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Case Index
Title
Date
44, NOIDA INFRATECH Vs. SANWARIYA GAS LIMITED & ORS
October 30, 2017
A AND M DESIGN AND PRINT PRODUCTION Vs. UNION OF INDIA
September 8, 2017
A B GRAIN SPIRITS PVT LTD & ANR Vs. GOVT OF NCT OF DELHI AND ORS
December 6, 2017
A H WHEELER PVT LTD AND ORS Vs. BANK OF BARODA AND ORS
August 3, 2017
A J Vs. S P
December 7, 2017
A. KRISHNA REDDY Vs. CBI THR. DIRECTOR
February 23, 2017
A. MEENAKSHI CHANDELA A. Vs. STATE ELECTION COMMISSIONER AND ORS
March 30, 2017
A. RUPIN MANOHAR Vs. MOHD. ANSARI
August 17, 2017
A.K. TANDON Vs. CENTRAL BANK OF INDIA & ANR.
November 6, 2017
A.P. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (GENERAL)
May 9, 2017
A.P. VERMA & ORS. Vs. ENGINEERS INDIA LIMITED & ORS.
March 17, 2017
A.R. CONSTRUCTION Vs. C.C.C. INFRASYS PRIVATE LIMITED
July 24, 2017
A.S GAUR (SINCE DECEASED) THR HIS LEGAL HEIRS Vs. LAKSHMI DEVI & ANR
March 14, 2017
AAKASH EDUCATIONAL SERVICES LTD. Vs. CHIRAG KOTHARI
August 24, 2017
AAKASH EDUCATIONAL SERVICES PRIVATE LIMITED Vs. AKASH EDUCATIONAL AND CHARITABLE TRUST AND ORS
September 14, 2017
AAKASH SHARMA Vs. STATE
April 27, 2017
AALOKE SURIE Vs. PRABHU RAM VERMA & ORS
November 20, 2017
AAM AKALI DAL Vs. DIRECTORATE OF GURUDWARA ELECTIONS AND ORS.
February 3, 2017
AARTI DRUGS LTD. Vs. DESIGNATED AUTHORITY, DIRECTOR GENERAL OF ANTI-DUMPING AND ALLIED DUTIES
August 29, 2017
AAS MOHAMMAD Vs. STATE
March 30, 2017
AAS MOHAMMED Vs. D T C
December 21, 2017
AASHA Vs. STATE GOVT OF NCT OF DELHI & ANR.
November 24, 2017
AAXIS NANO TECHNOLOGIES PVT LTD Vs. UNION OF INDIA AND ANR
November 1, 2017
AAXIS NANO TECHNOLOGIES PVT. LTD. Vs. SCAN MESSTECHNIK GMBH
November 22, 2017
ABB INDIA LTD. Vs. COMMISSIONER TRADE & TAXES
February 27, 2017
ABBOTT HEALTHCARE PVT LTD Vs. RAJ KUMAR PRASAD & ORS
December 4, 2017
ABC BEVERAGES PRIVATE LIMITED Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION (IRCTC) LTD.
July 28, 2017
ABCHAL TAXI STAND Vs. COMMISSIONER OF POLICE, DELHI AND ORS
October 17, 2017
ABDUL HAMEED WARSI Vs. ABDUL QADAR
July 5, 2017
ABDUL KALAM Vs. STATE (NCT OF DELHI)
January 16, 2017
ABDUL KALAM Vs. STATE ( GOVT OF NCT OF DELHI)
August 9, 2017
ABDUL WAHAB (DEAD) THR LRS & ORS Vs. GOVT OF NCT OF DELHI & ORS
December 4, 2017
ABHINANDAN Vs. UNION OF INDIA
July 19, 2017
ABHINAV KUMAR, M/S. SONIA HOSPITAL PVT LTD Vs. ORIENTAL BANK OF COMMERCE
May 25, 2017
ABHINAV SINHMAR Vs. THE CHAIRMAN, JOINT ADMISSION
October 30, 2017
ABHISHEK VERMA Vs. C.B.I.
October 17, 2017
ABID Vs. STATE (GOVT. OF NCT OF DELHI)
May 29, 2017
ABIGAIL LOUISA CLARK AND ANOTHER Vs. STATE NCT OF DELHI AND ANOTHER
May 29, 2017
ABODH Vs. THE STATE (NCT OF DELHI)
March 20, 2017
ACCOUNTANT OF INDIA Vs. ASHOK KUMAR
November 24, 2017
ACHLA SABHARWAL Vs. NATIONAL FILM DEVELOPMENT CORP. ...
November 28, 2017
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS (REGD) Vs. DIRECTORATE OF EDUCATION
August 3, 2017
ACTION CONSTRUCTION EQUIPMENT LTD Vs. NEELAM DEVI AND ORS (IFFCO TOKIO GENERAL INSURANCE CO LTD )
August 9, 2017
ADESH ENTERPRISES LLP Vs. VINOD KUMAR GOSWAMI
March 16, 2017
ADESH JAIN & ORS. Vs. TOP SINGH
May 2, 2017
ADESH KUMAR GUPTA Vs. SHRI D.K. MISHRA AND ANOTHER
December 20, 2017
ADIGEAR INTERNATIONAL & ANR Vs. SUBHASH AGGARWAL & ORS
December 5, 2017
ADISHWAR KUMAR JAIN Vs. SARITA GUPTA
January 23, 2017
ADITI GOEL Vs. ROHIT GOEL & ORS.
September 12, 2017
ADITYA PRASAD DUBE & ORS Vs. SHOBHA DUBE & ANR
November 14, 2017
ADITYA PRASAD DUBE & ORS Vs. STATE & ANR
December 18, 2017
ADITYA SRIVASTAVA Vs. CENTRAL BOARD OF SECONDARY
January 23, 2017
ADOBE PROPERTIES PRIVATE LIMITED Vs. AMP MOTORS PRIVATE LIMITED
January 16, 2017
ADONIS LIMITED Vs. NAROTAM SAYAL
February 14, 2017
ADRIYANA EVENTIDE Vs. DEE MARK HOTELS AND RESORTS
April 26, 2017
ADVANCE MAGAZINE PUBLISHERS INC. Vs. BOMBAY RAYON FASHIONS LIMITED & ORS.
August 23, 2017
ADWEL ADVERTISING SERVICE & ANR Vs. SOUTH DELHI MUNICIPAL CORPORATION
December 1, 2017
AERO CLUB OF INDIA Vs. UNION OF INDIA
July 4, 2017
AEZ INFRATECH PVT LTD Vs. VIBHA GOEL & ANR.
August 23, 2017
AFCONS INFRASTRUCTURE LIMITED Vs. IRCON INTERNATIONAL LIMITED
August 21, 2017
AFCONS INFRASTRUCTURE LTD. Vs. RAIL VIKAS NIGAM LIMITED
May 29, 2017
AFSANA BEGAM AND OTHERS Vs. MANJIT SINGH AND OTHERS
August 16, 2017
AGNITY TECHNOLOGIES PVT LTD Vs. COMMISSIONER OF INCOME TAX-1
September 19, 2017
AHLUWALIA CONTRACT (INDIA) LIMITED Vs. THE UNION OF INDIA
October 17, 2017
AHLUWALIA CONTRACTS (INDIA) LTD. Vs. THE UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY
May 8, 2017
AHUJA BUILDERS Vs. DOONVALLEY TECHNOPOLIS PVT. LTD.
August 23, 2017
AI-HIND PARTY & ANR Vs. REGISTRAR GENERAL AND CENSUS, COMMISSION OF INDIA & ORS
December 18, 2017
AIA ENGINEERING LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD (BHEL) & ORS.
February 16, 2017
AIMIL LTD. Vs. COMMISSIONER OF TRADE & TAXES
May 24, 2017
AIR INDIA LTD Vs. CAPT SURESH KUMAR & ANR
December 18, 2017
AIR INDIA LTD. Vs. COMMISSIONER OF SALES TAX
September 12, 2017
AIR INDIA LTD. (EARLIER KNOWN AS INDIAN AIRLINES LTD.) Vs. M.S. JAYANTHI AND ORS.
October 13, 2017
AIRPORTS AUTHORITY OF INDIA Vs. ARTEFACT PROJECTS LTD.
May 30, 2017
AIRPORTS AUTHORITY OF INDIA Vs. SIKKA ASSOCIATES
December 21, 2017
AIRPORTS AUTHORITY OF INDIA Vs. UNION OF INDIA
July 25, 2017
AJAB SINGH Vs. GOVT OF NCT OF DELHI AND ORS
November 29, 2017
AJAB SINGH Vs. GOVT OF NCT OF DELHI & ORS.
December 4, 2017
AJAY Vs. STATE
June 1, 2017
AJAY @ MUNNA Vs. STATE
June 16, 2017
AJAY DHINGRA Vs. RAJ KUMAR RAJORA
February 17, 2017
AJAY KHOSLA Vs. STATE
July 31, 2017
AJAY KUMAR Vs. THE STATE AND ORS.
July 5, 2017
AJAY KUMAR Vs. DEEPAK KUMAR
July 27, 2017
AJAY PAL Vs. STATE
April 25, 2017
AJAY SETHI Vs. STATE
August 30, 2017
AJAY SINGH Vs. KAL AIRWAYS PRIVATE LIMITED
July 3, 2017
AJIT KUMAR Vs. UNION OF INDIA AND ANR
December 15, 2017
AJIT SINGH Vs. GOVT OF NCT OF DELHI AND ORS.
October 9, 2017
AJIT SINGH AND ANOTHER Vs. GOVT OF NCT OF DELHI AND OTHERS
August 16, 2017
AK GAUTAM Vs. I.I.T.
August 28, 2017
AKANKSHA SIROHI Vs. UNIVERSITY OF DELHI AND OTHERS
May 24, 2017
AKASH CHOPRA & ANR Vs. SUDARSHAN CHOPRA & ORS
November 15, 2017
AKASH KUMAR Vs. STATE GOVT OF NCT OF DELHI
December 8, 2017
AKHAND RASHTRAWADI PARTY Vs. UNION OF INDIA AND ORS
November 24, 2017
AKHANDJYOTI TRANSMISSION AND DEVELOPERS LIMITED Vs. ARAVALI INFRAPOWER LTD
August 16, 2017
AKHILESH VERMA Vs. UNION OF INDIA
April 10, 2017
AKRAM & ORS. Vs. STATE (GOVT NCT OF DELHI)
July 18, 2017
AKS APPARELS Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
October 10, 2017
AKSH VARDHAN Vs. KARUR VYSYA BANK LTD AND ANR
March 5, 2017
AKSHAY KUMAR Vs. STATE
March 16, 2017
AKSHAY KUMAR Vs. THE STATE GOVT OF NCT OF DELHI
November 13, 2017
AKSHAY MEHTA & ORS Vs. USHA DUTTA & ORS
December 5, 2017
AKSHAY MEHTA & ORS. Vs. SMT USHA DUTTA & ORS.
December 5, 2017
AKSHEY GUPTA Vs. THE COMMISSIONER OF CUSTOMS (GENERAL)
January 3, 2017
ALCHEMIST FOOD LTD. Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
May 4, 2017
ALL INDIA CARROM FEDERATION Vs. UNION OF INDIA
May 29, 2017
ALL INDIA EQUALITY FORUM & OTHERS Vs. UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS
August 23, 2017
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. PRAHLAD RAUT
July 24, 2017
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. ASHIMA NEHRA WADHAWAN
December 11, 2017
ALL INDIA RAILWAY EMPLOYEES CONFEDERATION Vs. CHAIRMAN, RAILWAY BOARD
March 10, 2017
ALL INDIA RAILWAY PROTECTION FORCE ASSOCIATION AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 21, 2017
ALL INDIA SHWETAMBER STHANAKWASI JAIN CONFERENCE (REGD.) Vs. ORIENTAL INSURANCE CO. LTD.
March 23, 2017
ALOK BANSAL AND OTHERS Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
September 20, 2017
ALOK KUMAR SHARMA Vs. NATIONAL COUNCIL FOR COOPERATIVE TRAINING
March 20, 2017
ALSTOM T & D INDIA LTD (FORMERLY AREVA T&D INDIA LTD. Vs. M/S ARADHYA INFRA-TECH PVT. LTD.
December 7, 2017
ALUPRO BUILDING SYSTEMS PVT LTD Vs. OZONE OVERSEAS PVT LTD.
February 28, 2017
AMAL SHARMA Vs. GOVT. OF NCT OF DELHI AND ORS.
September 26, 2017
AMAN Vs. GOVT OF NCT OF DELHI AND ORS
November 29, 2017
AMAN Vs. GOVT OF NCT OF DELHI & ORS
November 30, 2017
AMAN MANOCHA Vs. PREM SINGH & ORS
January 2, 2017
AMAR @ AMAR KUMAR SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. & ORS
January 4, 2017
AMAR NATH Vs. JEE RAM & ANR.
December 19, 2017
AMARJEET Vs. STATE
November 1, 2017
AMARJEET KAUR ETC. Vs. RAGHUBIR SINGH
August 24, 2017
AMARJIT SINGH Vs. RAJU & ORS
December 11, 2017
AMARJIT SINGH AND ANR. Vs. SURINDER SINGH ARORA AND ANR.
February 2, 2017
AMARRASS SOCIETY FOR PERFORMING ARTS Vs. COMMISSIONER OF EXCISE, ENTERTAINMENT AND LUXURY TAX & ANR
December 15, 2017
AMBA PRASAD JADAVJEE & CO. AND ANR Vs. RAJESH DHINGRA
August 17, 2017
AMBUJA CEMENTS LTD. Vs. COMMISSIONER, SERVICE TAX COMMISSIONERATE
May 8, 2017
AMEET LALCHAND SHAH Vs. RISHABH ENTERPRISES
April 17, 2017
AMEETA MEHRA Vs. ADDITIONAL DIRECTOR OF INCOME TAX (INV)-UNIT
May 16, 2017
AMIT Vs. BALKAR SINGH AND ORS.
January 3, 2017
AMIT Vs. STATE OF NCT OF DELHI
October 12, 2017
AMIT Vs. BADLU RAM
August 10, 2017
AMIT @ LALU Vs. STATE
May 25, 2017
AMIT ARORA Vs. HIGH COURT OF DELHI
January 4, 2017
AMIT CHAUHAN Vs. STATE NCT OF DELHI
August 24, 2017
AMIT CHHIKARA Vs. UNION OF INDIA AND ORS
December 6, 2017
AMIT KISHORE JAIN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ORS
September 8, 2017
AMIT KUMAR Vs. CHARU MAKIN
March 28, 2017
AMIT KUMAR Vs. STATE (NCT OF DELHI)
March 29, 2017
AMIT KUMAR Vs. STATE (NCT OF DELHI)
July 31, 2017
AMIT KUMAR Vs. GEETA SAGAR
July 28, 2017
AMIT KUMAR Vs. SOUTH DELHI M C D GREEN PARK AND ORS
December 21, 2017
AMIT KUMAR GUPTA Vs. INDIAN OIL CORPORATION
January 30, 2017
AMIT SINGH KHOKHAR Vs. AMBEDKAR UNIVERSITY DELHI
January 20, 2017
AMIT@RAHUL Vs. STATE (THRU NCT OF DELHI)
April 26, 2017
AMITA GIRI Vs. LT. GOVERNOR & ANR
July 7, 2017
AMITABH HOSKOTE Vs. ROHIT BHATIA AND OTHERS
February 27, 2017
AMITABH SINHA Vs. UNION OF INDIA AND ORS.
July 26, 2017
AMRESH BAJAJ Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
November 1, 2017
AMRIK SINGH Vs. RAJPAL KAUR & ORS.
February 2, 2017
AMRISH AGARWAL TRADING AS MAHALAXMI PRODUCT Vs. VENUS HOME APPLIANCES PVT LTD
April 27, 2017
AMRIT LAL, ARKENDRA SINGH AND ANR. Vs. UOI AND ORS.
January 18, 2017
AMSA INDIA P. LTD. Vs. COMMISSIONER OF INCOME-TAX
March 9, 2017
ANALOG SYSTEMS AND ORS. Vs. GNCT OF DELHI AND ORS.
March 17, 2017
ANAND CHAUHAN Vs. DIRECTORATE OF ENFORCEMENT
April 10, 2017
ANAND KUMAR Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ANR
August 8, 2017
ANAND RAI Vs. UNION OF INDIA & ORS
December 18, 2017
ANAND RATHI SHARES AND STOCK BROKERS LTD. Vs. SHASHI PRABHA GUPTA
August 17, 2017
ANAND RAWAT Vs. LALIT SINGH NEGI
October 13, 2017
ANAND SINGH Vs. MAMATA SHAH
January 11, 2017
ANANT RAJ LIMITED Vs. RAGHUNATH BUILDERS PVT. LTD.
October 16, 2017
ANEESH AHMAD Vs. RUHI
November 17, 2017
ANGEL BROKING LTD. Vs. SHARDA KAPUR
May 9, 2017
ANGURI DEVI AND ANR Vs. UNION OF INDIA AND ORS
August 8, 2017
ANIL Vs. STATE
December 4, 2017
ANIL Vs. STATE OF NCT OF DELHI
April 28, 2017
ANIL @ RAJESH Vs. STATE
November 25, 2017
ANIL BHASIN Vs. IMARTI DEVI
November 6, 2017
ANIL GUPTA Vs. JAWAHARLAL NEHRU UNIVERSITY, NEW DELHI AND ANR
December 8, 2017
ANIL KUMAR Vs. STATE
March 9, 2017
ANIL KUMAR Vs. STATE (GOVT OF NCT OF DELHI) & ORS.
November 28, 2017
ANIL KUMAR Vs. T.K. AHUJA
July 18, 2017
ANIL KUMAR Vs. C.B.I
August 10, 2017
ANIL KUMAR AHUJA Vs. UNION OF INDIA & ORS
December 19, 2017
ANIL KUMAR ANAND Vs. UNION OF INDIA
September 5, 2017
ANIL KUMAR ANAND Vs. SUNE PAL AND OTHERS
August 1, 2017
ANIL KUMAR ANAND Vs. UNION OF INDIA
August 3, 2017
ANIL KUMAR BHUTANI Vs. MANYA BHUTANI
September 12, 2017
ANIL KUMAR BHUTANI Vs. MANYA BHUTANI
August 1, 2017
ANIL KUMAR DHYANI Vs. UNION OF INDIA AND ORS.
August 18, 2017
ANIL KUMAR RATHORE AND ORS. Vs. UNION OF INDIA AND ORS.
December 7, 2017
ANIL KUMAR TYAGI Vs. CHIEF EXECUTIVE OFFICER
March 27, 2017
ANIL LAMBA AND ORS. Vs. GOVT. OF NCT AND ORS.
March 6, 2017
ANIL PURI AND ANR. Vs. STATE AND ANR.
February 13, 2017
ANIL SHARMA Vs. CHAUDHARY RAVINDER KUMAR
February 6, 2017
ANIL THAKKAR AND OTHERS Vs. SHALU KAPOOR
April 17, 2017
ANIRBAN BHATTACHARYA Vs. JAWAHARLAL NEHRU UNIVERSITY THR ITS REGISTRAR
October 12, 2017
ANIRUDH KUMAR PANDEY Vs. MANAGEMENT OF MODERN PUBLIC SCHOOL & ORS.
November 30, 2017
ANISH ARYA Vs. STATE
May 22, 2017
ANITA BHANDARI & ANR Vs. MADHU MONGA & ORS
December 8, 2017
ANITA JAIN AND ANR Vs. GOVT OF NCT OF DELHI AND ORS
December 1, 2017
ANITA SHARMA Vs. SHIV KUMAR SHARMA & ORS
November 28, 2017
ANJALI BANSAL AND ANR. Vs. INDRA RANI
April 18, 2017
ANJALI SETH Vs. CENTRAL INFORMATION COMMISSION AND ORS
August 10, 2017
ANJAN KUMAR MANDAL Vs. UNION OF INDIA & ORS.
November 28, 2017
ANJANA GABA Vs. DIRECTOR OF EDUCATION DELHI & ORS
December 1, 2017
ANKIT MEHROTRA Vs. STATE (GOVT OF NCT OF DELHI) AND ANR
August 18, 2017
ANKIT SHARMA Vs. STATE
September 18, 2017
ANKUR Vs. DIRECTORATE OF EDUCATION AND ORS
December 13, 2017
ANKUR MUTREJA Vs. GNCTD
January 10, 2017
ANOOP KUMAR JOSHI Vs. THE STATE OF DELHI
January 12, 2017
ANOOP LOHIA & ANR. Vs. STATE GOVT. OF NCT OF DELHI & ANR.
May 31, 2017
ANOOP SINGH Vs. STATE
May 12, 2017
ANSHU SHARMA Vs. DIRECTOR OF EDUCATION
January 30, 2017
ANSHUL SHARMA AND ORS Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED AND ORS
November 30, 2017
ANTEX PHARMA PVT LTD Vs. PURECA LABORATORIES (P) LTD & ORS
December 19, 2017
ANUJ CHAWLA Vs. COMMISSIONER OF INCOME TAX, NEW DELHI
April 11, 2017
ANUJ KUMAR SINGH Vs. YOGENDRA PRASAD SINGH
August 2, 2017
ANUJ MALHOTRA Vs. SANJAY MALHOTRA
May 23, 2017
ANUP KANT SAHAY Vs. STATE
February 27, 2017
ANUPAM AGGARWAL Vs. SUDESH AND ORS.
March 1, 2017
ANURADHA SA INVESTMENTS LIC Vs. PARSVNATH DEVELOPERS LIMITED
April 20, 2017
ANURADHA SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
July 12, 2017
ANURAG PANDEY Vs. STATE
December 5, 2017
ANURAG SOOD Vs. STATE (NCT OF DELHI)
January 16, 2017
AON SERVICES INDIA PRIVATE LIMITED Vs. STATE
January 25, 2017
APARICI CERAMICA Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ORS.
October 26, 2017
APEEJAY SCHOOL Vs. GOVT OF NCT OF DELHI
April 25, 2017
APEEJAY SCHOOL & ANR. Vs. GNCT OF DELHI & ORS.
November 10, 2017
APHRO ECOMMERCE SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
August 25, 2017
APL APOLLO TUBES LTD Vs. SURYA ROSHNI LIMITED
January 3, 2017
APOLLO TYRES LTD. Vs. PIONEER TRADING CORPORATION
August 17, 2017
APRAJITA KUMARI Vs. JOINT DIRECTOR
September 12, 2017
APSANA GLOBAL SUGANDHI PVT LTD & ORS Vs. UNION OF INDIA & ORS
July 14, 2017
AQUA DESIGNS INDIA PRIVATE LIMITED Vs. UNION OF INDIA, MINISTRY OF POWER AND ANOTHER
July 24, 2017
ARANYA HOSPITALITY MANAGEMENT SERVICES PVT. LTD. Vs. K.M. DHOUNDIYAL
March 21, 2017
ARCHANA Vs. HIMANSHU BAHL
February 1, 2017
ARDEE INFRASTRUCTURE PVT. LTD Vs. MS. ANURADHA BHATIA
January 6, 2017
AREEBA HASAN & ORS Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS
July 6, 2017
ARENA MOBILE PVT LTD Vs. MICROSOFT CORPORATION (INDIA) PVT LTD AND ORS
August 9, 2017
ARIF Vs. STATE (GOVT. OF NCT OF DELHI)
August 25, 2017
ARIF Vs. STATE
February 2, 2017
ARISE INDIA LIMITED Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ORS.
October 26, 2017
ARJUN Vs. STATE (NCT OF DELHI)
January 27, 2017
ARJUN @ CHANGA Vs. THE STATE (NCT OF DELHI)
February 15, 2017
ARJUN DAS Vs. INCOME
August 22, 2017
ARJUN SINGH GUPTA (DECEASED) AND ANR Vs. AJAY KUMAR GUPTA AND ANR
February 28, 2017
ARMY GROUP INSURANCE FUND Vs. UNION OF INDIA
May 3, 2017
ARN INFRASTRUCTURE INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
April 25, 2017
ARPIT BHARGAVA AND ORS. Vs. GNCT OF DELHI AND ORS.
May 8, 2017
ARPIT SINGHMAR Vs. THE VICE CHANCELLOR UNIVERSITY OF DELHI AND ORS.
August 2, 2017
ARSH GOEL Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR.
February 16, 2017
ARSHAD Vs. STATE
September 26, 2017
ARUN JAIN Vs. THE COMMISSIONER, VALUE ADDED TAX
October 26, 2017
ARUN JAITLEY Vs. ARVIND KEJRIWAL
December 12, 2017
ARUN KUMAR Vs. STATE OF NCT OF DELHI
October 30, 2017
ARUN KUMAR Vs. UNION OF INDIA
January 4, 2017
ARUN KUMAR Vs. YOGENDER SINGH PANWAR @ SONU
January 18, 2017
ARUN KUMAR DHAKA Vs. MANAGING COMMITTEE, RATTAN DEVI ARYA GIRLS SENIOR SEC . SCHOOL AND ORS.
February 10, 2017
ARUN KUMAR MISHRA Vs. STATE
September 26, 2017
ARUN KUMAR MISHRA Vs. STATE (GOVT. OF NCT OF DELHI)
May 4, 2017
ARUN LATA Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
February 6, 2017
ARUN SAHANI Vs. STATE
May 31, 2017
ARUN SHARMA Vs. INDIAN OIL CORPORATION
April 21, 2017
ARUN SHARMA Vs. BALJINDER KAUR
August 9, 2017
ARUNKUMAR SHRIVASTAVA Vs. M/S T.C.COMMUNICATIONS PVT.LTD.
February 17, 2017
ARVIND GUPTA & ORS Vs. GOVT OF NCT & ORS
November 17, 2017
ARVIND KUMAR MINHAS Vs. NEERAJ KUMAR
April 12, 2017
ASAD MUEED Vs. BANK OF INDIA
October 25, 2017
ASERGIS TELECOM SERVICES PVT. LTD. Vs. UNION OF INDIA
May 11, 2017
ASHA & ORS Vs. KAPOOR SINGH & ORS
November 27, 2017
ASHA DEVI Vs. SATPAL SAINI & ANR
November 29, 2017
ASHA RANI AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
July 19, 2017
ASHA RANI JINDAL Vs. STATE BANK OF INDIA
July 19, 2017
ASHA SAWHNEY AND ORS. Vs. KAMINI GUPTA & ORS.
July 17, 2017
ASHA SETHI Vs. UNION OF INDIA
August 2, 2017
ASHA WAZIR Vs. APEX APARTMENT PVT. LTD AND OTHERS
September 26, 2017
ASHAPURA MINECHEM LTD. Vs. UNION OF INDIA
November 1, 2017
ASHISH BHARTI Vs. MEETA SACHDEV
January 27, 2017
ASHISH DUTTA(SOLE PROPRIETOR OF M/S SRISTI COMMUNICATIONS Vs. M/S ADEL LANDMARKS LIMITED
August 8, 2017
ASHMEEN Vs. DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT AND ANR
December 15, 2017
ASHOK Vs. STATE (GNCT OF DELHI)
June 1, 2017
ASHOK AHSWAL Vs. STATE OF DELHI
October 23, 2017
ASHOK ALAGH Vs. NEELAM ALAGH & ORS
March 1, 2017
ASHOK ANAND Vs. SLUM & JJ (NOW KNOWN AS DUSIB)
July 13, 2017
ASHOK BAJAJ Vs. GOVERNMENT OF NCT OF DELHI
May 8, 2017
ASHOK BIND Vs. STATE (GOVT. OF NCT OF DELHI)
June 20, 2017
ASHOK DIWAN AND ANR. Vs. SUBHASH DIWAN AND ORS.
October 11, 2017
ASHOK K CHAUHAN & ORS. Vs. FORMOSA PLASTICS CORPORATION, USA
February 22, 2017
ASHOK KUMAR Vs. STATE
December 19, 2017
ASHOK KUMAR Vs. HINDUSTAN VEGETABLE OIL CO.
July 27, 2017
ASHOK KUMAR Vs. STATE AND ORS.
August 18, 2017
ASHOK KUMAR Vs. KARTAR SINGH
July 11, 2017
ASHOK KUMAR Vs. RAKESH KUMAR AND ANR.
September 22, 2017
ASHOK KUMAR & ANR. Vs. RAM AVTAR GUPTA
July 12, 2017
ASHOK KUMAR AND ANR. Vs. UNION OF INDIA AND ORS.
April 10, 2017
ASHOK KUMAR SHARMA & ANR Vs. STATE AND ORS
December 20, 2017
ASHOK KUMAR SINGH Vs. UNIVERSITY OF DELHI AND ORS.
February 16, 2017
ASHOK KUMAR SINGH Vs. UNIVERSITY OF DELHI & ORS.
August 18, 2017
ASHOK PASWAN Vs. STATE
May 15, 2017
ASHOK SINGH OF CISF Vs. UNION OF INDIA & ANR.
March 10, 2017
ASHOK SIRPAUL Vs. CENTRAL BUREAU OF INVESTIGATION
July 3, 2017
ASHOK TYAGI Vs. UNION OF INDIA & ORS.
February 3, 2017
ASHOKA BUILDCON LIMITED AND ANR. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
March 6, 2017
ASHUTOSH Vs. ARUN JAITLEY
August 28, 2017
ASHUTOSH KUMAR Vs. JAWAHARLAL NEHRU UNIVERSITY
October 12, 2017
ASHUTOSH VERMA Vs. THE STATE (NCT OF DELHI) AND ANR.
July 24, 2017
ASHWANI Vs. UNION OF INDIA AND ORS.
November 29, 2017
ASHWANI KUMAR Vs. GOVERNMENT OF NCT OF DELHI
July 31, 2017
ASHWANI RAJ Vs. SHIV MANDIR DHARAMSHALA RAJPUTANA GOMAIL KSHATRIYA PRABNDHAK COMMITTEE (REGD.) AND ORS.
August 21, 2017
ASHWANI SHARMA Vs. KANTA SHARMA & ORS.
January 24, 2017
ASHWINI KUMAR VERMA Vs. A.K. TANDON & ORS
October 26, 2017
ASIF BASHIRUDDIN SHAIKH Vs. STATE OF NCT OF DELHI
May 17, 2017
ASIYA JAMIL Vs. CANARA BANK
July 17, 2017
ASSOCIATION FOR DEMOCRATIC REFORMS AND ANR. Vs. UNION OF INDIA AND ORS.
October 9, 2017
ASSOTECH LTD. Vs. MANMOHAN SINGH BHALLA & ANR
February 9, 2017
ASWATHI A NAIR Vs. JAWAHARLAL NEHRU UNIVERSITY
October 12, 2017
ATC TELECOM INFRASTRUCTURE Vs. RELIANCE COMMUNICATIONS LIMITED & ANR.
December 6, 2017
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. RELIANCE COMMUNICATIONS LIMITED
May 12, 2017
ATIKUR RAHAMAN Vs. UNION OF INDIA AND ANOTHER
March 21, 2017
ATLANTA LIMITED Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMTIED AND ORS
August 1, 2017
ATMA RAM PROPERTIES PVT. LTD. Vs. UNION OF INDIA
October 23, 2017
ATNA ENGINEERING PRIVATE LIMITED Vs. STATE
May 30, 2017
ATS INFRASTRUCTURE LIMITED Vs. PLATONIC MARKETING AND ORS.
December 12, 2017
ATTAR SINGH & ANR. Vs. UOI & ORS.
July 13, 2017
ATTAR SINGH & ANR. Vs. BHUPINDER SINGH AND ANR.
July 10, 2017
ATTRO DEVI & ORS Vs. LAND ACQUISITION COLLECTOR & ORS
December 20, 2017
ATUL DIKSHIT Vs. C.B.I.
January 23, 2017
ATUL JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
February 16, 2017
ATUL KUMAR Vs. STATE
October 27, 2017
ATUL SINGHAL Vs. JAGDISH SINGH
August 10, 2017
AUTHORITY OF INDIA Vs. SHRI SURESH KUMAR
June 20, 2017
AVADH KAUSHIK Vs. GOVT OF NCT OF DELHI & ANR
December 12, 2017
AVALON BUSINESS ASSOCIATES Vs. PR. COMMISSIONER OF INCOME TAX-14
October 25, 2017
AVDHESH Vs. STATE
October 10, 2017
AVENUE ASIA ADVISORS PVT. LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 18, 2017
AVINASH @ JANU Vs. LT. GOVERNOR OF DELHI
September 27, 2017
AVINASH CHANDRA ARORA Vs. ANITA ARORA
March 21, 2017
AVINASH KUMAR AND ORS. Vs. STATE
December 14, 2017
AVINASH SHARMA Vs. RAGHUNDAN BHAKRI (NOW DECEASED)THROUGH HIS LRS. AND ORS.
May 15, 2017
AVINASH SHARMA Vs. V.K. KATHURIA
March 14, 2017
AVTEC LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
May 30, 2017
AYESHA KHATOON Vs. STATE (GOVT. OF NCT OF DELHI)
August 2, 2017
AYUSHI SETHI AND OTHERS Vs. DELHI UNIVERSITY AND ANOTHER
August 25, 2017
AZAD @ ANAND SINGH & ORS Vs. GOVERNMENT OF NCT OF DELHI & ORS.
November 2, 2017
AZAD SINGH ALIAS TOONDA Vs. STATE
February 20, 2017
B P SINHA Vs. UNION OF INDIA & ANR
November 24, 2017
B S E S RAJDHANI POWER LTD Vs. PRECISION PIPES ANF PROFILES CO
August 8, 2017
B. BRAUN MEDICAL (INDIA) PVT. LTD. Vs. STATE (NCT OF DELHI) AND ANR.
January 16, 2017
B. DIWAKER Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
March 17, 2017
B. MANGLA Vs. THE DIRECTOR OF EDUCATION AND OTHERS
May 16, 2017
B.B. DASH Vs. CENTRAL INFORMATION COMMISSION & ANR.
January 24, 2017
B.GHOSE & COMPANY PRIVATE LIMITED Vs. CONTAINER CORPORATION OF INDIA
July 10, 2017
B.L.S. INTERNATIONAL SERVICES LTD. Vs. MINISTRY OF EXTERNAL AFFAIRS, GOVERNMENT OF INDIA & ANR
January 3, 2017
B.P. SINGH Vs. MCD
September 25, 2017
B4 SECURITY PVT. LIMITED Vs. UNION OF INDIA
August 3, 2017
BABITA PUNIYA Vs. THE DISTRICT & SESSION JUDGE
July 18, 2017
BABLI AND ORS Vs. SABBIR AND ORS
August 8, 2017
BABLOO CHAUHAN @ DABLOO Vs. STATE GOVT. OF NCT OF DELHI
November 30, 2017
BABLU Vs. STATE
June 7, 2017
BABU Vs. STATE OF DELHI
May 30, 2017
BABU RAM Vs. U.O.I & ORS.
June 5, 2017
BABU RAM THAPA Vs. FOOD CORPORATION OF INDIA
February 17, 2017
BABUL Vs. STATE (NCT OF DELHI)
September 25, 2017
BABY KOTIL (IN MAC APPEAL 97 OF 2011) Vs. CHARAN SINGH AND ORS.
October 10, 2017
BACHAN SINGH KUMAR Vs. STATE & ORS
May 5, 2017
BADAL Vs. STATE NCT OF DELHI
May 16, 2017
BADRI PRASAD (DECEASED) Vs. VEER CHAND & ORS.
May 25, 2017
BADRUDDIN Vs. STATE NCT OF DELHI
February 23, 2017
BADSHAH Vs. STATE
June 20, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. TARUN JAIN & ORS
November 27, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOHD EKRAAM & ORS
November 15, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NISHA AND ANR.
September 7, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. NIRMALA DEVI AND ORS.
July 20, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAROJ AND ORS.
August 3, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KAMLESH AND ORS.
November 1, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN KUMARI & ORS
December 1, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BALJINDER KAUR @ BALJIT KAUR & ORS
December 5, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. YOGENDER AWASTHI @ YOGENDER
July 12, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. POOJA
November 2, 2017
BAJAJ RESOURCES LIMITED AND ANR. Vs. GOYAL HERBALS PRIVATE LIMITED AND ORS.
November 24, 2017
BAKSHISH SINGH Vs. STATE OF NCT OF DELHI AND ORS.
April 10, 2017
BAL KISHAN Vs. UNION OF INDIA
March 28, 2017
BAL KISHAN Vs. GOVT OF NCT OF DELHI AND ORS
August 16, 2017
BALAJI ENTERPRISES Vs. UNION OF INDIA & ORS.
October 11, 2017
BALARAJ JADHAV Vs. UNION OF INDIA
October 12, 2017
BALDEV RAJ Vs. THE MANAGEMENT OF DTC
October 12, 2017
BALDEV SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
December 12, 2017
BALESHWAR DAYAL SHARMA Vs. BIMLA GUPTA & ORS
November 6, 2017
BALESHWAR SHARMA Vs. NAGESHWAR PANDEY
January 13, 2017
BALJEET SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
December 12, 2017
BALMER LAWRIE & COMPANY LTD Vs. SARASWATHI CHEMICALS PROPRIETORS SARASWATHI LEATHER CHEMICALS (P) LTD.
March 17, 2017
BALRAJ Vs. GOVT. OF NCT OF DELHI AND ORS.
December 4, 2017
BALRAJ @ LADI Vs. STATE
November 14, 2017
BALRAM Vs. STATE NCT OF DELHI
October 27, 2017
BALWAN SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY
February 7, 2017
BALWAN SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY
April 17, 2017
BALWANTI DEVI AND ORS Vs. LAND ACQUISITION COLLECTOR & ANR
December 20, 2017
BANAS SANDS TTC JV Vs. PKSS INFRASTRUCTURE PVT. LTD.
April 13, 2017
BANK OF BARODA Vs. BHARGAVA COMMERCIAL (P) LIMITED & ORS
November 16, 2017
BANSAL PLYWOOD Vs. STATE (NCT OF DELHI)
September 4, 2017
BANSI Vs. UNION OF INDIA
May 12, 2017
BAR COUNCIL OF DELHI Vs. CENTRAL INFORMATION COMMISSION AND ANR.
February 14, 2017
BATTI Vs. GOVT OF NCT OF DELHI & ORS
December 5, 2017
BATTI Vs. GOVT OF NCT OF DELHI & ORS
November 30, 2017
BATUK PRASAD JAITLY Vs. RAJESH CHUGH
March 3, 2017
BAYER CORPORATION Vs. UNION OF INDIA
March 8, 2017
BCI OPTICAL DISC LTD. Vs. M/S SPINKS INDIA
July 17, 2017
BDR BUILDERS AND DEVELOPERS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 26, 2017
BECHTEL INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 25, 2017
BEE GEE ENTERPRISES Vs. PUSHPINDER SINGH
March 15, 2017
BEENA DEVI AND ORS Vs. HDFC ERGO GEN INS CO LTD AND ORS
August 21, 2017
BEHARI LAL LAL CHAND Vs. DEEPAK RAJ NARULA
February 22, 2017
BENARA BEARINGS & PISTONS LTD Vs. MAHLE ENGINE COMPONENTS INDIA PVT LTD
March 1, 2017
BERNARD INGNIEURE ZT GMBH Vs. IRCON INTERNATIONAL LTD. & ANR.
May 26, 2017
BESCO LIMITED (WAGON DIVISION) Vs. UNION OF INDIA
May 2, 2017
BESTIME TRADING CO PRIVATE LIMITED Vs. ALCHMIST LIMITED
December 21, 2017
BHAGAT SINGH Vs. UNION OF INDIA
February 16, 2017
BHAGAT SINGH Vs. STATE OF NCT OF DELHI
September 18, 2017
BHAGRATI Vs. GOVT OF NCT OF DELHI & ORS
December 4, 2017
BHAGRATI Vs. GOVT OF NCT OF DELHI AND ORS
November 29, 2017
BHAGWAN Vs. STATE
February 13, 2017
BHAGWAN DASS KHANNA JEWELLERS PVT LTD & ORS. Vs. M/S BHAGWAN DAS KHANNA JEWELLERS
March 8, 2017
BHAGWAT SINGH Vs. UNION OF INDIA & ORS
December 11, 2017
BHAGWATI DEVI & ORS. Vs. SANJEEV KUMAR & ORS.
November 9, 2017
BHAI SARABJIT SABHARWAL @ DR SABI SABHARWAL Vs. BHAI BALBIR SINGH & ORS
December 5, 2017
BHAJINDER SINGH Vs. HARDEV SINGH & ORS.
February 17, 2017
BHARAT BARARIA Vs. PRIYANKA BARARIA
May 17, 2017
BHARAT BHUSHAN GOEL Vs. PUNJAB NATIONAL BANK
July 17, 2017
BHARAT BHUSHAN GOEL Vs. P.N.B. & ORS.
May 15, 2017
BHARAT BHUSHAN SHARMA Vs. MOHINDER BAL (DECEASED) THROUGH LRS
May 15, 2017
BHARAT BROADBAND NETWORK LIMITED Vs. UNITED TELECOMS LIMITED
November 22, 2017
BHARAT HEAVY ELECTRICALS LIMITED Vs. ELECTRICITY GENERATION INCORPORATION & ORS.
September 19, 2017
BHARAT HEAVY ELECTRICALS LIMITED Vs. GARG BUILDERS
March 10, 2017
BHARAT HEAVY ELECTRICALS LIMITED Vs. AARTI STEEL LTD. (STEEL & POWER)
March 15, 2017
BHARAT HEAVY ELECTRICALS LIMITED Vs. ELECTRICITY GENERATION INCORPORATION
October 17, 2017
BHARAT HEAVY ELECTRICALS LIMITED (BHEL) Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
March 29, 2017
BHARAT HOTELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ADJUDICATION)
November 29, 2017
BHARAT SANCHAR NIGAM LTD. Vs. UNION OF INDIA
May 25, 2017
BHARTI AXA GEN INS CO LTD Vs. ANURADHA & ORS
November 7, 2017
BHARTI AXA GEN INS CO LTD Vs. FAREEDA & ORS
December 7, 2017
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. GYAN CHAND AND OTHERS
February 20, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. MAMTA DEVI AND OTHERS
August 3, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. BANO BEGUM AND OTHER
July 24, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. PARESHWARI
July 4, 2017
BHASIN TOBACCOS LTD. & ORS. Vs. GAMBRO NEXIM(INDIA) MEDICAL LTD. & ORS.
November 28, 2017
BHAVNESH KUMAR KANWAR & ORS Vs. RAVE SCANS PVT LTD & ORS
December 21, 2017
BHAVYA KIRAN ARYA Vs. UNION OF INDIA AND ANR
November 28, 2017
BHIKU RAM JAIN Vs. ANIS AHMED RUSHDIE
February 8, 2017
BHIM SHANKAR THAKUR Vs. DELHI UNIVERSITY
March 27, 2017
BHOOP SINGH Vs. STATE & ANR
December 4, 2017
BHUKNI DEVI & ORS Vs. UNION OF INDIA
December 12, 2017
BHUPINDER JIT SINGH Vs. SONU KUMAR
October 12, 2017
BHUSHAN STEEL & STRIPS LTD Vs. TYO TRADING ENTERPRISES & ORS
December 20, 2017
BIGTREE ENTERTAINMENT PVT LTD Vs. BRAIN SEED SPORTAINMENT PVT LTD & ANR.
December 13, 2017
BIJAY MADAN THR POWER OF ATTORNEY SONAL MADAN Vs. PUNJAB NATIONAL BANK
January 17, 2017
BIJENDER Vs. STATE (NCT OF DELHI)
May 15, 2017
BIJENDER KUMAR Vs. FINANCIAL COMMISSIONER AND ORS
December 15, 2017
BIJENDER SHARMA Vs. ANIL SABHARWAL
September 14, 2017
BIKRAMJIT AHLUWALIA Vs. AVNIJA AHLUWALIA (MINOR) THR NEXT FRIEND
February 14, 2017
BIMLA Vs. STATE & ORS
May 16, 2017
BIMLA DEVI Vs. NISSAR AHMED
January 24, 2017
BIMLA DEVI Vs. STATE & ANR.
November 23, 2017
BIMLA UNIYAL & ANR Vs. HARDEEP SINGH & ORS
November 24, 2017
BINDLAS DUPLUX LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) DELHI-3
May 17, 2017
BIR SINGH Vs. STATE OF NCT OF DELHI
September 18, 2017
BIRENDER Vs. ORIENTAL INSURANCE CO LTD
August 11, 2017
BIRENDER SINGH YADAV Vs. CBI
December 5, 2017
BIRJESH AND ORS Vs. ANIL AND ORS (NATIONAL INSURANCE CO LTD)
August 21, 2017
BIRJU KUMAR PASWAN Vs. STATE
November 25, 2017
BISHAMBER Vs. SUDHIR YADAV
July 25, 2017
BISHWANATH INDUSTRIES LTD. Vs. DIRECTOR GENERAL, FOREIGN TRADE AND ANR.
February 28, 2017
BLS INTERNATIONAL SERVICES LTD. Vs. UNION OF INDIA AND ANR.
October 26, 2017
BOMAN R IRANI Vs. RASHID AHMAD MIRZA
April 17, 2017
BOSTON SCIENTIFIC INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 24, 2017
BOUGAINVILLEA MULTIPLEX & ENTERTAINMENT CENTER PVT. LTD. Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
January 17, 2017
BRAHMAPUTRA CRACKER AND POLYMER LIMITED Vs. RVR PROJECTS PRIVATE LIMITED
March 30, 2017
BRAHMOS AEROSPACE PVT LTD. Vs. FIIT JEE LIMITED & ANR.
February 17, 2017
BRAJESH PATHAK Vs. CENTRAL BUREAU OF INVESTIGATION
April 11, 2017
BRIDGE AND ROOF COMPANY (INDIA) LTD. EXECUTIVES ASSOCIATION Vs. UNION OF INDIA AND ORS
January 2, 2017
BRIGHT ENTERPRISES PRIVATE LTD & ANR. Vs. MJ BIZCRAFT LLP & ANR
January 4, 2017
BRIJ KISHORE SRIVASTAVA AND ORS Vs. STATE OF NCT OF DELHI
November 29, 2017
BRIJ MOHAN & ANR. Vs. RAM KISHAN & ORS.
August 18, 2017
BRIJ NANDAN GUPTA Vs. GEETA
July 20, 2017
BRIJ PAL Vs. STATE
February 8, 2017
BRIJESH BAVARVA Vs. STATE OF NCT OF DELHI & ANR.
March 17, 2017
BRIJESH KUMAR VERMA Vs. AURANGJEB AND ORS.
December 20, 2017
BRITANNIA INDUSTRIES LTD Vs. ITC LIMITED
March 10, 2017
BSA COLLEGE OF ENGG. AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
May 1, 2017
BSES RAJDHANI POWER LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
November 8, 2017
BULBUL Vs. STATE
December 18, 2017
BURBERRY LIMITED & ANR. Vs. 99 LABELS.COM & ORS.
July 10, 2017
C J INTERNATIONAL HOTELS LTD & ORS Vs. N D M C & ORS
December 8, 2017
C&C CONSTRUCTIONS LTD. Vs. IL&FS TRUST COMPANY LIMITED & ORS
January 23, 2017
C.C. ENGINEERS PRIVATE LIMITED AND ANR. Vs. UNION OF INDIA AND ORS.
August 11, 2017
C.E. CONSTRUCTION LTD. Vs. INTERTOLL ICS CECONS O&M COMPANY (P) LTD. & ORS.
January 4, 2017
C.J. INTERNATIONAL HOTELS LTD. Vs. N.D.M.C.
September 8, 2017
C.J. INTERNATIONAL HOTELS LTD. Vs. ASSTT. COMMR. OF SERVICE TAX, DELHI
August 17, 2017
C.L. KHANNA (RETD) Vs. UNION OF INDIA & ORS.
May 18, 2017
C.S. NANDA Vs. DVB & ANR.
November 13, 2017
CABLE NEWS NETWORK, INC. Vs. MR. ANSHU JAIN AND ANR.
November 16, 2017
CALCUTTA Vs. CWHEC
February 14, 2017
CALCUTTA HALDIA PORT ROAD COMPANY LTD. Vs. M/S. ARSS INFRASTRUCTURE PROJECTS LTD.
February 28, 2017
CALCUTTA HALDIA PORT ROAD COMPANY LTD. Vs. M/S CWHEC-HCIL(JV)
February 20, 2017
CAMBRIDGE SENIOR SECONDARY SCHOOL & ANR Vs. ISLAM UDDIN & ORS
December 21, 2017
CANARA BANK Vs. UNION OF INDIA
April 28, 2017
CANARA BANK Vs. LUTHRA INDUSTRIES AND ORS.
May 4, 2017
CANBANK FINANCIAL SERVICES LTD Vs. GEETANJALI MOTORS LTD & ORS
December 15, 2017
CANYON FINANCIAL SERVICES LTD. Vs. INCOME TAX OFFICER
July 10, 2017
CAPACITE INFRAPOJECTS LIMITED Vs. RAMPRASTHA PROMOTERS & DEVELOPERS LIMITED
November 30, 2017
CAPITAL LAND BUILDER PVT. LTD. Vs. STATE (GOVT. OF NCT, DELHI AND OTHERS)
January 10, 2017
CAPT. SURESH KUMAR Vs. UNION OF INDIA
March 22, 2017
CAPTAIN BHUPINDER KUMAR SURI Vs. NARESH KUMAR SURI
February 15, 2017
CARLSBERG BREWERIES A/S Vs. SOM DISTILLERIES AND BREWERIES LIMITED
May 2, 2017
CBZ CHEMICALS LTD. Vs. KEE PHARMA LTD.
September 15, 2017
CCE Vs. M/S SHAKTI ZARDA FACTORY (INDIA) PVT. LTD.
January 17, 2017
CDR S.P.PURI (DEAD) BY LRS. Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
January 31, 2017
CEASEFIRE INDUSTRIES LTD. Vs. STATE
May 1, 2017
CENTRAL BANK OF INDIA Vs. SUMAN CHADHA AND OTHERS
July 18, 2017
CENTRAL BANK RETIREES GRIEVANCES CELL "KASHT-HARAN" Vs. UNION OF INDIA AND ANR.
January 10, 2017
CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) Vs. SAMARTH MITTAL
February 3, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. NCT OF DELHI
May 4, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. RAVI DUTT PATHAK
December 8, 2017
CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE Vs. DR. MERAJUL HAQUE AND ANOTHER
December 20, 2017
CENTRAL INDUSTRIAL SECURITY FORCE Vs. SURINDRA BHYAKTA
January 4, 2017
CENTRAL SECRETARIAT CLUB Vs. GEETAM SINGH
November 2, 2017
CENTURY METAL RECYCLING PRIVATE LIMITED Vs. SACHIN CHHABRA & ORS
December 1, 2017
CH. S.S.D. COLLEGE SRI KOMAL SAHU SMARAK SHIKSHAN EVAM PRASHIKSHAN SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
January 3, 2017
CHAIN ROOP BHANSALI Vs. UNION OF INDIA
May 17, 2017
CHAMAN RANI Vs. STATE OF WEST BENGAL
April 17, 2017
CHAMAN SINGH. Vs. LAND ACQUISITION COLLECTOR EAST
July 24, 2017
CHAMBER OF TAX CONSULTANTS & ANR Vs. UNION OF INDIA & ORS
November 8, 2017
CHAMPA DEVI Vs. LT. GOVERNOR OF DELHI & ORS.
January 17, 2017
CHANCHAL Vs. STATE
May 24, 2017
CHAND SAHU BALA AND ORS. Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT AND ORS.
February 13, 2017
CHANDAN MISHRA Vs. UNION OF INDIA
May 8, 2017
CHANDAN SINGH Vs. THE MANAGER, L.N. GIRDHARI KU SENIOR SECONDARY SCHOOL & ANR.
February 21, 2017
CHANDER MOHAN CHADHA Vs. SINGER INDIA LTD.
May 12, 2017
CHANDER MOHAN DHINGRA Vs. STATE (GOVT. OF NCT OF DELHI)
November 25, 2017
CHANDNI MADAAN @ MEHTA Vs. STATE
January 18, 2017
CHANDRA VIR SINGH YADAV Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
July 28, 2017
CHANGEJ KHAN Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
August 10, 2017
CHANGZHOU TRINA SOLAR ENERGY CO. LIMITED Vs. HINDUSTAN POWER PROJECTS (P) LTD.
May 29, 2017
CHARANJEET SINGH Vs. STATE
July 7, 2017
CHARNJIT SINGH AULAKH Vs. DIRECTOR GENERAL CISF HEADQUAR
February 3, 2017
CHEMICO SYNTHETICS LTD. Vs. UNION OF INDIA
September 27, 2017
CHET RAM & ORS. Vs. LAND ACQUISITION COLLECTOR SOUTH
July 18, 2017
CHHATTAR SINGH AND ORS. Vs. STATE GOVT. OF NCT OF DELHI
March 6, 2017
CHHAYA DEVI AND ANR. Vs. RUKMINI DEVI AND ORS.
September 11, 2017
CHHOTEY LAL Vs. MANOHAR LAL
April 27, 2017
CHHOTU Vs. STATE
March 20, 2017
CHIEF COMMISSIONER OF INCOME TAX-(EXEMPTIONS) Vs. UMA SANJEEVANI CHARITABLE TRUST
August 11, 2017
CHIEF MANAGER, R.S.R.T.C. Vs. MUFID ALAM AND ANOTHER
August 17, 2017
CHINTELS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 8
July 19, 2017
CHINTU KUMARI Vs. JAWAHARLAL NEHRU UNIVERSITY
October 12, 2017
CHITRA SHARMA Vs. AIRLINE ALLIED SERVICES LTD & ANR.
October 30, 2017
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. MS RAHAT KHANAM
July 31, 2017
CHOLAMANDALAM MS. GENERAL INSURANCE CO. LTD. Vs. SAVITA
May 22, 2017
CHOTTAN KUMAR Vs. THE STATE (NCT OF DELHI)
March 3, 2017
CHRISTIAN LOUBOUTIN SAS Vs. PAWAN KUMAR & ORS
December 12, 2017
CHUNNU FASHIONS Vs. EDELWEISS ASSET RECONSTRUCTION CO. LTD.
January 16, 2017
CIPLA LIMITED Vs. NOVARTIS AG & ANR
March 9, 2017
CIT-7 Vs. ODEON BUILDERS PVT. LTD
March 24, 2017
COL L. PADHI Vs. UNION OF INDIA AND ORS.
August 10, 2017
COL. (RETD.) H.C. GOSWAMI Vs. STATE OF DELHI AND ANOTHER
May 18, 2017
COL. PRAVESH KUMAR MALHOTRA Vs. STATE
January 30, 2017
COLLECTOR OF STAMPS/SDM Vs. RAMAN KUMAR
October 26, 2017
COLLEGE OF VOCATIONAL STUDIES Vs. KUMAR RAM KRISHNA & ORS
December 1, 2017
COLONEL MANJUNATH B T Vs. UNION OF INDIA AND ORS
November 30, 2017
COLUMBIA SPORTSWEAR COMPANY Vs. GALAXY FOOTWEAR PVT LTD
October 26, 2017
COLUMBIA SPORTSWEAR COMPANY Vs. HARISH FOOTWEAR
April 28, 2017
COMITE INTERPROFESSIONNEL DU VIN DE CHAMPAGNE Vs. M/S. CHINAR AGRO FRUIT PRODUCTS
September 7, 2017
COMMANDANT, MINISTRY OF DEFENCE, HQ, DRDO & ANR Vs. SUCHITRA GUPTA
November 15, 2017
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August 11, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN INDUSTRIAL ENTERPRISES
July 28, 2017
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. BALAJEE PERFUMES
April 11, 2017
COMMISSIONER OF CENTRAL EXCISE, DELHI II Vs. WELSPRING UNIVERSAL
December 13, 2017
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. BALAJEE PERFUMES
May 24, 2017
COMMISSIONER OF CUSTOMS Vs. OFFICIAL LIQUIDATOR
September 27, 2017
COMMISSIONER OF CUSTOMS Vs. YOGESH KUMAR
February 20, 2017
COMMISSIONER OF CUSTOMS Vs. EMD LOCOMOTIVE TECHNOLOGIES PVT. LTD.
November 1, 2017
COMMISSIONER OF CUSTOMS Vs. ORION ENTERPRISES
September 15, 2017
COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI Vs. RUAN SHIPPING
July 18, 2017
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December 11, 2017
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November 7, 2017
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May 2, 2017
COMMISSIONER OF INCOME TAX Vs. NEW DELHI TELEVISION LIMITED
August 31, 2017
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September 7, 2017
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRACTORS LTD.
July 20, 2017
COMMISSIONER OF INCOME TAX Vs. M/S ARYA EXPORTS & INDUSTRIES
August 18, 2017
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May 8, 2017
COMMISSIONER OF INCOME TAX Vs. BRAWN PHARMACEUTICALS LTD.
May 4, 2017
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July 13, 2017
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September 6, 2017
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRACTOR LTD
November 30, 2017
COMMISSIONER OF INCOME TAX Vs. M/S VIRAT INVESTMENT & MERCANTILE CO.
January 19, 2017
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August 11, 2017
COMMISSIONER OF INCOME TAX Vs. VASAVI PRATAP CHAND
August 23, 2017
COMMISSIONER OF INCOME TAX Vs. D.K. GARG
August 4, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. RAGUVANSHI CHARITABLE TRUST
November 28, 2017
COMMISSIONER OF INCOME TAX (LTU) Vs. M/S ESPN SOFTWARE INDIA LTD.
November 7, 2017
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July 17, 2017
COMMISSIONER OF INCOME TAX DELHI Vs. MARUTI SUZUKI INDIA LTD
December 7, 2017
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March 3, 2017
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May 18, 2017
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December 7, 2017
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December 12, 2017
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July 13, 2017
COMMISSIONER OF INCOME TAX, DELHI-IV Vs. DLF UNIVERSAL LTD.
September 5, 2017
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2 Vs. ZTE CORPORATION
January 24, 2017
COMMISSIONER OF INCOME TAX-EXEMPTION Vs. FERTILIZERS ASSOCIATION OF INDIA
November 13, 2017
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May 12, 2017
COMMISSIONER OF WEALTH TAX Vs. ATMA RAM PROPERTIES (P) LTD.
September 21, 2017
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August 11, 2017
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January 24, 2017
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July 4, 2017
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November 6, 2017
COMPETENT AUTOMOBILES CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
March 1, 2017
CONSORTIUM OF ALSTOM TRANSPORT INDIA LTD. Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD. & ANR.
August 28, 2017
CONTAINER CORP. OF INDIA Vs. STATE
May 31, 2017
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November 9, 2017
CONTRACT ADVERTISING INDIA LTD. Vs. AJANTA OFFSET AND PACKAGINGS LTD. AND ANOTHER
October 10, 2017
CORNING SAS-INDIA BRANCH OFFICE Vs. DEPUTY DIRECTOR OF INCOME-TAX
September 18, 2017
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March 14, 2017
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May 25, 2017
COUNCIL OF INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs. SUBODH GUPTA & ANR.
February 16, 2017
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANT OF INDIA Vs. ASHOK KUMAR AND ANOTHER
November 24, 2017
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. CA G.S. JOHAR
February 3, 2017
COUNCIL OF THE INSTT. OF CHARTERED Vs. SHRI GYAN PRAKASH AGARWAL & ANR
January 19, 2017
COUNCIL OF THE INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs. ANIL KUMAR & ANR.
February 1, 2017
COUNCIL OF THE INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs. KAILASH CHANDER AGARWAL & ANOTHER
February 7, 2017
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March 9, 2017
COURT ON ITS OWN MOTION Vs. UNION OF INDIA & ORS.
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March 29, 2017
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December 11, 2017
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November 16, 2017
COURT ON ITS OWN MOTION Vs. STATE
October 24, 2017
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October 27, 2017
COURT ON ITS OWN MOTION Vs. MAHENDER SINGH MANAN
March 29, 2017
COURT ON ITS OWN MOTION Vs. RAKESH KUMAR GUPTA
August 31, 2017
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July 4, 2017
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March 15, 2017
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September 7, 2017
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August 23, 2017
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December 11, 2017
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December 8, 2017
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December 12, 2017
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December 15, 2017
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August 16, 2017
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November 29, 2017
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November 13, 2017
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August 2, 2017
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December 6, 2017
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April 20, 2017
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December 18, 2017
D.K. MODI Vs. OFFICIAL LIQUIDATOR AND ORS.
July 12, 2017
D.P. AGARWAL PUBLICATIONS PVT. LTD Vs. ASHISH KUMAR PANDEY
September 20, 2017
D.T.C Vs. CHANDER SINGH
November 2, 2017
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August 30, 2017
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DABUR INDIA LTD. Vs. PR. COMMISSIONER OF INCOME TAX
December 13, 2017
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February 28, 2017
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July 24, 2017
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March 14, 2017
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February 10, 2017
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September 18, 2017
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February 21, 2017
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December 11, 2017
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October 27, 2017
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October 17, 2017
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July 21, 2017
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March 28, 2017
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November 14, 2017
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November 29, 2017
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May 31, 2017
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August 18, 2017
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May 31, 2017
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October 27, 2017
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November 29, 2017
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February 28, 2017
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February 7, 2017
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May 24, 2017
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July 7, 2017
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December 16, 2017
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January 30, 2017
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May 3, 2017
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May 9, 2017
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January 31, 2017
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July 3, 2017
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December 4, 2017
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July 24, 2017
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August 2, 2017
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October 10, 2017
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October 27, 2017
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September 18, 2017
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August 28, 2017
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February 14, 2017
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November 9, 2017
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DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD (DSIIDC) Vs. VINEET GAUR AND OTHERS
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September 13, 2017
DELHI SUBORDINATE SERVICE SELECTION BOARD & ANR Vs. RICHA GUPTA
March 20, 2017
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August 22, 2017
DELHI TRANSPORT CORPORATION Vs. PREM NARAYAN
July 6, 2017
DELHI TRANSPORT CORPORATION Vs. BRAHAM PRAKASH
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DELHI TRANSPORT CORPORATION Vs. OMBIR SINGH
May 3, 2017
DELHI TRANSPORT CORPORATION Vs. M/S. VIDYA MANDIR CLASSES LTD.
April 28, 2017
DELHI TRANSPORT CORPORATION Vs. ADWEL ADVERTISING
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DELHI TRANSPORT CORPORATION Vs. JASMER SINGH
April 27, 2017
DELHI TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED & ORS
May 16, 2017
DELHI TRANSPORT CORPORATION Vs. VIJAY KUMAR
October 13, 2017
DELHI TRANSPORT CORPORATION AND ORS. Vs. NARESH KUMAR
April 21, 2017
DELHI TRANSPORT CORPORATION AND OTHERS Vs. ZILE SINGH
January 19, 2017
DELHI TRANSPORT CORPORATION AND OTHERS Vs. SACHIN KUMAR LAMBA
March 23, 2017
DELHI TRANSPORTERS ASSOCIATION AND ANR. Vs. GOVT. OF NCT OF DELHI
March 22, 2017
DELHI TRANSPORTS CORPORATION & OTHERS Vs. SUNIL KUMAR
March 16, 2017
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. SH. LAKHVINDER SINGH
May 4, 2017
DENA BANK Vs. MADHU BABBAR AND OTHERS
August 11, 2017
DEPARTMENT OF CUSTOMS Vs. ARVIND KUMAR
January 17, 2017
DEPARTMENT OF CUSTOMS Vs. RAM MOHAN GULATI
May 15, 2017
DEPARTMENT OF TELECOMMUNICATIONS Vs. TATA TELESERVICES LIMITED
May 11, 2017
DERA GAZI KHAN CO Vs. REGISTRAR OF CO
May 8, 2017
DESHRAJ GUPTA & ORS. Vs. SHIVRAJ GUPTA & ORS.
September 5, 2017
DESRAJ Vs. STATE OF DELHI
July 31, 2017
DEUTSCHE TRUSTEE COMPANY LTD Vs. TULIP TELECOM LTD.
October 17, 2017
DEV ANAND AGGARWAL (PROPRIETOR), RUDRA ENTERPRISES Vs. C.C., NEW DELHI
September 22, 2017
DEV BHUSHAN SINCE DECEASED THR. LRS. Vs. PRADEEP KUMAR
October 10, 2017
DEVAS MULTIMEDIA PRIVATE LIMITED Vs. ANTRIX CORPORATION LIMITED
February 28, 2017
DEVASHISH GARG Vs. DIRECTORATE OF REVENUE INTELLIGENCE & ORS.
September 22, 2017
DEVASHISH POLYMERS PRIVATE LIMITED Vs. UNION OF INDIA
December 22, 2017
DEVENDER @ DEVOO & 0RS Vs. STATE & ANR
December 21, 2017
DEVENDER AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
May 17, 2017
DEVENDER KUMAR SHARMA Vs. KUSHAL KISHORE AGGARWAL
September 1, 2017
DEVENDER SINGH TAYAL Vs. STATE
September 8, 2017
DEVENDRA KUMAR GUPTA Vs. UNION OF INDIA
December 8, 2017
DEVI RAM HATHWALIA Vs. M/S SAPTPARANI CGHS LTD.
February 3, 2017
DEVIKA SINGH NATIONAL COMMISSION FOR WOMEN Vs. KUNAL CHAUHAN
March 28, 2017
DEVINDER AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
August 16, 2017
DEVINDER SINGH Vs. HARI SINGH
April 26, 2017
DEWAN CHAND & ORS Vs. UNIQUE COLLECTIONS PVT LTD
November 27, 2017
DHANANDER KUMAR JAIN Vs. M.C.D.
October 11, 2017
DHANI RAM Vs. STATE
February 8, 2017
DHANVANTRI MEDICAL COLLEGE & HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA & ANR
December 22, 2017
DHARAM VIR AND ORS. Vs. BGS INTERNATIONAL PULIC SCHOOL AND ANR.
January 17, 2017
DHARAMBIR Vs. THE STATE (NCT OF DELHI)
May 2, 2017
DHARAMBIR Vs. DAYABIR
August 10, 2017
DHARAMBIR RETIRED HEAD MASTER Vs. DIRECTOR OF PRIMARY EDUCATION, SOUTH MCD
February 8, 2017
DHARAMBIR SINGH Vs. DIRECTOR OF EDUCATION AND ANR.
March 1, 2017
DHARAMBIR SINGH Vs. DIRECTORATE OF EDUCATION AND ORS
November 30, 2017
DHARAMPAL SATYAPAL LTD. Vs. SANMATI TRADING AND INVESTMENT LTD.
February 23, 2017
DHARAMVIR SINGH Vs. SLS. DAV PUBLIC SCHOOL AND ANR.
March 8, 2017
DHARMBIR SINGH Vs. UNION OF INDIA AND ORS
August 10, 2017
DHARMENDER SINGH Vs. AMIT
December 4, 2017
DHARMENDRA KUMAR Vs. UNION OF INDIA & ORS.
May 31, 2017
DHEERAJ KUMAR AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI ) AND ANR.
October 13, 2017
DHOOM SINGH Vs. GOVT OF NCT OF DELHI AND ORS
December 21, 2017
DIG BAHADUR @ RAHUL @ VINOD Vs. STATE
December 1, 2017
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September 19, 2017
DIGIPRO IMPORT & EXPORT PVT. LTD. Vs. UNION OF INDIA
May 15, 2017
DIGIPRO IMPORT AND EXPORT PVT. LTD. Vs. UNION OF INDIA
May 30, 2017
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August 17, 2017
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April 26, 2017
DILIP Vs. STATE
November 13, 2017
DILIP CHAWLA Vs. RAVINDER KUMAR & ANR.
August 10, 2017
DILIP KUMAR Vs. SUNITA MITTAL
March 2, 2017
DILIP KUMAR Vs. STATE
November 2, 2017
DILIP KUMAR GUPTA Vs. STATE (NCT OF DELHI)
January 18, 2017
DIN DAYAL GUPTA Vs. UNION OF INDIA AND OTHERS
May 19, 2017
DINA NATH & ORS. Vs. STATE
February 15, 2017
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May 8, 2017
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April 27, 2017
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November 28, 2017
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May 1, 2017
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September 6, 2017
DINESH KUMAR JAIN Vs. SANJEEV CHAUDHARY
October 25, 2017
DINESH KUMAR TYAGI Vs. MINISTRY OF PERSONAL, P G AND PENSION
December 19, 2017
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September 12, 2017
DINESH SAINI Vs. DEVASHISH GHOSH AND OTHERS
March 3, 2017
DIPAK DAS AND ORS. Vs. UOI AND ORS.
March 8, 2017
DIRECTOR (ADMN) NATIONAL AIRPORT AUTHORITY OF INDIA Vs. SURESH KUMAR
June 20, 2017
DIRECTOR AIIMS Vs. AMTRAK TECHNOLOGY PVT LTD & ANR
December 4, 2017
DIRECTOR EDUCATION AND ANR Vs. MOHD SHAMIM AND ORS
August 16, 2017
DIRECTOR GENERAL CIVIL AVIATION Vs. IQBAL SINGH VEDI
March 6, 2017
DIRECTOR IN CHARGE ESI CORPORATION Vs. M/S. DELKAN BUILDTECH (P) LTD
September 1, 2017
DIRECTOR OF INCOME TAX Vs. KLM ROYAL DUTCH AIRLINES
January 25, 2017
DIRECTOR OF INCOME TAX Vs. MITSUI AND CO. LTD.
July 27, 2017
DIRECTOR OF INCOME TAX Vs. MITSUI & CO. LTD.
October 12, 2017
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. VISHWA HINDU PARISHAD
May 8, 2017
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. ROLLS ROYCE INDUSTRIAL POWER INDIA LTD.
May 18, 2017
DIRECTORATE GENERAL OF HYDROCARBONS OF INDIA Vs. OVERSEAS DRILLING LIMITED
December 6, 2017
DIRECTORATE OF EDUCATION & ANR Vs. MR. KARAM VIR SINGH RANGI & ORS.
January 11, 2017
DIRECTORATE OF REVENUE INTELLIGENCE Vs. DR. BERND AUGUSTINE
February 9, 2017
DIRSHAN VANMALI PATEL Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
December 14, 2017
DN UPADHYAY Vs. CBI
March 20, 2017
DPS WORLD FOUNDATION Vs. DELHI PUBLIC SCHOOL SOCIETY
April 10, 2017
DR R N GUPTA TECHNICAL EDUCATIONAL SOCIETY Vs. UNION OF INDIA
October 10, 2017
DR. ANIL GROVER Vs. UNION OF INDIA
July 3, 2017
DR. ANITA JAIN Vs. UNION OF INDIA & ANR.
October 27, 2017
DR. DEEKSHA KALRA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
April 13, 2017
DR. DHARAMPAL (DECEASED) THR HIS LEGAL HEIR Vs. CHAUDHARY RAM CHANDER
July 18, 2017
DR. KANWALJEET SINGH Vs. UNION OF INDIA & ORS
August 8, 2017
DR. M.N. RAJESH Vs. JAWAHARLAL NEHRU UNIVERSITY AND ANOTHER
August 17, 2017
DR. MUKESH SHARMA & ORS. Vs. DR. MAHESHWAR NATH SHARMA
March 1, 2017
DR. NAROTTAM MISHRA Vs. ELECTION COMMISSION OF INDIA & ORS.
July 16, 2017
DR. NIHAL SINGH Vs. DR. PRIYANKA SINGH BADALIA
October 11, 2017
DR. NIZAM ELANHI Vs. NORTH DELHI MUNICIPAL CORPARATION AND ANR.
October 30, 2017
DR. PRAMESH RATNAKAR & ANR. Vs. DEEN DAYAL UPADHYAYA COLLEGE AND ANR.
March 8, 2017
DR. RAJ ARYA Vs. GOVT. OF NCT OF DELHI AND ANR.
March 27, 2017
DR. RISHI KANT SIDDHARTH MAHAVIDYALAYA SEVA SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
September 26, 2017
DR. S.P. RAM AND OTHERS Vs. NATIONAL SCHEDULED CASTES FINANCE AND DEVELOPMENT CORPORATION & ANR.
March 23, 2017
DR. SAJJAD ALAM Vs. STATE OF NCT OF DELHI & ANOTHER
December 13, 2017
DR. SANGEETA GUPTA Vs. TATA AIG GENERAL INSURANCE CO. LTD. AND ORS.
August 2, 2017
DR. SANJAY KUMAR AGARWAL AND ORS. Vs. UNIVERSITY OF DELHI AND ANR.
August 2, 2017
DR. SARJIT SINGH AWLA Vs. MR. KULDEEP SINGH AWLA
October 24, 2017
DR. SAURABH KUMAR GUPTA @ SAURABH GUPTA Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
January 30, 2017
DR. SHASHI THAROOR Vs. ARNAB GOSWAMI AND ANR
December 1, 2017
DR. SHEIKH BILAL BASHIR Vs. DELHI MEDICAL COUNCIL AND ANR.
October 16, 2017
DR. SUKHDEV SINGH GAMBHIR Vs. AMRIT PAL SINGH GAMBHIR AND ANR.
April 17, 2017
DR. SUMIT MEHTA Vs. GOVERNING BODY KALINDI COLLEGE AND ANR.
March 7, 2017
DR. SURESH CHAND KUNTAL Vs. THE STATE (GOVT. OF NCT OF DELHI) & ANR.
April 18, 2017
DR. SWAMI RAM PAL SINGH MISSION SCHOOL Vs. SHRI HARVINDERPAL SINGH BINDRA
February 7, 2017
DR. UDAY CHAND JINDAL Vs. M/S GALGOTIA PUBLICATIONS PVT. LTD.
September 15, 2017
DRS LOGISTICS (P) LTD. & ANR. Vs. SANDEEP CHOHAN ALIAS SANDEEP KUMAR & ORS.
September 15, 2017
DTC Vs. SAROOP SINGH
September 21, 2017
DTC Vs. KISHAN KUMAR
December 11, 2017
DUJODWALA RESINS AND TERPENES Vs. GOVT. OF NCT OF DELHI AND ORS.
September 14, 2017
DULAL DISWAS Vs. STATE
November 7, 2017
DURGA SINGH Vs. UNION OF INDIA AND ORS.
July 18, 2017
DURGESH JHA Vs. STATE OF NCT OF DELHI
August 4, 2017
DUSHYANT KUMAR Vs. STATE AND ORS.
March 7, 2017
EAGLE HUNTERS SOLUTIONS LIMITED Vs. UNION OF INDIA AND OTHERS
August 4, 2017
EATON CORPORATION & ANR. Vs. BCH ELECTRIC LIMITED
July 7, 2017
EBIZ COM PVT LTD & ORS Vs. CENTRAL EXCISE, CUSTOMS AND SERVICE TAX APPELLATE TRIBUNAL, DELHI (CESTAT) & ANR
September 15, 2017
EBIZ.COM PVT. LTD. Vs. CESTAT, DELHI
November 24, 2017
ECE INDUSTRIES Vs. DELHI POWER SUPPLY CO.
November 17, 2017
ED @ EA Vs. AKA
November 15, 2017
EDARA GOPI CHAND Vs. UNION OF INDIA & ANR
November 24, 2017
EHSAAN Vs. STATE
November 1, 2017
EICHER MOTORS LTD. Vs. COMMISSIONER OF INCOME-TAX
September 15, 2017
EINO S. MEHTA Vs. SANMATI MOTORS & ANR.
August 22, 2017
EKO INDIA FINANCIAL SERVICES PVT. LTD. Vs. MR. SUSHIL KUMAR YADAV
August 9, 2017
EKRAM ANSARI Vs. STATE
May 31, 2017
ELCEE PLASTIC INDUSTRIES Vs. HARKISHAN DASS (SINCE DECEASED) THROUGH ITS LRS.
September 20, 2017
ELECTION COMMISSION OF INDIA Vs. MUKHTAR ANSARI & ANR.
February 27, 2017
ELGI SAUER COMPRESSORS LTD. AND ANR. Vs. BHARAT HEAVY ELECTRICALS LTD. AND ANR.
August 2, 2017
EMAAR MGF LAND LTD. Vs. AFTAB SINGH
November 7, 2017
EMDIGITAL LIMITED Vs. UOI AND ANOTHER
July 3, 2017
EMINENT MARKETING PVT LTD Vs. UNION OF INDIA & ORS
December 13, 2017
EMKAY INTERNATIONAL LIMITED Vs. STATE
May 31, 2017
ENERGY EFFICIENCY SERVICES LTD & ANR Vs. SHAKTISINH GOHIL
December 5, 2017
ENERGY WATCHDOG Vs. UNION OF INDIA
November 6, 2017
ENGINEERING PROJECTS (INDIA) LTD. Vs. M/S STEEL
March 15, 2017
ENGINEERING PROJECTS (INDIA) LTD. & ANR. Vs. UNITECH LIMITED
February 16, 2017
ERA INFRA ENGINEERING LTD. Vs. CENTRAL PUBLIC WORKS DEPARTMENT & ANR.
May 11, 2017
ERA INFRA ENGINEERING LTD. Vs. STEEL AUTHORITY OF INDIA
November 3, 2017
ERC LOGISTICS Vs. UNION OF INIDIA AND ORS
August 9, 2017
EROS FABRICATORS PRIVATE LIMITED Vs. ALLENGERS GLOBAL HEALTHCARE PRIVATE LIMITED
January 4, 2017
EROS FABRICATORS PRIVATE LIMITED Vs. ALLENGERS GLOBAL HEALTHCARE PRIVATE LIMITED
January 6, 2017
ESSAR PROJECTS (INDIA) LIMITED Vs. INDIAN OIL CORPORATION LIMITED
June 2, 2017
EVALUATIVE FINANCE AND INVESTMENT PRIVATE LIMITED Vs. STATE
October 31, 2017
EX. CT. MADAN MOHAN Vs. UNION OF INDIA AND ANOTHER
February 20, 2017
EX. HEAD CONSTABLE MOTI SINGH Vs. UOI & ORS.
March 15, 2017
EXPRESS HOUSEKEEPER PVT. LTD. Vs. THREE C. UNIVERSAL DEVELOPERS PVT. LTD.
August 24, 2017
EXXON MOBIL CORPORATION & ANR Vs. ANSER PASHA
July 3, 2017
F. HOFFMANN-LA-ROCHE LTD. Vs. NATCO PHARMA LIMITED
February 2, 2017
FAKIR CHAND TANEJA & ORS Vs. SUDAMA GUPTA & ORS
November 28, 2017
FAKIRA Vs. THE STATE NCT OF DELHI
October 16, 2017
FALCON PROGRESS LTD. Vs. SARA INTERNATIONAL LTD.
February 14, 2017
FARHEEN JAHAN Vs. UNIVERSITY OF DELHI AND OTHERS
August 21, 2017
FASHION DESIGN COUNCIL OF INDIA Vs. GOVT OF NCT OF DELHI AND ANR
December 22, 2017
FDC LIMITED Vs. DOCSUGGEST HEALTHCARE SERVICES PVT. LTD. & ANR.
January 3, 2017
FEDERAL EXPRESS CORPORATION Vs. FEDEX SECURITIES LTD.
April 11, 2017
FEDERATION OF HOTEL AND RESTURANT ASSOCIATIONS OF INDIA Vs. UNION OF INDIA AND ORS
December 21, 2017
FEDERATION OF INDIAN AIRLINES AND OTHERS Vs. DIRECTOR GENERAL OF CIVIL AVIATION AND ANOTHER
August 16, 2017
FEDERATION OF RETIRED LIC CLASS I OFFICER Vs. UNION OF INDIA
September 23, 2017
FEEDBACK BRISA HIGHWAYS OMT PRIVATE LIMITED Vs. BHUBANESHWAR EXPRESSWAYS PRIVATE LIMITED AND ANR.
March 30, 2017
FEEDBACK INFRA PRIVATE LIMITED Vs. SANJOSE SUPREME TOLLWAYS DEVELOPMENT PRIVATE LIMITED
October 11, 2017
FINOLEX CABLES LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LTD.
April 11, 2017
FIRASAT HUSSAIN Vs. STATE (GNCT OF DELHI)
December 8, 2017
FIROZ BAKHT AHMED Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS.
September 15, 2017
FITNESS FIRST INDIA PRIVATE LIMITED Vs. SACHIN JAIN
January 9, 2017
FLORA ENERGY Vs. SUZLON ENERGY LIMITED
August 9, 2017
FOOD CORPORATION OF INDIA Vs. RAGHUBIR CHAND GUPTA
October 31, 2017
FOOD INSPECTOR Vs. RUPESH JAIN & ORS.
December 19, 2017
FOOD INSPECTOR Vs. SUSHIL GUPTA
May 2, 2017
FOODCRAFT INDIA PRIVATE LIMITED Vs. SAURABH ANAND TRADING AS URBAN PALLETTE RESTAURANTS
May 9, 2017
FORECH INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (ICD), NEW DELHI
December 13, 2017
FORUM FOR PROMOTION OF QUALITY EDUCATION FOR ALL AND ORS Vs. DDA AND ORS
February 14, 2017
FORUM OF SC AND ST LEGISLATORS AND PARLIAMENTARIANS Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ANOTHER
February 27, 2017
FOSHAN SHANSUI ROMANTIC CERAMICS CO. LTD. Vs. UNION OF INDIA
March 20, 2017
FOUNDATION FOR ORGANISATIONAL RESEARCH & EDUCATION FORE SCHOOL OF MANAGEMENT Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR.
March 16, 2017
FRANCISCO DEL PINO MADRONA Vs. NCT OF DELHI
October 16, 2017
FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. ASHA DEVI & ORS.
October 25, 2017
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. JAIRAM RAM & ORS
November 15, 2017
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. SUMAN GOSWAMI & ORS
November 10, 2017
G CHAUDHURI Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY & ANR
December 5, 2017
G.B. INTERNATIONAL Vs. UNION OF INDIA
January 18, 2017
G.C. ABHIMANYU SINGH Vs. UNION OF INDIA AND ORS
February 2, 2017
G.D FOODS MFG (INDIA) PVT. LTD. Vs. ZIHAWA FOODS PVT. LTD.
May 17, 2017
G.K. NANDA Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD AND ANR.
October 16, 2017
G.K.BURMAN HERBAL (INDIA) PVT LTD Vs. ZEE HYGIENE PRODUCTS PVT LTD.
July 10, 2017
G.S.JOHAR & ORS. Vs. IL&FS TRUST COMPANY LIMITED & ORS
January 23, 2017
GAIL (INDIA) LIMITED Vs. PUNJ LLOYD LIMITED
May 8, 2017
GAIL (INDIA) LTD. Vs. OSRAM INDIA PVT LTD.
March 9, 2017
GAIL (INDIA) LTD. Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ANOTHER
April 11, 2017
GAIL GAS LTD Vs. BAPU INDUSTRIES
January 10, 2017
GAIL INDIA LTD. & ORS. Vs. M/S PRERNA ENTERPRISES & ANR.
October 31, 2017
GAJENDER SHARMA Vs. SREE GOKULAM CHIT & FINANCE PVT. LTD.
January 13, 2017
GAJINDER Vs. GOVT OF NCT OF DELHI & ORS.
December 4, 2017
GAJINDER Vs. GOVT OF NCT OF DELHI & ORS
November 30, 2017
GALDERMA S.A. Vs. VELITE HEALTHCARE
July 31, 2017
GAMMON INDIA LTD AND ANR. Vs. DELHI DEVELOPMENT AUTHORITY AND OTHERS
April 18, 2017
GANESH RAM BHATT Vs. SHARDA DEVI SANSKRIT VIDYAPEETH AND ANOTHER
May 8, 2017
GANGA YAMUNA FINVEST PVT LTD (IN LEQN) THR OFFICIAL LIQUIDATOR Vs. SMC GLOBAL SECURITIES LTD & ORS
December 19, 2017
GANGOTRI ENTERPRISES LIMITED Vs. NTPC TAMIL NADU ENERGY COMPANY LIMITED
January 16, 2017
GANGOTRI ENTERPRISES LIMITED & ORS Vs. SANJAY BANSAL
January 19, 2017
GANPATI FINCAP SERVICES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
May 25, 2017
GARG ROADLINES Vs. COMMISSIONER, TRADE AND TAXES
April 12, 2017
GARIMA GOEL Vs. VARUN GUPTA
April 21, 2017
GATEWAY RAIL FREIGHT LTD. Vs. NORTHERN RAILWAY, NEW DELHI
August 18, 2017
GAUHAR HUSSAIN Vs. MUMTAZ ARA
January 30, 2017
GAURANG KANTH Vs. BSES RAJDHANI POWER LIMITED
December 12, 2017
GAURAV Vs. UNION OF INDIA
November 21, 2017
GAURAV BHARDWAJ Vs. STATE
February 14, 2017
GAURAV DEEP AND ANR. Vs. UNION OF INDIA AND ANR.
August 16, 2017
GAURAV MONGA Vs. PREMIER INN INDIA PVT LTD & ORS
January 6, 2017
GAURI GROVER Vs. GOVERNMENT OF NCT OF DELHI
June 2, 2017
GAUTAM GAMBHIR Vs. D A P & CO & ANR
December 13, 2017
GAUTAM R. MORARKA Vs. UNION OF INDIA AND ANR
October 17, 2017
GAYA PRASAD PAL @ MUKESH Vs. STATE
November 9, 2017
GAYATRI AGGARWAL Vs. INCOME TAX COMMISSIONER
November 10, 2017
GCG TRANSGLOBAL HOUSING PROJECT PVT LTD Vs. SURAKSHIT EXPORTS PRIVATE LTD & ORS
December 8, 2017
GE T&D INDIA LIMITED Vs. RELIABLE ENGINEERING PROJECTS AND MARKETING
February 15, 2017
GECAS SERVICES INDIA PVT. LTD. Vs. INCOME TAX OFFICER
July 11, 2017
GEETA MALHOTRA Vs. RAVNEET KAUR CHOWDHARY
February 23, 2017
GEETA SHARMA Vs. STATE NCT OF DELHI
July 21, 2017
GEETA SHARMA Vs. UNION OF INDIA & ANR
May 30, 2017
GEETAM SINGH Vs. CENTRAL SECRETARIAT CLUB
November 2, 2017
GEMINI FOOD & BEVERAGES PVT LTD Vs. OMWATI & ANR
October 23, 2017
GENERAL INSURANCE CO LTD Vs. MUSTKEEM & ORS
December 18, 2017
GENERAL MANAGER AND ORS. Vs. PREM PAL SINGH & ANR.
February 2, 2017
GEOMETRIC LIMITED Vs. STATE
January 18, 2017
GHANSHYAM @ RAJU Vs. STATE (GOVT. OF NCT OF DELHI)
May 29, 2017
GHANSHYAM CHAND SHARMA Vs. DELHI POWER COMPANY AND ANR.
March 21, 2017
GHULAM RASOOL KHAN Vs. STATE (NCT OF DELHI)
October 24, 2017
GIAN SINGH AND ANR Vs. UNION OF INDIA AND ANR
December 20, 2017
GIRDHAR SONDHI Vs. EMKAY GLOBAL FINANCIAL SERVICES LTD.
October 11, 2017
GIRISH KUMAR SHUKLA Vs. MOHD WASEEM & ORS
November 10, 2017
GLAXO GROUP LIMITED Vs. AAR ESS REMEDIES PRIVATE LIMITED
July 27, 2017
GLENCORE INTERNATIONAL AG Vs. DALMIA CEMENT (BHARAT) LIMITED
July 3, 2017
GLOBAL ENTERPRISES Vs. CCE, DELHI-II
July 4, 2017
GMR ENERGY LIMITED Vs. DOOSAN POWER SYSTEMS INDIA PRIVATE LIMITED & ORS.
November 14, 2017
GODFREY PHILLIPS INDIA LIMITED Vs. P.T.I PRIVATE LIMITED & ORS.
December 22, 2017
GODREJ SARA LEE LTD. REP. BY ITS SENIOR OFFICER ADMINISTRATION MR. A.S. RAMANUJAM Vs. AVM PRODUCTION PVT.LTD.
February 24, 2017
GOKUL CHAND & ORS Vs. UNION OF INDIA & ORS
November 8, 2017
GOLAP SAIKIA Vs. STATE (NCT OF DELHI)
March 27, 2017
GOLD PEAK INDUSTRIES (HOLDINGS) LIMITED Vs. MR. BHARAT DHAWAN AND ANOTHER
November 24, 2017
GOLDY KAUR Vs. NEHA
August 2, 2017
GOPAL Vs. STATE (GOVT OF NCT DELHI)
June 13, 2017
GOPAL GUPTA Vs. SILVER LINE INCORPORATION
February 3, 2017
GOPAL KISHAN Vs. RAM SAROOP
September 22, 2017
GOPESH MEHTA Vs. SWIFT INITIATIVE PVT. LTD.
April 10, 2017
GORKHA SECURITY SERVICES Vs. SCHOOL OF PLANNING & ARCHITECTURE
July 10, 2017
GOVERNMENT OF NCT OF DELHI Vs. M/S Y D BUILDERS & HOTELS PVT LTD.
January 30, 2017
GOVERNMENT OF NCT OF DELHI Vs. RENU AGGARWAL
January 19, 2017
GOVERNMENT OF NCT OF DELHI Vs. MUKESH KUMAR MEENA
April 11, 2017
GOVERNMENT OF NCT OF DELHI AND OTHERS Vs. KAMAL KANT SHARMA AND OTHERS
March 28, 2017
GOVERNMENT OF NCT OF DELHI PUBLIC WORKS DEPARTMENT Vs. M/S. N.N. BUILDCON PVT LTD.
January 16, 2017
GOVERNMENT OF NCT OF DELHI THR SECRETARY (LAND & Vs. AFTAB AHMED & ANR.
January 19, 2017
GOVIND RATHI & ANR Vs. NATIONAL CRIMES BUREAU
January 12, 2017
GOVIND YADAV AND ORS. Vs. UNION OF INDIA AND ORS.
December 12, 2017
GOVT OF NCT OF DELHI Vs. S K SHARMA
December 15, 2017
GOVT. OF NCT OF DELHI Vs. SANJAY & ORS.
March 22, 2017
GOVT. OF NCT OF DELHI Vs. ASHOK KUMAR
January 2, 2017
GOVT. OF NCT OF DELHI Vs. RISHI ANAND
September 13, 2017
GOVT. OF NCT OF DELHI AND OTHERS Vs. S.V. VAGEESHA AND ANOTHER
March 30, 2017
GOYAL MG GASES PVT. LIMITED Vs. IND SYNERGY LIMITED
January 19, 2017
GRASIM INDUSTRIES LIMITED Vs. COMPETITION COMMISSION OF INDIA & ANR.
September 6, 2017
GREAT EASTERN ENERGY CORPORATION LIMITED Vs. UNION OF INDIA
July 25, 2017
GREEN VALLEY CGHS LTD Vs. GURCHARAN SINGH
August 3, 2017
GREENKO BUDHIL HYDRO POWER PVT. LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
May 15, 2017
GSBA BUILDER PVT. LTD. Vs. RADHA SOAMI SATSANG BEAS
March 1, 2017
GUDDI DEVI & ORS. Vs. NEELAM DEVAL
April 11, 2017
GUGAN Vs. STATE (GOVT. OF NCT OF DELHI)
November 13, 2017
GUJESHWARI DEVI CHAUHAN & ANR. Vs. THE NCT/GOVT OF DELHI THR DIRECTOR EDUCATION AND ORS.
January 20, 2017
GULF DTH FZ LLC Vs. DISHTV INDIA LIMITED & OTHERS
December 5, 2017
GULFAM Vs. STATE NCT OF DELHI
May 25, 2017
GULSHAN KHATRI Vs. GOOGLE INC.
March 20, 2017
GULSHAN KUMAR @ GULLI Vs. STATE (NCT OF DELHI)
February 6, 2017
GUNJAN SACHDEVA Vs. M/S DEWAN HOUSING FINANCE CORP. LTD AND ORS.
September 21, 2017
GUR PRASAD GUPTA Vs. RAM PRASAD GUPTA
July 6, 2017
GURBIR KAUR Vs. BDR BUILDERS & DEVELOPERS P. LTD.
March 24, 2017
GURDAYAL @ SURAJ Vs. STATE
August 2, 2017
GURDEEP SINGH Vs. GURMAIL SINGH AND ORS.
March 14, 2017
GURDEEP SINGH Vs. LT GOVERNOR, NCT OF DELHI & ORS
December 12, 2017
GURDIP SINGH ANAND Vs. JOSEPH DANIEL
September 27, 2017
GURINDER MOHAN SINGH SAMBHI AND OTHERS Vs. THE STATE ( NCT OF DELHI)
February 7, 2017
GURMEET KAUR AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
July 20, 2017
GURMEET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
March 6, 2017
GURNAM KAUR (DECEASED) THROUGH LRS Vs. BSES RAJDHANI POWER LTD. & ORS
March 17, 2017
GURPREET SINGH AHLUWALIA Vs. AMAN KHORANA
December 6, 2017
GURU GOBIND SINGH INDRAPRASTHA Vs. ALOK BANSAL AND OTHERS
November 9, 2017
GURU KIRPA ENTERPRISES AND ANR Vs. CORPORATION BANK AND ANR
August 4, 2017
GURU NANAK VIDYA BHANDAR TRUST Vs. UNION OF INDIA & ORS
January 4, 2017
GVK POWER Vs. UNION OF INDIA
March 9, 2017
GVK POWER (GOINDWAL SAHIB)LIMITED Vs. UNION OF INDIA
March 9, 2017
GYAN CHAND AND ORS Vs. UNION OF INDIA AND ORS
December 13, 2017
H.G. INTERNATIONAL Vs. COMMISSIONER OF TRADE AND TAXES, DELHI
August 16, 2017
H.K. GANGWANI Vs. AIFAA TR.SAHDEVA SINGH SECRETARY GENERAL
May 11, 2017
H.T. MEDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 23, 2017
HABIB UR REHMAN Vs. UNION OF INIDA & ORS
November 15, 2017
HADISO CONSTRUCTION PVT. LTD. AND ORS. Vs. COMMISSIONER EMPLOYEES COMPENSATION AND ORS.
December 21, 2017
HAIKO LOGISTICS INDIA PVT. LTD. Vs. UNION OF INDIA
August 21, 2017
HAJARA Vs. GOVERNMENT OF INDIA
April 17, 2017
HALDIRAM SNACKS PVT. LTD. Vs. MEGHA ENTERPRISES
April 18, 2017
HAMEEDULLAH MOHD AKBAR Vs. STATE (NCT OF DELHI)
October 24, 2017
HANS RAJ @ BHOLA Vs. STATE
September 21, 2017
HANSRAJ Vs. JAGMINDER SINGH
September 22, 2017
HANSRAJ (SINCE DECEASED) Vs. UNION OF INDIA
August 9, 2017
HANSRAJ MIGLANI & ORS Vs. LAJWANTI KHURANA THR LR & ORS
November 30, 2017
HANUWANT SINGH SINCE DECEASED NOW REPRESENTED THROUGH LRS Vs. UNION OF INDIA & ORS.
September 19, 2017
HARBHAJAN KAUR BHATIA THROUGH HER ATTORNEY CHARANJIT SINGH BHATIA Vs. M/S. AADYA TRADING & INVESTMENT PVT. LTD. & ANR.
July 18, 2017
HARDAYAL SINGH Vs. STATE OF DELHI
July 6, 2017
HARDWARI LAL VASHISTHA Vs. STATE GNCT OF DELHI
July 7, 2017
HARDYA DASS Vs. STATE
November 23, 2017
HARE KRISHNA MISHRA Vs. STATE
August 3, 2017
HARESH KUMAR Vs. STATE NCT OF DELHI & ANR
November 23, 2017
HARGOVIND PANDEY Vs. PR.COMMISSIONER OF INCOME TAX
July 27, 2017
HARI CHAND SAINI Vs. UDAY RAJ AND ORS.
March 27, 2017
HARI KIRIPA Vs. UNION OF INDIA & ORS
October 30, 2017
HARI KRISHAN AGARWAL AND OTHERS Vs. INDRAPRASTHA POWER GENERATION COMPANY LTD.
March 20, 2017
HARI OM GUPTA Vs. STATE
January 30, 2017
HARI PRAKASH & ORS Vs. UNION OF INDIA & ORS
December 19, 2017
HARI RAM Vs. RAMESH KUMAR
May 19, 2017
HARI RAM & ANR Vs. REGISTRAR GENERAL, DELHI HIGH
December 20, 2017
HARI SHANKAR RAIKWAR AND ORS. Vs. STATE AND ANR.
October 13, 2017
HARI SHANKER RASTOGI Vs. ALLAHABAD BANK
September 19, 2017
HARINDER KAUSHIK Vs. UNION OF INDIA AND ORS
December 4, 2017
HARINDER PAL SINGH AND ORS Vs. GURU TEG BAHADUR POLYTECHNIC INSTITUTE AND ORS.
February 16, 2017
HARISH BAJAJ & ANR Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR
April 26, 2017
HARISH CHANDER Vs. UNION OF INDIA THROUGH
December 19, 2017
HARISH GUPTA Vs. UNION OF INDIA AND ANOTHER
April 17, 2017
HARISH KUMAR Vs. SAVITRI DEVI
August 8, 2017
HARISH RELAN Vs. KAUSHAL KUMARI RELAN
January 19, 2017
HARISHANKAR Vs. STATE (NCT OF DELHI) & ANR
January 30, 2017
HARJEET SINGH JOHAR Vs. COMMISSIONER OF CUSTOMS (GENERAL)
May 22, 2017
HARJIT SINGH Vs. M/S. BHARAT HOTELS LTD. AND ANR.
July 31, 2017
HARKIRAT SINGH Vs. UNION OF INDIA AND ORS
December 19, 2017
HARKRISHAN DAS NIJHAWAN Vs. SATYAVIR KATAR
April 24, 2017
HARMOZ SIDDIQUI AND ORS. Vs. SMT. SABNAM @ DUKHTARI BEGUM
February 16, 2017
HARPREET SINGH BHATIA Vs. NORTH DELHI POWER LTD
December 8, 2017
HARSHVARDHAN SARANGPANI REDDY Vs. STATE OF (NCT) DELHI AND ANR.
January 16, 2017
HARVEER SINGH Vs. DELHI POWER SUPPLY CO. LTD.
November 8, 2017
HARVINDER SINGH Vs. AFSAR KHAN
March 10, 2017
HASKONINGDHV INDIA LIMITED Vs. HASKONINGDHV CONSULTING PRIVATE LIMITED
January 31, 2017
HC SRI BHAGWAN Vs. STATE
September 15, 2017
HC SUBEY SINGH Vs. UNION OF INDIA AND OTHERS
September 6, 2017
HCL INFOTECH LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
February 8, 2017
HCL TECHNOLOGIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2017
HDFC ERGO GENERAL INSURANCE CO LTD Vs. ANIL KUMAR & ANR
November 10, 2017
HDFC ERGO GENERAL INSURANCE CO LTD Vs. GEETA & ORS
July 7, 2017
HEALTH FOOD PRODUCTS PRIVATE LIMITED Vs. SIDDHI VINAYAK INDUSTRIES PRIVATE LIMITED
March 7, 2017
HELAMIN TECHNOLOGY HOLDING SA AND ANR. Vs. HARIBANSH RAI AND ORS.
November 13, 2017
HEMLATA Vs. UNION OF INDIA
September 12, 2017
HETTICH MARKETING UNDVERTRIEBS GMBH & ANR. Vs. ANUSHKA GILL & ORS.
July 12, 2017
HILARIA MALONG Vs. MD. SAJAHAN ALI
August 11, 2017
HILLWOODS ACADEMY AND ORS Vs. ARCHNA PETER AND ANR
November 14, 2017
HIMALAYA COMMUNICATIONS LTD Vs. BHARAT SANCHAR NIGAM LTD
July 3, 2017
HIMALYA INTERNATIONAL LTD Vs. HIMALAYA DRUGS COMPANY
December 7, 2017
HIMANSHU SURI Vs. STATE (NCT OF DELHI)
May 30, 2017
HIND ENERGY AND COAL BENEFICATION (INDIA) LTD. Vs. UNION OF INDIA
September 8, 2017
HINDU EDUCATIONAL TRUST Vs. UNIVERSITY OF DELHI AND ANOTHER
May 30, 2017
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
July 5, 2017
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. IRCON INTERNATIONAL LTD.
May 5, 2017
HINDUSTAN LEVER LTD. Vs. UNION OF INDIA
May 16, 2017
HIRA LAL Vs. DIRECTOR OF EDUCATION
August 8, 2017
HIRA LAL BANSAL Vs. CENTRAL INFORMATION COMMISSION & ORS.
August 10, 2017
HIRA LAL SINGH AND OTHERS Vs. THE LAND DEVELOPMENT OFFICER, LAND AND DEVELOPMENT OFFICE
August 8, 2017
HIRA NAND Vs. UNION OF INDIA AND OTHERS
September 22, 2017
HITENDER Vs. UNION OF INDIA AND ORS
December 6, 2017
HITENDER KUMAR MEHTA Vs. UNION OF INDIA & ORS
December 13, 2017
HITESH MOHAN NAGPAL Vs. RACHNA NAGPAL
August 28, 2017
HOLLAND COMPANY LP Vs. S.P. INDUSTRIES
July 27, 2017
HOLLAND L.P. Vs. A.D. ELECTRO STELL CO. PVT. LTD.
April 26, 2017
HOMPAL SINGH Vs. STATE OF DELHI
May 22, 2017
HONEY BHAGAT Vs. PRALEEN CHOPRA
September 25, 2017
HONEY PREET INSAN Vs. STATE
September 26, 2017
HONSHU BUILDCON PRIVATE LIMITED Vs. NORTH DELHI MUNICIPAL CORP & ANR
December 14, 2017
HOOR CHAMAN BEGUM Vs. HURRIYAT KHANAM & ORS.
January 12, 2017
HOSPITECH MANAGEMENT CONSULTANTS PVT LTD Vs. ENGINEER-IN-CHIEFS BRANCH FOR MES WORKS, E2 (DESIGN) INTEGRATED HQ OF MOD (ARMY)
December 13, 2017
HOTEL CORPORATION OF INDIA Vs. WORKMEN
November 21, 2017
HOTEL LE-MERIDIEN C.J. INTERNATIONAL HOTEL LIMITED Vs. HOTEL MAZDOOR UNION
April 19, 2017
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 3, 2017
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD (HUDCO) Vs. SGS CONSTRUCTION AND DEVELOPERS PVT LTD & ORS.
February 1, 2017
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. RAVINDRA DHANKAR AND ANOTHER
November 17, 2017
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. THR. ITS MANAGER (LEGAL) AJU ASHOK Vs. GOVT. OF NCT OF DELHI
March 1, 2017
HPL (INDIA) LIMITED & ORS. Vs. QRG ENTERPRISES AND ANOTHER
February 14, 2017
HRD CORPORATION Vs. GAIL (INDIA) LIMITED
April 24, 2017
HSIL LIMITED Vs. MARVEL CERAMICS
January 30, 2017
HSIL LTD. Vs. MARVEL CERAMICS AND ORS.
November 3, 2017
HT MEDIA LIMITED Vs. THE COMMISSIONER OF SERVICE TAX AND OTHERS & ANR.
August 8, 2017
HUGHES AND HUGHES CHEM. LTD. Vs. UNION OF INDIA
October 25, 2017
HUNNY Vs. STATE
June 6, 2017
HUNT AND PALMER AIR CHARTER INDIA PRIVATE LIMITED Vs. HUNT AND PALMER AIR CHARTER INDIA PRIVATE LIMITED
October 11, 2017
ICICI BANK LIMITED Vs. MOHD ZAHEEN
July 25, 2017
ICICI BANK LTD. Vs. KAPIL PURI AND ORS.
March 8, 2017
ICICI BANK LTD. Vs. GURVINDER SINGH BHANDAL, ARUN KUMAR AND ANR., SHIV PAL SINGH CHAUDHARY, ASHOK SHARMA, BALJINDER SINGH, PANKAJ GARG AND MAINAWATI
February 10, 2017
ICICI BANK LTD. Vs. MARSHAL OVERSEAS PVT. LTD. AND ANOTHER
April 11, 2017
ICICI LOMBARD GEN. INSURANCE CO. LTD. Vs. LAXMI DEVI AND OTHERS
October 24, 2017
ICICI LOMBARD GENERAL INS CO LTD Vs. LALLAN KUMAR & ORS
October 25, 2017
ICICI LOMBARD GENERAL INS CO LTD Vs. GEETA RAWAT AND ORS
August 18, 2017
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAJOR SHYAM LAL DAHIYA & ORS
November 9, 2017
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November 10, 2017
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJ SINGH & ORS
December 7, 2017
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUNITA DEVI AND ORS
August 10, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SURIYA ANJUM & ORS
December 8, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR & ORS
December 8, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RUKMANI DEVI & ORS
December 4, 2017
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November 29, 2017
ICON HEALTH AND FITNES, INC Vs. SHERIFF USMAN AND ANR.
September 12, 2017
IDEA MOBILE COMMERCE SERVICES LIMITED Vs. ADITYA BIRLA IDEA PAYMENTS BANK LIMITED
January 3, 2017
IFB INDUSTRIES LTD. Vs. UNION OF INDIA
April 3, 2017
IFCI FACTORS LIMITED Vs. GANGOTRI IRON & STEEL CO LTD & ORS
December 13, 2017
IFFCO Vs. MASTER SHIVAM & ANR.
July 13, 2017
IFFCO TOKIO GENERAL INS. CO. LTD. Vs. BABU LENKA AND ORS.
September 12, 2017
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November 16, 2017
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August 9, 2017
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August 11, 2017
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July 20, 2017
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July 19, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. MAJNU & ORS
November 14, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. LT COL RENU KUMARI & ORS
December 12, 2017
IHHR HOSPITALITY PVT. LTD. Vs. HOTEL ANANDA
April 11, 2017
IJM CORPORATION BERHAD Vs. COMMISSIONER OF TRADE & TAXES
November 2, 2017
IMRAN ABDULLA SYED Vs. STATE OF DELHI
May 18, 2017
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December 20, 2017
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July 21, 2017
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October 25, 2017
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March 8, 2017
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July 4, 2017
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January 9, 2017
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January 10, 2017
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November 7, 2017
INDERJEET Vs. STATE NCT OF DELHI AND ANR.
April 11, 2017
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November 30, 2017
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December 13, 2017
INDERJIT MEHTA CONST. PVT. LTD. Vs. UNION OF INDIA AND ANR.
March 2, 2017
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April 27, 2017
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December 14, 2017
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December 5, 2017
INDIA INFOLINE LTD. Vs. SANTOSH KUMAR SAXENA & ORS.
October 30, 2017
INDIA INFRASTRUCTURE AND LOGISTICS PVT. LTD. Vs. UNION OF INDIA
May 22, 2017
INDIAN AIRPORTS KAMGAR UNION Vs. AIRPORTS AUTHORITY OF INDIA
May 1, 2017
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August 31, 2017
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. HARIDEV PRASAD
May 8, 2017
INDIAN INSTITUTE OF ARCHITECTS Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION & ORS.
February 8, 2017
INDIAN OIL CORPORATION LTD Vs. MAN INDUSTRIES (INDIA) LTD
January 10, 2017
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July 25, 2017
INDIAN PLASTIC FOOTWEAR AND CLOTHING PVT. LTD. Vs. BALDEV SINGH
November 13, 2017
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November 28, 2017
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May 8, 2017
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July 27, 2017
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November 30, 2017
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January 17, 2017
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December 13, 2017
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March 20, 2017
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April 21, 2017
INDU BANSAL Vs. STATE
November 28, 2017
INDUL SHAH Vs. STATE
March 7, 2017
INDURE PRIVATE LIMITED Vs. HEIDELBERG CEMENT LIMITED
May 23, 2017
INDUS TOWERS LIMITED THROUGH: ITS AUTHORISED SIGNATORY MR. AMISH MEHTA, CHIEF FINANCIAL OFFICER Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
May 29, 2017
INDUSIND BANK Vs. LT. COL. M.P.S. BHATIA & ANR.
April 27, 2017
INDWELL CONSTRUCTION PVT. LTD. Vs. RAIL VIKAS NIGAM LTD.
October 10, 2017
INFO EDGE (INDIA) LTD. Vs. SUMANTA BHATTACHARYA
April 25, 2017
INFONOX SOFTWARE PVT. LTD. Vs. RAJ KUMAR DUBEY
January 11, 2017
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November 1, 2017
INNOVATIVE CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS (GENERAL)
May 23, 2017
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January 11, 2017
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December 7, 2017
INOX LEISURE LTD. Vs. COMPETITION COMMISSION OF INDIA
November 9, 2017
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March 27, 2017
INTAS PHARMACEUTICALS LTD. Vs. MACLEODS PHARMACEUTICALS LTD.
January 25, 2017
INTEC INDIA LIMITED Vs. UNION OF INDIA & ORS
December 20, 2017
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December 11, 2017
INTERGLOBE AVIATION LIMITED & ... Vs. UNION OF INDIA & ANR.
December 20, 2017
INTERNATIONAL ENGINEERS AND PROJECT CONSULTANTS LIMITED (IEPCL) Vs. UNION OF INDIA AND ANOTHER
May 9, 2017
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February 27, 2017
INTERNATIONAL TRACTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
July 13, 2017
INTEX TECHNOLOGIES (INDIA) LTD Vs. AZ TECH (INDIA)
March 10, 2017
IP SUPPORT SERVICES (INDIA) PVT. LTD Vs. MILLENIUM PLAZA LIMITED
July 17, 2017
IQBAL HUSSAIN Vs. UNION OF INDIA
March 15, 2017
IQBAL SINGH VEDI Vs. UNION OF INDIA & ORS
March 6, 2017
IRCON INTERNATIONAL LIMITED Vs. SATYA PRAKASH BUILDERS LIMITED
April 13, 2017
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September 1, 2017
IRFAN AHMAD Vs. NATIONAL INSURANCE CO. LTD.
July 7, 2017
IRMEET SINGH KOHLI AND ORS. Vs. ASHOK KUMAR BATRA AND ANR.
September 18, 2017
IRONMAN SECURITY SERVICES PVT. LTD. Vs. UNION OF INDIA AND ANR.
September 4, 2017
IRWIN BIN HASSIM Vs. ANIL KUMAR, AIR CUSTOMS OFFICER, IGI AIRPORT
October 9, 2017
ISH RANI Vs. UNION OF INDIA
March 27, 2017
ISHA RASHID Vs. STATE
May 8, 2017
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March 16, 2017
ISHVAKOO (INDIA) PVT. LTD Vs. NATIONAL PROJECTS CONSTRUCTION CORPARATION LTD
November 1, 2017
ISHWAR DAYAL KANSAL Vs. MOTION PICTURE ASSOCIATION
November 30, 2017
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April 18, 2017
ISHWARI PRASAD Vs. THE MANAGEMENT OF ASHOK HOTEL AND ANR.
February 23, 2017
ISLAMIC RESEARCH FOUNDATION Vs. UNION OF INDIA
March 16, 2017
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November 23, 2017
ITC HOTELS LTD Vs. ABP PVT. LTD
January 10, 2017
ITC LIMITED Vs. FOOD CORPORATION OF INDIA
August 16, 2017
ITD CEMENTATION INDIA LTD. Vs. PUBLIC WORKS DEPARTMENT
April 19, 2017
ITD CEMENTATION INDIA LTD. Vs. PUBLIC WORKS DEPARTMENT GOVT. OF NCT DELHI
July 26, 2017
ITD CEMENTATIONS LTD. Vs. COMMISSIONER EMPLOYEES COMPENSATION
May 4, 2017
IVRCL LTD Vs. RAIL VIKASH NIGAM LIMITED & ORS
December 22, 2017
J Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
March 8, 2017
J C BAMFORD EXCAVATORS LIMITED & ANR Vs. BULL MACHINES PVT LTD
December 20, 2017
J K JUTE MILL MAZDOOR EKTA UNION Vs. UOI AND ORS
December 6, 2017
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December 18, 2017
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November 2, 2017
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July 12, 2017
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July 18, 2017
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September 14, 2017
J.M. CONSTRUCTION PVT. LTD. Vs. KRISHNA SACHDEV
April 26, 2017
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February 27, 2017
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November 25, 2017
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February 17, 2017
JAGANNATH Vs. STATE (NCT OF DELHI)
July 27, 2017
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May 25, 2017
JAGAT RAM AND ORS. Vs. UNION OF INDIA AND ORS.
April 3, 2017
JAGBIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
October 10, 2017
JAGDAMBA SALES CORPORATION Vs. DIRECTOR GENERAL (PRISONS) AND ANR
August 8, 2017
JAGDAMBA SALES CORPORATION Vs. DIRECTOR GENERAL (PRISONS) AND ANR
August 11, 2017
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November 16, 2017
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August 18, 2017
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April 25, 2017
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February 17, 2017
JAGMOHAN BEHL Vs. STATE BANK OF INDORE
September 22, 2017
JAGRAN PRAKASHAN LTD AND ANR Vs. GOVERNMENT OF NCT OF DELHI AND ORS
December 14, 2017
JAI BHAGWAN Vs. PREM WATI AND OTHERS
February 8, 2017
JAI KARAN SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
November 21, 2017
JAI KISHAN & ANR. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
February 21, 2017
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July 3, 2017
JAI KISHAN SHARMA Vs. UOI & ORS
December 5, 2017
JAI KUMAR AND ORS Vs. AIRPORT AUTHORITY OF INDIA AND ORS
December 19, 2017
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November 7, 2017
JAI PRAKASH Vs. SHIV STEEL & ANR
December 6, 2017
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January 10, 2017
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July 17, 2017
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August 23, 2017
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September 19, 2017
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October 30, 2017
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September 14, 2017
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April 19, 2017
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November 1, 2017
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December 6, 2017
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June 1, 2017
JAMAL @ RANJHA THR. ARVIND KUMAR (IN Vs. NCT OF DELHI & ORS.
November 1, 2017
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March 17, 2017
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August 9, 2017
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March 9, 2017
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November 2, 2017
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December 16, 2017
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April 25, 2017
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October 27, 2017
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August 29, 2017
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December 20, 2017
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February 20, 2017
JASPAL KAUR (SINCE DECEASED)THR HER LRS Vs. MUNICIPAL CORPORATION OF DELHI
December 5, 2017
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February 20, 2017
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May 25, 2017
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November 23, 2017
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October 26, 2017
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July 13, 2017
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January 27, 2017
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December 21, 2017
JCB INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 7, 2017
JCL SHAHWAZ KHAN Vs. STATE (GOVT OF NCT OF DELHI)
November 21, 2017
JEET SINGH Vs. DEPUTY COMMISSIONER OF POLICE & ANR
September 13, 2017
JEET SINGH Vs. DASHRATH YADAV
February 16, 2017
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February 3, 2017
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May 17, 2017
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July 18, 2017
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November 10, 2017
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July 31, 2017
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October 11, 2017
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March 9, 2017
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December 20, 2017
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January 24, 2017
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May 31, 2017
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February 9, 2017
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February 15, 2017
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July 19, 2017
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April 21, 2017
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May 31, 2017
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May 17, 2017
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September 26, 2017
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December 13, 2017
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December 15, 2017
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August 3, 2017
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December 22, 2017
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January 18, 2017
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December 20, 2017
KAFEEL AKHTAR Vs. STATE OF NCT OF DELHI
November 17, 2017
KAILASH AGARWAL AND OTHERS Vs. STATE OF NCT OF DELHI AND ANR
April 12, 2017
KAILASH KUMAR Vs. M/S SYNDICATE BANK LTD.
December 22, 2017
KAILASH KUMAR CHALIA Vs. STATE & ORS
December 4, 2017
KAILASH PRASAD MEENA Vs. UNION OF INDIA AND ORS.
May 31, 2017
KAILASH YADAV Vs. RAM CHARAN YADAV AND ORS.
October 12, 2017
KAJAL JOLLY AND ORS Vs. UNION OF INDIA AND ORS
August 16, 2017
KALIMULLAH Vs. STATE
November 25, 2017
KALU @ RAJINDER Vs. STATE
September 8, 2017
KALU RAM Vs. GOVT OF NCT OF DELHI & ORS
December 4, 2017
KAMAL AHMED KHAN Vs. STATE OF NCT OF DELHI
March 14, 2017
KAMAL BHASIN Vs. RADHA KRISHNA MATHUR AND ANR.
November 1, 2017
KAMAL KANT KATARIA & ANR Vs. RUPENDRA KATARIA & ORS
December 8, 2017
KAMAL KUMAR Vs. THE STATE
July 4, 2017
KAMAL LAL Vs. STATE
May 22, 2017
KAMALJEET Vs. STATE
May 23, 2017
KAMLA AND ANR. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
August 10, 2017
KAMLA DEVI SOHAN RAJ SINGHVI JAIN COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
December 4, 2017
KAMLESH AND OTHERS Vs. DEEN MOHD AND OTHERS
July 17, 2017
KAMLESH DEVI Vs. SHYAM SUNDER TYAGI & ORS
December 4, 2017
KAMLESH KUMAR GUPTA Vs. NDMC
November 3, 2017
KAMLESH KUMAR JAIN Vs. CHANDRA KANTA AGARWAL
October 12, 2017
KAMLESH KUMAR JHA AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
January 4, 2017
KANCHAN BABBAR AND ORS. Vs. STATE AND ANR.
October 13, 2017
KANCHAN BAJAJ Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR.
January 4, 2017
KANCHAN KUMAR Vs. PUNJAB & SIND BANK AND ANR.
April 10, 2017
KANHAIYA KUMAR Vs. JAWAHARLAL NEHRU UNIVERSITY
October 12, 2017
KANHAIYA LAL & ANR. Vs. NATHI LAL
February 16, 2017
KANHAYA LAL Vs. THE MANAGEMENT OF M/S SWANTANTRA BHARAT MILL
May 25, 2017
KANIKA SANWAL Vs. UNIVERSITY OF DELHI
March 10, 2017
KANTA PRASAD (PRESENTLY CONFINED IN JAIL) Vs. THE STATE GNCTD OF DELHI
November 20, 2017
KANTI BHAI DAMANI Vs. N.C.T. OF DELHI
January 20, 2017
KANUNGO MEDIA (P) LTD Vs. RGV FILM FACTORY AND ORS
May 17, 2017
KANURY V S RAO Vs. UNION OF INDIA AND ORS
December 4, 2017
KANWAL JAIN & ANR. Vs. UNION OF INDIA & ORS.
August 1, 2017
KANWAR PAL ALIAS MAMA Vs. STATE
March 16, 2017
KANWAR SINGH Vs. UNION OF INDIA & ORS
December 11, 2017
KANWAR SINGH GURJAR Vs. COMMISSIONER OF POLICE, DELHI & ORS
March 2, 2017
KAPIL KUMAR Vs. MISHRO DEVI
September 8, 2017
KARAMCHAND APPLIANCES P.LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 16, 2017
KARAN MATHUR Vs. STATE NCT OF DELHI
March 24, 2017
KARAN SINGH Vs. DELHI PINJRA POLE SOCIETY
February 16, 2017
KARAN SINGH TANWAR Vs. SURENDER SINGH AND ORS.
April 17, 2017
KARMA GYALTSEN NEYRATSANG Vs. UNION OF INDIA AND OTHERS
August 29, 2017
KARTAR Vs. STATE
April 17, 2017
KASHI NATH SAH AND ANOTHER Vs. SHRI NATH
February 22, 2017
KASHI RAM Vs. UNION OF INDIA AND ORS.
November 1, 2017
KASHISH AUJLA Vs. STATE
February 3, 2017
KASIM Vs. STATE
July 4, 2017
KASTURI & ANR Vs. UNION OF INDIA & ORS
December 18, 2017
KAUSHALIYA BHAMBHANI Vs. STATE
November 24, 2017
KCL LTD Vs. THOMSON PRESS INDIA LTD
December 6, 2017
KEDAR SINGH Vs. STATE NCT OF DELHI
November 23, 2017
KENT RO SYSTEMS LTD & ANR Vs. PUSHPENDRA YADAV & ORS
December 19, 2017
KENT RO SYSTEMS LTD. Vs. M/S. KENTECH RO SYSTEMS
September 19, 2017
KENT RO SYSTEMS LTD. Vs. AMIT KOTAK
January 18, 2017
KENT RO SYSTEMS PVT. LTD. Vs. AMAZON SELLER SERVICES PRIVATE LIMITED
April 12, 2017
KESH BAHADUR GAURANG Vs. STATE
June 8, 2017
KESHAV SHARMA Vs. STATE
January 20, 2017
KESORAM RAYON Vs. DESIGNATED AUTHORITY
January 11, 2017
KEVIN CC WONG Vs. UNIVERSITY OF DELHI
November 22, 2017
KEWAL KRISHAN GUJRAL Vs. SONMATI DEVI
October 30, 2017
KEWAL SINGH Vs. GOVT. OF N.C.T. OF DELHI & ORS.
January 25, 2017
KHALSA GYMNASTICS WORKS Vs. UNION OF INDIA & ORS
March 16, 2017
KHANNA TRADERS Vs. SCHOLAR PUBLISHING HOUSE P. LTD.
March 28, 2017
KHAZAN SINGH Vs. DTC
December 1, 2017
KHAZAN SINGH Vs. UNION OF INDIA & ANR
March 16, 2017
KHAZAN SINGH AND ORS Vs. UNION OF INDIA AND ORS
December 11, 2017
KHEM SINGH Vs. DINESH BHATIA
July 11, 2017
KHEMCHAND Vs. PARVEEN STEELS
December 21, 2017
KHRIST RAJA SECONDARY SCHOOL AND ANR. Vs. THE GOVERNMENT OF NCT OF DELHI AND ORS.
January 6, 2017
KHUBHI RAM Vs. M/S. ASHOK LEYLAND LTD.
November 23, 2017
KHUSHBOO @ KAJAL Vs. STATE
May 29, 2017
KHUSHBU KAUSHIK (MINOR) THR. HER FATHER LT. COL. RAJESH CHANDRA KAUSHIK Vs. CENTRAL BOARD OF SECONDARY EDUCATION THROUGH ITS CHAIRMAN & ORS
May 23, 2017
KHUSHI RAM BEHARI LAL Vs. P V KANAKARAJ TRADING AS KALPATHARU TRADING CO
December 5, 2017
KHUSHWANT SINGH @ SHEEBY KOHLI Vs. STATE
August 21, 2017
KIDI DEVI Vs. MANDEEP MALHOTRA @ MONU
August 4, 2017
KING POINT ENTERPRISES CO LTD Vs. ALI ASGAR & ORS
December 13, 2017
KIRAN AND ANR Vs. SHANTILAL BHAGCHAND KOCHETA JAIN & ORS
January 13, 2017
KIRAN NADAR Vs. STATE AND ORS.
September 11, 2017
KIRAN SHOES MANUFACTURERS Vs. M/S. WELCOME SHOES PVT. LTD. & ORS.
January 18, 2017
KIRAN VATI & ORS. Vs. UNION OF INDIA
September 22, 2017
KIRI ASSOCIATES (P) LTD. Vs. PRAMOD KUMAR MITTAL AND ANOTHER
July 3, 2017
KIRTI AZAD Vs. NARINDER BATRA
May 5, 2017
KIRTI PRADEEP SOOD AND ORS Vs. KESHAV SOOD
February 6, 2017
KIRTI PREMRAAJ JAIN Vs. MOSER BAER CLEAN ENERGY LTD. & ANR.
January 31, 2017
KISHAN VERMA @ GULLU Vs. THE STATE
January 16, 2017
KISHANPURA HOTELS PRIVATE LIMITED Vs. PRARAJ ENTERPRISES PRIVATE LIMITED
January 6, 2017
KISHORI LAL Vs. STATE
February 27, 2017
KM. RAJNI Vs. VIDYA GIAN MANDIR SR. SEC. SCHOOL & ANR.
January 11, 2017
KMP EXPRESSWAYS LIMITED Vs. IDBI BANK LIMITED AND ORS.
October 16, 2017
KOMAL MOHITE Vs. JAWAHARLAL NEHRU UNIVERSITY
October 12, 2017
KORE RAJU Vs. UNION OF INDIA
November 21, 2017
KRBL LTD Vs. LAL MAHAL LTD AND ANR
August 4, 2017
KRIPA NARAIN SHAHI AND ANR. Vs. NEW DELHI MUNICIPAL COUNCIL
March 10, 2017
KRISHAK BHARATI CO Vs. M/S. ALUTEC INC.
August 22, 2017
KRISHAN DEV BHARAL & ANR Vs. STATE & ORS.
August 8, 2017
KRISHAN GOPAL TIWARI AND ANR Vs. APPELLATE AUTHORITY AND ANR
December 21, 2017
KRISHAN GURJAR Vs. UNION OF INDIA AND ORS
November 15, 2017
KRISHAN KUMAR Vs. BALDEV SINGH AND ORS.
October 11, 2017
KRISHAN KUMAR DUA Vs. GIRDHAR GOPAL GUPTA
September 5, 2017
KRISHAN MURARI MEHRA Vs. STATE
October 30, 2017
KRISHAN SHARMA Vs. RAJ RANI BHARDWAJ & ORS
November 27, 2017
KRISHNA Vs. STATE
July 4, 2017
KRISHNA DEVI Vs. REETU PAL AND ANR
August 11, 2017
KRISHNA DEVI SHARMA (SINCE DECEASED) THR LRS & ANR Vs. YADUKUL GUGLANI & ORS
August 24, 2017
KRISHNA GUPTA Vs. SH. NARENDRA NATH
October 11, 2017
KRISHNA PREM AND ORS Vs. SHANKAR SINGH AND ORS (ORIENTAL INSURANCE CO LTD)
August 8, 2017
KSC CONSTRUCTION CO Vs. UNION OF INDIA
December 19, 2017
KSHIROD KUMAR SWAIN Vs. UNION OF INDIA AND ORS
November 29, 2017
KSS PETRON PRIVATE LTD. AND ANR. Vs. HPCL-MITTAL ENERGY LIMITED & ANR.
April 10, 2017
KULBHUSHAN MADAN Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
October 27, 2017
KULDEEP RAJ Vs. STATE
June 8, 2017
KULDEEP SINGH Vs. STATE
December 14, 2017
KULDEEP SINGH Vs. STATE NCT OF DELHI
August 16, 2017
KULDIP SINGH Vs. KISHAN KUMAR (DECEASED) THROUGH LRS & ORS
December 18, 2017
KULJEET SINGH & ANR. Vs. JASPAL KAUR & ANR.
August 24, 2017
KULWANT SINGH BAATH Vs. LT GOVERNOR OF DELHI & ORS
February 9, 2017
KUMAR RAM KRISHNA Vs. COLLEGE OF VOCATIONAL STUDIES
August 28, 2017
KUMAR STEEL INC Vs. IFFCO TOKIO GEN INS. CO. LTD.
August 3, 2017
KUMUDAM PUBLICATIONS PVT. LTD. ACTING THROUGH ITS MANAGING DIRECTOR MR. P. VARADARAJAN Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
March 30, 2017
KUNAL SINGH Vs. STATE NCT OF DELHI
November 17, 2017
KUNAL TRAVELS (CARGO) Vs. CC (I AND G), IGI AIRPORT, NEW DELHI
March 27, 2017
KUNDAN CARE PRODUCTS LIMITED Vs. UNION OF INDIA
August 25, 2017
KUSTH ASHA DEEP FEDERATION Vs. AJOY K. PAITANDY
May 25, 2017
KUSUM BALA Vs. STATE AND ORS.
January 23, 2017
KUSUM BANSAL AND ANOTHER Vs. VISHNU KUMAR GUPTA AND OTHERS
January 24, 2017
KUSUM CHAUDHARY Vs. COMMISSIONER OF POLICE
April 17, 2017
KUSUM LATA Vs. DELHI TRANSPORT CORPORATION AND ORS
December 7, 2017
KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
May 29, 2017
KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
December 6, 2017
KYK CORPORATION LIMITED & ORS Vs. VIVEK KOCHHER & ANR
November 29, 2017
L K Vs. R K
November 29, 2017
L.D. JOSHI Vs. CENTRAL PROVIDENT FUND COMMISSIONER
June 9, 2017
L.K. BATRA Vs. UNION OF INDIA
July 21, 2017
LAL BACHAN SINGH CHAUHAN, MOHD NAFISH KHAN Vs. GOVT OF NCT OF DELHI
May 15, 2017
LAL MAHAL LTD. Vs. UNION OF INDIA AND ORS.
March 16, 2017
LAL MOHAMAD Vs. THE STATE (GOVT. OF NCT) OF DELHI
August 22, 2017
LALA RAM Vs. STATE
May 24, 2017
LALIT @ MONTU Vs. STATE
March 27, 2017
LALIT KUMAR Vs. INDIABULLS SECURITIES LTD.
May 9, 2017
LALIT KUMAR AND OTHERS Vs. UOI AND OTHERS
August 21, 2017
LALIT KUMAR SHARMA & ORS Vs. UNION OF INDIA & ORS
November 1, 2017
LALIT MOHAN MADHAN & ORS. Vs. RELIANCE CAPITAL LTD.
December 7, 2017
LALITHA LAKSHMANAN Vs. CBI
January 9, 2017
LALSA PRASAD SINGH Vs. CHANDERWALA
October 10, 2017
LATA TYAGI Vs. REGISTRAR CO OPERATIVE SOCIETY
April 24, 2017
LATE SH HARENDRA PAL SINGH THE LRS & ORS. Vs. RISHI PAL SINGH
October 27, 2017
LAXMI NARAYAN Vs. NAVNEET
March 28, 2017
LE PASSAGE TO INDIA TOUR AND TRAVELS (P) LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 12, 2017
LG ELECTRONICS INDIA PRIVATE LIMITED Vs. PR. COMMISSIONER OF INCOME TAX & ORS.
August 8, 2017
LI & FUNG INDIA PVT. LTD. & ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX & ANR.
March 8, 2017
LIFT AND SHIFT INDIA PVT. LTD. Vs. CENTRAL WAREHOUSING CORPORATION
March 6, 2017
LIGY ABRAHAM Vs. UNION OF INDIA
September 11, 2017
LILE RAM Vs. GOVT OF NCT OF DELHI & ORS
November 27, 2017
LIVING MEDIA INDIA LIMITED & ANR Vs. P KAUSHIK
November 16, 2017
LIVING MEDIA INDIA LIMITED & ANR Vs. MANDEEP KAUR & ANR
November 16, 2017
LOTUS GREEN LLP Vs. RENOWNED BUILDTECH PRIVATE LIMITED
December 4, 2017
LOTUS NIKKO HOTELS TRAVEL PVT. LTD. Vs. ASHOK CHOPRA & CO & ORS.
February 16, 2017
LOUIS VUITTON Vs. GAURAV BHATIA
May 23, 2017
LT CO MANISH SEHGAL Vs. MEENU SEHGAL
May 8, 2017
LT COL NAVEEN KUMAR ANAND (RETD ) Vs. UNION OF INDIA & ORS
May 11, 2017
LT. COL. B.B. SHARAN (RETD) Vs. MCD AND ANR.
October 30, 2017
LUCKNOW MEDICAL AGENCIES Vs. RAJ KUMAR (SECOND)
December 6, 2017
M GAUTAM INFRA LTD (IN VOL LIQN ) Vs. STATE
December 19, 2017
M M A FARIDI Vs. DELHI UNIVERSITY AND ORS
November 23, 2017
M S MANJU NATHA NAIK Vs. UNION OF INDIA
November 22, 2017
M U EATING POINT & ANR Vs. CAPT AMAN AND ORS
December 7, 2017
M.C.D. Vs. RAVI KUMAR
November 22, 2017
M.D. FROZEN FOODS EXPORTS PRIVATE LIMITED Vs. HERO FINCORP LIMITED
July 13, 2017
M.D. OVERSEAS LTD. Vs. UNION OF INDIA
September 14, 2017
M.K. GOVIL Vs. HARISH CHAND GOVIL
February 9, 2017
M.K. SAINI Vs. INDRAPRASTHA POWER GEN. CO. LTD. & ORS.
January 10, 2017
M.M. BUILDERS Vs. S.K. BAJAJ
May 30, 2017
M.P. TYAGI Vs. MILITARY ENGINEER SERVICES AND OTHERS
March 24, 2017
M.S. BADHAN Vs. CENTRAL BUREAU OF INVESTIGATION
July 3, 2017
M.S. GEHLOT Vs. BSES RAJDHANI POWER LIMITED
November 3, 2017
M.T.N.L Vs. BRAHAMJEET
February 15, 2017
M/.S NATIONAL INSURANCE CO. LTD Vs. SAMPATI DEVI
July 14, 2017
M/S ADHUNIK DATAMATICS PVT. LTD. Vs. CHANDAN SINGH
May 29, 2017
M/S ALLIED BLENDERS AND DISTILLERS PVT LTD Vs. PRAG DISTILLERY PVT LTD & ANR
January 6, 2017
M/S ALLIED BLENDERS AND DISTILLERS PVT. LTD Vs. PRAG DISTILLERY PVT. LTD AND ANOTHER
March 1, 2017
M/S ATV PROJECTS (INDIA) LTD Vs. UNION OF INDIA & ORS
December 5, 2017
M/S CARAVAN COMMERCIAL COMPANY LTD Vs. YASHASHWI AGGARWAL & ORS
March 8, 2017
M/S CWHEC-HCIL Vs. M/S CHPRCL
December 12, 2017
M/S CWHEC-HCIL (JV) Vs. M/S CHPRCL
July 13, 2017
M/S DELHI CHARTERED ACCOUNTANTS CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. ROOPA DEVI
September 19, 2017
M/S ESS DISTRIBUTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2017
M/S FEDDERS LLOYD CORPORATION LTD. Vs. KSS PETRON PVT. LTD.
March 17, 2017
M/S FIBERFILL ENGINEERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 10, 2017
M/S GEO MILLER & CO PVT LTD Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION PVT LTD & ANR.
February 20, 2017
M/S GLOBAL CARRYING INDIA Vs. UNION OF INDIA AND OTHERS
May 18, 2017
M/S GOYAL FASHIONS LTD. Vs. M/S SHANTI VIJAY JEWELLERS AND ANOTHER
September 20, 2017
M/S GUJARAT NRE COKE LIMITED & ANR. Vs. M/S JINDAL STEEL AND POWER LIMITED
February 1, 2017
M/S GURUJI ENTERPRISES PVT. LTD. Vs. UNION OF INDIA
March 27, 2017
M/S HARVINDER SINGH & CO. Vs. NATIONAL PROJECTS CONSTRUCTION CORP. LTD.
July 19, 2017
M/S HCL LEARNING LTD. Vs. M/S SADHNA TALENT SCHOOL
October 30, 2017
M/S HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. M/S NTPC LTD. KAHALGAON SUPER THERMAL POWER STATION
May 30, 2017
M/S HONGKONG AND SHANGHAI BANKING CORPORATION LTD. Vs. UNION OF INDIA AND ORS.
April 12, 2017
M/S ISHAR DASS AMIR CHAND Vs. MR. JAGDISH BABU SHARMA AND ORS
September 26, 2017
M/S KARAN & CO. Vs. S.K. GUPTA
February 22, 2017
M/S KEE PHARMA LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
May 23, 2017
M/S KEVENTER AGRO LIMITED Vs. M/S. KALYAN VYPAR PVT. LTD. & ANR.
January 25, 2017
M/S KIDARSONS INDUSTRIES PVT. LTD. Vs. M/S. HANSA INDUSTRIES PVT. LTD.
July 28, 2017
M/S KOLMET ENTERPRISES Vs. NEW DELHI MUNICIPAL COUNCIL
April 10, 2017
M/S MEENU TRADING CO. Vs. COMMISSIONER OF TRADE & TAXES
October 26, 2017
M/S MGS SUPER SPECIALITY HOSPITAL Vs. DISTRICT APPROPRIATE AUTHORITY
October 12, 2017
M/S NARANG MEDICINE COMPANY Vs. SWARAN LATA AGARWAL & ANR.
February 13, 2017
M/S NATH BROTHERS EXIM INTERNATIONAL LTD Vs. UNION OF INDIA
April 21, 2017
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PROGRESSIVE CONSTRUCTIONS LTD.
April 3, 2017
M/S OFFICE EQUIPMENT Vs. M/S POWER GRID CORPORATION OF INDIA LTD.
August 8, 2017
M/S ORIENT CERAMICS Vs. SQUARE CERAMIC PRIVATE LTD & ORS
October 30, 2017
M/S OSS AIR MANAGEMENT PVT. LTD. Vs. S.K. SINGH
March 6, 2017
M/S PAWAN HANS HELICOPTERS LTD Vs. IDEB PROJECTS PRIVATE LIMITED
July 4, 2017
M/S PAWAN HANS HELICOPTERS LTD. Vs. M/S MARITIME ENERGY HELI AIR SERVICES PVT. LTD.
May 31, 2017
M/S PRATAP TECHNOCRAFTS PVT. LTD. Vs. M/S BHARAT SANCHAR NIGAM LIMITED
May 30, 2017
M/S PRITHA OFFSETS PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR.
November 14, 2017
M/S RAJPUR HYDRO POWER LTD. Vs. M/S PTC INDIA FINANCIAL SERVICES LTD.
May 8, 2017
M/S RATNA INFRASTRUCTURE PROJECTS PVT LTD Vs. M/S MEJA URJA NIGAM PRIVATE LIMITED
January 3, 2017
M/S ROHINI STRIPS LIMITED Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
October 30, 2017
M/S ROOTS CORPORATION LIMITED Vs. NORTH DELHI MUNICIPAL CORPORATION
May 23, 2017
M/S RPP CONSTRUCTIONS (P) LTD. Vs. RITES LTD.
January 11, 2017
M/S S J LEASING & INVESTMENT PVT Vs. IL&FS TRUST COMPANY LIMITED & ORS
January 23, 2017
M/S SAI ASSOCIATES Vs. DELHI WAKF BOARD & ORS
May 31, 2017
M/S SAWHNEY BROTHERS Vs. HONGKONG & SHANGHAI BANKING CORPN.
January 6, 2017
M/S SETH & SONS PRIVATE LIMITED Vs. ARJUN UPPAL & ANR.
October 10, 2017
M/S SHAKTI BHOG FOOD INDUSTRIES LTD Vs. THE CENTRAL BANK OF INDIA
January 2, 2017
M/S SHREE GANESH METALS Vs. GLENCORE INTERNATIONAL AG & ANR.
November 2, 2017
M/S SHRI RAM GENERAL INSURANCE CO. LTD Vs. SAROJ
September 18, 2017
M/S SIMPLEX INFRASTRUCTURES LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 9, 2017
M/S SINGH CATERERS & VENDORS & ANR. Vs. INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD.
March 20, 2017
M/S SKIN INSTITUTE AND PUBLIC SERVICES CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
January 2, 2017
M/S SRIRAM COMPOUNDS PVT LTD (EARLIER KNOWN AS SRIRAM COMPOUNDS) Vs. VINOD MITTAL (PROPRIETOR OF M/S GLOBE GENERAL INDUSTRIES)
May 18, 2017
M/S SSANGYONG ENGINEERING AND CONSTRUCTION CO LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
April 3, 2017
M/S STATE CONSTRUCTION INTEGRATED WORKS, UNIQUE CONSTRUCTION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 27, 2017
M/S STRATEGIC ENERGY TECHNOLOGY SYSTEMS PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI & ORS.
February 20, 2017
M/S SUNDOO MAL RAM SWARUP Vs. UNION OF INDIA & ANR
February 22, 2017
M/S SYNERGY TELECOMMUNICATIONS Vs. M/S ASIAN COLOUR COATED ISPAT LIMITED
May 11, 2017
M/S TORQUE BIKES PVT. LTD. Vs. HARSHA GUPTA
May 24, 2017
M/S VERSATILES COMMOTRADE PVT. LTD. Vs. KARAN SINGH
October 24, 2017
M/S XEGENT CONSULTANTS PVT LTD. Vs. EA WATER PVT LTD & ORS.
September 27, 2017
M/S ZILLON INFRAPROJECTS PVT.LTD. Vs. ALSTOM SYSTEMS INDIA (P) LTD. & ORS.
February 10, 2017
M/S. ADECCO INDIA PVT. LTD. Vs. SHRIRAM AND ANR.
May 15, 2017
M/S. ALLIED BLENDERS & DISTILLERS PVT. LTD. Vs. R.K. DISTILLERIES PVT. LTD.
February 28, 2017
M/S. AMBIENCE HOSPITALITY PVT. LTD. Vs. DY COMMISSIONER OF INCOME TAX
November 23, 2017
M/S. BHARAT SANCHAR NIGAM LIMITED Vs. M/S. BWL LIMITED
October 12, 2017
M/S. BLS INTERNATIONAL SERVICES LTD. Vs. MINISTRY OF EXTERNAL AFFAIRS, GOVT. OF INDIA
April 28, 2017
M/S. BRANDAVAN FOOD PRODUCTS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. (IRCTC) AND ANR.
November 8, 2017
M/S. BRIGHT ENGINEERING WORKS Vs. UNION OF INDIA AND OTHERS
September 15, 2017
M/S. BRIJ GOPAL CONSTRUCTION CO. PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 2, 2017
M/S. CHAMUNDA STANDARD MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 22, 2017
M/S. CIVITECH BUILDERS (INDIA) PVT. LTD. Vs. RAMAN VIHAR COOP. GROUP HOUSING SOCIETY LTD. AND ORS.
November 6, 2017
M/S. D. PAL AND COMPANY ENGINEERS AND CONTRACTORS AND GENERAL ORDER SUPPLIERS Vs. SOUTH DELHI MUNICIPAL CORPORATION
May 15, 2017
M/S. DABUR INDIA LTD. Vs. M/S. PATANJALI AYURVED LTD.
October 31, 2017
M/S. DEJERO LOGIX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS) AIR CARGO
April 27, 2017
M/S. EPSILON PUBLISHING HOUSE PVT LTD. Vs. UNION OF INDIA AND ORS.
September 18, 2017
M/S. ESS ESS CONSTRUCTIONS Vs. UNION OF INDIA
February 2, 2017
M/S. FAIRGROWTH EXPORTS (P) LTD. Vs. SANJAY CHAUDHARY
November 6, 2017
M/S. GKN DRIVELINE INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
November 27, 2017
M/S. GREY SHAM AND CO. AND ANR Vs. GNCTD AND ORS.
July 3, 2017
M/S. GUPTA BROTHERS (INDIA) Vs. GAS AUTHORITY OF INDIA LIMITED
August 17, 2017
M/S. GUPTA SYNTHETICS LTD. Vs. UNION OF INDIA
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May 17, 2017
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November 14, 2017
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November 24, 2017
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February 16, 2017
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January 20, 2017
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January 18, 2017
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July 17, 2017
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January 23, 2017
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August 21, 2017
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October 16, 2017
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August 16, 2017
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December 22, 2017
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MOHIT MINERALS PVT. LTD. Vs. UNION OF INDIA
August 25, 2017
MOHIT MINERALS PVT. LTD. Vs. UNION OF INDIA
September 8, 2017
MOHIT NAGAR Vs. STATE
March 24, 2017
MOHSIN Vs. STATE NCT OF DELHI
April 28, 2017
MOHSIN KHAN Vs. STATE (NCT OF DELHI)
July 14, 2017
MOIN AKHTAR QURESHI Vs. UOI & ORS
December 1, 2017
MOLLY DAS Vs. PRINCIPAL SECRETARY (HEALTH)
May 23, 2017
MONA AGGARWAL Vs. SANDHYA GUPTA & ORS.
September 1, 2017
MONDELEZ FOODS PRIVATE LIMITED Vs. THE REGIONAL DIRECTOR (NORTH), MINISTRY OF CORPORATE AFFAIRS
July 7, 2017
MONIKA Vs. STATE NCT OF DELHI
June 12, 2017
MONISH GUJRAL Vs. G.KIRAN KUMAR
July 5, 2017
MONNET ISPAT AND ENERGY LIMITED Vs. ANEJA CONSTRUCTION (INDIA) LIMITED
April 13, 2017
MONNET POWER COMPANY LIMITED Vs. UNION OF INDIA & OTHERS
March 9, 2017
MONSANTO HOLDINGS PVT LTD Vs. M/S REAL AGRO SEEDS & ANR
October 30, 2017
MONSANTO TECHNOLOGY LIC AND ORS. Vs. NUZIVEEDU SEEDS LIMITED & ORS.
March 28, 2017
MONTBLANE SIMPLO GMBH Vs. GAURAV BHATIA & ORS.
January 4, 2017
MONU SINGH Vs. THE LAND ACQUISITION COLLECTOR & ORS
October 30, 2017
MOOL CHAND Vs. STATE
February 10, 2017
MOOL CHAND Vs. STATE
May 16, 2017
MOOL CHAND SHARMA Vs. DELHI PRANTIYA RAIGAR MANDIR
November 1, 2017
MOREPEN LABORATORIES LTD Vs. EAST WEST PHARMA
January 16, 2017
MOTOR AND GENERAL FINANCE LTD. Vs. INCOME-TAX OFFICER
January 18, 2017
MOUNT CARMEL SCHOOL Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
January 2, 2017
MOUNT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
February 20, 2017
MOVIE TIMES CINEPLEX PVT. LTD. Vs. MRG DEVELOPERS PVT LTD
July 12, 2017
MR ARUN JAITLEY Vs. MR. ARVIND KEJRIWAL
July 26, 2017
MR. SHAMMI NARANG Vs. PINDROP MUSIC APP PRIVATE LIMITED
May 22, 2017
MRS NEELAM SAHGAL ALIAS NELLU SAHGAL Vs. MRS SEEMA MEHRA
May 31, 2017
MRS. NEELAM KAPUR Vs. THE MANAGEING COMMITTEE QUEEN MARYS SCHOOL & ORS.
January 9, 2017
MRS. NISHA RANI Vs. SH. SOHAN SINGH NEHRA
January 6, 2017
MRS. RAJWATI NAGAR AND OTHERS Vs. MR. R.R TYAGI AND OTHERS
July 19, 2017
MRS. SEEMA BANSAL Vs. UNIVERSITY OF DELHI
March 14, 2017
MRS. USHA JAIN Vs. ADITYA LANDCON PRIVATE LIMITED
September 26, 2017
MS A.K. WOOLEN INDUSTRIES & ORS Vs. SHRI NARAIN GUPTA
October 31, 2017
MS RAMA RANI Vs. STATE OF NCT OF DELHI
January 3, 2017
MS ZILLON INFRAPROJECTS PVT.LTD. Vs. ALSTOM SYSTEMS INDIA (P) LTD. & ORS.
February 10, 2017
MS. ANURADHA Vs. GOVT. OF NCT OF DELHI THR. & ORS.
November 17, 2017
MS. EXPERION DEVELOPERS PVT. LTD. Vs. MS. ANS CONSTRUCTION LTD.
March 17, 2017
MS. GAYATRI @ APURNA SINGH Vs. STATE & ANR
July 3, 2017
MS. INDIRA VATI Vs. STATE OF DELHI
August 23, 2017
MS. KAMALE ZEHRA Vs. GOVT. OF NCT OF DELHI & ORS
February 15, 2017
MS. KIRTI JAIN Vs. KULACHI HANSRAJ MODEL SCHOOL & ORS.
March 1, 2017
MS. PINKI JAIN Vs. SMT. SUMAN BALA BHASIN
September 27, 2017
MS. PREETI SHARMA Vs. GANGA INTERNATIONAL SCHOOL AND ORS.
January 19, 2017
MS. REAL GAINS ESTATE PVT. LTD., AND ANOTHER Vs. AMR INFRASTRUCTURES LTD., AND ANOTHER
March 28, 2017
MS. SAPPHIRE FOODS INDIA PRIVATE LIMITED Vs. SECRETARY DELHI POLLUTION CONTROL COMMITTEE AND ORS.
March 10, 2017
MS. TAMANNA Vs. STATE OF NCT
March 24, 2017
MS. YASMEEN PRAVEEN Vs. VICE CHANCELLOR JAMIA MILLIA ISLAMIA UNIVERSITY AND ANOTHER
March 14, 2017
MTNL Vs. MOTOROLA INC
March 31, 2017
MUFTI ABDUS SAMI QADMI Vs. NATIONAL INVESTIGATION AGENCY
May 8, 2017
MUGWEMA SUSAN WAIRIMU Vs. UNION OF INDIA & ANR.
January 2, 2017
MUJEEB AHMAD AND ORS. Vs. DDA AND ORS.
September 8, 2017
MUJEEB HUSSAIN GATTOO Vs. JAWAHARLAL NEHRU UNIVERSITY
October 12, 2017
MUJEEB REHMAN Vs. MOHD NABI
October 12, 2017
MUKESH Vs. STATE
January 24, 2017
MUKESH Vs. STATE
May 24, 2017
MUKESH Vs. STATE
December 15, 2017
MUKESH @ MUKKU Vs. STATE
December 23, 2017
MUKESH @ MURARI Vs. STATE OF GOVT. OF NCT OF DELHI
February 2, 2017
MUKESH DAGAR AND OTHER Vs. UNION OF INDIA AND OTHERS
November 14, 2017
MUKESH KUMAR Vs. STATE & ANR.
February 2, 2017
MUKESH KUMAR Vs. MANORANJAN & ORS.
July 7, 2017
MUKESH KUMAR Vs. STATE
January 30, 2017
MUKESH KUMAR SINGH Vs. SATISH CHNADRA MISHRA
January 16, 2017
MUKESH NIGAM & ORS. Vs. ARUN KUMAR KHANDELWAL & ORS.
August 18, 2017
MUKESH RANI AND ORS. Vs. UNION OF INDIA
January 3, 2017
MUKESH YADAV Vs. UNION OF INDIA AND ORS
December 14, 2017
MUKHTIAR AHMED & ANR. Vs. STATE
July 28, 2017
MUKUL ROY Vs. UNION OF INDIA ORS
December 13, 2017
MUKULA MOHILE Vs. STATE
May 19, 2017
MUKUND L. ABHYANKAR Vs. CHIEF EXECUTIVE OFFICER, NATIONAL FEDERATION OF URBAN CO-OP. BANK AND CREDIT SOCIETIES LTD.
May 25, 2017
MUNESH KUMARI Vs. IMRAN
July 28, 2017
MUNICIPAL CORPORATION DELHI Vs. RAJBIR
August 24, 2017
MUNICIPAL CORPORATION OF DELHI Vs. M/S. ASIAN TECHS-PROGRESSIVE CONSTRUCTIONS JOINT VENTURE
January 6, 2017
MUNICIPAL CORPORATION OF DELHI Vs. C.P. SINGH
March 16, 2017
MUNISH GROVER Vs. STATE BANK OF INDORE AND OTHERS
May 12, 2017
MUNISH KUMAR SINGLA TRADING AS: CHAKSHU FOOD PRODUCTS Vs. JOLLIBEE FOODS CORPORATION
November 20, 2017
MUNNA KHAN Vs. GOVERNMENT OF NCT OF DELHI & ANR
December 4, 2017
MUNSHI RAM AND ORS Vs. GOVT OF NCT AND ANR
December 22, 2017
MURARI LAL SHARMA AND ANR Vs. UNION OF INDIA AND ORS
December 7, 2017
MURARI SHARMA Vs. SHWETA TIWARI
October 9, 2017
MUSA SINGH Vs. STATE
January 12, 2017
MUSCLES FUSION FZE Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (IMP.), ACC, NEW DELHI
August 2, 2017
MUSLIM Vs. STATE (NCT OF DELHI)
March 8, 2017
MUSLIM KHAN Vs. STATE OF DELHI
May 29, 2017
N. ANNAPURNA Vs. EDUCATION OFFICER
February 22, 2017
N.K. GROVER AND ANOTHER Vs. BHARAT HEAVY ELECTRICAL LIMITED AND ANOTHER
May 18, 2017
N.M. JAIN Vs. VIJAYA BANK AND ORS.
November 16, 2017
N.S. PADMANABHAN Vs. NATIONAL INSTITUTE OF IMMUNOLOGY
October 27, 2017
NAEEM AND ORS. Vs. MOHD. SALIM AND ANR.
May 12, 2017
NAFE SINGH RAJPUT Vs. NORTH DELHI MUNICIPAL CORPORATION AND OTHERS
May 11, 2017
NAGEL SPECIAL MACHINES (P) LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE
April 25, 2017
NAKSHATHRA CONSTRUCTION, THR ITS PROPRIETOR Vs. INTERGEN ENERGY LIMITED
December 12, 2017
NALIN BHUSHAN CHANDIOK Vs. NORTH DELHI MUNICIPAL CORPORATION
March 6, 2017
NALINI KANT GUPTA Vs. LAJJA GUPTA
August 11, 2017
NANDINI PATTANI & ORS Vs. MADHURI HINGORANI
December 13, 2017
NAR SINGH PRASAD Vs. SHAILENDER KUMAR MISHRA
August 4, 2017
NARAIN MALIK Vs. STATE
May 30, 2017
NARCOTICS CONTROL BUREAU Vs. UNKNOWN PERSON
April 26, 2017
NARELA FOOD PROCESSING INDUSTRIES WELFARE ASSOCIATION (REGD.) Vs. GOVT. OF NCT OF DELHI
July 17, 2017
NARENDER JAIN Vs. STATE GOVT. OF NCT OF DELHI
August 23, 2017
NARENDER KUMAR Vs. STATE
May 18, 2017
NARENDER KUMAR GUPTA Vs. ALKA GUPTA
October 27, 2017
NARENDER KUMAR SHAH Vs. SAI KRIPA ENGINEERING WORKS
October 10, 2017
NARENDER KUMAR SHARMA Vs. UNION OF INDIA
May 31, 2017
NARENDER SINGH Vs. GOVT. OF N.C.T. OF DELHI
February 17, 2017
NARENDERJEET KAUR Vs. KAMAL ANWAR & ORS
December 12, 2017
NARENDRA KUMAR GUPTA Vs. UNION OF INDIA AND ORS
January 13, 2017
NARENDRA NATH NANDA Vs. STATE & ORS.
February 15, 2017
NARENDRA PLASTIC PRIVATE LIMITED Vs. UNION OF INDIA
September 11, 2017
NARENDRA PLASTIC PVT. LTD. Vs. UNION OF INDIA
September 27, 2017
NARESH @ PAPPU Vs. STATE NCT OF DELHI
December 19, 2017
NARESH BHARDWAJ Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
August 4, 2017
NARESH GUPTA Vs. RAJESH KUMAR MEHLAWAT
March 29, 2017
NARESH KUMAR Vs. STATE OF DELHI
December 20, 2017
NARESH KUMAR @ RAJU & ORS. Vs. STATE OF DELHI
January 3, 2017
NARESH KUMAR GUPTA Vs. CANARA BANK
July 18, 2017
NARESH KUMAR JAIN Vs. LALLAN SHAH
December 4, 2017
NARESH KUMAR JAIN Vs. S SHANMUGA SUNDARAM
November 3, 2017
NARESH KUMAR SINGH Vs. SUBHASH CHAND AND OTHERS
August 9, 2017
NARESH SHARMA @ PANDIT Vs. STATE OF NCT OF DELHI
February 9, 2017
NARINDER BATRA & ANR Vs. KIRTI AZAD
March 9, 2017
NARINDER KUMAR KHULLAR Vs. RANI SETHI AND ANR.
November 22, 2017
NARINDER SHAH Vs. MOHAN KUMAR GANDHI
August 16, 2017
NAROTTAM MISHRA Vs. ELECTION COMMISSION OF INDIA
July 14, 2017
NARVIR SINGH Vs. UNION OF INDIA
February 20, 2017
NATASHA SINGH Vs. CBI (STATE)
August 25, 2017
NATIONAL AGRICULTURAL CO Vs. RAJASTHAN STATE CO
March 17, 2017
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD(NAFED) Vs. NATIONAL SPOT EXCHANGE LIMITED(NSEL)
November 7, 2017
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
April 19, 2017
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD.(NAFED) Vs. NATIONAL SPOT EXCHANGE LIMITED
September 1, 2017
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. Vs. M/S NATAVARLAL M. PATEL
March 31, 2017
NATIONAL CAPITAL TERRITORY OF DELHI & ANR. Vs. VEENU GROVER
January 18, 2017
NATIONAL COLLATERAL MANAGEMENT SERVICES LIMITED Vs. FOOD CORPORATION OF INDIA
September 8, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. EMAS EXPRESSWAY PVT. LTD.
April 17, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GAMMON ATLANTA (JV)
February 20, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD
January 24, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL
January 30, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IRB AHMEDABAD VADODARA SUPER EXPRESS TOLLWAYS PRIVATE LIMITED
February 6, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BRIDGE & ROOF CO. LTD.
April 18, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BBEL-MIPL
September 1, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. EMAS EXPRESWAY PRIVATE LIMITED
November 8, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GWALIOR BYPASS PROJECT LTD.
November 22, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL STICCO (JV)
February 14, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BAHARAMPORE
March 2, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. N.K. TOLL ROAD LIMITED
March 23, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PUNJAB NATIONAL BANK
October 27, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
April 20, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S GAMMON INDIA LTD.
April 18, 2017
NATIONAL HUMAN RIGHTS COMMISSION Vs. CENTRAL INFORMATION COMMISSION AND ORS.
September 12, 2017
NATIONAL HYDRO ELECTRICITY POWER CORPORATION OFFICERS ASSOCIATION Vs. UNION OF INDIA AND ORS
December 15, 2017
NATIONAL INSTITUTE OF FASHION TECHNOLOGY Vs. UNION OF INDIA & ORS.
January 10, 2017
NATIONAL INSURANCE CO LTD Vs. ANITA PUNIA & ORS
November 28, 2017
NATIONAL INSURANCE CO LTD Vs. MOHAN LAL & ORS
November 16, 2017
NATIONAL INSURANCE CO LTD Vs. HUDA PARVEEN (MINOR) & ORS
November 16, 2017
NATIONAL INSURANCE CO LTD Vs. CHAMKI @ AFSANA & ORS
November 15, 2017
NATIONAL INSURANCE CO LTD Vs. PREM CHAND GUDIAL & ORS
November 16, 2017
NATIONAL INSURANCE CO LTD Vs. LALITA AND ORS
December 7, 2017
NATIONAL INSURANCE CO LTD Vs. SATISH TIWARI & ORS
November 13, 2017
NATIONAL INSURANCE CO LTD Vs. K K KAMAL & ORS
December 5, 2017
NATIONAL INSURANCE CO LTD Vs. SUDHA KUMARI & ORS
December 5, 2017
NATIONAL INSURANCE CO LTD Vs. POONAM RANA & ORS
November 29, 2017
NATIONAL INSURANCE CO LTD Vs. PAMELA ROOKS AND ORS
November 30, 2017
NATIONAL INSURANCE CO LTD Vs. LINU KUMAR & ORS
November 30, 2017
NATIONAL INSURANCE CO LTD Vs. SUMAN SHARMA & ORS
November 28, 2017
NATIONAL INSURANCE CO LTD Vs. ASHU BHAGAT AND ORS
August 18, 2017
NATIONAL INSURANCE CO LTD. Vs. R. SUNEETA & ORS.
January 18, 2017
NATIONAL INSURANCE CO LTD. Vs. SANTOSH & ORS
January 20, 2017
NATIONAL INSURANCE CO. LTD. Vs. BASANTI DEVI AND ORS.
March 27, 2017
NATIONAL INSURANCE CO. LTD. Vs. MENKA LIDHOO & ORS.
March 17, 2017
NATIONAL INSURANCE CO. LTD. Vs. ANIL KUMAR @ TINKU AND ORS.
July 25, 2017
NATIONAL INSURANCE CO. LTD. Vs. JYOTI AND ORS.
July 28, 2017
NATIONAL INSURANCE CO. LTD. Vs. KUMARI ASHA K.THOMAS AND OTHERS
July 14, 2017
NATIONAL INSURANCE CO. LTD. Vs. RESHMI DEVI AND ORS.
October 11, 2017
NATIONAL INSURANCE CO. LTD. Vs. VEENA VERMA AND ORS.
October 11, 2017
NATIONAL INSURANCE CO. LTD. Vs. SONIA MITTAL AND ORS.
October 12, 2017
NATIONAL INSURANCE CO. LTD. Vs. GURDEEP SINGH AND ORS.
October 13, 2017
NATIONAL INSURANCE CO. LTD. Vs. DILWAR AND ORS.
October 11, 2017
NATIONAL INSURANCE CO. LTD. Vs. SAVITRI DEVI AND OTHERS
July 17, 2017
NATIONAL INSURANCE CO. LTD. Vs. RAM CHET AND ORS.
July 7, 2017
NATIONAL INSURANCE CO. LTD. Vs. SHANKAR PANDIT AND OTHERS
March 29, 2017
NATIONAL INSURANCE CO. LTD. Vs. LATA CHANDEL AND ORS.
July 6, 2017
NATIONAL INSURANCE CO. LTD. Vs. PARMILA TEOTIA AND OTHERS
February 21, 2017
NATIONAL INSURANCE CO. LTD. Vs. RABINDER NATH ARORA AND ORS.
January 19, 2017
NATIONAL INSURANCE CO. LTD. Vs. OMI DEVI
November 10, 2017
NATIONAL INSURANCE CO. LTD. Vs. BABITA JAIN
October 10, 2017
NATIONAL INSURANCE CO. LTD. Vs. SMT. SANTOSH BHARDWAJ AND OTHERS
March 24, 2017
NATIONAL INSURANCE CO. LTD. Vs. SH. PARDEEP KUMAR
August 1, 2017
NATIONAL INSURANCE COMPANY Vs. JITENDER DABAS & ORS
November 20, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJESH DEVI AND ORS.
August 10, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI TEK CHAND AND OTHERS
August 9, 2017
NATIONAL INSURANCE COMPANY LTD Vs. PRASHANT KUMAR SHARMA & ORS
November 30, 2017
NATIONAL INSURANCE COMPANY LTD Vs. JANG SINGH & ORS
November 15, 2017
NATIONAL INSURANCE COMPANY LTD Vs. SH SATISH & ORS
November 7, 2017
NATIONAL INSURANCE COMPANY LTD Vs. DIL AAFEROON BEGUM & ORS
December 1, 2017
NATIONAL INSURANCE COMPANY LTD Vs. CANARA BANK
September 20, 2017
NATIONAL INSURANCE COMPANY LTD Vs. NEHA WALIA & ORS
December 12, 2017
NATIONAL INSURANCE COMPANY LTD Vs. KASHI DEVI & ORS
November 30, 2017
NATIONAL INSURANCE COMPANY LTD Vs. RISHI SHARMA & ORS
November 30, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUNILA GUPTA
March 1, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. RAJ KUMAR AND ORS.
July 27, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. MADINA AND ORS.
July 24, 2017
NATIONAL PROJECTS CONSTRUCTION CORPORATION Vs. ROYAL CONSTRUCTION CO. PVT. LTD.
October 10, 2017
NATIONAL STOCK EXCHANGE OF INDIA LTD. Vs. OFFICIAL LIQUIDATOR OF M/S GANGA YAMUNA FINVEST PVT.LTD.
March 1, 2017
NATIONAL TEXTILE CORPORATION LIMITED Vs. D.V. EXPORTS
April 3, 2017
NATIONAL TEXTILE LIMITED Vs. PADMAVATI BUILDTECH ANAD FARMS PCT. LTD AND ORS
April 3, 2017
NAUSHAD AHMED Vs. THAKUR PRASAD & ORS
July 17, 2017
NAV PRAYAS AND OTHERS Vs. SOUTH DELHI MUNICIPAL CORPORATION AND OTHERS
April 13, 2017
NAVAL KISHORE Vs. THE STATE (GOVT. OF NCT OF DELHI)
April 17, 2017
NAVDEEP KAUR Vs. STATE NCT OF DELHI
September 18, 2017
NAVEEN @ SANJU Vs. STATE (NCT OF DELHI)
April 21, 2017
NAVEEN BHATIA (SINCE DECEASED) THROUGH HIS LRS Vs. RAJ KUMARI BHATIA AND ORS.
August 10, 2017
NAVEEN CHANDER KAPUR Vs. STATE & ORS.
July 5, 2017
NAVEEN CHANDER KAPUR Vs. STATE & ORS.
November 15, 2017
NAVEEN JINDAL Vs. M/S ZEE MEDIA CORPORATION LTD.
May 8, 2017
NAVEEN KUMAR Vs. DDA
November 9, 2017
NAVEEN KUMAR Vs. COMPETITION COMMISSION OF INDIA
October 23, 2017
NAVEEN KUMAR GUPTA Vs. BHARAT BHUSHAN AND ORS.
December 14, 2017
NAVRATAN BAID Vs. NEETU BAID
February 6, 2017
NAVSHAKTI INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS NEW DELHI (ICD TKD)
December 5, 2017
NAYANIKA THAKUR MEHTA Vs. MOHIT MEHTA
March 24, 2017
NBCC (INDIA) LTD Vs. SHARMA ENTERPRISES
March 16, 2017
NBCC (INDIA) LTD. Vs. M/S. SHARMA ENTERPRISES
May 18, 2017
NCB Vs. ROZEN COHEN @ HALLOO
January 9, 2017
NDMC Vs. SANJIV MITTAL
February 7, 2017
NDPL Vs. JAGIRI LAL
May 8, 2017
NEELAM BHALLA Vs. JAGDISH KUMAR
March 7, 2017
NEELAM KADYAN Vs. NAVEEN DALAL
September 25, 2017
NEELAM KAPOOR Vs. BHAG CHAND
September 5, 2017
NEELIMA KAPOOR Vs. GOVT OF NCT OF DELHI AND ORS
December 19, 2017
NEELIMA SINGH Vs. ASHIT KUMAR BHATTACHARYA
July 4, 2017
NEENA DUGAL Vs. INDER PAL SINGH ANAND AND ANR.
January 16, 2017
NEENA NARANG Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
November 22, 2017
NEERAJ Vs. STATE (GNCTD)
May 4, 2017
NEERAJ Vs. STATE GOVT OF NCT OF DELHI
December 5, 2017
NEERAJ Vs. GODHAN SINGH AND ORS.
July 25, 2017
NEERAJ Vs. AIR INDIA LTD. THROUGH: THE CHAIRMAN & MD
November 14, 2017
NEERAJ JAIN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES THROUGH ITS AUTH. OFFICER
May 30, 2017
NEERAJ KUMAR Vs. VENKATESHWAR GLOBAL SCHOOL AND ORS.
March 31, 2017
NEERAJ KUMAR SINGH Vs. UNION OF INDIA & ORS.
July 14, 2017
NEERAJ SINGHAL Vs. CBI
November 15, 2017
NEERU DUA & ORS Vs. SOMVIR @ SOMBEER & ORS
November 16, 2017
NEERU MALHOTRA & ORS. Vs. STATE & OTHERS
August 9, 2017
NEETU SINGH Vs. RAJIV SAUMITRA
August 4, 2017
NEHA Vs. CHIEF SECRETARY, GOVERNMENT OF NCT OF DELHI & ANR.
May 1, 2017
NEMA SINGH OTTI Vs. UNION OF INDIA & ORS
November 29, 2017
NENI MEMI FOODS PVT. LTD. Vs. TIP TOP FOOD TECH INDIA
March 2, 2017
NEW BANSAL GLASS WORKS Vs. GAIL GAS LTD. AND OTHERS
November 21, 2017
NEW DELHI MUNICIPAL COUNCIL Vs. HARISH KUMAR
April 18, 2017
NEW DELHI MUNICIPAL COUNCIL Vs. V3S INFRATECH LIMITED
November 22, 2017
NEW DELHI TELEVISION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
August 10, 2017
NEW DELHI TRADERS ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
December 19, 2017
NEW FRIENDS COOP. HOUSE BUILDING SOCIETY PVT. LTD. Vs. FAIRDEAL ESTATE & ORS.
May 25, 2017
NEW INDIA ASS CO LTD Vs. NARESH MANDAL & ORS
September 13, 2017
NEW INDIA ASSURANCE CO LTD Vs. KHUSHBOO JHA
November 16, 2017
NEW INDIA ASSURANCE CO LTD Vs. SANJEEV MALHOTRA AND ORS
November 21, 2017
NEW INDIA ASSURANCE CO LTD Vs. MOHD ASLAM ALI & ORS
November 27, 2017
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR & ORS
December 7, 2017
NEW INDIA ASSURANCE CO LTD Vs. NISHANT RAWAT AND OTHERS
August 9, 2017
NEW INDIA ASSURANCE CO LTD Vs. MASTER SORAB DHAMA & ORS
January 17, 2017
NEW INDIA ASSURANCE CO LTD Vs. NISHA YADAV & ORS
November 29, 2017
NEW INDIA ASSURANCE CO LTD Vs. GUNMATI & ORS
November 28, 2017
NEW INDIA ASSURANCE CO LTD Vs. SONE LAL AND ORS
August 11, 2017
NEW INDIA ASSURANCE CO LTD Vs. SANJHA DEVI AND ORS
August 10, 2017
NEW INDIA ASSURANCE CO LTD Vs. HARPAL SINGH & ORS
December 11, 2017
NEW INDIA ASSURANCE CO LTD. Vs. RANI KAUR AND ORS.
August 10, 2017
NEW INDIA ASSURANCE CO. LTD Vs. SHAKUNTLA DEVI
August 10, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. HARSH WADHWAN AND ORS.
July 20, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. MANOJ KUMAR
May 8, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHAMBHU AND ORS.
October 12, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SAVITA AND ORS.
July 5, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. KHAYALI RAM CHATURVEDI AND ORS.
January 24, 2017
NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. JAI RAM AND OTHERS
February 16, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KANHIYA JHA & ORS
August 3, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHARDA DEVI AND ORS
August 10, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. GULBIR SINGH & ORS
December 4, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. ASHWINI @ SONU & ORS
December 6, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. NISHANT PARVEEN & ORS
December 6, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. VIKAS KUMAR & ORS
December 6, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. POONAM & ORS
November 15, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. SUMAN LATA & ORS
November 27, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. SANTOSH & ORS
November 23, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNITA & ORS
November 23, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. SEEMA SHARMA & ORS
November 22, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. MAMTA & ORS
November 21, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. SATPAL & ORS
November 29, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. ASHRAFI DEVI & ORS
November 30, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. OM PRAKASH & ORS
December 11, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. AMARJIT KAUR
April 18, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. SH. RAKESH AND ORS.
May 8, 2017
NEW INDIA ASURANCE CO. LTD. Vs. CHHOTEY LAL
July 26, 2017
NEW INDIA INSURANCE CO. LTD. Vs. BAL KISHAN TOKAS
August 1, 2017
NEWGEN SPECIALTY PLASTIC LTD. Vs. INTEC CAPITAL LTD.
July 14, 2017
NEWS NATION NETWORKS PRIVATE LIMITED Vs. NEWS NATION GUJARAT AND ORS
December 22, 2017
NHAI Vs. MADHUCON PROJECTS LIMITED
August 18, 2017
NHAI Vs. HINDUSTAN CONSTRUCTION CO. LTD.
September 11, 2017
NIDHI SINGHAL Vs. GOVT OF NCT OF DELHI AND ORS
August 16, 2017
NIIT TECHNOLOGIES LIMITED Vs. DIRECTORATE GENERAL, BORDER SECURITY FORCE
December 19, 2017
NIKHIL KUMAR Vs. STATE AND ORS.
January 3, 2017
NILKAMAL BITO STORAGE SYSTEMS PVT LTD Vs. BRAHMA AUTO INDUSTRIES PVT. LTD
July 24, 2017
NIPUN MALHOTRA Vs. GOVERNMENT OF NCT OF DELHI & ORS.
November 14, 2017
NIPUN MALHOTRA Vs. GOVERNMENT OF NCT OF DELHI & ORS.
December 13, 2017
NIRAJ SHARMA Vs. HARVINDER SINGH
April 18, 2017
NIRLEP KAUR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
April 24, 2017
NIRMAL SHARMA Vs. STATE
April 26, 2017
NIRMALA DEVI Vs. JAI DUTT
March 1, 2017
NIRVASHI @ CEATHI Vs. STATE
September 21, 2017
NISHANT GOYAL Vs. RAM DULARI AND ORS.
April 26, 2017
NISHU WADHWA Vs. SIDDHARTH WADHWA & ANR
January 10, 2017
NITIKA GUPTA Vs. STATE
October 12, 2017
NITIN CHAWLA Vs. M/S AHUJA CREATIONS PVT. LTD. & ...
December 19, 2017
NITIN MEHTA Vs. SURESH MEHTA
July 26, 2017
NITIN VIJ Vs. POOJA
August 28, 2017
NITYA ELECTROCONTROLS PVT. LTD. Vs. UNIQUE ENGINEERS PRIVATE LTD.
August 4, 2017
NKG INFRASTRUCTURE LTD. Vs. UNION OF INDIA
September 15, 2017
NOCIL LTD. Vs. THE POLICY RELAXATION COMMITTEE
July 17, 2017
NOKIA CORPORATION & ORS Vs. MOVIEEXPRESS & ORS
November 3, 2017
NOKIA INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 21, 2017
NOMAN Vs. STATE NCT OF DELHI
July 31, 2017
NON-MEDICAL SCIENTIST FORUM (GROUP B & C) FORUM NCDC Vs. THE SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
January 4, 2017
NOOR @ NOOR MOHD Vs. STATE
June 2, 2017
NOOR MOHAMMD Vs. KANTA AGGARWAL
August 28, 2017
NOORDEEN Vs. MANJU CHAHAR AND OTHERS
August 31, 2017
NOORUDDIN @ NOORA Vs. STATE
October 11, 2017
NORTH DELHI MUNICIPAL CORPORATION Vs. PREM CHAND GUPTA
July 17, 2017
NORTH DELHI MUNICIPAL CORPORATION Vs. IJM CORPORATION BERHAD
January 2, 2017
NORTH DELHI MUNICIPAL CORPORATION Vs. NARESH MEHTA
July 17, 2017
NORTH DELHI MUNICIPAL CORPORATION AND OTHERS Vs. V.K. KADYAN
July 10, 2017
NORTH EASTERN PUBLISHING AND ADVERTISING CO. LTD. Vs. NIRMAL GUPTA AND ANR.
February 8, 2017
NSK INDIA SALES COMPANY PRIVATE LIMITED Vs. PROACTIVE UNIVERSAL TRADING COMPANY PRIVATE LIMITED
November 30, 2017
NTPC LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
January 25, 2017
NTPC LIMITED Vs. JINDAL ITF LIMITED & ANR.
October 25, 2017
NTT DOCOMO INC. Vs. TATA SONS LIMITED
April 28, 2017
NUSRAT ZAFAR Vs. JAMIA MILLIA ISLAMIA AND ORS.
March 7, 2017
NUTECH SECURITY PRINTERS Vs. RAJNI
July 6, 2017
O V IMPEX THROUGH Vs. ITS PROPRIETOR
April 27, 2017
O.P. NAHAR Vs. UNION OF INDIA
March 23, 2017
OM BATI Vs. UNION OF INDIA AND ORS.
September 6, 2017
OM LOGISTICS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER
May 30, 2017
OM PARKASH Vs. SRI KISHAN & ORS.
February 16, 2017
OM PARKASH AND ORS Vs. UNION OF INDIA AND ORS
December 1, 2017
OM PRAKASH Vs. STATE
September 25, 2017
OM PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
September 5, 2017
OM PRAKASH Vs. UNION OF INDIA
April 24, 2017
OM PRAKASH Vs. UNION OF INDIA & ORS
December 13, 2017
OM PRAKASH CHAUTALA Vs. THE STATE (NCT OF DELHI)
April 11, 2017
OM PRAKASH YADAV & ANR. Vs. KANTA YADAV & ORS.
February 13, 2017
OMAR ABDULLAH Vs. PAYAL ABDULLAH AND ORS.
December 1, 2017
OMESH CHANDER KASHYAP Vs. UNION OF INDIA
August 9, 2017
OMPAL SINGH PANWAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE AND ORS.
November 14, 2017
OMWATI KOAK Vs. CHARAN PAL SINGH KOAK
November 24, 2017
OMWAY BUILD ESTATE PVT. LTD. Vs. SATYENDRA JAIN
October 27, 2017
ON QUEST MERCHANDISING INDIA PVT. LTD. Vs. GOVT. OF NCT OF DELHI
October 26, 2017
ONKAR SINGH CHADHA Vs. GURPREET SINGH DHODI
March 31, 2017
OPTIMUS PHARMA PVT LTD Vs. RISHABH LOHIA
August 31, 2017
ORACLE INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 13(1), NEW DELHI
July 26, 2017
ORCHID PHARMA LIMITED Vs. VHB LIFE SCIENCES LIMITED & ANR.
January 25, 2017
ORIENT BELL LTD. Vs. KANERIA GRANITO LTD & ANR.
February 16, 2017
ORIENTAL BANK OF COMMERCE Vs. HARMINDER SINGH & ORS.
December 6, 2017
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July 21, 2017
ORIENTAL INSURANCE CO LTD Vs. NIHAL CHAND & ORS
January 6, 2017
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November 10, 2017
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November 8, 2017
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November 30, 2017
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August 11, 2017
ORIENTAL INSURANCE CO LTD Vs. MUKESH VERMA AND ORS
August 1, 2017
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August 3, 2017
ORIENTAL INSURANCE CO LTD Vs. LAXMI DEVI AND ORS
August 2, 2017
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October 9, 2017
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May 16, 2017
ORIENTAL INSURANCE CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 30, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MOHD. SHAMIM AND OTHERS
February 14, 2017
ORIENTAL INSURANCE CO. LTD. Vs. DEEPAK SINGH AND OTHERS
July 4, 2017
ORIENTAL INSURANCE CO. LTD. Vs. PREM DEVI AND OTHERS
July 13, 2017
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July 17, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MAHESH AND OTHERS
March 27, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MANJEET SINGH AND OTHERS
April 10, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. LATA & ORS
December 4, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. KAMLESH PAL AND ORS
December 12, 2017
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March 24, 2017
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August 18, 2017
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August 17, 2017
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August 22, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. ASHA RAM YADAV & ORS
November 14, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. SUMAN DEVI & ORS
November 20, 2017
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November 23, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. RASIDAN
August 4, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. SUKHPAL SINGH
July 27, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. RAM SARAN & ORS
December 12, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. AMRESH KUMAR & ORS
December 11, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 21, 2017
ORIENTAL INSURNACE CO LTD Vs. JAWAHAR SINGH CHAUHAN & ORS
November 14, 2017
ORION SECURITY SOLUTIONS PVT LTD Vs. GOVT OF NCT OF DELHI AND ORS
January 4, 2017
OSWAL CHEMICALS AND FERTILIZERS LTD. Vs. UNION OF INDIA
May 25, 2017
OUTOKUMPU OYJ Vs. UNION OF INDIA & ORS
December 20, 2017
OVERNITE EXPRESS LTD. THR ITS AUTHORISED REPRESENTATIVE Vs. KANWAR SINGH PRADHAN (DECEASED) THR LRS.
April 12, 2017
P C BHATNAGAR Vs. AIR INDIA LTD & ANR
November 29, 2017
P N DEWAN Vs. STATE (NCT OF DELHI)
December 18, 2017
P. ROYCHAUDHURI Vs. J. RAJESH
March 16, 2017
P.B. Vs. STATE ( GOVT OF NCT OF DELHI) & ANR.
April 12, 2017
P.K. DASH, ADVOCATE AND ORS. Vs. BAR COUNCIL OF DELHI AND ORS.
February 10, 2017
P.K. SEN Vs. EXXON MOBILE CORPORATION AND ANR.
January 4, 2017
P.L. JUNEJA Vs. STATE GOVT OF NCT OF DELHI
August 8, 2017
P.R. COMMISSIONER OF INCOME TAX Vs. SARWAR AGENCY PVT. LTD.
August 17, 2017
PADMA NARAYANAN Vs. NARENDER KUMAR AND ORS
August 3, 2017
PADMA VATHY Vs. STATE NCT OF DELHI
March 17, 2017
PADMAWATI BHALLA Vs. MASTER SAHIL AND ORS
February 8, 2017
PALM ART APPARELS PVT LTD Vs. ENKAY BUILDERS PVT LTD
July 31, 2017
PAMELA MANMOHAN SINGH Vs. HARNAM KAUR (DECEASED THROUGH LEGAL REPRESENTATIVES) & ORS.
March 24, 2017
PAMILA BAKSHI @ SANGEETA BAKSHI & ORS. Vs. DHANI RAM & ORS.
August 4, 2017
PANCHWATI PRAYOGSHALA PVT. LTD. Vs. COMMISSIONER OF C. EX., MEERUT-1
April 25, 2017
PANKAJ Vs. RENU
November 17, 2017
PANKAJ AGGARWAL AND ANOTHER Vs. TATA AIG GENERAL INSURANCE CO. LTD. AND ANOTHER
August 10, 2017
PANKAJ KUMAR GUPTA Vs. UNION OF INDIA AND ORS.
August 21, 2017
PANKAJ NAILWAL AND ANOTHER Vs. SECRETARY GENERAL, SUPREME COURT OF INDIA
October 25, 2017
PANKAJ ROY WADHWA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
May 31, 2017
PANKAJ SETHI Vs. UNION OF INDIA AND ORS.
January 2, 2017
PANKAJ SHARMA & ANR Vs. DEVENDER KUMAR SHARMA
November 15, 2017
PANKAJ YADAV Vs. STATE
November 14, 2017
PARADIGM GEOPHYSICAL PTV. LTD. Vs. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)
November 13, 2017
PARAMJIT KAUR Vs. STATE OF DELHI
May 12, 2017
PARAMJIT KAUR Vs. GOVT OF NCT OF DELHI & ORS.
May 1, 2017
PARAMJIT KAUR Vs. GURDIP SINGH MARWAH
January 2, 2017
PARAMJIT SINGH Vs. IOCL
July 31, 2017
PARAMJIT SINGH Vs. UNION OF INDIA & ORS
December 4, 2017
PARAMOUNT COACHING CENTRE PVT LTD Vs. GOPAL KRISHAN @ GOPAL VERMA & ANR
November 22, 2017
PARAMOUNT COACHING CENTRE PVT LTD. Vs. RAKESH RANJAN JHA
August 24, 2017
PARAMOUNT INTERCONTINENTAL PVT. LTD. Vs. ITO WARD-14(1)
February 7, 2017
PARAMOUNT SURGIMED LIMITED Vs. PARAMOUNT BED INDIA PRIVATE LIMITED
May 25, 2017
PARAS MAL LODHA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
May 29, 2017
PARDESHI & COMPANY Vs. REGISTRAR, EPFAT & ANR
October 11, 2017
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December 13, 2017
PARMANAND Vs. MOHINDER KAUR
August 16, 2017
PARMOD KUMAR GUPTA Vs. RAM MURTI DEVI AND ORS.
July 27, 2017
PARTHA GHOSH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
October 11, 2017
PARUL HOMOEO LABORATORY PVT. LTD. Vs. ROYAL GROUP
May 17, 2017
PARVEEN KUMAR Vs. STATE
February 20, 2017
PARVEEN KUMAR JAIN Vs. TATA POWER DELHI DISTRIBUTION LTD
July 5, 2017
PARVESH Vs. COMMISSIONER OF POLICE & ORS
December 8, 2017
PARVESH JAIN Vs. CBI (STATE)
February 27, 2017
PASITHEA INFRASTRUCTURE LIMITED Vs. SOLAR ENERGY CORPORATION OF INDIA & ANR
December 22, 2017
PATANJALI SHARMA Vs. UNION OF INDIA AND ORS.
September 18, 2017
PAVINDER AHLUWALIA Vs. STATE AND ANOTHER
May 19, 2017
PAWAN Vs. STATE
January 30, 2017
PAWAN @ MAMA Vs. STATE GOVT. OF NCT OF DELHI
January 31, 2017
PAWAN HANS HELICOPTERS LIMITED Vs. IDEB PROJECTS PRIVATE LIMITED
January 9, 2017
PAWAN HANS HELICOPTERS LIMITED Vs. IDEB PROJECTS PRIVATE LIMITED
March 20, 2017
PAWAN KUMAR Vs. STATE OF NCT OF DELHI
July 28, 2017
PAWAN KUMAR Vs. CONSORTIUM FOR EDUCATIONAL COMMUNICATION
November 3, 2017
PAWAN KUMAR GUPTA Vs. UNION OF INDIA
March 27, 2017
PAWAN SAXENA Vs. STATE NCT OF DELHI AND ANR
August 16, 2017
PAWAN VASHISHT Vs. SUSHIL VASHISHT
September 25, 2017
PAYAL ABDULLAH & ORS Vs. UNION OF INDIA & ORS
January 6, 2017
PENSION FUND REGULATORY & DEVELOPMENT AUTHORITY (PFRDA) Vs. SUBROTO DAS
March 15, 2017
PEST CONTROL (INDIA) PVT. LTD. Vs. PEST CONTROL INNOVATIVE PVT. LTD.
May 2, 2017
PETE HAMMOND POWER SOLUTIONS PVT. LTD. Vs. FLOWMORE LTD. AND ANOTHER
May 3, 2017
PHILIPS INDIA LTD. Vs. CHIKITSABROTI UDYOG (SANJIVAN HOSPITAL) & ORS.
March 23, 2017
PHONOGRAPHIC PERFORMANCE LTD. Vs. HT MEDIA LTD.
February 15, 2017
PHOOL SINGH Vs. UNION OF INDIA & ORS
December 13, 2017
PHOOLWATI & ANR Vs. DEVENDER & ORS
December 11, 2017
PICCADILY AGRO INDUSTRIES LTD. Vs. ASHOK JAIN
May 31, 2017
PICCADILY HOTEL PVT LTD Vs. ORANGE INTERNATIONAL PVT LTD
December 18, 2017
PINKY JAIN Vs. AMEYA UNIVERSAL PROJECT PRIVATE LIMITED
May 18, 2017
PNB HOUSING FINANCE LIMITED Vs. LILADHAR JAGGANATH WARADE & ANR.
July 5, 2017
PNB HOUSING FINANCE LIMITED Vs. AKHILESH CHANDRA & ORS.
August 24, 2017
PNB HOUSING FINANCE LIMITED Vs. AMLENDU BHUSHAN SINHA AND ORS
August 17, 2017
POOJA Vs. NARENDER KUMAR SHARMA & ORS.
September 5, 2017
POONAM DEVI Vs. STATE, NCT OF DELHI
November 20, 2017
POONAM RANI Vs. STATE
February 20, 2017
POONAM VERMA AND ORS Vs. MAJ GEN N L PANDY AND ANR
August 8, 2017
POWER FINANCE CORPORATION LTD Vs. SUSHMA SINGH & ORS
November 28, 2017
POWER GRID CORPORATION OF INDIA LTD Vs. JYOTI STRUCTURES LTD
December 11, 2017
POWER GRID CORPORATION OF INDIA LTD. Vs. DEEPAK CABLES (INDIA) LIMITED (DCIL)
January 25, 2017
POYSHA POWER GENERATION P LTD Vs. DOCTOR MOREPEN LTD AND ANR
December 1, 2017
PR COMMISSIONER OF CUSTOMS AIR CARGO CUSTOMS (IMPORT) Vs. ESCORTS HEART INSTITUTE & RESEARCH CENTRE
February 14, 2017
PR COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S RAVNET SOLUTIONS PVT. LTD.
November 28, 2017
PR COMMISSIONER OF INCOME TAX-4 Vs. HI-TECH RESIDENCY PVT LTD
July 7, 2017
PR COMMISSIONER OF INCOME TAX-4 Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LTD
March 15, 2017
PR COMMISSIONER OF INCOME TAX-6 Vs. MATRIX CELLULAR INTERNATIONAL SERVICES PVT LTD
November 22, 2017
PR COMMISSIONER OF INCOME TAX-6 Vs. MIRA EXIM LTD
November 29, 2017
PR. COMMISSIONER OF INCOME TAX Vs. DELHI AIRPORT METRO EXPRESS PVT. LTD.
September 5, 2017
PR. COMMISSIONER OF INCOME TAX Vs. JAGAT TALKIES DISTRIBUTORS
August 29, 2017
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July 24, 2017
PR. COMMISSIONER OF INCOME TAX Vs. IL&FS ENERGY DEVELOPMENT COMPANY LTD.
August 16, 2017
PR. COMMISSIONER OF INCOME TAX Vs. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORP. LTD.
August 17, 2017
PR. COMMISSIONER OF INCOME TAX Vs. KUSUM HEALTH CARE PVT. LTD.
April 25, 2017
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May 18, 2017
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July 7, 2017
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March 14, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S. N.C. CABLES LTD.
January 11, 2017
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January 25, 2017
PR. COMMISSIONER OF INCOME TAX Vs. JINDAL DYECHEM INDUSTRIES PVT. LTD.
May 5, 2017
PR. COMMISSIONER OF INCOME TAX Vs. SHRI NEERAJ JINDAL
February 9, 2017
PR. COMMISSIONER OF INCOME TAX Vs. DHARAMPAL PREMCHAND LTD
August 21, 2017
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September 4, 2017
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November 28, 2017
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S FRONTLINE BUSINESS SOLUTIONS PVT. LTD. AND OTHERS
October 26, 2017
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. KAIZEN PRODUCTS [P] LTD.
July 25, 2017
PR. COMMISSIONER OF INCOME TAX CENTRAL -2 Vs. PHONENIX DATATECH SERVICES PVT. LTD.
January 6, 2017
PR. COMMISSIONER OF INCOME TAX CENTRAL-3 Vs. INSTRONICS LTD.
May 25, 2017
PR. COMMISSIONER OF INCOME TAX DELHI Vs. CENTRAL WAREHOUSING CORPORATION
August 1, 2017
PR. COMMISSIONER OF INCOME TAX-09, NEW DELHI Vs. USHA INTERNATIONAL LTD.
May 1, 2017
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February 7, 2017
PR. COMMR. OF CUS. Vs. IBIDEN SINGAPORE PT. LTD.
January 9, 2017
PRABHAT KUMAR SINGH Vs. ARMY COLLEGE OF MEDICAL SCIENCES THROUGH ITS DEAN AND ORS
January 3, 2017
PRADEEP GUPTA Vs. PURN CHAND MALHOTRA
January 18, 2017
PRADEEP KUMAR Vs. UNION OF INDIA AND ORS
December 1, 2017
PRADEEP KUMAR Vs. SAROJ BALA
May 16, 2017
PRADEEP KUMAR GUPTA Vs. STATE (NCT) OF DELHI
March 14, 2017
PRADEEP KUMAR MANTRI AND ORS. Vs. STATE THR. FOOD INSPECTOR (PFA)
January 16, 2017
PRADEEP MEHRA Vs. BCH ELECTRIC LTD.
August 21, 2017
PRADIP YADAV & ANR. Vs. STATE
May 22, 2017
PRAKASH CHANDER KAUSHIK Vs. M/S VISHAL TIMER TRADERS & ANR.
August 9, 2017
PRAKASH GUPTA Vs. STATE OF DELHI
July 24, 2017
PRAKASH INDUSTRIES LIMITED Vs. SARVE KIRTI KUMAR SHARMA
October 10, 2017
PRAKASH SAINI AND OTHERS Vs. STATE AND ANOTHER
March 23, 2017
PRAMOD KUMAR GOIL Vs. STATE
October 12, 2017
PRAMOD KUMAR JAIN Vs. STATE OF NCT OF DELHI
May 31, 2017
PRAMOD KUMAR JAISWAL Vs. STATE (GOVT. OF NCT OF DELHI)
September 1, 2017
PRAMOD KUMAR MITTAL Vs. M/S KIRI ASSOCIATES (P) LTD.
November 13, 2017
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July 4, 2017
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December 5, 2017
PRASAR BHARATI Vs. STARCON INDIA LIMITED
April 17, 2017
PRASHAN PRANAV AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 16, 2017
PRASHANT MANCHANDA Vs. UNION OF INDIA & ORS.
September 5, 2017
PRASHANT MANCHANDA Vs. UNION OF INDIA & ORS.
September 11, 2017
PRASHANT MANCHANDA Vs. UNION OF INDIA & ORS.
November 28, 2017
PRASHANT PRANAV & ORS. Vs. UNION OF INDIA & ORS.
December 26, 2017
PRATAP SINGH AND ORS Vs. GOVT OF NCT OF DELHI AND ANR
August 8, 2017
PRAVEEN @ BABLU Vs. STATE
June 16, 2017
PRAVEEN KUMAR MAAKAR Vs. UNION OF INDIA AND ANR.
November 6, 2017
PRAVEEN KUMAR PANDEY Vs. THE DIRECTOR OF EDUCATION, GOVT. OF N.C.T AND ANR.
January 20, 2017
PRAVEEN SINGH PATWAL Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
September 19, 2017
PRAVESH KUMAR KHARBANDA AND ORS. Vs. RAJ SINGH AND ORS.
November 1, 2017
PREETI HIRANWAL Vs. UNION OF INDIA AND ANR
December 22, 2017
PREETI N. AGGARWALA Vs. CHIEF COMMISSIONER OF INCOME TAX AND ANR.
May 1, 2017
PREETINDER SINGH THAPAR Vs. HARDEEP SINGH THAPAR & ORS
December 13, 2017
PREETY VAID Vs. ANAND VAID
July 28, 2017
PREM CHAND KHEMKA Vs. SUSHMA KHEMKA
November 27, 2017
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November 27, 2017
PREM DEVI Vs. STATE
April 25, 2017
PREM KUMAR SINGH Vs. GOVT OF INDIA AND ORS
December 6, 2017
PREM LATA BHATIA & ORS Vs. NEW DELHI MUNICIPAL COUNCIL
November 22, 2017
PREM PRAKASH Vs. UOI
March 17, 2017
PREM PRAKASH SABHERWAL Vs. R.C. AGARWAL & ANR
February 6, 2017
PREM RAJ Vs. GOVT. OF NCT OF DELHI AND ORS.
November 27, 2017
PREM RANI & ORS Vs. KESHAV SMARAK SAMITI
October 24, 2017
PREM SINGH Vs. UNION OF INDIA & ORS
November 1, 2017
PREM SINGH & ANR Vs. UNION OF INDIA & ORS
December 5, 2017
PREMA AND ANR Vs. YOGENDER SINGH @ RAHUL & ORS
December 11, 2017
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September 12, 2017
PRENIT WORLD LLP Vs. UNION OF INDIA
July 21, 2017
PRIMERO SKILL & TRAINING PVT. LTD. Vs. SELIMA PUBLICATIONS PVT. LTD.
March 23, 2017
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March 8, 2017
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August 2, 2017
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October 9, 2017
PRINCIPAL COMMISSIONER OF INCOME Vs. BEST INFRASTRUCTURE (INDIA) PVT. LTD.
August 1, 2017
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October 30, 2017
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. SNG DEVELOPERS LIMITED
July 12, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MITSUI PRIME ADVANCED COMPOSITES INDIA PVT. LTD.
January 17, 2017
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April 21, 2017
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February 8, 2017
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February 3, 2017
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May 3, 2017
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May 26, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NEW DELHI TELEVISION LIMITED
February 27, 2017
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September 4, 2017
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October 24, 2017
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November 7, 2017
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November 3, 2017
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September 4, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. RAJEEV BEHL
February 6, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MANOJ HORA
November 27, 2017
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-3 Vs. SMT. ANITA RANI
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August 25, 2017
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October 24, 2017
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May 22, 2017
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November 8, 2017
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December 19, 2017
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April 28, 2017
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July 10, 2017
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February 17, 2017
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February 14, 2017
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January 20, 2017
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July 14, 2017
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September 20, 2017
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August 9, 2017
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September 22, 2017
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February 17, 2017
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July 31, 2017
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December 11, 2017
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October 30, 2017
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August 22, 2017
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November 28, 2017
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March 8, 2017
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December 14, 2017
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February 23, 2017
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July 26, 2017
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April 24, 2017
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August 8, 2017
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December 11, 2017
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April 26, 2017
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November 29, 2017
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December 7, 2017
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November 24, 2017
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September 27, 2017
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March 22, 2017
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March 2, 2017
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March 28, 2017
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October 9, 2017
RAFIQUE Vs. THE STATE (GOVT OF NCT DELHI) THROUGH
September 14, 2017
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September 15, 2017
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December 5, 2017
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November 6, 2017
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May 11, 2017
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October 12, 2017
RAHUL Vs. MCD & ORS.
November 28, 2017
RAHUL Vs. STATE
May 25, 2017
RAHUL Vs. STATE
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RAHUL BATRA Vs. UNION OF INDIA
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May 31, 2017
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RAHUL MEHRA Vs. UNION OF INDIA AND ORS.
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RAHUL SARAF Vs. UNION OF INDIA & ANR
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RAHUL SINGH Vs. STATE
March 21, 2017
RAHUL YADAV Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ANOTHER
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RAHUL YADAV & ANR Vs. STATE
February 1, 2017
RAJ BALA AND ANR. Vs. GOVT OF NCT OF DELHI AND ORS.
August 23, 2017
RAJ KARAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
April 25, 2017
RAJ KUMAAR Vs. SHIV STEEL & ANR
December 6, 2017
RAJ KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
January 9, 2017
RAJ KUMAR Vs. RELIANCE GENERAL INSURANCE CO LTD & ORS
November 10, 2017
RAJ KUMAR Vs. STATE
June 8, 2017
RAJ KUMAR Vs. STATE
July 5, 2017
RAJ KUMAR @ LALA Vs. STATE NCT OF DELHI
September 12, 2017
RAJ KUMAR @ ROCKY Vs. STATE
March 15, 2017
RAJ KUMAR ARORA Vs. UNION OF INDIA & ORS
December 15, 2017
RAJ KUMAR GUPTA Vs. THE STATE (NCT OF DELHI)
July 26, 2017
RAJ KUMAR HALDER Vs. TRANSITIONAL HEALTH SCIENCE AND TECHNOLOGY INSTITUTE & ORS
December 15, 2017
RAJ KUMAR JHA Vs. STATE NCT OF DELHI
November 20, 2017
RAJ KUMAR KAUSHIK Vs. THE BHARAT SCOUTS AND GUIDES & ANR
February 22, 2017
RAJ KUMAR MALIK Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
October 10, 2017
RAJ KUMAR SETHI AND ANR. Vs. JANKI DEVI @ USHA KIRAN
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RAJ KUMARI Vs. UNION OF INDIA
July 14, 2017
RAJ KUMARI KHANDELWAL & ANR Vs. UNION OF INDIA & ORS
November 6, 2017
RAJ KUMARI SHARMA Vs. RAKESH KUMAR SHARMA
August 28, 2017
RAJ PAL Vs. UNION OF INDIA THROUGH ESTATE OFFICER
January 20, 2017
RAJ RANI Vs. SURESH KUMAR GUJAR & ORS
December 1, 2017
RAJ REWAL Vs. UNION OF INDIA & ORS
April 20, 2017
RAJ SINGH Vs. GOVT OF NCT OF DELHI AND ORS
November 29, 2017
RAJ SINGH Vs. DELHI DEVELOPMENT AUTHORITY
April 19, 2017
RAJA RAM SINGH Vs. RAJ KUMAR & ORS
December 1, 2017
RAJAN Vs. SHREE DURGA MANDIR PRABHANDAK SABHA
July 21, 2017
RAJAN Vs. STATE
February 6, 2017
RAJAN KOCHHAR Vs. BRANDBARON MARKETING PVT LTD
January 6, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS. Vs. VIRENDER KUMAR
April 12, 2017
RAJAT GUPTA Vs. RUPALI GUPTA
January 9, 2017
RAJAT JAIN Vs. NEETA GUPTA
May 29, 2017
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November 17, 2017
RAJBIR AND OTHERS Vs. STATE OF DELHI
January 6, 2017
RAJBIR SINGH Vs. GOVT. OF NCT OF DELHI AND OTHERS
July 19, 2017
RAJDHANI PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
April 19, 2017
RAJDHANI PUBLIC SCHOOL & ANR Vs. DIRECTOR OF EDUCATION & ANR
February 13, 2017
RAJDWEEP SARASWAT Vs. UNION OF INDIA
September 1, 2017
RAJEEV OBEROI Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 22, 2017
RAJEEV SHARMA Vs. STATE (GOVT. OF NCT OF DELHI)
March 29, 2017
RAJEEV SINGH & ANR. Vs. KUNWAR SINGH
May 16, 2017
RAJEEV SINGHAL Vs. M.C.D. (EAST DELHI MUNICIPAL CORPORATION)
February 10, 2017
RAJENDER Vs. STATE
April 12, 2017
RAJENDER KANAUJIA Vs. ASHA RANI GUPTA
October 11, 2017
RAJENDER PRASAD YADAV Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR.
March 17, 2017
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November 23, 2017
RAJENDER SINGH @ MONU Vs. STATE
January 9, 2017
RAJENDER SINGH @ MONU Vs. STATE
January 11, 2017
RAJENDRA Vs. UNION OF INDIA AND ORS.
September 14, 2017
RAJENDRA KUMAR PATEL Vs. UNION OF INDIA
August 24, 2017
RAJENDRA MOTWANI AND ANOTHER Vs. MCD AND OTHERS
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September 6, 2017
RAJENDRA SINGH Vs. STATE BANK OF INDIA
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RAJESH Vs. M/S. PIENNE INDUSTRIAL CONSULTANTS PVT. LTD.
September 21, 2017
RAJESH Vs. STATE ( NCT OF DELHI)
January 4, 2017
RAJESH DUA Vs. STATE
August 9, 2017
RAJESH GOEL Vs. JASBIR SINGH
May 16, 2017
RAJESH JAIN Vs. SUKHMAL CHAND JAIN
August 9, 2017
RAJESH KHAN Vs. SHIV STEEL & ANR
December 6, 2017
RAJESH KR. JAIN Vs. STATE
February 20, 2017
RAJESH KUMAR Vs. SHIV CHARAN
September 1, 2017
RAJESH KUMAR Vs. SBI LIFE INDURANCE COMPANY LIMITED
December 8, 2017
RAJESH KUMAR Vs. STATE OF DELHI
March 30, 2017
RAJESH KUMAR Vs. STATE
March 7, 2017
RAJESH KUMAR Vs. HARISH KUMAR
September 22, 2017
RAJESH KUMAR Vs. STATE
July 31, 2017
RAJESH KUMAR RAI AND ORS. Vs. UNION OF INDIA AND ORS.
May 30, 2017
RAJESH KUMAR VERMA Vs. STATE NCT OF DELHI AND OTHERS
August 11, 2017
RAJESH PROJECTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF INCOME
February 16, 2017
RAJESH SAHNI Vs. LAL BABU RAI & ANR
December 19, 2017
RAJESH SHARMA Vs. FIITJEE LIMITED
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RAJESH SUBRAHMANYA KALLAGE Vs. UNION OF INDIA
May 19, 2017
RAJESH TIWARI Vs. STATE
September 15, 2017
RAJESHWARI Vs. PAPU SAHANI & ORS
November 29, 2017
RAJINDER @ SURINDER Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
April 25, 2017
RAJINDER KUMAR GUPTA Vs. GOVT. OF NCT OF DELHI
February 15, 2017
RAJINDER SINGH & ANR Vs. UNION OF INDIA & ORS
December 8, 2017
RAJIV CHANDRAKANT SHAH Vs. UNION OF INDIA
August 4, 2017
RAJIV GUPTA AND ANR. Vs. J.K. KASHYAP
July 21, 2017
RAJIV JAIN Vs. STATE
September 4, 2017
RAJIV JAIN & ANR Vs. REGISTRAR CO-OPERATIVE & ORS
October 23, 2017
RAJIV KUMAR Vs. STATE BANK OF PATIALA & OTHERS
October 26, 2017
RAJIV SAPRA Vs. STATE
August 22, 2017
RAJIV SHARMA Vs. GNCTD
March 24, 2017
RAJKUMAR Vs. STATE (NCT) OF DELHI
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RAJNI Vs. STATE
August 17, 2017
RAJNI AND ORS. Vs. UNION OF INDIA AND ORS.
March 8, 2017
RAJNI BEDI Vs. DESH RAJ CHOPRA AND ANR
November 3, 2017
RAJNISH @ SONU Vs. THE STATE GOVT OF NCT OF DELHI
February 17, 2017
RAJPAL SINGH Vs. INDRAPRASTHA BUILDER PVT. LTD.
September 15, 2017
RAJU Vs. STATE
March 15, 2017
RAJU Vs. STATE (GOVT.OF NCT) OF DELHI
November 17, 2017
RAJU SINGH & ANR Vs. STATE
March 2, 2017
RAJVIR SINGH & ANR Vs. RAGHUVEER SINGH & ORS
December 1, 2017
RAKESH Vs. STATE OF DELHI
May 25, 2017
RAKESH CHADHA @ RAKESH PALJEE CHADHA Vs. KAMAL CHADHA
July 21, 2017
RAKESH CHHABRA @ NITU CHHABRA AND OTHERS Vs. STATE (NCT OF DELHI) AND OTHERS
July 25, 2017
RAKESH GUPTA Vs. SUSHIL KUMAR GUPTA AND ORS
May 23, 2017
RAKESH JAGMOHAN PANDEY Vs. M/S. JVG FINANCE LTD.
October 25, 2017
RAKESH KUMAR Vs. STATE
August 22, 2017
RAKESH KUMAR & ANR. Vs. UNION OF INDIA & ORS.
May 23, 2017
RAKESH KUMAR GOSWAMI Vs. NEELAM KHURANA
December 1, 2017
RAKESH KUMAR JUNEJA & ORS Vs. STATE OF DELHI & ANR
December 18, 2017
RAKESH NARANG & ORS. Vs. DELHI DEVELOPMENT AUTHORITY
November 6, 2017
RAKESH TALWAR Vs. SUDESH GULATI
February 1, 2017
RAM @ RAM KUMAR Vs. STATE
May 17, 2017
RAM AVTAR Vs. STATE
January 6, 2017
RAM AVTAR Vs. GOVT OF NCT OF DELHI AND ORS
December 22, 2017
RAM CHANDER Vs. STATE
November 16, 2017
RAM DEV SHARMA & ANR. Vs. RAKESH KUMAR SRIVASTAV & ORS.
December 19, 2017
RAM DULARE & ANR Vs. UNION OF INDIA
December 8, 2017
RAM GENERAL INSURANCE CO LTD. Vs. GAURAV KINDRA
December 4, 2017
RAM KHILAWAN Vs. STATE
June 16, 2017
RAM KRISHAN & SONS CHARITABLE TRUST Vs. ILM CONSULTING PVT. LTD.
May 17, 2017
RAM KUMAR Vs. INCOME TAX OFFICER
October 27, 2017
RAM KUMAR Vs. MITTER SAIN GUPTA AND ANR
April 24, 2017
RAM NARAYAN TIWARI Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANOTHER
July 18, 2017
RAM NIWAS GUPTA Vs. STATE
January 30, 2017
RAM NIWAS GUPTA Vs. BINDU SINGH AND OTHERS
April 12, 2017
RAM NIWAS SINGH Vs. RAJENDRA SINGH & ORS
January 20, 2017
RAM PHAL AND ORS. Vs. UNION OF INDIA AND ORS.
November 6, 2017
RAM PRAKASH Vs. UNION OF INDIA & ORS.
February 17, 2017
RAM PRATAP Vs. PURSHOTTAM@LALA RAM
January 17, 2017
RAM PYARI Vs. THE BRANCH MANAGER LIC
July 14, 2017
RAM RATTAN AND OTHERS Vs. UNION OF INDIA
April 21, 2017
RAM SAROOP Vs. VINEY KUMAR MAHAJAN
July 24, 2017
RAM SINGH Vs. MADHURI SINGH
January 17, 2017
RAM SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR DELHI TRANSPORT CORPORATION & ORS
January 4, 2017
RAM SINGH Vs. GOVT OF NCT OF DELHI & ORS
December 20, 2017
RAM SINGH Vs. STATE
May 22, 2017
RAM SURAT Vs. STATE
August 25, 2017
RAM SWAROOP Vs. STATE OF DELHI
May 25, 2017
RAM SWAROOP & ORS. Vs. STATE GOVT. OF N.C.T. OF DELHI
May 29, 2017
RAMA DEVI Vs. SOMPAL
August 18, 2017
RAMA RANI Vs. STATE OF NCT OF DELHI
January 3, 2017
RAMA WATI GOEL Vs. NARESH KUMAR NANDWANI & ORS.
September 13, 2017
RAMAIAH LIFE STYLE CAFE Vs. EMINENT ENTERTAINMENT & ORS
March 15, 2017
RAMAN KUMAR AND ORS Vs. UNION OF INDIA AND ORS
May 24, 2017
RAMAN KUMAR JUNEJA Vs. STATE NCT OF DELHI
May 8, 2017
RAMBEER SHOKEEN Vs. STATE OF NCT OF DELHI
May 22, 2017
RAMBHA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
February 23, 2017
RAMBIR Vs. STATE
October 11, 2017
RAMBIR Vs. GOVT OF NCT OF DELHI & ORS
December 20, 2017
RAMESH @ PEELA Vs. THE STATE
February 13, 2017
RAMESH AWASTHI Vs. STATE OF NCT OF DELHI & ANR.
April 13, 2017
RAMESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 2017
RAMESH GANERIWAL Vs. UNION OF INDIA AND ANR.
August 18, 2017
RAMESH GOYAL Vs. STATE & ANR.
May 31, 2017
RAMESH KUMAR Vs. THE STATE OF NCT OF DELHI
October 30, 2017
RAMESH KUMAR BABBAR Vs. RAJNI GARG
March 8, 2017
RAMESH MARDIA AND ANR. Vs. M/S KOXAN INDIA AND ANR.
November 20, 2017
RAMESH PERSHAD SETH Vs. MCD
March 15, 2017
RAMESH WADHERA Vs. CBI
January 4, 2017
RAMESHWAR @ KANWAR SINGH Vs. BSES RAJDHANI POWER LIMITED
March 20, 2017
RAMJAN Vs. STATE
June 12, 2017
RAMJAS FOUNDATION Vs. UNION OF INDIA AND OTHERS
September 22, 2017
RAMJEE LAL Vs. STATE (GOVT OF NCT) DELHI
May 4, 2017
RAMKISHAN SINGH Vs. ROCKS BUILDCON PVT. LTD.
January 9, 2017
RAMPAL SINGH & ORS Vs. NCT OF DELHI AND ORS
April 28, 2017
RANA SUGARS LIMITED Vs. BAJAJ ELECTRICALS LIMITED
July 19, 2017
RANBIR SINGH Vs. NDMC
January 17, 2017
RANBIR SINGH Vs. GOVT OF NCT OF DELHI & ORS
December 18, 2017
RANDEEP KAUR Vs. AYUSH SIBAL
September 18, 2017
RANDHIR Vs. STATE
May 2, 2017
RANI Vs. STATE OF NCT OF DELHI
December 6, 2017
RANI DAHIYA Vs. UOI AND ORS.
November 28, 2017
RANI DEVI Vs. UNION OF INDIA
September 8, 2017
RANINGLIU RIAMEI Vs. UNION OF INDIA & ANR
July 7, 2017
RANJEET Vs. UNION OF INDIA
November 24, 2017
RANJEET SINGH Vs. STATE GOVT. OF NCT OF DELHI
June 16, 2017
RANJEET SINGH Vs. GOVT OF NCT OF DELHI & ANR.
September 27, 2017
RANJEET SINGH KALRA Vs. PARAMJIT KAUR
April 20, 2017
RANJIT SINGH Vs. GURU HARKRISHAN PUBLIC SCHOOL (NEW DELHI SOCIETY) & ANR.
March 22, 2017
RANJIT SINGH RAWAT Vs. DIRECTORATE GENERAL BORDER SECURITY FORCES AND ORS
November 30, 2017
RANJIV KHANNA Vs. SHYAM LAL MITTAL AND OTHERS
February 10, 2017
RANJIV KHANNA Vs. STATE (NCT OF DELHI) & ORS.
January 6, 2017
RANVEER SINGH Vs. N.C.T. OF DELHI
January 30, 2017
RANVIR ARORA Vs. STATE NCT OF DELHI
May 2, 2017
RAS BIHARI SINGH Vs. STATE
November 24, 2017
RASHMI CEMENT LIMITED Vs. ENFORCEMENT DIRECTORATE
August 30, 2017
RASHMI SHARMA AND OTHERS Vs. VISHWA NATH AND OTHERS
July 12, 2017
RATAN KUMAR GUPTA Vs. STATE (NCT OF DELHI)
April 27, 2017
RATI RAM Vs. GOVT OF NCT OF DELHI & ORS
November 30, 2017
RATNA INFRASTRUCTURE PROJECTS PVT. LTD. Vs. MEJA URJA NIGAM PRIVATE LIMITED
April 11, 2017
RATNESH KUMAR Vs. UNION OF INDIA AND ORS.
March 16, 2017
RATTAN SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
December 15, 2017
RAVI Vs. STATE
October 30, 2017
RAVI @ BIRE Vs. STATE
August 16, 2017
RAVI @ SONU Vs. STATE (NCT OF DELHI)
February 6, 2017
RAVI AND SINGH COMMUNICATION Vs. SIFY TECHNOLOGIES LIMITED
December 6, 2017
RAVI CHANDRA PRAKASH Vs. SUPREME COURT OF INDIA AND ANOTHER
July 6, 2017
RAVI CHAUDHARY Vs. KANTA AHUJA
May 19, 2017
RAVI DUTT Vs. VINITA
July 31, 2017
RAVI GOPALA KRISHNAN AND ANR Vs. UNION OF INDIA AND ORS
December 4, 2017
RAVI GUPTA Vs. DEEPAK KUMAR
January 30, 2017
RAVI KUMAR Vs. M/S ASHOK KUMAR & BROS. AND ANR.
April 19, 2017
RAVI KUMAR Vs. UNION OF INDIA & ORS
May 24, 2017
RAVI NANDA Vs. GOVT. OF NCT OF DELHI
April 11, 2017
RAVI SINGHAL Vs. GURU GOBIND SINGH INDRAPRSTHA UNIVERSITY
July 14, 2017
RAVI SINGHAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANOTHER
September 6, 2017
RAVI SINGHAL Vs. COMMISSIONER OF CENTRAL EXCISE (ADJN.)
July 4, 2017
RAVI YADAV Vs. UNIVERSITY OF DELHI & ANR
December 8, 2017
RAVINANDANI AND ANR. Vs. RAJA PREM SINGH
May 19, 2017
RAVINDER Vs. STATE OF NCT OF DELHI
May 8, 2017
RAVINDER AHLUWALIA Vs. M.L. SHARMA
November 24, 2017
RAVINDER KUMAR Vs. UNION OF INDIA & ANR.
May 31, 2017
RAVINDER KUMAR Vs. UMESH CHAUDHARY AND OTHERS
March 8, 2017
RAVINDER KUMAR @ RINKU Vs. STATE OF NCT OF DELHI
September 18, 2017
RAVINDER KUMAR CHAUHAN Vs. STATE
September 26, 2017
RAVINDER KUMAR JATAV Vs. STATE OF NCT OF DELHI& ANR
December 7, 2017
RAVINDER KUMAR KHANNA Vs. PREM PARKASH KHANNA & ORS
March 22, 2017
RAVINDER NEGI Vs. STATE ELECTION COMMISSION
April 11, 2017
RAVINDER SHARMA Vs. BORDER SECURITY FORCE, DIRECTOR GENERAL & ANR.
August 8, 2017
RAVINDER SINGH Vs. STATE (NCT OF DELHI)
September 19, 2017
RAVINDER SINGH BAGGA Vs. VIRENDER MOHAN SINGH
November 21, 2017
RAVINDER TYAGI Vs. STATE (NCT OF DELHI)
August 28, 2017
RAVINDRA KUMAR SINGH Vs. NISHA DHAWAN & ORS
December 8, 2017
RAVULA KUMARU SWAMY Vs. NATIONAL CAPITAL TERRITORY OF DELHI
January 13, 2017
RAYBAN SUN OPTICS INDIA LTD. Vs. CIT-V
July 11, 2017
REEBOK INDIA COMPANY & ORS Vs. REGISTRAR OF COMPANY
December 21, 2017
REENA DEVI Vs. RAVINDER
April 11, 2017
REGEN POWERTECH PRIVATE LIMITED Vs. GREEN INFRA WIND FARM ASSETS LIMITED & ANR
November 27, 2017
REGEN POWERTECH PRIVATE LIMITED Vs. GREEN INFRA WIND SOLUTIONS ASSETS LIMITED & ANR
November 29, 2017
REGEN POWERTECH PRIVATE LIMITED Vs. SEMBCORP GREEN INFRA LIMITED & ORS
December 13, 2017
REGIONAL DIRECTOR EMPLOYEE STATE INSURANCE CORPORATION Vs. M/S NULIFE HOSPITAL & MATERNITY CENTRE
May 1, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. E.P.F. APPELLATE TRIBUNAL
April 28, 2017
REGISTRAR OF TRADE MARKS Vs. KAPOOR SAWS MANUFACTURING CO
July 31, 2017
REGISTRAR, SUPREME COURT OF INDIA Vs. R.S.MISRA
November 21, 2017
REKHA RANI Vs. ANIL KUMAR AND ANR
August 10, 2017
REKHA RAWAT Vs. YASPAL SINGH RAWAT
August 21, 2017
REKHA SATI Vs. THE STATE AND ANOTHER (GOVT. OF NCT, DELHI)
October 3, 2017
RELIABLE AGRO FOODS & ORS. Vs. AL-NAFEES FROZEN FOOD EXPORTS PVT. LTD
November 24, 2017
RELIANCE GEN INSURANCE CO LTD Vs. ASHOK KUMAR RAUT & ORS
December 19, 2017
RELIANCE GENERAL INSURANCE CO Vs. ASHOK KUMAR & ANR
October 26, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. ZILE SINGH AND ORS
December 6, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. RENU CHAUDHARY & ORS
December 6, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. INDER SINGH AND ORS
December 6, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. RANI BALA AND OTHERS
July 5, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. SEKH NACHHAR & ORS
November 20, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. JANKI DEVI & ORS
November 10, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. MASTER RAJESH & ORS
November 28, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. KAUSHALYA DEVI & ORS
December 11, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. ARUN SAIN AND ORS
August 2, 2017
RELIANCE GENERAL INSURANCE CO LTD. Vs. MUSTKEEM & ORS.
December 18, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAI PRAKASH AND OTHERS
July 19, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KIRAN SHARMA AND ORS.
August 10, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROHIT KUMAR & ORS.
July 14, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SUGAS AND ORS.
August 30, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. REZWANA KAUSER
April 24, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ISHRAT BEGUM
April 11, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAJ KUMAR SHARMA AND OTHERS
August 9, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ASHOK KUMAR & ANR.
May 11, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. JAI PRAKASH & ORS
December 8, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. RENU SHARMA & ORS
December 8, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. BRAHAM SINGH & ORS
December 8, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. AMARJEET SINGH & ORS
December 7, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ASMA & ORS
November 15, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SURESH KUMAR & ANR
November 24, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. JAYA GURUWARA AND ORS
December 5, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. JAGBIR KAUR & ANR
December 4, 2017
RELIANCE INDUSTRIES LTD. Vs. ESTATE OFFICER
October 10, 2017
RENAISSANCE FURNITURE PVT. LTD. Vs. GEMINI REALTECH PVT. LTD. & ANR
January 6, 2017
RENU KHANNA & ORS Vs. JOGINDER PAL MADAN & ORS (HDFC ERGO GENERAL INSURANCE CO LTD)
December 7, 2017
RENU MISHRA Vs. DIRECTOR, LADY HARDINGE MEDICAL COLLEGE AND ORS
December 22, 2017
RENU SONI Vs. STATE BANK OF INDIA & ORS
November 27, 2017
RESIDENT WELFARE ASSOCIATION & ANR. Vs. LT. GOVERNOR OF DELHI & ORS.
September 22, 2017
RESIDENT WELFARE ASSOCIATION AND ANR. Vs. LT. GOVERNOR OF DELHI AND ORS.
July 26, 2017
RESIDENTIAL WELFARE ASSOCIATION, UTSAV VIHAR Vs. DELHI DEVELOPMENT AUTHORITY & ORS
January 3, 2017
RICHA INDUSTRIES LIMITED Vs. DELHI METRO RAIL CORPORATION AND ANR.
February 21, 2017
RIDHIMA JUNEJA Vs. DEVEN JUNEJA AND ORS.
March 8, 2017
RISAL SINGH AND OTHERS Vs. GOVT. OF NCT OF DELHI AND OTHERS
August 17, 2017
RISHABH AGRO INDUSTRIES LIMITED Vs. UNION OF INDIA & ORS.
March 17, 2017
RISHABH ENTERPRISES AND ANR. Vs. AMEET LALCHAND SHAH AND ORS.
March 15, 2017
RISHI PRAKASH @ MUNNA PEHLWAN Vs. VIRENDER SINGH
January 12, 2017
RISING INDIA PUBLICATIONS PVT LTD AND ANR Vs. UNION OF INDIA & ANR
December 15, 2017
RITA Vs. JAI SOLANKI
July 5, 2017
RITA BANERJEE Vs. JAWAHARLAL NEHRU UNIVERSITY
December 13, 2017
RITES LIMITED Vs. COMMISSIONER OF INCOME TAX, DELHI-V
July 3, 2017
RITES LTD. Vs. ADDITIONAL DIR. GENERAL OF FOREIGN TRADE
September 15, 2017
RITESH GUPTA Vs. STATE
January 30, 2017
RITU BATRA & ANR Vs. STATE & ANR
May 23, 2017
RITU WHITTAKER & ANR Vs. STATE
November 13, 2017
RK JAIN Vs. CENTRAL INFORMATION COMMISSION THROUGH ITS SECRETARY
September 4, 2017
ROBIN TAMANG @ JO Vs. STATE
January 10, 2017
ROCKFURD EDUCATION PVT LTD & ORS Vs. LUV KUSH INFRASTRUCTURE PVT LTD
November 28, 2017
ROHINI M. AMIN Vs. THE BAR COUNCIL OF INDIA & ORS.
May 8, 2017
ROHIT BANSAL Vs. STATE
May 31, 2017
ROHIT BINDORIA AND ORS Vs. INDIAN RAILWAY CATERING AND TOURISM COPN LTD AND ANR
December 8, 2017
ROHIT RAJ CHHABRA AND ORS. Vs. UNION OF INDIA AND ORS.
August 25, 2017
ROHIT SETHI AND OTHERS Vs. SHIV CHARAN AGGARWAL
August 2, 2017
ROHIT SHOKEEN Vs. STATE
February 2, 2017
ROHIT TANDON Vs. ENFORCEMENT DIRECTORATE
May 5, 2017
ROLLATAINERS LTD. Vs. COMMISSIONER OF INCOME TAX
February 16, 2017
ROMA HENNY SECURITY SERVICE PVT. LTD. Vs. COMMISSIONER OF S.T., DELHI
October 17, 2017
ROMAIL SINGH Vs. UNION OF INDIA AND OTHERS
February 9, 2017
ROMESH KUMAR Vs. RAKESH KUMAR AND ANOTHER
October 24, 2017
ROOP KISHORE @ BOBBY Vs. STATE
August 4, 2017
ROOP KUMAR SHARMA Vs. UNION OF INDIA
January 30, 2017
ROOP LATA JAIN Vs. GOVT OF NCT OF DELHI & ORS
December 20, 2017
ROSHAN @ ROHAN Vs. STATE
December 6, 2017
ROSHAN LAL Vs. DELHI TRANSPORT CORPORATION
February 16, 2017
ROSHAN LAL Vs. STATE OF DELHI
March 15, 2017
ROSMERTA HSRP VENTURES PVT LTD. Vs. GOVT OF NCT OF DELHI AND ANR.
July 24, 2017
ROYAL CONSTRUCTION COMPANY PVT. LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.
May 26, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND OTHERS Vs. SIDDHARTH JAIN & ORS.
March 2, 2017
RSPL LIMITED Vs. M M PRODUCTS THROUGH EX PARTE
December 20, 2017
RUDRA BAHADUR Vs. NATIONAL INSURANCE COMPANY LTD & ORS
December 11, 2017
RUKHSANA KHATOON Vs. JAVED KHAN
January 13, 2017
RUKMANI DEVI PATHAK Vs. B N VAISH & ANR
November 30, 2017
RUPESH RANJAN Vs. STATE
May 23, 2017
RUVEDA KHATUN Vs. UNION OF INDIA
November 17, 2017
S A Vs. M A
December 1, 2017
S B ELECTRIC MART (P) LTD Vs. GOVT OF NCT OF DELHI & ORS
December 1, 2017
S BHUPINDER SINGH Vs. RAVI SOMANI
December 8, 2017
S G T RAVI KUMAR Vs. UNION OF INDIA AND ORS
December 22, 2017
S J Vs. S P
December 18, 2017
S K ENGINEERING CO Vs. RAM SYAL HYDRO POWER PVT LTD
December 11, 2017
S K SHARMA Vs. B L VERMA & ANR
November 2, 2017
S L THAKURAL Vs. DELHI CONSUMER COOP WHOLESALE
December 7, 2017
S P Vs. R M
November 14, 2017
S P MANGLA Vs. SUSHIL KUMAR SAXENA
May 22, 2017
S R TRADING PVT LTD Vs. RALLI ESTATE SERVICE AND ORS
August 16, 2017
S S SANITARY PRIVATE LTD Vs. STATE
December 11, 2017
S. ANIL DIP SINGH KALSI Vs. STATE & ORS.
November 15, 2017
S. GHOSH AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
March 28, 2017
S. KESAR SINGH Vs. S. PARAMJEET SINGH & OTHERS
September 15, 2017
S. PIRTHI PAL SINGH Vs. STATE
May 9, 2017
S. TECH INFO. PVT. LTD. Vs. LORD KRISHNA BANK LTD. (NOW HDFC BANK LTD.)
April 26, 2017
S.A. BUILDERS LTD. Vs. MUNICIPAL CORPORATION OF DELHI
April 19, 2017
S.E.INVESTMENTS LTD. Vs. BARTRONICS INDIA LIMITED & ANR.
July 5, 2017
S.K. BHATTACHARYA (VM) RETD. Vs. UNION OF INDIA AND ORS.
November 1, 2017
S.K. CHOPRA Vs. V.N. CHOPRA
July 5, 2017
S.K. DAS Vs. UNION OF INDIA & ORS.
January 9, 2017
S.K.KALRA Vs. UNION OF INDIA & ORS.
February 20, 2017
S.M. SACHDEV Vs. STATE (GOVT NCT OF DELHI)
July 18, 2017
S.M.R. BAQAR Vs. STATE OF NCT OF DELHI & ANR
May 31, 2017
S.N. BANSAL AND ANR. Vs. NCT OF DELHI AND ORS.
March 1, 2017
S.N. SUNDERSON AND COMPANY Vs. M/S. CHANDOK MACHINERIES
March 15, 2017
S.P. SINGLA CONSTRUCTIONS (P) LTD. Vs. DELHI METRO RAIL CORPORATION LIMITED
September 25, 2017
S.V. SHARMA Vs. DIRECTOR OF EDUCATION AND OTHERS
August 28, 2017
SABARKANTHA ANNUITY PVT. LTD. Vs. NHAI & ORS.
November 15, 2017
SABH INFRASTRUCTURE LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
September 25, 2017
SABIHA SULTANA AND OTHERS Vs. AHMAD AZIZ AND ANOTHER
March 22, 2017
SACHIN Vs. THE STATE OF NCT OF DELHI
May 25, 2017
SACHIN Vs. NORTH DELHI MUNICIPAL CORPORATION
July 20, 2017
SACHIN JINDAL AND ORS Vs. STATE AND ANR
August 10, 2017
SACHINDRA MISHRA Vs. SUNITA AND ORS.
May 4, 2017
SADHU FORGING LIMITED Vs. CONTINENTAL ENGINES LTD.
August 24, 2017
SADHU PRAJAPATI Vs. SHIV STEEL & ANR
December 6, 2017
SAGAR Vs. STATE
November 29, 2017
SAGAR GAMBHIR Vs. SUKHDEV SINGH GAMBHIR (SINCE DECEASED) THR HIS LEGAL HEIRS & ANR
March 6, 2017
SAGIR @ ANNU Vs. STATE
June 7, 2017
SAHARA INDIA FINANCIAL CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX DELHI
August 23, 2017
SAHEB RAM OM PRAKASH MARKETING PVT LTD. Vs. COMMISSIONER OF INCOME TAX AND OTHERS
September 8, 2017
SAHIL SINGH RAVISH Vs. UNIVERSITY OF DELHI & ORS
December 19, 2017
SAI NATH CARGO Vs. UNION OF INIDIA AND ORS
August 9, 2017
SAJAN AND ORS. Vs. STATE
May 11, 2017
SAJIDUR REHMAN Vs. RAJIV KASHYAP
August 4, 2017
SAJJAD ALAM Vs. STATE OF NCT OF DELHI & ANOTHER
December 13, 2017
SAKENDER Vs. GHANSHYAM & ORS
December 12, 2017
SAKET GUPTA Vs. IMRANA KHATOON
April 20, 2017
SAKIL AND ORS. Vs. UNION OF INDIA (MINISTRY OF RAILWAYS)
May 18, 2017
SALASAR SYNTHETICS Vs. UNION OF INDIA
September 1, 2017
SALMA DAM JOINT VENTURE THROUGH SSJV PROJECTS PVT. LTD. Vs. WAPCOS LIMITED
March 15, 2017
SALMAN KHURSHID Vs. DELHI PUBLIC SCHOOL
August 24, 2017
SAMAR POLYTEX PVT LTD Vs. BRIJ MOHAN GUPTA
December 14, 2017
SAMEER BUILTAID PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
May 22, 2017
SAMEER SANDHIR Vs. CENTRAL BUREAU OF INVESTIGATION
April 26, 2017
SAMIR AGARWAL Vs. STATE & ORS
November 30, 2017
SAMMI & ORS. Vs. STATE
November 25, 2017
SAMODH @ JONI Vs. STATE
August 3, 2017
SAMRIDH SHARMA Vs. STATE OF NCT OF DELHI
May 25, 2017
SAMSUNG DATA SYSTEMS INDIA PRIVATE LIMITED Vs. SAMSUNG DATA SYSTEMS INDIA PRIVATE LIMITED
January 3, 2017
SAMSUNG ELECTRONICS COMPANY LIMITED Vs. MOHAMMED ZAHEER TRADING AS M/S. GUJARAT MOBILES
July 24, 2017
SAMSUNG ELECTRONICS COMPANY LTD. AND ANR. Vs. M/S. D.R. RADIO CORPORATION AND ORS.
November 15, 2017
SAMSUNG LEASING LTD & ORS. Vs. SAMSUNG ELECTRONICS CO LTD. & ANR.
July 21, 2017
SANDEEP KUMAR @ SONU Vs. STATE OF NCT, NEW DELHI
July 17, 2017
SANDEEP MUKHERJEE Vs. STATE (NCT OF DELHI)
March 29, 2017
SANDEEP RATHI Vs. JAI PRAKASH RATHI
May 19, 2017
SANDEEP SHARMA Vs. STATE
April 25, 2017
SANDEEP SHARMA Vs. STATE THR. NCT OF DELHI AND ANOTHER
April 26, 2017
SANDEEP SINGH Vs. REGISTRAR OF COMPANIES
December 21, 2017
SANDESH KUMAR DUTTA & ORS Vs. GURDIP SINGH & ORS
August 3, 2017
SANDHYA Vs. NARESH
February 10, 2017
SANDHYA BHARDWAJ Vs. GOVT. OF NCT OF DELHI AND ORS.
January 18, 2017
SANDHYA JAIN Vs. UNION OF INDIA & ANR.
May 31, 2017
SANGEETA Vs. ARUN JOON
May 26, 2017
SANGEETA CHADHA AND OTHERS Vs. M/S BANSAL CREDITS LTD.
March 7, 2017
SANGEETA JAMES AND OTHERS Vs. UOI AND OTHERS
February 1, 2017
SANGEETA KHOSLA Vs. SUNIL KUMAR AND OTHERS
July 4, 2017
SANGIT AGARWAL Vs. DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE
August 10, 2017
SANGITA DEVI Vs. STATE
October 26, 2017
SANGITA RANI ARORA Vs. UNION OF INDIA
October 30, 2017
SANJAY Vs. STATE
February 20, 2017
SANJAY Vs. RAFIQ AHMAD & ORS
November 29, 2017
SANJAY Vs. STATE
November 13, 2017
SANJAY ARORA Vs. MONIKA SINGH
May 31, 2017
SANJAY BEHARI AND ORS. Vs. I.F.C.I. LIMITED
February 20, 2017
SANJAY BHARGAVA AND ANR Vs. NORTH DELHI MUNICIPAL CORPORATION OF DELHI & ORS
February 16, 2017
SANJAY FOTEDAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
September 27, 2017
SANJAY GOYAL Vs. COMMISSIONER OF CUSTOMS
February 17, 2017
SANJAY GUPTA Vs. ARUN GUPTA
February 2, 2017
SANJAY JAIN Vs. STATE OF NCT OF DELHI
December 7, 2017
SANJAY KUMAR Vs. THE UNION OF INDIA & ANR.
July 28, 2017
SANJAY KUMAR Vs. STATE
May 4, 2017
SANJAY KUMAR BASOYA Vs. CANARA BANK
July 3, 2017
SANJAY KUMAR GAUR & ORS Vs. GOVT OF NCT OF DELHI & ORS
December 14, 2017
SANJAY MISHRA & ANR Vs. STATE OF NCT DELHI
November 17, 2017
SANJAY TRIPATHI Vs. STATE & ANR
January 10, 2017
SANJAY YOGI GOEL Vs. UNION OF INDIA
May 1, 2017
SANJEET Vs. STATE
May 4, 2017
SANJEET SINGH Vs. ANUPAMA
May 26, 2017
SANJEET SINGH KAILA Vs. UNION OF INDIA AND ANR.
May 2, 2017
SANJEEV Vs. STATE OF NCT OF DELHI
March 24, 2017
SANJEEV JUNEJA Vs. STATE
September 27, 2017
SANJEEV KUMAR Vs. UNION OF INDIA
March 27, 2017
SANJEEV KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
November 20, 2017
SANJEEV KUMAR Vs. MEDICAL COUNCIL OF INDIA AND ANR
December 19, 2017
SANJEEV KUMAR Vs. STATE
May 30, 2017
SANJEEV KUMAR ARORA Vs. SATISH MOHAN AGARWAL
March 28, 2017
SANJEEV KUMAR SAXENA Vs. UNION OF INDIA AND OTHERS
March 1, 2017
SANJEEV KUMAR SHARMA Vs. SANGEETA SHARMA
July 17, 2017
SANJEEV MALHOTRA AND ANR. Vs. B.S. PROMOTER AND DEVELOPMENT
March 27, 2017
SANJEEV NARULA Vs. TATA CAPITAL FINANCIAL SERVICES LTD
August 4, 2017
SANJEEV SHARMA Vs. UNION OF INDIA
September 18, 2017
SANJIVAYYA MEMORIAL TRUST Vs. ANJU HARIT
November 6, 2017
SANJU BALA Vs. STATE ELECTION COMMISSION
April 21, 2017
SANJU BALA Vs. STATE ELECTION COMMISSION
October 14, 2017
SANMATI SABHA Vs. J K MITTAL & ORS
December 18, 2017
SANOVI TECHNOLOGIES (INDIA) PVT. LTD. Vs. ADITYA SHYAM BHATIA AND OTHERS
November 28, 2017
SANSAR CHAND Vs. UNION OF INDIA & ANR.
March 20, 2017
SANT RAM Vs. STATE (GOVT. OF NCT) DELHI
March 1, 2017
SANTANI SALES ORGANISATION Vs. CESTAT, NEW DELHI
May 23, 2017
SANTARA DEVI Vs. LATISH KUMAR
September 26, 2017
SANTOKH SINGH & ANR Vs. M/S SHAGUN FARM PVT. LTD.
January 18, 2017
SANTOSH Vs. STATE
August 2, 2017
SANTOSH Vs. HORI LAL
August 4, 2017
SANTOSH Vs. STATE GOVT OF NCT OF DELHI
December 6, 2017
SANTOSH BANSAL Vs. PARAMJEET SINGH
December 15, 2017
SANTOSH GIRI Vs. STATE
October 24, 2017
SANTOSH KUMAR Vs. STATE, GOVT. OF NCT OF DELHI
March 20, 2017
SANTOSH KUMARI DALAL Vs. RELIANCE GENERAL INSURANCE CO LTD & ORS
November 24, 2017
SANTOSH PATRO Vs. NATIONAL INSURANCE CO LTD & ORS
November 21, 2017
SANTOSH RANI Vs. STATE
September 8, 2017
SANTOSHI Vs. RAJEEV CHOUDHARY & ORS
November 22, 2017
SAP SE AND ORS. Vs. TRANSWEAVE SOLUTIONS PVT. LTD. & ANR.
October 12, 2017
SAPNA JULEE Vs. SUMIT PRASAD
August 11, 2017
SAPNA SINHA AND ORS Vs. GOVT. OF NCT THROUGH CHIEF
October 30, 2017
SAPSE AND OTHERS Vs. SAP EDGE
August 22, 2017
SARANYA TRIPATHY Vs. GOVT. OF NCT OF DELHI
July 27, 2017
SARAS METALS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
July 4, 2017
SARASWATI DEVI AND OTHERS Vs. UOI
January 3, 2017
SARBATI DEVI & ORS Vs. UNION OF INDIA & ANR
December 20, 2017
SARDAR KIRPAL SINGH Vs. CHAMAN LAL
November 20, 2017
SARDAR NIRMALJEET SINGH Vs. SMT. ANUPAMA MOTWANI
September 4, 2017
SARDUL SETH Vs. LAKSHMI SETH AND ORS
August 16, 2017
SAREGAMA INDIA LIMITED Vs. JAI MANJIT SINGH & OTHERS
December 8, 2017
SAREGAMA INDIA LIMITED Vs. THE INDIAN SINGERS RIGHTS ASSOCIATION & ORS
November 2, 2017
SAREGAMA INDIA LIMITED Vs. EROS DIGITAL FZ LLC & ANR.
October 12, 2017
SARENS HEAVY LIFT INDIA PVT LTD Vs. SUNIL HITECH ENGINEERS LTD & ORS.
March 9, 2017
SARFRAZ Vs. STATE
February 3, 2017
SARIN MEMORIAL LEGAL AID FOUNDATION Vs. STATE OF PUNJAB & ORS.
April 12, 2017
SARJIT & ANR Vs. HANUMAN DAS CHATURVEDI & ORS ( NEW INDIA ASSURANCE CO LTD)
December 15, 2017
SARLA GUPTA Vs. STATE & ORS
December 18, 2017
SARLA RANI Vs. URVASHI DUA
May 9, 2017
SAROJ Vs. DELHI STATE ELECTION COMMISSION
May 8, 2017
SAROJ AGGARWAL & ANR. Vs. SHAKUNTALA AGGARWAL
March 8, 2017
SAROJ AGGARWAL AND ANOTHER Vs. SHAKUNTALA AGGARWAL
March 27, 2017
SAROJ BALA Vs. GOVT. OF NCT OF DELHI AND ORS.
March 20, 2017
SAROJ GOPAL Vs. STATE ELECTION COMMISSIONER
April 21, 2017
SAROJ KUWAR Vs. SURESH SINGH
August 2, 2017
SAROJINI MITTAL & ANR Vs. KRISHNA DEVI & ORS.
July 4, 2017
SARTAJ MOHD. @ ABDULLA AND ANOTHER Vs. PRABHA DEVI AND ANOTHER
May 3, 2017
SARTHAK ENTERPRISES Vs. NATIONAL COUNCIL FOR EDUCATIONAL RESEARCH TRAINING
April 19, 2017
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July 19, 2017
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December 8, 2017
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September 27, 2017
SATBIR SINGH AND ORS Vs. HONORABLE LT GOVERNOR AND ORS
August 16, 2017
SATENDER Vs. STATE
February 6, 2017
SATISH Vs. STATE (GOVT. OF NCT OF DELHI)
May 29, 2017
SATISH CHAND Vs. BAL KISHAN
May 19, 2017
SATISH CHANDRA Vs. STATE NCT OF DELHI
May 3, 2017
SATISH KUMAR Vs. STATE N.C.T. OF DELHI
May 25, 2017
SATISH KUMAR Vs. HONOURABLE LT GOVERNOR RAJ BHAWAN, DELHI & ORS
December 1, 2017
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March 30, 2017
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May 29, 2017
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February 22, 2017
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August 1, 2017
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December 11, 2017
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January 29, 2017
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January 18, 2017
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November 30, 2017
SATPAL Vs. GOVT OF NCT OF DELHI & ORS
December 4, 2017
SATPAL Vs. STATE
October 13, 2017
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December 6, 2017
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November 14, 2017
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May 8, 2017
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February 17, 2017
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September 1, 2017
SATYA PRAKASH GUPTA Vs. NDMC
April 10, 2017
SATYAJEET KUMAR JAISWAL @ SUNNI Vs. STATE (NCT OF DELHI)
May 31, 2017
SATYAWATI Vs. STATE
May 9, 2017
SATYENDRA KUMAR JHA Vs. UNION OF INDIA AND ORS.
July 5, 2017
SAURABH AND ANR Vs. SATYAWANTI COLLEGE AND OTHER
December 22, 2017
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December 15, 2017
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November 30, 2017
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May 30, 2017
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November 27, 2017
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June 5, 2017
SAWAN KAPOOR Vs. KAPIL SAHNI & ANR.
May 5, 2017
SBI GENERAL INSURANCE CO. LTD. Vs. MAHASHIR @ MEHAR SINGH
April 25, 2017
SBI GENERAL INSURANCE CO. LTD. Vs. GEETU AND OTHERS
July 28, 2017
SC JOHNSON PRODUCTS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 2017
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July 31, 2017
SCHOOL MANAGEMENT OF RING MIDWAYS SENIOR SECONDARY PUBLIC SCHOOL Vs. MS. SHASHI RAWAT AND ANR.
January 9, 2017
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January 6, 2017
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October 11, 2017
SCORPION EXPRESS PVT. LTD. Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS & ANR.
July 12, 2017
SDU TRAVELS PVT. LTD. Vs. VIPIN SHARMA
May 4, 2017
SEBI Vs. INFORMATION TECHNOLOGIES (INDIA) LRD & ORS
January 9, 2017
SEEMA Vs. OM PAL SINGH
May 17, 2017
SEEMA & ORS Vs. NARINDER SINGH & ANR
December 18, 2017
SEEMA GOEL Vs. NATIONAL INSURANCE CO. AND OTHERS
July 18, 2017
SEEMA KATYAL Vs. UNION OF INDIA AND ANR
December 1, 2017
SEEMA THAKUR Vs. UNION OF INDIA AND ORS
February 16, 2017
SEEMA TIWARI & ORS Vs. GOVERNMENT OF NCT OF DELHI & ORS
December 4, 2017
SEESH PAL Vs. STATE
November 18, 2017
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March 3, 2017
SEWAK BALKISHAN GUPTA Vs. THE STATE
December 1, 2017
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November 22, 2017
SH GAJRAJ Vs. GOVT OF NCT OF DELHI AND ORS
November 29, 2017
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August 1, 2017
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October 12, 2017
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October 27, 2017
SH. HARI KISHORE SHARMA Vs. CHIEF SECRETARY, GOVT OF NCT OF DELHI AND ANOTHER
January 27, 2017
SH. HEMANT KUMAR Vs. SH. RAJ KUMAR
July 21, 2017
SH. J. CHANDRA HASSAN Vs. M/S INDIAN AIRLINES LTD. & ORS
January 13, 2017
SH. JAGDISH SINGH Vs. MS. RACHNA BANSAL
August 11, 2017
SH. MAHESH KUMAR RUSTOGI AND ORS. Vs. UNION OF INDIA AND ORS.
March 7, 2017
SH. PAPPI Vs. SH. RAMESH KUMAR
February 28, 2017
SH. PRAKASH CHAND AND ANOTHER Vs. THE COMMISSIONER OF POLICE
July 10, 2017
SH. RAJ SINGH Vs. SH. HARENDRA SINGH
July 21, 2017
SH. RAM KALA Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 2017
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November 16, 2017
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December 22, 2017
SH. SANJEEV KUMAR AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
January 27, 2017
SH. SATISH JOSHI Vs. UNION OF INDIA
March 9, 2017
SH. SHAILENDER ARORA Vs. STEEL AUTHORITY OF INDIA LTD.
March 8, 2017
SH. VISHWA NATH GUPTA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, KANPUR
May 15, 2017
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March 2, 2017
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August 9, 2017
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July 3, 2017
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November 30, 2017
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June 28, 2017
SHADAB HUSAIN KHAN Vs. UNION OF INDIA AND ORS
December 1, 2017
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October 31, 2017
SHAHANK JAIN Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS
August 8, 2017
SHAHEED UDHAM SINGH SMARAK CO-EDUCATION SEC. SCHOOL Vs. DIRECTORATE OF EDUCATION
January 13, 2017
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March 9, 2017
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March 28, 2017
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September 11, 2017
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January 16, 2017
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March 6, 2017
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January 9, 2017
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February 7, 2017
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May 8, 2017
SHAKTI NATH AND ORS. Vs. ALPHA TIGER CYPRUS INVESTMENTS NO. 3 LTD AND ORS.
February 9, 2017
SHAKTI SONI Vs. STATE (NCT) OF DELHI
April 27, 2017
SHAKUN JAISWAL Vs. ANAND PERSHAD JAISWAL & ORS
March 10, 2017
SHALINI ARORA Vs. SURJIT SINGH & ORS
December 8, 2017
SHALU RAGHAV Vs. STATE GOVT OF NCT OF DELHI
May 30, 2017
SHAM LAL KAPOOR Vs. JOGINDER LAL KUTHIALA AND ORS.
July 6, 2017
SHAM SUNDER BHALLA Vs. STATE
February 13, 2017
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November 28, 2017
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July 14, 2017
SHAMIK NAG Vs. THE PUBLIC INFORMATION OFFICER, ORIENTAL BANK OF COMMERCE AND ORS.
August 4, 2017
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August 2, 2017
SHAMO Vs. GOVT OF NCT OF DELHI AND ORS
November 29, 2017
SHAMSHAD KHAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
April 11, 2017
SHANE ALI @ PAPPU Vs. STATE (GOVT. OF NCT OF DELHI)
August 25, 2017
SHANKAR BHATIA Vs. STATE NCT OF DELHI
February 27, 2017
SHANTA KUMAR Vs. COUNCIL OF SCIENTIFIC AND
October 31, 2017
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March 28, 2017
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February 7, 2017
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November 24, 2017
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July 11, 2017
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July 3, 2017
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July 14, 2017
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November 24, 2017
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December 19, 2017
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May 19, 2017
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August 10, 2017
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December 11, 2017
SHASHI KANT GAUR Vs. THE STATE
January 3, 2017
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October 16, 2017
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May 22, 2017
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August 16, 2017
SHELL EASTERN TRADING PTE. LTD. Vs. UNION OF INDIA
March 9, 2017
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December 5, 2017
SHER SINGH Vs. THE STATE (NCT OF DELHI)
January 11, 2017
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May 26, 2017
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November 1, 2017
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February 15, 2017
SHIKHA KHULLAR Vs. LIFE INSURANCE CORPORATION OF INDIA
December 19, 2017
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February 20, 2017
SHIKHA RAGHAV Vs. THE STATE
October 30, 2017
SHIKHA RAGHAV Vs. THE STATE
November 30, 2017
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May 15, 2017
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June 5, 2017
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March 28, 2017
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November 29, 2017
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May 17, 2017
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August 21, 2017
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February 14, 2017
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February 1, 2017
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September 5, 2017
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February 2, 2017
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March 23, 2017
SHIV SAI INFRASTRUCTURE PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, & ANR
July 23, 2017
SHIV SHANKAR Vs. STATE (GOVT OF NCT OF DELHI)
February 17, 2017
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December 16, 2017
SHIVAJI SHAH Vs. RAMDHARI AND ANR.
July 11, 2017
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November 20, 2017
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December 6, 2017
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July 11, 2017
SHIVANI RAJIV SAXENA Vs. DIRECTORATE OF ENFORCEMENT
September 15, 2017
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August 11, 2017
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March 10, 2017
SHOBHA RAM AHIRWAR Vs. NTPC LIMITED AND OTHERS
May 2, 2017
SHOBHA VIJENDER Vs. CHIEF INFORMATION COMMISSIONER & ORS
November 29, 2017
SHOBHIT SINGH AND ORS Vs. STATE NCT OF DELHI AND ANR
August 16, 2017
SHOSHIT MAJDOOR SANGHTHAN (REGD.) Vs. DIRECTOR OF EDUCATION
March 3, 2017
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September 1, 2017
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July 17, 2017
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September 11, 2017
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July 5, 2017
SHREYA GOEL Vs. MUKESH KUMAR AND ORS.
July 31, 2017
SHRI ADYA KATYANI SHAKTIPEETH MANDIR TRUST Vs. STATE (GOVT OF NCT DELHI) AND OTHERS
July 3, 2017
SHRI BHUSHAN LAL SAWHNEY Vs. SHRI RAM RICH PAL SHARMA
July 19, 2017
SHRI D.N. KADIAN Vs. LIEUTENANT GOVERNOR, GOVT. OF NCT OF DELHI AND ORS
August 4, 2017
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February 15, 2017
SHRI INTZAR AHMED & ANR. Vs. VIRENDER KUMAR
August 1, 2017
SHRI JASRAJ @ RAJAN Vs. STATE NCT OF DELHI
September 11, 2017
SHRI KANCHI SINGH & ANR. Vs. STATE OF NCT OF DELHI & ORS.
October 25, 2017
SHRI KRISHAN Vs. JASODA DEVI AND ORS.
September 27, 2017
SHRI KRISHNA AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
August 22, 2017
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March 14, 2017
SHRI NARENDER NATH Vs. SMT KRISHNA GUPTA AND ORS.
July 6, 2017
SHRI PARMOD KUMAR GUPTA AND OTHERS Vs. SMT VIDYA DEVI AND OTHERS
April 21, 2017
SHRI RAJ KUMAR GAUR Vs. DIRECTORATE OF EDUCATION AND ANR.
January 16, 2017
SHRI RAM GENERAL INS CO LTD Vs. NAINA AND ORS
July 20, 2017
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November 9, 2017
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December 4, 2017
SHRI RAM GENERAL INSURANCE CO. LTD. Vs. IMRAN & ORS.
July 18, 2017
SHRI RAM GENERAL INSURANCE CO. LTD. Vs. NASEEM AHMED & ANR.
October 11, 2017
SHRI RAM GENERAL INSURANCE CO. LTD. Vs. SHOBHA DEVI AND ORS.
April 20, 2017
SHRI RAMESH KUMAR AND OTHERS Vs. THE DIRECTOR OF EDUCATION AND OTHERS
January 30, 2017
SHRI RAVINDER JAIN Vs. MANAGING COMMITTEE RAMJAS SCHOOL (SENIOR WING) & ANR.
February 13, 2017
SHRI SANJAY RAINA Vs. SHRI RAM NAYAN AND OTHERS
July 7, 2017
SHRI SASHIYONGDANG AO Vs. GOVT OF NCT OF DELHI
April 10, 2017
SHRI SHIV SHARMA Vs. GOVT. OF N.C.T. OF DELHI & ANR
January 17, 2017
SHRI VINOD KUMAR AND ORS. Vs. SHRI SARWAN KUMAR SHARMA & ANR.
May 3, 2017
SHRI ZILE SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
March 16, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. PRITAM SINGH & ORS
November 27, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. NARESH & ORS
November 23, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. ANIL SHARMA & ORS
November 15, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. ASHOK KUMAR AND ORS
August 21, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ASHMA BEGUM AND ORS.
May 17, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. NARAYAN TIWARI AND ORS.
October 12, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. (IN ALL CASES) Vs. BALAI DASS AND OTHERS
August 16, 2017
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. HEERA DEVI & ORS
November 9, 2017
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. ANISH AHMAD AND ORS
August 2, 2017
SHRIRAM GENERAL INSURANCE. CO. LTD Vs. AKBAR ALI AND ORS.
October 10, 2017
SHRUTI CO-OPERATIVE GROUP HOUSING SOCIETY Vs. GOVT OF NCT OF DELHI & ANR
November 6, 2017
SHUBHAM CHAWLA Vs. STATE
December 7, 2017
SHUBHAM SHARMA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
January 13, 2017
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March 3, 2017
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February 16, 2017
SHWETA RAJ Vs. JAWAHARLAL NEHRU UNIVERSITY
October 12, 2017
SHYAM KUMAR Vs. STATE (NCT OF DELHI)
March 1, 2017
SHYAM NARAYAN AND ORS. Vs. UNION OF INDIA
May 31, 2017
SHYAM SUNDER Vs. STATE
September 15, 2017
SHYAM SUNDER AHUJA Vs. SHUSHIL KUMAR
September 11, 2017
SHYAMO Vs. GOVT OF NCT OF DELHI & ORS
December 20, 2017
SIDDHARTH JAIN Vs. UNION OF INDIA
May 31, 2017
SIDDHARTHA KAPUR Vs. STATE OF NCT DELHI & ANR.
August 10, 2017
SIDHARTH KHETRAPAL Vs. MOHD. HANIF
September 14, 2017
SIDHARTH KUMAR Vs. ALOK KUMAR
September 8, 2017
SIDHARTH RATH PETITIONER Vs. CENTRAL WAREHOUSING CORPORATION
April 10, 2017
SIDHARTHA TAYAL Vs. DINESH GOEL AND ANR.
January 16, 2017
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December 11, 2017
SIDHI INDUSTRIES & ORS Vs. RELIGARE FINVEST LIMITED
February 8, 2017
SIDHU YADAV @ SIDDHARTH Vs. STATE OF NCT OF DELHI
March 21, 2017
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November 28, 2017
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December 22, 2017
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December 7, 2017
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July 6, 2017
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August 11, 2017
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November 29, 2017
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November 28, 2017
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August 4, 2017
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July 14, 2017
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March 10, 2017
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January 4, 2017
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November 24, 2017
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October 17, 2017
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October 12, 2017
SINTEX OIL AND GAS LIMITED Vs. UNION OF INDIA & ORS
December 22, 2017
SITI CABLE NETWORKS LIMITED Vs. GOVERNMENT OF NCT OF DELHI & ORS
March 9, 2017
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April 26, 2017
SKY VIEW COUNSULTANTS PVT. LTD. Vs. INCOME TAX OFFICER
September 7, 2017
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April 12, 2017
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February 17, 2017
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December 11, 2017
SMS LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
March 9, 2017
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October 30, 2017
SMT LAVANYA ANIRUDH VERMA Vs. STATE OF NCT OF DELHI
February 8, 2017
SMT. GURMEET KAUR Vs. SHRI HARBHAJAN SINGH
May 25, 2017
SMT. GYATRI DEVI Vs. SH. JAG RAM AND ANOTHER
May 31, 2017
SMT. JAYA TIWARI AND ANR. Vs. THE STATE AND ORS.
October 13, 2017
SMT. KRISHNA Vs. STATE
July 5, 2017
SMT. MARY FRANCINA Vs. DIRECTOR OF EDUCATION AND ANR.
January 25, 2017
SMT. MITALI CHAKRABARTY DUTTA Vs. CHAIRMAN, RAJYA SABHA AND ORS.
February 20, 2017
SMT. NEETY GUPTA Vs. SMT. USHA GUPTA AND ORS.
February 17, 2017
SMT. NIRMAL KAPUR Vs. MAHINDER KUMAR BATHLA
May 1, 2017
SMT. RADHIKA KAPUR Vs. STATE AND OTHERS
February 17, 2017
SMT. RAJ RANI SHARMA Vs. SH. SUMER SEGAL
July 19, 2017
SMT. RANI KAPOOR Vs. M/S. SILVERMOUNT
July 7, 2017
SMT. SAROJ DEVI Vs. GOVT. OF NCT OF DELHI & ANR.
February 17, 2017
SMT. SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY AND OTHERS Vs. S.E. INVESTMENTS LTD.
May 29, 2017
SMT. SHALINI DHINGRA Vs. STATE AND R. VIJAYNANDAN REDDY
September 21, 2017
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January 9, 2017
SMT. TARA DEVI Vs. LAXMI NARAIN
March 9, 2017
SMT. URMILA Vs. UNION OF INDIA
May 1, 2017
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December 11, 2017
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December 5, 2017
SOFYAN Vs. STATE
March 30, 2017
SOHAN LAL Vs. STATE NCT OF DELHI
July 4, 2017
SOHAN LAL Vs. MOHAN LAL KHATTAR
May 23, 2017
SOHAN LAL Vs. STATE N.C.T. OF DELHI
May 25, 2017
SOHAN LAL & OTHERS Vs. GOVT. OF N.C.T. OF DELHI & ANR.
November 23, 2017
SOLVOCHEM Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ANR.
October 26, 2017
SOM DATT BUILDERS Vs. NATIONAL HIGHWAYS AUTHHORITY OF INDIA
March 29, 2017
SOM NATH BHATT Vs. M/S KHANIJAU INDUSTRIES (ENGG.) PVT. LTD. & ORS.
July 6, 2017
SOM PRAKASH SHARMA Vs. ROHIT YADAV & ANR
November 15, 2017
SOMERVILLE SCHOOL Vs. DELHI DEVELOPMENT AUTHORITY & ORS
January 20, 2017
SOMI CONVEYOR BELTINGS LTD. Vs. UNION OF INDIA
April 11, 2017
SOMNATH BOBAL Vs. STATE
May 5, 2017
SOMVATI Vs. UNION OF INDIA
August 9, 2017
SONALI BADHE, A L A DIRECTORATE OF ENFORCEMENT, AHMEDABAD Vs. ASHISH CHANDRA SINGH DLA, NEW DELHI & ANR
December 15, 2017
SONAR PAPER PRODUCT PVT. LTD. Vs. LAND ACQUISITION COLLECTOR/A.D.M. (SOUTH DISTT.) & ORS.
November 7, 2017
SONI @ MEHTAB Vs. THE STATE GNCT OF DELHI
March 22, 2017
SONIA SYAL Vs. STANDARD CHARTERED BANK & ANR.
August 21, 2017
SONICA JAGGI Vs. LT. GOVERNOR
January 27, 2017
SONU Vs. STATE
July 24, 2017
SONU CHOUHAN Vs. STATE NCT OF DELHI
May 25, 2017
SONU SHARMA Vs. STATE (NCT OF DELHI)
May 1, 2017
SONY INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
January 24, 2017
SONY PICTURES NETWORKS INDIA PRIVATE LIMITED & ANR. Vs. HOME CABLE NETWORK PVT. LTD. & ORS.
March 30, 2017
SOURABH SHARMA Vs. STATE
September 18, 2017
SOURAV KUMAR Vs. STATE
December 4, 2017
SOUTH ASIA HUMAN RIGHTS DOCUMENTATION TRUST & OTHERS Vs. SUHAS CHAKMA & OTHERS
December 15, 2017
SOUTH ASIAN HUMAN RIGHTS DOCUMENTATION CENTRE Vs. STATE
January 17, 2017
SOUTH DELHI MUNICIPAL CORPORATION Vs. M/S PRITHVI ASSOCIATES
November 28, 2017
SPA SE Vs. NEWYORKSYS INFO SOLUTIONS PRIVATE LIMITED
September 26, 2017
SPICEJET LTD Vs. ARUN KUMAR
November 10, 2017
SPICEJET LTD. Vs. UNION OF INDIA
February 3, 2017
SPML INFRA LIMITED Vs. NTPC LIMITED
January 12, 2017
SPORTS INFRATECH PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME
January 3, 2017
SPRINGDALES SCHOOL Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
February 8, 2017
SREE RAM TILKUT BHANDAR Vs. MR. AJAY KUMAR KESHRI
July 31, 2017
SRI KOMAL SAHU SMARAK SHIKSHAN EVAM PRASHIKSHAN SANSTHAN CHAUDHARY RAGHUNATH SINGH MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
January 3, 2017
SRICO PROJECTS PVT. LTD. Vs. INDIAN OIL FOUNDATION
January 9, 2017
SRIKANT JAIN Vs. STATE
May 19, 2017
SRIPAL Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ANR.
March 10, 2017
SRISHTI Vs. GOVT OF NCT OF DELHI AND OTHERS
May 23, 2017
SRM INFRACON PVT LTD & ANR. Vs. AN ELEGANT HOSPITALITY & ANR.
January 19, 2017
ST MARKS SR SEC PUBLIC SCHOOL AND ANR Vs. DIRECTOR OF EDUCATION AND ORS
March 20, 2017
ST. THOMAS SCHOOL Vs. MANISH KAUSHIK AND ANR.
April 13, 2017
ST. THOMAS SCHOOL V MANISH KAUSHIK Vs. STATE
April 13, 2017
STANDARD CHARTERED BANK Vs. STATE BANK OF INDIA
August 29, 2017
STANDARD GLASS INTERNATIONAL Vs. MACDONALD MOHAN DISTILLERS LTD
October 23, 2017
STAR PRESS Vs. MEENA DEVI
April 12, 2017
STATE Vs. TARUN @ MADDY
September 8, 2017
STATE Vs. AJAY KUMAR SHARMA
August 21, 2017
STATE Vs. DHANANJAY @BAROOD @ PATHAN
November 24, 2017
STATE Vs. B.RAJ SHARMA & ORS.
February 20, 2017
STATE Vs. ASHOK KUMAR AND ANOTHER
February 14, 2017
STATE Vs. ANIL GROVER & ORS
January 6, 2017
STATE Vs. DR. GAJRAJ SINGH
January 16, 2017
STATE Vs. LUCKY
May 17, 2017
STATE Vs. SUNIL
May 2, 2017
STATE Vs. AMIT GUPTA
May 3, 2017
STATE Vs. AZAM @ RIHAN
February 6, 2017
STATE Vs. ABHINANDAN KUMAR
May 15, 2017
STATE Vs. MAHENDER SAHNI
May 29, 2017
STATE Vs. RAHUL
March 1, 2017
STATE Vs. RAHUL SHARMA @ SHAMSHER SINGH
March 22, 2017
STATE Vs. DAYA NAND SHARMA
May 1, 2017
STATE Vs. ANJUM KHANNA
September 12, 2017
STATE Vs. KAMRUDDIN ALAM
March 31, 2017
STATE Vs. PINTOO
May 9, 2017
STATE Vs. MANJU VASHISHT
April 27, 2017
STATE Vs. WASIM AND ANR.
April 24, 2017
STATE Vs. BRIJ MOHAN @ BIRJU AND OTHERS
August 9, 2017
STATE Vs. MAHESH CHAND & ANR.
September 18, 2017
STATE Vs. VARUN VERMA
October 9, 2017
STATE Vs. ANAND KUMAR JHA
September 6, 2017
STATE (GNCT OF DELHI) Vs. MOHD. IRFAN
July 13, 2017
STATE (GNCT OF DELHI) Vs. PRADEEP @ JAAT
February 3, 2017
STATE (GNCT OF DELHI) Vs. ALEEM
July 18, 2017
STATE (GNCT OF DELHI) Vs. DEVENDER SINGH
May 25, 2017
STATE (GOVT OF NCT OF DELHI) Vs. AKHIL AHUJA
November 14, 2017
STATE (GOVT OF NCT OF DELHI) Vs. RAMTEJ
October 17, 2017
STATE (GOVT OF NCT OF DELHI) Vs. JITENDER KUMAR
July 6, 2017
STATE (GOVT. OF DELHI) Vs. ISHWAR CHAND HARIT
September 9, 2017
STATE (GOVT. OF DELHI) Vs. ISHWAR CHAND HARIT
January 9, 2017
STATE (GOVT. OF N.C.T OF DELHI) Vs. KISHAN
September 26, 2017
STATE (GOVT. OF NCT OF DELHI) Vs. BRIJESH @ RAHUL
January 20, 2017
STATE (GOVT. OF NCT OF DELHI) Vs. VARUN KUMAR
March 14, 2017
STATE (GOVT. OF NCT OF DELHI) Vs. MOHD RIHAN
May 15, 2017
STATE (GOVT. OF NCT OF DELHI) Vs. NITIN KUMAR
May 22, 2017
STATE (GOVT. OF NCT OF DELHI) Vs. SHAMMI GUPTA
March 9, 2017
STATE (GOVT. OF NCT OF DELHI) Vs. GIRISH KASHYAP AND ORS.
April 17, 2017
STATE (GOVT. OF NCT OF DELHI) Vs. CHARAN SINGH AND ORS.
April 19, 2017
STATE (NCT OF DELHI) Vs. RAMAN KUMAR
March 17, 2017
STATE (NCT OF DELHI) Vs. NEERAJ @ GUDDU
April 25, 2017
STATE (NCT OF DELHI) Vs. DHEERAJ
October 11, 2017
STATE (NCT OF DELHI) Vs. MUNNA @ RIKAS
October 13, 2017
STATE (NCT OF DELHI) Vs. SHAKEEL
October 10, 2017
STATE (NCT OF DELHI) Vs. PRAKASH CHANDRA PANDEY
September 5, 2017
STATE BANK OF INDIA Vs. MOHD SAHJAHAN
May 9, 2017
STATE GNCT OF DELHI Vs. GUDDU
May 8, 2017
STATE GOVT OF NCT OF DELHI Vs. RAMESHWAR MANNA
November 3, 2017
STATE GOVT OF NCT OF DELHI Vs. HARI KISHAN @ BUNTY & ORS
December 7, 2017
STATE GOVT OF NCT OF DELHI Vs. SATISH KUMAR
November 7, 2017
STATE GOVT. OF NCT OF DELHI Vs. RAM GOPAL
November 1, 2017
STATE NCT OF DELHI Vs. ELIAZER KINDO
May 24, 2017
STATE NCT OF DELHI Vs. BALRAM
May 5, 2017
STATE NCT OF DELHI Vs. HARI NANDAN PRASAD
May 4, 2017
STATE OF GUJARAT Vs. ASHVIKA CONSTRUCTION PVT. LTD. & ANR.
March 29, 2017
STATE OF NCT OF DELHI Vs. MONU
September 12, 2017
STATE OF NCT OF DELHI Vs. ROHTASH
April 12, 2017
STATE OF NCT OF DELHI Vs. MAHESH AND ANR.
April 12, 2017
STATE OF NCT OF DELHI Vs. BHANWAR SINGH
October 12, 2017
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
August 24, 2017
STEVEN SEHGAL Vs. STATE OF NCT OF DELHI
March 3, 2017
STRACON INDIA LTD. & ANR. Vs. PRASAR BHARTI
May 31, 2017
STRATEGIC CREDIT CAPITAL PVT. LTD. Vs. RATNAKAR BANK LTD.
May 29, 2017
SUBHAJIT BANERJEE Vs. STATE GOVT OF NCT OF DELHI
February 15, 2017
SUBHASH CHAND Vs. STATE OF NCT OF DELHI
September 13, 2017
SUBHASH CHAND AND ANR. Vs. THE STATE AND ORS.
October 10, 2017
SUBHASH KUMAR Vs. STATE NCT OF DELHI
December 11, 2017
SUBHASIS KUNDU AND ORS. Vs. UOI AND ANR.
March 6, 2017
SUBODH KUMAR Vs. UNION OF INDIA AND ANR
December 20, 2017
SUBODH KUMAR AND OTHERS Vs. COMMISSIONER OF POLICE AND OTHERS
April 20, 2017
SUBODH KUMAR YADUVANSHI Vs. GUDDO DEVI
September 25, 2017
SUBODH VIR RAHEJA & ANR Vs. BDCS MEDIA VISION PVT LTD
December 21, 2017
SUBRAMANIAN SWAMY & ANR. Vs. DELHI POLICE & ORS.
October 26, 2017
SUBRATI Vs. MOHD NAIM
December 15, 2017
SUBRATI @ IMRAN Vs. STATE
December 12, 2017
SUCHETA Vs. UNION OF INDIA
March 15, 2017
SUDAMA DEVI AND ANR. Vs. UNION OF INDIA
May 29, 2017
SUDERSHAN Vs. STATE
February 20, 2017
SUDESH KUMARI Vs. RAMESH KUMAR
September 1, 2017
SUDESH@VINOD Vs. STATE
April 26, 2017
SUDHANSHU GIRI Vs. THE VICE CHANCELLOR DELHI UNIVERSITY DELHI AND OTHERS
March 14, 2017
SUDHIR GOPI Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
May 16, 2017
SUDHIR KUMAR Vs. GOVERNMENT OF NCT OF DELHI AND ANR.
April 19, 2017
SUDHIR KUMAR TYAGI AND OTHERS Vs. SUPREME COURT OF INDIA AND ANOTHER
October 25, 2017
SUDHIR VIG Vs. RAKESH KUMAR GUPTA
August 17, 2017
SUDHIR YADAV Vs. SURJEET YADAV
May 24, 2017
SUDISH KUMAR & ORS Vs. STATE & ANR
January 9, 2017
SUGAN SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
April 10, 2017
SUJAN MOHINDER CHARITABLE TRUST AND ANOTHER Vs. MOHINDER KAUR AND OTHERS
November 20, 2017
SUJATA SINGH AND OTHERS Vs. GAUTAM YADAV AND OTHERS
July 11, 2017
SUKANTA ROY CHAUDHARY Vs. AGRICULTURE INSURANCE CO OF INDIA LTD AND ORS
December 8, 2017
SUKH RAM Vs. DIRECTORATE OF ENFORCEMENT & ANR.
March 22, 2017
SUKHBIR KATARIA Vs. STATE DELHI ADMINISTRATION
December 8, 2017
SUKHJINDER SINGH SAINI Vs. HARVINDER KAUR
November 10, 2017
SULAIMAN AHMADI Vs. STATE
September 21, 2017
SULEKH AGGARWAL Vs. SHIV ASTHA CONSTRUCTION COMPANY LTD.
January 16, 2017
SULTAN SINGH AND ORS Vs. UNION OF INDIA AND ORS
August 8, 2017
SUMAN KUMARI Vs. M/S. BHAGINI NIVEDITA COLLEGE
July 28, 2017
SUMAN SHARMA Vs. HARI RAM SHARMA
May 19, 2017
SUMAN TIWARI Vs. SATISH KUMAR BANSAL
July 14, 2017
SUMAN YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
March 3, 2017
SUMER SINGH AND ANOTHER Vs. OM PRAKASH GUPTA AND OTHERS
January 17, 2017
SUMITA WADHWA Vs. INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES
January 11, 2017
SUMITTRA RAY Vs. NCT OF DELHI
May 18, 2017
SUN PHARMA LABORATORIES LTD. Vs. MYLAN LABORATORIES LTD. & ANR.
February 7, 2017
SUNAIR HOTEL LTD. Vs. VLS FINANCE LTD.
April 12, 2017
SUNAIR HOTELS LIMITED Vs. UNION OF INDIA
April 26, 2017
SUNBEAM AUTO PRIVATE LIMITED Vs. PR COMMISSIONER OF INCOME TAX
December 7, 2017
SUNCITY SHEETS PVT. LTD. Vs. UNION OF INDIA
March 8, 2017
SUNHILL PUBLIC SCHOOL Vs. GOVT. OF NCT OF DELHI
January 6, 2017
SUNIL Vs. STATE
October 13, 2017
SUNIL ALAGH Vs. SHIVRAJ PURI
May 16, 2017
SUNIL ALAGH Vs. SHIVRAJ PURI & ANR
December 14, 2017
SUNIL GANDHI Vs. A.N. BUILDWELL PRIVATE LIMITED
March 15, 2017
SUNIL GOEL Vs. RAJESH GUPTA
November 16, 2017
SUNIL GULATI Vs. DELHI DEVELOPMENT AUTHORITY
January 3, 2017
SUNIL JAIN Vs. ZAMIRUDDIN
May 18, 2017
SUNIL KHAN @ GUDDU @ NIYAJ Vs. STATE
December 20, 2017
SUNIL KUMAR Vs. STATE
January 30, 2017
SUNIL KUMAR Vs. STATE
October 31, 2017
SUNIL KUMAR Vs. M/S STOCK GURU INDIA LTD
November 13, 2017
SUNIL KUMAR Vs. STATE
February 13, 2017
SUNIL KUMAR Vs. MANJU
August 22, 2017
SUNIL KUMAR Vs. STATE
March 9, 2017
SUNIL KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI ) AND ANR.
October 12, 2017
SUNIL KUMAR Vs. STATE
June 12, 2017
SUNIL KUMAR @ ANIL KUMAR Vs. STATE & ORS.
February 1, 2017
SUNIL KUMAR AND ORS Vs. UNION OF INDIA AND ORS
December 13, 2017
SUNIL KUMAR CHHILAR Vs. NAVYUG SCHOOL EDUCATION SOCIETY AND ORS
December 4, 2017
SUNIL KUMAR GOYAL Vs. HARBANS SINGH
July 18, 2017
SUNIL KUMAR SINGH & ORS. Vs. UNION OF INDIA & ANR.
February 20, 2017
SUNIL MITTAL & ANR. Vs. DARZI ON CALL
April 19, 2017
SUNIL SACHDEVA Vs. UNION OF INDIA
January 3, 2017
SUNITA Vs. AMAR SINGH
January 25, 2017
SUNITA Vs. SANJAY KUMAR
April 12, 2017
SUNITA & ORS. Vs. DEEPAK & ANR.
October 13, 2017
SUNITA CHHAKARA Vs. DIRECTOR NSIT & ANR.
February 14, 2017
SUNITA GOEL Vs. COMMISSIONER OF CUSTOMS (IMPORT), ICDS, NEW DELHI
October 11, 2017
SUNITA KHATOLIA Vs. DELHI SC/ST/OBC/MINORITIES & HANDICAPPED FINANCIAL & DEVELOPMENT CORPORATION LTD. & ORS.
March 28, 2017
SUNITA RAJPUT Vs. SUSHEELA DEVI SAINI AND OTHERS
October 13, 2017
SUNLIGHT PROJECTS P.LTD. Vs. D.D.A. & ORS
January 6, 2017
SUNNY Vs. LIEUTENANT GOVERNOR OF DELHI
August 4, 2017
SUNNY KAKKAR Vs. DRI
March 15, 2017
SUNNY PAUL & ANR. Vs. STATE NCT OF DELHI & ORS.
March 15, 2017
SUNNY VERMA @ SHALU Vs. STATE & ORS.
September 22, 2017
SUPER CASSETTES INDUSTRIES LTD. Vs. M/S NEO NEWS NETWORK
May 16, 2017
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. SCN SUJLA CHANNEL
March 7, 2017
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. HRCN CABLE NETWORK
October 9, 2017
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. RCN DIGITAL (RAJ CABLE NETWORK)
December 8, 2017
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. RAJASTHAN INFOTECH MEDIA PVT LTD
December 6, 2017
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. FRIENDS CABLE NETWORK
December 19, 2017
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. BEETA CABLE NETWORK, (DELHI)
December 19, 2017
SUPER CASSETTES INDUSTRIES PVT. LTD. Vs. RAIGANJ CABLE TV PVT. LTD.
May 22, 2017
SUPREME HOUSING AND HOSPITALITY PVT. LTD. Vs. SRS PRIVATE INVESTMENTS PAWAI LTD.
March 10, 2017
SURAJ Vs. STATE
October 13, 2017
SURAJ KUMAR @ SURAJ Vs. THE STATE (NCT OF DELHI)
January 6, 2017
SURAJ MUNNI & ANR. Vs. SACHIN BHATIA & ANR.
October 26, 2017
SURAJ SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
September 22, 2017
SURENDER @ CHHINDA Vs. GOVERNMENT OF NCT OF DELHI
September 14, 2017
SURENDER ARORA Vs. STATE
September 20, 2017
SURENDER BABBAR Vs. DELHI TRANSCO LTD.
August 17, 2017
SURENDER GOYAL Vs. VIKRAM MALHOTRA
July 12, 2017
SURENDER KUMAR Vs. THE MANAGEMENT, MANN PUBLIC SHOOL & ANR.
February 8, 2017
SURENDER KUMAR GUPTA Vs. JAGDISH RAWAT & ANR
November 30, 2017
SURENDER KUMAR JAIN Vs. SARDAR MOHD. KHAN & ORS.
July 4, 2017
SURENDER RANA Vs. STATE AND ORS.
August 21, 2017
SURENDER SINGH Vs. STATE GOVT. OF NCT OF DELHI
March 6, 2017
SURENDER SINGH Vs. THE REPUBLIC OF INDONESIA
September 27, 2017
SURENDERA KUMAR JAIN Vs. ENFORCEMENT DIRECTORATE DELHI
September 20, 2017
SURESH CHANCHAL Vs. OM PRAKASH PAROCHA & ORS.
May 12, 2017
SURESH CHAND JAIN Vs. RAKESH SINGH
March 7, 2017
SURESH CHANDER Vs. SABIR ALI & ANR
December 7, 2017
SURESH GUPTA Vs. ALOK KUMAR VERMA AND ORS
January 9, 2017
SURESH GUPTA Vs. HARI KISHAN MADAN & ANR
December 13, 2017
SURESH KUMAR Vs. BANWARI LAL
February 1, 2017
SURESH KUMAR Vs. CENTRAL SECRETARIAT CLUB
November 30, 2017
SURESH KUMAR & ORS Vs. UNION OF INDIA & ORS
December 12, 2017
SURESH KUMAR GUPTA Vs. VIJAY KUMAR & ORS
November 29, 2017
SURESH KUMAR VERMA Vs. JAMIA MILLIA ISLAMIA UNIVERSITY & ANR
May 9, 2017
SURESH PAL Vs. THE MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI
April 24, 2017
SURESH WATI Vs. RAMESH WALIA & ORS
November 14, 2017
SURINDER @ BHOLA Vs. STATE (NCT OF DELHI)
December 6, 2017
SURINDER KHANNA Vs. MADAN LAL AND ANR
August 4, 2017
SURINDER KRISHAN BAKSHI Vs. S.K. MEDICOS P. LTD. & ANR.
May 17, 2017
SURINDER PAL Vs. NIC AND ORS.
July 25, 2017
SURINDER SINGH ARORA Vs. RAJEEV DHINGRA AND OTHERS
January 18, 2017
SURJEET KAUR Vs. VIMLA ARORA
November 7, 2017
SURJEET SHYAMAL Vs. UNION OF INDIA
May 11, 2017
SURJEET SINGH Vs. STATE (NCT OF DELHI)
April 17, 2017
SURYA SOLANKI Vs. UNION OF INDIA AND ORS.
August 10, 2017
SUSHANT KUMAR DASS Vs. STATE
December 7, 2017
SUSHEEL KUMAR KHANNA AND ANR Vs. GSBA TRUST AND ORS
December 13, 2017
SUSHIL ARORA Vs. STATE (GOVT OF NCT OF DELHI)
December 5, 2017
SUSHIL ICE FACTORY AND COLD STORAGE PVT. LTD. Vs. GOVT OF NCT OF DELHI
April 21, 2017
SUSHIL KUMAR Vs. PRAVESH & ORS.
August 9, 2017
SUSHIL KUMAR Vs. D.D.A. AND ANR.
April 10, 2017
SUSHIL KUMAR @ GUDDU Vs. STATE
June 28, 2017
SUSHIL KUMAR KHANNA Vs. BSES YAMUNA POWER LTD.
August 31, 2017
SUSHIL KUMAR SHARMA Vs. STATE OF DELHI
March 8, 2017
SUSHMA JAIN AND ORS Vs. CANARA BANK
July 28, 2017
SUSHMA SINGH Vs. UNION OF INDIA & ORS.
October 26, 2017
SWADEEP KUMAR Vs. ALLAHABAD BANK
May 24, 2017
SWADESHI CONSTRUCTION CO. Vs. COMMISSIONER OF SERVICE TAX, DELHI
September 22, 2017
SWAPAN ROY CHOWDHURY Vs. UNION OF INDIA & ANR.
May 31, 2017
SWARAJ INDIA Vs. STATE ELECTION COMMISSION AND ANR.
March 29, 2017
SWARAJ INDIA Vs. STATE ELECTION COMMISSION
April 3, 2017
SWAROVSKI INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 30, 2017
SWATI AGGARWAL Vs. THE STATE AND ORS.
January 24, 2017
SWATI SHAMA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORP
August 1, 2017
SYLYS ENTERPRISES PVT LTD Vs. INDIA FLYSAFE AVIATION LTD
December 22, 2017
SYNDICATE BANK Vs. M/S. S.S.P. TRADEX PVT. LTD.
February 15, 2017
SYNERGY MEASUREMENT TECHNOLOGIES (P) LTD & ANR Vs. SRB INSTRUMENTS PRIVATE LIMITED & ANR
December 4, 2017
SYSTRA SA PROJECT OFFICE Vs. DISPUTE RESOLUTION PANEL
August 18, 2017
T. MANIKADAN Vs. THE STATE (GOVT OF NCT OF DELHI)
January 10, 2017
T. VENKAT RAM REDDY Vs. BLUE CHIP CAPITAL SERVICES PVT. LTD. AND ANR.
April 17, 2017
T.T. LTD. Vs. UNION OF INDIA
January 31, 2017
TAHIR AHMED Vs. STATE
July 4, 2017
TAHIR STAR Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE)
October 31, 2017
TAKAMOL INDUSTRIES PVT LTD Vs. KUNDAN RICE MILLS LTD
January 3, 2017
TAMDING DORJEE Vs. GOVT OF INDIA MINISTRY OF EXTERNAL AFFAIRS
November 7, 2017
TAPAS KUMAR DATTA Vs. APPELLATE AUTHORITY AND CHAIRMAN, STEEL AUTHORITY OF INDIA AND ORS
December 14, 2017
TARA CHAND Vs. STATE OF DELHI
January 30, 2017
TARANDEEP SINGH MARWAH Vs. STATE & ANR
July 6, 2017
TARAWATI Vs. BANK OF INDIA
April 24, 2017
TARIQ ALI KHAN Vs. GOVT. OF NCT OF DELHI & OTHERS
February 16, 2017
TARNEET SINGH CHAWLA Vs. SEVA SINGH
August 1, 2017
TARUN JAIN Vs. MANOJ JAIN AND ANR.
May 9, 2017
TARUN KAPOOR & ORS Vs. SURYA VINDER OBHRAI & ORS
December 12, 2017
TATA AIG GENERAL INSURANCE CO. LTD. Vs. NEETA KUMARI AND OTHERS
May 16, 2017
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SHASHI GULATI & ORS.
January 17, 2017
TATA AIG GENERAL INSURANCE CO. LTD. Vs. JEEWAN KRISHAN BHATI AND OTHERS
July 18, 2017
TATA SONS LIMITED Vs. MR RAJBIR JINDAL @ ORS
September 4, 2017
TATA SONS LIMITED Vs. SUNIL KUMAR JANGRA AND OTHERS
October 9, 2017
TATA SONS LIMITED & ORS Vs. JOHN DOE(S) & ORS.
April 27, 2017
TATA SONS LIMITED & ORS. Vs. M/S MAYURI BEVERAGES
November 9, 2017
TAURANT PROJECTS LTD Vs. BAKSHI DRILLER
October 24, 2017
TDI INTERNATIONAL INDIA LTD. Vs. AIRPORT AUTHORITY OF INDIA
February 15, 2017
TEEKAYS INTERIORS PVT LTD. Vs. FIITJEE FOUNDATION FOR EDUCATION RESEARCH & TRAINING
August 29, 2017
TEHSEEN HAIDER JAFRI Vs. STATE NCT OF DELHI AND ANR
August 21, 2017
TEJ SINGH @ GOLDY Vs. STATE
February 27, 2017
TEJINDER GULATI Vs. RANJEETA KAUR GULATI
May 25, 2017
TEJINDER KAUR Vs. UNION OF INDIA & ORS.
December 12, 2017
TEJPAL Vs. GOVT OF NCT OF DELHI AND ORS
November 8, 2017
TEK CHAND Vs. UNION OF INDIA
April 3, 2017
TELECOM WATCHDOG Vs. UNION OF INDIA & ANR
December 15, 2017
TELEFONAKTIEBOLAGET LM ERICSSON(PUBL) Vs. MERCURY ELECTRONICS & ANR
February 10, 2017
TENZIN PASSANG Vs. UNION OF INDIA
April 13, 2017
TEYMA INDIA PRIVATE LIMITED Vs. JITF WATER INFRASTRUCTURE PRIVATE LIMITED AND ANOTHER
January 4, 2017
THDC HYDRO DEVELOPMENT CORPORATION LIMITED Vs. BHAGIRATHI BUILDERS ENGINEERS AND CONTRACTORS
March 21, 2017
THE BRITISH BROADCASTING CORPORATION (BBC) Vs. MR KULDIP SINGH KALRA
July 28, 2017
THE CHAIRMAN, RYAN INTERNATIONAL SCHOOL AND OTHERS Vs. DINESH SINGH RAWAT AND ANOTHER
May 16, 2017
THE COMMISSIONER OF CUSTOMS (EXPORT) Vs. M/S. SIPCA INDIA LTD. AND ORS.
October 23, 2017
THE COMMISSIONER OF INCOME TAX Vs. CLASSIC MOTORS LTD.
April 27, 2017
THE COMMISSIONER OF INCOME TAX Vs. MITUSUBISHI CORPORATION INDIA P. LTD.
November 17, 2017
THE COMMISSIONER OF INCOME TAX Vs. PATANJALI YOGPEETH (NYAS)
October 23, 2017
THE COMMISSIONER OF INCOME TAX DELHI-IV Vs. ESCOTRAC FINANCE AND INVESTMENTS LTD.
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December 7, 2017
VINOD KAUSHIK Vs. MADAN LAL ARORA & ORS.
September 14, 2017
VINOD KUMAR Vs. STATE
October 25, 2017
VINOD KUMAR SHARMA Vs. GEETA KHURANA
August 2, 2017
VINOD KUMAR SHARMA Vs. MITHLESH RANI
January 13, 2017
VINOD KUMAR SHARMA Vs. GEETA KHURANA
August 9, 2017
VINOD KUMAR SORAN Vs. DELHI PUBLIC SCHOOL AND OTHERS
March 3, 2017
VINOD KUMAR TANDON Vs. PREM SINGH & ORS.
March 23, 2017
VINOD MALIK Vs. DELHI ENERGY DEVELOPMENT AGENCY
July 13, 2017
VINOD RANA Vs. SANJAY KUMAR SARAF
October 25, 2017
VINOD SHARMA AND ANOTHER Vs. STATE AND ANOTHER
February 10, 2017
VINOD SURHA Vs. STATE (GOVT. OF NCT OF DELHI)
July 11, 2017
VIPIN Vs. STATE
October 12, 2017
VIPIN CHUGH Vs. LT GOVERNOR OF DELHI & ORS
December 18, 2017
VIPIN KUMAR Vs. STATE OF DELHI & ANR.
November 3, 2017
VIPUL GUPTA Vs. ROBIN GUPTA
September 26, 2017
VIR KARAN Vs. THE MANAGING COMMITTEE, ARMY PUBLIC SCHOOL AND ORS.
January 25, 2017
VIRBHADRA SINGH & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION & ORS.
March 31, 2017
VIREN SINGH Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR
November 30, 2017
VIRENDER AND ORS Vs. SOUTH DELHI MUNICIPAL CORPORATION
October 25, 2017
VIRENDER AND ORS. Vs. KRISHNA AND ORS.
October 11, 2017
VIRENDER KUMAR Vs. MEENA VERMA
August 3, 2017
VIRENDER KUMAR Vs. MOOL CHAND SHRIPAL JAIN
August 4, 2017
VIRENDER KUMAR GAUR & ORS. Vs. MEERA BISWAS
November 3, 2017
VIRENDER KUMAR JHA Vs. STATE
December 1, 2017
VIRENDER SINGH Vs. STATE & ORS
December 22, 2017
VIRENDER SINGH GAHLOT AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
November 22, 2017
VIRENDER SONI Vs. STATE NCT OF DELHI
February 15, 2017
VIRENDER SOOD Vs. UOI AND ORS.
November 15, 2017
VIRENDRA JAIN Vs. ENFORCEMENT DIRECTORATE DELHI ZONAL OFFICE ZONE II NEW DELHI
September 20, 2017
VIRENDRA PRASAD Vs. ADDITIONAL COMMISSIONER OF POLICE
July 3, 2017
VIRENDRA SINGH Vs. MANAGING COMMITTEE, HARYANA SHAKTI SR. SECONDARY
April 11, 2017
VIRENDRA SINGH Vs. UNION OF INDIA & ORS
December 15, 2017
VIRGIN ENTERPRISES LIMITED & ANR. Vs. VIRGIN FOODS & FEEDS PVT LTD & ORS.
August 28, 2017
VIRINDER AGGARWAL Vs. DEPARTMENT OF EMPOWERMENT OF PERSONS WITH DISABILITIES
July 28, 2017
VISHAL PURI Vs. UNION OF INDIA
April 11, 2017
VISHAMBHAR & ANR Vs. UDAY BHAN YADAV & ORS
November 23, 2017
VISHNU LAL Vs. JAI DURGA COMMODITY TRADING PVT LTD & ORS
November 23, 2017
VISHWA GANGA B.T.C COLLAGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANOTHER
October 26, 2017
VIVEK KHANNA Vs. MEDICAL COUNCIL OF INDIA AND ORS
December 18, 2017
VIVEK KHANNA Vs. STATE AND ANOTHER
April 12, 2017
VIVEK KOCHHER Vs. M/S KYK CORPORATION LTD
November 3, 2017
VIVEK KUMAR Vs. STAFF SELECTION COMMISSION & ORS
December 6, 2017
VIVEK KUMAR Vs. DELHI METRO RAIL CORPORATION LTD.
March 28, 2017
VIVEK SRIVASTAVA Vs. UNION OF INDIA & ORS.
November 3, 2017
VIVEKY RAI Vs. UNION OF INDIA AND ORS.
April 3, 2017
VIZIEN ORGANICS Vs. M/S MUNSHI RAM RAM PARKASH
January 19, 2017
VODAFONE INDIA LTD. & ORS. Vs. TELECOM REGULATORY AUTHORITY OF INDIA
September 20, 2017
VODAFONE INDIA LTD. AND ORS. Vs. TELECOM REGULATORY AUTHORITY OF INDIA
September 4, 2017
VODAFONE MOBILE SERVICES LTD Vs. STATE
September 18, 2017
VPSSR FACILITIES Vs. COMMISSIONER OF VALUE ADDED AND ANOTHER
February 15, 2017
VYAPARI KALYAN MANDAL MAIN PUSHPA AND ANOTHER Vs. SOUTH DELHI MUNICIPAL CORPORATION AND OTHERS
July 3, 2017
VYSYA LEASING & FINANCE LTD Vs. AMRIT LAL BAJAJ & CO & ANR
November 28, 2017
W H BRADY & CO LTD Vs. SARITA JAIN
November 9, 2017
WAJID KHAN Vs. STATE GOVT OF NCT OF DELHI
December 7, 2017
WASIM AHMED Vs. STATE
June 16, 2017
WASIM AKRAM MALIK Vs. NATIONAL INVESTIGATION AGENCY
May 30, 2017
WASIM AKRAM MALIK Vs. NATIONAL INVESTIGATION AGENCY (NIA)
November 2, 2017
WE THE CITIZENS THROUGH ITS SECRETARY Vs. UNION OF INDIA AND OTHERS
March 23, 2017
WEST HARYANA HIGHWAYS PROJECTS PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 15, 2017
WIANXX IMPEX PVT. LTD. Vs. MODERN (INDIA) ARCHITECTS (PVT.) LTD.
March 3, 2017
WIG BROTHERS CONSTRUCTION PRIVATE LIMITED Vs. INDIABULLS CONSTRUCTIONS LIMITED
March 7, 2017
WIMPY INTERNATIONAL LTD. Vs. GULSHAN DHINGRA
December 19, 2017
WINNIE SAMPSON Vs. THE LT. GOVERNOR OF DELHI AND ORS.
May 2, 2017
WISHALL INTERNATIONAL Vs. UNION OF INDIA & ORS.
January 23, 2017
WISHWA MITTAR BAJAJ & SONS (CONSTRUCTIONS) PVT LTD Vs. BPTP LTD
December 21, 2017
WOESER LHAMO Vs. UNION OF INDIA
May 26, 2017
WUTHIKORN NARUENARTWANCH @ WILLY Vs. NATIONAL INVESTIGATION AGENCY
August 22, 2017
X Vs. STATE & ANR.
August 16, 2017
X Vs. STATE OF NCT OF DELHI
November 20, 2017
X (ASSUMED NAME) Vs. STATE (NCT OF DELHI)
March 10, 2017
XS PRODUCTIONS INDIA Vs. UNION OF INDIA AND ANR
December 4, 2017
YAHOO INC Vs. MR. RINSHAD RINU
July 3, 2017
YASHODA Vs. TATA POWER DELHI DISTRIBUTION LIMITED
October 10, 2017
YASHPAL Vs. STATE
August 16, 2017
YASHPAL SINGH Vs. NATIONAL INSURANCE CO LTD AND ANR
August 3, 2017
YASHWANT SINGH Vs. GOVT OF NCT OF DELHI AND ORS
December 15, 2017
YESHVIR SINGH Vs. UNION OF INDIA AND ORS
November 21, 2017
YOGENDRA SINGH Vs. INDIAN OIL CORPORATION LTD.
December 20, 2017
YOGESH Vs. STATE
December 13, 2017
YOGESH CHANDRA JHALANI AND ORS. Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA & ORS
May 23, 2017
YOGESH JAIN Vs. RAKESH JAIN
April 18, 2017
YOGESH MITTAL Vs. ENFORCEMENT DIRECTORATE
September 14, 2017
YOGESH SHARMA Vs. DY LABOUR COMMISSIONER (DIST. EAST AND NORTH WEST)
February 1, 2017
YU TELEVENTURES PVT. LTD. Vs. UNION OF INDIA
July 26, 2017
YUM! RESTAURANTS ASIA PTE. LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
August 31, 2017
YUMNAM MARJIT SINGH Vs. STATE AND ANOTHER
May 26, 2017
ZAHID Vs. STATE
June 28, 2017
ZARMINA ISRAR KHAN Vs. UNION OF INDIA
July 18, 2017
ZEE ENTERTAINMENT ENTERPRISES LTD Vs. RON DSOUZA AND ORS
January 4, 2017
ZEE ENTERTAINMENT ENTERPRISES LTD. Vs. SAREGAMA INDIA LTD.
March 22, 2017
ZIAUDDIN HASSAN Vs. UNIVERSITY OF DELHI & ORS
November 20, 2017
ZILE SINGH Vs. GNCT OF DELHI AND ORS
December 19, 2017
ZILLION INFRAPROJECTS PVT. LTD. Vs. ALSTOM SYSTEMS INDIA (P) LTD.& ORS.
February 9, 2017
ZILLION INFRAPROJECTS PVT. LTD. Vs. ALSTOM SYSTEMS INDIA (P) LIMITED & ORS.
February 7, 2017
ZOHRA SHEIKH Vs. STATE (GOVT OF NCT OF DELHI)
February 20, 2017
ZOYA GILL AND ANOTHER Vs. UNIVERSITY OF DELHI AND OTHERS
July 10, 2017
ZUARI MAROC PHOSPHATE LTD. Vs. UNION OF INDIA
April 21, 2017