Case Index

Title
Date
A D N BAJPAI Vs. STATE OF MP
September 13, 2007
A K YADAV AND ORS Vs. STATE OF M P
November 29, 2007
A M NAIK Vs. VIJAY TARAN
September 13, 2007
A.S. MOTORS PVT. LTD. Vs. UNION OF INDIA
June 18, 2007
AARTI ARYA Vs. STATE OF MADHYA PRADESH
September 6, 2007
ABDE ALI Vs. HAKUMUDDIN
April 30, 2007
ABDUL HAFIZ Vs. BABLOO
March 28, 2007
ABDUL HAFIZ Vs. TARIQ MOHAMMAD
May 16, 2007
ABDUL HAMEED BASHIR MOHD Vs. SHAHJAHAN BEGUM
December 10, 2007
ABDUL MANNAN Vs. STATE OF M P
July 12, 2007
ABDUL RAJJAK Vs. STATE OF M P
March 15, 2007
ABDUL RAZZAQUE S/O ABDUL GAFOOR Vs. STATE OF M P
October 23, 2007
ABHAY Vs. STATE OF MADHYA PRADESH
December 5, 2007
ADARSH KISAN HIGHER SECONDARY SCHOOL Vs. STATE OF MADHYA PRADESH
March 22, 2007
ADINATH TRADERS Vs. COMMISSIONER, COMMERCIAL TAX DEPARTMENT, INDORE
December 11, 2007
AFSANA AND OTHERS Vs. KEDAR NATH SHARMA AND OTHERS
August 7, 2007
AGRAWAL INDOTEX LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAX
October 26, 2007
AGRO ENGINEERING (MP) (P) LTD. Vs. COMMISSIONER OF INCOME TAX
February 1, 2007
Ahuja Saw Mills Vs. Santosh Engineering Works
August 16, 2007
AJAY KANT Vs. ALKA SHARMA
June 19, 2007
AJAY PANDEY Vs. STATE OF MADHYA PRADESH
February 6, 2007
AJAY RAI Vs. STATE OF MP
October 26, 2007
AJAYPRATAP SINGH Vs. NARENDRA BHANDARI
August 17, 2007
AJAYSINGH S/O CHAGANLAL VARMA Vs. STATE OF M P
August 7, 2007
AJIT CHOUBEY Vs. SHARDA GRAMEEN BANK
September 27, 2007
AJIT KUMAR Vs. STATE OF M P
August 27, 2007
AJIT KUMAR PITALIYA Vs. INCOME TAX OFFICER
August 17, 2007
AKHIL BHARTIYA VIDHYARTHI PARISHAD Vs. STATE OF M P
June 21, 2007
AKILABEE Vs. SHYAMKUMAR
November 14, 2007
ALAWA NEELMANI Vs. STATE OF M P
April 5, 2007
ALFAHAD OMEGO EGGS PRODUCT LTD Vs. ANWAR HUSSAIN
March 26, 2007
ALL INDIA PUNJAB NATIONAL BANK OFFICERS' ASSOCIATION Vs. UNION OF INDIA
July 10, 2007
ALL INDIA STATE BANK Vs. CENTRAL BOARD OF DIRECT TAXES
July 10, 2007
ALLIED ASIA GEARS LIMITED Vs. UNION OF INDIA
March 22, 2007
ALOK BHATNAGAR Vs. M P STATE CO OPERATIVE DAIRY FEDERATION LTD
October 9, 2007
AMAR BAHADUR SINGH Vs. DEVENDRA SINGH
July 18, 2007
AMAR SINGH Vs. POORAN
January 9, 2007
AMAR SINGH AND ORS. Vs. MANOJ KUMAR SHARMA AND ORS.
February 27, 2007
AMARJEET SINGH Vs. NARENDRA KAUR
April 2, 2007
AMARSINGH Vs. GULAM MOHD.
March 6, 2007
AMBARAM S/O KESHAJI Vs. SANTOSH S/O CHATRULAL
July 12, 2007
AMNA BI Vs. ROYAL TRANSPORT SERVICE
December 13, 2007
AMOL SINGH Vs. M P STATE
February 14, 2007
AMRESH CHAND PANDEY Vs. STATE OF M. P.
January 23, 2007
AMRIT VIDYA PEETH B ED COLLEGE Vs. STATE OF M P
November 29, 2007
ANAMIKA SHRIVASTAVA Vs. VIVEK SHRIVASTAVA
September 19, 2007
ANAND BAHADUR SINGH Vs. KAMTA PRASAD VISHWAKARMA
July 23, 2007
ANANDILAL CHOURASIA Vs. STATE OF M P
September 25, 2007
ANIL GUPTA Vs. STATE OF MP
December 1, 2007
ANIL KUMAR GUPTA Vs. STATE OF M P
November 15, 2007
ANIL KUMAR JAIN Vs. STATE OF M P
December 5, 2007
ANIL KUMAR JAIN Vs. MAYA JAIN
March 21, 2007
ANIS MOHAMMAD Vs. RASHIDA BAI
July 3, 2007
ANITA Vs. DHARMENDRA
March 6, 2007
ANITA GARG Vs. ALOK GARG
April 11, 2007
ANKI Vs. KALLU
March 21, 2007
ANOOP KUMAR TIWARI Vs. BHARAT SANCHAR NIGAMLIMITED
August 23, 2007
ANSHU DUBEY Vs. STATE OF M P
February 23, 2007
ANTIM Vs. INDERSINGH AND ANOTHER
October 11, 2007
ANUBHA MUNJARE Vs. STATE ELECTION COMMISSION
September 5, 2007
ANUJ SINGH Vs. STATE OF M P
May 11, 2007
ANURADHA PRAFULL VAIDH Vs. PRAFULL VAIDH
June 27, 2007
ANURAG JAIN AND ANOTHER Vs. RAMVEER SINGH AND OTHERS
March 28, 2007
APPELLATE AUTHORITY TRANSPORT COMMISSIONER Vs. DIVISIONAL MANAGER M P RAJYA PARIVAHAN NIGAM
November 1, 2007
ARCHANA DWIVEDI (DUBEY) Vs. ALI MOHAMMAD
May 2, 2007
ARIF KHAN Vs. MADANLAL
August 23, 2007
ARJUN KUMAR ASSUDANI Vs. STATE OF M P
March 8, 2007
ARORA CONSTRUCTION Vs. MANAGING DIRECTOR
July 6, 2007
ARUN Vs. STATE OF M P
May 10, 2007
ARUN KUMAR JAIN S/O SURAJBHAN JAIN Vs. STATE OF M P
September 27, 2007
ARUN KUMAR PATEL Vs. TERASI SAKET
November 15, 2007
ARUN MATHUR Vs. M P POLLUTION CONTROL BOARD
August 14, 2007
ARUN SHRIVASTAVA Vs. MADHYA PRADESH GOVERNMENT AND OTHERS (MADHYA PRADESH)(D.B.)(GWALIOR BENCH)
May 1, 2007
ARUN SINGH YADAV; AMIT CHOUDHARY Vs. STATE OF MADHYA PRADESH
January 11, 2007
ARVIND AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
April 30, 2007
ARVIND BHATIA Vs. STATE OF MADHYA PRADESH
May 17, 2007
ARVIND KUMAR CHATURVEDI Vs. STATE OF M P
October 17, 2007
ARVIND KUMAR JAIN Vs. STATE OF M P
August 9, 2007
ARVIND KUMAR JAIN Vs. STATE OF MADHYA PRADESH
July 10, 2007
ARVIND PARWAL Vs. B.K. PANDYA
August 3, 2007
ARVIND SINGH Vs. STATE OF MADHYA PRADESH
March 17, 2007
ASGARALI SADIQUALI Vs. MOHANDAS GOVERDHANDAS
September 11, 2007
ASHA DEVI GUPTA Vs. UNION OF INDIA
May 9, 2007
Asharam Dixit Vs. Harinarayan
July 26, 2007
ASHISH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
July 26, 2007
ASHISH SAHU Vs. SUSHILA DEVI CHAUHAN
June 21, 2007
ASHISH TIWARI Vs. STATE OF M.P. AND OTHERS
March 23, 2007
ASHOK Vs. STATE OF M P
November 29, 2007
ASHOK Vs. TABREJ
June 27, 2007
ASHOK Vs. STATE OF M P
March 23, 2007
ASHOK Vs. K K SAXENA
November 20, 2007
ASHOK BISEN Vs. STATE OF M P
April 23, 2007
ASHOK BISEN Vs. STATE OF M. P.
January 23, 2007
ASHOK GEHANI Vs. SUSHIL KUMAR DHANWANI
February 6, 2007
ASHOK JOSHI Vs. UNION OF INDIA
January 25, 2007
ASHOK KESHWANI Vs. STATE OF M P
April 10, 2007
ASHOK KUMAR Vs. S.R. VERMA
September 25, 2007
ASHOK KUMAR GEHANI Vs. RANHET AGRAWAL
July 16, 2007
ASHOK KUMAR KAHAR Vs. MPSEB
January 22, 2007
ASHOK KUMAR MARWAHA Vs. GURUPAL SINGH
July 24, 2007
ASHOK KUMAR MISHRA Vs. DURGAVATI
June 29, 2007
ASHOK KUMAR PATEL Vs. RAM NIRANJAN DUBEY
June 18, 2007
ASHOK KUMAR SHRIVASTAVA Vs. STATE OF M P
January 23, 2007
ASHOK SINGH BHADORIA Vs. STATE OF M P AND ORS
September 14, 2007
Asian Electronics Ltd., Thane Vs. M.P. State Electricity Board
April 13, 2007
ASIAN TELEPHONE SERVICES LTD. Vs. STATE
August 30, 2007
ASLAM Vs. STATE OF M.P.
May 2, 2007
ASSET RECONSTRUCTION COMPANY MUMBAI Vs. PAHARPUR COOLING TOWERS LTD
August 6, 2007
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. ASHRAM MADHYAMIK
January 2, 2007
ASSOCIATED BUILDERS AND CONTRACTORS Vs. SOUTH EASTERN COALFIELDS LTD
July 10, 2007
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF M P
July 9, 2007
ASSTT CIT Vs. D AND H SECHERON ELECTRODES (P) LTD
November 21, 2007
ATIBAI Vs. STATE OF MP
October 1, 2007
Atul Kumar Jain Vs. Shriram @ Radheshyam
April 30, 2007
AYODHYA SINGH Vs. KAMLESH SINGH
October 31, 2007
AYYUB ALI Vs. STATE OF MADHYA PRADESH
October 31, 2007
AZMER SINGH Vs. BOARD OF REVENUE
July 25, 2007
B B VERMA Vs. STATE OF MP
September 25, 2007
B D BHANOT AND SONS Vs. NARMADA ENTERPRISES
May 9, 2007
B P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
September 3, 2007
B RAMAN Vs. TO WHOM SO EVER
December 13, 2007
B.S. Jaiswal Vs. State of M.P.
October 31, 2007
B.S. PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 16, 2007
B.S. SHARMA Vs. FOOD CORPORATION OF INDIA
July 30, 2007
B.S.N. JOSHI AND SONS LTD. Vs. STATE OF M.P. AND OTHERS
February 9, 2007
BABA SAHEB NIMBALKAR Vs. LAXMI BAI
February 22, 2007
BABITA GUPTA Vs. RAJENDRA KUMAR GUPTA
August 17, 2007
BABLOO Vs. STATE OF MADHYA PRADESH
August 6, 2007
BABLU MANDAL Vs. VANDANA BHOWMIK
November 2, 2007
BABU LAL Vs. KEWAL CHAND
September 18, 2007
BABU SHUKLA Vs. STATE OF M P
December 3, 2007
BABULAL Vs. MAHESH
September 24, 2007
BABULAL Vs. SHIVKUMAR TIWARI
February 23, 2007
BABULAL JAIN Vs. INCOME-TAX OFFICER
March 2, 2007
BABULAL KANHAIYALAL & SONS Vs. SURAJ BHAN OILS PVT. LTD.
May 16, 2007
BACHCHALAL SINDHI Vs. MUNICIPAL COUNCIL SHAHDEL
January 18, 2007
BADAM SINGH Vs. STATE OF M P
May 16, 2007
BADRI VISHAL GUPTA Vs. STATE OF M P
July 23, 2007
BADSHAH ALIAS TAJ MOHAMMAD Vs. STATE OF M.P.
August 23, 2007
BAITAL SINGH Vs. SHRILAL
September 20, 2007
BAL KISHAN Vs. STATE OF M P
November 20, 2007
BALA PRASAD PANT Vs. STATE OF M P
February 27, 2007
BALA RAO Vs. STATE OF M P
October 26, 2007
BALARAM AND ANOTHER Vs. BACHAN SINGH AND OTHERS
April 3, 2007
BALESHWAR DAYAL JAISWAL Vs. STATE OF M P
October 9, 2007
BALKRISHNA CHHAPARIYA Vs. HIGH COURT OF JUDICATURE AT JABALPUR
August 27, 2007
BALUNATH S/O PRABHUNATH Vs. AADITYA S/O SITARAM
November 13, 2007
BANARSI DEVI JAIN Vs. M P TRANSPORT CO
December 5, 2007
BANARSI DEVI JAIN Vs. M P TRANSPORT COMPANY
December 6, 2007
BANE SINGH Vs. STATE OF M P
January 17, 2007
BANK OF MAHARASHTRA Vs. PRIYANKA OVERSEAS LTD. AND ORS.
August 16, 2007
BASANT SINGH Vs. STATE OF M P
May 3, 2007
BASANTILAL Vs. SHUSHEELADEVI
February 9, 2007
BHADDU Vs. STATE OF M P
December 4, 2007
BHAGATRAM ARORA Vs. BHAGWAT SWAROOP SHARMA
April 2, 2007
BHAGWAN CHARAN SON OF LALA BHAIYA Vs. STATE OF M P
February 12, 2007
Bhagwan Singh Vs. Shyamlal
January 19, 2007
BHAGWANDAS Vs. NOOR MOHAMMAD
July 9, 2007
BHAGWATIBAI Vs. STATE OF M P
July 12, 2007
BHARAT PANDEY Vs. STATE OF M.P.
April 10, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. RAMESH PRASAD
February 1, 2007
BHARTI RAI Vs. MUKESH RAI
July 17, 2007
BHARTIYA KISHAN SANGH DISTRICT BHIND Vs. UNION OF INDIA
September 19, 2007
BHASKAR RAO JOSHI Vs. ASHOK GRAH NIRMAN SAHKARI SAMSTHA
December 17, 2007
BHAV SING Vs. SAVIRANT
October 11, 2007
BHAWARLAL Vs. KASTURI BAI
July 10, 2007
BHERO PRASAD Vs. STATE OF M P
February 5, 2007
BHERULAL Vs. GRASIM INDUSTRIES LTD
April 24, 2007
BHONERAJA @ BHONESINGH @ DHURJANSINGH; SHEIKH HAKIM; HARDAS Vs. STATE OF MADHYA PRADESH
August 2, 2007
BHUPESH TAILOR Vs. MOHD IQBAL
August 29, 2007
BHURJI Vs. STATE OF MADHYA PRADESH
February 15, 2007
BHUSHAN Vs. BALA PRASAD
June 26, 2007
BHUWAN KUMAR RATHORE Vs. M.P. RAJYA SAHKARI BANK MARYADIT
July 24, 2007
BIHARI Vs. STATE OF M P
September 14, 2007
BIHARILAL Vs. PANNALAL
November 27, 2007
BIHARILAL TAMRAKAR Vs. STATE OF M. P.
January 25, 2007
BIJJU ALIAS BRIJLAL Vs. STATE OF M P
February 23, 2007
BIRENDRA KUMAR TIWARI Vs. DIRECTOR, C.P. RAILWAY BOARD
April 27, 2007
BIRJHA BAI Vs. STATE OF MP
November 1, 2007
BRAJESH KUMAR AWASTHI Vs. STATE OF M P
January 10, 2007
BRAJESH KUMAR CHAURASIA Vs. SECRETARY
February 8, 2007
BRAJESH KUMAR SHARMA Vs. RAMPRAKASH KULSHRESTHA
February 27, 2007
BRAJESH PRATAP SINGH Vs. STATE OF M P
May 1, 2007
BRIJ BAHADUR SINGH Vs. BHAGWAN RAJPUT
November 22, 2007
BRIJ KISHORE PALOD Vs. D M ENGINEERING P LTD
September 3, 2007
BRIJ KISHORE PARASHAR Vs. STATE OF M P
January 16, 2007
BRIJESH KUMAR JAIN Vs. STATE OF MP
September 11, 2007
BRIJLAL Vs. STATE OF M P
August 3, 2007
BRIJLAL KHILWANI Vs. SOHAN
March 29, 2007
BRUNDAVAN SHARMA Vs. CHARANJIT NAGPAL
February 13, 2007
BUDHARAM Vs. STATE OF M P
June 26, 2007
BUDHDHELAL SAHU Vs. HARDAS
July 5, 2007
BUTTAN BAI Vs. RAMLAL KEVAT
May 7, 2007
C P JAIN Vs. INSPECTOR BUILDING
January 16, 2007
CADBURY INDIA LTD. Vs. STATE OF M.P.
April 10, 2007
CADBURY INDIALIMITED Vs. UNION OF INDIA
August 16, 2007
CANARA TECHNOLOGIES LTD Vs. UNION OF INDIA
August 6, 2007
CENTER FOR ENVIRONMENT PROTECTION RESEARCH AND DEVELOPMENT INDORE Vs. STATE OF MADHYA PRADESH
March 23, 2007
CENTRAL BANK OF INDIA Vs. VIKRAM SINGH RANA
March 28, 2007
CENTRAL HATCHERIES PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
September 17, 2007
Central Hatcheries Pvt. Ltd. Vs. State of M.P.
January 9, 2007
CENTRAL INDIA MOTERS Vs. DEWASHISH
October 26, 2007
CHAGAN SINGH Vs. JOINT REGISTRAR
April 5, 2007
CHAMAN BAI Vs. STATE OF MADHYA PRADESH
July 16, 2007
CHAMPAK KUMAR Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
August 23, 2007
Chanan Singh Vs. State of M.P.
February 9, 2007
CHAND MEHTA Vs. C.K. DISTRIBUTOR
September 13, 2007
CHANDA BAI Vs. STATE OF M.P.
August 9, 2007
CHANDAN SINGH Vs. RANDHEER SINGH
March 15, 2007
CHANDARBAI Vs. MAHESH
July 20, 2007
CHANDER SINGH CHAMAR Vs. STATE OF MADHYA PRADESH
June 28, 2007
CHANDMAL Vs. LAXMINARAYAN
March 13, 2007
CHANDRA KUMAR Vs. STATE BANK OF INDIA
July 31, 2007
CHANDRA SHEKHAR Vs. NAVIN
November 20, 2007
CHANDRABHAN Vs. STATE OF M P
April 30, 2007
CHANDRAJIT SINGH Vs. SURENDRA NARAYAN GUPTA
May 16, 2007
CHANDRAKANTA JAISWAL Vs. LEELA BAI AND OTHERS
June 27, 2007
CHANDRAKANTA W/O MANAKLALJI SHARMA Vs. STATE OF M.P. AND OTHERS
January 11, 2007
CHANDRAPAL SINGH Vs. STATE OF M P
April 16, 2007
CHANDRAPARKASH Vs. RAMCHARAN
April 25, 2007
CHANDRIYA S/O MANSHARAM Vs. STATE OF M P
March 7, 2007
CHARAN Vs. STATE OF M P
September 19, 2007
CHARAN SINGH KANSANA Vs. STATE OF MP
January 3, 2007
CHARLI RAJA Vs. STATE OF M P
May 16, 2007
CHAUDHARY DILIP SINGH KANYA Vs. JIWAJI UNUVERSITY GWALIOR
September 25, 2007
CHENSING ALIAS CHENA BARELA Vs. STATE OF M P
August 29, 2007
CHETAK CONSTRUCTION LIMITED Vs. OM PRAKASH
August 31, 2007
CHETAN PATIDAR Vs. STATE OF M.P.
August 10, 2007
CHETRAM S/O MATHAI PARDHAN Vs. STATE OF M P
February 22, 2007
CHHAKODILAL SAKET Vs. STATE OF MADHYA PRADESH
January 11, 2007
CHHANUA Vs. STATE OF M P
February 9, 2007
CHHINGARAM Vs. STATE OF MADHYA PRADESH
July 30, 2007
CHHITU S/O NANSINGH BHIL Vs. STATE OF M.P.
January 24, 2007
CHHOTA Vs. KOYALI
January 19, 2007
CHHOTELAL Vs. STATE OF MADHYA PRADESH
March 12, 2007
CHIEF GENERAL MANAGER Vs. KRISHNA GOND
February 14, 2007
CHIEF MUNICIPAL OFFICER Vs. CHAMPALAL
April 24, 2007
CHOITHRAM HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA (UOI)
September 3, 2007
CHOTE LAL Vs. MULABAI
May 7, 2007
CHOUDHARY BUILDERS (P) LTD. Vs. PRINCIPAL SECRETARY, UNION OF INDIA (UOI)
January 4, 2007
CHOUDHARY CHHATAR SINGH Vs. HARSH KUWAR
May 14, 2007
CHUNNILAL SHARMA Vs. VIDYA SHARMA
October 23, 2007
CIT Vs. CHIRAG METAL ROLLING MILLS (P) LTD
March 21, 2007
CIT Vs. DEEPAK KUMAR GARG
May 11, 2007
CIT Vs. MADHYA PRADESH TYRES CO.
July 5, 2007
CIT, SPECIAL RANGE-2 Vs. VIPPY SOLVEX PRODUCTS LTD
March 29, 2007
COMMISSIONER Vs. VIDHYA CYLINDER PVT LTD
February 20, 2007
COMMISSIONER INCOME TAX Vs. CENTRAL INDIA GASES P LTD
September 20, 2007
COMMISSIONER OF C EX , BHOPAL Vs. LISHA ENGINEERING INDUSTRIES
October 1, 2007
COMMISSIONER OF INCOME TAX Vs. NARMADA GINNING AND PRESSING FACTORY
August 8, 2007
COMMISSIONER OF INCOME TAX Vs. MADHU BAI LODHA
September 13, 2007
COMMISSIONER OF INCOME TAX Vs. NARMADA GINNING AND PRESSING FACTORY
August 9, 2007
COMMISSIONER OF INCOME TAX Vs. FRONTLINE SOFTWARE AND SERVICES (P) LTD.
March 26, 2007
COMMISSIONER OF INCOME TAX Vs. AJITSINGH KHAJANCHI
April 25, 2007
COMMISSIONER OF INCOME TAX Vs. RATHI FINLEASE LTD
October 11, 2007
COMMISSIONER OF INCOME TAX Vs. K.D. WIRES (P) LTD.
September 13, 2007
COMMISSIONER OF INCOME TAX Vs. VIJAY FOUNDARY AND ENGG. WORKS
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. RAJENDRA KUMAR SINGH MODI
January 22, 2007
COMMISSIONER OF INCOME TAX Vs. SHIYA DAWOODI BOHARA JAMAT
October 17, 2007
COMMISSIONER OF INCOME TAX Vs. HOPE TEXTILES LTD.
May 2, 2007
COMMISSIONER OF INCOME TAX Vs. PANKAJ J. SANGHVI
April 9, 2007
COMMISSIONER OF INCOME TAX Vs. PREMIER INDUSTRIES (INDIA) LTD.
September 19, 2007
COMMISSIONER OF INCOME TAX Vs. SURESH CHAND GOYAL
January 11, 2007
COMMISSIONER OF INCOME TAX BHOPAL Vs. MORENA RE ROLLING INDUSTRIES DEV CO P LTD
April 5, 2007
COMMISSIONER OF INCOME-TAX Vs. LILASONS BREWERIES P. LTD
September 20, 2007
COMMISSIONER OF INCOME-TAX Vs. M.P. FINANCIAL CORPORATION
April 13, 2007
COMMISSIONER OF INCOME-TAX Vs. V.N. DUBE, PROPRIETOR, PHOENIX POULTRY
May 7, 2007
COMMISSIONER OF WEALTH TAX Vs. INDRANI BAI
August 30, 2007
COMMISSIONER, INCOME-TAX Vs. ASHOK KUMAR MANIBHAI PATEL
September 18, 2007
CROMPTON GREEVES LIMITED Vs. STATE OF M.P.
March 20, 2007
D D SHARMA Vs. MADHYA PRADESH RURAL ROADS DEVELOPMENT AUTHORITY
August 9, 2007
D N BHARTHARE Vs. STATE OF M P
November 20, 2007
D.K. SINGH PARIHAR Vs. STATE OF M. P.
May 16, 2007
DADU RAM ALIAS MOHANLAL Vs. STATE OF MADHYA PRADESH
January 24, 2007
DALSINGH Vs. SHANTILAL
June 25, 2007
DALSO BAI Vs. HALKO BAI
July 12, 2007
DAMODAR SHARMA Vs. NATHU RAM JATAV
February 26, 2007
DARSHATH Vs. STATE OF M P
December 3, 2007
DASHRATH PRASAD Vs. STATE OF MADHYA PRADESH
January 9, 2007
DATA RAM Vs. STATE OF MADHYA PRADESH
August 16, 2007
DAYALU @ DAYARAM Vs. STATE OF M.P.
January 4, 2007
DAYARAM S/O KUNWARJI Vs. BADRISINGH S/O AMRITSINGH
March 29, 2007
DEEPA KUTTAPAN Vs. ANIL RAJAN
January 12, 2007
DEEPAK CHATURVEDI Vs. STATE OF MP
November 23, 2007
DEEPENDRA SINGH ALIAS DEEPAK PARIHAR Vs. SHAKUNTALA PAL
September 28, 2007
DEEPU Vs. STATE OF M .P.
June 20, 2007
DEO KUMAR Vs. KAILASH CHAND
June 29, 2007
DEPUTY COMMISSIONER OF INCOME TAX (ASSTT.) Vs. BHOPAL MOTORS LTD.
July 17, 2007
DEVDAS Vs. KALYAN
March 20, 2007
DEVENDRA KUMAR Vs. RAJENDRA SINGH
February 1, 2007
DEVENDRA KUMAR JAIN Vs. MANOHAR LAL
May 15, 2007
DEVENDRA KUMAR PATLE Vs. MANJUSHRI PATLE
December 3, 2007
DEVENDRA SINGH Vs. STATE OF M P
July 10, 2007
DEVENDRA SINGH Vs. STATE OF M P
April 30, 2007
DEVESH KUMAR PATHAK Vs. STATE OF MADHYA PRADESH
July 5, 2007
DEVI PRASAD SHRIVASTAVA Vs. ZILA SAHKARI KRISHI AND GRAMIN VIKAS BANK
February 20, 2007
DEVI SINGH & ORS Vs. SAJIDKHAN & ORS
July 24, 2007
DEVISINGH Vs. VIKRAMSINGH
October 17, 2007
DEVISINGH S/O NIRBHAYSINGH Vs. STATE OF M P
February 28, 2007
DEVKI LEASING AND FINANCE LTD Vs. NATIONAL COMMODITY
June 11, 2007
DEVKUNWARBAI Vs. SAIDA BEGAM
May 9, 2007
DEVRAJ S/O BALDEV PRASAD SHARMA Vs. NAINA DEVNANI W/O RAMESH DEVNANI AND OTHERS
October 16, 2007
Dewas Development Authority Vs. State of M.P.
February 12, 2007
DHANIRAM TEKAM Vs. STATE OF M P
August 6, 2007
DHANNALAL & ANR Vs. NARAYAN PRASAD & ORS
January 11, 2007
DHANNALAL S/O BHUWANJI JAT Vs. STATE OF M P
April 10, 2007
DHARAMDAS NEEHLANI Vs. STATE GOVT OF M P
August 17, 2007
DHARAMPAL Vs. STATE OF M P
May 15, 2007
DHARMENDRA BAHADUR SINGH Vs. SCINDIA ENGINEERING COLLEGE
March 21, 2007
DHARMENDRA KUMAR Vs. LAXMI NARAYAN AND ORS.
February 6, 2007
DHARMENDRA KUMAR MOTIWALA Vs. VIDYA THAKUR
January 10, 2007
DHARMENDRA PRATAP SINGH ALIAS KUNWAR SINGH Vs. STATE OF M P
December 11, 2007
Dharmendra Singh Vs. State of M.P.
January 15, 2007
DHIRAJSINGH KALUSINGH Vs. SARDARSINGH LALJIRAM
April 28, 2007
DHULYA @DHLJI S/O UMMAD Vs. STATE OF M.P.
June 20, 2007
DHYAN SINGH Vs. SHAKUNTALABAI
March 28, 2007
DILIP Vs. ASHA
February 14, 2007
DILIP S/O DAYARAM Vs. SHYAMDEV S/O RAM KHILAWAN MEHTA
April 17, 2007
DILJEET MOHAN GORAKSHKAR Vs. STATE OF MADHYA PRADESH
October 5, 2007
DILSHAD BEE W/O IQUBAL Vs. KASAM
March 28, 2007
DINESH GYANANI Vs. STATE OF M P
June 21, 2007
DINESH MALVIYA Vs. SHAMIM MIYAN
August 14, 2007
DINESH S/O SHRI RADHESHYAM Vs. STATE OF M P
August 13, 2007
DINESH SHARMA Vs. STATE OF M.P.
July 17, 2007
DINESH SHARMA Vs. PT RAMPRASAD PUJARI DHARMIK
November 13, 2007
DINKAR JOSHI Vs. NITIN TIWARI
November 29, 2007
DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH Vs. S C DIXIT
October 8, 2007
DIRENDRA SINGH Vs. GOPI SINGH KALICHARAN
February 8, 2007
Dirgan Lodhi Vs. State of M.P.
July 23, 2007
DIVISIONAL RAILWAY MANAGER Vs. TRIVENI BAI JHARIYA
May 1, 2007
DIWAN JODHARAM CONTRACTOR Vs. UNION OF INDIA
January 5, 2007
DIWAN SINGH Vs. STATE OF M P
August 24, 2007
DURGA KORI Vs. RAM GOPAL
November 28, 2007
DURGA PRASAD Vs. LAXMINARAYAN RAM GOPAL
September 17, 2007
DUSHYANT CHIMANIA Vs. STATE OF M P
February 1, 2007
DWARIKA PRASAD Vs. SMT. NIRMALA
March 29, 2007
DWARIKAPRASAD TIWARI Vs. STATE OF M P
July 27, 2007
DY C M E SUB AREA MANAGER Vs. UNION OF INDIA
September 27, 2007
Dy. Commissioner of Income Tax, Special Range-2 Vs. Vippy Solvex Products Ltd.
March 29, 2007
EASTERN AIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
February 6, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOHANLAL
July 31, 2007
EXECUTIVE ENGINEER (CIVIL), MPEB Vs. ASSTT COMMR, C EX, UJJAIN
November 13, 2007
FAKEER MOHAMMAD Vs. RAMESHCHANDRA
January 16, 2007
FALKAN MEDICO LTD. Vs. PANKAJ ADVERTISING
September 14, 2007
FAREED BAIG Vs. STATE OF M P
September 11, 2007
FATEMA BAI Vs. STATE OF MP
April 19, 2007
FATTU Vs. RAJU SINGH
January 8, 2007
FAYYUM Vs. STATE OF M P
August 14, 2007
FIVE STAR DEVELOPERS PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
March 6, 2007
FOOD CORPORATION OF INDIA Vs. SANCHETI RICE MILL
September 5, 2007
FR LUCAS I Vs. STATE OF M P
August 10, 2007
FR. LUCAS I Vs. STATE OF M.P.
August 1, 2007
G L PUROHIT Vs. ISHAQ ALI ROSHAN
October 5, 2007
GABBAR SINGH Vs. COLLECTOR GWALIOR
February 6, 2007
GAJANAND AWASTHY Vs. SHARIF KHAN
October 24, 2007
GANESH PRASAD Vs. STATE OF M.P.
September 11, 2007
GANESH RAO Vs. MADHYA PRADESH STATE ELECTION COMMISSION
April 18, 2007
GANGA RAM PATEL Vs. MOHAMMAD ZAHEED KHAN
April 17, 2007
GANJA Vs. STATE OF M P
May 4, 2007
GANPAT Vs. DARSHANLAL
March 21, 2007
GANPAT Vs. STATE OF M P
August 14, 2007
GARIMA AUTOMOBILES P. LTD. Vs. STATE
December 3, 2007
GATIMAN AUTO PVT LTD Vs. UNION OF INDIA
July 26, 2007
GATTI RAM ALIAS MANI RAM Vs. STATE OF M P
May 8, 2007
GAURISHANKAR Vs. MADANLAL
September 26, 2007
GAYA PRASAD PATHAK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2007
GAYADEEN SINGH TOMAR Vs. STATE OF M P
August 14, 2007
GEETA DEVI YADAV Vs. ARCHANA
September 6, 2007
GENDALAL Vs. STATE OF M P
July 4, 2007
GENDLAL AGRAWAL Vs. STATE OF M P
February 2, 2007
General Manager Vs. State of M.P.
January 16, 2007
GHANSHYA SWAROOP SHARMA Vs. DIRECTOR GENERAL OF POLICE, BHOPAL AND OTHERS
March 21, 2007
GHANSHYAM Vs. KANHAIYALAL
May 2, 2007
GHASIRAM Vs. STATE OF M P
September 20, 2007
GILT PACK LTD. Vs. COMMISSIONER OF INCOME TAX
February 1, 2007
GIRDHARILAL Vs. CHHAGANLAL
July 23, 2007
GIRRAJ GUPTA Vs. STATE OF M. P.
January 23, 2007
GIRVARSINGH RAWAT Vs. STATE OF M P
February 14, 2007
GOKUL PRASAD Vs. STATE OF MADHYA PRADESH
July 4, 2007
GOKUL S/O NAGGAJI Vs. STATE OF M P
May 15, 2007
GOPAL GARG Vs. M P GOVT
July 11, 2007
GOPAL SHARMA Vs. CENTRAL BUREAU OF NARCOTICS INDORE
August 2, 2007
GOPI BAI Vs. STATE OF M P
March 23, 2007
GOPI PRASAD Vs. STATE OF M P
March 6, 2007
GOURILAL LAXMAN Vs. BANESINGH DEVILAL
October 15, 2007
GOVERDHAN GURJAR Vs. STATE OF MP
September 25, 2007
GOVERDHANDAS AGRAWAL Vs. GOPIBAI AGRRAWAL
September 3, 2007
GOVERNMENT OF M.P. AND OTHERS Vs. RAKESH KUMAR GUPTA
May 1, 2007
GOVIND MADHAV TIWARI Vs. ZILA SAHKARI KENDRIYA BANK
March 12, 2007
GOVIND S/O MADHUJI BHARTI Vs. STATE OF M P
August 7, 2007
GOVIND S/O SHANTILAL GUPTA Vs. STATE OF M P
February 27, 2007
GOYAL M.G. GASES PVT. LTD. AND ANOTHER Vs. KAMALJEET SINGH BHATIA AND ANOTHER
May 18, 2007
GREATER GWALIOR SHMASHAN JEERNODDHAR TRUST GWALIOR Vs. STATE OF M P
August 14, 2007
GUDDA Vs. STATE OF M. P.
July 30, 2007
GUDDI DEVI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
March 12, 2007
Guizar Vs. State of M.P.
January 4, 2007
GULABBAI Vs. STATE OF MADHYA PRADESH
April 30, 2007
GULE BEGUM Vs. STATE OF M P
February 20, 2007
GULKHAN Vs. OM PRAKASH KHATRI
October 30, 2007
GURMEET SINGH Vs. NAGAR NIGAM
April 25, 2007
GWALIOR DISTILLERIES LTD Vs. UNION OF INDIA
August 21, 2007
GWALIOR DUGDHA SANGH Vs. STATE OF M P
September 7, 2007
GYANCHAND Vs. MOHANLAL
July 24, 2007
GYARSI LAL Vs. RAJESH KUNWARI
March 2, 2007
HAFIZ NOORBUX Vs. DATTATREY JOSHI
October 30, 2007
HAFIZ ZAKIR HUSSAIN Vs. AKOLA JANTA COMMERCIAL CO OPERATIVE BANK LTD
October 17, 2007
HAJI MOHD Vs. RAVINDRA
September 18, 2007
HAJI MOHD ISLAM Vs. ASGAR ALI
March 7, 2007
HAKIM ALI Vs. VIJAY BAHADUR
May 8, 2007
HALKI BAI Vs. RAJENDRA KATIKEY
August 16, 2007
HANNU @ HANIF Vs. STATE OF M P
October 24, 2007
HANSA Vs. STATE OF M P
March 19, 2007
HANSRAJ Vs. STATE OF M. P .
February 15, 2007
HARI Vs. STATE OF M P
May 2, 2007
HARI RAM SHEHAR Vs. STATE OF M.P.
July 24, 2007
HARI SIDDHI CONSTRUCTION COMPANY Vs. RAGHUNANDAN
August 31, 2007
HARIDAS CHAUDHRY Vs. STATE OF M P
November 28, 2007
HARIHAR SINGH Vs. DILAU
October 15, 2007
HARIKISHAN Vs. STATE OF M P
February 2, 2007
Hariom Agrawal Vs. Prakash Chand Malviya
October 8, 2007
HARIOM VANI Vs. MUNNALAL MAHESHWARI
April 25, 2007
HARIPAL SINGH Vs. RAJESH
April 9, 2007
HARIPRASAD Vs. DHANNU SHYAMLAL
March 15, 2007
HARIPRASAD TIWARI Vs. RAJARAM YADAV @ PYARELAL YADAV
April 4, 2007
HARIRAM ALIAS HARISHANKAR Vs. STATE OF MADHYA PRADESH
April 3, 2007
Harish chandra Vs. P.K. Dwivedi
March 14, 2007
HARISH CHANDRA AGRAWAL Vs. STATE OF M P
May 8, 2007
HARISH RAISEN Vs. KAVITABAI RAISEN
April 27, 2007
HARISH TOLANI Vs. MUNICIPAL CORPORATION
May 10, 2007
HARISHANKAR SHARMA Vs. SHRIKRISHNA DUBEY
October 3, 2007
HARISHANKAR SHARMA Vs. SHRIKRISHAN DUBEY
October 31, 2007
HARPRASAD MISHRA Vs. STATE OF M P
January 10, 2007
HASEENABI D/O WASAL BAIG Vs. KADIR BAIG S/O RASUL BAIG
October 26, 2007
HASHIMALI TAHIRALI Vs. SHASHIKANT MANAKCHAND (D) BY L.RS.
October 15, 2007
HASTIMAL Vs. JAGDISH
December 3, 2007
HAV GAMBHIR SINGH CHAHAR Vs. UNION OF INDIA
March 1, 2007
HEERALAL BARIA Vs. M P STATE ELECTRICITY BOARD
July 17, 2007
HEMANT KUMAR PANDEY Vs. STATE OF MP
October 4, 2007
HEMRAJ Vs. DIRECTOR SERICULTURE BHOPAL
August 6, 2007
HILL EDUCATION SOCIETY GWALIOR Vs. SHIV SHANKAR GOYAL
December 13, 2007
HIND SYNTEX LTD Vs. SHREE MANGAL
March 12, 2007
HINDUSTAN FOOD PRODUCTS INDIA Vs. STATE OF M P
February 4, 2007
HIRAKUMAR THAKUR JAIPAL SINGH Vs. STATE OF MP
September 17, 2007
HIRALAL Vs. DEVMURTI DHWARKANATH MANDIR SAILNA
September 11, 2007
HIRALAL JAIN Vs. STATE OF M.P.
December 3, 2007
HIRENDRA BHOLA Vs. GULATI MARKETING COMPANY
March 12, 2007
HORILAL Vs. STATE OF M P
April 9, 2007
HUKIYA BAI Vs. STATE OF M .P .
January 17, 2007
HUKUMSINGH S O PHOOLSINGH Vs. STATE OF M P
November 12, 2007
HULSIBAI Vs. MOHANLAL
April 10, 2007
I I T S COLLEGE Vs. STATE OF MP
July 31, 2007
I J DIWAN; M L SHYAM; SHRIRAM CHOUBEY Vs. STATE OF MADHYA PRADESH
August 30, 2007
I.C.B. PVT. LTD., INDORE Vs. ADDL. COMMISSIONER OF COMMERCIAL TAX AND OTHERS
January 4, 2007
IBRAHIM Vs. GOVERNMENT OF M P
April 26, 2007
IMRAN SHEKH Vs. BUBULAL VERMA
September 6, 2007
IMRAT Vs. STATE OF MADHYA PRADESH
March 8, 2007
In the matter of Reference of Contempt against Jagmohan Parashar Vs. .
March 13, 2007
INDIAN COFFEE HOUSE Vs. STATE OF MADHYA PRADESH
February 23, 2007
INDIAN INFRASTRUCTURE EQUIPMENT LTD. Vs. CHECK-POST OFFICER
March 19, 2007
INDIAN POTASH LTD Vs. UNION OF INDIA
January 9, 2007
INDIRA KUMARI Vs. VISHNUKUMAR NATHULALJI PAWAR
September 27, 2007
INDORE PREMIER CO OP BANK Vs. SUNDER LAL MULCHANDRA CHOUDHARY
January 31, 2007
INDORE ROLLING MILLS Vs. STATE OF M P
February 1, 2007
INTERNATIONAL ELECTRICALS Vs. SUNITAL JAIN
November 22, 2007
IQBAL Vs. STATE OF M P
March 29, 2007
ISHAQ MOHD Vs. WELFARE COMMISSIONER
July 31, 2007
J B SHARMA Vs. STATE OF M P
April 26, 2007
Jagan Vs. State of M.P.
January 2, 2007
JAGANNATH Vs. STATE OF M P
November 20, 2007
JAGDISH Vs. NARESH SONI
April 2, 2007
JAGDISH Vs. ASHOK KUMAR GUREJA
August 2, 2007
JAGDISH Vs. STATE OF M P
June 18, 2007
JAGDISH AND ORS Vs. STATE OF M P
September 18, 2007
JAGDISH CHANDRA Vs. COLLECTOR DISTT DEWAS
February 13, 2007
JAGDISH CHANDRA PARASHAR Vs. STATE OF M P
January 24, 2007
JAGDISH CONSTRUCTIONS LTD Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
March 23, 2007
JAGDISH KUMAR BALWANI AND OTHERS Vs. GULAM HUSSAIN AND OTHERS
July 16, 2007
JAGDISH RATHORE Vs. STATE OF M P
March 21, 2007
JAGMOHAN PARASHAR Vs. STATE OF M P
March 13, 2007
JAGRAM SHAKYA Vs. GOKUL PRASAD
October 17, 2007
JAI SINGH Vs. STATE OF M P
May 15, 2007
JAIDEV SINDDHA Vs. JAIPRAKASH SIDDHA
July 19, 2007
JAIHIND PROJECTS LIMITED Vs. STATE OF MADHYA PRADESH
May 3, 2007
Jaipal Singh Vs. State of M.P.
April 13, 2007
JAL PRADAY VIBHAG KARMCHARI SANGH Vs. STATE OF M P
February 15, 2007
JALISA BEGUM Vs. JAGDISH SAHU
November 22, 2007
JAMANABAI Vs. DINESH
September 20, 2007
JAMSINGH Vs. STATE OF M P
September 25, 2007
JAN SEVA SHIKSHAN SAMITI Vs. STATE OF M P
December 14, 2007
JANDEL SINGH Vs. STATE OF M P
December 13, 2007
JANKI AND OTHERS Vs. AFROZ AND OTHERS
August 13, 2007
JANTANTRA GRIHA NIRMAN COOPERATIVE SOCIETY LTD Vs. STATE OF MADHYA PRADESH
August 2, 2007
JAPIKA CHEMICAL INDUSTRIES INDIA PVT LTD Vs. STATE OF M P
April 3, 2007
JATHU @ JETHULAL Vs. STATE OF M P
March 15, 2007
JAWAHAR Vs. STATE OF M P
February 14, 2007
JAWLIBAI & ORS Vs. CHANDRAKANT & ORS
December 10, 2007
JAYANT PRATAP SINGH Vs. DIRECTOR TECHNICAL EDUCATION
September 5, 2007
JAYNARAYAN Vs. ASHOK KUMAR SINGHAL
January 12, 2007
JAYRAM PATEL Vs. JAY SINGH
May 2, 2007
JEEVAN LAL Vs. STATE OF MP
August 21, 2007
JEEVAN SINGH Vs. STATE OF M P
February 19, 2007
JEKARAM JUMNANI Vs. STATE OF M P
August 13, 2007
JETHANAND AND COMPANY Vs. MOHAN AND COMPANY
April 12, 2007
JHABBU Vs. STATE OF M P
April 11, 2007
JHAMSINGH Vs. STATE OF MADHYA PRADESH
September 21, 2007
JHANAK Vs. SANTOSHI
November 30, 2007
JHEESHADEVI PASWAN Vs. KISHAN BABBU RATHORE
March 26, 2007
JHINNU Vs. STATE OF MADHYA PRADESH
July 17, 2007
JITENDRA VOHRA Vs. SUNIL SHARE
February 20, 2007
JITTU ALIAS JITENDRA Vs. STATE OF M P
July 17, 2007
JITTU ALIAS JITENDRA BHAVSAR Vs. STATE OF M P
July 31, 2007
JIYAJI RAO COTTON MILLS LTD Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION DELHI
February 21, 2007
JOGENDRA SINGH Vs. VIRENDRA BRIJLAL SHAH
September 27, 2007
JOHAR RANA Vs. STATE OF M P
August 27, 2007
JUGAL KISHORE Vs. STATE OF MADHYA PRADESH
January 4, 2007
JUGAL RATHORE Vs. JAGDISH RATHORE
March 14, 2007
JYOTI SIMLOT Vs. M M UPADHYAYA
November 13, 2007
K BHATTACHARYA Vs. STATE OF MADHYA PRADESH
July 19, 2007
K G TETWAL Vs. STATE OF M P
February 5, 2007
K M MISHRA Vs. STATE OF M P
February 13, 2007
K.C. Shrivastava Vs. State of M.P.
January 22, 2007
KADHORA AHIRWAR Vs. STATE OF M P
April 18, 2007
KAILASH Vs. STATE OF M.P.
April 11, 2007
KAILASH Vs. STATE OF M P
January 9, 2007
KAILASH AND OTHERS Vs. AHMED AND OTHERS
March 17, 2007
KAILASH CHANDRA SHARMA Vs. E GURUNATH
January 17, 2007
KAILASH KHEMANI Vs. SMT. MEENA KHEMANI
April 5, 2007
KAILASH PRASAD TIWARI Vs. M.P. INDUSTRIAL TRIBUNAL
April 11, 2007
Kailash S/o Baluji Vs. State of M.P.
June 28, 2007
KAILASHNATH CHOUBEY Vs. STATE OF MP
October 1, 2007
KAILASHVAN GOSWAMI Vs. STATE OF MP
November 30, 2007
KALABAI Vs. RAJESH
January 19, 2007
KALAWATI Vs. MUNNA LAL
February 13, 2007
KALLU KHAN (DECEASED) THROUGH L.RS. SMT. BASIRAN BI AND OTHERS Vs. ABDUL AZIZ (DR.) AND OTHERS
July 30, 2007
KALLU SINGH; SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
August 9, 2007
KALU @ KALURAM S/O BHOPAJI Vs. NIRANJAN S/O TULSIRAM
September 26, 2007
KALU DHANNA BHIL Vs. BANSILAL JAGANNATH VERMA
November 13, 2007
KAMAL Vs. STATE OF M P
November 19, 2007
KAMAL Vs. STATE OF MP
October 24, 2007
KAMAL CHAND Vs. SHANKER LAL AND OTHERS
August 1, 2007
KAMAL SINGH Vs. STATE
September 14, 2007
KAMAL SINGH Vs. MOHD RAFIQ
September 21, 2007
KAMAL SINGH RANJIT SINGH Vs. BHAWARIBAI
July 17, 2007
KAMALJEET SINGH BHATIA Vs. GOYAL M G GASES PVT LTD
May 18, 2007
KAMLA BAI Vs. STATE OF MP
November 2, 2007
KAMLA DHURVE Vs. SATYA PRAKASH
May 14, 2007
KAMLA PATEL Vs. STATE OF M P
April 11, 2007
KAMLESH ALIAS MOHINI ARORA Vs. NEW INDIA INSURANCE COMPANY AND OTHERS
August 20, 2007
KAMLESH GOUR Vs. STATE OF M P
October 31, 2007
KAMLESH JAIN Vs. STATE OF M P
December 14, 2007
KAMLESH KAHAR Vs. ASHIF KHAN
December 12, 2007
KAMLESH KUMAR SHARMA Vs. STATE OF M.P. AND ORS.
March 20, 2007
KANAK SINGH Vs. STATE OF M P
August 16, 2007
KANCHHEDI LAL Vs. PRESIDING OFFICER
August 8, 2007
KANDARIA CONSTRUCTIONS COMPANY Vs. STATE OF MADHYA PRADESH
February 20, 2007
KANDHI LAL Vs. ABHILASH KUMAR
May 15, 2007
KANHIYALAL Vs. VISHNU GIRI
November 30, 2007
KANKAR MUNJARE Vs. GAURISHANKAR
September 26, 2007
KANRIYA DANGI Vs. STATE OF MADHYAPRADESH
February 21, 2007
KANTA DEVI Vs. SHIV PARVATI MANDIR
March 15, 2007
KAPLI DEO Vs. STATE OF M.P.
September 25, 2007
KAPOOR SINGH Vs. STATE OF M P
March 29, 2007
KAPSI YADAV Vs. PRADEEP ALIAS BABLU
November 21, 2007
KASHI RAM Vs. STATE OF MADHYA PRADESH
February 20, 2007
KASHI RAM DEHALWAR Vs. UNION OF INDIA
July 12, 2007
KASHIRAM GANESHRAM Vs. HARIRAM RANDHIR SINGH
October 11, 2007
KAVAWATIBAI Vs. MOHANLAL
April 17, 2007
KAVITA SHARMA Vs. ASHWNI KUMAR
November 22, 2007
KEDARNATH SHARMA Vs. UNION OF INDIA
August 9, 2007
KESHAV DAS AGRAWAL Vs. GENERAL MANAGER, UCO BANK
September 26, 2007
KESHAV DUBEY Vs. CHANDRA MOHAN AGNIHOTRI
July 17, 2007
KESHAV PRASAD SAHU Vs. MAMTA BAI
January 3, 2007
KESHAV PRATAP SINGH AND ORS Vs. STATE OF M P
August 31, 2007
KETI CONSTRUCTIONLIMITED Vs. STATE OF M P
July 5, 2007
KHACHORILAL Vs. STATE OF M P
October 12, 2007
KHAIRAJMAL Vs. STATE OF M. P.
May 3, 2007
KHAIRUNISHA Vs. SUBHASH ALIAS PUNJABI
October 9, 2007
KHEMACHAND SAHU Vs. CHHINGELAL RAI
August 31, 2007
KHEMCHAND MOTILAL JAIN Vs. STATE OF M P
February 8, 2007
Khilawan Singh Vs. State of M.P.
October 11, 2007
KHUMAN SINGH Vs. STATE OF MP
November 1, 2007
KHUMEJA BOHRA S/O SHAKIR HUSSAIN Vs. JAFFAR KHAN S/O MOHD SHARIF
April 17, 2007
KHURSHEED Vs. MAHESH CHANDRA GUPTA
January 23, 2007
KHURSHEED AHMAD Vs. MEHRUNNISHA
March 2, 2007
KHURSHEED AHMED Vs. UNION OF INDIA
July 13, 2007
KHUSHALCHAND Vs. DILIP KUMAR
July 17, 2007
KHUSHENDRA BORKAR Vs. STATE OF UTTAR PRADESH
September 24, 2007
KHYALIRAM Vs. STATE OF M P
July 11, 2007
KIRAN Vs. STATE OF M P
February 1, 2007
KIRAN Vs. MOHAN SINGH
July 19, 2007
KISHAN Vs. STATE OF M P
August 6, 2007
KISHAN GOPAL VASSAL Vs. STATE OF M P
March 30, 2007
KISHANLAL Vs. BHANWARLAL
February 22, 2007
Kishore Lowalekar Vs. State of M.P.
April 19, 2007
Kishori Lal Vs. State of M.P.
June 19, 2007
KOMAL Vs. HARYANA NAGAR NIRMAN SAHKARI SAMSTHA
June 30, 2007
KOMAL SINGH Vs. STATE OF M P
March 8, 2007
KRISHI UPAJ MANDI SAMITA BADA MALHARA Vs. YASHWANT SINGH BUNDELA
October 9, 2007
KRISHI UPAJ MANDI SAMITI, CHHATARPUR Vs. YASHWANT SINGH BUNDELA
April 18, 2007
KRISHNA DEO PASSEY Vs. STATE BANK OF INDIA
June 26, 2007
KRISHNA PRASAD CHATURVEDI Vs. KAMLA CHATURVEDI
March 30, 2007
KRUTI Vs. MANNALAL PANNALAL CONSTRUCTION PVT LTD
February 8, 2007
KUNAL KANTI MAJEE Vs. CHANCELLOR RANI DURGAWATI VISWA VIDYALAY
July 3, 2007
Kundanlal Vs. State of M.P.
May 1, 2007
KUNJAN SINGH Vs. STATE OF M P
October 24, 2007
KUSUM Vs. KAMAL KUMAR SONI
August 17, 2007
KUSUM FOUNDRY METAL WORKS PVT. LTD. Vs. COMMISSIONER, CENTRAL EXCISE, INDORE
March 30, 2007
KUSUM THAGELE Vs. NATIONAL INSURANCE CO LTD
October 30, 2007
KUWAR MANOHAR SINGH Vs. JOINT REGISTRAR
August 8, 2007
LACHHU@ LAKSHMAN Vs. STATE OF M.P.
January 11, 2007
LAHKU Vs. STATE OF M P
November 20, 2007
LAJJA BAI Vs. STATE OF M P
September 10, 2007
LAJJAGIRI Vs. STATE OF MADHYA PRADESH
April 3, 2007
LAKHAN LAL SONKAR Vs. GUN CARRIAGE FACTORY
January 12, 2007
LAKHAN SINGH Vs. STATE OF M P
August 30, 2007
LAKHANLAL AGRAWAL Vs. STATE OF M P
March 9, 2007
Lakhanpuri @ Sonu Baba S/o Daulatpuri Vs. State of M.P.
April 27, 2007
Lakhansingh S/o Jagannath Vs. State of M.P.
January 15, 2007
LAKKHU BAI AND OTHERS Vs. SUNIL AND OTHERS
June 29, 2007
LALIT Vs. ABDUL RASHID
April 9, 2007
LALITA DEVI Vs. LAXMINARAYAN
September 20, 2007
LALLU SINGH Vs. STATE OF M P
February 26, 2007
LARSEN AND TOUBRO LTD Vs. NAND BANGAD
December 14, 2007
LATA PATLE Vs. KAMLESH GAUTAM
September 19, 2007
LATE KAMLABAI Vs. RAJESH KALAL
August 14, 2007
LATIF ALI Vs. STATE OF M P
June 20, 2007
LATORA Vs. STATE OF MADHYA PRADESH
August 7, 2007
LATORI CHAMAR Vs. STATE OF M P
January 10, 2007
LAXMAN PRASAD SINGH Vs. GENERAL MANAGER, S. E. RAILWAY AND OTHERS
February 20, 2007
LAXMI Vs. JAI KARAN PRASAD SHUKLA
July 3, 2007
LAXMI GRIH UDYOG Vs. STATE OF MADHYA PRADESH
March 8, 2007
LAXMI PRASAD JAT Vs. SETH RAMDAYAL JAT
August 7, 2007
LAXMI SHARMA Vs. STATE OF M.P.
March 23, 2007
LAXMIBAI & ORS Vs. RASHID & ORS
April 3, 2007
LAXMICHAND Vs. MURTY SHRI LAXMINARAYAN
February 2, 2007
LAXMIKANT SHARMA ALIAS LAXMISHANJAR Vs. NARAYAN SINGH
April 19, 2007
LEELA SHARMA Vs. STATE OF M P
April 17, 2007
LEEMA Vs. DEVESH KUMAR
March 7, 2007
LILLI ALIAS SURENDRA PANDEY Vs. STATE
September 25, 2007
Lokesh Vs. State of M.P.
March 19, 2007
LOKESH SANYAL Vs. STATE OF M. P.
February 14, 2007
LONGPURIJI Vs. RAJESH
April 20, 2007
LOVELY BOMBAY VARIETY SHOW Vs. STATE OF M P
January 22, 2007
M K S ENGINEERING CO P LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX
April 27, 2007
M L GOLE Vs. M P ELECTRICITY BOARD
December 6, 2007
M N SINGH Vs. SOUTH EASTERN COAL FIELDS
October 29, 2007
M P ELECTRICITY BOARD Vs. SHOBHANATH PANDEY
February 19, 2007
M P FRUIT PRODUCT Vs. M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
September 14, 2007
M P HOUSING BOARD Vs. SOHANLAL CHOURASIA
October 31, 2007
M P LAGHU UDYOG NIGAM LTD Vs. DIGVIJAY INDUSTRIES P LTD
June 19, 2007
M P MOTOR Vs. GURAVINDER SINGH
October 1, 2007
M P POWER GENERATING CO LTD Vs. FLOW MORE PVT LTD
December 7, 2007
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SUSHILABAI
February 6, 2007
M P STATE CIVIL SUPPLIES CORPORATION LTD Vs. NARAIN AGARWAL
October 30, 2007
M P STATE CO OPERATIVE DAIRY FEDERATION Vs. MADAN LAL CHOURASIA
April 10, 2007
M P STATE CO OPERATIVE UNION LTD Vs. J L KASHYAP
February 6, 2007
M P STATE CO-OPERATIVE DAIRY FEDERATION Vs. MADAN LAL CHOURASIA
August 9, 2007
M P STATE ELECTRICITITY BOARD Vs. ANAND TRANSFORMERS PVT LTD
November 20, 2007
M P STATE ELECTRICITY BOARD Vs. RAM SINGH MESRAM
August 7, 2007
M P STATE ELECTRICITY BOARD Vs. SHANTI DEVI
May 3, 2007
M P TEXTILE CORPORATION LTD Vs. MAHENDRA CONSTRUCTIONS
July 10, 2007
M P URJA VIKAS NIGAM LTD Vs. RUDRA PRASAD MISHRA
May 2, 2007
M. Geeta Vs. Union of India
February 7, 2007
M.P. ELECTRICITY BOARD Vs. LAXMINARAYAN AND OTHERS
September 27, 2007
M.P. High Court Bar Association Vs. State of M.P.
February 21, 2007
M.P. POLICE HOUSING CORPORATION Vs. ANIL PRADHAN
April 10, 2007
M.P. RAJPATRIT AYURVED CHIKITSA SANGH AND OTHERS Vs. STATE OF M.P. AND ANOTHER
January 16, 2007
M.P. TEXTBOOKS CORPORATION, BHOPAL Vs. ANIL JETHLI
August 31, 2007
MADAN MOHAN Vs. SATISH KUMAR
January 19, 2007
Madan Mohan Kaushik Vs. State of M.P.
July 13, 2007
MADAN PARMALIYA Vs. STATE OF MADHYA PRADESH
March 23, 2007
MADAN SINGH Vs. HAMID
January 10, 2007
MADHAV Vs. STATE OF M P
September 28, 2007
MADHURI Vs. STATE OF M P
August 9, 2007
MADHURI ASWANI Vs. ARJUNDAS ASWANI
April 3, 2007
MADHUSUDAN RAY AND ANOTHER Vs. KAILASHCHANDRA AND OTHERS
October 31, 2007
MADHUSUDAN UPADHYAY Vs. STATE OF M.R
April 19, 2007
MADHVI KHAMBRA (DR.) Vs. STATE OF M.P. AND OTHERS
September 18, 2007
MADHYA PRADESH GRIH NIRMAN MANDAL Vs. KAMALA DEVI
June 21, 2007
MADHYA PRADESH RAJYA KRISHI AUR GRAMIN VIKAS BANK Vs. MADHYA PRADESH RAJYA KRISHI AUR GRAMIN VIKAS BANK KARAMCHARI
April 12, 2007
MAHADEO THAKURLAL CHOURASIA Vs. SUB ENGINEER P W D
September 5, 2007
MAHALAXMI TRADERS Vs. SUDARSHAN INDUSTRIES
February 13, 2007
Mahanagar Safai Kamgar, Kalyan Sahkari Samiti Maryadit Vs. Municipal Corporation, Jabalpur
March 23, 2007
MAHANT SHYAMDAS GURU MOHANDAS Vs. LALARAM M KORI
August 29, 2007
MAHAVIR GRIH NIRMAN SAHKARI SANSHTA Vs. STATE OF MP
December 7, 2007
MAHENDRA GOYANKA Vs. STATE OF MP
August 9, 2007
MAHENDRA SINGH Vs. STATE OF M P
July 30, 2007
MAHESH Vs. RRAKHI
February 7, 2007
MAHESH CHAND Vs. NISHAR KHAN
October 30, 2007
MAHESH KUMAR Vs. STATE OF M P
September 7, 2007
MAHESH KUMAR SHARMA Vs. KSHETRIYA GRAMIN BANK, HOSHANGABAD AND OTHERS
January 23, 2007
MAHESH KUMAR SHRIVASTAVA Vs. STATE OF M P
July 5, 2007
MAHESH KUMAR SINGHAL Vs. STATE OF MP
July 10, 2007
MAHESH MATRE Vs. AKHLESH THAKUR
December 6, 2007
MAHILA ALKA Vs. VIPIN KUMAR AND OTHERS
January 2, 2007
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. BHAGAT SINGH
October 17, 2007
MAHMOODAN KHAN Vs. STATE OF MADHYA PRADESH
November 21, 2007
MAIYADIN Vs. STATE OF M P
July 4, 2007
MAJEED KHAN Vs. BUDDHU KHAN
August 22, 2007
MAKARCHAND KANHAIYA GAULI Vs. LEELABAI MAKARCHAND GAULI
March 13, 2007
MAKHAN Vs. STATE OF M P
October 9, 2007
MAKHANLAL Vs. STATE OF M P
July 4, 2007
MALLIKA SRINIVASAN Vs. MANI PRAKASH SHARMA
September 21, 2007
Maltibai Vs. Bhagnu S/o Chhoteram
June 28, 2007
MAMA ROADWAYS TRANSPORT Vs. M/S ORIENTAL INSURANCE CO. LTD. AND ANOTHER
May 8, 2007
MAMTA Vs. GANESH
January 10, 2007
MAMTA SAHU Vs. SHYAMLAL SEN
April 17, 2007
MAMTA SHAH Vs. STATE OF M.P.
July 5, 2007
MAMTA SINGH Vs. INDIAN OIL CORPORATION LTD
January 18, 2007
MAMTA SINGH Vs. STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY, DEPT. OF HEALTH AND FAMILY WELFARE, BHOPAL AND OTHERS (MADHYA PRADESH)(GWALIOR BENCH)
April 11, 2007
MAN MOHAN SADANI Vs. COMMISSIONER OF INCOME-TAX
October 31, 2007
MANAGEMENT MISSION MIDDLE SCHOOL DAMOH Vs. STATE OF M P
June 19, 2007
MANAKCHAND RUTHIA Vs. RAJENDRA KUMAR AGRAWAL
December 4, 2007
MANDIR SHRI LADLI LALJI MAHARAJ Vs. STATE OF MP
October 30, 2007
MANGAL PRASAD Vs. JOHAR
March 9, 2007
MANGALDEEN Vs. STATE OF M.P.
June 26, 2007
MANGALIYA Vs. PURAN SINGH
January 22, 2007
MANGIBAI Vs. SHER MOHAMMED & ORS
June 19, 2007
MANGILAL Vs. VISHNU PATIDAR
April 24, 2007
MANGILAL Vs. DAMBARLAL
March 20, 2007
MANGILAL Vs. STATE OF M P
December 5, 2007
MANGILAL Vs. STATE OF MP
September 19, 2007
MANGILAL Vs. STATE OF M P
January 5, 2007
MANGILAL RATANLALJL PATIDAR Vs. DAMBARLAL RATANLALJI PATIDAR
September 25, 2007
Manibai Vs. Mohd. Ismile
March 14, 2007
MANIRAM S/O JOTSINGH Vs. STATE OF M P
February 27, 2007
MANJU Vs. GHANSHYAM
October 30, 2007
MANJU RAI Vs. ONKAR PANDEY
April 4, 2007
MANJULA Vs. PRADEEP
July 20, 2007
MANNU Vs. COLLECTOR TIKAMGARH
March 20, 2007
MANNU Vs. STATE OF M.P.
September 11, 2007
MANNU DEVI Vs. SHANKAR LAL GEHLOT
August 9, 2007
MANOHAR Vs. STATE OF M P
April 2, 2007
MANOHAR Vs. STATE OF M P
August 14, 2007
MANOHAR DAIRY AND RESTAURANT BHOPAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 3, 2007
MANOHAR DASS Vs. STATE OF M P
April 19, 2007
Manoharlal Vs. Idandas
April 16, 2007
MANOJ Vs. STATE OF M P
December 7, 2007
MANOJ KUMAR Vs. STATE OF M P
October 1, 2007
MANOJ KUMAR Vs. BABLOO CHOUKSEY ALIAS BALMUKUND CHOUKSEY
February 19, 2007
MANOJ KUMAR Vs. BOARD OF REVENUE
November 2, 2007
MANOJ KUMAR JAIN Vs. CORPORATION BANK
October 9, 2007
MANOJ KUMAR MESHRAM Vs. MAMTA ALIAS MADHAVI
May 10, 2007
MANOJ KUMAR PATEL Vs. LALITA PATEL
July 17, 2007
MANOJ MODI Vs. STATE OF M P
August 9, 2007
MANOJ S/O SURENDRA DUBE Vs. KAMLESH S/O NANOORAM VERMA
September 21, 2007
MANOJ SONI S/O BANSILAL SONI Vs. STATE OF M P
November 20, 2007
MANOJ UPADHYAY Vs. MEDICAL COUNCIL OF INDIA
July 11, 2007
MANTRI MANTARI AND CO Vs. STATE OF MP
June 21, 2007
MATALOOB HUSSAIN Vs. WELFARE COMMISSIONER GAS VICTIMS BHOPAL
July 31, 2007
MATSAYA UDYOG SAHKARI SAMITI MARYADIT Vs. STATE OF M P
April 19, 2007
MAYA KHARE Vs. BABLOO MUSALMAAN
September 27, 2007
MEDHA PATKAR Vs. STATE OF M P
September 25, 2007
MEDICAL COUNCIL OF INDIA Vs. NITIN MANTRI
April 17, 2007
MEERA Vs. JOLLY ROAD LINES
November 29, 2007
MEERA KOLI Vs. STATE OF MP
September 3, 2007
MEERA KORI Vs. MOHD. FAHEEM SIDDQUI
July 25, 2007
MEERA RANI Vs. GHANSHYAM SHARMA
October 16, 2007
MEERABAI Vs. KAMLESH
March 6, 2007
MEHARBAN SINGH Vs. PUSHPABAI
November 27, 2007
MIHILAL Vs. STATE OF M P
September 7, 2007
MISHRILAL Vs. RATI RAM
March 30, 2007
MITHILESH Vs. STATE OF M P
September 10, 2007
MITHILESH Vs. STATE OF M P
December 11, 2007
MITHILESH Vs. STATE OF M P
February 21, 2007
MITHLA BAI Vs. STATE OF M P
February 13, 2007
MITTHU LAL JAIN Vs. STATE OF MADHYA PRADESH
August 10, 2007
MOHAMMAD ABDUL KALAM Vs. C SHRINIVAS RAGHWAN
April 19, 2007
MOHAMMAD ALI Vs. BAKAR ALI
August 16, 2007
MOHAMMAD ISHA Vs. VASUDEO NEBHNANI
October 4, 2007
MOHAMMAD NISAR Vs. RAJESH KUMAR
February 20, 2007
MOHAN Vs. BHERULAL
October 9, 2007
MOHAN LAL Vs. STATE OF M P
July 24, 2007
MOHAN SINGH Vs. STATE OF M P
May 17, 2007
MOHAR SINGH Vs. STATE OF MADHYA PRADESH
April 9, 2007
MOHASIN ULLAH Vs. ORIENTAL INSURANCE CO LTD
August 14, 2007
MOHD AYUB KHAN Vs. CHAIRMAN CUM MANAGIMG DIRECTOR M P POORV KSHETRA VIDYUT VITRAN CO LTD
December 6, 2007
MOHD FAROOQ Vs. MUNICIPAL CORPORATION BHOPAL
July 6, 2007
MOHD HANIF Vs. STATE OF M P
May 1, 2007
MOHD HUSSAIN S/O HAKIMUDDIN Vs. NITA W/O PURANMAL
September 19, 2007
MONIKA W/O AMITABH CHOUDHARI Vs. KAMLESH S/O SUMERSINGH
December 4, 2007
MOTIRAM RAMCHANDRA Vs. STATE OF MADHYA PRADESH
May 17, 2007
MUJMAN SINGH Vs. STATE OF M. P.
April 9, 2007
MUKESH Vs. STATE OF M P
August 17, 2007
MUKESH Vs. STATE OF MADHYA PRADESH
April 12, 2007
MUKESH Vs. AJAY KUMAR AND OTHERS
April 18, 2007
MUKESH AHIRWAR Vs. STATE OF M P
September 13, 2007
MUKESH KUMAR Vs. STATE OF M P
February 22, 2007
MUKESH KUMAR GARG Vs. RAMCHANDRA MOTWANI
December 4, 2007
MUKESH KUMAR JAISWAL Vs. STATE OF M.P.
January 18, 2007
MUKESH KUMAR S/O RAGHUPATI DUBE Vs. PRAHLADSINGH S/O BHOPALSINGH KUSHWA
September 6, 2007
MUKHTYAR SINGH Vs. AMAR SINGH
February 13, 2007
MUNIANDI KUWALAN Vs. DEVENDRA SINGH
January 22, 2007
MUNNA LAL Vs. ROOPA DEVI
January 25, 2007
MUNNAIAL AGRAWAL Vs. STATE OF M.P.
February 1, 2007
MUNNALAL BHAIRU SINGH Vs. ATMARAM NANDRAM
July 26, 2007
MUNNALAL HALWAI Vs. LALLAN TIWARI
May 8, 2007
MUNNI BAI Vs. KRISHNA PAL SINGH
March 23, 2007
MUNNI BAI Vs. STATE OF M P
February 12, 2007
MUNNI DEVI SILAWAT Vs. LIFE INSURANCE CORPORATION OF INDIA
July 24, 2007
MUNNILAL LODHI Vs. STATE OF M.P.
July 26, 2007
MUNNILAL YADAV Vs. STATE OF M P
October 23, 2007
MUNSHI Vs. STATE OF M P
November 30, 2007
MUNSHI KHAN Vs. JAISINGH SHIVA
November 12, 2007
MURLIDHAR PINJANI Vs. SHEELA TANDON
February 6, 2007
MURTAZA S/O SHRI SIRRAJJUDIN MALIK Vs. TCL INDIA HOLDINGS PVT LTD
November 22, 2007
NADANBAI WD/O BHAGIRATH AND OTHERS Vs. KHUSHILAL AND OTHERS
September 6, 2007
NAFISA Vs. STATE OF M P
December 13, 2007
NAGAR PALIKA Vs. ROSHAN ALI
August 7, 2007
NAGAR PALIKA PARISHAD JUNNORDEO Vs. ALTAF AHMED
February 8, 2007
NAGAR PALIKA PARISHAD MORENA Vs. NEMEE CHAND
March 30, 2007
NAGAR PANCHAYAT KAILARAS Vs. OM PRAKASH SHUKLA
September 3, 2007
NAGDA MUNICIPALITY Vs. ITC LTD
February 27, 2007
NAGRIK UPBHOGKTA MARGADARSHKA MANCH Vs. SECRETARY FOOD CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT GOVT OF M P
January 17, 2007
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF M P
January 9, 2007
NAHAR SPINNING MILLS LIMITED Vs. CHIEF ENGINEER (COMMERCIAL) MADHYA PRADESH ELECTRI
September 5, 2007
Naimuddin Vs. State of M.P.
August 31, 2007
NAIR COAL SERVICES LTD. Vs. STATE OF M.P.
April 24, 2007
NAJJU ALIAS NAZARALI Vs. STATE OF M P
November 21, 2007
Namita Rathore Vs. Mukesh Rathore
February 13, 2007
NANALAL Vs. MATHURALAL (DEAD) THROUGH L.RS.
September 13, 2007
NAND KISHORE Vs. SHESH RAM
August 14, 2007
Nand Kishore Choudaha s/o late Shri Baijnath Choudaha Vs. Union of India (UOI) Through Joint Director, Central Government Health Scheme
August 3, 2007
NAND KISHORE SONI SON OF PHOOLCHAND SONI Vs. STATE OF M P
August 9, 2007
NANDAN TIWARI Vs. VIRENDRA KUMAR
March 6, 2007
NANDKISHORE Vs. SURESH KUMAR VIJAYVARGIYA
February 14, 2007
NANDKISHORE S/O BHAGIRATH Vs. SURESH KUMAR S/O SHANKARLAL VIJAYVARGIYA
February 4, 2007
NANDLAL S/O SANGAT AARNE Vs. HARUN KHAN S/O JARDARKHAN MUSALMAN
August 30, 2007
NANHE BHAI Vs. STATE OF M P
February 27, 2007
NANNU Vs. STATE OF M P
November 20, 2007
NANSINGH AND ANOTHER Vs. NIJANAND GINING INDUSTRIES PVT. LTD. AND ANOTHER
April 10, 2007
NANURAM S/O HAJARILAL GAUD Vs. VINAYAK S/O NATHULAL
April 5, 2007
NARAIN LAL Vs. BOARD OF REVENUE
April 17, 2007
NARAYAN LILLAHARE Vs. DINESH
January 22, 2007
NARAYAN SINGH S/O BHAGWAN SINGH KUSHWAH Vs. STATE OF M P
September 11, 2007
NARAYAN SINGH S/O INDAR SINGH Vs. STATE OF M P
August 13, 2007
NARAYANLAL S/O BHANWARLAL Vs. STATE OF M P
August 21, 2007
NARENDRA CHAUKSEY Vs. STATE OF M P
September 18, 2007
NARENDRA KUMAR MAKKAD Vs. TEKCHAND JAIN
January 2, 2007
NARENDRA SINGH S/O MOHAN SINGH Vs. BHUPENDRA SINGH S/O MANGU SINGH
August 14, 2007
Naresh Giri Vs. State of M.P.
November 12, 2007
NARESH SHARMA Vs. COMMISSIONER CUM REGISTRAR CO OPERATIVE SOCIETY BHOPAL
September 18, 2007
NARMADA PRASAD Vs. LAXMI NARAIN
May 8, 2007
NARMDA BAI LAMBHATE Vs. SAKUNTALA IDANE
September 25, 2007
NARSINGH S/O RAMCHANDRA AND OTHERS Vs. NANDLAL S/O BALUJI AND OTHERS
February 20, 2007
NATHU SINGH Vs. STATE OF M P
July 31, 2007
NATHUJI DHAKAD Vs. SOHANLAL AGRAWAL
March 29, 2007
NATHURAM SHARRAA Vs. RAJENDRA GOYAL
August 14, 2007
NATIOANL INSURANCE CO LTD Vs. RAJESH KUMAR GARG
February 20, 2007
NATIONAL COMMODITY & DERIVATIVES EXCHANGE LTD. Vs. SAJAL TIWARI
March 30, 2007
NATIONAL INDIA RUBBER WORKERS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 13, 2007
NATIONAL INDIA RUBBER WORKS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 15, 2007
NATIONAL INSURANCE CO LTD Vs. HUKUMCHAND
April 3, 2007
NATIONAL INSURANCE CO LTD Vs. SHRIKANT VINOD TIWARI
March 7, 2007
NATIONAL INSURANCE CO LTD Vs. CHHYA LOKHENA
February 21, 2007
NATIONAL INSURANCE CO LTD Vs. GURUDHYAL SINGH
February 2, 2007
NATIONAL INSURANCE CO LTD Vs. SANTOSH
November 21, 2007
NATIONAL INSURANCE CO LTD Vs. RAJESH
August 21, 2007
NATIONAL INSURANCE CO LTD Vs. SANDHYA & ORS
March 14, 2007
NATIONAL INSURANCE COMPANY Vs. SUSHILA BAI
March 22, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. RAGHVENDRA PRASAD DWIVEDI
April 19, 2007
NATIONAL INSURANCE COMPANY LTD Vs. VIDHYABAI
November 21, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. MUNNU SINGH CHANDEL AND ORS.
March 9, 2007
NATIONAL PROJECT CONSTRUCTIONS CORPORATION LIMITED Vs. WATER RESOURCES DEPARTMENT
August 16, 2007
NATWARLAL Vs. STATE OF M P
March 8, 2007
NAUSHAD BEE AND ORS Vs. VINOD BAGHEL AND ORS.
July 2, 2007
NAVAL SINGH Vs. COLLECTOR KHARGONE
November 20, 2007
NAVANEET SHARMA Vs. STATE OF M P
September 25, 2007
NAVBHARAT BUILDCON PVT LTD Vs. STATE OF M P
October 11, 2007
NAVEEN CHAND Vs. MANOHAR
October 11, 2007
NAVEEN KUMAR TIWARI Vs. STATE OF M P
July 3, 2007
NAVINKUMAR SAV Vs. STATE OF MADHYA PRADESH
January 16, 2007
NEELAM SINGH Vs. STATE OF M P
August 6, 2007
NEELASH DUBEY Vs. STATE OF M P
May 1, 2007
NEERAJ AGNIHOTRI Vs. VISHNU RAJORIA
June 20, 2007
NEERAJ KUMAR SHARMA Vs. STATE OF M P
April 12, 2007
Netraj Singh Vs. State of M.P.
March 22, 2007
NEW INDIA ASSURANCE CO LTD Vs. GANGADHAR
August 9, 2007
NEW INDIA ASSURANCE CO LTD Vs. MOHD SAUKAT ALI
August 10, 2007
NEW INDIA ASSURANCE CO LTD Vs. SAROJ TRIPATHI
March 1, 2007
NEW INDIA ASSURANCE CO LTD Vs. KUSUMBAI
April 3, 2007
NEW INDIA ASSURANCE CO LTD Vs. VIBHA SOOD
January 15, 2007
NEW INDIA ASSURANCE CO LTD Vs. TRIVENI BAI
February 9, 2007
NEW INDIA ASSURANCE CO LTD Vs. BALU BANJARA
November 29, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. GANGARAM AND OTHERS
June 26, 2007
NEW INDIA ASSURANSE CO LTD Vs. JAI SINGH
October 30, 2007
NEW INDIA INSURANCE CO LTD Vs. SANTOSH
January 18, 2007
New Vikram Cement Vs. Addl. Commissioner of Commercial Tax
January 4, 2007
NIKHIL KUMAR GODHA Vs. STATE OF M P
July 23, 2007
NIRMAL KUMAR S/O NARAYANDASJI SAINY Vs. SMT. KANTA DEVI W/O BASANT KUMAR NEMA
August 7, 2007
NIRMALA DEVI Vs. DAYAL SINGH GAUR
June 18, 2007
NIRMALJEET KAUR Vs. STATE OF M P
February 13, 2007
NISHA BAI DINESH KUMAR Vs. STATE OF MP
October 15, 2007
NOHRI DEVI Vs. BANE SINGH
September 18, 2007
NOOR JAHAN BEGUM Vs. STATE OF M. P.
January 5, 2007
O P GUPTA Vs. STATE OF M P
July 25, 2007
OFFICIAL LIQUIDATOR Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
November 16, 2007
OM JHANWAR Vs. PRABHAKAR
March 13, 2007
OM PRAKASH MALVIYA Vs. SHAMBHU NATH SINGH
February 27, 2007
OMPRAKASH S/O NANDRAM LOHAR Vs. STATE OF M P
August 7, 2007
OMWATI Vs. STATE OF MP
October 4, 2007
ORAN SINGH Vs. GOVIND SINGH
February 14, 2007
ORIENTAL INSURANCE CO LIMITED Vs. BABULAL
July 3, 2007
ORIENTAL INSURANCE CO LIMITED Vs. MUKESH KUMAR NAYAK
May 3, 2007
ORIENTAL INSURANCE CO LIMITED Vs. MANGLA
May 8, 2007
ORIENTAL INSURANCE CO LTD Vs. SHANTI DEVI PANDEY
July 23, 2007
ORIENTAL INSURANCE CO LTD Vs. CHETNA
July 17, 2007
ORIENTAL INSURANCE CO LTD Vs. HEERABAI
July 17, 2007
ORIENTAL INSURANCE CO LTD Vs. MUNNI BAI
November 27, 2007
ORIENTAL INSURANCE CO LTD Vs. KANDHILAL
January 18, 2007
ORIENTAL INSURANCE CO LTD Vs. KANTIDEVI DASHAI
November 13, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. PRADEEP KUMAR VERMA
April 3, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. RANJITSINGH S/O HANUMANTSINGH RAJPUT
August 8, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. HUKUM SINGH AND OTHERS
April 3, 2007
ORIENTAL INSURANCE COMPANY LTD. Vs. LACCHIRAM
March 12, 2007
P G NAJPANDE Vs. STATE OF MADHYA PRADESH
December 7, 2007
P K DUBEY S/O LATE SHRI B P DUBEY AND ORS Vs. SHARDA GRAMEEN BANK THROUGH ITS CHAIRMAN AND ORS
September 27, 2007
P. BHARGAVA Vs. UNION OF INDIA AND OTHERS
March 23, 2007
P. J. MATHEW Vs. STATE OF M.P.
May 9, 2007
P.K. Bachaspati Vs. State of M.P.
March 28, 2007
P.S. Narayanswami Vs. Balkumran
June 21, 2007
PADMA JOSHI Vs. SYED ABRAR ALI HAJMI
July 26, 2007
PALLAVI SETHI Vs. UNION OF INDIA
February 9, 2007
PANCHA Vs. STATE OF M P
January 8, 2007
PANDHARI S/O BHAGWAN Vs. ASHOK KUMAR S/O RAMKISHORE SHARMA
April 3, 2007
PANKAJ DIXIT Vs. STATE OF M P
April 9, 2007
PANKAJ MEHRA Vs. KAMLIYA AND OTHERS
September 28, 2007
PANNALAL GOVIND SHINDE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
August 30, 2007
PANNALAL THAKUR Vs. STATE OF M.P. AND OTHERS
June 18, 2007
PAPOO SINGH Vs. STATE OF M P
January 23, 2007
PAPPE@ SUKHVINDER SINGH Vs. STATE OF M. P.
February 20, 2007
PAPPU Vs. STATE OF MADHYA PRADESH
May 9, 2007
PAPPU ALIAS DINESH GUPTA Vs. STATE OF M P
March 19, 2007
PAPPU S/O SHIVNATH Vs. STATE OF M P
March 12, 2007
PARAMJEET KAUR Vs. DHARAMPAL SINGH
February 9, 2007
PARAMJEET KAUR BAMBA Vs. JASBIR KAUR WADHWA
September 12, 2007
PARAMJEETSINGH CHAWALA Vs. STATE OF MADHYA PRADESH
March 29, 2007
PARAS NATH SINGH Vs. G C KEWALREMANI
October 4, 2007
Parasram Vs. State of M.P.
October 9, 2007
PARASRAM Vs. BABULAL
May 15, 2007
PARMANAND Vs. JAGRANI
January 22, 2007
PARMESHWARDAS Vs. STATE OF M P
August 27, 2007
PARMINDER SING Vs. MAHESH
January 24, 2007
PARMOD KUMAR Vs. STATE OF M. P .
March 1, 2007
PARU Vs. SHIVA @ SHIVAJI
March 16, 2007
PARVATIBAI Vs. OMPRAKASH
January 10, 2007
PARWATA Vs. STATE OF M P
April 5, 2007
PATIRAM Vs. MULA
February 9, 2007
PAWAN JAIN Vs. SUNITA JAIN
September 2, 2007
PAWAN SHARMA Vs. KAMLA BAI
April 10, 2007
PEOPLES CHEMIST Vs. SURESH NARAYNA VIJAYVARGIYA
October 4, 2007
PETITIONER BIHARI LAL TAMRAKAR Vs. STATE OF M P
January 25, 2007
PHOOL SINGH Vs. STATE OF M P
August 3, 2007
PHOOLA BAI Vs. ADDITIONAL COLLECTOR, TIKAMGARH
April 26, 2007
PITAMBRA PEETH SHIKSHA PRASARANI SAMITI Vs. STATE OF MP
December 14, 2007
POOJA Vs. RAMESH KUMAR
September 5, 2007
POONAMCHAND Vs. MURTI MADANMOHANJI
April 3, 2007
POORAN Vs. STATE OF MP
July 12, 2007
POORAN LAL Vs. AMRATLAL
April 4, 2007
POORAN SINGH PALLAIYA Vs. LOK AYUKTA M P
May 15, 2007
POWER GRID CORPORATION OF INDIA Vs. PATEL ROADWAYS LTD
June 26, 2007
PRAAHANT M AACHAWAL Vs. GULAB SINGH RAGHUVANSHI
February 28, 2007
PRADEEP RAJORIA Vs. CHANDRAPRATAP SINGH KUSHWAH
March 22, 2007
PRADEEP RAMESH CHANDRA SHARMA Vs. JIVAN KUMAR
September 28, 2007
PRADEEP SHARMA Vs. STATE OF M P
February 13, 2007
PRADEEP SONI Vs. M P ROAD TRANSPORT CORPORATION
July 20, 2007
PRAHALAD SINGH Vs. JAMMNA BAI
October 30, 2007
PRAHALAD SINGH Vs. STATE OF M P
September 11, 2007
PRAHLAD SHIVHARE Vs. RAJEEV KUMAR
February 9, 2007
PRAHLAD SINGH Vs. BANK OF INDIA
March 13, 2007
PRAKASH CHANDRA Vs. TEEKARAM AND ANOTHER
January 23, 2007
PRAKASH CHANDRA PUROHIT Vs. TRANSPORT COMMISSIONER
November 22, 2007
PRAKASH S/O RAMA BHIL Vs. STATE OF M P
March 14, 2007
PRAKASH SINGH Vs. KALA BAI
June 28, 2007
PRAKASH VYAS Vs. KAMLESH CHAUHAN
July 25, 2007
PRAMOD KUMAR Vs. RAVINDRA MALAY
January 24, 2007
PRASANNA KUMAR Vs. KEDARLAL AND OTHERS
June 22, 2007
PRATAP SINGH YADAV Vs. STATE OF M. P .
March 6, 2007
PRATIBHA SINGH Vs. STATE OF M P
September 11, 2007
PRAVEEN KUMAR JAGGI Vs. CHAIRMAN, MAHAKAUSHAL KSHETRIYA GRAMIN BANK AND OTHERS
August 7, 2007
PRAVEEN YADAV Vs. ADITYA KUMAR NIGAM
January 18, 2007
PRAVESH Vs. STATE OF M P
July 27, 2007
PREETI TIWARI Vs. STATE OF M P
August 24, 2007
PREM BAI AND ANOTHER Vs. SOVAR SINGH AND OTHERS
February 26, 2007
PREM SINGH Vs. STATE OF M P
December 12, 2007
PREMA SONKAR AND OTHERS Vs. STATE OF M.P. AND OTHERS
July 18, 2007
PREMABAI Vs. KILOLSINGH
March 29, 2007
Premsingh Jhala Vs. State of M.P.
April 20, 2007
PRERNA W/O PROMOD KORANNE Vs. STATE OF M P
April 26, 2007
PRESTON COLLEGE Vs. STATE OF M P
February 27, 2007
PRISM CEMENT LIMITED Vs. STATE OF M.P.
August 31, 2007
PRITAM PRASAD Vs. LAKHAN SINGH
July 12, 2007
PRITAM SINGH Vs. KUSUM VERMA
January 9, 2007
PRIYANKA Vs. STATE OF M P
April 27, 2007
PRIYANKA CHOPRA Vs. PRAKASH JAJU
August 1, 2007
PRIYANKA PANDEY Vs. SECRETARY BOARD OF SECONDARY EDUCATION M P
March 29, 2007
PUJA PRATHAMIK UPBHOKTA SAHAKARI BHANDAR Vs. STATE OF MP
October 5, 2007
PUMA ISPAT TRADING P LTD Vs. PRAMOD AGRAWAL
March 13, 2007
PUNIT PANDEY Vs. STATE OF M P
February 28, 2007
PUNIYABI LATE VILAYAT ALIKHAN Vs. SUGRABI
July 25, 2007
PUNJAB AND SIND BANK Vs. GURMIT SINGH
January 25, 2007
PURE INDUSTRIAL COCK AND CHEMICALS LTD Vs. STATE OF M P
March 6, 2007
PURNANENDRA SINGH (DEAD) Vs. LAXMAN (DEAD)
April 27, 2007
PUSHPA Vs. RAI SINGH
July 3, 2007
PUSHPA AND OTHERS Vs. MAJID KHAN AND OTHERS
August 1, 2007
PUSHPA BAI Vs. STATE OF M.P.
June 26, 2007
PUSHPA BAI Vs. GULAB CHAND VAISHYA
March 6, 2007
PUSHPARAJ Vs. STATE OF MADHYA PRADESH
March 9, 2007
PYARE FUKKI Vs. DISTRICT MAGISTRATE BHOPAL
July 3, 2007
R D S CHAUHAM Vs. STATE OF MP
November 27, 2007
R K GOSWAMI Vs. MADHYA BHARAT GRAMIN BANK
November 22, 2007
R K TIWARI Vs. UNION OF INDIA
February 21, 2007
R P GAUTAM Vs. R N M SINGH
August 30, 2007
R R COMPANIES Vs. INDORE DEVELOPMENT AUTHORITY
May 18, 2007
R.K. ADVERTISERS Vs. MUNICIPAL CORPORATION JABALPUR
February 6, 2007
R.M. MISHRA Vs. M.P.R.T.C.
April 4, 2007
R.P. SHRIVASTAVA Vs. SMT. SHEELA DEVI AND OTHERS
June 22, 2007
R.P.G. TRANMISSIONS LTD. Vs. SITARAM CHAUDAHA
August 3, 2007
RABAI DEVI Vs. RAJESH
October 25, 2007
RACHNA SACHDEV Vs. MANOHAR SACHDEV
June 26, 2007
RADHABAI Vs. SURESH
September 28, 2007
RADHAMOHAN Vs. STATE OF M P
November 16, 2007
RADHELAL Vs. STATE OF MADHYA PRADESH
March 19, 2007
RADHESYAM Vs. STATE OF M P
November 30, 2007
RAGHUBIR SINGH Vs. UNION OF INDIA AND OTHERS
February 21, 2007
RAGHUNANDAN Vs. KRISHNA BAI
July 25, 2007
RAHEESH KHAN Vs. SURESH CHAND
February 20, 2007
RAHISHA BEGUM Vs. STATE OF MP
October 4, 2007
RAI SINGH Vs. STATE OF M P
September 10, 2007
RAISINGH Vs. ANIL
August 6, 2007
RAJ BAHADUR VISHWAKARMA Vs. STATE OF M P
July 19, 2007
RAJ BAI Vs. SHASHI KANT PANDEY
January 2, 2007
RAJ BAI Vs. NEW INDIA ASSURANCE CO LTD
July 3, 2007
RAJ KISHORE JHA Vs. STATE OF MP
December 3, 2007
RAJ KUMAR Vs. JUGAL KISHORE
September 24, 2007
RAJ KUMAR Vs. STATE OF M P
November 27, 2007
RAJ KUMAR Vs. STATE OF M.P.
November 22, 2007
RAJ KUMAR SINGH Vs. STATE OF M.P.
February 21, 2007
RAJ KUMAR YADAV Vs. SUBHASH UPADYAY
May 10, 2007
RAJ RAJESHWARI NANDAN GUPTA Vs. SPECIAL POLICE ESTABLISHMENT LOK AYUKT
October 23, 2007
RAJ SINGH Vs. ANIL KUMAR
November 22, 2007
RAJA RAM PAL AND ANOTHER Vs. RAJU DHAKAR AND OTHERS
August 22, 2007
RAJANTABAI S PARIHAR Vs. STATE OF MADHYA PRADESH
February 23, 2007
RAJARAM AHIRWAR Vs. STATE OF M P
November 30, 2007
RAJEEV DALELA Vs. STATE OF M P
September 19, 2007
RAJEEV JAN VIKAS PARISHAD SAMITI, BHOPAL Vs. STATE OF M.P. AND OTHERS
July 13, 2007
RAJEEV SONI Vs. INDRESH SINGH
January 19, 2007
RAJENDRA ALIAS RAJU PALIWAL Vs. STATE OF MADHYA PRADESH
May 8, 2007
RAJENDRA DATTATRAY BAPAT Vs. NAGAR PALIK NIGAM DEWAS
August 2, 2007
RAJENDRA GUPTA Vs. KISHORI LAL
November 28, 2007
RAJENDRA KUMAR MAHOR GUPTA Vs. ANIL KUMAR MAHOR GUPTA
April 11, 2007
RAJENDRA MAHAJAN Vs. STATE OF MADHYA PRADESH
January 17, 2007
RAJENDRA SINGH Vs. STATE OF M P
February 1, 2007
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
March 29, 2007
RAJENDRA SINGH Vs. SMT. REENU SINGH
November 30, 2007
RAJENDRA SINGH Vs. STATE OF M P
October 3, 2007
RAJENDRA SINGH WADHWA Vs. STATE OF M P
December 13, 2007
RAJESH Vs. STATE OF M P
December 7, 2007
RAJESH KUMAR Vs. GAJENDRA KUMAR
February 22, 2007
RAJESH KUMAR Vs. RAKESH KUMAR
August 24, 2007
Rajesh Kumar Singh Vs. High Court of Judicature of M.P., Bench Gwalior
May 31, 2007
RAJESH S/O GAJENDRASINGH Vs. STATE OF M.P.
February 7, 2007
RAJESH SHARMA S/O SHRI GOKARNAJI SHARMA Vs. SANJAY KUMAR JAIN
September 13, 2007
RAJESH VERMA S/O SHRI RAMNATH VERMA Vs. STATE OF M P
September 18, 2007
RAJKUMAR Vs. GUNMALA
February 2, 2007
RAJNEESH KAPOOR Vs. UNION OF INDIA
March 19, 2007
RAJNEESH RAI Vs. RAJENDRA YADAV
June 27, 2007
RAJNI SONI Vs. HEMRAJ
July 18, 2007
RAJSHREE SHARMA Vs. DAYARAM KUSHWAHA
August 6, 2007
RAJU @ RAJENDRA Vs. STATE OF M P
March 6, 2007
RAJU KUMAR Vs. MAHENDRA
July 9, 2007
RAJUWA Vs. STATE OF MADHYA PRADESH
October 3, 2007
RAKESH Vs. NARAYAN
April 25, 2007
RAKESH Vs. STATE OF M.P.
March 29, 2007
RAKESH KULSHRESHTHA Vs. M P STATE SEED CERTIFICATION AGENCY
January 15, 2007
RAKESH KUMAR BAGHEL Vs. SEVAK RAM
September 21, 2007
RAKESH RAI Vs. STATE OF M P
September 11, 2007
RAKHAV LAL Vs. SARDAR KIRPAL SINGH
May 14, 2007
RAKHI MISHRA Vs. SANJAY MISHRA
January 8, 2007
RAM BABU JAKHENIYA Vs. PURSHOTTAM
March 1, 2007
RAM BAI Vs. SANTOSH KUMAR PANDEY
May 9, 2007
RAM BHAGAT GOUTAM Vs. JETHANAND HARWANI
May 1, 2007
RAM CHANDRA DIXIT Vs. ARVIND KUMAR JAIN
October 24, 2007
RAM CHARAN PIDHA Vs. M.P.R.T.C. & ANR.
July 20, 2007
RAM DAS Vs. MAHESH SINGH
February 22, 2007
Ram Kishan Vs. State of M.P.
March 23, 2007
RAM KISHAN AND ANOTHER Vs. DHARAMVEER AND OTHERS
August 23, 2007
RAM KISHAN RADHA KISHAN KHANDELWAL Vs. STATE OF M P
September 7, 2007
RAM KISHAN YADAV Vs. STATE OF M P
June 29, 2007
RAM KRIPAL KANAUJIA Vs. REGISTRAR
February 6, 2007
RAM MILAN Vs. STATE OF M P
February 26, 2007
RAM NARESH Vs. MALTI DEVI
June 25, 2007
RAM NIWAS AWASTHY Vs. NARAYAN PRASAD
January 5, 2007
RAM NIWAS GUPTA Vs. DAINIK SANDHYA PRAKASH
June 18, 2007
RAM PRASAD Vs. URMILA
May 15, 2007
RAM PRASAD Vs. HARISHANKAR
January 18, 2007
Ram Sharan Verma Vs. State of M.P.
April 5, 2007
RAM SINGH Vs. STATE OF M.P. AND OTHERS
February 14, 2007
RAM SUJAN TIWARI Vs. SITA GUPTA
May 2, 2007
Rama and Company Vs. State of M.P.
July 9, 2007
RAMA AND COMPANY Vs. STATE OF M P
April 3, 2007
RAMABHILASH TRIPATHI Vs. STATE OF MADHYA PRADESH
February 22, 2007
Ramabhilsh Kori Vs. State of M.P.
April 5, 2007
Raman Khaskalam Vs. State of M.P.
July 5, 2007
RAMAN KHASKALAM Vs. STATE OF M P
June 5, 2007
RAMASHANKAR BHARDWAJ Vs. STATE OF MP
December 14, 2007
RAMAVATAR Vs. STATE OF M P
March 9, 2007
RAMAWTAR CHAURASIYA Vs. STATE OF MADHYA PRADESH
April 27, 2007
RAMBARAN Vs. CHANDRA PRAKASH SHARMA
February 8, 2007
RAMCHANDRAN PRASAD SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JABALPUR & THREE
July 4, 2007
RAMCHARAN Vs. RAM ASREY
October 9, 2007
RAMCHARAN S/O UMRAO SINGH Vs. STATE OF M P
October 30, 2007
RAMDAYAL Vs. STATE OF M P
October 23, 2007
RAMDAYAL Vs. HARI SINGH
February 28, 2007
RAMESH Vs. STATE OF MADHYA PRADESH
May 15, 2007
RAMESH Vs. SAHID
September 26, 2007
RAMESH Vs. STATE OF M P
September 3, 2007
RAMESH Vs. STATE OF M P
September 25, 2007
RAMESH Vs. STATE OF M P
October 8, 2007
RAMESH KUMAR Vs. LATA DEVI
February 20, 2007
RAMESH SETHI Vs. VINOD KUMAR KATARIA
February 26, 2007
RAMESH SINGH GANGWAR Vs. AMARJIT SINGH
July 6, 2007
RAMESH SONI Vs. STATE OF MP
August 14, 2007
RAMESHCHANDRA Vs. STATE OF M P
September 19, 2007
RAMESHCHANDRA ONKARLALJI SHARMA Vs. STATE OF MADHYA PRADESH
August 24, 2007
Rameshwar Khare Vs. State of M.P.
January 15, 2007
RAMGULAM Vs. GULAB SINGH
October 11, 2007
RAMJATI SHARMA Vs. M P STATE CO OPERATIVE TRIBUNAL BHOPAL
July 31, 2007
Ramji Bhai Patel Vs. Durgabai
January 15, 2007
RAMJIT SINGH Vs. STATE OF M.P.
August 31, 2007
RAMKANYA BAI W/O SARDARSINGH MALI Vs. JAGDISH S/O PIRAJIMALI
January 19, 2007
RAMKO BAI ADIWASI Vs. STATE OF M. P.
February 14, 2007
RAMNARAYAN Vs. NANDA NAGAR COOPERATIVE SOCIETY
December 14, 2007
RAMNARAYAN SHARMA Vs. PARASRAM SHARMA
March 13, 2007
RAMNARESH SINGH Vs. MAHILA SONAWATI
July 5, 2007
RAMNATH JAIN Vs. DISTRICT CO OPERATIVE CENTRAL BANK LTD
March 29, 2007
RAMNIWAS Vs. STATE OF MP
September 25, 2007
RAMNIWAS Vs. JAGJEEVAN RAM GRAH NIRMAN SAHKARI SAMSTHA
October 31, 2007
RAMPRAKASH PAHARIYA Vs. STATE OF M P
February 22, 2007
RAMPRASAD Vs. SHASHI
January 15, 2007
RAMPYARI BAI Vs. STATE OF M. P ,
May 2, 2007
RAMRATI SHARMA Vs. SHEELA SHARMA
June 25, 2007
RAMSINGH S/O DEVISINGH AND ANOTHER Vs. STATE OF M.P.
June 18, 2007
RAMSIYA Vs. PRABHUDAYAL
July 2, 2007
RAMU Vs. NARSI
July 20, 2007
RANCHHOD Vs. STATE OF M P
September 6, 2007
RANDAS Vs. STATE OF M. P .
June 28, 2007
RANJEET SINGH TALWAR Vs. STATE BANK OF INDIA
May 14, 2007
RASHID KHAN Vs. SHARDA SHRIVASTAVA
April 25, 2007
RATAN SINGH Vs. BRINDAWAN
January 16, 2007
RATANBAI CHENA MALI Vs. BASANTBAI CHENA
August 30, 2007
RATANLAL MAHESHWARI Vs. HARISHANKAR SHARMA
January 8, 2007
RATIRAM Vs. STATE OF M .P.
May 8, 2007
RATIRAM Vs. STATE OF M P
May 10, 2007
RATIRAM Vs. STATE OF M P
May 18, 2007
RAVINDRA Vs. INCOME TAX OFFICER
July 18, 2007
RAVINDRA BHARATI Vs. S V ELECTRICALSLIMITED
April 17, 2007
RAVINDRA KHANWALKAR Vs. GANPATI KHANWALKAR
June 27, 2007
RAVINDRA NATH BOHRE Vs. UNION OF INDIA
April 5, 2007
RAVINDRA RAWAT Vs. SHEIKH HUSSAIN
June 21, 2007
RAVINDRA SINGH Vs. STATE OF M P
May 11, 2007
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH
May 1, 2007
RAVINDRA SINGH RAKIA Vs. SMRITI NAGRIK SAHKARI BANK
August 4, 2007
REETA SONKAR; SUSHILA BAI; SUNIL Vs. STATE OF MADHYA PRADESH
August 2, 2007
REGISTRAR, MAHATMA GANDHI, CHITRAKOOT, GRAMODAYA, VISHWAVIDYALAYA & ORS. Vs. M.C. MODI AND COMPANY
October 9, 2007
REKHCHAND Vs. STATE OF M P
July 9, 2007
RELIANCE TELECOM LTD. Vs. COMMISSIONER OF COMMERCIAL TAX, INDORE.
September 19, 2007
RESHMBAI Vs. M P GOVT
March 14, 2007
REVA SHANKAR Vs. STATE OF M P
February 1, 2007
RITA SINGH Vs. STATE OF M.P.
May 18, 2007
ROOPRANI Vs. PREM SINGH
August 30, 2007
ROSHANLAL Vs. KULDEEP RAI NAGPAL
April 27, 2007
RUKHADI W/O RAJENDRA SINGH BAGHEL Vs. M P PUBLIC SERVICE COMMISSION AND OTHERS
June 6, 2007
RUNABAI Vs. MANNALAL
April 20, 2007
S A M ANSARI Vs. STATE OF M P
July 5, 2007
S K SHRIVASTAVA Vs. STATE OF M P
February 23, 2007
S L YADAV Vs. JAGDISH PRASAD DWIVEDI
August 21, 2007
S N BIHARI Vs. WESTERN COAL FIELD
December 14, 2007
S P ANAND Vs. STATE OF M P
May 11, 2007
S P PATHAK Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
February 20, 2007
S S CONSTRUCTION Vs. STATE OF M P
July 10, 2007
S S TRIVEDI Vs. STATE OF M P
May 8, 2007
S.P.Anand Vs. State of M.P.
May 11, 2007
SABIR ALI Vs. LAIK AHMED
October 24, 2007
SADAR RANI SOUR Vs. NARAYAN PANDIT
July 4, 2007
SADHANA SINGH Vs. BHAGWAN DAS ARAKH
February 15, 2007
SAFE GUARD Vs. M P STATE AGRICULATURAL MARKETING BOARD
July 17, 2007
SAGARDEEP ADVERTISING Vs. MUNICIPAL CORPORATION JABALPUR
January 31, 2007
SAHDEV Vs. KALEEM MANSOORI
November 27, 2007
SAIRA BANO Vs. BITTHAL BALU GODEKAR
March 23, 2007
SAJANSINGH Vs. MANOHARSINGH
May 17, 2007
SAKRIBAI Vs. M.P. GOVERNMENT
November 14, 2007
SAMPAT DEVI Vs. SUB DIVISIONAL OFFICER CUM PRESCRIBED AUTHORITY NIWADI TIKAMGARH
July 19, 2007
SAMRUNNISA Vs. RAUNAK ALI
April 5, 2007
SANAT KUMAR SHUKLA Vs. STATE OF M P
June 28, 2007
SANDEEP SINGH S/O BHAGWANLAL Vs. STATE OF M P
October 16, 2007
SANDHYA Vs. SUBHASH CHANDRA SHARMA
June 20, 2007
SANGAM TEA CENTRE Vs. ASSTT. COMMISSIONER OF COMMERCIAL TAX AND OTHERS
January 4, 2007
SANGEETABAI AND OTHERS Vs. BHAGWANDAS AND OTHERS
August 6, 2007
SANJAI JAIN S/O SHANTILALJI JAIN Vs. SATYANARAYAN MALPANI S/O PRAHLAD DAS MALPANI
October 8, 2007
SANJAY GOUR Vs. STATE OF M P
December 11, 2007
SANJAY KUMAR Vs. STATE OF M P
August 29, 2007
SANJAY KUMAWAT Vs. STATE OF M.P.
April 18, 2007
SANJAY KUMAWAT Vs. STATE OF M P
October 3, 2007
SANJEEV Vs. STATE OF M.P.
February 6, 2007
SANKALP GANDHI Vs. PRINCIPAL, CHRIST JYOTI HIGHER SECONDARY EDUCATION
July 31, 2007
SANT KUMAR Vs. ASHOK KUMAR
April 27, 2007
SANTHOSE SINGH Vs. UNITED INDIA INSURANCE CO LTD
August 7, 2007
Santosh Vs. State of M.P.
July 31, 2007
SANTOSH KAURAV Vs. STATE OF M P
August 10, 2007
SANTOSH KUMAR GOHIL Vs. JAGDISH PRASAD
April 5, 2007
SANTOSH KUMAR SINGH Vs. STATE OF MP
October 29, 2007
SANTOSH SINGH CHAUHAN Vs. STATE OF M P
December 5, 2007
SANTOSH YADUVANSHI Vs. STATE OF MP
September 24, 2007
SANU SHARMA Vs. PRESIDENT BOARD OF REVENUE M P
July 18, 2007
SAPNA Vs. MANORAMA
July 13, 2007
SARASWATI ALIAS JAYA BICHPURIA Vs. ARCHANA BICHPURIA
August 21, 2007
SARASWATI BAI Vs. STATE OF M P
January 11, 2007
SARDAR Vs. OMPRAKASH
September 26, 2007
SARDAR GURJINDER SINGH Vs. CENTRAL BANK OF INDIA
January 16, 2007
SARIFUNISHA (SMT.) AND ORS. Vs. SOUTH EASTERN COALFIELDS LIMITED
August 29, 2007
SARITA Vs. MAHBOOB KHAN
March 28, 2007
SAROJ BASOTIA Vs. STATE OF M P
May 16, 2007
SAROJ RAJAK Vs. RAMNIWAS AGRAWAL
September 25, 2007
SAROJ TRIPATHI Vs. DINESH GUPTA
March 1, 2007
SAROJINI MAHULE Vs. KAILASH CHANDRA VISHWAKARMA
August 8, 2007
SARVAJANIK JAN KALYAN PARMARTHIK NYAS Vs. STATE OF M P
October 1, 2007
SATIJA MOTORS PVT. LTD. Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX, JABALPUR
August 23, 2007
SATISH Vs. STATE OF M P
May 8, 2007
SATISH TYAGI Vs. RADHA KRISHNA TYAGI
September 28, 2007
SATYA NARAYAN ONKARLALJI PATIDAR Vs. ADDITIONAL COMMISSIONER UJJAIN
September 26, 2007
SATYA PAL ANAND Vs. HIGH COURT OF M P
June 20, 2007
SATYA PRAKASH TIWARI Vs. STATE OF M.P.
March 7, 2007
SATYABHAN SINGH Vs. STATE OF M P
June 29, 2007
SATYANARAYAN KANHAIYALAL GAGRANI Vs. COMMISSIONER OF INCOME TAX
August 30, 2007
SATYANARAYAN N GAUD Vs. RAMSINGH
March 22, 2007
SATYENDRA KUMAR Vs. STATE OF M P
February 22, 2007
SATYENDRA KUSHWAHA Vs. JITENDRA KUMAR
March 13, 2007
SAUDARBAI BAPUKALOTA Vs. RAM RATAN
November 22, 2007
SAURABH Vs. DHANNA RAM
January 15, 2007
SECRETARY GENERAT FAMILY PLANING ASSOCIATION Vs. SUNIL KUMAR SHRIVASTAVA
February 14, 2007
SETH ALIAS RAJENDRA PRASAD Vs. STATE OF M P
August 7, 2007
SETH TRILOKCHAND KALYANMAL DIGAMBAR JAIN Vs. PARMARTH TEA STALL
February 2, 2007
SEVAKRAM Vs. ASHOK
April 19, 2007
SEWA SAHKARI SAMITI SILODHA Vs. HARIRAM
February 12, 2007
SHABNAM Vs. JAMIL
January 17, 2007
SHAFI KHAN Vs. SUGANBAI
March 16, 2007
SHAHNAZ BANO Vs. DAULAT SINGH
November 20, 2007
SHAILENDRA KUMAR PATNE Vs. STATE OF MADHYAPRADESH
May 16, 2007
SHAILJA TIMOTI Vs. SABHAN KHAN
February 23, 2007
SHAKTI CHALIT TEL UDYOG SAHKARI SAMSTHA MARYADIT Vs. STATE OF M P
June 25, 2007
SHAKUNTALA Vs. KUNNA DANGI
April 11, 2007
SHAKUNTALA DEVI Vs. LAND ACQUSITION OFFICER SATNA REWA RAILWAY LINK PROJECT
December 6, 2007
SHAKUNTALA PARE Vs. NARMADA GHATI VIKAS PRADHIKARAN
July 9, 2007
SHAKUNTALI KOL Vs. STATE OF M P
October 30, 2007
SHAMA BI Vs. ANIL SINGH YADAV
May 16, 2007
SHAMBHULAL S/O PANNALAL Vs. STATE OF M P
May 14, 2007
SHAMBHUNATH SHARMA Vs. SCINDIA DEVSTHAN TRUST
December 6, 2007
SHAMBHUSINGH Vs. STATE OF M P
September 6, 2007
SHAMSUDDIN Vs. STATE OF M .P.
July 4, 2007
SHAMSUNDER Vs. ICICI BANK LTD
March 14, 2007
SHANKAR LAL PANDEY Vs. TARACHAND KUPARIA
December 14, 2007
SHANKARANARAYANA CONSTRUCTION COMPANY Vs. STATE OF M P
October 11, 2007
Shankarlal Vs. Hirabai
January 18, 2007
SHANTI BAI Vs. VESTA
September 6, 2007
SHANTI DEVI Vs. JAGDAMBA PRASAD KHANDELWAL
March 9, 2007
SHANTILAL Vs. SUMANKANT
March 26, 2007
SHARAD OSWAL Vs. MADHYA PRADESH POORVA KSHETRA VIDYUT
October 29, 2007
SHARDA PRASAD Vs. STATE OF M P
April 19, 2007
SHARDHA Vs. NAFEESA BEGUM
July 13, 2007
SHASHI AGRAWAL Vs. RAM CHANDRA AGRAWAL
October 30, 2007
SHASHI AWASTHI Vs. MUNNA PRASAD TRWARI
April 30, 2007
SHASHI CHOUDHARY Vs. RELIANCE INDIA LTD
January 25, 2007
SHASHI KUMAR Vs. STATE OF MADHYA PRADESH
August 27, 2007
SHASHI SHRIVASTAVA Vs. VIDYADEVI KUSHWAH
August 16, 2007
SHASHI SHRIVASTAVA Vs. JAGDISHSING KUSHWAH
August 14, 2007
SHASHIBAI Vs. REVABAI AGRAWAL
October 9, 2007
SHASHIBALA Vs. RAJENDRA SHARMA
December 11, 2007
SHASHIKANT @ SATYANARAYAN Vs. STATE OF M P
August 10, 2007
SHASINDRA KUMAR MISHRA Vs. STATE OF M. P.
January 18, 2007
SHEIKH GUTTI @ SHEIKH GUTAN Vs. STATE OF M P
June 22, 2007
SHEIKH MOHD ANIS Vs. SHABANA KHAN
April 30, 2007
SHEIKHLAL Vs. STATE OF MADHYA PRADESH
April 30, 2007
Shero Prasad Vs. State of M.P.
February 5, 2007
SHERWANI Vs. JAGDISH
August 23, 2007
SHIKHA GEHLOT Vs. STATE OF M P
March 28, 2007
SHINU SALUJA Vs. STATE OF M P
September 20, 2007
SHIV AUTAR Vs. HARIOM
February 5, 2007
SHIV BABU Vs. STATE OF M P
December 3, 2007
SHIV CHARAN Vs. STATE OF M P
January 9, 2007
SHIV DAHALE Vs. STATE OF M P
September 12, 2007
SHIV KUMAR SWARANKAR Vs. M P STATE CO OPERATIVE MARKETING FEDERATION LTD
August 21, 2007
SHIV KUMAR SWARANKAR Vs. M P STATE COOPERATIVE
August 31, 2007
SHIV KUNDAL Vs. STATE OF M.P.
February 7, 2007
SHIV NARAYAN SAXENA Vs. STATE OF MADHYA PRADESH
February 8, 2007
SHIV PRATAP SINGH Vs. STATE OF MADHYA PRADESH
December 7, 2007
SHIV RAM SINGH Vs. RAMESHWARI BAI
December 7, 2007
SHIV RANT SINGH AND OTHERS Vs. RAMESHWARI BAI AND OTHERS
December 7, 2007
SHIV SINDHU CHOUKSEY Vs. GOVERNING BODY SAMRAT ASHOK TECHNOLOGICAL INSTITUTE VIDISHA
January 18, 2007
SHIV SINGH Vs. UNION OF INDIA AND ANOTHER
March 16, 2007
SHIVCHARAN Vs. DHANRAJ GROVER
May 1, 2007
SHIVLAL Vs. STATE OF M.P.
January 16, 2007
SHIVMANGAL Vs. NARAINPRASAD
March 13, 2007
SHIVRAM Vs. MOHD SHARIF
August 17, 2007
SHIVRAM Vs. MUNNA KHAN
December 10, 2007
SHOBHA Vs. EXECUTIVE ENGINEER S T C M P S E B SHAJAPUR
July 19, 2007
SHRIKRISHNA Vs. STATE OF M P
August 7, 2007
SHRINATH Vs. TRILOKINATH
August 29, 2007
SHRIPAL EDUCATION SOCIETY Vs. STATE OF M P
September 13, 2007
SHRIRAM Vs. STATE OF M P
October 1, 2007
SHRIRAM BHARGAV SHARMA ALIAS RADHESHYAM BHARGAV SHARMA Vs. KIRAN
February 13, 2007
SHRIRAM BUILDERS Vs. STATE OF MADHYA PRADESH
August 14, 2007
SHUBHAM SYNTHETICS PVT LTD Vs. BANK OF RAJASTHAN
January 16, 2007
SHUDHA Vs. CHARAN SINGH
March 22, 2007
SHYAM Vs. STATE OF M.P.
February 6, 2007
SHYAM PARAMJAPE Vs. STATE OF MP
December 6, 2007
SHYAM SUNDAR Vs. STATE OF M P
August 23, 2007
SHYAM SUNDER YADAV Vs. ICICI BANK LTD. AND OTHERS
March 14, 2007
SHYAMA BAI Vs. STATE OF M P
February 20, 2007
SHYAMLAL VYAS Vs. INDERCHAND JAIN
August 20, 2007
SICA EDUCATIONAL TRUST Vs. UNION OF INDIA
September 19, 2007
SIDDHARTHA TUBES LTD., Vs. UNION OF INDIA
March 28, 2007
SIRAJBI @ SHAJADBI Vs. ASHFAQUE S/O ISMAEEL
October 25, 2007
SITA ALIAS SITA PRATAP VAISHYA Vs. STATE OF MP
November 15, 2007
SITARAM Vs. STATE OF M P
March 20, 2007
SITARAM KAUSHAL Vs. PUNEET KUMAR SAXENA
February 9, 2007
SITARAM VYAS Vs. STATE OF M P
December 4, 2007
SMT. BIBVI AKHTAR AND OTHERS Vs. CHANDRESH KUMAR AND OTHERS
November 20, 2007
SMT. GEETABAI Vs. ASSOCIATED ENTERPRISES AND ANOTHER
August 2, 2007
SMT. JHEESHADEVI PASZVAN AND ORS. Vs. KISHAN BABBU RATHORE AND ORS.
March 20, 2007
SMT. MAKSUDAN AND OTHERS Vs. DINESH KUMAR SONI AND OTHER
March 9, 2007
SMT. PUSHPA AND OTHERS Vs. BADRILAL AND ANOTHER
September 13, 2007
SMT. SHASHI SHRIVASTAVA Vs. JAGDISHSING KUSHWAH
August 14, 2007
SMT. SHIV KUNWAR AND OTHERS Vs. CHANDULAL AND OTHERS
July 17, 2007
SMT. TEJKUNWARBAI AND ANOTHER Vs. COMMISSIONER, MUNICIPAL CORPORATION AND OTHER
June 26, 2007
SMT. VARSHA SONI AND ORS. Vs. KEVAL SINGH AND ORS.
February 20, 2007
SMT. VASANIBAI Vs. RASHID KHAN AND OTHERS
August 22, 2007
SOBHANATH SAHU Vs. STATE OF M P
November 21, 2007
SOBHANATH SAHU S/O JAGDISH PRASAD SAHU Vs. STATE OF M P
November 20, 2007
SOHIL ALI Vs. STATE OF M P
November 20, 2007
SONALI Vs. DINESH
September 27, 2007
SONBAI G D THAKUR Vs. KUSUM B K BHARDWAJ
July 23, 2007
SONU Vs. RAMNIWAS SHARMA AND OTHERS
September 13, 2007
SONULAL @ SONELAL Vs. STATE OF M P
August 9, 2007
SORAM BAI Vs. PAWAN YADAV
March 21, 2007
SOSAMMA Vs. MATHURA BAI
August 8, 2007
SOURABH KUMAR Vs. REGISTRAR PUBLIC TRUST
October 5, 2007
SPECIAL AREA DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR GUPTA
February 28, 2007
SSR PIRODIA Vs. UNION OF INDIA
December 14, 2007
STATE BANK OF INDIA Vs. NARESH KUMAR SINGH
May 8, 2007
STATE OF M P Vs. RAMCHARAN
August 31, 2007
STATE OF M P Vs. BADRI PRASAD
September 26, 2007
STATE OF M P Vs. PURAN
December 6, 2007
STATE OF M P Vs. BABLOO
December 6, 2007
STATE OF M P Vs. ARUNA SOLANKI
February 14, 2007
STATE OF M P Vs. RAMESHWAR DAYAL
March 29, 2007
STATE OF M P Vs. SUNIL JAIN
March 29, 2007
STATE OF M P Vs. MUNNALAL
September 18, 2007
STATE OF M. P. Vs. SAMBHAGIYA VIGYAN SNATAK SHIKSHAN SAMITI
February 15, 2007
STATE OF M. P. Vs. HARIRAM
May 2, 2007
STATE OF M. P. Vs. SUKHLAL
January 25, 2007
STATE OF M.P. Vs. MUMTAZ BEGUM
March 21, 2007
State of M.P. Vs. Chamru @ Bhagwandas
June 19, 2007
State of M.P. Vs. Kusum
July 19, 2007
State of M.P. Vs. Bacchudas @ Balram
January 10, 2007
STATE OF M.P. Vs. SANJAY CONSTRUCTION
January 4, 2007
STATE OF M.P. Vs. JAGANNATH GUPTA
September 3, 2007
STATE OF M.P. Vs. VASU BUILDERS
August 17, 2007
STATE OF M.P. AND OTHERS Vs. NARENDRA KUMAR UPPAL
June 26, 2007
STATE OF M.P. AND OTHERS Vs. BRIJESH NIBORIA
February 22, 2007
STATE OF MADHYA PRADESH Vs. CHETRAM
January 10, 2007
STATE OF MADHYA PRADESH Vs. SATYAWATI
February 27, 2007
STATE OF MADHYA PRADESH Vs. KISMATDIN
March 14, 2007
STATE OF MADHYA PRADESH Vs. MAHESH
August 16, 2007
STATE OF MADHYA PRADESH Vs. GHANSHYAM
July 20, 2007
STATE OF MADHYA PRADESH Vs. GOPAL DARIYAV SINGH
August 8, 2007
STATE OF MADHYA PRADESH Vs. RAJU ALIAS RAJKUMAR
September 26, 2007
STATE OF MADHYA PRADESH Vs. SHEKHAR CONSTRUCTIONS
November 2, 2007
STATE OF MADHYA PRADESH Vs. CHANDRA SHEKHAR AZAD SHIKSHA PRASAD SAMITI
November 2, 2007
STATE OF MADHYA PRADESH Vs. NIRANKAR SINGH
February 6, 2007
STATE OF MADHYA PRADESH Vs. SURENDRA SINGH RATHORE
March 29, 2007
STATE OF MADHYA PRADESH Vs. GOVIND SINGH
March 19, 2007
STATE OF MADHYA PRADESH Vs. ANIL KUMAR VERMA
February 19, 2007
STATE OF MADHYA PRADESH Vs. BADRILAL RATANLAL MAIL
April 18, 2007
STATE OF MADHYA PRADESH Vs. ASHOK KUMAR TRIPATHI
May 14, 2007
STATE OF MADHYA PRADESH Vs. SURESH KUMAR
March 6, 2007
STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD.
August 6, 2007
STATE OF MADHYA PRADESH Vs. BHURU S/O HANIF KHAN
June 19, 2007
STATE OF MADHYA PRADESH Vs. CHIRORANJAN DUTT
May 1, 2007
STATE OF MADHYA PRADESH Vs. NANDI
May 14, 2007
STATE OF MADHYA PRADESH Vs. ARSHAD S/O MOHD HUSSAIN
September 25, 2007
STATE OF MADHYA PRADESH Vs. MAHAVIR PRASAD
October 26, 2007
STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECR Vs. MAHENDRA PRATAP SINGH CHOUDHARY AND ORS
September 7, 2007
STATE OF MP Vs. NEELIMA SIMGH
July 12, 2007
STATE OF MP Vs. MAHENDRA KUMAR SHARMA
November 22, 2007
STATE OF MP Vs. RAJ KISHORE GARG
September 6, 2007
STATE OF MP Vs. PREM SINGH
October 25, 2007
STI INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAX M P
April 18, 2007
SUBHASH CHAND Vs. MOHD. KHAN
April 3, 2007
SUBHASH CHANDRA DUBEY Vs. BHARTIYA SANGH & ANR.
March 2, 2007
SUBHASH RAUT Vs. STATE OF M.P
April 20, 2007
SUBHASH SAHKARI UPBHOKTA BHANDAR MRYADIT SAGAR Vs. STATE OF MP
July 12, 2007
SUBHASH SONI & ORS. Vs. STATE OF MADHYA PRADESH
April 16, 2007
SUBODH SINDHU CHOUTHMAL Vs. STATE OF M P
February 27, 2007
SUDARSHAN KUMAR VERMA Vs. CHAIRMAN, TOWN IMPROVEMENT TRUST, REWA
July 3, 2007
SUDHA MALVIYA Vs. STATE OF MADHYA PRADESH; COMMISSIONER; STATE ADMINISTRATIVE TRIBUNAL
April 25, 2007
SUDHIR JHA Vs. KRISHNA DANGIWALA
September 24, 2007
SUDHIR MANDELIYA Vs. MUNNALAL AND OTHERS
August 16, 2007
SUDHIR NIGAM Vs. DEBTS RECOVERY TRIBUNAL
January 8, 2007
SUGAN KUWAR AND OTHERS Vs. AJIT KUMAR AND ANOTHER
October 30, 2007
SUJAN Vs. BOARD OF SECONDARY EDUCATION
March 8, 2007
Sukhlal Vs. State of M.P.
October 24, 2007
SUKHRAM YADAV Vs. NIRUPAMA YADEV
June 25, 2007
SUKHVINDER SINGH Vs. RAJKUMARI & ORS
January 16, 2007
SULEMAN KHAN Vs. HABEEBULLAH KHAN
July 18, 2007
SULOCHAM BAI Vs. STATE OF MP
September 24, 2007
Sultan Shah Lala Vs. State of M.P.
July 16, 2007
SUMAN Vs. KASHMIR SINGH & ORS
March 9, 2007
SUMAN DOHRE W/O MANSINGH DOHRE Vs. DAULATRAM S/O BATTULAL SILAWAT
April 30, 2007
SUMAN TAMRAKAR Vs. VINOD KUMAR TAMRAKAR
May 1, 2007
SUMERCHAND JAIN Vs. COMMISSIONER OF INCOME-TAX
February 12, 2007
SUMIT JAIN Vs. STATE OF M P
August 2, 2007
SUNDARIYA @ SUNDERSINGH Vs. STATE OF MADHYA PRADESH
September 5, 2007
SUNIL Vs. VIMLA BAI
April 19, 2007
SUNIL KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
May 17, 2007
SUNIL KUMAR S/O ANANT NARAYAN GUPTA Vs. ASHOK KUMAR S/O HARI DAS VASWANI
November 15, 2007
SUNIL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
July 26, 2007
SUNITA Vs. STATE OF M.P.
May 15, 2007
SUNITA Vs. MURLIDHAR MISHRA
May 2, 2007
SUNITA Vs. KILVIR SINGH
February 15, 2007
SUNITA JAIN Vs. KUNWAR SINGH
January 25, 2007
SUNITA LOKHANDE Vs. NEW INDIA ASSURANCE CO LTD
September 19, 2007
SUNITA PATEL Vs. COLLECTOR
December 6, 2007
SUPREME INDUSTRIES LTD. Vs. CUSTOM EXCISE & SERVICE TAX APPELLATE TRIBUNAL
May 15, 2007
SURENDRA JAIN Vs. STATE OF MADHYA PRADESH
January 3, 2007
SURENDRA KAURAV Vs. STATE OF M P
November 20, 2007
SURENDRA KORI Vs. STATE OF M P
December 13, 2007
SURENDRA KUMAR MOURYA Vs. BABA ALIAS NASIM KHAN
May 8, 2007
SURENDRA PRASAD PANDE Vs. STATE OF MADHYA PRADESH
July 10, 2007
SURENDRA S/O VISHNUPANT BHIDE Vs. MADANGOPAL S/O GOVIND NARAYAN KHENDELWAL
February 6, 2007
SURESH CHANDRA BHAN SINGH Vs. STATE OF M P
February 8, 2007
SURESH CHANDRA JAIN Vs. STATE OF MADHYA PRADESH
January 25, 2007
SURESH CHANDRA S/O RAMCHANDRA Vs. JAGVEER SINGH @ LAKHHASINGH
November 27, 2007
SURESH CHAUDHARY Vs. STATE OF M.P.
May 8, 2007
SURESH KUMAR BHARGAVA Vs. STATE OF M. P.
May 1, 2007
SURESH KUMAR GUPTA Vs. STATE OF M.R
January 18, 2007
SURESH KUMAR JADIA Vs. STATE OF M P
January 16, 2007
SURESH PANDEY Vs. PUSHPA PANDEY
May 16, 2007
Suresh Seth Vs. State of M.P.
March 15, 2007
SURESH SINGH GUJAR Vs. VINEET GOYAL
March 29, 2007
SURESH VYAS Vs. RAMCHANDRA VYAS
September 3, 2007
SURJEET SINGH SALOJA Vs. STATE OF MADHYA PRADESH
September 20, 2007
SUSHILA Vs. RAJBEER SINGH
April 3, 2007
SUSHILA BAI Vs. RAJENDRA TRADERS
February 2, 2007
SWADESH KUMAR JAIN Vs. JAYANTI
March 21, 2007
SYNCOM FORMULATIONS (INDIA) LTD Vs. COMMR OF C EX & CUS, INDORE
July 17, 2007
TAGORE SHIKSHA SAMITI Vs. REGISTRAR, FIRMS AND SOCIETIES, BHOPAL
February 22, 2007
TAKE SINGH Vs. KALYAN SINGH
September 5, 2007
TAMARAJDHWAJ DAHAYAT Vs. RAMVARAN PATEL
April 9, 2007
TARA SHARMA Vs. SMT. KARUNA PANDEY
February 19, 2007
TEJILAL Vs. STATE OF M P
July 31, 2007
THAKURLAL Vs. STATE OF M P
December 7, 2007
THAKURLAL S/O SHAMBHOOJI VERMA Vs. STATE OF M P
December 10, 2007
TOMOR CONSTRUCTION CO Vs. STATE OF MP
September 25, 2007
TOTALFINAELF INDIALIMITED Vs. SHYAM BABU
April 26, 2007
TOTARAM S/O BHUDRIA Vs. STATE OF M P
September 5, 2007
TRILOKCHAND S/O JAGANNATH Vs. STATE OF M P
September 26, 2007
TRIPATI PATHAK Vs. B C VAIDYA
September 11, 2007
TULSIRAM Vs. STATE OF M. P .
March 1, 2007
UDAISINGH GANPAT DANGI Vs. KALU DEVJI DANGI
August 3, 2007
UDAYSINGH JAGDISH SINGH Vs. STATE OF MADHYA PRADESH
July 27, 2007
UDAYVEER Vs. STATE OF M P
August 2, 2007
UMA DEVI SHARMA Vs. STATE OF M P
September 21, 2007
UMADEVI AND OTHERS Vs. SUNIL KUMAR GOYAL AND OTHERS
February 8, 2007
UMED SINGH Vs. STATE OF M P
April 13, 2007
Umesh Kumar Gandhi Vs. State of M.P.
March 23, 2007
UMESH KUMAR MODI Vs. TALERA TRADERS
April 5, 2007
UMMED SINGH Vs. STATE OF M P
May 17, 2007
UMRAO SINGH Vs. BHARATLAL
January 17, 2007
UNION BANK OF INDIA Vs. RAVINDRA PHANSE
July 2, 2007
UNION OF INDIA Vs. EX SIGNALMAN RAM SHARAN PRASAD
April 5, 2007
Union of India Vs. Rajesh Sharma
May 11, 2007
UNION OF INDIA Vs. NATIONAL FERTILIZER LTD.
January 19, 2007
UNION OF INDIA Vs. AJIT BARAIYA
May 10, 2007
UNION OF INDIA Vs. RAM BACHAN SINGH
June 19, 2007
UNION OF INDIA Vs. RAMANTI DEVI
April 19, 2007
UNION OF INDIA Vs. NARENDRA SINGH
October 25, 2007
UNION OF INDIA Vs. SATYANAND SINGH
March 28, 2007
UNION OF INDIA Vs. AMIT KUMAR SODHIA
October 17, 2007
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
July 12, 2007
UNION OF INDIA Vs. KATARIYA WIRES LTD
January 5, 2007
UNION OF INDIA Vs. FLEX CHEMICALS LTD
March 30, 2007
UNISCANS AND SONICS LTD Vs. M P ELECTRICITY BOARD
April 19, 2007
UNITED INDIA INSURANCE CO LTD Vs. JANKI DEVI
May 1, 2007
UNITED INDIA INSURANCE CO LTD Vs. SHAMSHAD BEE
September 11, 2007
UNITED INDIA INSURANCE CO LTD Vs. SAROJ BAI
February 12, 2007
UNITED INDIA INSURANCE CO LTD Vs. DEVENDRA KUMAR
January 16, 2007
UNITED INDIA INSURANCE CO LTD Vs. DAULAT SINGH
November 20, 2007
UNITED INDIA INSURANCE CO LTD Vs. UMED KUNWARBAI
July 27, 2007
UNITED INDIA INSURANCE CO LTD Vs. NANDLAL
December 4, 2007
UNITED INDIA INSURANCE CO. Vs. SANDEEP KUMAR GUPTA
February 27, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. DHANNA AND OTHERS
February 26, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. SANNI ALIAS SANJAY AND OTHERS
August 22, 2007
UNITED INDIA INSURANCE COMPANY Vs. RAJESH
February 19, 2007
URMILA DEVI SRIVASTAVA Vs. M.P. STATE ROAD TRANSPORT CORPORATION
February 12, 2007
URMILA THAKUR Vs. STATE OF M P
November 14, 2007
USHA Vs. MISHRILAL SINGH
May 10, 2007
USHA BAGHEL Vs. UNITED INDIA INSURANCE CO LTD
September 19, 2007
USHA DEVI Vs. UNION OF INDIA
January 17, 2007
USHA PATEL Vs. DILIP TRANSPORT CO.
September 19, 2007
UTTARA SONI Vs. ORIENTAL INSURANCE CO LTD
August 27, 2007
Uttaranchal Education Trade and Technology Pvt. Ltd. Vs. State of M.P.
August 6, 2007
V G BOBDE Vs. STATE OF M P
February 23, 2007
V K JAIN Vs. STATE OF M P
August 1, 2007
V K VERMA Vs. DAWOODI BOHRA MASJID COMMITTEE
December 4, 2007
V. B. S. RANA Vs. STATE OF M.P.
May 1, 2007
V.K. Jain Vs. Slkate of M.P.
June 27, 2007
VAIANTI BAI Vs. JAIRAM
August 8, 2007
VAN VIBHAG KARMACHARI GRIHA NIRMAN SAHAKARI SANSTHA Vs. RAMESHCHANDRA HIRALAL HARDIYA
August 10, 2007
VARSHA Vs. UTTARANCHAL RAJYA PARIVAHAN NIGAM
November 28, 2007
VEDIKA COLLAGE OF EDUCATION Vs. BARKATULLAH UNIVERSITY
October 25, 2007
VEER SINGH Vs. STATE OF M P
September 10, 2007
VEER SINGH Vs. STATE OF MADHYA PRADESH
April 12, 2007
VEERAN Vs. STATE OF M P
July 26, 2007
VELSINGH S/O DURJAN BHEEL Vs. STATE OF M P
March 13, 2007
VIDHUSHI Vs. GITA
April 3, 2007
VIJAY BHANDARI Vs. NAGAR PALIK NIGAM AND OTHERS
March 15, 2007
Vijay Goyal Vs. Madanlal Goyal
May 14, 2007
VIJAY KUMAR Vs. SADIK HUSSAIN & ORS
July 23, 2007
VIJAY KUMAR AGRAWAL Vs. UNION OF INDIA
September 24, 2007
VIJAY PRAKASH TIWARI Vs. SATYA BHAMA DEVI
March 29, 2007
VIJAY SHRIVASTAVA Vs. STATE OF M P
November 30, 2007
VIJAY SINGH Vs. STATE OF M. P.
April 3, 2007
VIJAY SINGH Vs. STATE OF M.P.
April 12, 2007
VIJAY SWAROOP SAXENA Vs. STATE OF M.P. AND OTHERS
April 30, 2007
VIJAYPRAKASH JATAV Vs. HANIF KHAN
March 9, 2007
VIKAS ENTERPRISES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, KHANDWA
March 23, 2007
VIKRAM SINGH Vs. KANCHAN SINGH
March 1, 2007
VIKRAMPRATAP SINGH Vs. RAMPAL SINGH
August 29, 2007
VIMALA DEVI Vs. VIRENDRA KACHHI
October 5, 2007
VIMLA DEVI Vs. ASHOK SINGH
August 23, 2007
VINAY KUMAR SHARMA Vs. MAHESH KUMAR JOSHI
April 9, 2007
VINOD Vs. SHEKH ASIF AND ORS
November 19, 2007
VINOD KUMAR Vs. MUKESH KUMAR AGRAWAL
April 10, 2007
VINOD KUMAR AGRAWAL Vs. CHANDRAKANT PANDEY
March 2, 2007
VINOD KUMAR GUPTA Vs. RAMADEVI SHIVHARE
September 22, 2007
VINOD KUMAR SHUKLA Vs. STATE OF M P
November 28, 2007
VINOD RAKHAN Vs. STATE OF M. P.
March 20, 2007
VIPIN JOG Vs. STATE OF M P
October 16, 2007
VIPNAN SAHKARI SAMSTHA Vs. SUDHIR MOHAN YADAV
July 19, 2007
VISHAL EXPORT OVERSEAS LTD. Vs. IND AGRO SYNERGY LTD.
May 3, 2007
VISHNU Vs. STATE OF M P
April 12, 2007
VISHNU PRASAD Vs. STATE OF M P
April 5, 2007
VISHWANATH GUPTA Vs. VIRENDRA NATH AGRAWAL
March 20, 2007
VRINDAVAN Vs. JAIPRATAP
February 26, 2007
WAHID KHAN Vs. STATE OF M P
November 22, 2007
WESTERN COALFIELD LIMITED Vs. B D SHARMA
February 28, 2007
WESTERN COALFIELDS LIMITED Vs. COMMISSIONER OF SALES TAX
July 3, 2007
WHITE WAYS Vs. VIJAY CHOUDHARY
July 23, 2007
Y YOHANNAN Vs. STATE OF MP
October 9, 2007
YADUNANDAN SINGH Vs. FAGGAN SINGH KULASTE
July 20, 2007
YASHWANT SINGH S/O BHANWARLALJI LODHA Vs. MANOHARLAL S/O BHANWARLALJI LODHA
April 30, 2007
YOGENDRA KUMAR GUPTA Vs. RAM PRAKASH AGRAWAL
February 14, 2007
YOGESH KUMAR Vs. STATE OF M P
February 3, 2007
YUVA VYAYASAYIK SHIKSHAN SANSTHAN Vs. JIWAJI UNIVERSITY
December 11, 2007
YUVARAJ MERCH-X Vs. COMMERCIAL TAX OFFICER
August 10, 2007
ZAMKU Vs. MASARI
March 23, 2007
ZAMKU W/O BHAVASINGH BHILALA AND OTHERS Vs. MASARI W/O BHURSINGH BHILALA AND OTHERS
March 22, 2007
ZAQIR KHAN S/O MAMURKHAN Vs. STATE OF M P
July 5, 2007
ZUBEDA Vs. NAJMA AFZAL
August 10, 2007