Case Index

Title
Date
1981 CENSUS AND ELECTION JOB WORKERS ASSOCIATION Vs. STATE OF WEST BENAGAL
June 5, 2007
A K GOENKA Vs. MAGMA LEASING LIMITED
July 18, 2007
A SELVARAJ Vs. UNION OF INDIA
October 15, 2007
ABDEALLY SK. SHAMSUDDIN Vs. M/S. J.S. MOHAMMEDALLY AND ORS.
July 10, 2007
ABDL KALAM Vs. UMAPADA MAITY
August 31, 2007
ABDUL KALAM MALLIK Vs. STATE OF WEST BENGAL & ORS.
June 28, 2007
ABDUL ODUD Vs. ABDUS SUKUR
August 2, 2007
ABDUL RASHEED Vs. UNION OF INDIA
June 12, 2007
ABDUL SALAM Vs. UNION OF INDIA
March 30, 2007
ABDULLAH SALAFI Vs. STATE OF WEST BENGAL
March 8, 2007
ABDUR ROUFWAKF ESTATE Vs. STATE OF WEST BENGAL
December 6, 2007
ABDUS SAMAD FAKIR Vs. STATE OF W B
November 27, 2007
ACHINTYA GHOSH Vs. STATE OF WEST BEGAL
September 11, 2007
ADITI SARKAR Vs. STATE OF WEST BENGAL
April 16, 2007
ADITYA NATH BANERJEE Vs. STATE BANK OF INDIA
March 6, 2007
AFJAL HOSSAIN Vs. STATE OF WEST BENGAL
February 28, 2007
AGNEL KUJUR Vs. STATE
October 15, 2007
AINUL HAQUE Vs. STATE OF WEST BENGAL
June 18, 2007
AIRPORT AUTHORITY OF INDIA Vs. PRADIP KUMAR BENERJEE
August 6, 2007
AJIT BARMAN Vs. STATE
March 29, 2007
AJOY KUMAR GHOSH Vs. STATE OF WEST BENGAL
September 7, 2007
ALIA BIBI Vs. STATE OF WEST BENGAL
August 7, 2007
ALKA KHEMAKA Vs. KISHAN LAKKAR
March 21, 2007
ALL BENGAL RICKSHAW UNION Vs. STATE OF WEST BENGAL
October 16, 2007
ALLAHABAD BANK Vs. INDO MARKETING
October 12, 2007
ALOK MUNSHI Vs. SATINATH MUKHERJEE
March 9, 2007
ALOKE KUMAR BISWAS Vs. STATE OF WEST BENGAL
October 3, 2007
ALOKE KUMAR DEY Vs. ASHOKE KUMAR DEY
December 7, 2007
ALOKE KUMAR KUNDU Vs. STATE OF WEST BENGAL
June 7, 2007
AMAL CHOWDHURY Vs. UNION OF INDIA
December 6, 2007
AMALGAMETED DEVELOPMENT LTD Vs. STATE OF WEST BENGAL
September 12, 2007
AMAR PAL Vs. STATE OF WEST BENGAL
June 19, 2007
AMARDEEP SINHA Vs. STATE OF WEST BENGAL
December 14, 2007
AMARENDRA SINGH Vs. CESC LIMITED
January 9, 2007
AMARESH DAS Vs. STATE OF WEST BENGAL
May 10, 2007
AMBU NATH SAHA ALIAS AMBU SAHA Vs. STATE OF WEST BENGAL
March 21, 2007
AMIT BAR Vs. NATIONAL INSURANCE CO LTD
August 1, 2007
AMIT BISWAS Vs. STATE OF W B
February 14, 2007
AMIT KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL
April 13, 2007
AMIT KUMAR SAHOO Vs. SAMIR BARAN SAHOO
December 20, 2007
AMRITA BASU Vs. STATE OF WEST BENGAL AND OTHERS
January 10, 2007
AMRUT LAL PATEL Vs. STATE OF W B
September 26, 2007
AMULYA MONDAL Vs. STATE OF WEST BENGAL & ORS.
August 29, 2007
ANANDAMAY BAG Vs. STATE OF WEST BENGAL
May 7, 2007
ANGUR BALA SUR Vs. SAKTIPADA SUR
June 26, 2007
ANIL KUMAR Vs. A AND N ADMINISTRATION
July 9, 2007
ANIL KUMAR MAITY Vs. STATE OF WEST BENGAL
January 16, 2007
ANIL KUMAR SHAW Vs. STATE OF WEST BENGAL
April 4, 2007
ANIMA BISWAS Vs. UNION OF INDIA
December 20, 2007
ANIMA GHOSH Vs. STATE OF WEST BENGAL
April 11, 2007
ANJALI MUKHERJEE Vs. COMMISSIONER OF POLICE LAL BAZAR
July 16, 2007
ANJUMAN TEA COMPANY LTD Vs. STATE OF W B
August 8, 2007
ANUP KUMAR KUNDU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES WEST BENGAL
October 15, 2007
ANURADHA TALWAR Vs. STATE OF WEST BENGAL
July 25, 2007
ANWAR HOSSAIN ALIAS ANOWAR HOSSAIN Vs. STATE OF WEST BENGAL
October 26, 2007
ANWAR HOSSAIN ALIAS ANOWAR HOSSAIN Vs. STATE OF WEST BENGAL
November 21, 2007
APEEJAY HOUSE PVT LTD Vs. PUNJAB NATIONAL BANK
January 15, 2007
APEEJAY OXFORD BOOKSTORES PRIVATE LIMITED Vs. HOTEL LEELA VENTURE LIMITED
May 10, 2007
ARABINDA SINGHA MAHAPATRA Vs. NALINAKSHA SINGHA MAHAPATRA
February 19, 2007
AREVA T AND D INDIA LIMITED Vs. STATE OF WEST BENGAL
July 5, 2007
AREVA T AND D INDIA LTD. Vs. UNION OF INDIA
December 18, 2007
ARJUN KUMAR RAY Vs. DAMODAR VALLY CORPORATION
August 22, 2007
ARTI BHANDARI Vs. STATE OF WEST BENGAL
September 26, 2007
ARUN AGARAWAL Vs. STATE
March 21, 2007
ARUN DEBNATH Vs. STATE OF WEST BENGAL
September 10, 2007
ARUN KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL AND ANOTHER
June 6, 2007
ARUN KUMAR DAS Vs. ANUKA ROY
February 23, 2007
ASEMA BEGUM ALIAS ASEMA KHATOON ALIAS ASEMA BIBI Vs. STATE OF WEST BENGAL
May 4, 2007
ASHIM KUMAR DAS Vs. SANJIB ROY
July 24, 2007
ASHIM KUMAR RAY Vs. CHIEF ENGINEER EASTERN ZONE ALL INDIA RADIO
October 8, 2007
ASHIM KUMAR SARKAR Vs. STATE OF WEST BENGAL
May 2, 2007
ASHIM MAITRA Vs. STATE OF WEST BENAGAL
April 4, 2007
ASHOK KR. SINGH Vs. UNION OF INDIA
September 18, 2007
ASHOK KUMAR BANSAL Vs. UNION OF INDIA & ORS.
July 10, 2007
ASHOK KUMAR DASANI Vs. SUDHA AGARWAL
July 17, 2007
ASHOK KUMAR GUPTA Vs. UNION OF INDIA
May 11, 2007
ASHOK KUMAR MONDAL Vs. SASANKA SHEKHAR MONDAL
February 21, 2007
ASHOK KUMAR SABOO Vs. HINDUSTHAN PAPER CORPORATION LIMITED
April 10, 2007
ASHOKA DAS Vs. STATE OF WEST BENGAL
May 19, 2007
ASIAN LEATHER LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
May 14, 2007
ASIT KUMAR DAS Vs. KALPANA DAS
March 14, 2007
ASOKA MITRA Vs. SWAPAN KUMAR MITRA
August 31, 2007
ASSED HOSSAIN Vs. STATE OF WEST BENGAL AND OTHERS
January 2, 2007
ASSISTANT DIRECTOR NARCOTIC CONTROL BEREAU ESTERN ZONAL UNIT Vs. SAFIKUL ISLAM
September 18, 2007
ASSOCIATION FOR PROTECTION OF DEMOCRATIC Vs. STATE OF WEST BENGAL
November 16, 2007
ASSTT P F COMMISSIONERS EMPLOYEES PROVIDENT FUND ORGANISATION Vs. PAWAN KUMAR AGARWALA
December 3, 2007
ASVIN N SHAH Vs. MERLIN PROJECTS LIMITED
February 14, 2007
ATIKUR HOQUE Vs. STATE OF WEST BENGAL
December 17, 2007
ATLAS AND UNION JUTE PRESS CO LTD Vs. KINGSLAY INDUSTRIES LIMITED
March 29, 2007
ATUL ROY Vs. STATE OF WEST BENGAL
July 26, 2007
AURANGJEB ALAM ALIAS GUDDU Vs. STATE OF WEST BENGAL
September 3, 2007
AUROMA COKE LIMITED Vs. STEEL AUTHORITY OF INDIA
March 29, 2007
B M G PHARMACRUTICALS P LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT CALAUTTA
August 16, 2007
B OBC INDIA LTD Vs. INSTANT SALES PVT LTD
June 17, 2007
BADAL SARDAR Vs. STATE OF WEST BENGAL
February 27, 2007
BADAL SARDAR Vs. STATE OF WEST BENGAL
January 27, 2007
BADIUZZAMAN Vs. STATE OF WEST BENGAL
December 5, 2007
BADRI PRASAD GUPTA Vs. SISIR KUMAR DAS
March 22, 2007
BAFATI MIA Vs. STATE OF WEST BENGAL
December 11, 2007
BAGLA RANJAN SAMANTA Vs. STATE OF WEST BENGAL
August 13, 2007
BAJRANG LAL JAIN Vs. SICOM LTD
April 4, 2007
BAJRANGI RABIDAS Vs. CHAIRMAN MANAGING DIRECTOR E C L LTD
August 17, 2007
BANGIYA GRAMIN BIKASH BANK Vs. AMAL KRISHNA MAITY
September 7, 2007
BANGUR FINANCE LIMITED Vs. TEJESH RANGAN GHOSH
April 18, 2007
BANGUR LAND DEVELOPMENT CORPORATION LTD Vs. STATE OF WEST BENGAL
November 30, 2007
BANI BASU Vs. SACHINDRA NATH GHOSE
October 15, 2007
BANI ISRAIL ZINNATUNNESSA BIBI Vs. STATE OF WEST BENGAL
February 14, 2007
BANI RANI Vs. MANAGER NATIONALINSURANCE CO LTD
June 27, 2007
BANIBRATA GHOSH Vs. STATE OF WEST BENGAL
April 2, 2007
BANK OF BARODA Vs. GOVIND RAM AGARWAL
January 11, 2007
BANK OF BARODA Vs. GOVIND RAM AGRAWAL
December 19, 2007
BANK OF INDIA Vs. TAPAN KUMAR SIL
March 6, 2007
BAPI CONSTRUCTION Vs. PRONOB AND CO. (P.) LTD.
February 8, 2007
BASIRUL HAQUE Vs. CHAND MOHAMMAD
March 21, 2007
BATA INDIA LIMITED Vs. STATE OF WEST BENGAL
September 26, 2007
BATHGATE AND COMPANY LTD. AND ORS. Vs. REVEREND HANOK GHOSH AND ORS.
July 31, 2007
BAY ISLANDS HOTEL LTD Vs. TAHASILDAR
July 9, 2007
BENGAL BRICKFIELD OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
February 2, 2007
BENGAL DENTAL COLLEGE AND RESEARCH INSTITUTE Vs. STATE OF WEST BENGAL
February 1, 2007
BENGAL PEERIESS HOUSING DEVELOPMENT CO LTD Vs. URMILA ROY
July 2, 2007
BENGAL SERVICES SOCITY SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER W B
June 26, 2007
BERGER PAINTS INDIA LIMITED Vs. JOINT COMMISSIONER AUDIT CENTRAL EXCISE CULCUTTA
February 21, 2007
BHABATARAN MAHATO Vs. STATE OF W B
April 16, 2007
BHAGABAN DAS Vs. STATE OF WEST BENGAL
April 4, 2007
BHAIRU RATAN PACHISIA AND ORS. Vs. INTERNATIONAL CLUB AND ORS.
November 30, 2007
BHAJU ALIAS BHUTIYA MAL Vs. STATE OF WEST BENGAL
July 25, 2007
BHAKTIMOYEE COLD STORAGE PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
June 6, 2007
BHANU PRATAP SINGH Vs. STATE OF WEST BENGAL
August 2, 2007
BHARAT COKING COAL LIMITED Vs. CHAMPA RANI SETHI
November 22, 2007
BHARAT EXPLOSIVES LTD. Vs. UNION OF INDIA AND ORS.
January 12, 2007
BHARAT PETOLEUM Vs. STATE OF WEST BENGAL
April 17, 2007
BHARITIA TRADERS PVT LTD Vs. UCO BANK
January 29, 2007
BHASKAR GUPTA ROY AND ANR. Vs. THE WEST BENGAL POLLUTION CONTROL BOARD AND ORS.
December 19, 2007
BHASKAR TEA AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
October 16, 2007
BHOLANATH MONDAL Vs. STATE OF WEST BENGAL
August 2, 2007
BHUDEB CHANDRA DEY Vs. DISTRICT INSEPECTOR OF SCHOOL
October 8, 2007
BIBEK RAYCHAUDHURI Vs. VIRAMA ENTERPRISES PRIVATE LTD
March 30, 2007
BIBI NAJBA Vs. STATE OF WEST BENGAL
March 23, 2007
BIDHAN CHANDRA KRISHI VISWAVIDYALAYA Vs. GURUPADA SARKAR
February 6, 2007
BIJOY NAGAR TEA COMPANY LTD Vs. NARSING DASGUPTA
March 21, 2007
BIKASH ROY Vs. STATE OF WEST BENGAL
September 21, 2007
BIKASH SHARMA Vs. SUDAMA MAJHI
July 20, 2007
BILASPUR SPINNING MILLS AND INDUSTRIES LTD. Vs. UCO BANK
April 12, 2007
BIMAL GHOSH Vs. KALPANA MAJUMDAR
August 3, 2007
BIMAL KUMAR DAS Vs. UNION OF INDIA
April 23, 2007
BINOD MERCAMTILE CO LTD Vs. BINOD BEHARI DUTT TRUST
May 8, 2007
BINOY KUMAR GUPTA Vs. LEELA GUPTA
April 11, 2007
BIPAL RANJAN PAUL Vs. STATE OF WEST BENGAL
March 15, 2007
BIPLAN DAS Vs. STATE OF WEST BENGAL
September 26, 2007
BIRESWAR GOSWAMI Vs. STATE OF WEST BENGAL
July 27, 2007
BISHNU CHAKRABORTY Vs. STATE
September 25, 2007
BISHWANATH HAZARA Vs. STATE OF WEST BENGAL
June 20, 2007
BISTUPADA DAS Vs. STATE BANK OF BIKANER
November 27, 2007
BISWA KUMAR BEPARI Vs. ANDAMAN AND NIKOBAR ISLANDS
December 19, 2007
BISWAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
February 19, 2007
BISWAMITRA PANDEY Vs. CHIEF SECURITY
September 18, 2007
BISWANATH BHUWANTA Vs. INDIAN BANK
March 20, 2007
BISWANATH HANSDA Vs. UNION OF INDIA AND OTHERS
January 4, 2007
BISWANATH HOSIERY MILLS LTD Vs. UNION OF INDIA
March 14, 2007
BISWANATH PATRA Vs. DIVISIONAL ENGINEER
May 4, 2007
BISWANATH SARKAR Vs. STATE OF WEST BENGAL
September 7, 2007
BIVA RANI HAZRA Vs. BIMAL KANTA DAS AND ORS.
May 4, 2007
BLISS GRAPHICS (P.) LTD. Vs. MULTI LAYERS PLASTICS
April 18, 2007
BOARD OF COUNCILLORS BHATPARA MUNICIPALITY Vs. CESC LTD
March 21, 2007
BOARD OF TRUSTEES BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD Vs. RABINDRA NATH ROY CHOWDHURY
August 17, 2007
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PODDAR INDUSTRIAL CORPORATION
September 7, 2007
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. AVIJIT KUMAR ROY
October 5, 2007
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. S. NAG & CO.
October 11, 2007
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. P G MODAK AND SONS
March 29, 2007
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KOLKATA
August 31, 2007
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. M S KHANDPUR
October 9, 2007
BOARD OF TRUSTEES FOR THE POST OF CALCUTTA Vs. BATILIBOI AND CO LIMITED
November 27, 2007
BOC INDIA LTD Vs. INSTANT SALES PVT LTD
July 17, 2007
BRAHMANAND HIMGHAR LTD Vs. STATE OF WEST BENAGAL
July 20, 2007
BRATINDRA NATH MUKHOPADHYAY Vs. KOLKATA MUNICIPAL CORPORATION
February 22, 2007
BUDHADEV KARMAKAR Vs. STATE OF WEST BENGAL
July 25, 2007
BURDWAN IRON AND STEEL COMPANY P LTD Vs. COMMISIONER OF CENTRAL EXISE BOLPUR
February 16, 2007
C H RAMAKRISHNA Vs. STATE OF WEST BENGAL
September 3, 2007
CALCUTTA NUNIPAL CORPORATION Vs. ANITA SUBREWAL
December 19, 2007
CALCUTTA SOFT DRINKS PVT LTD Vs. CALCUTTA MUNICIAPL CORPORATION
January 31, 2007
CALCUTTA STATE TRANSPORT CORPORATION Vs. SUDAMA GHOSH
May 4, 2007
CAPT RAJIB LOCHAN DEY Vs. UNION OF INDIA
June 8, 2007
CARRIT MORN AND CO PVT LTD Vs. STATE OF W B
June 20, 2007
CENTRAL BANK OF INDIA & ANR. Vs. NRIPENDRA NATH SARKAR
August 20, 2007
CENTRAL BUREAU OF INVESTIGATION Vs. ASIT BARAN BANERJEE
May 18, 2007
CENTRAL PROVIDENT FUND COMMISSIONER Vs. MODERN TRANSPORTATION CONSULTANCY SERVICE PVT LTD
May 7, 2007
CESC LTD Vs. INCOME-TAX OFFICER
January 3, 2007
CHAIRMAN ADHOC COMMITTEE Vs. NAGENDRA PRASAD SINGH
February 14, 2007
CHAIRMAN BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. IFTEAHAN KHAN
April 30, 2007
CHAIRMAN BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. IFTIKHER KHAN
September 21, 2007
CHAIRMAN DISTRICT PRIMARY SCHOOL COUNCIL CALCUTTA Vs. SANTA ROY SINGH
February 1, 2007
CHAIRMAN NADIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. JYOTSNA RANI RAY
December 19, 2007
CHAIRMAN WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION Vs. SASWATI PRAMANIK
June 18, 2007
CHAIRMAN WEST BENGAL SCHOOL SERVICE COMMISSION Vs. SHOBHIT KUMAR SINGH
June 29, 2007
CHANDEMDRA KUMAR DEBNATH Vs. STATE OF W B
September 21, 2007
CHANDI CHARAN DAN Vs. BISWAJIT DAN
October 4, 2007
CHANDRA KUMAR DHANUKA Vs. REGISTRAR OF COMPANIES
July 13, 2007
CHAPU BAGDI Vs. STATE OF WEST BENGAL
July 26, 2007
CHEMCROWN EXPORTS LTD Vs. CEGAT
June 26, 2007
CHHEDI LAL GUPTA Vs. SURESH DAMANI
February 15, 2007
CHIEF SECRATORY TO THE GOVERNMENT OF WEST BENGAL Vs. GURUPADA KONAR
January 31, 2007
CHITTA RANJAN BHUNIA Vs. STATE OF WEST BENGAL
March 21, 2007
CHITTARANJAN BHATTACHARJEE Vs. STATE OF WEST BENGAL AND OTHERS
February 2, 2007
CITICORP FINANCE (INDIA) LTD Vs. STATE OF WEST BENGAL & ANR
July 31, 2007
COAL INDIA LTD Vs. BHARAT EXPLOSIVES LTD
July 30, 2007
COLLECTOR OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD
May 7, 2007
COMMERCIAL TAX OFFICER, SILIGURI CHARGE Vs. SARIAM TEA SEED GARDEN
October 15, 2007
COMMISSIONER OF CUSTOMS AIRPORT KOLKATA Vs. JOSE MARCIO BARRETO RAMIRES
March 23, 2007
COMMISSIONER OF INCOME TAX Vs. ISPAT INDUSTRIES LTD.
November 23, 2007
COMMISSIONER OF INCOME TAX Vs. BALARAMPUR CHINI MILLS LTD
December 11, 2007
CONFEDERATION OVERSEAS CLEARING Vs. COMMISSIONER OF CUS (ADMN )
December 6, 2007
CONSTRUCTION AND PROJECTS LTD Vs. OFFICIAL LIQUIDATOR
February 7, 2007
CONTAI CO OPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
February 28, 2007
COURT ON ITS OWN MOTION Vs. STATE OF WEST BENGAL
March 2, 2007
CUSTODIAN OF TEXTILE UNDERTAKING Vs. HALL AND ANDERSON LTD. AND ANR.
December 14, 2007
CYCLE CORPORATION OF INDIA LTD. (IN LIQUIDATION) Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
May 15, 2007
DAKSHIN DINAJPUR ZILLA PARISHAD Vs. STATE OF WEST BENGAL
August 16, 2007
DALIA DUTTA Vs. UNION OF INDIA
March 20, 2007
DAMODAR VALLEY CORPORATION Vs. ARJUN KUMAR RAY
August 22, 2007
DANKHA DEVI AGARWAL Vs. BHAGIRATH AGARWAL
December 10, 2007
DAYANAND GUPTA Vs. GOBIND LALL BANGUR
June 29, 2007
DCM LIMITED Vs. NARENDRA KUMAR JAIN
February 28, 2007
DEB RANJAN CHATTERJEE Vs. SWARNARANI BISWAS
August 1, 2007
DEBA PRASAD ROY Vs. STATE OF WEST BENGAL
May 11, 2007
DEBA PRASAD ROY AND ANR., Vs. REGIONAL DIRECTOR, DEPARTMENT OF COMPANY AFFAIRS AND ORS.
May 11, 2007
DEBABRATA MONDAL Vs. STATE OF WEST BENGAL
August 21, 2007
DEBADAS BISWAS Vs. WEST BENGAL STATE ELECTRICITY BOARD
August 7, 2007
DEBARPITA RAY Vs. WEST BENGAL OF UNIVERSITY OF HEALTH SCIENCES
May 14, 2007
DEBDAS GHOSH Vs. STATE OF WEST BENGAL
October 12, 2007
DEBEN MONDAL Vs. STATE OF WEST BENGAL
October 9, 2007
DEBI RIT Vs. STATE OF WEST BENGAL
July 25, 2007
DEBRANJAN BISWAS Vs. STATE OF WEST BENGAL
June 27, 2007
DEEPAK BAPNA Vs. STATE OF WEST BENGAL
February 19, 2007
DEEPIKA HOUSING PROJECTS PVT LTD Vs. STATE OF WEST BENGAL
July 16, 2007
DEEPIKA HOUSING PROJECTS PVT LTD Vs. CARBOXY CHEMICALS PVT LTD
July 16, 2007
DEVELOPMENT CONSULTANTS LTD Vs. MAYANK PODDAR
April 4, 2007
DEWIJENDRA LAL ROY Vs. DIPTA RANI CHOWDHURY
February 6, 2007
DHANANJOY MONDAL Vs. STATE OF WEST BENGAL
February 6, 2007
DHARAMPAL AJITSARIA Vs. SYNDICATE BANK
February 28, 2007
DHRUBA JYOTI GHOSH Vs. DIPAK KUMAR ROY
March 4, 2007
DHRUBA JYOTI MITRA Vs. PRADIP SENGUPTA AND ANOTHER
June 8, 2007
DIBYENDU ROY CHOWDHURY Vs. UNION OF INDIA
September 10, 2007
DILIP DEY Vs. MANASI PRESS
March 20, 2007
DILIP KUMAR MOITRA Vs. BURN STANDARD CO LTD
February 13, 2007
DILIP KUMAR MONDAL Vs. UNION OF INDIA
June 8, 2007
DILIP KUMAR MUKHARJEE Vs. CENTRAL BUREAU OF INVESTIGATION
June 8, 2007
DILIP KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
September 5, 2007
DINESH BURMAN Vs. SUPER COMPLEX PVT LTD
August 31, 2007
DINESH KUMAR SONI Vs. BHANWAR SINGH
May 17, 2007
DIPAK MAHATO Vs. STATE OF WEST BENGAL
March 29, 2007
DIPANKAR ROY Vs. PRANAB KANTI MANI
April 30, 2007
DIPNAKAR SEN Vs. STATE OF WEST BENGAL
March 21, 2007
DIRECTOR GENERAL OF POLICE WEST BENGAL Vs. STATE OF WEST BENGAL
March 2, 2007
DIRECTOR OF PUBLIC INTRUCTION Vs. SWAPNA LAHIRI
February 6, 2007
DOCTOR MURMU Vs. STATE OF WEST BENGAL
September 7, 2007
DOVER CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
June 18, 2007
DR. ABHIJEET MUKHERJEE Vs. DR. B.C. ROY ENGINEERING COLLEGE AND OTHERS
January 17, 2007
DR. MIRA SINHA Vs. THE STATE OF WEST BENGAL
August 16, 2007
DR. PRADIP KAKKAR Vs. MRS. KRISHNA MOHAN & ORS.
July 2, 2007
DULAL GHOSH Vs. STATE OF WEST BENGAL
February 14, 2007
DURGA BALA BISWAS Vs. RENUKA SARKAR
December 19, 2007
DURGA ENTERPRISE AND ANR Vs. KALYANI CHAUDHURI AND ORS
June 7, 2007
DURGA PUR PROJECT LTD Vs. VISA STEEL LTD
December 12, 2007
DWIJENDRA NATH SINGHA Vs. STATE OF WEST BENGAL
July 26, 2007
EAST INDIAN PRODUCE LIMITED Vs. STATE OF WEST BENGAL
April 3, 2007
EAST OF WEST BENGAL Vs. DILIP KUMAR NANDI
January 17, 2007
EASTERN COALFIELDS LTD Vs. ABHINASH MONDAL
June 19, 2007
EASTERN STEELS Vs. FORT GLOSTER INDUSTRIES LTD.
October 5, 2007
EDMUND GEORGE Vs. SECRETARY
April 2, 2007
EK LAL DAS Vs. STATE OF WEST BENGAL
April 25, 2007
EMAMUL HAQUE Vs. STATE OF WEST BENGAL
October 12, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAISWAL ROLLING MILL
August 31, 2007
ENGSER LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
January 17, 2007
ENKON PRIVATE LIMITED Vs. BIJOLI STUDIO PRIVATE LIMITED
September 27, 2007
ESAB INDIA LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
June 29, 2007
EXIDE INDUSTRIES LIMITED Vs. UNION OF INDIA
June 27, 2007
EXPORT CREDIT GUARANTEE COPRN OF INDIA Vs. RAHEE INDUSTRIES LTD
August 17, 2007
FATEH CHAND AGARWAL Vs. MAHENDRA PRATAP
February 1, 2007
FELURAM MONDAL Vs. SUBOTH KR MONDAL
May 2, 2007
FOOD CORPORATION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER CENTAL KOLKATTA
July 30, 2007
FOOD CORPORATION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER II CENTRAL AND CONTROLLING AUTHORITY
March 2, 2007
FRANCIS KLEIN AND CO. PVT. LTD. Vs. STANDARD CHARTERED BANK
December 5, 2007
G.S. ATWAL Vs. ITO
July 4, 2007
GANAPATI COMMERCE LTD Vs. RECOVERY OFFICER DRT
September 18, 2007
GANESH CHAKRABORTY Vs. STATE OF WEST BENGAL
February 14, 2007
GANGADHAR DUTTA Vs. STATE OF WEST BENGAL
May 8, 2007
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. SECOND INDUSTRIAL TRIBUNAL
September 18, 2007
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May 16, 2007
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September 10, 2007
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March 6, 2007
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July 20, 2007
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July 2, 2007
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April 10, 2007
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June 29, 2007
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December 12, 2007
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January 4, 2007
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February 15, 2007
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June 27, 2007
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April 12, 2007
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September 7, 2007
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January 16, 2007
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January 29, 2007
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May 15, 2007
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September 21, 2007
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December 17, 2007
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March 23, 2007
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October 9, 2007
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May 17, 2007
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March 26, 2007
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February 22, 2007
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August 16, 2007
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April 27, 2007
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February 6, 2007
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September 26, 2007
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October 12, 2007
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October 4, 2007
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October 16, 2007
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February 22, 2007
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March 16, 2007
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August 24, 2007
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March 13, 2007
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June 21, 2007
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July 2, 2007
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February 21, 2007
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February 20, 2007
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August 2, 2007
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March 28, 2007
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November 21, 2007
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July 9, 2007
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February 13, 2007
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September 26, 2007
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August 7, 2007
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May 17, 2007
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September 7, 2007
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February 21, 2007
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February 14, 2007
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September 28, 2007
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March 14, 2007
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June 28, 2007
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August 17, 2007
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August 23, 2007
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October 12, 2007
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March 29, 2007
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December 5, 2007
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July 13, 2007
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April 18, 2007
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September 21, 2007
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October 8, 2007
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December 6, 2007
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May 18, 2007
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December 20, 2007
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April 12, 2007
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May 4, 2007
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August 31, 2007
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May 18, 2007
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September 14, 2007
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July 6, 2007
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May 10, 2007
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April 10, 2007
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July 9, 2007
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November 22, 2007
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September 17, 2007
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July 17, 2007
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April 26, 2007
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November 28, 2007
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June 20, 2007
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July 25, 2007
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November 29, 2007
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March 22, 2007
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January 12, 2007
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June 15, 2007
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July 27, 2007
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February 1, 2007
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April 30, 2007
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January 10, 2007
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February 28, 2007
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November 16, 2007
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May 4, 2007
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May 4, 2007
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July 20, 2007
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April 5, 2007
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December 18, 2007
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June 6, 2007
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July 23, 2007
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August 3, 2007
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December 19, 2007
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April 5, 2007
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May 7, 2007
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February 5, 2007
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August 10, 2007
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October 5, 2007
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September 20, 2007
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January 3, 2007
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September 6, 2007
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April 5, 2007
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March 9, 2007
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September 10, 2007
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June 8, 2007
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April 24, 2007
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September 7, 2007
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May 3, 2007
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March 2, 2007
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October 4, 2007
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June 29, 2007
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June 22, 2007
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April 4, 2007
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June 26, 2007
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October 3, 2007
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May 18, 2007
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May 16, 2007
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July 5, 2007
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July 10, 2007
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March 8, 2007
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February 14, 2007
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June 19, 2007
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March 20, 2007
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March 9, 2007
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May 3, 2007
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August 1, 2007
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September 25, 2007
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August 28, 2007
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December 13, 2007
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May 17, 2007
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December 18, 2007
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October 11, 2007
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May 17, 2007
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September 27, 2007
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June 26, 2007
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September 18, 2007
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December 19, 2007
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September 28, 2007
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April 4, 2007
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August 28, 2007
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February 13, 2007
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March 13, 2007
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March 23, 2007
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February 9, 2007
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October 12, 2007
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February 23, 2007
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September 10, 2007
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October 16, 2007
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September 21, 2007
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September 7, 2007
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October 16, 2007
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September 28, 2007
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May 17, 2007
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March 23, 2007
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February 1, 2007
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October 11, 2007
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April 4, 2007
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March 30, 2007
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June 8, 2007
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January 22, 2007
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April 24, 2007
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June 8, 2007
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September 5, 2007
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June 27, 2007
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July 27, 2007
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July 15, 2007
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November 28, 2007
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December 18, 2007
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March 9, 2007
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July 4, 2007
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March 8, 2007
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September 26, 2007
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May 14, 2007
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May 7, 2007
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September 5, 2007
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April 26, 2007
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May 17, 2007
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August 30, 2007
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May 8, 2007
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December 6, 2007
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July 23, 2007
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January 12, 2007
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September 21, 2007
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July 13, 2007
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April 5, 2007
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July 6, 2007
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March 28, 2007
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March 19, 2007
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February 19, 2007
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September 18, 2007
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October 15, 2007
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January 25, 2007
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February 14, 2007
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February 1, 2007
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March 6, 2007
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August 17, 2007
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September 26, 2007
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July 2, 2007
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October 9, 2007
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May 18, 2007
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December 19, 2007
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March 22, 2007
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February 7, 2007
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August 30, 2007
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May 17, 2007
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October 16, 2007
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September 26, 2007
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December 20, 2007
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February 22, 2007
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May 10, 2007
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June 28, 2007
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May 15, 2007
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September 21, 2007
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April 30, 2007
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April 19, 2007
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September 18, 2007
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August 13, 2007
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August 1, 2007
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November 22, 2007
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March 28, 2007
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June 26, 2007
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March 30, 2007
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August 10, 2007
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August 6, 2007
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March 1, 2007
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March 8, 2007
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August 7, 2007
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October 12, 2007
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August 1, 2007
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June 7, 2007
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April 20, 2007
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March 28, 2007
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June 29, 2007
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January 4, 2007
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June 22, 2007
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October 9, 2007
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August 9, 2007
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September 5, 2007
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September 21, 2007
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December 17, 2007
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June 28, 2007
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July 2, 2007
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July 20, 2007
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February 14, 2007
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September 28, 2007
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June 14, 2007
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November 23, 2007
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September 18, 2007
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March 21, 2007
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September 7, 2007
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August 7, 2007
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December 7, 2007
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July 9, 2007
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July 11, 2007
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March 15, 2007
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February 28, 2007
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January 12, 2007
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July 6, 2007
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December 13, 2007
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December 10, 2007
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August 2, 2007
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September 21, 2007
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December 6, 2007
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June 12, 2007
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October 11, 2007
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April 11, 2007
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August 17, 2007
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March 14, 2007
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May 11, 2007
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October 15, 2007
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February 2, 2007
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December 20, 2007
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September 21, 2007
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December 7, 2007
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May 17, 2007
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June 7, 2007
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April 9, 2007
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May 17, 2007
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May 8, 2007
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March 13, 2007
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April 30, 2007
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July 4, 2007
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September 12, 2007
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October 5, 2007
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August 22, 2007
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January 25, 2007
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April 13, 2007
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March 26, 2007
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July 16, 2007
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July 5, 2007
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January 19, 2007
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May 8, 2007
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December 17, 2007
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December 19, 2007
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June 29, 2007
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June 26, 2007
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June 20, 2007
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April 27, 2007
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July 5, 2007
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April 24, 2007
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May 14, 2007
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June 21, 2007
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May 4, 2007
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November 29, 2007
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April 5, 2007
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May 10, 2007
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April 18, 2007
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April 2, 2007
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February 15, 2007
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September 6, 2007
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June 7, 2007
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July 17, 2007
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October 15, 2007
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October 15, 2007
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August 22, 2007
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October 15, 2007
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May 14, 2007
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December 10, 2007
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February 8, 2007
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October 5, 2007
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February 9, 2007
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February 28, 2007
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September 26, 2007
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April 16, 2007
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July 19, 2007
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June 19, 2007
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February 23, 2007
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December 7, 2007
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July 25, 2007
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May 4, 2007
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April 18, 2007
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July 23, 2007
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February 8, 2007
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August 31, 2007
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September 18, 2007
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January 4, 2007
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March 28, 2007
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May 4, 2007
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January 9, 2007
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December 19, 2007
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March 12, 2007
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January 9, 2007
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January 12, 2007
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April 11, 2007
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April 5, 2007
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April 15, 2007
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April 24, 2007
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December 17, 2007
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June 6, 2007
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August 8, 2007
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October 11, 2007
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September 7, 2007
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March 21, 2007
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May 10, 2007
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June 7, 2007
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April 25, 2007
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May 8, 2007
RADHA RANI DEVI Vs. NATIONAL INSURANCE COMPANY LIMITED
January 10, 2007
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September 7, 2007
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December 17, 2007
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February 22, 2007
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June 8, 2007
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March 27, 2007
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April 5, 2007
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February 12, 2007
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September 20, 2007
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January 16, 2007
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September 3, 2007
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September 30, 2007
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October 11, 2007
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October 15, 2007
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January 17, 2007
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August 8, 2007
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January 3, 2007
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January 17, 2007
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September 26, 2007
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February 14, 2007
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January 18, 2007
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July 2, 2007
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August 28, 2007
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August 29, 2007
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August 6, 2007
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July 24, 2007
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July 16, 2007
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May 16, 2007
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September 25, 2007
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October 3, 2007
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February 1, 2007
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September 7, 2007
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November 28, 2007
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February 8, 2007
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March 26, 2007
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January 31, 2007
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May 18, 2007
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September 27, 2007
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February 8, 2007
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September 3, 2007
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May 7, 2007
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January 16, 2007
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April 5, 2007
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October 3, 2007
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December 4, 2007
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August 8, 2007
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August 31, 2007
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April 4, 2007
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August 24, 2007
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February 15, 2007
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December 10, 2007
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February 5, 2007
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September 7, 2007
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April 4, 2007
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August 16, 2007
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March 27, 2007
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April 2, 2007
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March 12, 2007
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January 15, 2007
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January 29, 2007
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August 22, 2007
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June 18, 2007
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July 16, 2007
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March 13, 2007
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June 21, 2007
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February 5, 2007
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February 14, 2007
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November 26, 2007
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March 8, 2007
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December 17, 2007
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September 20, 2007
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March 14, 2007
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April 26, 2007
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January 19, 2007
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June 6, 2007
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July 16, 2007
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January 18, 2007
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July 27, 2007
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August 31, 2007
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September 21, 2007
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August 21, 2007
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July 23, 2007
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July 19, 2007
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March 23, 2007
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July 27, 2007
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June 12, 2007
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May 11, 2007
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August 3, 2007
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September 21, 2007
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October 11, 2007
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January 18, 2007
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February 15, 2007
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March 8, 2007
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June 22, 2007
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July 30, 2007
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June 20, 2007
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April 30, 2007
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March 9, 2007
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January 22, 2007
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April 5, 2007
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December 17, 2007
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May 10, 2007
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May 28, 2007
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May 17, 2007
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April 19, 2007
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April 11, 2007
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August 1, 2007
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July 30, 2007
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September 7, 2007
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October 16, 2007
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February 28, 2007
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July 6, 2007
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March 26, 2007
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July 12, 2007
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August 31, 2007
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September 13, 2007
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August 1, 2007
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July 10, 2007
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April 4, 2007
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December 5, 2007
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February 2, 2007
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July 3, 2007
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June 29, 2007
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June 27, 2007
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July 26, 2007
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March 19, 2007
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March 21, 2007
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December 10, 2007
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April 12, 2007
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January 9, 2007
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March 22, 2007
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February 14, 2007
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July 6, 2007
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August 31, 2007
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August 6, 2007
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May 3, 2007
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May 15, 2007
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August 14, 2007
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August 17, 2007
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February 6, 2007
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October 16, 2007
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June 8, 2007
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August 22, 2007
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May 4, 2007
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January 10, 2007
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April 19, 2007
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April 10, 2007
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August 27, 2007
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January 29, 2007
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December 18, 2007
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December 5, 2007
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December 14, 2007
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August 17, 2007
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February 2, 2007
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October 9, 2007
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August 24, 2007
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March 28, 2007
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August 22, 2007
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September 20, 2007
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March 8, 2007
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July 19, 2007
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June 12, 2007
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December 2, 2007
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August 24, 2007
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August 9, 2007
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June 25, 2007
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December 11, 2007
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April 27, 2007
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February 16, 2007
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August 13, 2007
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July 9, 2007
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May 6, 2007
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December 20, 2007
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October 16, 2007
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September 20, 2007
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June 22, 2007
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October 9, 2007
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April 4, 2007
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July 11, 2007
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June 8, 2007
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October 12, 2007
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September 5, 2007
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June 22, 2007
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May 15, 2007
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March 1, 2007
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July 23, 2007
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March 2, 2007
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August 14, 2007
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January 16, 2007
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April 20, 2007
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February 26, 2007
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February 21, 2007
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June 14, 2007
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January 15, 2007
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August 31, 2007
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November 22, 2007
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December 14, 2007
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June 21, 2007
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October 3, 2007
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September 28, 2007
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December 5, 2007
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December 18, 2007
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June 6, 2007
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June 12, 2007
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June 15, 2007
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May 3, 2007
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April 27, 2007
STATE OF WEST BENGAL Vs. PRABIR CHAKRABORTY
August 17, 2007
STATE OF WEST BENGAL Vs. JAMAL SK
July 26, 2007
STATE OF WEST BENGAL Vs. RAJ SALT PRIVATE LIMITED
July 16, 2007
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February 26, 2007
STATE OF WEST BENGAL Vs. SUBHASH KUMAR CHATTERJEE
December 19, 2007
STATE OF WEST BENGAL Vs. JAWAHAR SINGH
December 5, 2007
STATE OF WEST BENGAL Vs. GOPAL SINGH
November 27, 2007
STATE OF WEST BENGAL Vs. SOHIDULLAH
November 22, 2007
STATE OF WEST BENGAL Vs. PURNIMA TIKADAR
December 12, 2007
STATE OF WEST BENGAL Vs. ASPIRING ENGINEERS AND EXPORTERS
October 5, 2007
STATE OF WEST BENGAL Vs. GAUTAM SUR
September 21, 2007
STATE OF WEST BENGAL Vs. SANKAR AUTOMOBILES
September 14, 2007
STATE OF WEST BENGAL Vs. SMRITIKANA MAITY
September 14, 2007
STATE OF WEST BENGAL Vs. KHALIL ALI SK
September 12, 2007
STATE OF WEST BENGAL Vs. AFCONS INFRASTRUCTURE LTD
September 18, 2007
STATE OF WEST BENGAL Vs. BINA DEBNATH
September 18, 2007
STATE OF WEST BENGAL Vs. GOBINDA SINHA MAHAPATRA
September 6, 2007
STATE OF WEST BENGAL AND ORS. Vs. MD. SOHIDULLAH AND ORS.
November 16, 2007
STEEL AUTHORITY OF INDA LIMITED Vs. TAPAS UMAR ROY
October 15, 2007
STEEL AUTHORITY OF INDIA LIMITED Vs. DEBASISH BISHWAS
March 7, 2007
STEEL AUTHORITY OF INDIA LTD Vs. MACKINNON MACKENZIE AND CO LTD
April 18, 2007
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF WEST BENGAL
January 18, 2007
STEEL AUTHORITY OF INDIA LTD Vs. NEW CENTRAL POWER AND PROCESS PRIVATE LTD
July 11, 2007
STEEL AUTHORITY OF INDIA LTD Vs. NITISH CHAKRABORTY
September 10, 2007
STP LTD Vs. LEARNED SECOND LABOUR COURT
December 12, 2007
SUBASH PRASAD SHAU @ GUPTA @ BIHARI Vs. STATE OF WEST BENGAL AND ORS.
December 17, 2007
SUBHAMOY SINGHA ROY Vs. JADAVPUR UNIVERSITY
April 25, 2007
SUBHAS CHANDRA PRATIHAR Vs. STATE OF WEST BENGAL
December 14, 2007
SUBHASH CHATTERJEE Vs. STATE OF WEST BENGAL
August 7, 2007
SUBHASH SEHGAL Vs. UNION OF INDIA
March 8, 2007
SUBHO ALIAS SUBRATA SUKUL Vs. STATE OF WEST BENGAL
March 21, 2007
SUBHRA SINHA ROY Vs. IMAN KALYAN ROY
July 27, 2007
SUBIR BISWAS Vs. STATE OF WEST BENGAL
September 26, 2007
SUBODH CHANDRA SINGHA Vs. STATE OF WEST BENGAL
February 15, 2007
SUBRATA KUMAR DAS Vs. CENTRAL BUREAU OF INVESTIGATION
December 20, 2007
SUDAKSHINA NEE SOMA CHATTERJEE Vs. HINDUSTAN CABLES LIMITED AND ANOTHER
January 4, 2007
SUDARSHAN SAU Vs. STATE
February 21, 2007
SUDESH PODDAR Vs. STATE
June 7, 2007
SUDHIN KUMAR GHOSH Vs. DAMODAR VALLEY CORPORATION
March 23, 2007
SUDHIR KUAR NANDI Vs. DHIREN NANDI
February 9, 2007
SUDIP SAKHA MIDYA Vs. STATE OF WEST BENGAL
April 27, 2007
SUJIT DAS Vs. STATE OF WEST BENGAL
December 7, 2007
SUJIT GHOSH Vs. STATE OF WEST BENGAL
August 11, 2007
SUJIT MANNA Vs. STATE OF WEST BENGAL
March 7, 2007
SUJOY PAUL Vs. STATE
August 30, 2007
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January 11, 2007
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March 2, 2007
SUKUMAR DAS Vs. MRITYUNJOY GHOSH
July 17, 2007
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October 1, 2007
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June 19, 2007
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June 26, 2007
SUNIL PATTANAYEK Vs. AJIT PATTANAYEK
August 3, 2007
SUNIRMAL KUMAR ROY Vs. UNION OF INDIA
May 15, 2007
SUNITI KUMAR CHAUDHURI Vs. VICE CHAIRMAN TECHNICAL RAILWAY CLAIMS TRIBUNAL KOLKATA
June 29, 2007
SUPARNA BOSS Vs. SANTANU MAJUMDAR
December 13, 2007
SUPRAKASH SINGHA & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 19, 2007
SUPREME OIL INDUSTRIES LIMITED & ANR. Vs. SPECIAL SECRETARY, FINANCE (TAXATION) DEPARTMENT, GOVERNMENT OF WEST BENGAL & ORS.
April 4, 2007
SURAJ YADAV Vs. STATE OF WEST BENGAL
March 13, 2007
SURANGAMA SAHA Vs. UNIVERSITY OF CALCUTTA
December 17, 2007
SURENDRA KUMAR ROY Vs. STATE OF WEST BENGAL
October 16, 2007
SURESH HAZARA Vs. STATE OF WEST BENGAL
January 12, 2007
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April 26, 2007
SUSHIL MONDAL Vs. STATE OF W B
July 31, 2007
SWAIKA VANASPATI PRODUCTS LTD Vs. STATE OF WEST BENGAL
July 9, 2007
SWAN MARKETING PRIVATE LTD Vs. COMMERCIAL TAX OFFICER PARK STREET CHARGE
March 5, 2007
SWAPAN DUTTA AND ORS. Vs. ASHIM KUMAR DUTTA AND ORS.
May 17, 2007
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March 15, 2007
SYED ANWAR HUSSAIN Vs. CESC LTD
March 7, 2007
TANDON BROTHER Vs. RAJESH PANDEY
January 9, 2007
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May 17, 2007
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March 17, 2007
TAPAN DEBNATH Vs. STATE OF WEST BENGAL
March 23, 2007
TAPAN KUMAR BAIRAGYA Vs. STATE OF WEST BENGAL
June 15, 2007
TAPAS KUMAR KHAN Vs. STATE OF WEST BENGAL
August 13, 2007
TARAK NATH SINGH Vs. STATE OF WEST BENGAL
September 18, 2007
TATA STEEL LIMITED Vs. INDRA SINGH AND SONS PRIVATE LTD
March 26, 2007
TATA STEEL LTD. Vs. OFFICIAL LIQUIDATOR
December 6, 2007
TEA BOARD Vs. RASAMOY ROY
October 16, 2007
TELECOMMUNICATION CONSULTATION INDIA LTD Vs. STATE
June 8, 2007
THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD. Vs. STATE
June 18, 2007
THE STATE OF WEST BENGAL AND ORS. Vs. BIPLAB KUMAR PRADHAN
October 12, 2007
TITIN KAR ALIAS TATAN ALIAS SUNJAY Vs. STATE OF WEST BENGAL
July 19, 2007
TOPLIGHT COMMERCIALS LTD Vs. GATHA APARELS PVT LTD
July 25, 2007
TRINATH SETHI Vs. COAL INDIA LTD
June 22, 2007
TRIPTI KUMAR BOSE Vs. STATE OF WEST BENGAL
January 10, 2007
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August 17, 2007
TUNU MONDAL Vs. STATE OF WEST BENGAL
July 27, 2007
TUSTU PADA BERA Vs. STATE OF WEST BENGAL
February 6, 2007
U.C.O. BANK AND ORS. Vs. SANTAN PATEL AND ANR.
June 12, 2007
UDAY KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
April 27, 2007
UDAY KUMAR CHATTOPADHYAY ALIAS CHATTERJEE Vs. STATE OF WEST BENGAL
April 5, 2007
UJJAIN NAGAR PALIKA NIGAM Vs. OFFICIAL LIQUIDATOR
April 25, 2007
UJJAL CHAKRABORTY Vs. WEST BENGAL STATE CO
January 22, 2007
UMA SHANKAR MISHRA AND ORS. Vs. UNION OF INDIA AND ORS.
March 5, 2007
UMESH PROSAD SINGH Vs. UNION OF INDIA
March 22, 2007
UNION OF INDIA Vs. SAIED MEERA
March 9, 2007
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March 5, 2007
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February 22, 2007
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February 22, 2007
UNION OF INDIA Vs. PRATUL CHANDRA BISWAS
May 16, 2007
UNION OF INDIA Vs. BISWANATH BHATTACHARYA
August 9, 2007
UNION OF INDIA Vs. SANKAR PROSAD GHOSE
July 30, 2007
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August 2, 2007
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July 3, 2007
UNION OF INDIA Vs. PAM DEVELOPMENT PVT. LTD.
September 11, 2007
UNION OF INDIA Vs. BRIDGE & ROOF COMPANY (I) LIMITED
February 6, 2007
UNION OF INDIA Vs. AGARWALA AND CO
December 19, 2007
UNION OF INDIA Vs. MAJOR GENERAL ARUN ROYE
October 12, 2007
UNION OF INDIA Vs. SUBRATA BISWAS
November 21, 2007
UNION OF INDIA Vs. SHEELA RANI SOAM
August 30, 2007
UNION OF INDIA Vs. P SIMHACHALAM
September 7, 2007
UNION OF INDIA Vs. AJABUL BISWAS
October 3, 2007
UNION OF INDIA (UOI) Vs. BUILDERS CORPORATION PVT. LTD.
December 18, 2007
UNION OF INDIA AND ORS. Vs. JALALUDDIN ANSARI AND ORS.
January 31, 2007
UNION OF INDIA AND OTHERS Vs. DILIP BHUSAN
December 20, 2007
UNION OF INDIA AND OTHERS Vs. SAMIT KR. ROY
December 11, 2007
UNION OF INDIA S E RLY Vs. AMBICA CONSTRUCTION
August 22, 2007
UNITED ENGINEERING WORKS AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
September 2, 2007
UNITED INDIA INSURANCE CO LTD Vs. PUTI MAHATO
June 29, 2007
UNIVERSITY OF BURDWAN Vs. PRASANTO CHATTERJEE
December 18, 2007
UNIWORTH RESORTS LIMITED Vs. ASHOK MITTL
September 5, 2007
UPANANDA CHATTERJEE Vs. STATE OF WEST BENGAL
September 7, 2007
UTPAL CHOWDHRY Vs. FOOD CORPORATION
March 5, 2007
UTPAL CHOWDHURY Vs. M C TEWARI
August 29, 2007
UTPAL MONDAL Vs. JAYANTA MAJHI AND ANOTHER
January 29, 2007
UTTAM KUMAR MAITI Vs. STATE OF WEST BENGAL
August 17, 2007
UTTAR BANGA KSHETRIYA GRAMIN BANK Vs. JAYNTA
March 12, 2007
UTTARA GHANTI Vs. STATE OF WEST BENGAL
July 11, 2007
UTTARA GHANTI AND ORS. Vs. STATE OF WEST BENGAL
June 11, 2007
V G SELVARAJ Vs. STATE OF WEST BENGAL
July 20, 2007
VIDESH SANCHAR NIGAM LTD Vs. SHAPOORJI PALLONJI AND COMPANY LTD
November 15, 2007
VIJAY KUMAR ARYA Vs. BOARD OF TRUSTEES
October 16, 2007
VIJAYDITYA BISWAS Vs. DEEPA HAR
March 1, 2007
VIMALANATHAN Vs. STATE OF WEST BENGAL
March 5, 2007
VINOD SOMANI Vs. CALCUTTA MUNICIPAL CORPORATION
July 30, 2007
VISHNU KUMAR AGARWALLA Vs. SREELALL FOREIGN MONEY CHANGERS P LTD
August 28, 2007
VIVEK BAJORIA Vs. STATE
March 10, 2007
W B COUNCIL OF HIGHER SECONDARY EDUCATION Vs. SHYAMANAND JHA
October 3, 2007
W B STATE CONSUMER S CO OPERATIVE FEDERATION LTD Vs. W B DAIRY AND POULTRY DEVELOPMENT CORPORATION LTD
August 24, 2007
WEAT BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. WEAT BENGAL GOVERMENTS PREMISES
February 8, 2007
WEIGHBIRD INDIA LIMITED IN LIQUIDATION Vs. STATE OF WEST BENGAL
August 29, 2007
WEST BENGAL HOUSING BOARD AND ANOTHER Vs. SUNIL PRAKASH AND OTHERS
February 20, 2007
WEST BENGAL REGISTRATION COPYWRITERS ASSOCATION Vs. STATE OF WEST BENGAL SERVICE
April 16, 2007
WEST BENGAL SCHOOL SERVICE COMMISSION Vs. SHELLY JAFFRI LATIF
November 23, 2007
WEST BENGAL STATE CONSUMERS CO Vs. W.B. STATE POULTRY DEVELOPMENT CORPORATION LTD.
April 16, 2007
WEST BENGAL STATE ELECTRICITY BOARD Vs. MEHEDI HUSSAN REZA
September 12, 2007
WEST BENGAL TOURISM DEVELOPMENT CORPORATION LTD. Vs. RAKHAL CHANDRA BANERJEE
September 12, 2007
YUVRAJ AGARWAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 19, 2007
ZONAL MANAGER LIFE INSURANCE VORPORATION OF INDIA Vs. SAROJNATH MOITRA
October 16, 2007