA MISHRA Vs. STATE OF U P AND 2 OTHERS
August 31, 2017
RAMESH CHANDRA SHARMA Vs. STATE OF U.P.
July 7, 2017
RAMESH CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER
October 27, 2017
RAMESH CHANDRA UPADHYAY Vs. STATE OF U.P.
April 19, 2017
RAMESH KUMAR Vs. ADDITIONAL COMMISSIONER
October 9, 2017
RAMESH KUMAR DIXIT Vs. STATE OF U P
September 6, 2017
RAMESH KUMAR SHUKLA Vs. STATE OF U P
March 10, 2017
RAMESH KUMAR SONI Vs. SHRIRAM GENERAL INSURANCE CO LTD THR MANAGER & ANOTHER
March 3, 2017
RAMESH SINGH Vs. BHOLA PANDEY & 3 OTHERS
August 3, 2017
RAMESHWAR DAYAL Vs. RAM JI DAYAL
May 12, 2017
RAMESHWAR DUTT AWASTHI Vs. STATE OF U P AND 2 OTHERS
January 25, 2017
RAMESHWAR VERMA Vs. LIFE INSURANCE CORP OF INDIA THRU ITS CHAIRMAN & ORS
December 5, 2017
RAMESHWARI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 3, 2017
RAMJAS Vs. STATE OF U P THRU PRIN SECY FOOD & CIVIL SUPPLY LKO & ORS
November 10, 2017
RAMJEET Vs. D.D.C.
April 20, 2017
RAMJI LAL Vs. D.D.C.
July 26, 2017
RAMJIYAWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
February 16, 2017
RAMKARAN Vs. JAGDEEP SINGH
April 28, 2017
RAMMER Vs. STATE OF U P
August 30, 2017
RAMMO DEVI Vs. JAMUNA NARAYAN
November 29, 2017
RAMMOO AND OTHERS Vs. STATE OF U.P.
January 12, 2017
RAMPAL Vs. STATE OF U P
June 1, 2017
RAMPAL Vs. STATE
September 19, 2017
RAMPATI Vs. RAMRATHI AND ANOTHER
April 19, 2017
RAMPATI AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
January 16, 2017
RAMRAJ PRAJAPATI Vs. COMMISSIONER VINDHYACHAL DIVISION & 6 OTHERS
August 1, 2017
RAMU Vs. KANHAI
July 7, 2017
RAMU AGRAHARI Vs. STATE OF U.P.
October 6, 2017
RAMU KASHYAP Vs. STATE OF U P THRU PRIN SECY , PANCHAYAT RAJ & 9 OTHERS
March 10, 2017
RAMU SETH Vs. STATE
May 8, 2017
RAMU SRIVASTAVA Vs. STATE OF U.P.
April 26, 2017
RAMVEER Vs. STATE OF U.P.
November 7, 2017
RAMVIR Vs. STATE OF U.P.
April 18, 2017
RAMVIR Vs. STATE OF U.P. AND 2 OTHERS
February 15, 2017
RAMZAN ALI Vs. ADHIKSHAK, JANPAD KARAGAR, SHAHJAHANPUR & OTHERS
December 14, 2017
RAN BAHADUR SINGH Vs. THE LABOUR COURT FAIZABAD
January 12, 2017
RANDHIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 14, 2017
RANJIT RAM Vs. STATE OF U.P. AND OTHERS
May 25, 2017
RANJIT SINGH Vs. STATE OF U.P.
June 8, 2017
RANU ALIAS RANVIR SINGH Vs. STATE OF U P
January 24, 2017
RANVEER SINGH Vs. PUNJAB NATIONAL BANK AND 2 OTHERS
November 20, 2017
RANVIJAY SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
January 23, 2017
RANVIR SINGH Vs. STATE OF U.P. AND OTHERS
October 13, 2017
RAORAJA Vs. STATE OF U.P.
September 12, 2017
RASHID Vs. STATE OF U.P.
October 11, 2017
RASHID Vs. STATE OF U P
May 29, 2017
RASHID @ TILLU Vs. STATE OF U.P.
March 24, 2017
RASHID ALI KHAN Vs. PALIA BUS OPERATOR ASSO.
September 19, 2017
RASHIDA Vs. STATE OF U.P.
July 5, 2017
RASHMI ANAND Vs. NEELESH RASTOGI
September 14, 2017
RASHMI BHATNAGAR Vs. STATE OF U.P. & OTHERS
January 18, 2017
RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD) THRU CONVENOR Vs. STATE OF U.P. & ANOTHER
March 9, 2017
RASHTRIYA KISAN P.G. COLLEGE Vs. STATE OF U.P.
August 8, 2017
RASIK RAJ GOSWAMI Vs. STATE OF U P AND 3 OTHERS
March 20, 2017
RATAN KUMAR Vs. STATE OF U P
December 6, 2017
RATAN KUMAR Vs. UMESH CHANDRA DIXIT AND 2 OTHERS
August 9, 2017
RATAN PAL YADAV Vs. STATE OF U P AND 6 OTHERS
August 19, 2017
RATAN PASI Vs. STATE
December 19, 2017
RAVENDRA SINGH Vs. STATE OF U.P. THRU PRIN.SECY.HOME DEPTT.GOVT.OF UP & ORS.
January 16, 2017
RAVI BHATTA Vs. STATE OF U.P.
May 8, 2017
RAVI KANT SHUKLA Vs. U P STATE PUBLIC SERVICE TRIBUNAL, LUCKNOW & OTHERS
August 23, 2017
RAVI MANOHER AWASTHI Vs. KOTWALI UNNAO , CIRCLE OFFICER,UNNAO AND ORS.
January 2, 2017
RAVI PRAKASH AGARWAL Vs. OM PRASAD AGARWAL
July 17, 2017
RAVI PRAKASH TIWARI Vs. STATE OF U.P.
March 23, 2017
RAVI RAGHAV Vs. STATE OF U P AND ANOTHER
April 21, 2017
RAVI SAXENA Vs. STATE OF U P THRU SECY HOME AND OTHERS
May 22, 2017
RAVI SHANKAR SINGH @ PAPPU Vs. STATE OF U.P.
March 10, 2017
RAVI SHANKAR TRIVEDI Vs. STATE OF U P THRU PRIN SECY EXCISE & ORS
April 27, 2017
RAVINDRA Vs. STATE OF U P
February 17, 2017
RAVINDRA & OTHERS Vs. STATE OF U.P.
August 4, 2017
RAVINDRA @ LUDDA Vs. STATE OF U P
November 27, 2017
RAVINDRA BABU SHRIWAS AND ORS ; GAURAV TIWARI AND ORS ; ASHUTOSH SHARMA; HARPAL SINGH; KULVEER SINGH & 9 ORS ; RAVINDRA ANAND; UPENDRA KUMAR VERMA AND 2 OTHERS Vs. STATE OF U P THRU SECY & ORS
December 6, 2017
RAVINDRA JAIN Vs. SMT. GEETA DEVI
August 18, 2017
RAVINDRA KUMAR Vs. UNION OF INDIA AND OTHERS
April 27, 2017
RAVINDRA KUMAR GUPTA Vs. STATE OF U.P.
January 25, 2017
RAVINDRA KUMAR GUPTA & OTHERS (U/A 227) Vs. ADDL. CIVIL JUDGE (S.D.) ROOM NO. 24 LKO & OTHERS
April 27, 2017
RAVINDRA KUMAR PATEL Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME DEPTT. LKO.
June 13, 2017
RAVINDRA NATH DUBEY Vs. THE COLLECTOR GORAKHPUR AND OTHERS
February 7, 2017
RAVINDRA SINGH KUSHWAHA Vs. UNION OF INDIA AND 4 OTHERS
April 26, 2017
RAVINDRA WADHWA AND 2 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
January 17, 2017
RAZIA AKHTAR AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
January 25, 2017
REENA AND 4 ORS Vs. STATE OF U P AND 3 ORS
January 3, 2017
REGIONAL MANAGER NATIONAL INSURANCE CO. LTD. Vs. SMT. KUSUM DEVI AND 3 OTHERS
January 16, 2017
REHAAN Vs. STATE OF U.P.
May 3, 2017
REKHA DEVI Vs. STATE OF U.P.
February 7, 2017
REKHA DEVI AND OTHERS Vs. MOHD. ARIF AND OTHERS
February 20, 2017
REKHA SINGH Vs. STATE OF U.P.
March 20, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. KISHAN SINGH AND OTHERS
December 5, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SMT. PREETI GUPTA AND OTHERS
September 8, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. REKHA DEVI AND OTHERS
October 12, 2017
RELIANCE MEDIA WORKS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 5, 2017
RENU SINGH Vs. PRAMOD KUMAR SINGH
August 31, 2017
RENU SINGH Vs. STATE OF U P THRU PRIN SECY , BASIC EDUCATION & 5 OTHERS
October 25, 2017
RENU SINGH Vs. STATE OF U.P. AND ANOTHER
March 23, 2017
RENUKA GUPTA & OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD
December 15, 2017
RIFAKAT & OTHERS Vs. D.D.C. & OTHERS
August 4, 2017
RIKASH PAL SINGH Vs. STATE OF U.P.
January 13, 2017
RINKOO Vs. SATNAM SINGH AND ANOTHER
December 8, 2017
RINKU SINGH Vs. STATE OF U.P.
March 22, 2017
RIPUNJ AGARWAL Vs. AAKARSHI AGARWAL
April 10, 2017
RISHI PAL AND OTHERS Vs. STATE
April 7, 2017
RISHI RAM SINGH Vs. STATE OF U.P.
December 5, 2017
RISING INDIA FOOD & BEVERAGES Vs. STATE
December 21, 2017
RITA CHAUDHARI Vs. STATE OF U.P.
May 31, 2017
RITESH MOTWANI Vs. STATE OF UTTAR PARDESH
August 30, 2017
RITESH RANJAN Vs. STATE OF U P & ANOTHER
November 15, 2017
RITU CHAUHAN Vs. STATE OF U P AND 2 OTHERS
November 24, 2017
RITURAJ Vs. STATE OF U.P. AND 3 OTHERS
December 14, 2017
RITURAJ MISHRA Vs. GOVT. OF U.P. THRU. ITS CHIEF SECY. CIVIL SECTT. LKO. & ORS.
April 3, 2017
RIYAZUDDIN Vs. STATE OF U.P. AND 3 OTHERS
February 21, 2017
RIZWAN ANSARI Vs. DIRECTOR OF EDUCATION (BASIC) & OTHERS
September 7, 2017
ROHIT Vs. STATE OF U.P.
August 29, 2017
ROHTAS PROJECT LTD. Vs. STATE OF U.P. AND ANOTHER
June 7, 2017
ROOKANA W/O SHIVCHARAN Vs. STATE OF U.P. THRU PRIN. SECY. AWAS & OTHERS
February 17, 2017
ROOP RAM Vs. GEETA RANI
October 6, 2017
ROSHAN LAL AND OTHERS Vs. STATE OF U.P.
January 20, 2017
RUDRA MANI SHUKLA Vs. SUBHASH KUMAR AND 2 ORS.
February 9, 2017
RUPA Vs. STATE OF U.P.
January 11, 2017
RUPESH KUMAR SINGH Vs. STATE OF U.P.
August 2, 2017
S K BHATNAGAR Vs. BANK OF INDIA
November 2, 2017
S K SRIVASTAVA, IRS COMMISSIONER OF INCOME TAX Vs. SUMANA SEN
August 29, 2017
S P KARANWAL Vs. INDIA LITERACY BOARD THRU DIRECTOR EX-OFFICIO SECYI & 7 ORS
August 23, 2017
S S DUBEY Vs. UNION OF INDIA THROUGH GENERAL MANAGER AND OTHERS
November 1, 2017
S. BHUPINDER SINGH AND 5 OTHERS Vs. STATE OF U.P. AND ANOTHER
April 20, 2017
S.C. SHUKLA (NOW DEAD) SMT SUSHIL KUMARI AND OTHERS Vs. STATE OF U.P. THR SECY. APPOINTMENT LKO AND ANOTHER
July 4, 2017
S.G.P.G.I., LKO. Vs. STATE OF U.P.
April 10, 2017
S.K. AGENCIES Vs. STATE OF U.P. AND OTHERS
August 25, 2017
S.K. AGENCIES Vs. STATE OF U.P. AND OTHERS
August 28, 2017
S.K. CHADDHA Vs. RAGHO RAM GUPTA
May 3, 2017
S.K. COAL & COKE PRIVATE LTD. Vs. COMMISSIONER TRADE TAX
November 15, 2017
S.K. GUPTA Vs. COMMISSIONER OF CUSTOMS AND C. EX., MEERUT
May 11, 2017
S.K. MEHROTRA Vs. LUCKNOW DEVELOPMENT AUTHORITY
May 17, 2017
S.K. SINGH Vs. U.P.I. COOPERATIVE ASSOCIATION LTD. AND OTHERS
October 31, 2017
S.M. STEELS INDUSTRIAL AREA LKO. Vs. COMMISSIONER OF COMMERCIAL TAXES LKO.
September 8, 2017
S.P.S. RAGHAV Vs. STATE OF U.P. AND OTHERS
December 12, 2017
S/S BADRI CHARAN TRIPATHI Vs. THE COMMISSIONER, TRADE TAX, U.P. LUCKNOW
February 6, 2017
S/S M.R. TRADERS Vs. THE COMMISSIONER, COMMERCIAL TAX
April 25, 2017
S/S OM CARRYING CORPORATION Vs. THE COMMISSIONER, TRADE TAX
March 29, 2017
S/S P.R. FUELS (PVT.) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
April 4, 2017
S/S RANCHI CARRYING CORPORATION Vs. THE COMMISSIONER, COMMERCIAL TAX
February 15, 2017
S/S SHEHZAD TIMBER Vs. COMMISSIONER, TRADE TAX, U.P. AT LUCKNOW
March 27, 2017
SAADAT HUSAIN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
August 10, 2017
SABARA Vs. AZMAT ALI AND 4 OTHERS
November 6, 2017
SABHAJEET @ SHARMAJEET AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
December 1, 2017
SABHAJEET UPADHYAY Vs. STATE OF U.P.
January 9, 2017
SABIR HUSAIN Vs. STATE OF U.P.
January 6, 2017
SABU AND 19 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 18, 2017
SACHDEVA OVERSEAS THRU PARTNER Vs. STATE OF U.P. AND 5 OTHERS
September 8, 2017
SACHIDANAND AND OTHERS Vs. LAND ACQUISITION OFFICER AND OTHERS
February 2, 2017
SADA NAND Vs. BAL CHAND
May 12, 2017
SADANAND AND 2 ORS Vs. RAM RATI (SINCE DECEASED) AND 2 ORS
December 7, 2017
SADANAND SINGH AND 12 OTHERS Vs. DEVIDEEN AND 3 OTHERS
January 30, 2017
SADHAN SAHKARI SAMITI AND ANOTHER Vs. STATE OF U P THRU SECY AND OTHERS
November 22, 2017
SADHU AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE HARDOI
May 22, 2017
SADHU LAL Vs. D.D.C.
April 25, 2017
SAEED AHMAD Vs. STATE OF U.P. THRU PRIN. SECY. URBAN DEVELOPMENT LKO. & ORS.
April 3, 2017
SAF YEAST CO. LTD. Vs. UNION OF INDIA
January 19, 2017
SAFDAR AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
May 18, 2017
SAFDAR HUSSAIN Vs. GENERAL MANAGER, NORTH EASTERN RAILWAY
September 15, 2017
SAFI ABBAS Vs. STATE OF U P AND ANOTHER
June 22, 2017
SAFIL AHMAD Vs. STATE OF U.P.
September 5, 2017
SAFIULLAH Vs. KHAS MOHAMMAD
August 17, 2017
SAGAR (MINOR) Vs. STATE OF U P AND ANOTHER
August 11, 2017
SAGHAN CHHETRA VIKAS SAMITI Vs. D.D.C., VARANASI & OTHERS
August 16, 2017
SAHAJRAM @ TIGER Vs. STATE OF U P THRU PRIN SECY HOME & ORS
April 26, 2017
SAHBALI Vs. NAKHADU AND 8 OTHERS
January 24, 2017
SAHDEO Vs. STATE
July 14, 2017
SAHIBZADA MOINUDDIN SIDDIQUI Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS AND OTHERS
October 24, 2017
SAHIL CHAUDHARY Vs. STATE OF U P AND ANOTHER
November 6, 2017
SAHJADI KHATOON Vs. STATE OF U.P.
April 3, 2017
SAHJADI KHATOON & ANOTHER Vs. STATE OF U.P. & 6 OTHERS
February 17, 2017
SAHU RAMESHWAR NATH AND 3 OTHERS Vs. BOARD OF REVENUE LKO AND 20 OTHERS
November 22, 2017
SAI INDANE GAS AGENCY DHAURAHARA Vs. UNION OF INDIA AND 5 OTHERS
May 5, 2017
SAJAL KUMAR JAUHARI AND ANOTHER Vs. CIVIL JUDGE(J.D.) WEST/PRESCRIBED AUTHORITY BALLIA AND 3 ORS.
September 7, 2017
SAJAL SHARMA Vs. STATE OF U.P.
August 31, 2017
SAKSARIA BISWAN SUGAR FACTORY LTD. Vs. STATE OF U.P.
March 29, 2017
SAKTHU AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
May 22, 2017
SALAMAT ULLAH KHAN Vs. STATE OF U.P.
June 7, 2017
SALAMATULLAH Vs. SHRI CHARITTAR DOERI
July 31, 2017
SALAUDDIN AND OTHERS Vs. STATE OF U P AND ANOTHER
May 12, 2017
SALEEM AND OTHERS Vs. STATE OF U P AND ANR
May 3, 2017
SALEEM ANSARI Vs. STATE OF U P
May 17, 2017
SALIG RAM AND OTHERS Vs. STATE OF U.P.
January 6, 2017
SALIK RAM SINGH Vs. APAR COMMISSIONER DEVI PATAN MANDAL GONDA & ORS
April 17, 2017
SALIM AHMAD (EX Vs. STATE OF U.P. AND 2 OTHERS
December 1, 2017
SALIM BEG AND ANOTHER Vs. SMT. SAHAMIMA KHATOON AND ANOTHER
June 22, 2017
SALIM KHAN Vs. NAFIS AHMED
January 17, 2017
SALMAN SHAHID Vs. STATE OF UTTAR PRADESH
August 19, 2017
SALMAN UNDER THE GUARDIAN SON OF AUSAF Vs. STATE OF U.P. AND ANOTHER
February 6, 2017
SAM HIGGINBOTTOM INSTITUTE OF A,T & S Vs. A C J , S D ROOM NO 14, ALLAHABAD AND ANOTHER
October 27, 2017
SAMEER ISPAT Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX MEERUT
September 18, 2017
SAMEER JAIN AND ANOTHER Vs. SMT. RENU JAIN AND 2 OTHERS
May 9, 2017
SAMEER SHANKER Vs. UNION OF INDIA
September 21, 2017
SAMPARK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
May 5, 2017
SAMRAT CARRIERS (REGD) THRU ITS PROP Vs. STATE OF U.P. & 3 OTHERS
December 19, 2017
SAMSUL QAMAR Vs. STATE OF U.P.
April 26, 2017
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. UNION OF INDIA AND ORS.
July 18, 2017
SANDEEP KUMAR Vs. STATE OF U.P.
May 17, 2017
SANDEEP SHUKLA @ GOPAL SHUKLA Vs. STATE OF U.P.
December 8, 2017
SANDHYA SAHU AND 3 OTHERS Vs. SHRI PREM CHANDRA JAISWAL
February 3, 2017
SANDJIAYA TEHMINA Vs. STATE OF U P AND 2 OTHERS
April 12, 2017
SANGAM LAL Vs. STATE OF U P AND 4 OTHERS
November 14, 2017
SANGAM LAL KESARWANI Vs. SOGHRA DEVI
March 24, 2017
SANGAM LAL YADAV AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
October 13, 2017
SANGEETA Vs. STATE OF U.P. AND ANOTHER
August 28, 2017
SANGEETA AWASTHI Vs. STATE OF U P AND ANOTHER
March 22, 2017
SANJAI @ CHHOTEY Vs. STATE OF U.P.
November 7, 2017
SANJAI KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LAKHIMPUR KHERI
April 17, 2017
SANJAY KHANDUJA Vs. SMT. USHA DEVI
April 18, 2017
SANJAY KUMAR KESARWANI Vs. ADDL. DISTRICT JUDGE, COURT NO.3, PRATAPGARH AND OTHERS
November 22, 2017
SANJAY KUMAR MODI Vs. UDAI RAJ
January 12, 2017
SANJAY KUMAR SHARMA Vs. STATE OF U.P. AND 3 OTHERS
November 16, 2017
SANJAY KUMAR SINGH Vs. D I G , P A C , MORADABAD & ANOTHER
April 27, 2017
SANJAY KUMAR SINGH Vs. THE STATE AND ANR.
August 21, 2017
SANJAY KUMAR SINGH & 4 OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION,
May 24, 2017
SANJAY KUMAR SONKAR AND 7 ORS ; KULDEEP MANI TRIPATHI AND 10 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL & HEALTH &ORS
November 16, 2017
SANJAY RASTOGI AND ANOTHER Vs. STATE OF U.P.
January 10, 2017
SANJAY SHANKAR PANDEY Vs. STATE OF U.P. THRU. PRIN.SECY.,DEPTT. OF APPOINTMENT & ANR.
May 3, 2017
SANJAY SHARMA ALIAS PINTU Vs. ANIL DUA ALIAS TITU
July 13, 2017
SANJAY SINGH Vs. SMT. RAMESHWARI DEVI & ANOTHER
October 4, 2017
SANJAY TYAGI Vs. STATE OF U.P. AND 6 OTHER
August 22, 2017
SANJEEDA KHATUN Vs. STATE OF U.P.
July 28, 2017
SANJEEV Vs. STATE OF U.P.
August 10, 2017
SANJEEV AGARWAL (EX Vs. DY. COMMISSIONER COMMERCIAL TAX, NOIDA AND 3 OTHERS
July 3, 2017
SANJEEV AGARWAL AND 4 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
December 12, 2017
SANJEEV KOHLI Vs. STATE OF U.P.
August 11, 2017
SANJEEV KUMAR Vs. INSTITUTE OF BANKING PERSONNEL SELECTION
April 12, 2017
SANJEEV KUMAR Vs. M.A.C.T./ADDL.DISTT.& SESSIONS JUDGE SITAPUR AND ORS.
April 27, 2017
SANJEEV KUMAR GUPTA Vs. STATE OF UTTAR PARDESH
May 11, 2017
SANJEEV KUMAR SINGH Vs. SMT. POONAM SINGH
October 13, 2017
SANJEEV SHRIYA Vs. STATE BANK OF INDIA
September 6, 2017
SANJIV KUMAR SISODIA Vs. SRI RUDRA PRATAP SINGH
July 27, 2017
SANJU YADAV ALIAS SANJAY Vs. STATE OF U.P. AND ANOTHER
December 1, 2017
SANKALP INSTITUTE OF EDUCATION, GHAZIABAD Vs. STATE OF U.P. AND 2 OTHERS
March 10, 2017
SANKATH PRASAD Vs. STATE OF U.P.
September 5, 2017
SANKATHA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
March 9, 2017
SANT LAL Vs. STATE OF U.P. AND OTHERS
December 11, 2017
SANT PAL SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 4, 2017
SANT RAM Vs. COMMISSIONER AZAMGARH DIVISION AND OTHERS
July 17, 2017
SANT RAM PANDEY Vs. STATE OF U P AND OTHERS
April 24, 2017
SANTDEEN YADAV Vs. STATE OF U.P. THRU. PRI. SECY. VIDHI PARMARSHI & ANR.
March 22, 2017
SANTOKH Vs. STATE OF U P
May 8, 2017
SANTOSH Vs. STATE OF U.P.
December 12, 2017
SANTOSH Vs. STATE OF U P AND ANOTHER
December 20, 2017
SANTOSH KUMAR Vs. STATE OF U.P. AND 5 OTHERS
January 6, 2017
SANTOSH KUMAR GUPTA Vs. STATE OF U.P.
July 20, 2017
SANTOSH KUMAR JAIN Vs. STATE OF U P AND ANOTHER
April 20, 2017
SANTOSH KUMAR SHUKLA Vs. STATE OF U.P.
May 24, 2017
SANTOSH KUMAR SHUKLA Vs. STATE OF U P
August 22, 2017
SANTOSH KUMAR SINGH Vs. SUNITA SINGH
April 13, 2017
SANTOSH KUMAR SRIVASTAVA Vs. U.P.S.R.T.C. LIMITED AND OTHERS
December 1, 2017
SANTOSH MAURYA Vs. STATE OF U P AND OTHERS
November 30, 2017
SANTOSH PANDEY AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
March 8, 2017
SANTOSH PANKAJ Vs. STATE OF U P AND 3 OTHERS
December 18, 2017
SANTOSH SHUKLA @ SHIV MOHAN SHUKLA AND (3) ORS Vs. STATE OF U P
August 30, 2017
SANWAR PAL SINGH Vs. ADDL. COMMISSIONER, SAHARANPUR
July 31, 2017
SAPNA GOODS CARRIER & ANOTHER Vs. UNION OF INDIA THRU ITS SECY. & 6 OTHERS
December 21, 2017
SAPTARSHI PANDEY Vs. STATE OF U P & 3 OTHERS
November 29, 2017
SARANSH SHARMA Vs. STATE OF U.P. AND 2 OTHERS
March 9, 2017
SARANSH SHARMA Vs. STATE OF U P AND 2 OTHERS
April 28, 2017
SARASWATI BAJPAI AND 4 ORS Vs. AMRISH KUMAR AND 2 ORS
December 18, 2017
SARASWATI MEDICAL COLLEGE THRU PRESIDENT RAJAT MATHUR Vs. UNION OF INDIA THRU SECY MINISTRY OF HEALTH & FAMILY & ORS
June 15, 2017
SARDAR BALWANT SINGH Vs. STATE OF U.P.
July 20, 2017
SARDAR DEWAN SINGH Vs. M/S. KHANUJA FINANCE CO. & ANOTHER
October 9, 2017
SARDAR PRADYUMN SINGH Vs. ANEES FATIMA AND OTHERS
April 10, 2017
SARDAR SINGH BHATI Vs. STATE OF U P THRU SECY AND 22 OTHERS
April 18, 2017
SARFARAZ @ SAFAI Vs. STATE OF U.P. & OTHERS
August 1, 2017
SARFARAZ KHAN Vs. RIYAZUDDIN
April 3, 2017
SARIKA JAIN Vs. STATE OF U P & 5 ORS
November 8, 2017
SARITA AGARWAL AND ANR. Vs. BANK OF INDIA AND 3 ORS.
November 2, 2017
SARJU @ SHERA Vs. STATE OF U.P
January 25, 2017
SARLA DEVI Vs. DIRECTOR SOCIAL WELFARE, LKO & OTHERS
December 20, 2017
SAROJ Vs. NAND KISHOR AGARWAL
March 22, 2017
SAROJ DEVI Vs. STATE OF U P THROU ITS PRIN SECY REVENUE U P LKO AND ORS
April 24, 2017
SARVENDRA VEER VIKRAM SINGH Vs. STATE OF U.P.
July 24, 2017
SARVESH Vs. STATE OF U.P.
October 31, 2017
SARVESH CHANDRA Vs. STATE OF U P THRU ITS PRIN SECY (HOME) AND 3 OTHERS
August 8, 2017
SARVESH CHANDRA CHAUDHARY Vs. STATE OF U.P.
September 14, 2017
SARVESH KUMAR YADAV Vs. STATE OF U.P. AND 3 OTHERS
September 7, 2017
SAS AUTOMOTIVE PVT. LTD Vs. SUPERINTENDENT OF GOODS AND SERVICES TAX
December 21, 2017
SASHIKANT SHARMA Vs. STATE OF U P & ANOTHER
July 28, 2017
SATENDRA KUMAR Vs. STATE OF U P THROUGH SECY EDUCATION
May 19, 2017
SATENDRA KUMAR MISHRA Vs. STATE OF U.P.
May 31, 2017
SATENDRA NARAYAN SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
November 7, 2017
SATGUR DEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTT. UNNAO
August 21, 2017
SATGURU PRATAP SINGH @ DHEERAJ Vs. ADDITIONAL DISTRICT JUDGE
September 1, 2017
SATISH Vs. STATE OF U.P.
August 25, 2017
SATISH AGRAWAL & ANOTHER Vs. STATE OF U P & ANOTHER
August 24, 2017
SATISH CHAND SHARMA Vs. SMT. SUMAN RAKESH AND ANOTHER
July 3, 2017
SATISH CHANDRA Vs. STATE OF U P THRU PRIN SECY IRRIGATION &WATER RESOURCE & 2 OTHERS
May 31, 2017
SATISH CHANDRA ALIAS TOKA LAL Vs. STATE
March 8, 2017
SATISH CHANDRA SHUKLA Vs. STATE OF U.P.
February 10, 2017
SATISH CHANDRA SRIVASTAVA Vs. STATE OF U P
July 12, 2017
SATISH KUMAR BALYAN Vs. STATE OF U P AND ANOTHER
April 20, 2017
SATISH KUMAR SAHU Vs. STATE OF U.P.
October 24, 2017
SATISH SINGH Vs. STATE OF U.P.
May 18, 2017
SATPAL KHERA AND 9 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
April 6, 2017
SATPAL SINGH Vs. STATE OF U.P.
May 30, 2017
SATROHAN & 4 OTHERS Vs. STATE OF U P THRU PRIN SECY , HOUSING & URBAN PLANNING &ORS
November 24, 2017
SATTAN AND OTHERS Vs. D.D.C. AND OTHERS
August 4, 2017
SATTI PRASAD AND ORS Vs. STATE
February 20, 2017
SATTIRA DEVI Vs. STATE OF U P THROU ITS PRIN SECY HOME CIVIL SECTT LKO & ORS
May 25, 2017
SATYA DEO RAI Vs. UNION OF INDIA AND ANOTHER
December 12, 2017
SATYA NARAIN SHUKLA Vs. STATE OF U P THROUGH PRIN SECY VIGILANCE DEPTT LKO & ORS
May 19, 2017
SATYA NARAIN TULSIYAN Vs. SHOBHIT KAPOOR
July 6, 2017
SATYA PAL YADAV Vs. SANDHYA YADAV
July 3, 2017
SATYA PRAKASH Vs. STATE OF U.P. AND 4 OTHERS
February 9, 2017
SATYA PRAKASH Vs. SMT. POONAM VERMA AND ANR.
July 17, 2017
SATYA PRAKASH ALIAS SATTO AND 2 OTHERS Vs. RAJENDRA KUMAR
December 22, 2017
SATYA PRAKASH PANDEY & ANR. Vs. STATE OF U.P. & ANR.
January 3, 2017
SATYA PRAKASH SAXENA Vs. REGIONAL DEPUTY HIHGER EDUCATION OFFICER
February 20, 2017
SATYADEV SHARMA Vs. STATE OF U.P. AND ANOTHER
November 2, 2017
SATYAPAL GERA Vs. ASHUTOSH TRIVEDI
November 20, 2017
SATYAPAL SINGH Vs. STATE OF U.P. & ORS.
May 24, 2017
SATYAPAL SINGH Vs. DEPUTY DIRECTOR OF EDUCATION, SAHARANPUR AND OTHERS
April 13, 2017
SATYAPAL SINGH AND 21 OTHERS Vs. STATE OF U P AND 3 OTHERS
September 21, 2017
SATYAVEER SHARMA Vs. STATE OF U P
March 30, 2017
SATYENDRA & ANOTHER Vs. STATE OF U P & ANOTHER
December 21, 2017
SATYENDRA KUMAR Vs. STATE OF U P & ANOTHER
February 20, 2017
SATYENDRA KUMAR MISHRA Vs. ELECTION COMMISSION OF INDIA & ORS.
January 5, 2017
SATYENDRA KUMAR UPADHYAY Vs. STATE OF U P AND 3 OTHERS
September 15, 2017
SAUMITRA GIGODIA Vs. UNION OF INDIA AND OTHERS
August 10, 2017
SAURABH AGRAWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
May 19, 2017
SAURABH GUPTA Vs. UNION OF INDIA AND ANOTHER
December 8, 2017
SAURABH GUPTA AND ANOTHER Vs. SMT. HASRATI AND ANOTHER
December 12, 2017
SAURABH GUPTA AND OTHERS Vs. STATE OF U P & ANOTHER
June 14, 2017
SAURABH SINHA Vs. STATE OF U P AND ANOTHER
March 20, 2017
SAURABH YADAV AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
November 28, 2017
SAVITA DEVI & ANOTHER Vs. STATE OF U.P.
July 31, 2017
SAVITA GUPTA PROP. M/S KANHA STEEL Vs. THE COMMISSIONER COMMERCIAL TAXES
August 18, 2017
SAVITA SHARMA AND ORS Vs. MHD ISLAM AND ANOTHER
December 18, 2017
SAVITRI DEVI Vs. STATE OF U.P.
May 19, 2017
SAYARA BANO & ANOTHER Vs. STATE OF U P THRU SECY HOME & OTHERS
April 25, 2017
SAYYED NIZAKAT ALI Vs. STATE OF U P AND 6 OTHERS
January 11, 2017
SCOOTERS INDIA LIMITED Vs. STATE OF U.P.
April 28, 2017
SCOOTERS INDIA LTD Vs. SCOOTERS INDIA LTD THROUGH M D /EXECUTIVE DIRECTOR
December 14, 2017
SCOOTERS INDIA LTD. Vs. PRESIDING OFFICER LABOUR COURT
December 14, 2017
SECRETARY CO-OPERATIVE CANE DEVELOPMENT SOCIETY Vs. ANIL KUMAR PANDEY
August 18, 2017
SEEMA Vs. UNION OF INDIA THROUGH CHIEF POST MASTER GENERAL LUCKNOW AND OTHERS
September 5, 2017
SEEMA MEHROTRA Vs. KING GEORGES MEDICAL UNIVERSITY U P LKO THRU REGISTRAR &ORS
April 27, 2017
SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. KAMLA DEVI AND OTHERS
October 7, 2017
SENIOR POST MASTER AND ANOTHER Vs. SRI GANGA RAM AND ANOTHER
April 11, 2017
SEWA SINGH AND ANOTHER Vs. STATE OF U P
August 17, 2017
SHAB Vs. THE ADDL. DISTRICT AND SESSION JUDGE AND 7 OTHERS
April 7, 2017
SHABBIR & 3 OTHERS Vs. KAMTA PRASAD MAURYA & ANR
September 5, 2017
SHABBIR HUSAIN AND OTHERS Vs. ADDL. MAGISTRATE/ASST COLLECTOR AND OTHERS
October 23, 2017
SHABIH HAIDER Vs. STATE OF U.P.
December 6, 2017
SHADAB BEG AND 2 OTHERS Vs. CHAIRMAN U P STATE WAREHOUSING CORPORATION & 2 OTHERS
November 9, 2017
SHAFIQUE AHMAD Vs. STATE OF U.P.
October 4, 2017
SHAHAJAN BANO & OTHERS Vs. UNITED INDIA INSURANCE COMPANY LTD
July 24, 2017
SHAHAR MAY ABTAK NEWS CHANNEL,AMBEDKAR NAGAR & ANR Vs. STATE OF U P THRU SECY ENTERTAINEMNT TAX & OTHERS
March 28, 2017
SHAHEN SHAH Vs. CIVIL JUDGE (S.D.), SANT KABIR NAGAR
April 25, 2017
SHAHI KANT Vs. STATE OF U.P. AND 3 OTHERS
February 28, 2017
SHAHID Vs. STATE OF U.P.
May 16, 2017
SHAHNAZ BEGUM AND OTHERS Vs. UNION OF INDIA THROU GENERAL MANAGER NORTHERN
February 14, 2017
SHAILENDARI MISRA Vs. PRINICIPAL JUDGE, FAMILY COURT FAIZABAD AND ANOTHER
December 6, 2017
SHAILENDRA Vs. STATE OF U.P
June 1, 2017
SHAILENDRA CHAUDHARY Vs. SMT. SEEMA SINGH AND ANR
April 7, 2017
SHAILENDRA KUMAR GUPTA Vs. AMIT SRIVASTAVA AND 7 OTHERS
December 18, 2017
SHAILENDRA KUMAR RAI AND 24 ORS. Vs. STATE OF U.P. AND 2 ORS.
December 11, 2017
SHAILENDRA SHARMA AND ANOTHER Vs. DR. AMIT BANSAL
April 3, 2017
SHAILENDRA SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
May 15, 2017
SHAISTA & ANOTHER Vs. STATE OF U P
January 30, 2017
SHAKARUN NISHA (SMT.) Vs. STATE OF U.P. AND 6 OTHERS
January 9, 2017
SHAKEEL AHEMAD Vs. CHAMPA & OTHERS
December 1, 2017
SHAKEEL AHMAD Vs. DISTRICT JUDGE RAIBARELI AND 7 OTHERS
May 11, 2017
SHAKIB Vs. STATE OF U.P. & OTHERS
August 25, 2017
SHAKTI SINGH Vs. STATE OF U P & ANOTHER
November 17, 2017
SHAKUNTALA DEVI Vs. STATE OF UTTAR PRADESH
April 20, 2017
SHAKUNTALA DEVI AGARWAL AND OTHERS Vs. MOHD. NAIM AND OTHERS
August 31, 2017
SHAKUNTALA MEMORIAL EDUCATIONAL INSTT THRU MANAGER Vs. STATE OF U P THRU SECY BASIC EDU LKO & ORS
July 21, 2017
SHALEEN SHIVHARE & OTHERS Vs. RESERVE BANK OF INDIA, THRU ITS GOVERNOR & ANOTHER
December 21, 2017
SHALINI SINGH Vs. STATE OF U P AND OTHERS
January 5, 2017
SHALINI SINGH Vs. UNION OF INDIA AND 6 OTHERS
December 5, 2017
SHAMA Vs. STATE OF U.P.
May 31, 2017
SHAMBHU LAL Vs. DY. DIRECTOR OF CONSOLIDATION JAUNPUR
March 21, 2017
SHAMBHU NATH TIWARI Vs. STATE OF U.P. AND OTHERS
October 24, 2017
SHAMBU PRATAP CHAND Vs. STATE OF U.P.
August 9, 2017
SHAMIMUNNISHA Vs. ADDL. DISTT. MAGISTRATE(FINANCE AND REVENUE)/D.D.C. AND OTHERS
January 23, 2017
SHAMSHUL KANWAR @ SHAMSHUL QUAMAR Vs. STATE OF UTTAR PRADESH
May 15, 2017
SHAMSUDDIN Vs. STATE OF U.P.
October 30, 2017
SHAMSUDDIN AND OTHERS Vs. STATE OF U.P.
April 19, 2017
SHANKER DAYAL SINGH Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF PARTI BHUMI VIKA
July 3, 2017
SHANKER SHARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA/ADDL. COLLECTOR
January 6, 2017
SHANTANU MALVIYA Vs. MOHITI @ RADHA MALVIYA
December 11, 2017
SHANTI DEVI Vs. STATE OF U P AND OTHERS
November 13, 2017
SHANTI DEVI Vs. RAKAM SINGH AND 8 OTHERS
November 22, 2017
SHANTI DEVI AND ANOTHER Vs. KANPUR DEVELOPMENT AUTHORITY THRU V C
November 29, 2017
SHANTI SHEKHAR SINGH Vs. STATE OF U.P THRU PRIN SECY COMMERCIAL TAX LKO & ORS.
May 4, 2017
SHANTI SUGAR INDUSTRIES Vs. STATE OF U.P. AND OTHERS
November 6, 2017
SHANTI SWAROOP SHARMA Vs. RAJESH KUMAR SAXENA
February 7, 2017
SHARAD AND 17 OTHERS Vs. STATE OF U P THRU ITS PRIN SECY ,MEDICAL & HEALTH & ORS
September 6, 2017
SHARAD GOEL Vs. STATE OF U.P.
May 24, 2017
SHARAD KANT Vs. STATE OF U.P.
April 24, 2017
SHARAD KUMAR JAIN Vs. STATE OF U P THRU SECY AND OTHERS
April 7, 2017
SHARAD KUMAR KULSHRESTHA Vs. PRINCIPAL SRI DEVATRAYA ADARSH INTER COLLEGE & OTHERS
November 23, 2017
SHARIF KHAN Vs. STATE OF U.P.
April 27, 2017
SHASHI KANT SHARMA AND ORS. Vs. CONSERVATOR OF FOREST
December 7, 2017
SHASHI KUMAR DWIVEDI AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 31, 2017
SHATAKSHI Vs. SHRI GHATILESHWAR JI MAHARAJ OF GHATLESHWAR TEMPLE
August 9, 2017
SHATRUGHAN PANDEY Vs. UNION OF INDIA THRU INSPECTOR CUSTOM
November 1, 2017
SHATRUGHAN PANDEY Vs. UNION OF INDIA
November 3, 2017
SHATRUJEET SINGH Vs. KRISHAN VEER
August 28, 2017
SHAUKAT ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 23, 2017
SHAUKAT ALI Vs. STATE OF U.P.
November 3, 2017
SHAYAMDHAR Vs. STATE OF U P & 4 OTHERS
October 26, 2017
SHEELA AHUJA Vs. COMMISSIONER OF INCOME TAX AND ORS.
November 9, 2017
SHEELAM ALIAS REHANA & ANOTHER Vs. STATE OF U.P. & 3 OTHERS
January 20, 2017
SHEELU DEVI Vs. SMT UTTARA DEVI AND OTHERS
July 19, 2017
SHEETLA PRASAD Vs. STATE OF U P THROUGH ITS SECRETARY HOME,LUCKNOW
November 30, 2017
SHEO KUMAR @ BAGGAR Vs. STATE OF U P
September 4, 2017
SHEO MOHAN Vs. STATE OF U P
September 6, 2017
SHEO NARAIN Vs. STATE OF U.P.
May 25, 2017
SHEO NATH AND OTHERS Vs. STATE OF U P
October 6, 2017
SHEO RAM & OTHERS Vs. STATE OF U P
August 19, 2017
SHEO SHANKAR PRASAD Vs. STATE OF U P AND 5 OTHERS
January 16, 2017
SHEO SINGH Vs. STATE OF U.P.
May 3, 2017
SHIKHA WADHWA Vs. DISTRICT JUDGE, LUCKNOW & 2 OTHERS
February 7, 2017
SHIRISH CHANDRA Vs. STATE OF U.P.
May 12, 2017
SHISHIR JAIN Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER
April 12, 2017
SHISHU PAL SINGH Vs. STATE OF U P
December 19, 2017
SHISHUPAL SINGH YADAV Vs. STATE OF U.P.
May 19, 2017
SHITAL Vs. D.D.C. AND OTHERS
October 9, 2017
SHITAL DEEN Vs. LALLI DEVI
September 21, 2017
SHITLA PRASAD GUPTA Vs. U.O.I.
November 2, 2017
SHITLA PRASAD PUSHPAKAR & OTHERS Vs. STATE OF U P & OTHERS
March 20, 2017
SHITLA SAHAI AND OTHERS Vs. STATE OF U P AND ANOTHER
January 25, 2017
SHIV BAKSH SINGH Vs. DEV NATH SINGH
May 10, 2017
SHIV CHANDRA AND ANOTHER Vs. HINDUSTAN SUGAR MILLS GOLA GOKARNATH THRU MANAGER
August 31, 2017
SHIV CHANDRA SINGH AND ANOTHER Vs. STATE OF U.P.
May 3, 2017
SHIV DUTT SHARMA Vs. STATE OF U.P.
November 22, 2017
SHIV KALI DEVI Vs. STATE
July 19, 2017
SHIV KESH Vs. STATE OF U.P.
April 19, 2017
SHIV KUMAR Vs. STATE OF U P THRU SECY AND 2 OTHERS
May 8, 2017
SHIV KUMAR & ANR Vs. SURESH PAL
September 5, 2017
SHIV KUMAR @ KAMLESH DUTT Vs. STATE OF U.P.
January 19, 2017
SHIV KUMAR DWIVEDI Vs. STATE OF U.P. & ANOTHER
February 3, 2017
SHIV KUMAR JAISWAL Vs. VIJAY PAL
October 30, 2017
SHIV KUMAR JAISWAL AND 4 OTHERS Vs. STATE OF U.P. AND 4 ORS.
March 20, 2017
SHIV KUMARI Vs. PHOOL CHANDRA & 2 ORS
July 31, 2017
SHIV KUMARI TIWARI Vs. STATE OF U.P.
October 4, 2017
SHIV LAKHAN AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
November 22, 2017
SHIV LAL AND OTHERS Vs. RAM PAL CHAUDHARY AND OTHERS
August 25, 2017
SHIV MURAT Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD
May 22, 2017
SHIV NANDAN @ DABBOO Vs. STATE OF UTTAR PRADESH,
November 17, 2017
SHIV NARAYAN Vs. KAMAL KISHORE YADAV ALAMBAGH LUCKNOW
February 27, 2017
SHIV NATH SINGH AND 2 OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, HAMIRPUR AND 10 OTHERS
November 2, 2017
SHIV NAYAK Vs. STATE OF U P
June 2, 2017
SHIV PRASAD & ORS Vs. STATE OF U P
May 8, 2017
SHIV PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 24, 2017
SHIV PRATAP Vs. STATE OF U.P. AND OTHERS
January 20, 2017
SHIV SAGAR MISHRA Vs. STATE OF U.P. THRU SECRY. AND 3 OTHERS
November 8, 2017
SHIV SHAKTI TRADERS AND 3 OTHERS Vs. UNION OF INDIA AND ANOTHER
November 3, 2017
SHIV SHANKAR AND ANOTHER Vs. STATE OF U.P. AND 15 OTHERS
October 24, 2017
SHIV SHANKAR LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 17, 2017
SHIV SHANKAR SHUKLA Vs. STATE OF U.P. AND 4 OTHERS
February 17, 2017
SHIV SHANKAR, SON OF SUKHRAM; RAMENDRA ALIAS MUNNA (AGE 23 YEAR) S/O UMA SHANKER; ANKIT SHARMA SON OF SULKHE SHARMA; SONU SAINI SON OF SHIVLAL SAINI; NIZAMUDDIN, SON OF ANWAR Vs. STATE OF U P
November 24, 2017
SHIV SHANKER OJHA Vs. STATE OF U.P. AND OTHERS
September 21, 2017
SHIV SINGH Vs. BOARD OF REVENUE UTTAR PARDESH
September 13, 2017
SHIVA NAND GUPTA Vs. STATE OF U P AND 5 OTHERS
August 19, 2017
SHIVAM KANT Vs. UNION OF INDIA AND 4 OTHRS
November 13, 2017
SHIVAM SINGH Vs. STATE OF U P THRU SECY HOME AND OTHERS
April 11, 2017
SHIVANGI SINGH Vs. UNION OF INDIA
April 13, 2017
SHIVANGI SINGH Vs. UNION OF INDIA
March 9, 2017
SHIVANSH SINGH Vs. STATE OF U.P. THRU PRIN.SECY.SECONDARY EDU.DEPTT.LKO. & ORS.
January 23, 2017
SHIVASHRAY RAI AND 16 ORS Vs. STATE OF U P THRU PRIN SECY HOUSING CIVIL SECTT LKO & ORS
August 16, 2017
SHIVENDRA SINGH & OTHERS Vs. STATE OF U P THRU SECY HOME & ORS
May 2, 2017
SHIVPRAKASH AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 15, 2017
SHIVRAM @ SUKHAI Vs. STATE OF U.P.
January 20, 2017
SHIW NARAYAN SINGH Vs. STATE OF U.P. AND 2 OTHERS
September 11, 2017
SHOBH NATH SINGH AND 4 ORS. Vs. STATE OF U.P. THRU SECT EDCA (BASIC)GOVT.OF UP LKO. & ORS.
March 20, 2017
SHOBHA DEVI AND ANR Vs. STATE OF U P AND ANR
August 31, 2017
SHOBHA RAM Vs. TIRAS PAL AND OTHERS
February 27, 2017
SHOIB ALIAS CHHOTEY MIAN ANSARI Vs. STATE OF U.P.
August 11, 2017
SHRADHA NAND BAJPAI Vs. STATE OF U.P. AND 5 ORS.
July 26, 2017
SHRAVAN KUMAR BAJPAI Vs. GENERAL MANAGER, ALLAHABAD U P GRAMIN BANK, BANDA & ANOTHER
July 28, 2017
SHREE NAW DURGA BANSAL COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME TAX INCOME
March 7, 2017
SHREE PATTI DEVI UCHCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P THRU PRIN SECY FOR EDU (BASIC)CIVIL S
March 21, 2017
SHREE SUPARI AND SPICES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
October 13, 2017
SHRI ALOK PRAKASH Vs. ASST. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
September 6, 2017
SHRI ANIL Vs. STATE OF U.P. AND ORS.
May 11, 2017
SHRI ARVIND KUMAR CHAUDHARY PROP. CHAUDHARY HOSTEL BASTI Vs. COMMISSIONER OF INCOME TAX CIVIL LINES FAIZABAD
January 16, 2017
SHRI CHAND Vs. HARBANS AND ORS.
March 31, 2017
SHRI GAJANAN ENTERPRISES THRU ITS PROP R K VERMA Vs. COMMISSIONER OF CUSTOMS & 2 OTHERS
August 23, 2017
SHRI HARIHAR LAL Vs. RAJPATI LAL
August 22, 2017
SHRI HOTI LAL & OTHERS Vs. STATE OF U.P. & OTHERS
August 31, 2017
SHRI KRISHNA YADAV Vs. SMT. MUNNI DEVI AND 7 OTHERS
July 28, 2017
SHRI LAXMINARAIN KHETAN Vs. THE INCOME TAX OFFICER HATHRAS
July 28, 2017
SHRI MATESHWARI PURVA MADHYAMIK VIDYALAYA (J H S ) Vs. STATE OF U P AND 3 OTHERS
August 9, 2017
SHRI MILAN ANANDAN Vs. STATE OF U.P. THUR. ITS PRINCIPAL SECRETARY HOME,UTTAR PRADESH GOVERNMENT, LUCKNOW
July 14, 2017
SHRI NATH Vs. IST ADDITIONAL DISTRICT JUDGE GONDA
April 17, 2017
SHRI NEHRU SMARAK INTER COLLEGE Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR
February 7, 2017
SHRI NIWAS Vs. STATE OF U.P.
February 20, 2017
SHRI PAL Vs. STATE OF U.P.
April 4, 2017
SHRI PAL AND OTHERS Vs. STATE OF U.P.
May 10, 2017
SHRI RADHE KRISHNA INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAX
July 17, 2017
SHRI RAM JANKI INTER COLLEGE, BAHRAICH (27551 M/S 2016) Vs. STATE OF U.P. THRU. PRIN. SECY., SECONDARY EDUCATION & OTHERS
April 10, 2017
SHRI RAM KUTIR KHANDSARI UDYOG PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1 ASHOK MARG
February 2, 2017
SHRI RAM MARATHA Vs. RAJ DEVELOPERS AND BUILDERS
July 20, 2017
SHRI RAMESHWAR ASHRAM SEWA CHARITABLE TRUST Vs. SHRI DAUJI SINGH AND 8 OTHERS
April 20, 2017
SHRI SHIV CHAND TYAGI Vs. ADDL. COMMISSIONER MEERUT
May 19, 2017
SHRI SURENDRA SINGH Vs. CHAIRMAN/PRESIDENT U.P. CO-OPERATIVE FEDERATION LTD.
August 24, 2017
SHRI VIRENDRA KUMAR KASHYAP Vs. DIRECTOR (MEDICAL), E.S.I.C., KANPUR
May 2, 2017
SHRIPAL BHATI AND ORS Vs. STATE OF U.P. THORU. PRIN. SECY. INDUSTRIAL DEVP. LKO. & ORS
February 8, 2017
SHRIPAL YADAV Vs. STATE OF U.P.
July 18, 2017
SHRWAN KUMAR ALIAS RAJA Vs. AMAR NATH AND 2 OTHERS
October 12, 2017
SHUBH KARAN & ANR Vs. KALI DEEN
November 6, 2017
SHUKH DEV AND (2) OTHERS Vs. STATE OF U P
September 20, 2017
SHUNTY BUNTY MOTORS PVT LTD Vs. UNION OF INDIA THRU ITS SECY & 2 OTHERS
November 27, 2017
SHWETA GUPTA Vs. RAHUL KESHAV JADHAO & ANR
October 4, 2017
SHYAM BIHARI AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
November 8, 2017
SHYAM BIHARI KANAUJIA SO MUNNA LAL KANAUJIA Vs. STATE OF U.P. THRU SECY. AGRICULTURE & ORS.
December 8, 2017
SHYAM DHAR Vs. STATE OF U P
December 14, 2017
SHYAM JI UPADHYAY Vs. STATE OF U P THRU PRIN SECY DEPTT SCIENCE & TECHNOLOGY
August 8, 2017
SHYAM LALI Vs. LALJI
April 28, 2017
SHYAM NARAIN CHAUBEY Vs. STATE OF U.P. & OTHERS
February 3, 2017
SHYAM NARAIN PANDEY Vs. STATE OF U.P.
January 13, 2017
SHYAM PRAKASH SINGH Vs. STATE OF U.P. THRU PRIN. SECY. LOK NIRMAN VIBHAG LKO. & ORS.
January 9, 2017
SHYAM SINGH Vs. STATE
February 27, 2017
SHYAM SUNDAR Vs. D. D.C.
August 11, 2017
SHYAM SUNDER Vs. B.R.
September 19, 2017
SHYAM SUNDER Vs. VED PRAKASH
November 3, 2017
SHYAM SUNDER Vs. VED PRAKASH
November 24, 2017
SHYAM SUNDER @ TARRA DHANUK Vs. STATE OF U P
December 11, 2017
SHYAM SUNDER TRIPATHI Vs. STATE OF U.P. AND OTHERS
December 21, 2017
SHYAMA DEVI Vs. STATE OF U P
September 14, 2017
SHYORAJ SINGH AND OTHERS Vs. STATE OF U.P. & ORS.
April 24, 2017
SIBTE HASAN Vs. SRI J.S. SONDHI, D.R.M., NORTHERN RAILWAY, LUCKNOW AND OTHER
October 6, 2017
SIDDHARTH TIWARI Vs. U O I THRU SECY MINISTRY OF DEFENCE & OTHERS
December 19, 2017
SIDH NATH SINGH AND (4) OTHERS Vs. STATE OF U P
September 14, 2017
SINDA DEVI Vs. DISTRICT JUDGE DISTRICT AMBEDKAR NAGAR AND OTHERS
May 4, 2017
SINGHASAN SINGH Vs. STATE OF U.P.
December 20, 2017
SIRAJ AHMAD Vs. STATE OF U.P.
September 11, 2017
SIRWAR & OTHERS Vs. STATE OF U P
August 29, 2017
SITA DEVI Vs. STATE OF U P & ANOTHER
October 24, 2017
SITA RAM Vs. STATE OF U P THROUGH ITS SECY HOME AND 3 ORS
February 17, 2017
SITA RAM AND ANOTHER Vs. DISTRICT MAGISTRATE AND OTHERS
October 27, 2017
SITA RAM OJHA Vs. STATE OF U P AND OTHERS
April 24, 2017
SITA SAREEN AND ANOTHER Vs. STATE OF U P AND ANOTHER
October 26, 2017
SITAPATI Vs. STATE OF U P & ANOTHER
May 10, 2017
SIYA BAI Vs. STATE
December 19, 2017
SIYA RAM Vs. STATE OF U P
December 21, 2017
SIYA RAM LODHI Vs. STATE
March 24, 2017
SIYA RAM NISHAD (IN JAIL) Vs. STATE OF U P
September 16, 2017
SMT. AAMNA KHAN Vs. SMT. ANITA BURMAN
November 6, 2017
SMT. ABHA SHARMA Vs. STATE OF U.P. AND 3 OTHERS
September 20, 2017
SMT. ABIDA & OTHERS Vs. STATE OF U.P. & ANOTHER
September 11, 2017
SMT. ACHALA DHAWAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
May 19, 2017
SMT. ADARSH KUMARI Vs. KEDAR NATH ANEJA AND 3 OTHERS
January 2, 2017
SMT. AHHILESH KUMARI AND ANR. Vs. U.P. AVAS EVAM VIKAS PARISHAD THRU HOUSING COMMISSIONER AND 4 ORS.
January 25, 2017
SMT. ALIA BEGUM AND ORS. Vs. SMT. GHAUSIA KHAN AND ORS.
July 24, 2017
SMT. AMRAWAT DEVI Vs. U.P. SHIKSHA NIDESHAK, VARANASI AND OTHERS
November 3, 2017
SMT. AMRITA CHAUDHARY Vs. STATE OF U.P.
October 3, 2017
SMT. ANISH FATMA AND 5 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
October 9, 2017
SMT. ANITA AND ANOTHER Vs. KRISHNA KUMAR AND ANOTHER
June 28, 2017
SMT. ANITA DEVI GUPTA Vs. STATE OF U.P. AND OTHERS
August 28, 2017
SMT. ANITA VERMA Vs. STATE OF U.P. THRU SECY. CHILD WELFARE & 4 ORS
January 16, 2017
SMT. ANJOO CHATURVEDI Vs. SHRI AAVADHESH KUMAR SRIVASTAVA
July 31, 2017
SMT. ARCHANA Vs. SMT. PREMLATA AND 9 OTHERS
March 2, 2017
SMT. ASHA RANI BHATIA AND 2 OTHERS Vs. THE XV ADDL. DISTRICT JUDGE, KANPUR NAGAR AND 6 OTHERS
October 31, 2017
SMT. ASHARFI DEVI Vs. VIITH A.D.J. AND ANOTHER
October 5, 2017
SMT. ATARI DEVI & 44 OTHERS Vs. STATE OF U.P. & 6 OTHERS
April 28, 2017
SMT. AWADHA Vs. STATE OF U.P.
July 31, 2017
SMT. BABY Vs. SRI. PREMPAL
July 27, 2017
SMT. BALWANTA Vs. D.D.C.
April 10, 2017
SMT. BANO Vs. ASHAD ULLA KHAN(SINCE DIED) AND 4 OTHERS
November 22, 2017
SMT. BEENA DUBEY Vs. M.D. KANPUR ELECTRICITY SUPPLY CO. LTD AND 4 OTHERS
September 21, 2017
SMT. BEENA KHANDELWAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
October 13, 2017
SMT. BHAGWATI Vs. STATE OF U.P.
September 12, 2017
SMT. BHAGWATI Vs. STATE OF U.P. AND OTHERS
October 4, 2017
SMT. BHANATI DEVI Vs. STATE OF U.P. AND 2 OTHERS
January 4, 2017
SMT. BHURIYA Vs. STATE OF U.P.
March 1, 2017
SMT. BULU Vs. STATE OF U.P.
March 7, 2017
SMT. CHANDRAWATI Vs. STATE OF U.P.
March 7, 2017
SMT. CHANDRAWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND 7 OTHERS
May 8, 2017
SMT. DEVI YADAV AND OTHERS Vs. SANJEEV KUMAR GUPTA AND ANOTHER
September 15, 2017
SMT. DROPADI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 18, 2017
SMT. DULARI AND 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 12 OTHERS
December 6, 2017
SMT. FARHA ALIAS MANTASHA (CORPUS) Vs. STATE OF U.P.
May 29, 2017
SMT. FARIDA BEGUM AND 2 OTHERS Vs. SPECIAL JUDGE E.C. ACT AND 4 OTHERS
May 25, 2017
SMT. FATIMA KHATOON Vs. SRI JAVED AHMAD
August 16, 2017
SMT. GAYATRI DEVI Vs. THE COMMISSIONER OF INCOME TAX AGRA AND ANOTHER
September 18, 2017
SMT. GAYATRI DEVI AND OTHERS Vs. SMT. KAMLA DEVI AND OTHERS
July 14, 2017
SMT. GEETA DEVI Vs. STATE OF U.P.
April 17, 2017
SMT. GUNJAN Vs. PRAVEEN
February 8, 2017
SMT. GURPREET KAUR Vs. SHRI RAJEEV SINGH
December 18, 2017
SMT. HANSRAJA SINGH Vs. STATE OF U.P. AND OTHERS
October 27, 2017
SMT. HARMAYA Vs. STATE OF U.P.
May 3, 2017
SMT. ISHRAJ MISHRA Vs. UNION OF INDIA
November 7, 2017
SMT. ISRAJI DEVI Vs. MEMBER BOARD OF REVENUE U.P.
February 10, 2017
SMT. JANAK DULARI Vs. STATE OF U.P.
July 14, 2017
SMT. JANAKI ROKA Vs. STATE OF U.P.
September 22, 2017
SMT. JANKI DEVI Vs. STATE OF U.P. AND 2 OTHERS
March 30, 2017
SMT. JASWANT KAUR Vs. ADDITIONAL DISTRICT JUDGE COURT NO.1 FAIZABAD AND ORS.
March 28, 2017
SMT. JAYA MILVANI AND ANOTHER Vs. STATE OF U.P. AND 10 OTHERS
October 26, 2017
SMT. JINNATUL-NISA Vs. VITH ADDITIONAL DISTRICT JUDGE, PRATAPGARH AND OTHERS
May 2, 2017
SMT. JYOTI KHARE Vs. STATE OF U.P.
May 26, 2017
SMT. JYOTSANA NAGAR KOTI Vs. STATE OF U.P.
July 14, 2017
SMT. KAILASHI DEVI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
July 20, 2017
SMT. KAJAL KIRAN AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
November 7, 2017
SMT. KALAWATI Vs. STATE OF U.P.
June 22, 2017
SMT. KALAWATI Vs. STATE OF U.P.
January 17, 2017
SMT. KALAWATI Vs. GIRRAJ GARG
May 24, 2017
SMT. KALAWATI Vs. DEEN DAYAL SHARMA
August 30, 2017
SMT. KALPANA PAL Vs. SUBHASH CHANDRA BAGHEL
March 6, 2017
SMT. KAMLA TOMAR Vs. STATE OF U.P.
January 23, 2017
SMT. KAMLESH Vs. UNION OF INDIA AND OTHERS
September 22, 2017
SMT. KANEEZ FATIMA AND 5 OTHERS Vs. SHIA CENTRAL BOARD OF WAQF U.P.
October 27, 2017
SMT. KANTI DEVI Vs. NARENDRA KUMAR SINGH
September 21, 2017
SMT. KANTI DEVI Vs. KAUSHAL KUMAR
September 6, 2017
SMT. KARUNA BALA VARSHNEY Vs. SHYAM SUNDER
September 19, 2017
SMT. KHAJANWATI Vs. STATE OF U.P.
May 31, 2017
SMT. KHURSHEEDA Vs. STATE OF U.P. AND 3 OTHERS
July 17, 2017
SMT. KIRAN Vs. SMT. DHANNA DEVI
September 6, 2017
SMT. KIRAN @ KARUNA MAKDARIYA Vs. RAJ KUMAR MAKDARIYA
December 1, 2017
SMT. KRISHNA Vs. STATE OF U.P.
May 29, 2017
SMT. KUSUM LATA Vs. U.P. S.R.T.C.
September 22, 2017
SMT. KUSUM LATA BANSAL Vs. SRI AVADHESH KUMAR GUPTA
July 11, 2017
SMT. LALITA SINGH Vs. STATE OF U.P.
July 19, 2017
SMT. LALITESH KISHORI DEVI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 20, 2017
SMT. LAXMI DEVI, W/O VIJAI PRATAP SINGH Vs. STATE OF U.P. AND ANOTHER
July 31, 2017
SMT. MADHU SHARMA & OTHERS Vs. FULLU AND OTHERS
October 5, 2017
SMT. MADHURI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 8, 2017
SMT. MADHURI SAXENA AND 2 OTHERS Vs. PRADEEP SAXENA AND ANOTHER
January 5, 2017
SMT. MAHADEVI Vs. KAMLESH KUMAR AGARWAL
August 8, 2017
SMT. MALKA BIBI Vs. STATE OF U.P. AND ANR.
September 12, 2017
SMT. MAMTA MISHRA Vs. UNION OF INDIA THRU MIN. OF BANKING & FINANCE AND 3 ORS.
March 9, 2017
SMT. MANGALI YADAV Vs. STATE OF U.P. AND OTHERS
January 19, 2017
SMT. MANJESH Vs. UNION OF INDIA
February 27, 2017
SMT. MANJU ARORA Vs. ESTATE OFFICER, MEERUT CANTONMENT AND ANOTHER
August 22, 2017
SMT. MANJU DEVI Vs. STATE OF U.P. AND 3 OTHERS
April 3, 2017
SMT. MANJU DEVI Vs. STATE OF U.P.
March 7, 2017
SMT. MANJU GUPTA Vs. STATE OF U.P.
October 13, 2017
SMT. MAUSMI SHARMA Vs. HIMANSHU SHARMA
October 10, 2017
SMT. MAYA DEVI Vs. SHRI MITTHOO LAL,
July 3, 2017
SMT. MAYA DEVI SWAMI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
August 25, 2017
SMT. MAZDA BEGUM AND OTHERS Vs. STATE OF U.P. THROUGH THE SECY. PLANNING VIDHAN BHAVAN LKO.AND ORS
January 30, 2017
SMT. MEENA SHUKLA Vs. SMT. MEENA SAXENA
May 10, 2017
SMT. MEENA SHUKLA Vs. STATE OF U.P.
July 17, 2017
SMT. MEENU PATHAK Vs. REVISIONAL AUTHOIRTY U/S 56 OF 1899/DEPUTY COMMISSIONER STAMP
April 17, 2017
SMT. MEERA DEVI AND OTHERS Vs. GURDEEP SINGH AND ANOTHER
August 11, 2017
SMT. MITHILESH KUMARI Vs. ADDITIONAL DISTRICT MAGISTRATE, KANPUR NAGAR
April 18, 2017
SMT. MOBINA BEGUM Vs. NARENDRA KUMAR
February 22, 2017
SMT. MONA Vs. STATE OF U.P.
October 12, 2017
SMT. MUNNI BEGAM Vs. NAWAB KHAN AND ANOTHER
September 18, 2017
SMT. MUNNI DEVI & OTHERS Vs. STATE OF U.P. & ANOTHER
April 19, 2017
SMT. MURSILA Vs. ISLAMUDDIN
January 17, 2017
SMT. NAFEESUN NISHA AND 6 ORS. Vs. FIRST ADDITIONAL DISTRICT JUDGE KHERI AND OTHERS
February 22, 2017
SMT. NAFISA Vs. STATE OF U.P.
January 24, 2017
SMT. NAND KISHORI Vs. SRI SARVAN KUMAR CHAWALA
July 14, 2017
SMT. NANDINI SADASHIV DUBEY & ANR. Vs. STATE OF U.P. THRU. SECRETARY, REVENUE DEPTT. & 2 OTHERS
March 20, 2017
SMT. NASSEUNNISA BEGHUM Vs. KUNWAR YASMIN ALI KHAN
May 18, 2017
SMT. NIRMALA DEVI Vs. STATE OF U.P. AND 4 ORS.
April 4, 2017
SMT. NIRMALA DEVI Vs. STATE OF U.P. AND OTHERS
January 17, 2017
SMT. NISHA DEVI & ANOTHER Vs. STATE OF U.P. & ANOTHER
August 10, 2017
SMT. NISHA RANI Vs. STATE OF U.P. AND OTHERS
September 7, 2017
SMT. NOOR JAHAN BEGUM AND ANOTHER Vs. NOOR MOHAMMAD
June 9, 2017
SMT. NOORI @ NOORJAHAN Vs. STATE OF U.P.
November 1, 2017
SMT. PARAM JOTA Vs. RAM NACHHATRA
July 31, 2017
SMT. PARMILLA DEVI Vs. STATE OF U.P.
August 8, 2017
SMT. PARMO (IN JAIL ) Vs. STATE OF U.P.
November 27, 2017
SMT. PARWATI DEVI Vs. SHRI CHATURI LAL
October 26, 2017
SMT. PHOOLMATI DEVI Vs. UNION OF INDIA AND 4 OTHERS
September 14, 2017
SMT. PIU KUNDU Vs. DR. BIJOY KUNDU
May 31, 2017
SMT. POOJA PAL Vs. STATE OF U.P.
May 31, 2017
SMT. POOJA RANA Vs. MAJOR NARENDRA SINGH RANA
September 4, 2017
SMT. PRAMILA SINGH GAUR Vs. VINOD SINGH
January 24, 2017
SMT. PREM KUMARI Vs. SMT. ROOP RANI AWASTHI
September 1, 2017
SMT. PREM LATA TEWARI & 2 ORS. Vs. SUSHIL KUMAR & ANR.
April 21, 2017
SMT. PREMKALA SINGH HJS AND OTHERS Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THRU R.G. AND OTHERS
June 30, 2017
SMT. PRIYANKA KULSHRESTHA Vs. STATE OF U.P. AND ANOTHER
February 9, 2017
SMT. RADHA DEVI Vs. ORIENTAL INSURANCE CO. LTD.
July 27, 2017
SMT. RAHEEMUNNISAN Vs. SHRI MOHAMMAD SHAHID
September 4, 2017
SMT. RAJ KUMARI Vs. STATE OF U.P.
July 24, 2017
SMT. RAJ RANI Vs. CHIEF JUDICIAL MAGISTRATE GONDA
May 9, 2017
SMT. RAJESHWARI DEVI Vs. KALIMULLAH KHAN
August 11, 2017
SMT. RAJMATI SINGH Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY U.P. SHASAN LUCKNOW AND OTHERS
January 24, 2017
SMT. RAM BETI AND 8 OTHERS Vs. RAJENDRA KUMAR AND 15 OTHERS
July 6, 2017
SMT. RAM CHAMELI DEVI Vs. STATE OF U.P. AND OTHERS
December 18, 2017
SMT. RAM RATI YADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 16, 2017
SMT. RAMA BHARDWAJ Vs. RAJA RAM VERMA
May 31, 2017
SMT. RAMA DEVI Vs. STATE OF U.P.
October 7, 2017
SMT. RAMAN MAHAJAN Vs. THE COMMISSIONER OF INCOME TAX
October 13, 2017
SMT. RAMKALI Vs. U.P. POWER CORPORATION LTD.
April 26, 2017
SMT. RAMRATI YADAV (DECEASED) AND 9 OTHERS Vs. DILIP SAHGAL (DECEASED) AND 3 OTHERS
May 16, 2017
SMT. RAMSHRI AND 4 OTHERS Vs. SMT. JASWANTI
January 5, 2017
SMT. RAMWATI AND 2 OTHERS Vs. NARESH KUMAR
May 18, 2017
SMT. RANI DEVI Vs. UNION OF INDIA
March 21, 2017
SMT. RASHMI TRIPATHI AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
March 6, 2017
SMT. RAVIBALA Vs. STATE OF UTTAR PRADESH AND ANOTHER
March 27, 2017
SMT. RAZIA SULTANA Vs. STATE OF U.P.
April 13, 2017
SMT. REHANA JAVED Vs. MOHD.JAVED BARKI AND ORS.
October 4, 2017
SMT. REKHA Vs. STATE OF U.P.
June 12, 2017
SMT. RENU SINGH Vs. STATE OF U.P.
August 2, 2017
SMT. REWATT SINGH (LATE) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 19, 2017
SMT. RINA DWIVEDI Vs. AWADHESH KUMAR
May 25, 2017
SMT. RITA CHAUDHARI Vs. STATE OF U.P.
May 31, 2017
SMT. RIZWANA BEGUM Vs. STATE OF U.P.
April 7, 2017
SMT. ROLI SINGH AND ANOTHER Vs. RAM CHANDRA AND ANOTHER
August 9, 2017
SMT. ROSHANI DEVI & OTHERS Vs. SRI. P.S. MALHOTRA
October 13, 2017
SMT. ROSHNI DEVI AND 2 OTHERS Vs. STATE OF UTTAR PRADESH AND 4 OTHERS
August 4, 2017
SMT. RUCHI BANSAL Vs. DR. ARUN BANSAL AND ANOTHER
April 20, 2017
SMT. SADHNA Vs. STATE OF U.P. AND 5 ORS.
May 30, 2017
SMT. SANDAL (D) Vs. SMT. HAMIDA
September 4, 2017
SMT. SANGEETA DEVI Vs. STATE OF U.P. AND 3 OTHERS
February 17, 2017
SMT. SANGITA DEVI Vs. STATE OF U.P.
February 22, 2017
SMT. SANTOSH KUMARI Vs. ADDL. COMMISSIONER JUDICIAL DIVISION LKO
September 13, 2017
SMT. SARIKA JAIN Vs. COMMISSIONER OF INCOME TAX
July 18, 2017
SMT. SARITA DEVI Vs. STATE OF UTTAR PRADESH AND 2 OTHERS
September 11, 2017
SMT. SARLA SHARMA Vs. STATE OF U.P. AND OTHERS
January 9, 2017
SMT. SARMAN Vs. STATE OF U.P.
March 28, 2017
SMT. SAROJ & 6 OTHERS Vs. STATE OF U.P. & 4 OTHERS
December 8, 2017
SMT. SAROJ DEVI Vs. STATE OF U.P
July 5, 2017
SMT. SAROJINI DEVI & ORS. Vs. DHARMPAL & ORS.
August 28, 2017
SMT. SAVITA DEVI Vs. STATE OF U.P. THROUGH SECY.MAHILA KALIAN EVAM BAL VIKAS
March 3, 2017
SMT. SAVITRI SOLANKI Vs. STATE OF U.P.
July 13, 2017
SMT. SEEMA YADAV Vs. UNION OF INDIA THRU. GENERAL MANAGER NORTHERN RAILWAY AND OTHERS
January 19, 2017
SMT. SHAHIDA Vs. STATE OF U.P. AND 3 OTHERS
August 1, 2017
SMT. SHAHNAJ Vs. FAHIM KHAN AND ANOTHER
October 6, 2017
SMT. SHAKEELA KHATOON Vs. JANGLE WALI MASJID WAQF NO. 277 AND ANOTHER
April 19, 2017
SMT. SHAKUNTALA YADAV Vs. UNION OF INDIA
July 17, 2017
SMT. SHAKUNTLA AND 9 OTHERS Vs. SMT. KESHARI DEVI AND 18 OTHERS
June 28, 2017
SMT. SHAMEEM Vs. MASZID NIKHATTU SHAH
April 17, 2017
SMT. SHAMIM Vs. PRESCRIBED AUTHORITY/JUDGE SMALL CAUSES COURT
May 10, 2017
SMT. SHAMITA BANSAL AND ANOTHER Vs. SHRI SURENDRA KUMAR SHARMA AND ANOTHER
December 19, 2017
SMT. SHANTI DEVI Vs. SRI JAGDISH LAL
May 12, 2017
SMT. SHANTI DEVI Vs. STATE OF U.P. AND ANOTHER
August 1, 2017
SMT. SHANTI DEVI AND OTHERS Vs. SHRI ASRAR AHMAD & ANOTHER
October 27, 2017
SMT. SHANTI DEVI SAHU Vs. STATE OF U.P.
January 25, 2017
SMT. SHARMILA MEHROTRA Vs. MURARI LAL BHALOTIA AND 3 OTHERS
June 28, 2017
SMT. SHAYAMA DEVI Vs. BHARAT SEWASRAM SANGH
January 3, 2017
SMT. SHEELA DEVI Vs. STATE OF U.P.
May 24, 2017
SMT. SHEELA DEVI AND 2 OTHERS Vs. STATE OF U.P. THROUGH COLLECTOR AND 6 OTHERS
August 11, 2017
SMT. SHEELA SRIVASTAVA Vs. ADDL. COMMISSIONER FIRST/C.C.R.A., ALLAHABAD AND OTHERS
August 18, 2017
SMT. SHIV KM. AND 8 OTHERS Vs. STATE OF U.P. AND ANOTHER
January 5, 2017
SMT. SIRAJ NASREEN Vs. SMT. BEGUM JANI (DIED) AND OTHERS
February 20, 2017
SMT. SMITA MISHRA Vs. STATE OF U.P. AND OTHERS
September 7, 2017
SMT. SNEHLATA MISHRA Vs. DEEP RAJ SHUKLA AND ANOTHER
February 3, 2017
SMT. SONI SONKAR AND 2 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
September 12, 2017
SMT. SUBHADRA SHARMA AND OTHERS Vs. SUDHIR KUMAR GAUTAM AND ANOTHER
February 16, 2017
SMT. SUDHA RANI Vs. ADITYA TANDON(MINOR) AND 2 OTHERS
January 18, 2017
SMT. SUGNA DEVI @ SUKHANA DEVI Vs. MUKHTAR AHMAD
February 22, 2017
SMT. SUMAN Vs. STATE OF U.P.
June 1, 2017
SMT. SUNITA AGARWAL Vs. STATE OF U.P. & ANOTHER
March 9, 2017
SMT. SUNITA AGARWAL AND OTHERS Vs. KANHAIYA LAL AND OTHERS
August 28, 2017
SMT. SUNITA SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
April 17, 2017
SMT. SURYA KALA DEVI Vs. STATE OF UP AND OTHERS
November 14, 2017
SMT. SUSHILA DEVI Vs. STATE OF U.P.
October 9, 2017
SMT. SUSHILA DEVI AND OTHERS Vs. U.P.S.R.T.C. THRU. M.D. AND ANOTHER
February 13, 2017
SMT. SUSHILA SURI Vs. DR. SUSHEEL SURI
April 12, 2017
SMT. SUSHMA Vs. SUB DIVISIONAL MAGISTRATE KAIRANA
May 29, 2017
SMT. TAHIRA BEGUM AND ANOTHER Vs. KAMLESH KUMAR SRIVASTAVA AND OTHERS
March 23, 2017
SMT. TAHRUNNISA Vs. ANJUMAN ISLAMIA JAMA MASJID AND ANOTHER
September 14, 2017
SMT. UMA DEVI Vs. GURU NARAIN KHATRI HIGH SCHOOL SOCIETY
July 26, 2017
SMT. UMA SHARMA Vs. RAJENDRA SINGH
August 30, 2017
SMT. URMILA DEVI Vs. STATE OF U.P. AND 5 OTHERS
January 17, 2017
SMT. USHA DEVI Vs. STATE OF U.P.,
October 14, 2017
SMT. USHA DEVI Vs. STATE OF U.P.,
May 19, 2017
SMT. USHA DEVI Vs. SMT. ANITA
September 18, 2017
SMT. USHA SHARMA Vs. THE STATE OF U.P. AND OTHERS
October 5, 2017
SMT. USHA SINGH Vs. ABHAY NARYAN SINGH
September 13, 2017
SMT. VANDANA Vs. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT AND ORS.
February 10, 2017
SMT. VIDYAWATI SRIVASTAVA Vs. THE STATE OF U.P. & OTHERS
March 20, 2017
SMT. VIMLA DEVI Vs. STATE OF UTTAR PRADESH
February 9, 2017
SMT. VIMLA DEVI AND ANOTHER Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. AND ANOTHER
February 21, 2017
SMT. VIMLA GATRI Vs. STATE OF U.P.
August 23, 2017
SMT. VISHESH TYAGI Vs. SMT. RAJNI TYAGI
January 3, 2017
SMT. VISHUN DEI DEVI Vs. STATE OF U.P. & OTHERS
July 31, 2017
SMT. ZOHARA BEGUM Vs. ABUL HASAN AND 10 OTHERS
February 16, 2017
SMT.SHASHI SHARMA Vs. STATE OF U.P.AND ORS
November 27, 2017
SMT.TANNO @ TARAWATI AND OTHERS Vs. STATE OF U.P.
August 3, 2017
SMT.ZOHRA FATIMA AND OTHERS Vs. ARVIND SINGH AND OTHERS
December 4, 2017
SNEHLATA KUMARI @ LAXMI Vs. STATE OF U P AND ANOTHER
January 10, 2017
SOBARAN Vs. BOARD OF REVENUE
February 28, 2017
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE THRU Vs. UNION OF INDIA THRU PRIN SECY MINISTRY OF HEALTH & 3 ORS
February 16, 2017
SOHAN YADAV AND 10 OTHERS Vs. GRAM SABHA MAHRAJ GANJ AND ANOTHER
November 22, 2017
SOLU @ SUBHAM SINGH (MINOR) Vs. STATE OF U P AND ANOTHER
November 13, 2017
SOM PRAKASH GUPTA Vs. STATE OF U P AND 2 OTHERS
April 11, 2017
SONALI SAKSENA Vs. MUKESH KUMAR VERMA AND 6 OTHERS
December 19, 2017
SONI DEVI Vs. STATE OF U.P. & 2 OTHERS
October 12, 2017
SOREN SINGH AND ANOTHER Vs. SRINATH AND 2 OTHERS
March 29, 2017
SPARSH (MINOR) Vs. STATE OF U.P.
April 7, 2017
SRI ANOOP KUMAR KAUSHAL Vs. SRI SHYAM KUMAR MAHESHWARI
May 3, 2017
SRI ANSAR ALI RANA Vs. STATE OF U.P.
May 17, 2017
SRI BHAGWAT PANDEY Vs. ADDL. DISTRICT JUDGE
March 30, 2017
SRI CHANDRAPAL AND 3 OTHERS Vs. SRI KANCHID AND 3 OTHERS
January 12, 2017
SRI DURGA BANSAL FERTILIZER LTD.,THRU. MANAGING DIRECTOR Vs. ZAITEK POLYBLENDS PVT.LTD.,THRU. AUTHORISED SIGNATORY & ORS.
February 10, 2017
SRI EKRAM CHAUDHARY AND OTHERS Vs. K.N. VERMA(DECEASED)
April 25, 2017
SRI HARI CHAND Vs. SMT. URMILA DEVI
November 8, 2017
SRI KULDEEP SINGH Vs. SMT. SHAHJAHAN & OTHERS
August 11, 2017
SRI MAHADEV MARKANDESHWAR JI MAHARAJ VIRAJMAN MANDIR Vs. SRI MATA DEEN
April 27, 2017
SRI MUNNA Vs. NAGAR NIGAM MEERUT
May 15, 2017
SRI PRAKASH Vs. STATE OF U.P. AND ANOTHER
September 5, 2017
SRI RAMESH CHANDRA Vs. STATE OF U.P.
October 24, 2017
SRI TEJ SINGH Vs. STATE OF U.P.
August 17, 2017
SRI VINOD KUMAR Vs. SMT. ANGURI DEVI
November 8, 2017
SRIJAN ANANT Vs. UNION OF INDIA AND 5 OTHERS
November 29, 2017
SRIKRISHNA Vs. STATE OF U P
December 14, 2017
SRIMATI SHARDA DEVI; ARVIND UPADHYAYA Vs. STATE OF U P
October 27, 2017
SRIPAL & 2 ORS. Vs. D.D.C., RAEBARELI & 4 ORS.
August 4, 2017
STAR CONSTRUCTION CO THRU M D ASHFAQ AHMAD KHAN Vs. STATE OF U P THRU PRIN SECY , PUBLIC WORKS DEPTT & 3 ORS
March 3, 2017
STARLIGHT BRUCHEM LTD. Vs. STATE OF U.P.,
May 31, 2017
STATE Vs. DEEN DAYYAL AND OTHERS
May 24, 2017
STATE Vs. N K MALHOTRA & OTHER
August 10, 2017
STATE Vs. S I , R B SAROJ S O KAUDIA AND ORS
March 8, 2017
STATE OF U P Vs. SHIV BHADUR SINGH
June 2, 2017
STATE OF U P Vs. KANDHAI LAL & OTHERS
May 5, 2017
STATE OF U P Vs. KALLOO
May 5, 2017
STATE OF U P Vs. SHIVSHANKAR MISRA @ NNKAU AND OTHERS
May 4, 2017
STATE OF U P Vs. AZEEM AHMAD CONSTABLE (UNDER TRAINEE)
July 4, 2017
STATE OF U P Vs. SHIV SHANKER AND OTHERS
August 1, 2017
STATE OF U P Vs. RAJ VIJAY & 2 OTHERS
August 1, 2017
STATE OF U P Vs. J B SINGH
September 7, 2017
STATE OF U P Vs. RAM PAL SINGH AND ANOTHER
March 23, 2017
STATE OF U P Vs. SHYAMU
August 10, 2017
STATE OF U P Vs. K P SINGH & OTHERS
December 18, 2017
STATE OF U P Vs. GHANSHYAM SINGH AND ANOTHER
May 25, 2017
STATE OF U P Vs. KANHAI SINGH AND ANOTHER
May 17, 2017
STATE OF U P Vs. AMIR & OTHERS
May 23, 2017
STATE OF U P Vs. MANI RAM & OTHERS
May 23, 2017
STATE OF U P AND 2 OTHERS Vs. JAYANTI DEVI
May 16, 2017
STATE OF U P AND OTHERS Vs. RAM CHANDAR VERMA AND ANR ; MALIK SHAKIL AHMAD
November 24, 2017
STATE OF U P AND OTHERS Vs. RAMESH CHANDRA DUBEY AND ANOTHER
March 24, 2017
STATE OF U P AND OTHERS Vs. MAHESH CHANDRA SHARMA AND ANOTHER
August 29, 2017
STATE OF U P AND OTHERS Vs. ASHOK KUMAR SHARMA & ANOTHER
August 22, 2017
STATE OF U P AND OTHERS Vs. RAJESH KUMAR RAI AND ANOTHER
March 27, 2017
STATE OF U P THR PRIN SECY JAIL ADMINISTRATION & REFORMS& ANR Vs. NANAK SHARAN SRIVASTAVA AND ANOTHER
December 20, 2017
STATE OF U P THROUGH PRIN SECY HOME LKO & 2 ORS Vs. GHANENDRA SINGH & ANOTHER
October 26, 2017
STATE OF U P THROUGH PRIN SECY P W D Vs. DINESH CHANDRA GUPTA AND ANOTHER
March 23, 2017
STATE OF U P THROUGH PRINCIPAL SECRETARY AGRICULTURE DEPARTMENT LUCKNOW Vs. RISHI RAJ SINGH AND ANOTHER; MAHIPAL SINGH AND ANOTHER; PRATAP NARAIN KATIYAR AND ANOTHER; LAL BABU SINGH AND ANOTHER; MANGALA PRASAD SINGH AND ANOTHER; ADESH KUMAR BISHNOI AND ANOTHER; MUKESH KUMAR SRIVASTAVA AND 2 OTHERS
September 8, 2017
STATE OF U P THROUGH PRINCIPAL SECRETARY FOREST Vs. NIYAJ AHMAD S/O LATE M ALI
April 12, 2017
STATE OF U P THROUGH PRINCIPAL SECRETARY IRRIGATION & 2 ORS Vs. AHMAD FAUZI ANSARI & ANR
April 7, 2017
STATE OF U P THROUGH PRINCIPAL SECRETARY JAIL ADMINISTRATION AND ANOTHER Vs. MADHUSUDAN DUTT TRIPATHI S/O AYODHYA NATH TRIPATHI AND ANOTHER
April 17, 2017
STATE OF U P THROUGH PRINCIPAL SECRETARY JAIL AND ANOTHER Vs. R K TRIPATHI AND ANOTHER
April 4, 2017
STATE OF U P THROUGH PRINCIPAL SECRETARY P W D & ANR Vs. LATIF AHMAD KHAN
April 18, 2017
STATE OF U P THROUGH SECRETARY FOREST LKO & 2 ORS Vs. SANT KUMAR TEWARI & ANOTHER
April 21, 2017
STATE OF U P THROUGH SECRETARY HOME & 2 ORS Vs. GOPAL SINGH & ANR
March 23, 2017
STATE OF U P THROUGH SECRETARY, HOME & ORS Vs. RAJENDRA SINGH S/O KABOOL SINGH & ANR
April 17, 2017
STATE OF U P THROUGH THE PRINCIPAL SECY TRANSPORT & OTHERS Vs. GYAN PRAKASH PATHAK AND OTHERS
December 11, 2017
STATE OF U P THRU PRIN SECY DEPTT OF FOREST CIVIL SECTT &ORS Vs. PALTU RAM AND ANOTHER
December 18, 2017
STATE OF U P THRU PRIN SECY HOME & 2 ORS Vs. ASHISH KUMAR SINGH & 2 ORS
April 19, 2017
STATE OF U P THRU PRIN SECY INDUSTRIES DEPTT LKO & 2 ORS Vs. ABDUL MALIK & ANR
November 24, 2017
STATE OF U P THRU PRIN SECY LOK NIRMAN & 4 ORS Vs. VINOD KUMAR
April 11, 2017
STATE OF U P THRU PRIN SECY R E S & ANR Vs. RADHEY SHYAM PANDEY & 3 ORS
March 7, 2017
STATE OF U P THRU PRINCIPAL SECRETARY & OTHERS Vs. ABHISHEK BHARDWAJ
November 10, 2017
STATE OF U P THRU SECRETARY AGRICULTURE & ORS Vs. SABHAJIT SINGH S/O SADAFAL SINGH & ANR
March 31, 2017
STATE OF U P THRU SECRETARY SECONDARY EDUCATION AND 5 ORS Vs. MANGALI PRASAD VERMA AND 2 ORS
September 13, 2017
STATE OF U.P Vs. KAMAL JEET SINGH
August 4, 2017
STATE OF U.P Vs. RAVIJESH MATHUR
October 11, 2017
STATE OF U.P Vs. BHOOP NARAYAN RAI & ANR.
December 13, 2017
STATE OF U.P THROUGH PRINCIPAL SECRETARY DEPARTMENT OF FINANCE GOVERNMENT OF U.P Vs. PHAGOO RAM AND ANOTHER
January 17, 2017
STATE OF U.P. Vs. TAHIR KHAN & OTHERS
August 4, 2017
STATE OF U.P. Vs. SOVARAN AND ANOTHER
July 21, 2017
STATE OF U.P. Vs. SOVARAN
July 21, 2017
STATE OF U.P. Vs. SMT. KAMINI DEVI
July 31, 2017
STATE OF U.P. Vs. SMT. KANEEZ
July 14, 2017
STATE OF U.P. Vs. VIKRANT TOMAR
May 17, 2017
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT
May 15, 2017
STATE OF U.P. Vs. KUNWAR PAL SINGH,
May 30, 2017
STATE OF U.P. Vs. YUDHISHTHIR SINGH
March 6, 2017
STATE OF U.P. Vs. BRIJESH YADAV
April 20, 2017
STATE OF U.P. Vs. MOHAMMAD AFZAL
May 16, 2017
STATE OF U.P. Vs. SANTOSH KUMAR SARAN
April 28, 2017
STATE OF U.P. Vs. RAM KISHORE NIGAM
May 4, 2017
STATE OF U.P. Vs. JAGPAT SINGH
April 4, 2017
STATE OF U.P. Vs. SMT. SUMAN MISHRA
February 28, 2017
STATE OF U.P. Vs. PRAMOD PATHAK
February 8, 2017
STATE OF U.P. Vs. KM. ASHA
January 17, 2017
STATE OF U.P. Vs. SUKHHO & OTHERS
January 12, 2017
STATE OF U.P. Vs. MOHD. SHAFI @ GUDDU
February 7, 2017
STATE OF U.P. Vs. RAM NARESH SINGH AND 3 OTHERS
February 7, 2017
STATE OF U.P. Vs. RIYAJ
February 7, 2017
STATE OF U.P. Vs. SMT. KAISHUN NIHSA
July 13, 2017
STATE OF U.P. Vs. BADAN SINGH AND ANOTHER
February 10, 2017
STATE OF U.P. Vs. SUBODH KUMAR GUPTA
May 11, 2017
STATE OF U.P. Vs. RANDHIR SINGH
July 5, 2017
STATE OF U.P. Vs. PREMRAJ KANNAUJIYA
May 17, 2017
STATE OF U.P. Vs. S.K.S. RANA
January 12, 2017
STATE OF U.P. Vs. GIRISH PAL
May 11, 2017
STATE OF U.P. Vs. VISHNU DUTT SHUKLA
May 31, 2017
STATE OF U.P. Vs. ASOK PANDE
August 25, 2017
STATE OF U.P. Vs. NOORUDDIN
April 24, 2017
STATE OF U.P. Vs. HARI SHARAN SINGH (INRE 6716 S/S 2005)
March 29, 2017
STATE OF U.P. Vs. DEVENDRA KUMAR SHARMA AND ORS.
October 31, 2017
STATE OF U.P. Vs. HARENDRA SINGH AND OTHERS
October 7, 2017
STATE OF U.P. Vs. ANIL
May 30, 2017
STATE OF U.P. Vs. VIJENDRA @ KALA AND OTHERS
May 30, 2017
STATE OF U.P. Vs. MADAN KUMAR AGARWAL AND 2 OTHERS
November 20, 2017
STATE OF U.P. Vs. NANDRAM AND ANOTHER
December 20, 2017
STATE OF U.P. Vs. PAWAN KUMAR SHARMA AND ANOTHER
May 24, 2017
STATE OF U.P. Vs. THE D.J. VARANASI AND OTHERS
August 17, 2017
STATE OF U.P. Vs. KANHAIYA TIWARI
May 8, 2017
STATE OF U.P. Vs. EMMNUEL SINGH AND ANOTHER
May 19, 2017
STATE OF U.P. Vs. SURESH CHANDRA PATHAK AND ANOTHER
April 21, 2017
STATE OF U.P. Vs. SUSHIL KUMAR MISHRA
August 30, 2017
STATE OF U.P. Vs. SMT. PRAKASHWATI
September 21, 2017
STATE OF U.P. Vs. RAM NARAYAN SRIVSTVA
October 27, 2017
STATE OF U.P. Vs. SHAUKEEN SINGH S/O BHUSE SINGH & ANR.
April 10, 2017
STATE OF U.P. Vs. INDRA PAL & OTHERS
May 4, 2017
STATE OF U.P. Vs. SMT. SHIV RANI
January 12, 2017
STATE OF U.P. & ANOTHER Vs. CHIEF CONTROLLING REVENUE AUTHORITY, U.P. ALLD. & ANR.
August 4, 2017
STATE OF U.P. & OTHERS Vs. SRI CHUNNU KHAN
March 20, 2017
STATE OF U.P. & OTHERS Vs. RAJ KUMAR SRIVASTAVA & OTHERS
October 5, 2017
STATE OF U.P. (MAJOR B.C) Vs. GAYATRI PRASAD PRAJAPATI AND OTHER
April 28, 2017
STATE OF U.P. (MAJOR B.C.) Vs. GAYATRI PRASAD PRAJAPATI AND ORS.
May 26, 2017
STATE OF U.P. (STATE APPEAL) Vs. PREM SHANKAR AND OTHERS
January 11, 2017
STATE OF U.P. (STATE APPEAL) Vs. KAILASH
May 8, 2017
STATE OF U.P. AND 2 ORS. Vs. ATAR SINGH
September 5, 2017
STATE OF U.P. AND 3 OTHERS Vs. SMT. SARIKA SINGH
September 13, 2017
STATE OF U.P. AND ANOTHER Vs. CLASS IV EMPLOYEES ASSOCIATION, HIGH COURT AND 2 OTHERS
April 27, 2017
STATE OF U.P. AND ANOTHER Vs. THE A.D.J., ANPARA/PIPRI, SONBHADRA AND ANOTHER
September 15, 2017
STATE OF U.P. AND ANOTHER Vs. MANISH KUMAR GUPTA AND ANOTHER
August 4, 2017
STATE OF U.P. AND ANOTHER Vs. SMT. GIRIJA DEVI AND OTHERS
October 10, 2017
STATE OF U.P. AND OTHER Vs. BHIM SEN SHARMA AND ANOTHER
March 27, 2017
STATE OF U.P. AND OTHERS Vs. LAIK AHMAD AND OTHERS
March 29, 2017
STATE OF U.P. AND OTHERS Vs. RAM BHAROSEY LAL (SINCE DECEASED) AND OTHERS
January 3, 2017
STATE OF U.P. AND OTHERS Vs. CHANDRA PRAKASH MISHRA AND ANOTHER
March 4, 2017
STATE OF U.P. AND OTHERS Vs. GORAKH NATH PANDEY AND OTHERS
December 21, 2017
STATE OF U.P. AND OTHERS Vs. MUNNEY LAL AND ANOTHER
January 20, 2017
STATE OF U.P. AND OTHERS Vs. SHASHTHI DUTT SHASTRI AND OTHERS
August 21, 2017
STATE OF U.P. AND OTHERS Vs. SMT. SUMAN SINGH AND ANOTHER
November 10, 2017
STATE OF U.P. AND OTHERS Vs. KESHARI PRASAD SINGH
May 8, 2017
STATE OF U.P. AND OTHERS Vs. ASHTEBHUJA MISHRA AND ANOTHER
May 19, 2017
STATE OF U.P. AND OTHERS Vs. RAJ MANI SINGH AND ANOTHER
August 24, 2017
STATE OF U.P. THRO. PRIN. SECY. COOPERATIVE LKO. AND ANR. Vs. KAWAL DHARI SINGH 5676 (M/B) 2009
September 13, 2017
STATE OF U.P. THROUGH PRINCIPAL SECRETARY INSTITUTIONAL FINANCE LKO. Vs. GULAB CHANDRA
April 21, 2017
STATE OF U.P. THROUGH SECRETARY HOME POLICE AND OTHERS Vs. MAM CHAND TYAGI S/O LATE AMAR CHAND TYAGI AND ANOTHER
April 28, 2017
STATE OF U.P. THROUGH SECRETARY MEDICAL HEALTH & 3 ORS. Vs. SMT. NOORJAHAN & ANR.
April 3, 2017
STATE OF U.P. THROUGH SECY. RURAL DEVP. DEPTT. SECTT.LKO. Vs. SHRI ANANT RAM AWASTHI AND ORS.
February 10, 2017
STATE OF U.P. THROUGH THE SECRETARY, DEPARTMENT OF COOPERATIVE, CIVIL SECRETARIAT, LUCKNOW Vs. ADITYA PRASAD SRIVASTAVA AND ANOTHER
January 17, 2017
STATE OF U.P. THRU CHIEF SECY Vs. SHAMBHOO NATH PANDEY
February 7, 2017
STATE OF U.P. THRU SECY. Vs. KESHAV PANDEY
February 3, 2017
STATE OF U.P. THRU SECY. NAGAR VIKAS & ANOTHER Vs. RAMA SHANKAR DIXIT & ANR.
July 11, 2017
STATE OF U.P. THRU. PRIN. SEC. HOME AND 3 OTHERS Vs. SATYANAM
September 6, 2017
STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. 2 AND ORS. Vs. DEVENDRA KUMAR DUBEY AND ANR.
January 20, 2017
STATE OF U.P. THRU. PRIN. SECY. JAIL ADMINISTRATION LKO. AND 3 ORS Vs. SHYAM NARAYAN ZEENAT & ANR.
January 20, 2017
STATE OF U.P. THRU. PRIN. SECY., AGRICULTURE AND 3 OTHERS Vs. KULDEEP THAKUR (INRE 10144 S/S 2016)
March 1, 2017
STATE OF U.P. THRU. PRIN.SECY., PUBLIC WORKS DEPTT.& 4 OTHERS Vs. RAM CHANDRA DWIVEDI (METH) & ANR. (IN RE 7723 S/S 2013)
April 6, 2017
STATE OF U.P. THRU. SECRETARY BASIC EDUCATION & OTHERS Vs. BABADEEN YADAV (INRE 8067 S/S 2016)
March 8, 2017
STATE OF UP THROUGH PRIN SECY IRRIGATION Vs. RAM PRAKASH TEWARI
March 9, 2017
STATE OF UTTAR PARDESH Vs. SRI PRAMOD KUMAR DUBEY
September 21, 2017
STATE OF UTTAR PARDESH Vs. FATEH BAHADUR SINGH
August 9, 2017
STATE OF UTTAR PRADESH AND OTHERS Vs. RAVINDRA KUMAR SAINI
September 1, 2017
STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY AND OTHERS Vs. KALPANA VERMA AND ANOTHER
September 6, 2017
STATE OF UTTAR PRADESH,THROUGH PRINCIPAL SECRETARY Vs. R K TRIPATHI
April 12, 2017
SUB-INSPECTOR SHYAM VEER SINGH Vs. STATE OF U P THRU PRIN SECY (HOME DEPTT )CIVIL SECTT & ORS
December 4, 2017
SUBEDAR Vs. STATE OF U.P.
April 6, 2017
SUBHAS CHAND Vs. MAHESH CHANDRA AGRAWAL
May 31, 2017
SUBHASH Vs. STATE OF U.P.
March 22, 2017
SUBHASH CHAND Vs. STATE OF U.P.
August 24, 2017
SUBHASH CHANDRA Vs. STATE OF U.P.
April 19, 2017
SUBHASH CHANDRA 2927(S/S)2009 Vs. STATE OF U.P. THROUGH THE SECRETARY DEPARTMENT OF HOME LKO. AND OTHERS
January 10, 2017
SUBHASH CHANDRA GULATI Vs. GENERAL OFFICER COMMANDING IN CHIEF H Q CENTRAL
November 3, 2017
SUBHASH CHANDRA SAXENA Vs. RAVINDRA KUMAR GAUR AND 2 OTHERS
August 21, 2017
SUBHASH HARIJAN Vs. STATE OF U.P.
April 21, 2017
SUBHASH SAXENA @ LAL BABU Vs. STATE OF U P & ANOTHER
July 31, 2017
SUBHASH SINGH THAKUR Vs. STATE OF U P AND 3 OTHERS
August 23, 2017
SUBHASH SON OF JAGANNATH BHURJI Vs. STATE OF U.P.
November 2, 2017
SUBODH Vs. STATE OF U.P.
January 12, 2017
SUBODH SINGH Vs. STATE OF U.P.
March 23, 2017
SUBROS EMPLOYEES ASSOCIATION Vs. STATE OF U.P. THRU SECRY.
April 17, 2017
SUDAMA & ANOTHER Vs. STATE OF U P
July 25, 2017
SUDAMA PRASAD Vs. STATE OF U P AND 6 ORS
December 19, 2017
SUDAMA YADAV AND 9 OTHERS Vs. STATE OF U P AND 2 OTHERS
November 7, 2017
SUDARSHAN & OTHERS Vs. BOARD OF REVENUE, U.P. & 5 OTHERS
August 16, 2017
SUDERSHAN Vs. STATE OF U P & OTHERS
November 1, 2017
SUDERSHAN KUMAR Vs. STATE OF U P & ANR
May 30, 2017
SUDESHPAL Vs. STATE OF U P
February 22, 2017
SUDHAKAR Vs. STATE OF U.P. AND 4 OTHERS
January 3, 2017
SUDHAKAR RASTOGI Vs. STATE OF U P
July 31, 2017
SUDHAKAR RASTOGI Vs. STATE OF U.P.
September 12, 2017
SUDHAKAR RASTOGI Vs. STATE OF U.P.
July 18, 2017
SUDHANSHU MISRA Vs. FIITJEE LTD.
July 27, 2017
SUDHEER KUMAR Vs. STATE OF U.P.
August 9, 2017
SUDHIR Vs. SMT. PAVITRA AND 12 ORS.
September 20, 2017
SUDHIR GUPTA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
September 14, 2017
SUDHIR MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
April 19, 2017
SUDHIRENDRA & 13 OTHERS Vs. STATE OF U P & 5 OTHERS
December 21, 2017
SUHAIL AHMAD Vs. STATE OF U.P.
May 12, 2017
SUKAI MADHESHIYA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
July 14, 2017
SUKAI, SON OF SONEY LAL KISAN Vs. STATE OF U P
February 16, 2017
SUKH DEV Vs. STATE OF U.P.
March 22, 2017
SUKHBIRI AND ANOTHER Vs. STATE OF U P
February 3, 2017
SUKHDEO AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
October 7, 2017
SUKHDEO GAUR Vs. STATE
May 31, 2017
SUKHDEYI & OTHERS Vs. STATE OF U P THRU SECY & OTHERS
November 14, 2017
SUKHLAL SINGH Vs. ADDITIONAL DISTRICT JUDGE SITAPUR AND OTHERS
November 28, 2017
SUKHPAL Vs. ADDITIONAL COMMISSIONER
April 18, 2017
SUKUMAR NAND LAL SHAH Vs. STATE OF U.P. AND ANOTHER
May 24, 2017
SULTAN KHAN Vs. STATE
April 13, 2017
SUMAN DEVI Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION)
December 8, 2017
SUMAN TIWARI Vs. PUNJAB NATIONAL BANK AND OTHERS
August 24, 2017
SUMANPAL SINGH Vs. STATE OF U.P. AND OTHERS
March 3, 2017
SUNARI DEVI Vs. BOARD OF REVENUE
August 24, 2017
SUNAUVVAR Vs. STATE OF U.P.
February 9, 2017
SUNDAR GARDEN WELFARE ASSOCIATION Vs. STATE OF U.P.
September 5, 2017
SUNDER BHARTI Vs. STATE OF U.P. AND 6 OTHERS
May 29, 2017
SUNEEL Vs. COMMISSIONER GORAKHPUR DIV. & OTHERS
August 10, 2017
SUNEEL KUMAR AND 46 ORS. Vs. STATE OF U.P. AND 3 ORS.
October 7, 2017
SUNEEL KUMAR SHARMA Vs. UNION OF INDIA THRU CHAIRMAN & OTHERS
August 8, 2017
SUNEETA GUPTA AND ORS Vs. STATE OF U P THRU SECY , HOME & ORS
February 16, 2017
SUNIL BHARTI MITTAL M/S BHARTI AIRTEL LIMITED Vs. STATE OF UTTAR PRADESH AND ANOTHER
February 9, 2017
SUNIL KUMAR Vs. STATE OF U P THRU PRIN SECY (ENERGY) LKO & 2 ORS
January 31, 2017
SUNIL KUMAR @ SANDEEP KUMAR Vs. BILAL AND 3 OTHERS
November 30, 2017
SUNIL KUMAR @ SONU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
July 20, 2017
SUNIL KUMAR DWIVEDI Vs. STATE OF U P AND ANOTHER
June 22, 2017
SUNIL KUMAR GUPTA Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY P W D LUCKNOW AND OTHERS
May 5, 2017
SUNIL KUMAR MISHRA Vs. UNION OF INDIA
December 18, 2017
SUNIL KUMAR NIGAM & 5 OTHERS Vs. ASHA (DEAD) & OTHERS
August 21, 2017
SUNIL KUMAR RASTOGI Vs. COMMISSIONER OF INCOME TAX, MEERUT
November 22, 2017
SUNIL KUMAR SHARMA AND ANOTHER Vs. STATE OF U.P.
October 23, 2017
SUNIL KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY STAMP & REGISTRATION LKO & ANR
April 17, 2017
SUNIL KUMAR TIWARI Vs. OM PRAKASH TIWARI AND 2 OTHERS
October 23, 2017
SUNIL KUMAR VERMA Vs. STATE OF UTTAR PRADESH
September 19, 2017
SUNIL KUMAR YADAV Vs. UNION OF INDIA
August 30, 2017
SUNIL RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 14, 2017
SUNINDER SANDHA Vs. STATE OF U P & OTHERS
October 12, 2017
SUNIT KUMAR Vs. KRISHNA KUMAR AGRAWAL
October 24, 2017
SUNITA RAI AND OTHERS Vs. STATE OF U P AND OTHERS
September 7, 2017
SUNITA YADAV & OTHERS Vs. ORIENTAL INSURANCE CO LTD & OTHERS
December 15, 2017
SUNITA YADAV AND 5 OTHERS Vs. STATE OF U.P. THRU. PRIN.SECY., PANCHAYATI RAJ AND 3 OTHERS
May 2, 2017
SUNITA YADAV AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
April 3, 2017
SUNNY MOHAN Vs. CHIEF JUDICIAL MAGISTRATE, BULAND SHAHAR AND ANOTHER
December 12, 2017
SUPER INFRAHEIGHTS(A PARTNERSHIP FIRM)THRU.ITS PARTNER & ANR. Vs. STATE OF U.P. THRU. PRIN. SECY. TAX & REGISTRATION & ORS.
March 28, 2017
SUPERINTENDING ENGINEER, ELECTRICITY URBAN DIST. DIVISION Vs. SMT. POONAM SINGH AND 2 OTHERS
October 27, 2017
SURAI NARAYAN JAISWAL @ KUKOO Vs. STATE OF U P
August 2, 2017
SURAJ BALI SINGH Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE
May 8, 2017
SURAJ BHAN KARWARIYA @ SURYABHAN Vs. SWATI AGARWAL
September 15, 2017
SURAJ BHAN KARWARIYA @ SURYABHAN Vs. STATE OF U.P.
September 15, 2017
SURAJ GUPTA Vs. STATE OF U.P. AND ANOTHER
November 1, 2017
SURAJ PRASAD Vs. STATE OF U.P.
December 6, 2017
SURAJMAL Vs. STATE OF U.P.
March 3, 2017
SURAJMUKHI DEVI Vs. RAMESH GUPTA AND 5 OTHERS
October 30, 2017
SURANTI DEVI Vs. STATE OF U P AND 2 OTHERS
October 31, 2017
SURENDRA Vs. STATE
August 29, 2017
SURENDRA @ BHURE Vs. STATE OF U.P.
October 23, 2017
SURENDRA @ SHYAM LAL & OTHERS Vs. STATE OF U P
November 13, 2017
SURENDRA BAHADUR SINGH Vs. STATE OF U.P. THROUGH ITS SECY.BASIC
March 1, 2017
SURENDRA KUMAR AHUJA Vs. WAZEER CHAND AHUJA
January 20, 2017
SURENDRA KUMAR SRIVASTAVA Vs. U.P.AVAS EVAM VIKAS PARISHAD ...
December 21, 2017
SURENDRA KUMAR VERMA Vs. STATE OF U.P. AND ANOTHER
November 9, 2017
SURENDRA KUMAR YADAV Vs. STATE OF U.P. THRU. SECY. CO-OPERATIVE DEPTT. & ORS.
April 25, 2017
SURENDRA NATH YADAV Vs. DEBT RECOVERY OFFICER
August 1, 2017
SURENDRA PAL Vs. STATE OF U.P.
February 27, 2017
SURENDRA PAL SINGH AND OTHERS Vs. STATE OF U P AND ANR
May 29, 2017
SURENDRA PAL VERMA SON OF BABU RAM VERMA Vs. STATE OF U P
February 15, 2017
SURENDRA SHARMA Vs. STATE OF U P AND ANOTHER
February 16, 2017
SURENDRA SINGH AND OTHERS Vs. M/S SMART MONEY FINANCIAL SERVICES AND OTHERS
January 5, 2017
SURENDRA SINGH BAGGA @ RAJA SARDAR Vs. STATE OF U.P.
February 8, 2017
SURENDRA SINGH YADAV Vs. STATE OF U.P.
November 6, 2017
SURENDRA YADAV Vs. UNION OF INDIA
May 16, 2017
SURESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 12, 2017
SURESH Vs. STATE OF U P
May 25, 2017
SURESH & ANOTHER Vs. STATE OF U P
July 21, 2017
SURESH AND ANOTHER Vs. SRI RAM BHAROSEY LAL GUPTA AND OTHERS
November 10, 2017
SURESH CHAND RAJAN & ANOTHER Vs. STATE OF U P & ANOTHER
July 6, 2017
SURESH CHANDRA Vs. STATE OF U P AND ANOTHER
May 30, 2017
SURESH CHANDRA GUPTA Vs. SMT. MUNNI DEVI
May 29, 2017
SURESH DHAR DUBEY Vs. UNION OF INDIA & OTHERS
December 18, 2017
SURESH DUTT PANDEY Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
February 20, 2017
SURESH KUMAR GUPTA @ CHANDU Vs. UNION OF INDIA
December 19, 2017
SURESH KUMAR MAURYA Vs. SMT. HIRAMANI GUPTA AND 3 OTHERS
April 6, 2017
SURESH KUMAR TRIPATHI Vs. SANKATHA PRASAD AGRAHARI
March 30, 2017
SURESH PRASAD Vs. UNION OF INDIA
July 17, 2017
SURESH PRATAP SINGH Vs. STATE OF U.P THRU PRIN SECY FOOD & RASAD LKO AND OTHERS
January 19, 2017
SURESH RAM Vs. U P POWER CORPORATION LTD LKO THROU CHAIRMAN AND ORS
May 10, 2017
SURESH SINGH Vs. STATE OF U.P.
January 17, 2017
SURESH UPADHYAYA Vs. STATE OF U P THRU PRIN SECY , DEPTT OF HOME & 4 OTHERS
December 8, 2017
SURESHWAR SINGH Vs. SARAL CHAUHAN AND OTHERS
August 9, 2017
SURJEE DEVI Vs. U.P. STATE ROAD TRANSPORT CORPORATION
May 17, 2017
SURJEET ALIAS BHOLA Vs. UNION OF INDIA
May 30, 2017
SURKAHEY @ RAM SAMUJH Vs. STATE OF U.P.
August 17, 2017
SURVESH KUMAR Vs. STATE OF U P AND 5 OTHERS
October 23, 2017
SURYA BHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAI BARELI
August 1, 2017
SURYA BIR SRIVASTAVA Vs. REGISTRAR, COOPERATIVE SOCIETIES
August 22, 2017
SURYA NARAIN Vs. D D C & OTHERS
December 22, 2017
SURYA PRAKASH AND OTHERS Vs. STATE OF U P AND OTHERS
January 27, 2017
SURYA PRAKASH SINGH ALIAS CHABHA SINGH Vs. STATE OF U.P.
June 2, 2017
SUSHIL CHAUBEY Vs. STATE OF U P
July 18, 2017
SUSHIL KUMAR Vs. STATE OF U.P.
May 2, 2017
SUSHIL KUMAR Vs. D.D.C., GORAKHPUR AND OTHERS
October 7, 2017
SUSHIL KUMAR Vs. HARI DATT SHARMA AND 2 OTHERS
September 21, 2017
SUSHIL KUMAR AND ANOTHER Vs. SAMPARK LOJASTIC PRIVATE LIMITED AND ANOTHER
April 26, 2017
SUSHIL KUMAR PARICHA Vs. COMMISSIONER, COMMERCIAL TAX
December 12, 2017
SUSHIL KUMAR RAI Vs. STATE OF U.P. AND 6 OTHERS
August 21, 2017
SUSHIL KUMAR SHARMA Vs. RAJESH KUMAR PANDEY S S P DISTT ALIGARH
December 6, 2017
SUSHIL KUMAR SHARMA AND OTHERS Vs. STATE OF U.P.
August 10, 2017
SUSHIL KUMAR SRIVASTAVA Vs. VIKASH BUDHWAR
November 1, 2017
SUSHIL KUMAR YADAV Vs. STATE OF U.P.
June 8, 2017
SUSHIL KUMAR YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
October 31, 2017
SUSHILA DEVI Vs. RAJNIKANT SINGH
November 2, 2017
SUSWANI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), LUCKNOW
August 24, 2017
SUTAPA SINHA AND OTHERS Vs. STATE OF U P AND OTHERS
January 9, 2017
SWAMI NATH Vs. STATE OF U.P. AND OTHERS
January 10, 2017
SWAMI NATH, SON OF BISHESHWAR ALIAS RAMESHWAR; JAMUNA PRASAD; GANGA PRASAD; RAM NATH; KRIPA RAM; SATYA RAM Vs. STATE OF U P
December 8, 2017
SWAMI PRASAD & OTHERS Vs. STATE OF U P
September 1, 2017
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF SWAMI SHANTANAND SARASWATI Vs. JAGAT GURU SHANKARCHARYA, JYOTISHPEETH PEETHADESHWAR SRI SWAMI SWAROOPANAND SARASWATI
September 22, 2017
SWAMIDEEN Vs. STATE OF U.P.
February 20, 2017
SWAPNA DAS GUPTA & OTHERS Vs. RAJIV KAPOOR & OTHERS
April 20, 2017
SWETA PANDEY AND 2 OTHERS Vs. STATE OF U.P. THRU PRIN. SECY. AND 4 OTHERS
February 3, 2017
SYED ASAD AHMAD @ SHAKIB Vs. UNION OF INDIA THRU INTELLIGENCE OFFICER
February 14, 2017
SYED FARHAT ALI Vs. STATE OF U.P. AND 4 OTHERS
September 18, 2017
SYED HAMMAD ASHRAF AND OTHERS Vs. STATE OF U P AND OTHERS
August 24, 2017
SYED MAHTAB ALI Vs. STATE OF U P
October 30, 2017
SYED MANSOOR HASAN RIZVI Vs. DIRECTOR, LOCAL BODIES AND OTHERS
March 9, 2017
SYED MOHAMMAD AHMAD Vs. UNION OF INDIA AND OTHERS
October 30, 2017
SYED MUKHTAR HUSAIN Vs. SHABAN ALI AND OTHERS
November 23, 2017
SYED SHAKEB ASHRAF AND 3 OTHERS Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF BASIC EDU. LUCKNOW AND OTHERS
April 13, 2017
SYED WASEEM RIZVI Vs. UNION OF INDIA THRU. SECY. DEPTT. OF CULTURE NEW DELHI & ORS.
March 22, 2017
SYED ZEESHAN HAIDER Vs. STATE OF U.P. AND OTHERS
December 1, 2017
TABASSUM Vs. STATE OF U.P.
December 22, 2017
TALLAN & OTHERS Vs. STATE OF U P
July 19, 2017
TANNO Vs. STATE OF U P
August 3, 2017
TANVEER AHMAD KHAN AND 3 OTHERS Vs. STATE OF U P THRU SECY AND 3 OTHERS
January 25, 2017
TANVEER AHMAD SIDDIQUIE Vs. UTTAR PRADESH INFORMATION COMMISSION THRU REGISTRAR & ORS
September 15, 2017
TANWEER ALAM Vs. U.P. COOPERATIVE SPINNING MILLS FED. LTD.
August 31, 2017
TAPA NATH Vs. SPECIAL LAND ACQUISITION OFFICER
August 25, 2017
TARA