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Case Index
Title
Date
AADIL ASHRAF Vs. JAMMU AND KASHMIR BOARD OF PROFESSIONAL EXAMINATION
October 1, 2007
AASHIQ HASSAIN SHAH Vs. STATE
May 14, 2007
AB AHAD DAR Vs. RASOOL DAR
May 30, 2007
AB AHAD RATHER Vs. STATE
June 6, 2007
AB KHALIQ GUROO Vs. STATE OF J&K
December 27, 2007
AB MAJID DAR Vs. STATE OF J&K
May 30, 2007
AB MAJID SHAH Vs. UNION OF INDIA
September 7, 2007
AB RASHID LONE Vs. STATE OF J&K
February 13, 2007
AB REHMAN Vs. SYED YOUSUF SHAH
May 14, 2007
AB. GAFFAR BHAT Vs. STATE
October 11, 2007
ABBAS KHAN Vs. MOHD FAROOQ MATTA
February 26, 2007
ABDUL AZIZ Vs. STATE OF JAMMU AND KASHMIR
May 8, 2007
ABDUL QAYOOM GANAI Vs. STATE OF JAMMU AND KASHMIR
April 25, 2007
ABDUL RASHID Vs. STATE
May 25, 2007
ACCOUNTANT GENERAL Vs. KARTAR CHAND
September 26, 2007
AHMAD RESHI Vs. STATE OF JAMMU AND KASHMIR
May 18, 2007
AIJAZ AHMED SHEIKH Vs. STATE
October 11, 2007
AJAY GUPTA Vs. STATE OF JAMMU AND KASHMIR
July 9, 2007
AJAY KUMAR Vs. DARSHANA DEVI
March 22, 2007
AJAZ HUSSAIN QURESHI Vs. STATE OF J AND K
October 9, 2007
AKBAR KHAN Vs. STATE
October 1, 2007
ALI MOHAMMAD MAGLOO Vs. ABDUL HAMID MAGLOO
May 8, 2007
ALI MOHD PARRAY Vs. STATE
April 4, 2007
AMAN MAHAJAN Vs. VEENU MAHAJAN
June 4, 2007
AMAR NATH Vs. STATE AND OTHERS
May 24, 2007
AMAR NATH Vs. STATE OF JAMMU AND KASHMIR
April 21, 2007
AMAR SINGH Vs. BIRENDER SINGH
July 6, 2007
AMARJEET SINH Vs. AMARJEET SINH ALIAS HAPPY
August 13, 2007
ANITA PANDITA Vs. VIJAY BHAT
July 12, 2007
ANWAR UL HAQ Vs. UNION OF INDIA
August 17, 2007
ASHMI Vs. ASSISTANT COMMISSIONER
September 7, 2007
ASHOK KUMAR Vs. KEWAL KRISHAN
September 14, 2007
ATAL BIHARI Vs. UNION OF INDIA
November 28, 2007
AVTAR KRISHEN KOUL Vs. CENTRAL BUREAU OF INVESTIGATION
March 9, 2007
BALBIR CHAND ATRI Vs. STATE OF J&K
May 9, 2007
BALBIR SINGH Vs. STATE OF J AND K
July 12, 2007
BHAVNA KOUL Vs. STATE OF J&K
February 13, 2007
BHOLU RAM Vs. STATE
October 17, 2007
BHUSHAN LAL Vs. MAKHAN LAL RAINA
September 14, 2007
BIHARI LAL Vs. UNION OF INDIA
September 14, 2007
BIKRU RAM Vs. STATE
December 31, 2007
BILAL AHMAD MIR Vs. STATE OF J&K
March 29, 2007
BILAL MUFTI Vs. V C SKUAST AND OTHERS
March 7, 2007
BILQEES Vs. STATE OF J AND K
May 16, 2007
BISHAN DASS Vs. STATE
February 9, 2007
BOARD OF SCHOOL EDUCATION, J&K Vs. MOHD ALTAF DAR
December 31, 2007
CANTONMENT BOARD Vs. JAGAT PAUL SINGH CHEEMA
February 7, 2007
CHAIRMAN, MANAGING COMMITTEE Vs. STATE OF J AND K
October 1, 2007
CHANAN LAL Vs. ROMESH KUMAR GANDOTRA
December 26, 2007
CHUNI LAL BHAT Vs. STATE OF J AND K
September 25, 2007
COLLECTOR LAND ACQUISITION Vs. MOHD BASHIR KHAN
November 8, 2007
COMMANDING OFFICER 8 JAKLI Vs. MOHD. AZAM
October 3, 2007
DAJODWAL AND TERPENTINES Vs. SYNTHETIC AND CHEMICALS
July 24, 2007
DARSHANA DEVI Vs. UNION OF INDIA
July 30, 2007
DEEPAK JAIN Vs. JAIN NAGAR WELFARE SOCIETY
August 31, 2007
DEV RAJ BHASIN Vs. PARVEEN KUMAR KANDHARI
June 8, 2007
DHIAN SINGH Vs. UNION OF INDIA
July 12, 2007
DISTRICT RURAL DEVELOPMENT AGENCY Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
September 3, 2007
DOGRA DISTILLERIES Vs. STATE OF J&K
December 31, 2007
DURGA DASS Vs. OM PARKASH
November 28, 2007
ECH EMM PHOTO COLOURS PVT LTD Vs. WAZIR ABHEY SINGH
August 14, 2007
EX ENGINEER Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
September 3, 2007
EXCISE COMMISSIONER Vs. AB QAYOOM
November 28, 2007
FAROOQ AHMAD LONE Vs. STATE OF J AND K
May 9, 2007
FAROOQ AHMAD SHAH Vs. GH MUSTAFA HAJINI
July 10, 2007
FATEH DIN Vs. NOOR HUSSAIN
August 31, 2007
FATEH SINGH Vs. DEVI DITTA
September 21, 2007
FIRDOUS AHMAD SHEIKH Vs. GOPAL SHARMA
August 6, 2007
GENERAL OFFICER COMMANDING Vs. CBI
July 10, 2007
GH AHMAD GANAIE Vs. STATE
June 6, 2007
GH HASSAN WANI Vs. STATE
November 3, 2007
GH HYDER ZARGAR Vs. STATE
June 6, 2007
GH MOHD DAR Vs. ASSADULLAH RESHI
May 18, 2007
GH MOHD MIR Vs. STATE OF J&K
May 16, 2007
GH NABI BHAT Vs. PRAN NATH
December 20, 2007
GH RASOOL PARRAY Vs. SUHAIL WAHID MALIK
September 5, 2007
GHARU RAM Vs. STATE OF J&K
September 17, 2007
GHEETIN SINGH Vs. CANARA BANK
October 19, 2007
GHULAM AHMAD GANAIE Vs. STATE AND OTHERS
January 6, 2007
GHULAM RASOOL Vs. MOHD SADIQ
July 3, 2007
GOHLI Vs. BAL KRISHAN
July 6, 2007
GOPAL DAS Vs. STATE OF JANDK
November 28, 2007
GULAM MOHAMMAD DAR Vs. STATE OF J AND K
May 18, 2007
GULSHAD AHMAD Vs. STATE OF J&K
December 31, 2007
GURVINDER KOUR Vs. STATE
October 16, 2007
HABBA KHATOON FILLING STATIONS Vs. UNION OF INDIA
August 6, 2007
HAJI MOHD AKRAM Vs. STATE
February 2, 2007
HANS RAJ Vs. RAVINDER GUPTA
May 9, 2007
HANS RAJ PARIHAR Vs. STATE
April 25, 2007
HARBANS KOUR Vs. SWARAN SINGH
September 14, 2007
HARSHVARDHAN ALIAS BITTU Vs. STATE OF J&K
September 7, 2007
HASEENA YASEEN Vs. STATE
February 26, 2007
HELENA G Vs. ALI MOHD PARRAY
December 20, 2007
HINDUSTAN COCA-COLA BEVERAGES PVT LTD Vs. STATE
September 11, 2007
HOTEL SARA Vs. ORIENTAL INSURANCE CO LTD
August 14, 2007
INDER PRAKASH GUPTA Vs. STATE
April 5, 2007
INDIRA MEMORIAL PUBLIC SCHOOL Vs. STATE OF J&K & ORS.
June 8, 2007
INDUMEET SINGH Vs. STATE OF J&K
March 29, 2007
ISHA CH. AND MICRONUTRIENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2007
ISHER DASS Vs. STATE
January 26, 2007
J AND K BANK LTD Vs. AMAR POULTRY FARM
March 22, 2007
J K NARGOTRA Vs. STATE OF J&K
July 9, 2007
JAGDEV SINGH Vs. UNION OF INDIA
December 27, 2007
JAGDISH CHANDER SHARMA Vs. STATE JAMMU AND KASHMIR
June 6, 2007
JAGMOHAN SINGH Vs. STATE
May 8, 2007
JAI KRISHAN Vs. STATE OF J&K
November 19, 2007
JAI KRISHAN PANDITA Vs. NANA KUMARI
September 14, 2007
JAMIA AUQAF COMMITTEE KANGAN Vs. SHO, P/S KANGAN
December 31, 2007
JAMMU MUNICIPAL CORPORATION Vs. CHARAN DASS
May 9, 2007
JAVID AHMED DAR Vs. STATE OF J&K
February 23, 2007
JIWAN LAL Vs. STATE OF J AND K
December 10, 2007
JOINT DIRECTOR HANDICRAFTS Vs. GULZAR AHMAD SOFI AND ANOTHER
August 1, 2007
JOINT DIRECTOR HANDICRAFTS Vs. GULZAR AHMAD SOFI
September 3, 2007
KAKA RAM Vs. STATE
August 30, 2007
KAMLESH DEVI Vs. STATE OF J AND K
July 11, 2007
KANWAR SANJAY KISHAN KAUL Vs. STATE OF JAMMU AND KASHMIR
September 3, 2007
KAPIL SHARMA Vs. STATE OF JAMMU AND KASHMIR
March 16, 2007
KASH IND ROLLER FLOUR MILLS Vs. UOI
March 16, 2007
KEC INTERNATIONAL LTD Vs. MOHD HANIF
December 1, 2007
KESAR SINGH Vs. STATE
October 5, 2007
KEWAL KRISHAN Vs. STATE OF J&K
July 6, 2007
KHADIM HUSSAIN Vs. MAQBOOL HUSSAIN
November 28, 2007
KIKAR SINGH Vs. STATE OF J&K
August 2, 2007
KIRAN WALA Vs. STATE
September 17, 2007
KRISHAN LAL SUDAN Vs. RAJESH KOHLI
July 9, 2007
KRISHEN CHAND Vs. STATE
October 3, 2007
KRISHNA DEVI Vs. DARSHAN KUMAR
December 13, 2007
KRISHNA GUPTA Vs. D D SADHOTRA
November 7, 2007
KULDEEP RAJ Vs. STATE OF J&K
September 3, 2007
L TIRATH RAM Vs. HIS HIGHNESS GOVT , JAMMU AND KASHMIR
August 29, 2007
LAL BABU RAI Vs. STATE OF J&K
August 3, 2007
MADAN SINGH Vs. ASHA DEVI
December 13, 2007
MAHAJAN ROLLER FLOUR MILL Vs. STATE
June 5, 2007
MAHANT ROMESH GIRI Vs. BHARAT BHUSHAN VYAS AND ORS
December 3, 2007
MALLA MAHMADOO Vs. STATE
August 23, 2007
MALLA MAHMADOO Vs. STATE
January 23, 2007
MANGAL SAIN Vs. KANCHAN SOAP AND DETERGENT
August 7, 2007
MANZOOR AHMAD WANGNOO Vs. STATE
September 7, 2007
MAROOF KHAN Vs. STATE OF J&K
December 13, 2007
MAYAWATI Vs. STATE
December 27, 2007
MEHBOOD IQBAL Vs. G M RONGA
July 2, 2007
MIR G R WALI Vs. STATE OF JAMMU AND KASHMIR
May 31, 2007
MIRZA SALEEM AHMAD BEIG Vs. STATE
December 24, 2007
MODERN ELECTRONICS Vs. VIDEOCON INTERNATIONAL LTD
October 17, 2007
MOHAMMAD HASHIM QURESHI Vs. STATE OF J AND K
March 29, 2007
MOHAMMAD HUSSAIN Vs. STATE OF J AND K
August 14, 2007
MOHAMMAD LATIEF BEIGH Vs. STATE OF J AND K
April 9, 2007
MOHAMMAD RUSTUM LONE Vs. STATE
April 4, 2007
MOHAMMAD SHAFIQ KHAN Vs. STATE
September 7, 2007
MOHAN LAL Vs. STATE
October 1, 2007
MOHAN LAL Vs. ORIENTAL INSURANCE CO LTD
April 5, 2007
MOHD ASHIQEEN Vs. STATE
August 8, 2007
MOHD ASHRAF BHAT Vs. STATE OF J&K
April 18, 2007
MOHD HUSSAIN Vs. STATE OF J&K
February 14, 2007
MOHD HUSSAIN DAR Vs. STATE
February 26, 2007
MOHD RAFIQ Vs. STATE
November 2, 2007
MOHD RAMZA KHAN Vs. KHURSHID AHMAD WANI
May 18, 2007
MOHD RAZAK Vs. STATE OF JAMMU AND KASHMIR
April 16, 2007
MOHD SALEEM WANI Vs. STATE OF J&K
December 31, 2007
MOHD SHAFI Vs. STATE
September 26, 2007
MOHD SHAFI Vs. COMMISSIONER/SECRETARY, PDD
September 5, 2007
MOHD SHAFT Vs. STATE
July 18, 2007
MOHD SHARIEF Vs. STATE OF J AND K
August 2, 2007
MOHD SHARIEF Vs. SPECIAL TRIBUNAL, J&K
May 9, 2007
MOHD YAQOOB Vs. STATE OF J&K
December 31, 2007
MOHD. SHAFI BABA Vs. ORIENTAL INSURANCE COMPANY LTD.
August 23, 2007
MOHD. SHAFI BHAT Vs. MOHD. AHSAN BHAT
July 10, 2007
MOHD. SULTAN Vs. STATE
June 4, 2007
MOHMMAD ASLAM KAKRU Vs. STATE
October 11, 2007
MT BARKATI Vs. STATE
January 16, 2007
MUHAMMAD SULTAN WAGAY Vs. M. AYUB CHOUDHARY
June 6, 2007
NARESH SINGH Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
April 30, 2007
NARINDER SINGH Vs. STATE OF J&K
April 25, 2007
NATIONAL INSURANCE CO LTD Vs. MOHD LATIEF KALOO
October 1, 2007
NATIONAL INSURANCE CO LTD Vs. MOHD SIDIQ KUCHEY
September 27, 2007
NATIONAL INSURANCE CO LTD Vs. UNION OF INDIA
November 28, 2007
NATIONAL INSURANCE CO LTD Vs. TARSEM LAL
November 5, 2007
NATIONAL INSURANCE CO LTD Vs. CHANDER JOTA
July 12, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. RATNO DEVI
December 26, 2007
NAVEEN KUMAR Vs. UNION OF INDIA
September 17, 2007
NAZIR AHMAD Vs. STATE
September 17, 2007
NAZIR AHMAD DAR Vs. STATE
October 11, 2007
NAZIR AHMED KABOO Vs. FEROZ IQBAL
December 20, 2007
NEERU KHAJURIA, Vs. STATE
August 10, 2007
NEW INDIA ASSOCIATION Vs. RANJIT SINGH MANHAS
October 16, 2007
NEW INDIA ASSURANCE Vs. SATWINDER KOUR
November 14, 2007
NEW INDIA ASSURANCE CO LTD Vs. GULAM NABI KHAN
October 30, 2007
NEW INDIA ASSURANCE CO LTD Vs. SANDEEP DHAR
September 3, 2007
NEW INDIA ASSURANCE CO LTD Vs. GIRJA DEVI
March 22, 2007
NIDHI SHARMA Vs. STATE
August 7, 2007
NIGEEN AHMAD CHAPOO Vs. ADIL NIGEEN
June 7, 2007
NISCHANT SINGH Vs. UNION OF INDIA
December 12, 2007
NISHU Vs. STATE OF J&K
May 25, 2007
NIVEDATA Vs. STATE
December 11, 2007
NOOR HASSAN Vs. STATE
September 7, 2007
NOOR MOHD SHAH Vs. STATE
May 30, 2007
NUSRAT JAN Vs. STATE OF J&K
June 8, 2007
OM PARKASH BALL Vs. BALRAJ KAPOOR
November 28, 2007
ORIENTAL INSURANCE CO LTD Vs. S D SAHARE
November 14, 2007
ORIENTAL INSURANCE CO LTD Vs. DHANWANTI DEVI
March 22, 2007
ORIENTAL INSURANCE CO LTD Vs. NIRMALA DEVI
June 8, 2007
ORIENTAL INSURANCE CO LTD Vs. NIRMAL KUMARI
April 3, 2007
ORIENTAL INSURANCE CO. LTD. Vs. VIJAY KACHROO
November 8, 2007
ORIENTALN INSURANCE COMPANY LTD Vs. ISHWAR LAL
August 14, 2007
PARAMJEET KOUR Vs. J AND K STATE FINANCIAL CORPORATION
March 22, 2007
PARAMJIT SINGH KOHLI Vs. UNION OF INDIA
September 10, 2007
PARVINDER KUMAR LEHRIA Vs. BOARD OF SCHOOL EDUCATION, J&K
April 10, 2007
PAYAL CABLE AND CONDUCTORS Vs. STATE OF J AND K
May 4, 2007
PEOPLE'S WELFARE SOCIETY J AND K Vs. STATE OF J AND K
October 30, 2007
PRABHAT TERPENES Vs. STATE
August 31, 2007
PRAN NATH GUPTA Vs. UNION OF INDIA
June 6, 2007
PRESENT LODGES IN DISTT JAIL JAMMU Vs. STATE OF J & K
August 3, 2007
PRITAM CHAND Vs. PREM SINGH
March 13, 2007
PURSHOTAM RADHEY SHAYAM KHANDELWAL Vs. HOTEL THE VAISHNO DEVI
August 7, 2007
QAMARUDDIN SHEIKH Vs. NAZIR AHMAD BHAT
July 10, 2007
R S GILL Vs. STATE
March 8, 2007
RAFI AHMAD MIR Vs. PUNJAB NATIONAL BANK LTD
November 3, 2007
RAGHBIR SINGH Vs. STATE OF J AND K
October 16, 2007
RAJEEV SHARMA Vs. STATE
November 21, 2007
RAJESHWAR SINGH Vs. S. NARINDER PAL SINGH SAINI
September 17, 2007
RAKESH DIGRA Vs. STATE
September 12, 2007
RAKESH KUMAR BHAT Vs. STATE
November 7, 2007
RAMEEZ HASSAN RATHER Vs. STATE OF J&K
September 5, 2007
RAMESH CHANDER Vs. RAKESH KUMAR
October 16, 2007
RAMESH KUMARI Vs. STATE
November 6, 2007
RAVI KUMAR Vs. STATE OF J&K
September 17, 2007
REHANA AZEEM Vs. STATE
May 18, 2007
RESIDENTS OF VILLAGE CHEY CHEY THANG Vs. STATE OF J AND K
December 12, 2007
RIFAT YASMEEN Vs. STATE
January 30, 2007
RIYAZ AHAMED BHAT AND ANR. Vs. STATE OF J&K AND ORS.
August 13, 2007
ROMA DEVI Vs. RISHI KUMAR
July 23, 2007
ROMESH CHANDER Vs. SPECIAL TRIBUNAL, J&K
December 3, 2007
ROMIT KUMAR Vs. STATE OF J&K
July 26, 2007
ROYAL CONSTRUCTIONS Vs. IRCON INTERNATIONAL LTD
September 13, 2007
RUBY AKHTAR Vs. STATE
July 11, 2007
S KARAN SINGH SODHI Vs. JATENDER JEET KOUR
April 4, 2007
S. GURMEET SINGH Vs. STATE
December 13, 2007
S. JANAK SINGH Vs. PRITPAL SINGH
March 22, 2007
SAMEER AHMAD GANAI Vs. STATE OF J AND K
September 1, 2007
SANTOKH CHAND Vs. SPECIAL TRIBUNAL, J&K
June 4, 2007
SANTOSH ARORA Vs. STATE OF JAMMU AND KASHMIR
February 17, 2007
SANTOSH ARORA Vs. STATE
January 17, 2007
SANTOSH KUMARI Vs. KARAMAT ALI
April 21, 2007
SARAN SINGH AND ORS. Vs. PARKASH (TARKHAN) AND ORS.
August 24, 2007
SATPAL SHARMA Vs. STATE OF J AND K
November 13, 2007
SAVITA GUPTA Vs. RAMESH CHANDER SABHAWAL
August 16, 2007
SHABIR AHMAD DAR Vs. STATE OF J&K
July 16, 2007
SHAFIQ AHMED QADIR Vs. STATE
May 18, 2007
SHAHAB DIN Vs. STATE
November 20, 2007
SHAHEENA FIRDOUS Vs. STATE
May 8, 2007
SHAKEEL AHMAD SHAL Vs. STATE OF J&K
May 25, 2007
SHAM SUNDER Vs. SHIKHA SHARMA
April 21, 2007
SHAMAS DIN Vs. STATE
December 31, 2007
SHAMEEMA AKHTER Vs. STATE
June 6, 2007
SHAMIM AHMAD BEIGH Vs. STATE OF J&K
July 18, 2007
SHANTI DEVI Vs. COLLECTOR LAND ACQUISITION
April 21, 2007
SHIV DEVI Vs. STATE OF J&K
April 5, 2007
SONAM DAWA (DR.) AND ORS. Vs. STATE OF J&K
December 1, 2007
SONAULLAH DAR Vs. UNION OF INDIA
September 10, 2007
SR SUPERINTENDENT OF POLICE VIGILANCE ORGANIZATION Vs. GH RASOOL MAGRAY
July 4, 2007
STATE Vs. JAGDEV SINGH
August 2, 2007
STATE Vs. SURINDER MOHAN
December 4, 2007
STATE Vs. MOHD. RAFIQ
April 26, 2007
STATE Vs. NANAK RAJA RAO
April 26, 2007
STATE Vs. ASHOK SINGH
December 5, 2007
STATE Vs. SAJID MOHD
November 5, 2007
STATE Vs. NARESH KUMAR
August 7, 2007
STATE FINANCIAL CORP J&K Vs. BALWANT SINGH
September 14, 2007
STATE OF J AND K Vs. ASHOK KUMAR
January 31, 2007
STATE OF J AND K Vs. MURSA BEGUM
December 26, 2007
STATE OF J AND K Vs. GHULAM NABI BHAT
October 8, 2007
STATE OF J AND K Vs. AFSHAN MAJID
November 2, 2007
STATE OF J AND K Vs. ABDUL MAJID DAR
October 18, 2007
STATE OF J&K Vs. REKHA SHARMA
February 9, 2007
STATE OF J&K Vs. V K PACHNANDA
May 4, 2007
STATE OF J&K Vs. MUZAFFAR AHMAD BHAT
September 5, 2007
STATE OF JAMMU AND KASMIR Vs. PRITHVI RAJ
February 7, 2007
SUBASH CHANDER Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
December 13, 2007
SUKANTA MITRA Vs. UNION OF INDIA
May 3, 2007
SUKH DEI Vs. VIDYA DEVI (MST )
November 23, 2007
SUMAN SHARMA Vs. STATE OF J&K
December 31, 2007
SUOMOTO PROCEEDINGS IN FLESH TRADE Vs. STATE
October 8, 2007
SURAJ PARKASH Vs. STATE OF J&K
April 25, 2007
SURAYA AMIN Vs. STATE
October 11, 2007
SURESH KUMAR Vs. STATE OF J&K
July 11, 2007
SURJEET SINGH Vs. PRINCIPAL, WOODLAND
July 12, 2007
SURJEET SINGH BALI Vs. STATE OF J&K
March 14, 2007
SURJIT SINGH Vs. DEWKAR SINGH
November 28, 2007
SYED IMRAN HUSSAIN Vs. STATE
October 11, 2007
SYED MANZOOR AHMAD Vs. SPECIAL TRIBUNAL, J&K
August 14, 2007
TAHIRA SHAFI Vs. STATE
June 4, 2007
TANZEN LOBZANG Vs. STATE
May 17, 2007
TARIQ AHMAD MIR Vs. STATE OF J&K
February 14, 2007
TOUSEEF AHMED Vs. STATE OF J. K
April 25, 2007
TSERING DORJAY Vs. STATE OF J&K
August 14, 2007
UNION OF INDIA Vs. BIRO DEVI
March 6, 2007
UNION OF INDIA Vs. SURJEET KUMAR
February 7, 2007
UNION OF INDIA Vs. AB AZIZ MALIK
September 26, 2007
UNION OF INDIA Vs. TEKNO TRADING CO
May 9, 2007
UNION OF INDIA Vs. GHANSHAM
August 7, 2007
UNION OF INDIA Vs. JOGINDER LAL, EX-SEPOY NO 9081152
February 23, 2007
UNION OF INDIA Vs. ABDUL RASHID
October 5, 2007
UNION OF INDIA Vs. SANDHYA DEVI
September 14, 2007
UNION OF INDIA Vs. WAZIR CHAND BHATIA
November 19, 2007
UNION OF INDIA Vs. ANGREZ SINGH
December 31, 2007
UNION OF INDIA Vs. RAVINDER KUMAR
December 31, 2007
UNION OF INDIA Vs. FATIMA BIBI
November 5, 2007
UNION OF INDIA Vs. AISHA
December 12, 2007
UNITED INDIA INSURANCE CO LTD Vs. ANTAR SINGH
October 30, 2007
UNITED INDIA INSURANCE CO LTD Vs. HARDEEP KOUR
November 16, 2007
VEERENDRA MOHAN (LT COL ) Vs. UNION OF INDIA
April 27, 2007
VIJAY KUMARI & ORS. Vs. STATE OF J&K & ORS.
December 14, 2007
WAJAHAT HASSAN Vs. HUMA ZAFFAR
April 4, 2007
WESTERN BUS SERVICE Vs. STATE
April 16, 2007
ZAMINDARAN LORROW Vs. STATE
October 17, 2007