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Case Index
Title
Date
A A LORDS SHOES PVT LTD Vs. MANECK H GHADIALI
November 2, 2007
A JAGAN MOHAN RAO Vs. KAKATIYA UNIVERSITY
August 3, 2007
A KRISHNA REDDY Vs. GVOT OF A P
June 13, 2007
A LINGA REDDY Vs. ANDHRA PRADESH STATE HANDLOOM WEAVERS SOCIETY LTD
March 14, 2007
A P DAIRY DEVELOPMENT CO OP FEDERATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
September 7, 2007
A P S R T C ELURU Vs. KANCHE NAGABHUSANAM
September 12, 2007
A P SARPANCHES ASSOCIATION Vs. UNION OF INDIA
February 8, 2007
A P STATE ELECTRICITY BOARD EMPLOYEES UNION Vs. JOINT COLLECTOR CHITTOOR
September 13, 2007
A P STATE WAKF BOARD Vs. MAVURU SUNDARAMMA
April 30, 2007
A P TARNSCO Vs. SARATHY ENGINEERING CORPORATION
September 6, 2007
A RAJ KUMAR Vs. DIVISIONAL SECURITY COMMISSIONER RPF HUBLI KARNATAKA
July 10, 2007
A RAJESHWAR Vs. HASAN ALI KHAN
April 18, 2007
A RANI Vs. JOINT COLLECTOR CHITTOOR
March 28, 2007
A SATYANARAYANA RAO Vs. STATE OF A P
November 12, 2007
A SHANKAR LINGAM Vs. MEHARUNISSA BEGUM
January 3, 2007
A SUBBARAMI REDDY Vs. PROHIOBITION EXCISE SUPRENTENDENT
August 3, 2007
A SUDHAKARA RAO Vs. GOVERNMENT OF A P
January 22, 2007
A SUDHERSHAN Vs. K ASHOK KUMAR
January 31, 2007
A V RAMANAIAH Vs. M SHEKHARA
December 31, 2007
A V RAO Vs. UNION OF INDIA
August 10, 2007
A V VINOD KUMAR Vs. EXECUTIVE COMMITTEE OF THE CENTRAL WAREHOUSING CORPORATION
June 21, 2007
A VIJAYALAKSHMI DEVI Vs. MANDAL REVENUE OFFICER
May 1, 2007
A. SRINIVAS RAO Vs. COMMR. OF CUS. AND CENTRAL EXCISE
June 5, 2007
ABBIREDDI SAROJINI Vs. BATCHU CHINA KAMALAM
August 29, 2007
ABBOD BIN SAYEED Vs. REGISTRAR MANAGEMENT HIGH COURT OF A P
July 17, 2007
ABDUL KHADEER BEIG Vs. GOVERMENT OF ANDHRA PRADESH
November 27, 2007
ABEDA BEGUM Vs. RAJPUT ANASUYA BAI
March 23, 2007
ABHINAYA SHRI Vs. GANDHI SMARAKA SAMITHI AND ANTI OBSENITY FORUM A P
June 19, 2007
ABLE ASSOCIATES Vs. K S RAMAKRISHNA RAO
July 26, 2007
ACHI RAMULU Vs. KUNAPAREDDY VIJAYA KUMAR
September 27, 2007
ADABALA RAJU Vs. STATE OF ANDHRA PRADESH
September 26, 2007
ADDANIKI ADILAKSHMAMMA Vs. DISTRICT COLLECTOR ONGOLE
February 21, 2007
ADEPU SURENDRA Vs. ADEPU RAVINDRA
June 26, 2007
ADITYA MECON ENGINEERS P LIMITED Vs. VISAKHAPATNAM PORT TRUST
July 23, 2007
AET LABORATORIES LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF ANDRAPRADESH LTD
February 13, 2007
AGI GLASPAC Vs. ASSISTANT COMMISSIONER
August 20, 2007
AGRAPU VENKATAMMA Vs. REVENUE DIVISIONAL OFFICER
February 7, 2007
AGRICULTURAL MARKET COMMITTEE TENALI Vs. ANANTHU SUBBA RAO
October 6, 2007
AGRICULTURAL MARKET COMMITTES Vs. DIVISIONAL ELECTRICAL ENGINEER OPERATION
March 12, 2007
AIRPORT AUTHORITY OF INDIA Vs. SUMANASA FINANCE PVT LTD
November 20, 2007
AITHA DUBBA RAJAM ALIAS RAJU Vs. AITHA POCHAIAH
January 5, 2007
AJANTHA INDUSTRIES Vs. DISTRICT EDUCATIONAL OFFICER
November 26, 2007
AKKINENI VENKATA RANGA RAO Vs. KOLLIPARA SAI SUBRAHMANYAM
September 7, 2007
AKKINENI VENKATA RANGA RAO Vs. KOLLIPARA SAI SUBRAHMANYAM
September 4, 2007
AKOTI KRISHNA Vs. KOLA CHINNA RAO
April 25, 2007
AKULA SOMAIAH Vs. STATE OF A P
November 26, 2007
ALAPATI MOHAN RAO Vs. BOYAPATI VENKATESWARA RAO
September 18, 2007
ALIA ALLIAS PENTAKOTA SATYANARAYANA Vs. PENTAKOTA KRISHNA BHAGVAN
March 8, 2007
ALIMINETI SADANANDAM Vs. DARIPELLY NARAYANA CHARYULU
February 13, 2007
ALLA LAKSHMI NARAYANA REDDY ALIAS CHINNA BUJJODU Vs. STATE OF A P
October 11, 2007
ALLA SESHUKUMAR Vs. ALLA RADHA KRISHNA
August 13, 2007
ALLA SESHUKUMAR AND ANOTHER Vs. ALLA RADHA KRISHNA
July 30, 2007
ALLA SESHUKUMARI Vs. ALLA RADHAKRISHNA RAO
August 30, 2007
ALLADI VIJAYA KUMARI Vs. MOTHE JAYAMANI
August 20, 2007
ALLAM RAMU Vs. YELAKACHERLA NARASIMHULU
October 26, 2007
ALLAM SATYANARAYANA Vs. STATE OF A P
February 27, 2007
ALLURI SATYAVATHI Vs. A P STATE FINANCIAL CORPORATION
March 16, 2007
ALLURI VENKATAPATHI RAJU Vs. AMALAPURAM MUNICIPALITY AMALAPURAM
July 18, 2007
AMAR SERVICE STATION Vs. ASSISTANT REGIONAL DIRECTOR ESI CORPORATION
July 27, 2007
AMARA SATYANARAYANA Vs. MAJETI AMARA SRINIVASA RAO
October 31, 2007
AMARAVADI SRINIVASA CHARYULU Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS
November 19, 2007
AMINA SULTANA ABBASI Vs. D RAJALINGAM JATTAIAH
November 7, 2007
AMIR ALI Vs. MANECK H GHADIALI
November 2, 2007
AMWAY INDIA ENTERPRISES Vs. UNION OF INDIA
July 19, 2007
ANASUYAMMA Vs. B NARSINGA RAO
April 30, 2007
ANDAL REGHAVAN Vs. DEPUTY COMMISSIONER ENDOWMWNT DEPT
March 26, 2007
ANDHARA PRADESH CIVIL LIBERTIES COMMITTEE Vs. STATE OF A P
July 13, 2007
ANDHRA PRINTERS LTD. Vs. V. ARJUN RAO
September 14, 2007
ANDHRA VIDYABHI VARDHINI SANGAHM Vs. DEPUTY COMMISSIONERS OF ENDOWMENTS
November 2, 2007
ANEES MOHINUDDIN ALIAS AMEER ALIAS ABU AYUB ANSARI Vs. STATE OF A P
December 4, 2007
ANKENA NARAYANA Vs. STATE OF A P
July 25, 2007
ANNAGANI YEDUKONDALU Vs. RAMESHWARA SWAMY VARI DEVASTHANAM
December 7, 2007
ANNAM MALLA REDDY Vs. BANGI NAGAIAH
March 21, 2007
ANNAPURNA CO OP HOUSING SOCIETY HYDRABAD Vs. COMMISSIONER OF LAND REVENUE GOVT OF A P
March 21, 2007
ANNAPURNA CO OPERATIVE HOUSING SOCIETY Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILLING
April 11, 2007
ANNEPU VYKUNTA RAO Vs. ANNEPU VASUDEVA RAO
August 8, 2007
ANUDEEP Vs. DISTRICT COLLECTOR MAHABOOBNAGAR
July 11, 2007
ANUPAMA HOMES INDIA PVT LTD Vs. P SHOURI RAJA
August 10, 2007
APSRTC Vs. SHAIK YOUSUF PASHA
April 18, 2007
APSRTC HYDERABAD Vs. BOYA MADDAMMA
June 27, 2007
APSRTC STAFF CO OP HOUSING CONSTRUCTION SOCIETY LTD Vs. GOVERNMENT OF A P
March 23, 2007
ARAJA NARASIMHA RAO Vs. DISTRICT COOPERATIVE OFFICER JOINT REGISTRAR KRISHNA DISTRICT
July 17, 2007
AREKIPUDI SANKARA RAO Vs. STATE OF AP
September 19, 2007
ARGI DEVASENANI Vs. MAUDEM LAKSHMI
October 3, 2007
ARIF NOORUL HASSAN Vs. STATE OF A P
May 1, 2007
ARJALA MANOHARA RAO Vs. STATE OF A P
March 12, 2007
ARSHA VIJNANA TRUST Vs. D P SHARMA I R S DIRECTOR OF INCOME TAX
August 14, 2007
ARVIND SRIMAL Vs. STATE OF A P
March 15, 2007
ARYAN COAL BENEFICATIONS PVT LTD Vs. SUB DIVISIONAL MANAGING AND SUB COLLECTOR
September 5, 2007
ASHOK SHARDA Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
July 27, 2007
ASRA ESTATES LIMITED Vs. STATE
December 18, 2007
AYESHAUNNISA Vs. REGIONAL PASSPORT OFFICER
September 10, 2007
B AGNIS MARRY Vs. KANAPARTHI JAMIMA RAJA KUMARI
February 15, 2007
B ANANTHAMMA Vs. P BALAVVA
October 9, 2007
B C SANJEEVA REDDY Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY
December 6, 2007
B CHANDRASEKHAR Vs. STATE OF A P
September 21, 2007
B E HANUMANTHA CHARYULU Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS HYDERABAD
October 8, 2007
B KBABU RAO Vs. A JAYA LAKSHMI
September 26, 2007
B KISHANLAL KHANDSARI SUGAR MILLS Vs. DINKAR MAHARAJ
February 13, 2007
B LAKSHMAN Vs. UNION OF INDIA
November 13, 2007
B MADHU Vs. STATE OF A P
August 8, 2007
B MALLIKARJUNA REDDY Vs. G V SUBBA REDDY
January 18, 2007
B N RAMA KRISHNAIAH Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY
April 3, 2007
B NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
May 1, 2007
B RAGHURAMI REDDY Vs. GOVERNMENT OF AP
April 13, 2007
B RAJA KRISHNAJI Vs. KADAM KONDOJI
December 4, 2007
B RAMANJANANEYULU Vs. STATION HOUSE OFFICER INSPECTOR OF POLICE
April 13, 2007
B RAMCHANDRA RAO Vs. SYNDICATE BANK
June 5, 2007
B RAMI REDDY Vs. PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LTD
March 8, 2007
B RAMULU Vs. PRESIDING OFFICER LABOUR COURT II
September 19, 2007
B SHAFIULLA Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
October 1, 2007
B SRINIVASA RAO Vs. ANDHRA BANK CENTRAL OFFICE
July 25, 2007
B SRINIVASULU ALIAS SRIVIVASACHARI Vs. VEENA KUMARI ALIAS LATHASREE
July 2, 2007
B SUBBA REDDY Vs. SURINTENDING ENGINEER
March 7, 2007
B SUBBA REDDY Vs. SUPERINTENDING ENGINEER
March 16, 2007
B SUBBA REDDY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION UNDER THE SICK INDUSTRIAL COMPANIES ACT
November 6, 2007
B UMA DEVI Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
September 5, 2007
B V S P CHOUDARY Vs. STATION HOUSE OFFICER SECUNDERABAD
December 27, 2007
B V SUBBA RAO Vs. POTTI SREERAMULU TELUGU UNIVERSITY, HYDERABAD
April 17, 2007
B VENKATARAMANA Vs. COMMISSIONER OF PROHIBITION AND EXCISE
November 26, 2007
B YADAGIRI GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT FINANCIAL REGISTRAR OF TODDY CO OPERATIVE SOCIETIES R R DIST
February 22, 2007
B YELLASWAMY Vs. SOUTH CENTRAL RAILWAY
January 27, 2007
B.H.C. AGRO (INDIA) PVT. LTD Vs. DIRECTOR OF HORTICULTURE, GOVERNMENT OF A.P.
September 7, 2007
B.J. SERVICES COMPANY MIDDLE EAST LTD Vs. COMMERCIAL TAX OFFICER
October 29, 2007
BABU MIYAN Vs. HUSSAAIN BI
September 19, 2007
BADIGA PHANIBHUSHANA RAO Vs. MATHI VENKATA KRISHNA KUTUMBA RAO
August 10, 2007
BADIGINCHALA PEDDA SUBBARAYADU Vs. BADIGINCHALA CHINNA SUBBAIAH
February 21, 2007
BADRI DAMAIAH Vs. KAKATIYA UNIVERSITY
December 12, 2007
BAGAM NAESWARA RAO Vs. AGENT TO GOVERNMENT KHAMMAM DISTRICT
February 20, 2007
BAKER ALI Vs. REGIONAL MANAGER APSRTC NIZAMABAD
September 12, 2007
BAKI VENKATA RAMANA REDDY Vs. STATE OF A P
April 11, 2007
BALAGONI BALRAJ GOUD Vs. STATE OF A P
July 6, 2007
BALAJI SURGICALS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
March 26, 2007
BALASA SARADA Vs. TALLURI ANASURYAMMA
February 2, 2007
BALDEBHEERAIAH Vs. JOINTCOLLECTORCIVIL SUPPLIES NALGONDA
March 30, 2007
BALENDRAKASI BHUPATHI MATCHVA RAJU Vs. STATE OF AP
September 20, 2007
BANDA RAGHAVENDRA RAO Vs. ASSISTANT COMMISSIONER ENDOWMENTS VIJAYAWADA KRISHNA DISTRICT
September 11, 2007
BANDARU SRINIVASA RAO Vs. SREYOBHILASHI CHIT FUNDS WYRA KHAMMAM DISTRICT
October 3, 2007
BANK OF BARODA HYDERABAD Vs. D RADHA KRISHNA REDDY
July 18, 2007
BANNE GANDHI Vs. DISTRICT COLLECTOR RANGA REDDY
February 23, 2007
BANSILAL AGARWAL Vs. HARYANA TRADING CO LTD
September 3, 2007
BARADE NAGENDER RAO Vs. G SADASIVADU
February 14, 2007
BARIA TRINADHA RAO Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 4, 2007
BASHETTY SAROJA Vs. APPELLATE AUTHORITY UNDER THE FOREST ACT AND II ADDITIONAL DISTRICT JUDGE
July 11, 2007
BATHINA SOMBABU Vs. STATE OF ANDHRA PRADESH
November 2, 2007
BATHINI ERIKALAPPA Vs. GURUGURLA NAGAMMA
January 28, 2007
BAYYA MOHANA RAO Vs. PARSIA BALA SUBRAHMANYESWARA RAO
April 3, 2007
BEEMANENI MAHALAKSHMI Vs. GANGUMALLA APPARAO
August 6, 2007
BEERAKA BHARAMARI AND ANR Vs. JOINT COLLECTOR AND ORS
November 13, 2007
BEERAKA BHARAMARI BHASKARA RAO Vs. JOINT COLLECTOR VISAKHAPATNAM DISTRICT
November 30, 2007
BERRY ANASUYAMMA D/O SATHYANARAYANA Vs. SRI S SUNDER KUMAR, COMMISSIONER, HINDU RELIGIOUS
December 18, 2007
BEZAWADA MOTOR STORES Vs. SARALA DOULAT RAM
February 9, 2007
BHATIA INTERNATIONAL LTD. Vs. ANDHRA CEMENTS LTD.
January 23, 2007
BHEERAM NARSHIMHA REDDY Vs. STATE OF A P
January 31, 2007
BHUKYA LAKSHMI BAI Vs. STATE OF ELECTION COMMISSION
April 2, 2007
BHURA KHARIA Vs. STATE OF A P
January 19, 2007
BODAPATI NAGA KRISHNA GANDHI Vs. LLAPAKURTHI RAMULU
March 12, 2007
BODDULA RAJESHAM Vs. MAHMOODA BEGUM
February 12, 2007
BODINGARI PATTABHAI REDDY Vs. VEERAMREDDY JYOTHSNA
July 4, 2007
BOGGAVARAPU SRIRAMAM Vs. SURYANARAYANA MURTHY
February 27, 2007
BOGIREDDY CHANDRA REDDY Vs. MANDAL REVENUE OFFICER
March 15, 2007
BONDALA REDDIYYA Vs. AGENT TO GOVERNMENT DISTRICT COLLECTOR
August 9, 2007
BOTCHA YERUKU NAIDU Vs. DISTRICT COLLECTOR SRIKAKULAM
November 12, 2007
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. S V ENGINEERING CONSTRUCTIONS
June 7, 2007
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MYAKALASULOCHANA
April 18, 2007
BRIGHT INDUSTRIES CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 30, 2007
BURRA SOUNDARYA Vs. THOUTAM RAMA DEVI
December 28, 2007
BUSSA CHANDRAKALA Vs. BUSSA KONDA REDDY
July 4, 2007
BUSSA VENKATESWARLU Vs. STATE OF A P
April 3, 2007
C ASWARATHA NARAYANA REDDY Vs. TRANSPORT COMMISSIONER
February 19, 2007
C BALA KRISHNAIAH Vs. A KANNAIAH
January 4, 2007
C BHARATHI Vs. DISTRICT REGISTRAR AND COLLECTOR
September 11, 2007
C JAYAMMA Vs. DISTRICT AND SESSIONS JUDGE WARANGAL DISTRICT
July 13, 2007
C K POUNAMMA Vs. K CHINNASWAMI
December 31, 2007
C RAMA MURTHY Vs. STATE OF ANDHRA PRADESH
June 27, 2007
C RAMACHANDRA REDDY Vs. GOVERNMENT OF INDIA
October 1, 2007
C SREERAMULU Vs. JOINT COLLECTOR CHITTOOR
January 23, 2007
C VEERAPPA Vs. CHIEF COMMISSIONER LAND ADMINISTRATION
June 7, 2007
C VENKAT RAMI REDDY Vs. J S RANJAN
August 14, 2007
CARLTON INDUSTRIAL ENGINEERS KAKINADA Vs. COMMERCIAL TAX OFFICER
July 17, 2007
CH ENOCH Vs. UNION OF INDIA & ORS
July 13, 2007
CH VENKAIAH PER LTD Vs. GOVERNMENT OF A P
April 13, 2007
CHAIRMAN EMPLOYEES STATE INSURANCE CORPORATION Vs. SWAMINATH SINGH
April 13, 2007
CHAIRMAN THE EMPLOYEES STATE INSURANCE CORPORATION Vs. SWAMINATH SINGH
April 30, 2007
CHAIRMANAR CO OPERATIVE URBAN BANK LTD Vs. CHAITNYA KALA SAMITHI
April 2, 2007
CHALLA CHINABABU Vs. KOVILA CHINA SURYANARAYANA
July 4, 2007
CHALLA SATYANARAYANA Vs. TADI LAKSHMANA RAO
August 7, 2007
CHANCELLOR NTR UNIVERSITY OF HEALTH SCIENCES Vs. KONAPAULURI BENOD KUMAR
July 20, 2007
CHARMINAR COOPERATIVE URBAN BANK LTD Vs. STATE BANK OF HYDERABAD
May 16, 2007
CHAVALI RANGA REDDY Vs. CHAVALI SESHA REDDY
February 28, 2007
CHEBROLU JAGAN MOHAN RAO Vs. STATE OF A P
September 21, 2007
CHEERLA ALIAS CUDDAPAH NAGANNA Vs. KOYA NAGANNA
December 14, 2007
CHEJERLA MUNICHANDRAIAH Vs. NEW INDIA ASSURANCE COMPANY LIMITED NELLORE
August 7, 2007
CHEJERLA MUNICHANDRAIAH Vs. SHAIK NOORJAHAN
August 7, 2007
CHEKKA VENKATA CHENNA KESAVA SUDHEER Vs. DRUGS INSPECTOR AYURVEDA ANDHRA REGION
October 29, 2007
CHELLA SIVA KUMAR REDDY Vs. KUDUMULA SURENDRA
November 2, 2007
CHELLINGI NARAYANAMURTHY Vs. CHILLINGI SATYANARAYANA
June 27, 2007
CHELLINGI NARAYANAMURTHY Vs. CHILLINGI SATYANARAYANA
June 20, 2007
CHEMUDIMUDI CHINNA MUSALAYYA Vs. STATE OF A P
January 23, 2007
CHENNA MADAVUNI PRATHAP RAJU Vs. RAYALA RAMA RAO CHOWDHARY
February 13, 2007
CHEPROLU JAGANMOHANA RAO Vs. BHAVANARAYANASWAMY
August 1, 2007
CHEVURU RAJESHWARAMMA ALIAS SUJATHA Vs. K ANANTHAKRISHNA MURTHY
February 7, 2007
CHIDARA SOMASEKHAR Vs. BOORA VANAJA
October 24, 2007
CHIDRI ASHABEE Vs. S SULOCHANA
March 23, 2007
CHIGURUPALLI PRABHAKARA RAO Vs. CHIER ELECTORAL OFFICER AND E O PRINCIPAL
March 7, 2007
CHIKATIMARLA SATYA SAI Vs. STATE OF A P
February 12, 2007
CHINNAKARASAMMA Vs. NATIONAL INSURANCE CO LTD
December 3, 2007
CHINNAM PANDURANGAM Vs. MANDAL REVENUE OFFICER
July 11, 2007
CHINNAMSETTY MURALI KRISHNA Vs. DISTRICT COLLECTOR KADAPA DISTRICT
December 27, 2007
CHINNI SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 12, 2007
CHINTOJI BALAIAH Vs. STATE OF A P
January 5, 2007
CHIRALA RATE PAYERS AND CIVIC AMENITIES ASSOCIATION CHIRATA Vs. CHIRALA MUNICIPALITY
April 13, 2007
CHIRIKI RANGA Vs. KAVELAMUDI REKHA
July 24, 2007
CHITTAJALLU SRINIVASA RAO Vs. NARMADA JOSHI
September 10, 2007
CHITTAJALLU SRINIVASA RAO Vs. NARMADA JOSHI
September 5, 2007
CHITTE SIDDAIAH Vs. CHITTE SUJATHA
December 17, 2007
CHIVULURU MICHAL Vs. YADLA SAMBASIVA RAO
March 1, 2007
CHUNDRU NARAYANA Vs. SUPERINTENDENTPROHIBITION AND EXCISE
August 7, 2007
CLOUGH ENGINEERING LTD Vs. STATE OF A P
March 12, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. ANDHRA CEMENTS LIMITED, DURGA CEMENT WORKS
April 17, 2007
COMMISSIONER OF INCOME TAX Vs. A. RAAJENDRA PRASAD
November 23, 2007
COMMISSIONER OF INCOME TAX Vs. V K FERRO ALLOYS INDUSTRIES P LTD
November 23, 2007
CONSTRUCTION COMMITTEE TIPPU KHAN Vs. OSMANIA UNIVERSITY
January 22, 2007
COROMANDAL FERTILIZERS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
September 12, 2007
D ANITHA Vs. SECUNDERABAD CANTONMENT BOARD
November 20, 2007
D APPA RAO Vs. PEELA KRISHNA APPA RAO
October 26, 2007
D APPA RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CELLING AUTHORITY
April 5, 2007
D APPALA RAJU Vs. STATE OF AP
March 12, 2007
D N RAMANA REDDY Vs. UNION OF INDIA
June 21, 2007
D NARASIMHA REDDY Vs. UNION OF INDIA
November 22, 2007
D NARAYANA REDDY Vs. JOINT COLLECTOR ANANTHAPUR
June 18, 2007
D RAJMANI REDDY Vs. GOVERNMENT OF A P
April 30, 2007
D RAMCHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
October 1, 2007
D S MURTHY Vs. D BHARATHI
September 24, 2007
D SATYANARAYANA Vs. JOINT TRANSPORT COMMISSIONER AND SECRETORY REGIONAL TRANSPORT AUTHORITY
March 6, 2007
D SHAMANTAKAMANI Vs. STATE OF AP
September 24, 2007
D SIVA PRASAD Vs. GOVERNMENT OF ANDHARA PRADESH
July 27, 2007
D SUJATHA Vs. CHIEF EXECUTIVE OFFICER ZILLA PARIS EARANGAL
January 2, 2007
D V R K V PRASAD RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
October 24, 2007
D VARALAKSHMI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE HYDRABAD
March 16, 2007
D VIJAY SARADHI RAJU Vs. SRILATHA DUPATI
June 27, 2007
D. SRIKANTH Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
March 16, 2007
DADI NARAYANA REDDY S/O DURGA REDDY Vs. UNION OF INDIA (UOI) (GOVERNMENT OF INDIA) REP BY
October 31, 2007
DAGGUBATI RANGANAYAKLU DIDED Vs. POLINI VENKATA SUBBAIAH
September 28, 2007
DAMALANKA GANGARAJU Vs. NANDIPATI VIJYA LAKSHMI
March 21, 2007
DAMERA VENKATA MURALIKRISHNA RAO Vs. CHELIKANI NARASIMHA SRINIVAS
January 25, 2007
DARAPANENI CHENNA KRISHNAYYA Vs. COMMISSIONER OF INCOME TAX
February 6, 2007
DARSHANAM SWAMY ALIAS SOMAIAH Vs. RITHU MALHOTRA ALIAS RITHU KAPUR
July 20, 2007
DASARI PULLAREDDY Vs. STATE OF A P
November 16, 2007
DEPOT MANAGER APSRTC Vs. MOHD GHANI
July 18, 2007
DEPUTY DIRECTOR ESI CORPORATION Vs. L K KRISHNAIAH
March 6, 2007
DHARAVATH BHOJYA Vs. LAND ACQUISITION OFFICER
March 21, 2007
DHARMALA VENKATA REDDY Vs. GOVERNMENT OF A P
November 13, 2007
DHESHETTI RAJESHAM Vs. STATE OF A P
December 13, 2007
DIPAK BAHADUR Vs. STATE A P
July 31, 2007
DISTRICT B C MAHILA WELFARE ASSOCIATION NALGONDA Vs. SAMUEL PRINCIPAL SECRETARY TO GOVT OF A P
October 22, 2007
DISTRICT REGISTRAR DEPARTMENT OF REGISTRATION STAMPS AND ASSURANCES Vs. BATHULA SUGUNA
January 17, 2007
DIVISIONAL ENGINEER RAILWAY ELECTRIFICATION Vs. SRINIVASA ENGINEER WORKS
November 13, 2007
DIVISIONAL MANAGER NEW INDIA ASSURANCR COMPANY LTD Vs. G BANGARU REDDY
August 3, 2007
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. G ROSSHANNA
April 13, 2007
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. NARALA VENKATA SUBBAMMA
November 1, 2007
DIVISIONAL SECURITY COMMISSIONER RPF SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. B SHIV SHANKAR
October 5, 2007
DODDA NARSIMHAIAH Vs. DISTRICT COLLECTOR ANANTAPUR
July 2, 2007
DONGALA VENKAIAH Vs. DONGALA RAJI REDDY
July 6, 2007
DONTHINA RAMA KOTA REDDY Vs. ASSISTANT REGISTRAR/SUB-DIVISIONAL COOPERATIVE OFFICER AND SALES OFFICER
August 3, 2007
DOOBASI STYAVATHI Vs. HARI GOPAL LUNANI
April 18, 2007
DREDGING CORPORATION OF INDIA LTD Vs. JANAPAREDDY MURALI KRISHNA
September 26, 2007
DUDEKULA SALABEE Vs. R SHIVA SANKAR REDDY
June 27, 2007
DURGA SUBRAHMANYAMESWARAAND CO GUDIVADA Vs. SIRIPURAPU SANKARAIAH
January 18, 2007
DURVASULA DAKSHINA MURTY Vs. VAJJALA VIJAYA KUMARI
September 29, 2007
DURVASULA DAKSHINA MURTY Vs. VAJJALA VIJAYA KUMARI
September 26, 2007
E PEDDI REDDY Vs. STATE OF ANDHRA PRADESH
September 17, 2007
E VIJAYACHANDRA REDDY Vs. PRASAD
September 6, 2007
EAGALAPATI VENKATESHWARA RAO Vs. LATA DEVI MALU
June 19, 2007
EDPUGANTI BAPANAIAH Vs. K S RAJU
August 3, 2007
EDULAKANTI NARSIMHA REDDY Vs. SRIRAMA WAREHOUSE HYDERABAD
October 6, 2007
EEDA RAMAIAH Vs. DISTRICT COLLECTOR NALGONDA
February 20, 2007
EERAPPA Vs. GOLLA NAGAIAH
December 12, 2007
ELISETTI YADAGIRI Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
August 2, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. SYED JAMEEL
November 5, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. LAKSHMI TULSI GRANITES
April 19, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. GANPATI VILAS
April 17, 2007
ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA Vs. ILYAS MOSSA
March 8, 2007
ENOCH Vs. UNION OF INDIA
July 20, 2007
ERLAPATI VEERA LAKSHMI Vs. GUDA HARITHA RANI
November 5, 2007
ESPI INDUSTRIES AND CHEMICALS PVT. LTD Vs. COMMERCIAL TAX OFFICER
October 10, 2007
ESTATE OFFICER AND ADDITIONAL DIVISIONAL RAILWAY MANAGER Vs. VADLAMANI RAMAKRISHNA RAO
October 29, 2007
ESTATE OFFICER AND ADDITIONAL DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY Vs. YERRAGUNTALA LAKSHMISUNDARAM
October 29, 2007
EXECUTIVE OFFICER SECUNDRABAD CANTONMENT BOARD Vs. AURO SWAMY
March 29, 2007
F A C III ADDITIONAL DISTRICT AND SESSIONS JUDGE FAST TRACK COURT R R DISTRICT Vs. CHANDRA BUSHAN UPADHYAY
March 28, 2007
FARHAD GEW IRANI Vs. GOVERNMENT OF A P
January 5, 2007
FERRO ALLOYAS CORPORTION LTD Vs. UNION OF INDIA
November 15, 2007
FERRO ALLOYS CORPORATION LTD Vs. GOVERNMENT OF A P
June 11, 2007
FIRST LEASING COMPANY OF INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
April 3, 2007
FISHERMEN CO OPERATIVE SOCIETY Vs. ARBITRATOR ASSISTANT DIRECTOR OF FISHERIES
July 11, 2007
FISHERMEN CO OPERATIVE SOCIETY Vs. COMMISSIONER OF FISHERIES DEPARTMENT OD FISHERIES
July 4, 2007
FISHERMEN CO OPERATIVE SOCIETY Vs. DIRECTOR OF FISHERIES GOVT OF A P
March 5, 2007
FISHERMEN CO-OPERATIVE SOCIETY Vs. CO OPERATIVE ELECTION TRIBUNAL
July 2, 2007
FISHERMEN COOPERATIVE SOCIETY Vs. ARBITRATOR ASST DIRECTOR OF FISHERIES
June 11, 2007
FISHERMEN COOPERATIVE SOCIETY LTD Vs. FISHERMEN COOPERATIVE SOCIETY LTD
December 18, 2007
FOOD CORPORATION OF INDIA Vs. KARRI NAGI REDDY
June 11, 2007
FOREST RANGE OFFICER Vs. V KAMALA KANNAN
July 4, 2007
FOREST RANGE OFFICER SANIPAYA RANGE Vs. V KAMALA KANNAN
July 3, 2007
FUTURE BUILDERS CO OPERATIVE HOUSING SOCIETY SECUNDERBAD Vs. S MALLA REDDY
December 28, 2007
G ACHANNA Vs. P PRATAP REDDY
September 14, 2007
G ANJANEYULU Vs. GURRAM KRISHNAPPA
July 13, 2007
G BASAVA REDDY Vs. K PARVATHAMMA
June 7, 2007
G BHARATHI Vs. G PRAMEELA
September 11, 2007
G J P PRABHAKAR RAO Vs. STATE OF A P
February 1, 2007
G KETHAMMA Vs. ALLAM KESHAVA RAJU
September 5, 2007
G M KHAJA FAROOQUI Vs. STATE OF A P
December 4, 2007
G MALLESH Vs. STATE OF A P
April 12, 2007
G MANOHAR Vs. STATE OF A P
July 24, 2007
G MURALI KRISHNA Vs. STATE OF A P
June 5, 2007
G NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
February 13, 2007
G NARASAMMA Vs. STATE OF ANDHRA PRADESH
April 16, 2007
G RAJABABU Vs. GOVERNMENT OF A P
March 9, 2007
G RAJENDER REDDY Vs. STATE OF A P
August 1, 2007
G RAVINDER Vs. COMMISSIONER FOR EDOWMENTS A P
April 24, 2007
G S PRABHAKAR Vs. JOINT COLLECTOR SANGAREDDY MEDAK DISTRICT
February 8, 2007
G SHASHIKALA HYDERABAD Vs. G KALAWATHI BAI
September 14, 2007
G SIMHAGIRI Vs. GOVT OF A P
February 2, 2007
G VEERESHAM Vs. S SHIVA SHANKAR
June 26, 2007
G VENKATARAM RAO Vs. SYED ABDUL RASHEED
August 22, 2007
G VENKATESH Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P
March 1, 2007
G VIKAS REDDY AND COMPANY Vs. DISTRICT REGISTRAR OF ASSURANCE
February 6, 2007
GADDAM BHEEMAIAH Vs. JOINT COLLECTOR ADILABAD DISTRICT
February 21, 2007
GADDAM BUCHANA Vs. M RAJAGOPALA CHARY
December 10, 2007
GADDAMPALLI JAGPAL REDDY Vs. DISTRICT COLLECTOR NALGONDA
October 31, 2007
GADIRAJU NARAYANA RAJU Vs. JOINT COLLECTROR KHAMMAM
March 16, 2007
GADIYARAM PADMAVATHI Vs. ADDEPATTI HANUMANTHA RAO
April 27, 2007
GADU APPALA NAIDU Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT GOVERNMENT OF A P HYDERABAD
October 30, 2007
GAJBINKAR ARJUN Vs. SIDDIPET MUNICIPALITY REP
December 26, 2007
GAJULA NANGANNA Vs. EDIGA LAKSHMI DEVI
September 26, 2007
GALI RAMANAMMA` Vs. HARI GOPAL LUNANI
July 25, 2007
GANAPARTHI THIRUPATHAIAH Vs. DISTRICT PANCHAYAT OFFICER PRAKASHAM AT ONGOLE
July 9, 2007
GANDEPALLI PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LTD Vs. KORPULATCHAYYA DORA
March 20, 2007
GANDHAMALLA MAHANKALI Vs. STATE OF AP
November 11, 2007
GANGAVARAPU HANUMANTHA RAO ALIAS ANJANEYULU Vs. BATTAGIRI RAMULU
September 24, 2007
GANPATHI THIRUPATHAIAH Vs. DIST PANCHAYAT OFFICER
March 29, 2007
GATI CORPORATION LTD Vs. SUB REGISTRAR SHAD NAGAR
September 26, 2007
GATI CORPORATION LTD Vs. SUB REGISTRAR SHADNAGAR
September 29, 2007
GAYATRI PROJECTS LIMITED Vs. COMMERCIAL TAX OFFICER
July 16, 2007
GEDDEAM DAMAYANTI Vs. GEDDAM AKKAMMA
September 26, 2007
GENEMEDIX BIOLOGICAL PVT Vs. K NARAYANA REDDY
April 1, 2007
GHULAM GHOUSE Vs. MADRASE JEELARULA SHAMA UI ULOOM EDUCATION SOCIETY
April 26, 2007
GLOBAL DRUGS P. LTD. Vs. M. VENKATANARAYANA
December 7, 2007
GODAVARTHI RAMKRISHNA RAO Vs. B SITARAMCHANDRA RAJU
April 13, 2007
GODAVARTHI RAMKRISHNA RAO Vs. B SITARAMACHANDRA RAJU
April 20, 2007
GODISHALA KONDAIAH Vs. PENCHALA AGAIAH
July 12, 2007
GODUGULA ADELLU Vs. STATE OF AP
August 7, 2007
GOGU NARSAMMA Vs. STATE OF A P
April 16, 2007
GOLI SURA REDDY Vs. JOINT COLLECTOR WEST GODAVARI DISTRICT ELURU
October 9, 2007
GOLLA SUNKULAMMA Vs. REVENUE DIVISIONAL OFFICER KURNOOL
November 21, 2007
GOLLE JACOB Vs. STATE OF A P
January 23, 2007
GONNURI RAMACHANDRA RAO Vs. GORRELA SURYACHANDRA RAO
June 20, 2007
GONTUREDDY NAGESWARA RAO ALIAS CHINA NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 9, 2007
GOPIREDDY ANDHRA PRATAP REDDY Vs. POCHANA SUDARSHAN REDDY
June 7, 2007
GOREMIYA Vs. STATE OF A P
November 14, 2007
GORIGA YADAIAH Vs. STATE OF A P
November 16, 2007
GOVERNMENT OF ANDHRA PRADESH Vs. P VEMA REDDY
February 28, 2007
GOVERNMENT OF ANDHRA PRADESH Vs. RAJU BOLLA LECTURER IN BOTONY
March 9, 2007
GOVIND SINGH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 19, 2007
GOVIND SINGH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 9, 2007
GOVT OF A P LEGAL AFFIAR LAW N DEPT Vs. M VENKATESHWARALU
July 18, 2007
GOWTHAM RESIDENTIAL JUNIOR COLLEGE GUDAVALLY Vs. COMMERCILA TAX OFFICER
April 9, 2007
GRANDHI NARAYANA CHETTY Vs. MITTA LOKESH
October 6, 2007
GREEN DOT AGENCIES Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
August 29, 2007
GUANAGANTI BALA KRISHNAMMA Vs. K AADI SESHAIAH
March 26, 2007
GULF OIL CORPORATION LTD Vs. SINGARENI COLLIERIES CO LTD
August 20, 2007
GUNDRA PRAKASAM Vs. JOINT COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM
October 23, 2007
GUNNAM BABU RAO Vs. GOVERNMENT OF A P
April 27, 2007
GUNTUPALLI RAM SUBBULU Vs. JETU SIVA SANKARA RAO
March 8, 2007
GURJALA BHARATHI Vs. VINDHYA CORPORATION
July 13, 2007
GURRAM NARSIREDDY Vs. TRASMISSION CORPORATION OF A P LTD
August 29, 2007
GURRAM VIJAYA KUMAR Vs. MALLA RAMACHANDRA RAO PRASAD
September 13, 2007
H RAJENDER Vs. MANAGING DIRECTOR HYDERABAD AGRICULTURAL CO OPERATIVE ASSOCIATION LIMITED
April 4, 2007
H RAVI PRAKASH REDDY Vs. R K KRISHNA MURTHY
March 26, 2007
HAKIM ARJEENA JABEEN Vs. CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE
July 18, 2007
HANUMAN VYAS Vs. STATE OF ANDHRA PRADESH
December 3, 2007
HARI GOPAL LUNANI Vs. VENKATESHWARA SUGAR MILLS
June 25, 2007
HARI VASUDEVA SARMA Vs. HARI NAGA SRI VENKATA KRISHNA MURTHY
August 23, 2007
HINDUSTAN LEVER LIMITED Vs. STATE OF A P
January 31, 2007
HINDUSTAN LEVER LIMITED MUMBAI Vs. STATE OF A P
September 14, 2007
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 20, 2007
HSBC LIMITED Vs. K SHIVA KUMAR
November 19, 2007
HYDRABAD ENGINEERING INDUSTRIES LTD Vs. STATE OF A P
June 26, 2007
I MANGA RAJU Vs. DISTRICT COLLECTOR NELLORE
October 30, 2007
IFCI LTD. Vs. A.P. SCOOTERS LTD.
December 19, 2007
ILLYAS AHEMAD Vs. STATE OF A P
October 1, 2007
IMANDI ANASUYA Vs. BANDARU SATYANARAYANA
November 15, 2007
IN RE: CHARMINAR PAPERS LTD Vs. STATE
October 3, 2007
IN RE: MAGNAQUEST SOLUTIONS PRIVATE LIMITED Vs. STATE
September 21, 2007
IN RE: ON LINE MEDIA SOLUTIONS LTD Vs. STATE
July 10, 2007
IN RE: SJK STEEL PLANT LIMITED Vs. STATE
December 14, 2007
IN RE: SOUTHERN CONTINENTAL CONTRACTORS LTD. (IN PROV. LIQN.) Vs. STATE
September 27, 2007
IN RE: SPECTRUM POWER GENERATION LTD. Vs. STATE
October 5, 2007
IN RE: SRI V. SATYANARAYANA RAO S/O. SRI V.C. RAO Vs. STATE
October 11, 2007
INDIAN AIRPORT KAMGAR UNION Vs. GOVERNMENT A P
November 16, 2007
INDIAN AIRPORTS KAMGAR UNION Vs. CHIEF LABOUR COMMISSIONER C GOVERNMENT OF INDIA
September 27, 2007
INDIAN BANK SECUNDERABAD BRANCH Vs. K T ABRAHAM
June 4, 2007
INDUKURI JAGANNADHARAJU Vs. ASTABHUJA BAKSHMI NARAYANA SWAMY TEMPLE
July 20, 2007
INSPECTOR AUDITOR WAKF BOARD Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER
February 23, 2007
ITAMSETI SURYA BHASKARA RAO Vs. ELECTION TRIBUNAL
January 3, 2007
ITC LTD Vs. INSPECTOR LEGAL METROLOGY SATTENAPALLY
April 3, 2007
IVRCL INFRASTRUCTURES AND PROJECTS LTD Vs. BHANU CONSTRUCTION COMPANY LTD
July 17, 2007
J CHANDRAMOHAN GOUD Vs. JUNIOR CIVIL JUDGE PATTIKONDA
February 19, 2007
J GOPALAN Vs. K GOPINATH
October 12, 2007
J HARI KUMAR Vs. DISTRICT COLLECTOR KURNOOL DISTRICT
October 8, 2007
J JAYALALITHA Vs. STATE OF A P
April 13, 2007
J KRISHNA MURTHY Vs. STATE OF A P
February 23, 2007
J M BAXI AND CO Vs. BOARD OF TRUSTEES OF THE PORT OF VISAKHAPATNAM
September 13, 2007
J SHIV KUMAR Vs. P SATTAMMA
January 31, 2007
J. MADHAVAIAH S/O. GIDDAIAH Vs. THE REVENUE DIVISIONAL OFFICER
November 30, 2007
JADAV BIN P PATEL Vs. G SRINIVAS REDDY
November 13, 2007
JADAV BIN P PATEL Vs. G SRINIVAS REDDY
November 30, 2007
JAGARLAMUDI ROSAIAH Vs. DAGGUBATI VENKANNA
July 16, 2007
JAGGAMPETA CO OPERATIVE RURAL BANK LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
February 27, 2007
JAI PRAKASH Vs. UNION OF INDIA
August 21, 2007
JAKKA GOPAL REDDY Vs. NEELAKANTAM VENKATA KRISHNA
April 11, 2007
JAKKA TARAKA MALLIKHARJUNA RAO Vs. STATE OF A P
September 21, 2007
JAKSANI LASHMAN RAO Vs. ELLANDULA RAVINDER
January 5, 2007
JAMPARAPU JEEVAMMA Vs. SANAPALLI VEERA REDDY
July 9, 2007
JANAB GORI SULTAN Vs. A P STATE WAKF BOARD HYDRABAD
February 20, 2007
JANAPAREDDY VENKATA RAMANA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND DEPUTY COMMISSIONER OF LABOUR
September 7, 2007
JANGAIAH Vs. STATE OF A P
July 20, 2007
JANGAIAH Vs. STATE OF A P
July 12, 2007
JASTI SUBBA RAO Vs. LAKSHMI GENERAL FINANCE LIMITED
September 11, 2007
JAYASREE FINANCIERS Vs. BEJAWADA VENKATACHALAPATHY
April 11, 2007
JAYAVARAPU RAJAMMA Vs. JAYAVARAPU LAXMINARAYANA
June 21, 2007
JAYSHREE TRANSPORT COMPANY FARIDABAD Vs. GOVERNMENT OF ANDHRA PRADESH
February 27, 2007
JERIN KAINIKARAPARAYIL MATHEW Vs. REGIONAL PASSPORT OFFICER
September 10, 2007
JESLINA GHEI Vs. STATE OF A P
November 14, 2007
JINDAL STRIPES LTD Vs. A P E E B VIZIANAGARAM
March 13, 2007
JOGANI MALLAIAH Vs. Y SURESH BABU
April 27, 2007
JOHN SUSHIL KALE Vs. FAMILY COURT JUDGE FAMILY COURT
July 9, 2007
JOINT DIRECTOR OF AGRICULTURE Vs. SAI AGENICES NAMBUR
October 25, 2007
JUGUNA BAI Vs. SARDAR SURJEET SINGH
November 13, 2007
JUGUNA BAI Vs. SARDAR SURJEET SINGH
November 30, 2007
JUJJAVARAPU YESURAO Vs. NADAKUDURA KAMALA
May 1, 2007
JUMBARTHI KASIM ALIAS KASHIRAM Vs. BOMMIDI JAGANNATHAM
November 23, 2007
JUMGO COTTON ENTERPRISES Vs. RAYALSEEMA MILLS LIMITED
June 15, 2007
JUPALLI SWAMI REDDY Vs. JUPALLI CHANDRAIAH
March 28, 2007
JUPUDI HANUMANTHA PRASAD Vs. GOVERNMENT OF A P
October 23, 2007
JUVVA SEETHA PUNYESWARI Vs. SANADI MUNI RATNAM
November 2, 2007
JYOTHI DAIRY PVT. LTD. Vs. COMMERCIAL TAX OFFICER
March 26, 2007
K ALIVELAMMA Vs. K SURYANARAYANA
June 7, 2007
K AMARNATH Vs. STATE OF A P
November 22, 2007
K ANJAMMA ALIAS ANJALI DEVI Vs. K SUDARSHAN REDDY
November 26, 2007
K ANJANA DEVI Vs. GOVERNMENT OF A P
January 17, 2007
K ASHOK REDDY Vs. K RAMCHANDRA REDDY
September 19, 2007
K BABU Vs. CANTONMENT EXECUTIVE OFFICER
October 30, 2007
K BHARATHI Vs. STATE OF ANDHRA PRADESH
August 7, 2007
K C NARAYANA Vs. MANAGING DIRECTOR APSRTC
June 13, 2007
K ERRAPPA Vs. N NARAYANA MURTHY
December 14, 2007
K G KRISHNA MURTHY Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
October 22, 2007
K GANESH Vs. TIRUMALA TIRUPATHI DEVASTHANAM
June 22, 2007
K GANGI REDDY Vs. JOINT FAMILY CONSISTING OF P RAMAKRISHNA REDDY
September 26, 2007
K GANNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 6, 2007
K H A SWAMY Vs. DEPOT MANAGER APSRTC BUS DEPOT
April 30, 2007
K HANUMANTH RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF A P
April 17, 2007
K JAGADEESH REDDY Vs. JTC AND SECRETARY TATE TRANSPORT AUTHORITY
June 27, 2007
K JANGA REDDY Vs. G SRINIVAS
March 22, 2007
K KRISHNA KUMARI Vs. STATE OF ANDHRA PRADESH
April 23, 2007
K KRISHNA MOHAN RAO Vs. GOVERNMENT OF A P
July 20, 2007
K KUMAR Vs. S ABDULLA
August 27, 2007
K KUMARA SWAMY Vs. COOPERATIVE TRIBUNAL
June 12, 2007
K MALATHI Vs. DISTRICT COLLECTOR ANANTHAPUR DISTRICT
January 4, 2007
K MALLA REDDY Vs. CHAIRMAN AIRPORT AUTHORITY OF INDIA
March 5, 2007
K MALLESH MUDIRAJ Vs. C SUDHAKAR
February 2, 2007
K MANOJ REDDY Vs. COMMISSIONER OF POLICE
March 1, 2007
K MARAPPAN Vs. SUPERINTENDING ENGINEER TBPHLC CIRCLE
December 31, 2007
K MOHAN AND CO Vs. ASSISTANT DEPUTY DIRECTOR ESI CORPORATION
March 9, 2007
K N KUMAR Vs. DISTRICT REGISTRAR OF ASSURANCES
August 22, 2007
K NATRAJAN Vs. STATION COMMANDER AIR FORCE STATION
April 25, 2007
K PAVAN RAJ Vs. MUNICIPAL CORPORATION OF HYDERABAD
December 3, 2007
K R KRISHNA GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT
August 30, 2007
K R KRISHNA GOUD Vs. PROHIBITION AND EXCISE SUPERINDENT
August 13, 2007
K RAMA MURTHY Vs. A RAMASWAMY
September 11, 2007
K RAMA RAO Vs. M A BARI AND B SHYMASUNDARA RAO
August 14, 2007
K RAMESH Vs. STATE OF ANDHRA PRADESH
July 18, 2007
K RAVINCHANDRA REDDY Vs. GOVERNMENT OF A P
November 20, 2007
K RAVINDRANATH Vs. A P LAND REFORMS APPELLATE TRIBUNAL
August 21, 2007
K S ASHOK KUMAR Vs. CANTONMENT EXECUTIVE OFFICER SECUNDERABAD
October 13, 2007
K S ASHOK KUMAR Vs. CANTONMENT EXECUTIVE OFFICER
October 30, 2007
K S B ALI Vs. STATE OF ANDHA PRADESH
October 26, 2007
K SABITA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER ENFORCEMENT CIRCLE 1
October 4, 2007
K SADANANSAM Vs. STATE OF ANDHRA PRADESH
March 13, 2007
K SHRAVAN KUMAR Vs. RAJENDRA NAGAR MUNICIPALITY COMMISSIONER
August 23, 2007
K SHYAMSUNDER Vs. N RAMACHANDRAIAH
June 19, 2007
K SIVAKANTH REDDY Vs. P RAMANJANEYULU
August 24, 2007
K SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
November 13, 2007
K SRINIVAS Vs. GOVERNMENT OF AP
November 30, 2007
K SUDERSHAN REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
June 14, 2007
K SUDHAKAR REDDY Vs. IND BANK HOUSING LIMITED
August 24, 2007
K SURENDRA RAO Vs. GOVERNMENT OF ANDHARA PRADESH
October 6, 2007
K SUVARAMMA Vs. A P WAKF BOARD HYDERABAD
October 9, 2007
K V PATHI Vs. LAKSHMIVILAS BANK
April 16, 2007
K VEERAPRASAD RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE
November 5, 2007
K VENKATESHWARALU Vs. STATE OF A P
August 1, 2007
K VIJAY KUMAR Vs. GOVERNMENT OF A P
June 5, 2007
K VISHNU KUMAR REDDY Vs. INSPECTOR GENERAL OF REGISTRATION
October 4, 2007
K YESHWANTH RAO Vs. T JAYASIMHA REDDY
October 5, 2007
KADIYALA APPA RAO Vs. KADIYALA KAMALAMMA
November 13, 2007
KADIYALA APPA RAO Vs. KADIYALA KAMALAMMA
November 30, 2007
KADIYAMSETTY VENKATA Vs. STATE OF A P
November 28, 2007
KADUPUGOTLA VARALASHMI Vs. VUDAGIRI VENKATA RAO
April 2, 2007
KAKA RAMAYAMMA Vs. PALEPU SATYANARAYANA ALIAS SATYAM
January 25, 2007
KAKATLA KEHSAVA REDDY Vs. STATE OF A P
June 14, 2007
KAKINADA VIDHYUT EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. M SULOCHANA DEVI
June 13, 2007
KAKUMANU VINOD BABU Vs. STATE OF A P
July 13, 2007
KALAMESETTI PEDDA MALLAM KONDAIAH Vs. GOVERNMENT OF A P
October 4, 2007
KALAPARTHI RANJIT KUMAR Vs. STATE OF A P
April 26, 2007
KALASANI VENKATA LAXMI Vs. BOMMINENI ARUNA
November 26, 2007
KALAVACHERLA BALA TRIPURA SUNDARAMMA Vs. RACHURI SUBARAYUDU
September 15, 2007
KALIDINDI VENKATA SATYANARAYANA RAJU Vs. PANCHAVATI ART PRINTERS
September 28, 2007
KALISETTI VENKATA RAMANAIAH Vs. TIRUPATI KONDAMMA
March 14, 2007
KALLAY MUTYALLAMMA Vs. DISTRICT COLLECTOR EAST GODAVARI
July 27, 2007
KALLEM SRINIVASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 2, 2007
KALLEPALLY KRISHNAM RAJU Vs. COMMISSIONER AND INSPECTOR GENERAL OF RAGISTRATION AND STAMPS A P HYDRABAD
April 16, 2007
KALULAKUNTLA RAVI KUMAR Vs. STATE OF A P
June 20, 2007
KALYANAPU VENKATALAXMI Vs. KALYANAPU RAMUDA
January 23, 2007
KAMILI SAROJINI Vs. INDIAN BANK
November 2, 2007
KAMIREDDY MANGAMM Vs. STATE OF A P
November 22, 2007
KANDIPALLI MADHAVARAO Vs. STATE OF ANDHRA PRADESH
July 4, 2007
KANDULA HANUMANTHA REDDY Vs. STATE OF A P
June 21, 2007
KANEEZ FATHIMA Vs. SAMRU SULTANA
November 26, 2007
KANERU VARA PRASADA RAO Vs. STATE OF A P
March 27, 2007
KANIHGOLLA GOPALA KRISHNA GUPTHA Vs. MAJETI LAKSHMI DEVI
January 4, 2007
KANNEBOINA RAMESH Vs. STATE OF A P
May 16, 2007
KANTHETI RAMA KRISHNA Vs. AGENT TO THE GOVERNMENT EAST GODAVARI AT KAKINADA
August 9, 2007
KAPU CHINA VEERABHADRA RAO Vs. AUTHORISED OFFICER SPECIAL ASSET MANAGEMENT SECTION PUNJAB NATIONAL BANK
November 2, 2007
KARAN WOOSIN LIMITED EMPLOYEES UNION Vs. STATE OF ANDHRA PRADESH
January 2, 2007
KARANAM VISWESWARA RAO Vs. STATE OF A P
April 13, 2007
KARRI NAGAMANI Vs. UNION OF INDIA
March 1, 2007
KARUMANCHI PADMAPRIYA Vs. CHIRASANI RATNAKUMARI
July 20, 2007
KASARAPU SUJATHA Vs. VEERA VELLI VEERA SOMAIAH
September 21, 2007
KASIREDDY BHASKARA REDDY Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE
February 12, 2007
KATCHERLA VENKATA SUNIL Vs. VANGURI SESHUMAMBA
October 4, 2007
KATIKALA RATNAM Vs. STATE OF A P
October 23, 2007
KATKURI NARSIMHA Vs. KADARI SATHAIAH
June 6, 2007
KATRAGADDA SATYANARAYANA Vs. PALANCHU BABU RAO
July 19, 2007
KATTINOKKULA MURALI KRISHNA Vs. VEERAMALLA KOTESWARA RAO
September 27, 2007
KEESARA SANTHOSH REDDY Vs. STATE OF A P
June 15, 2007
KEMIRA LABORATORIES LTD Vs. STATE OF ANDHRA PRADESH
January 25, 2007
KEMPANNAGARI SUBBANNA Vs. CHINNAPPA
February 5, 2007
KESARI GOUTHAM REDDY Vs. VELPULA JOHN VICTOR MACAULAY
June 11, 2007
KHAJA MOINUDDIN Vs. STATE OF A P
July 26, 2007
KHAJA RAHEEMUDDIN Vs. CONSERVATOR OF FORESTS
April 18, 2007
KHALEEL RAHMAN Vs. STATE OF A P
June 15, 2007
KHAN ABDUL GAFFAR KHAN MEMORIAL EDUCATIONAL SOCIETY Vs. DISTRICT REGISTRAR OF SOCIETIES
September 6, 2007
KHANDAVALLI RAMACHANDRACHARYULU Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT
December 19, 2007
KISHAN CHAND YADAV Vs. GOVERNMENT OF A P
January 18, 2007
KISHAN SINGH Vs. SPECIAL COMMISSIONER LAND REVENUE
March 13, 2007
KOLLA RAVINDRA Vs. KANTAMANENI SRI LAKSHMI SAMBRAJYAM
January 23, 2007
KOLLURU BRAHMANANDAM Vs. PATA PENCHALA RAVI KUMAR
August 23, 2007
KOMMIDI MAHENDER REDDY Vs. KOMMIDI SURYAMMA
February 19, 2007
KONERU VARA PRASADA RAO Vs. STATE OF A P
March 22, 2007
KONETI RAMCHANDRA Vs. SPECIAL OFFICER CUM PRINCIPAL DISTRICT MUNSIF
March 22, 2007
KOONA RAMAKRISHNA REDDY Vs. STATE OF A P
December 31, 2007
KOPPU SATHIAH Vs. KOPPU CHANDRAIAH
March 2, 2007
KOPPU SATYANARAYANA Vs. CANTONMENT BOARD
December 6, 2007
KOTA HANUMAN PRASAD Vs. STATE OF A P
February 2, 2007
KOTTA NARAYANA MURTHY Vs. SUB-REGISTRAR JAGGAMPET
June 5, 2007
KOVVURI SATYANARAYANA REDDY Vs. GOVT OF A P
December 19, 2007
KOVVURI TRINADHA REDDY Vs. EASTERN POWER DISTRIBUTION CORPORATION OF A P LTD
April 27, 2007
KOYA NARAYANAREDDY Vs. GOVERNMENT OF A P
September 14, 2007
KOYA RANGA REDDY Vs. KOYA NARAYANA REDDY
January 23, 2007
KRISHNA 70 MM CINEMA THEATRE Vs. GOVERNMENT OF ANDHRA PRADESH
August 28, 2007
KRISHNA THEATRES COMPANY RUNNING ASHA LUXURY Vs. ARAVETI KRISHNA SAI PRASAD
March 26, 2007
KRISHNAMMA Vs. P SUBRAMANYAM REDDY
July 3, 2007
KUMAR CHEMICALS AND FERTILISERS LTD Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD
December 24, 2007
KUMMURU APPALA SWAMY ALIAS SANJEEVA RAO Vs. P V PRASADA RAO
April 24, 2007
KUNA LINGAIAH Vs. REVENUE DIVISIONAL OFFICER MAHABUBNAGAR
January 31, 2007
KURA RAJAIAH ALIAS K RAJANNA ALIAS K R Vs. GOVERNMENT OF ANDHRA PRADESH
January 19, 2007
KURAPATI LAKSHMAIAH Vs. ADDITIONAL AGENT TO GOVERNMENT AND PROJECT OFFICER ITDA
August 9, 2007
KURAPATI MARIA DAS Vs. AMBEDKAR SEVA SAMAJAM
July 25, 2007
KURNI BANDA THIRIPALAIAH Vs. ATMAKUR NAGABHUSHANAM CHETTY
August 9, 2007
KURNOOL CHIT FUNDS LTD Vs. P NARASIMHA
September 7, 2007
KURRA GANGI REDDY Vs. INSPECTOR GENERAL OF POLICE CHENCHALGUDA
July 30, 2007
L KIRAN KUMAR Vs. N T R UNIVERSITY
May 1, 2007
L NARASIMHA REDDY Vs. L YELLA REDDY
November 14, 2007
L VENKATA KRISHNA REDDY Vs. M ANJAPPA
November 1, 2007
LAKKIREDDY NARASIMHA REDDY Vs. LAKKIREDDY YELLA REDDY
November 14, 2007
LAKSHMI BUILDERS Vs. UNION OF INDIA
October 23, 2007
LAKSHMI NARAYANA ACQUA FARMS Vs. SPECIAL TAHSILDAR KRISHNAPATNAM POWER THERMAL POWER STATION
August 28, 2007
LALITHA Vs. STATE OF A P
May 16, 2007
LANKA ANJANEYULU Vs. SAPATAGIRI GRAMEENA BANK
March 21, 2007
LIFE INSURANCE CORPORATION OF INDIA Vs. K VILASA RAO
March 5, 2007
LIFE INSURANCE CORPORATION OF INDIA Vs. DISTRICT ELECTION OFFICER AND COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD
February 8, 2007
LOYOLA PUBLIC SCHOOL SOCIETY Vs. P ANIL KUMAR
August 7, 2007
M A FAROOQ Vs. SELECTION GRADE SECRETARY HYDRABAD AGRICULTURAL MARKET COMMITTEE
February 12, 2007
M A KHANDER KHAN Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL
June 22, 2007
M AKRAM Vs. GOVERNMENT OF A P
June 5, 2007
M BALARAJ GOUD Vs. PANDIRI JYOTHI
November 7, 2007
M C JENA Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT
July 3, 2007
M GITA DEVI Vs. SECRETARY DEPARTMENT OF HEALTH HYDRABAD
February 12, 2007
M GOVINDA RAO Vs. A P STATE WAKF BOARD HYDERABAD
December 13, 2007
M JAGAN MOHAN REDDY Vs. STATE OF A P
April 24, 2007
M JAYANNA Vs. JOINT COLLECTOR KURNOOL
December 11, 2007
M K RAMESH KUMAR Vs. RECOSTRUCTION COMPANY
September 28, 2007
M MALAYADRI Vs. GOVERNMENT OF A P
April 21, 2007
M MALYADRI Vs. GOVERNMENT OF ANDHRA PRADESH
April 25, 2007
M NARSINGA RAO Vs. SPECIAL COMMISSIONER LAND REVENUE
July 13, 2007
M NIRMALA Vs. GANDIA BALAKOTAIAH
December 20, 2007
M PANDURANGAIAH Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER GADWAL
November 20, 2007
M RATIN Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 2007
M RAVINDER REDDY Vs. UNION OF INDIA
September 28, 2007
M S RAMAYYA CONSTRUCTIONS PVT LTD Vs. SIMHACHALAM DEVASTHANAM
December 12, 2007
M SREERAMULU Vs. P MOHAMMED HUSSAIN
September 12, 2007
M V V SATYANARAYANA Vs. ENGINEER CHIEF R AND B HYDERABAD
December 31, 2007
M VANAJA Vs. B BALASESHANNA
June 14, 2007
M VENKATA SESHAMMA Vs. BRAHMANDAM VENKATA KUSALA RAO
September 22, 2007
M VENKATA SESHAMMA Vs. BRAHMANDAM VENKATA KUSALA RAO
October 22, 2007
M VENKATA SUBBAIAH Vs. ENGINEER IN CHIEF PUBLIC HEALTH HYDRABAD
January 5, 2007
M VIJAYA BHASKARA REDDY Vs. HON BLE HIGH COURT OF A P
October 11, 2007
M.S. RAJU Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 2007
MACHA MOHANDAS Vs. KAREEMUNNISSA BEGUM
March 21, 2007
MADDELA LAZAR Vs. KOPREDDY VENKATA SUBBA REDDY
October 26, 2007
MADDI RAJA SHEKAR REDDY Vs. REGIONAL PASSPORT OFFICER
September 7, 2007
MADDU BHIMARAO Vs. NELLEMILLI JAKARAIAH
June 21, 2007
MADEPALLI MADHU Vs. GRADHI RAMU
March 20, 2007
MADI SRI VAISHNAVI M R SATYANARAYANA Vs. N T R UNIVERSITY OF HEALTH SCIENCESS
November 27, 2007
MADICHARLA NAGESWARA SASTRY Vs. STATE OF A P
September 26, 2007
MADISHETTI SHEKAR Vs. PULIYALA KOMURELLI
December 28, 2007
MAGANTI GANTA AVADHANI Vs. KOPURI SREENIVASA RAO
March 6, 2007
MAJETI VEERABHADRARAO Vs. PITHAPURAM MUNICIPALITY
August 1, 2007
MAJOR P T CHOUDARY Vs. MOHAMMED ABDUL BASHEER KHAN
February 9, 2007
MALABANTI RATNAMALA W/O. LATE M. SUDHAKAR AND M.S. REVATHI RANI W/O. VIJAYA KUMAR Vs. ELISHAMMA @ ELIZEBETH
October 1, 2007
MALLIDI SURYANARAYANA KANAKA DURGA PRASAD REDDY Vs. ISUKAPALLI VENKATA RAJU
November 1, 2007
MALU RAMA DEVI Vs. COLLECTOR AND DISTRICT REGISTRAR NALGONDA
March 20, 2007
MAMIDI JAGANNADHAM Vs. YELGANI SHANKARAIAH
October 3, 2007
MAMIDI RAMA KRISHNA PRASAD Vs. UPULURU SATYAVATHI
November 12, 2007
MANAGEMENT OF ST JOSEPHS EDUCATION SOCIETY Vs. ASST COMMISSIONER OF LABOUR
August 1, 2007
MANAGER ORIENTAL INSURANCE CO LTD Vs. VALLABHANI SURYA RAO
June 27, 2007
MANAGER UNITED INDIA INSURANCE CO LTD Vs. ABBISETTI VENKATARAO
August 22, 2007
MANAGING DIRECTOR STATE BANK OF HYDRABAD Vs. P KATA RAO
June 4, 2007
MANDAPATI SAMBASIVA RAO Vs. T SRINIVASA RAO
July 11, 2007
MANDAVA NIRMALA Vs. VELLANKI VIDYA
March 22, 2007
MANGAMMA Vs. STATE OF A P
December 3, 2007
MANISHA AND MULAY Vs. A KRISHNA REDDY
July 9, 2007
MANKENA SURYANARAYANA Vs. MANKENA SUBBA RAO
July 25, 2007
MARADA VENKATESWARA RAO Vs. OLETI VARA LAKSHMI
November 7, 2007
MARGADARSI FINANCIERS Vs. STATE OF A P
May 1, 2007
MARUTHI TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER
January 5, 2007
MARVEL GRANITES REP. BY ITS MANAGING PARTNER SRI S. KISHORE BABU S/O. VENKATESHWARA RAO Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
October 10, 2007
MATHEW XAVIERS REGIONAL SALES MANAGER FOODS Vs. STATE OF A P
December 31, 2007
MATRUSRI EDUCATIONAL SOCIETY HYDERABAD Vs. SUB REGISTRAR MEDCHAL R R DISTRICT
November 30, 2007
MATTAPARTHI SATYANARAYANA Vs. PANCHAYAT SAMITHI P GANNAVARAM
August 29, 2007
MATTAPARTHI SATYANARAYANA Vs. PANCHAYAT SAMITHI, P GANNAVARAM AND ANR
August 22, 2007
MD ABDUL GAFFAR Vs. GOVERNMENT OF ANDHRA PRADESH
May 1, 2007
MD HASNUDDIN Vs. STATE OF A P
December 4, 2007
MD RAFEEQ Vs. STATE OF A P
April 3, 2007
MD SALEE UR RAHMAN Vs. A P WAKF BOARD HYDRABAD
April 25, 2007
MD SALEEM UR RAHMAN Vs. A P STATE WORKF BOARD
April 24, 2007
MDTAJUDDIN Vs. MD ABDUL RAHAMAN
September 24, 2007
MEDIDI MADHAVA KRISHNA RAO Vs. GOVERMENT OF A P
July 27, 2007
MEHAR INDIA ENTERPRICESES Vs. STATE OF U P
October 29, 2007
MELLIMI LAKSHMIHANTAM Vs. ELECTION TRIBUNAL CUM PRINCIPAL DISTRICT JUDGE
April 30, 2007
MELLIMI LAKSHMIKANTAM Vs. ELECTION TRIBUNAL CUM PRINCIPAL DISTRICT JUDGE
October 23, 2007
METTU KHASIM REDDY Vs. METTU JAGANNADHA REDDY
August 24, 2007
MHEK FEED INDUSTRIES Vs. AMRUTLAL KATARIA
February 23, 2007
MIDWEST INTEGRATED STEELS LTD Vs. REGISTRAR COMPANIES ANDHRA PRADESH
February 14, 2007
MIRIYALA KANTAYYA Vs. MIRIYALA VENKAMMA
October 3, 2007
MIRZA ABDUL KAREEM BAI KHALIDI Vs. SHAIK ABDUL AZIZ
July 31, 2007
MITTU PENTAIAH Vs. P VEERAIAH
April 5, 2007
MOAZAM KHAN Vs. GOVERNMENT OF A P
January 31, 2007
MODEL FINANCIAL CORPORATION Vs. INDIAN BANK ARMB HYDERABAD
December 20, 2007
MODEL MILK PRODUCTS PVT. LTD. Vs. DEPUTY COMMISSIONER (CT)
March 5, 2007
MOHAMMAD KHASIM Vs. STATE OF A P
July 18, 2007
MOHAMMAD MAQEENUDDIN AHMED Vs. STATE OF ANDHRA PRADESH
April 10, 2007
MOHAMMAD VAJAHATH HUSSAIN Vs. SPECIL COURT UNDER AP LAND GRABBING PROHIBITION ACT
April 18, 2007
MOHAMMED IBRAHIM Vs. MOHAMMED ABDUL RAZZAK
April 2, 2007
MOHAMMED MASTHAN Vs. ABDUL REHMAN
April 4, 2007
MOHAMMED MUKARAMUDDIN Vs. REGIONAL PASSPORT OFFICER MINISTRY OF EXTERNAL AFFAIRS
September 10, 2007
MOHAMMED SHAFEEQ AHMED Vs. SAHEBZADA MIR TILAMAT ALI KHAN
July 25, 2007
MOHAMMED TATAR KHAN Vs. A P WOMAN S COMMISSION
August 24, 2007
MOHAMMEDIA CO OPERATIVE BUILDING SOCIETY LIMITED Vs. LAKSHMI SREENIVASS CO OPERATIVE BUILDING SOCIETY LIMITED
January 25, 2007
MOHAN ENTERPRISES Vs. ANDHRA BANK
November 22, 2007
MOHANL LAL Vs. SHAJJIA SULTANA
September 7, 2007
MOHD ABDUL JABBAR Vs. MOHD GHULAM MUSTAFA
August 22, 2007
MOHD GHOUSE PASHA Vs. REGIONAL PASSPORT OFFICER MINISTRY OF EXTERNAL AFFAIRS
September 10, 2007
MOHD IKRAMUDDIN Vs. SANGRAM BOSLE
July 20, 2007
MOHD IQBAL Vs. STATE OF A P
August 9, 2007
MOHD MAQBOOL AHMED Vs. STATE OF A P
September 12, 2007
MOHD MOIN S Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
July 9, 2007
MOHD QUASIM Vs. SPECIAL COURT CONSTITUTED UNDER THE A P LAND GRABBING PROHIBITION ACT 1982 AT HYDERABAD
June 8, 2007
MOHD SADIQ ALI Vs. PESEDING OFFICER LABOUR COURT GODAVARIKHANI
January 5, 2007
MOHD SAHABBIR HUSSAIN KHAN Vs. ZAINULABUDDIN KHAN
July 11, 2007
MOHD SHAFI Vs. HAFEEZ MOHAMMED
October 4, 2007
MOHD SHOUKATH ALI Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
August 9, 2007
MOTHUKURI RANGA RAO Vs. ROYYALA LAXMINARAYANNA
December 11, 2007
MOVVA RAMA KRISHNA Vs. D VENKAYYANAYUDU
March 15, 2007
MOVVA TIRUPATHAIAH Vs. SIVAJI MOVVA
March 13, 2007
MUDDAMSETTI SATYANARAYANA Vs. DONKANA THAVUDU
September 26, 2007
MUDIDANA CHINNABABU Vs. BUDUMURU ANANDA RAO NAIDU
February 22, 2007
MUDIMELA KONDA REDDY Vs. GONA NAGI REDDY
November 26, 2007
MUDRAGADA NAGARAJU Vs. STATE OF A P
October 4, 2007
MUKAND ENGINEERS LIMITED Vs. STATE OF ANDHRA PRADESH
July 16, 2007
MULKA RAJESWAR S/O LATE RAJANNA Vs. THE UNION OF INDIA (UOI) REPRESENTED BY ITS SECRET
November 16, 2007
MUNICIPAL CORPORATION OF HYDERABAD Vs. PHILOMENA EDUCATION FOUNDATION OF INDIA
November 15, 2007
MUNICIPAL CORPORATION OF KURNOOL Vs. A PADMA REDDY
January 17, 2007
MUNICIPAL COUNCIL KARIMNAGAR Vs. MOHD IQBAL HUSSAIN
January 24, 2007
MUNNALAL Vs. ENGLARG PERSHAD
January 21, 2007
MUNNALAL Vs. ENGIARG PERSHAD
January 31, 2007
MUSLAREDDYGARU SUBBAMMA Vs. MULLA ISMAIL
November 14, 2007
MUSTAFA AHEMAD AIVI Vs. STATE OF A P
December 20, 2007
MUTHAKAMALLI SITARAVAMMA Vs. SOMA VENKATESWARLU
November 7, 2007
MUTHINENI RAM REDDY Vs. AILENI INDIRA DEVI
June 15, 2007
MUVURI MANIKYAM Vs. G HANUMANTHA RAO
April 11, 2007
MUVVA VENKAIAH Vs. GOVERNMENT OF INDIA
November 13, 2007
MYLA VENKAYAMMA Vs. ARADHYULA SARASWATHI
February 27, 2007
MYSORE STRUCTURAL LTD Vs. DY DIRECTOR OF MINES AND GEOLIGY
March 7, 2007
N HANUMANTHA RAO Vs. COMMISSIONER ENDOWMENTS DEPARTMENT GOVERNMENT OF A P
October 11, 2007
N HMAMALINI Vs. N A RAGHU
October 30, 2007
N JANGI REDDY Vs. YELLARAM NARSIMHA REDDY
October 3, 2007
N MAHENDER RAO Vs. GOVERNMENT OF A P
February 6, 2007
N P VENKATESH Vs. STATE OF ANDHRA PRADESH
February 26, 2007
N PANCHALA NAIDU Vs. DIRECTOR OF MINES AND GEOLOGY
July 13, 2007
N RAJA REDDY Vs. SUB REGISTRAR SRIKALAHASTHI
July 26, 2007
N S PRAKASH RAO Vs. BALA KRISHNA
July 18, 2007
N SAI RAGHUNANDHAN Vs. STATE OF A P
August 10, 2007
N SANTHA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
November 14, 2007
N SUDHAKAR RAO Vs. DUGYALA SRINIVASA RAO
August 30, 2007
N VENKATA SWAMY NAIDU Vs. SRI SURYA TEJA CONSTRUCTIONS PVT LTD
September 21, 2007
N VIVEKANANDA CHETTY Vs. STATE ACB
November 30, 2007
NABBOOMA BEE Vs. SYED ALI AKBAR NIZAMUDDIN HUSSAIN
December 14, 2007
NAGABANDI JADALAIAH Vs. JAKKULA MALLAIAH
September 6, 2007
NAGAMMA Vs. G KAMALAMMA
November 30, 2007
NAGAMULLA NARAYANA Vs. EDAVALL RAJI REDDY
March 21, 2007
NAGARAJU Vs. BOARD OF DIRECTORS DREDGING CORPORATION OF INDIA
June 5, 2007
NAJEEBUNNISA Vs. MOHAMMED MAHBOOB ALI KHAN
March 13, 2007
NALISETTY SRINIVASULU Vs. NALISETTY SUNANDHA
August 31, 2007
NALLABELLI SESHAIAH Vs. VEMULLA APPASWAMY
March 13, 2007
NAMALA GOVINDU Vs. B LAKSHMANNA
June 29, 2007
NANDIPATI SEETHARAMAIAH Vs. INSPECTOR OF POLICE
January 2, 2007
NARBADABAI PITTI Vs. B NARSING
August 10, 2007
NAREDDI RAHI REDDY Vs. DISTRICT COLLECTOR
November 15, 2007
NARENDER RAGHUVANSHI Vs. NEETU RAGHUVANSHI
September 26, 2007
NARLA VENKATA SIVA REDDY Vs. DEREDDY NAGIREDDY
October 30, 2007
NARLA VENKATA SIVA REDDY Vs. DEREDDY NAGIREDDY
October 13, 2007
NASEEMA Vs. B NAGESWARA REDDY
November 29, 2007
NATIONAL ALUMINIUN CO LTD Vs. N RAJENDER KUMAR
April 4, 2007
NATIONAL INSRURANCE CO LTD Vs. MURIKIPUDI CHINA SAMBA
October 23, 2007
NATIONAL INSURANCE CO LTD Vs. M CHINA SAMBA
October 23, 2007
NATIONAL INSURANCE CO LTD Vs. MASHETTY VIJAYA LAXMI
September 11, 2007
NATIONAL INSURANCE CO LTD Vs. PEMMADI LAKSHMI
July 26, 2007
NATIONAL INSURANCE CO LTD Vs. P SARASWATHAMMA
August 7, 2007
NATIONAL INSURANCE CO LTD Vs. CHAKALI RANGAIAH
June 18, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAIK MUMTHAZ BEGUM
April 18, 2007
NATIONAL PROJECT CONSTRUCTION CORPORATION Vs. CHIEF ADMINISTRATIVE OFICER
July 13, 2007
NAVATA ROAD TRANSPORT Vs. DEPUTY TRANSPORT COMMISSIONER & REGISTERING-AUTHORITY
October 9, 2007
NAVNITLAL CHANDAK Vs. LIFE INSURANCE AGENTS FEDERATION OF INDIA
November 7, 2007
NAZEER KHAN Vs. VIJAYANAGAR WELFARE ASSOCIATION
October 23, 2007
NEKKALAPUDI KOTESWARA RAO Vs. RAVIPATI HANUMANTHA RAO
June 21, 2007
NEMANI RAJAMANI Vs. NEMANI SURYA KANTHAM
July 19, 2007
NESAM SUBBARAO ALIAS SUBBAYA Vs. STATE REP
November 13, 2007
NEW INDIA ASSURANCE CO LTD Vs. MARIA MADONNA
September 19, 2007
NEW INDIA ASSURANCE CO LTD Vs. ELURU EEVAIAH
July 18, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL KHADER JILANI ALIAS JILANI
March 29, 2007
NIMMA VENKATESWARLU Vs. DEVIREDDY KRISHNAYYA ALIAS VENKATA KRISHNAYYA
March 21, 2007
NOOKALA KRISHNAIAH Vs. NOOKALA DAKSHINA MURTHY
June 18, 2007
NORI KAMESWARAMMA Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT
December 18, 2007
NUKALA SAILAJA DEVI Vs. DISTRICT REGISTRAR NALGONDA DISTRICT
April 16, 2007
NUNNA VENKATESWARA RAO Vs. TOTA VENKATESHWARA RAO
February 28, 2007
OBELISETTY RAMANADHAM Vs. OBELISETTY BHASKAR RAO
November 13, 2007
OIL AND NATURAL GAS CORPORATION LIMITED Vs. SRIBA INDUSTRIES LIMITED HYDERABAD
December 18, 2007
OIL AND NATURAL GAS CORPORATION LTD. Vs. COMMERCIAL TAX OFFICER AND ORS.
October 5, 2007
OM DETECTIVE SECURITY SERVICES Vs. DISTRICT COLLECTOR AND CHAIRMAN SELECTION COMMITTEE
April 10, 2007
OM LOGISTICS LTD Vs. DIVISIONAL FOREST OFFICER
March 16, 2007
ORIENTAL INSURANCE Vs. S MAHIPAL REDDY
November 5, 2007
ORIENTAL INSURANCE CO LTD Vs. SANTHILAL PATAL
March 14, 2007
ORIENTAL INSURANCE CO LTD Vs. M SUJATHA
January 24, 2007
ORIENTAL INSURANCE CO LTD Vs. D KIRAN KUMAR
April 11, 2007
ORIENTAL INSURANCE CO LTD Vs. GUNTUR SAMBRAJYAM
July 13, 2007
ORIENTAL INSURANCE CO LTD Vs. GUNTUR SAMBRAJYAM
July 17, 2007
OSMANIA UNIVERSITY Vs. A SREENAIAH
June 5, 2007
P BADARINATH Vs. ANDHRA PRADESH HOUSING BOARD
June 5, 2007
P BHUSHAIAH Vs. DISTRICT COOPERATIVE OFFICER
August 20, 2007
P CHANDRAHAS KOHIR Vs. PRESIDING OFFICER LABOUR COURT II
August 29, 2007
P CHIRANJEEVA CHARY Vs. MODEL CHIT CORPORATION LTD
February 9, 2007
P LAKSHMI NARAYANA REDDY Vs. COMMISSIONER OF POLICE
July 31, 2007
P LAKSHMIPATHI CHETTY Vs. P JANARDHANA CHETTY
July 20, 2007
P MANOHAR REDDY Vs. APPELLATE AUTHORITY UNDER SECTION 53 OF THE A P SHOP AND ESTABLISHMENTS ACT AND ASSISTANT COMMISSIONER OF LABOUR
July 25, 2007
P MOHAN Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
July 4, 2007
P MOHAN RAO Vs. P VIJYALAXMI
July 3, 2007
P RADHAKRISHNAIAH,; J VENKATARAMA REDDY,; TANGUTUR Vs. ANDHRA PRADESH WAKF BOARD REP BY ITS SECRETARY AND
August 31, 2007
P RAM MOHAN Vs. PURNACHANDRA BUILDER AND PARTNER OF AKSHITA ENTERPRISES SECUNDRABAD
February 5, 2007
P RAM REDDY Vs. JATLING RAJESHWAR RAO
September 6, 2007
P RAMA DEVI ALIAS CHITTEMMA Vs. COMMISSIONER CIVIL SUPPLIES GOVT OF A P
November 12, 2007
P RAVICHANDRA REDDY Vs. EXECUTIVE ENGINEER
September 21, 2007
P SARABHA REDDY Vs. CHAIRMAN AND MANAGING DIRECTOR THE SINGARENI COLLIERIES COMPANY LIMITED
December 4, 2007
P SITAPATI Vs. INSTITUTION LOKAYUKTA ANDHRA PRADESH
December 31, 2007
P SITARAMA RAJU Vs. STATE OF A P
September 11, 2007
P SURESH SRIMANNARAYANA Vs. REVENUE DIVISIONAL OFFICER
November 23, 2007
P SURYANARAYANA RAJU Vs. STATE OF A P
August 27, 2007
P SWAMY Vs. STATE OF AP
January 2, 2007
P V RAMANA RAO Vs. GOVERNMENT OF A P
July 31, 2007
P VASANTH KUMAR Vs. COMMISSIONER OF POLICE
February 6, 2007
P VATSALA Vs. T SRISAILAM
April 26, 2007
P VENKATESH Vs. REGIONAL MANAGER APSRTC
August 29, 2007
P VENKATESHWARA Vs. G P R CHITS AND FINANCE LTD
February 9, 2007
P VENKATESWRLU Vs. V BIXAMAIAH
January 17, 2007
P VENKATRAM REDDY Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
August 2, 2007
P VENKAYAMMA Vs. K VENKATARAMANA
October 3, 2007
P VIIJAYA CHANDRA Vs. ANDHRA UNIVERSITY VISAKHAPATNAM
August 1, 2007
P VIMALLADEVI Vs. C SUBOJINI
December 13, 2007
P YAGNANARAYANA Vs. STATE OF A P
April 16, 2007
P.VARALAXMI Vs. COMMISSIONER AND SPECIAL OFFICER
December 31, 2007
PABBATHI VENKATARAMAIAH CHETTY Vs. PABBATHI N RATHNAMAIAH CHETTY
October 30, 2007
PACHALA DURGA PRASAD Vs. STATE OF A P
December 27, 2007
PADAMATI LAKSHMI Vs. SURPANI VYKUNTA RAO
December 20, 2007
PADMANABHUNI VENKATA CHALAPATHI RAO Vs. RAJA KALIDINDI KUMARA SATYANARAYANA
October 4, 2007
PADMAVATHI RICE AND FLOOR MILL Vs. SAMUDRALA VENKATESHWARA RAO
June 7, 2007
PADUR MEGAMMA Vs. GOVERNMENT OF INDIA
September 21, 2007
PAIDIMARRI RAMA RAO Vs. IMMADI NAGA PRASANNA LAXMI
March 13, 2007
PALLAMALLI GRAM PANCHAYAT PALLAMPALLI Vs. GOVERNMENT OF A P
July 27, 2007
PALLAPOLU KISHOR BABU Vs. STATE OF A P
December 28, 2007
PALLERLA VENKATESHWARLU Vs. VOOTKURI BIXAMAIAH
January 17, 2007
PAMANAGUNDLA VENKULU Vs. NERELLA YELLAIAH
September 14, 2007
PAMIDAKULA SIVA SADA CHARI Vs. STATE OF AP
December 7, 2007
PAMU PADMAVATI Vs. PERATI YAKUB REDDY
December 4, 2007
PANDIT DHARESHWARJI ASHRAM SCHOOL Vs. ARYA PRATINIDHI SABHA
March 1, 2007
PARAPATI GARAMMA Vs. SIDAPANA RATNALAMMA
February 28, 2007
PARCHURI SAMBASIVA RAO Vs. PARCHURI SRINIVASARAO
April 23, 2007
PAREPALLY SATYANARAYANA Vs. VUTUKURI MEENEDER GOUD
August 31, 2007
PASHA EDUCATIONAL TRAINING INSTITUTE Vs. C.C. AND C.E., SERVICE TAX CELL
December 31, 2007
PATHURI BHEEMESWARARAO Vs. A P S R T C
July 11, 2007
PATIBANDA SOMA SUNDARA RAO Vs. CHILAKAMARTHI MOHANA RAO
September 21, 2007
PATNAIKUNI MADHURI ALIAS LAKSHMIKUMARI Vs. BARAVELLI SANDHYA
October 3, 2007
PATTEM SURYAPRAKASH RAO Vs. AMARENDER RAO
September 17, 2007
PEDIREDLA LAKSHMINARAYANA ALIAS MANDONARAYANA Vs. PEDIREDLA SIMHACHALAM
January 18, 2007
PEMULA VIJAYARATHNAM Vs. BOYAPATI SING RAO
September 13, 2007
PENCHALAPATI ANAKAMPALLI HANUMANTHA REDDY Vs. P SANJEEVA REDDY
December 31, 2007
PENDALA VIVEKANANDA BABU Vs. PENDALA VENKATA MURALI KRISHNA
July 5, 2007
PENDLI JAYAPRADA Vs. MUNICIPAL COMMISSIONER WARANGAL
November 6, 2007
PENMETSA SURYANARAYANA RAJU Vs. KALIDINDI APPALA NARASU
June 6, 2007
PENTAKOTA KRISANA BHAGAVAN Vs. ALLA
March 8, 2007
PENTI VITTAL Vs. STATE OF ANDHRA PRADESH
August 30, 2007
PENTI VITTAL Vs. STATE OF ANDHRA PRADESH
August 13, 2007
PERUGU RAMA RAO Vs. PALAGANI RATNAKUMARI
September 18, 2007
PERUMALLA MALLESHAM Vs. CHENNAMANENI SUMANYA
February 9, 2007
PERUMALLA RAMANA MAHARSHI Vs. MUSUNURI BALA TRIPURA SUNDARAMMA
April 11, 2007
PINNA N R Vs. CANARA BANK
October 29, 2007
PINNAKA HANUMANTHA RAO Vs. GARLAPATI DHANALAKSHMI ALIAS ANDALLU
January 25, 2007
PINNAMSHETTY KAVITHA Vs. GAJELLI GANGADHAR
February 1, 2007
PITTALA NARSAIAH Vs. DONTHARABOINA JANAKAMMA
August 14, 2007
PITTALA SUBRAMANYAM Vs. STATE OF A P
December 7, 2007
POCHAREDDY RADHAKRISHNA REDDY Vs. GOPALAKRISHNA RICE MILL GUDUR
January 24, 2007
PODURI SATYAVATHI Vs. DISTRICT REGISTRAR EAST GODAVARI DISTRICT
July 12, 2007
POLA SATISH KUMAR Vs. KAPIL CHIT FUNDS PVT LTD
September 3, 2007
POLAMARASETTI NAGA SREENIVASARAO Vs. STATE OF A P
February 28, 2007
POLASANI SUCHARITHA Vs. MARGADARSI CHIT FUND LTD
June 21, 2007
POLICE OFFICERS ASSOCIATION Vs. UNITED INDIA INSURANCE CO LTD
September 7, 2007
PONNA KOTAYYA Vs. PONNA PEDA KOTILINGAM
January 25, 2007
POOLA AJJAM VENKATARAMANA Vs. POOLA LAKSHMINARAYANA
October 3, 2007
PORAPU GOPAL Vs. STATE OF ANDHRA PRADESH
June 29, 2007
POTHALA SAIDAMMA Vs. GOVERNMENT OF A P
August 23, 2007
POTHAPI CHINA PENCHALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
November 12, 2007
POTHURI SATYANARAYANA RAJU Vs. STATE OF A P
November 7, 2007
POTTA SANKARANARAYANA Vs. YORRA RAMULU ALIAS RAMU
April 4, 2007
POWER GRID EMPLOYEES UNION Vs. POWER GRID CORPORATION OF INDIA LTD
December 3, 2007
PRABHAVA ORGANICS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 14, 2007
PRASHANT K RAVI Vs. S NARSAIAH
July 25, 2007
PRATAP KARAN Vs. GOVERNMENT OF ANDHRA PRADESH
May 9, 2007
PRATIBHA Vs. VEDVATHI
July 12, 2007
PREET COMFORTS Vs. COMMISSIONER FOR WORKMEN COMPENSATION
August 10, 2007
PROGRESSIVE CONSTRUCTIONS LTD Vs. P S V P VITTAL RAO ALIAS VITTAL CHARAN DAS
February 2, 2007
PRRELA VEERALAH Vs. STATE OF A P
December 11, 2007
PUBLIC PROSECUTOR Vs. RANGAM SUBBARAYUDU
January 25, 2007
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. CHOLLANGI ARJUNA RAO LAIAS ARJUNNA
February 28, 2007
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GAMINI BALA KOTESWARA RAO ALIAS BALAKOTAIAH
November 2, 2007
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYD Vs. MD ANKOOS
October 4, 2007
PUDI KRISHNAVENI Vs. PADALA PADMAVATHI
May 1, 2007
PULAMACHETTI RAJESWARAMMA Vs. GRAM PANCHAYAT
October 10, 2007
PUNDI GOVINDARAJAN Vs. SUBAS CHANDRA SAHU
September 27, 2007
PUNNAM SOMALAKSHMI Vs. GOVERNMENT OF A P
February 7, 2007
PUSPANJALI MARKETING PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
July 10, 2007
PUTTA VENKATA CHALAPATHI RAO Vs. VYSYA BANK LTD
February 13, 2007
QAZI HABEEB ABDULLAH RIFAI Vs. PRICIPAL SECRETARY TO GOVT MINORITIES WELFARE DEPARTMENT
March 30, 2007
QUALIFIED TEACHERS OF RECOGNIZED PRIVATE UNAIDED EDUCATIONAL INSTITUTIONS Vs. PRINCIPAL SECRETARY GOVERNMENT OF ANDHRA PRADESH
February 21, 2007
QUDRAT NAWAZ KHAN Vs. SPECIAL DEPUTY COLLECTOR
January 18, 2007
R A NAGIREDDY Vs. DIST COLLECTOR
April 17, 2007
R MANI PRASAD Vs. STATION HOUSE OFFICER TRAFFIC POLICE STATION
October 26, 2007
R MURTHI PRASAD Vs. STATE OF A P
August 9, 2007
R S AVTAR SINGH AND CO NEW DELHI Vs. VISAKHAPATNAM STEEL PLANT RINL VISAKHAPATNAM
November 2, 2007
R SARANGAPANI Vs. PRINCIPLE SECY TO THE GOVT DEPT OF AGRECULTURE CO OPERATION AND MARKETING
February 13, 2007
R SUBHASHINI Vs. DISTRICT COLLECTOR CIVIL SUPPLIES
October 13, 2007
R VEERA RAGHAVA PRASAD Vs. DISTRICT COLLECTOR
December 28, 2007
R VITHALESHWAR RAO Vs. STATE OF A P
October 11, 2007
RACHAIA BICHAMMA Vs. ABDUL HAKEEM
February 22, 2007
RACHAKONDA VENKATACHARYULU Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
October 26, 2007
RADHA MODERN RICE MILL Vs. DISTRICT COLLECTOR KURNOOL
October 5, 2007
RADHESHYAM LOHIYA Vs. STATE OF A P
October 6, 2007
RADHESHYAM LOHIYA Vs. STATE OF A P
October 16, 2007
RAGALA KANAKAIAH Vs. VASIREDDY SURYANARAYAN
April 9, 2007
RAGHURAM KAMISETTY Vs. REGIONAL PASSPORT OFFICER
September 5, 2007
RAJA OIL AND FLOUR MILL Vs. CANARA BANK
August 29, 2007
RAJA RATAN GOPAL SAINEHAR Vs. RAJENDRA PERSHAD
November 27, 2007
RAJEEV GUPTA Vs. STATE
October 1, 2007
RAJENDER SINGH Vs. CHIEF OF NAVAL STAFF
June 11, 2007
RAMA MAHAL Vs. R RAJASEKHAR
June 6, 2007
RAMANA KUMAR D D V SUBBAIAH REGIONAL LABOUR COMMISSIONER CENTRAL HYDERABAD Vs. SITA RAO T KOTESWAR RAO
December 4, 2007
RAMAPURAM GRAMPANCHAYAT Vs. GOVERNMENT OF A P
April 4, 2007
RAMAVATH HARI Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD HYDRABAD
March 1, 2007
RAMAVATH HARI Vs. CHIEF EXECUTIVE OFFICER
March 14, 2007
RAMI REDDI GARI VIRUPAKSHA REDDY Vs. R PRAKASH REDDY
August 8, 2007
RAMI SETTY SIVA SANKAR RAO Vs. GOVERNMENT OF A P
November 29, 2007
RAMVILAS BAJAJ Vs. ASHOK KUMAR
April 13, 2007
RAMVILAS BAJAJ Vs. ASHOK KUMAR
April 30, 2007
RAPOLU SUDHAKAR Vs. GOVERNMENT OF A P
February 23, 2007
RASHTRIYA ISPAT NIGAM LIMITED Vs. P JAYANTILAL AND COMPANY PRIVATE LTD
June 13, 2007
RASUMALLA YELLAIAH Vs. CHIEF COMMISSIONER LAND AND ADMINISTRATION
July 3, 2007
RATAKONDA KANTHAMMA Vs. DISTRICT REGISTRAR CHITTOR
April 2, 2007
RATNA CONSTRUCTIONS COMPANY Vs. HEMENDRA MANUBHAI CHOWKSI
February 21, 2007
RAVI RAGHUNATH REDDY Vs. REKALA RAMDAS
October 4, 2007
RAVINDRA YADAV Vs. UNION OF INDIA
June 6, 2007
RAYALA M BHUVANESWARI Vs. NAGAPHANENDER RAYALA
December 20, 2007
RAYALA M BHUVANESWARI Vs. NAGAPHANENDER RAYALA
December 13, 2007
RAYALASEEMA CONCRETE SLEEPERS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 12, 2007
REDDY RAMA KRISHNA REDDY Vs. NARAYANA ADI REDDY
February 6, 2007
REDDY S LABORATORIES LTD Vs. STATE OF A P
October 22, 2007
REDDY SUBBARAO Vs. NUNNE VENKATARAMANNA
January 5, 2007
REFERRING OFFICER THE I ADDITIONAL DISTRICT Vs. CHINTAPUDI KISHORE
September 3, 2007
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. ZUARI CEMENT LTD
September 21, 2007
REGIONAL DIRECTOR ESI CORPORATION Vs. J KRISHNA
March 12, 2007
REGIONAL MANAGER GOLCONDA REGION APSRTC Vs. MOHD TAJUDDIN
August 29, 2007
RELIANCE INFOCOMM LTD Vs. SHEETAL REFINERIES PVT LTD
September 7, 2007
REPAKA RAJYA LAXMI Vs. POLDASARI KOMURAIAH
December 19, 2007
RESERVE BANK OF INDIA Vs. PATTEM SURYA PRAKASH RAO
October 10, 2007
RODDE CHANDRAIAH Vs. RODDE MADHUNAMMA
April 24, 2007
RODDE CHANDRAIAH Vs. RODDE MADUNAMMA
August 24, 2007
ROUTU SIVUDUNAIDU Vs. PANDRANKI LAXMINARAYANAMMA
August 1, 2007
ROYAL FOOD PRODUCTS Vs. E S I CORPORATION
April 17, 2007
RUCHI INFRASTRUCTURE LIMITED Vs. STATE OF A P
November 5, 2007
RUCHI INFRASTUCTRE LTD Vs. FOOD INSPECTOR DIVISION II NALGONDA DISTRICT
September 19, 2007
S ABDUL SALAM Vs. S GOUSIYA BI
July 31, 2007
S AND S ASSOCIATES Vs. GOVERNMENT OF ANDHRA PRADESH
September 11, 2007
S ANJAIAH Vs. VINAY KUMAR
October 30, 2007
S ANJAIAH Vs. VINAY KUMAR
October 13, 2007
S ANJAIAH Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
January 22, 2007
S CHITTARANJAN DAS Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
June 5, 2007
S GAFFAR SHAEB Vs. S HUSSAIN BEE ALIAS MUSTARI
September 7, 2007
S GOVINDARAJULU D J NOW WORKING ON C D AS CHIEF LEGAL ADVISOR Vs. HIGH COURT ANDHRA PRADESH
March 23, 2007
S JAFFAR SAHIB Vs. STATE OF A P
March 29, 2007
S K FAREED S K ALI Vs. MANAGING DIRECTOR APSRTC
January 5, 2007
S K MISHRA SINIOR DIVISIONAL COMMERCIAL MANAGER SOUTHEASTERN RAILWAYS VISAKHAPATNAM Vs. REGIONAL LABOUR COMMISSIONER CENTRAL AND THE AUTHORITY UNDER MINIMUM WAGES ACT HYDRABAD
February 15, 2007
S K RAGHAVA CHARY Vs. E SUSHEELA DEVI
October 1, 2007
S KRISHNA RAO Vs. USHODAYA PUBLICATIONS VISAKHAPATNAM
October 10, 2007
S M KHASIM VALI Vs. SHIVAJI
October 12, 2007
S MAHABOOB SHARIF Vs. JAREENA BANU
December 7, 2007
S MUDDU KRISHNA Vs. ESECUTIVE ENGINEER A P HOUSING BOURD
April 10, 2007
S MUNI VENKTAMMA Vs. COMMISSIONER OF SURVEY AND SETTLEMENTS
November 27, 2007
S PADMAVATHAMMA Vs. USTHEPALLI KRISHNA MURTHY
January 27, 2007
S R RANGANATDHAN Vs. ALLURI SEETHARAMA RAJU
February 6, 2007
S RAMESH Vs. MOHAMMED IMAM HANNORAI
March 23, 2007
S RAMIREDDY Vs. USTHEPALLLI KRISHNA MURTHY
November 27, 2007
S RAVI KANTH Vs. A P MAHESH CO OPERATIVE URBAN BANK LTD
December 5, 2007
S RAVI KIRAN Vs. SECRETARY MINISTRY OF COMPANY AFFAIRS
October 29, 2007
S SEKHAR BABU Vs. Y RANMAKRISHNA REDDY
August 23, 2007
S SESHAGIRI Vs. BRANCH MANAGER STATE BANK OFF HYDERABAD
November 28, 2007
S SUBHASHINI Vs. DISTRICT COLLECTOR
October 30, 2007
S SUBRAMANYAM Vs. A P STATE ESSENTIAL COMMODITIES CORPORATION LIMITED
October 31, 2007
S SURESH Vs. INDIAN OIL CORPORATION LTD
January 5, 2007
S TRIMURTHY Vs. MUNICIPAL CORPORATION OF HYDRABAD
June 8, 2007
S UDAYA BHASKER REDDY Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
September 7, 2007
S V K SREENIVASA RAGHAVAN Vs. T T DEVASTHANAM
July 18, 2007
S V V SATYANARAYANA REDDY Vs. STATE OF A P
December 11, 2007
S VAJRA MANEMMA Vs. ILENI LAXMA REDDY
February 15, 2007
S VENKATARAMAIAH Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
October 26, 2007
S. LALAIAH & CO. Vs. THE DEPUTY COMMISSIONER (CT)
August 7, 2007
SABBAVARAPU APPANNA Vs. REVENUE DIVISIONAL OFFICER VISAKHAPATNAM
December 19, 2007
SABIHA SULTANA Vs. MOHD BADRUDDIN
September 24, 2007
SAFIA SULTHANA Vs. SUDHAKAR POLYMERS LIMITED
April 13, 2007
SAHI AGRO FOOD LIMITED Vs. ANDHRA BANK
December 31, 2007
SAI AGRITECH Vs. COMMISSIONER OF AGRICULTURE
December 5, 2007
SAJID BIN ALI HAZRAMI Vs. D VENKATA RAM ANJANEYULU
January 31, 2007
SALAGALA PRABHUDAS Vs. STATE OF A P
February 21, 2007
SALEEM UR RAHMAN Vs. ANDHRA PRADESH STATE WAKF BOARD
April 24, 2007
SALEEMA G RATTANSEY Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
January 25, 2007
SALENA DANDASI Vs. GAJJALA MALLA REDDY
July 23, 2007
SAMBASIVA RAO Vs. UNION OF INDIA
April 16, 2007
SAMINENI UPENDER RAO Vs. STATE OF A P
December 27, 2007
SANJAY KUMAR Vs. SECRETARY CITY CIVIL COURT LEGAL SERVICES AUTHORITY
June 21, 2007
SANJAY MUTHA Vs. JAYSREE DESAI
June 8, 2007
SANKURI YADAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
October 11, 2007
SAPTAGIRI BAR AND RESTAURANT VENKATESWARAPURAM Vs. COMMISSIONER OF PROHIBITION AND EXCISE
March 9, 2007
SARDAR DARSHAN SINGH Vs. SURJEETH KAUR
February 27, 2007
SAROJAMMA Vs. LAND ACQUISITION OFFICER CUM RDO
April 18, 2007
SARWOTTAM ISPAT LIMITED Vs. TRANSMISSION CORPORATION OF A P LIMITED
February 5, 2007
SASHI AGRO FOOD P LTD Vs. ANDHRA BANK SSI BRANCH GAJUWAKA
December 21, 2007
SD BASHEER Vs. JOINT COLLECTOR
October 29, 2007
SECRETARY DEPARTMENT OF EDUCATION GOVERNMENT OF A P Vs. RAMARAJU AYURVEDA ASHRAM
February 26, 2007
SECRETARY MINISTRY OF RAILWAYS NEW DELHI Vs. P V SURYA RAO
December 3, 2007
SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGANCE Vs. JUGAL KISHORE SARMA
March 22, 2007
SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGANCE HYDRABAD Vs. JUGAL KISHOR SARMA
February 22, 2007
SHABANA KHAN Vs. D B SULOCHANA
September 24, 2007
SHABBIR AHMED KHAN Vs. CENTRAL BANK OF INDIA
November 29, 2007
SHABEER AHMED Vs. SHAMSHAD BEGUM
June 8, 2007
SHAIK AMEER Vs. A P STATE WAKF BOARD
February 1, 2007
SHAIK HUSSAIN Vs. STATE OF A P
June 15, 2007
SHAIK JILANI BASHA Vs. SHAIK SHAKEERA
June 7, 2007
SHAIK KHADARU MASTHAN Vs. SAYYED FATHIMUN BEE
September 13, 2007
SHAIK MABI Vs. NOMULA SARADA
September 6, 2007
SHAIK MAHABOOB SAHAB Vs. K NAGESWARA RAO
November 7, 2007
SHAIK MASTAN Vs. KAREMPUDI DHARMA RAO
March 27, 2007
SHAIK MASTAN BI Vs. D SURYAPRAKASH RAO
March 7, 2007
SHAIK MOHAMMED Vs. M A HAMEED
August 29, 2007
SHAIK RAHEEMA Vs. JOINT COLLECTOR NELLORE
October 11, 2007
SHAIKH VAZEERUDDIN Vs. KAIKALUR GRAM PANCHAYAT
January 2, 2007
SHAJADI BEGUM Vs. JOINT COLLECTOR MEDAK
February 2, 2007
SHIVARATHRI VENKATAIAH Vs. STATE OF A P
December 3, 2007
SHIVKUMAR GANESHA MURTHY Vs. STATE OF A P
December 7, 2007
SHIVNATH RAI HARNARAIN (INDIA) LTD Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2007
SHIVSHANKAR TALKIES Vs. STATE BANK OF INDIA
December 4, 2007
SHREYA PET P VT LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD
August 22, 2007
SHRILEKHA HIRE PURCHASE FINANCE LTD Vs. TCIHU WAYS PVT LTD
March 15, 2007
SHRIRAM CHITS LTD Vs. CHIPPA SATYANARAYANA
July 26, 2007
SHRIRAM CHITS PVT LTD Vs. KANNRI VRNKATA NARAYANA
June 26, 2007
SIDDANTHI SURYANARAYANA Vs. STATE OF A P
November 27, 2007
SIDDHI VEGETABLE OIL PRODUCTS Vs. GOVERNMENT OF ANDHRA PRADESH
February 27, 2007
SIDDIQUI SURAIYA BANO Vs. REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE SECUNDERABAD
September 21, 2007
SIGINAMSETTY SUBBA RAO Vs. CHILAKALA ANASURYAMMA
September 26, 2007
SINGANA NAGA NOOKA CHAKRARAO ALIAS RAJABABU Vs. STATE OF A P
April 4, 2007
SINGARENI COLLIERIES COMPANY LIMITED Vs. C RAGHAVENDER RAO
November 26, 2007
SIRI CHIT FUND P LTD Vs. N LAXMAA REDDY
January 22, 2007
SIRIKOTI NARAYANA RAO Vs. A P POLUTION CONTROL BOARD
February 22, 2007
SIRPUR PAPER MILLS LIMITED Vs. VAMAN RAO
June 27, 2007
SIRUMALLA BHUMESH Vs. STATE OF A P
August 6, 2007
SIVA PRIYA BAR Vs. COMMISSIONER OF PROHIBITION AND EXCISE
September 5, 2007
SJK STEEL PLANT LTD Vs. GOVERNMENT OF INDIA
April 3, 2007
SK AZGARALI Vs. SK NAZIR BASHA
June 8, 2007
SK MOHD JEELANI Vs. CHIEF GENERAL MANAGER TELECOM BSNL
January 17, 2007
SK PEERAMMA Vs. DAME MASTHANAIAH
April 2, 2007
SMT P SUBHADRAMMA W/O LATE NARASIMHARAJU Vs. PUSAPATI NARAYANA RAJU S/O LATE SATYANARAYANA RAJU
April 25, 2007
SMT. P. RENUKA Vs. MAMATHA CHIT FUNDS (P.) LTD. (IN LIQUIDATION)
July 10, 2007
SNEHA Vs. P C P PHARMACEUTICALS PVT LTD
December 4, 2007
SOMISETTI VENKATA RAMA KRISHNA RAO Vs. KANDIBOYINA KONDAIAH
December 18, 2007
SOMISETTY SUBBARAO Vs. MYNAMPATI RAMAKRISHNA RAO
October 24, 2007
SOMISHETTY GANGA RAM Vs. P RAMALINGAM
February 13, 2007
SONNAPANENI SUBBA RAMAIAH Vs. STATE OF A P
February 28, 2007
SOUTH CENTRAL RAILWAY Vs. MUTHA NAVIN KRISHNA
January 19, 2007
SOUTH CENTRAL RAIWAYRAILNILAYAM SECUNDERABAD Vs. J SHEKAR
August 28, 2007
SREEMANTHULA KESAVACHARI Vs. YAYYAVURU VALLAMA
September 6, 2007
SRI BALAJI CONSTRUCTIONS REP. BY ITS MANAGING PARTNER Vs. GOVT. OF ANDHRA PRADESH, REP., BY ITS SECRETARY (R&B), HYDERABAD AND OTHERS
December 14, 2007
SRI DEVI HOTELS PRIVATE LIMITED Vs. A P STATE FINANCIAL CORPORATION
February 7, 2007
SRI LAKSHMI CHENNAKESAVA COTTON COMPANY Vs. STATE OF A P
August 13, 2007
SRI RAMA AGENCIES Vs. MACHANI AND MACHANI AGROCHEMICALS
September 28, 2007
SRI RAMAKRISHNA TRAVEL SERVICE, REP. BY T. BALA SUDERSHAN REDDY Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY
September 17, 2007
SRI SATYANARAYANA SAW MILL Vs. DIVISIONAL FOREST OFFICER
January 23, 2007
SRIDHAR NAIDU Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P
February 12, 2007
SRINIDHI ELECTRO MECHANICS Vs. UNION OF INDIA
November 23, 2007
SRINIVASA ENTERPRISES, REP. BY ITS MANAGING PARTNER M. SRINIVASA RAO S/O. SRI M. MADHAVA RAO Vs. THE OFFICIAL LIQUIDATOR OF HIGH COURT OF ANDHRA PRADESH
January 29, 2007
SRINIVASA FERTILIZERS CORPORATION Vs. RASHTRIYA ISPAT NIGAM LIMITED
October 10, 2007
SRINIVASA RAO Vs. DISTRICT COLLECTOR ELECTION AUTHORITY THE CO OPERATIVE ELECTRIC SUPPLY SOCIETY LTD
January 11, 2007
SRINIVASA RICE AND FLOOR MILL Vs. AUTHORISED OFFICER STATE BANK OF INDIA
March 2, 2007
SRIPUR PAPER MILLS LTD Vs. PRINCIPAL CHIF CONSERVATOR OF FORESTS
June 22, 2007
SRIPURI APPA RAO Vs. STATE OF A P
February 28, 2007
SRIVIDYA P. Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 2007
STANDARD INDUSTRIAL ENGINEERING COMPANY Vs. A.P. POWER GENERATION CORPORATION LTD. AND ORS.
May 1, 2007
STATE BANK OF INDIA Vs. ZEENATH X RAY AND EGC CLINIC
April 16, 2007
STATE OF A P Vs. BADDEPUDI PENCHALAIAH
October 11, 2007
STATE OF A P Vs. M NAGESHWAR RAO
September 13, 2007
STATE OF A P Vs. A K RAMASWAMY KUNDALI
August 13, 2007
STATE OF A P Vs. KONALA SUBBIREDDY
August 13, 2007
SUBBA RAYUDU Vs. DIRECTOR GENERAL OF POLICE
March 13, 2007
SUBBAIAH CHETTY Vs. COMMERCIAL TAX OFFICER TIRUPATHI
November 23, 2007
SUBEDAR KASHMIRA SINGH Vs. CHIEF OF ARMY STAFF
June 21, 2007
SUBEDRA KASHIMIRA SINGH Vs. GOVERNMENT OF INDIA
June 12, 2007
SUJATHA GUPTA Vs. CHAIRMAN ANDMANAGING DIRECTOR CETRAL POWER DISTRIBUTION COMPANY OF A P LTD
July 20, 2007
SUKANDRAJ JAIN Vs. RAM SINGH
January 19, 2007
SUKHEVALE SWAPNA BAI Vs. STATE OF A.P.
September 28, 2007
SUKHEVALS SWAPNA BAI Vs. STATE OF A P
September 28, 2007
SULTAN UL ULOOM EDUCATION SOCIETY Vs. PRINCESS FATIMA FOUZIA
June 18, 2007
SUMAKIRAN MALLENA Vs. SECRETARY MEDICAL AND HEALTH
November 1, 2007
SUNNAM RAMAKKA Vs. BADISHA NAGA VISHNU MURTHY
January 17, 2007
SUPERINTENDING ENGINEER IRRIGATION CIRCLE DEPARTMENT Vs. B SATHAIAH
June 29, 2007
SUPERINTENDING ENGINEERIRRIGATION CIRCLE DEPARTMENT Vs. B SATHAIAH
July 29, 2007
SURANA SECURITIES LTD Vs. G KAMALAKAR
September 19, 2007
SURITI KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH
November 27, 2007
SURYADEVARA SASIKALA Vs. VASIREDDY SIVALING PRASAD
December 4, 2007
SUSHIL KUMAR JAIN Vs. ANAND MOHAN
October 30, 2007
SYED ALI MURTUZA QUADRI Vs. SYED ABDUL RAOOF QUADRI
October 4, 2007
SYED ARJUMAND HUSSAIN RAZVI Vs. STATE OF A P
June 13, 2007
SYED AZHER HUSSAIN Vs. IQBAL AHMED KHAN
January 23, 2007
SYED BURHAN Vs. MOHAMMAD JAHAGIR
March 14, 2007
SYED MOMIN FAZUL MOHAMMED Vs. STATE OF A P
December 4, 2007
SYED MUNAVVARUDDIN QUADRI Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD
January 5, 2007
SYED MUQTAR AHMED ALIAS SHAFID ALIAS ABDULLAH Vs. STATE OF A P
April 24, 2007
SYED NOOR MOHAMMAD Vs. SYED KHAJA MOINUDDIN
October 31, 2007
SYED SADAK ALI KHAN Vs. DEPTHI BUILDERS
June 6, 2007
SYED SALAHUDDIN Vs. REGIONAL PASSPORT OFFICER
September 10, 2007
SYED SATTAR Vs. K KOTAIAH
March 21, 2007
SYED SHAH MOHAMMED RAJU HUSSAINI SANI Vs. ANDHRA PRADESH STATE WAKF BOARD
January 29, 2007
SYED TURBUDDIN Vs. STATE OF A P
November 30, 2007
SYNERGIES DOORAY AUTOMOTIVE LTD Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
August 21, 2007
SYNGENTA CROP PROTECTION PVT LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
September 11, 2007
SZMEERA BOOPATHI NAYAK Vs. DISTRICE COLLECOR CIVIL SUPPLIES KARIMNAGAR
November 19, 2007
T BHOOPAL REDDY Vs. K R LAXMI BAI
April 23, 2007
T D JANARDHAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
January 31, 2007
T DEVESWAR REDDY Vs. ASISTANT DIRECTOR OF AGRICULTURRE
January 3, 2007
T KRISHNAMA NAIDU Vs. T MUNASWAMI NAIDU
December 18, 2007
T LAXMI NARASSAMA Vs. GOVERNMENT OF ANDHRA PRADESH
November 21, 2007
T RAGHU Vs. D B RAVEENDRANATH
October 29, 2007
T S A GUPTHA Vs. JOINT COLLECTOR 2 HYDERABAD
October 22, 2007
T SATYANARAYANA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
March 16, 2007
T SAVITRI DEVI Vs. STATE BANK OF BIKANER-JAIPUR
December 11, 2007
T SESHU BABU Vs. STATE BANK OF INDIA
December 3, 2007
T SRINIVAS Vs. INSPECTOR GENERAL OF POLICE
May 24, 2007
T SRINIVAS Vs. INSPECTOR GENERAL OF POLICE
April 24, 2007
T V RATNAKAR RAO Vs. HEMANTHA KUMAR
April 27, 2007
T VENKATACHARYA Vs. DEPUTY COMMISSIONER OF ENDOWMWNTS WARANGAL
February 20, 2007
TADEM SATISH Vs. DISTRICT COLLECTOR NALGONDA
April 5, 2007
TADI SATYANARAYANA Vs. MADDU MALLA RAO
September 11, 2007
TAHERUNNISA BEGUM Vs. DISTRICT COLLECTOR CUDDAPAH DISTRICT
August 1, 2007
TAMIL NADU HANDLOOM WEVER CO OPERATIVE SOCIETY LTD Vs. MAKAM CHINNARAMAIAH
October 11, 2007
TAMMANA RAJASEKHAR Vs. PALAKURTHI KANYAKA PARAMESWRI
March 5, 2007
TAPAL TIMMAPPA AND SONS BELLARY KARANATAKA STATE Vs. STATE OF AP
August 31, 2007
TATIPALLI VAZRAMMA Vs. REVURI DEVAIAH
October 29, 2007
TEDDU JYOTHI Vs. GOVERNMENT OF ANDHRA PRADESH
January 3, 2007
TEKULAPALLY VEERA REDDY Vs. TEKULAPALLY NARAYANA REDDY
October 24, 2007
TELAGA MAHAJANA SANGHAM Vs. REGISTRAR SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
February 7, 2007
TELANGANA SPINNING AND WEAVING MILLS LTD Vs. DISTRICT REGISTRAR AND COLLECTOR
July 24, 2007
THERMAX LIMITED Vs. ARASMETA CAPTIVE POWER CO PVT LIMITED
October 23, 2007
THIMMARAJU SATYANARAYANA RAO Vs. SECRETERY I L T D CO STAFF CO OPERATIVE INDUSTRIAL HOUSE CONSTRUCTION SOCIETY LTD
February 7, 2007
THIMMARAJU SHYAMA SUNDER RAO Vs. THIMMARAJU JITTENDER RAO
February 20, 2007
THUMMALAPALLI VISWANADHAM Vs. MAJETI GOVINDARAJULU
January 29, 2007
TIRUMALA MODERN RICE MILL Vs. TRANSMISSION CORPORATION OF A P LTD
April 2, 2007
TIRUMANI VENKATA NARSAMMA Vs. VODUGU MAHALAKSHMI
April 26, 2007
TODDY TAPPERS COOPERATIVE SOCIETY LTD Vs. STATE OF A P
August 7, 2007
TOTAKURI NARAYANA Vs. TOTAKURI VEMKAIAH
January 4, 2007
TOTAKURI NARAYANA KHAMMAM DISTRICT Vs. TOTAKURI VENKAIAH
January 5, 2007
TRANSMISSION CORPORATION OF A P LTD Vs. GAUTAMI POWER LTD
June 18, 2007
TTK HEALTHCARE LIMITED Vs. CHAIRMAN CUM PRESIDING OFFICER
September 7, 2007
TURAKA VEERABHADRA RAO Vs. STATE OF A P
November 27, 2007
U U THIMMANNA Vs. U U SANTHYA
August 2, 2007
UDAI ELECTRONICS Vs. THE COMMISSIONER OF COMMERCIAL TAXES
February 12, 2007
UKKAJIGARI VANAJA Vs. STATE OF A P
December 3, 2007
UNION OF INDIA Vs. PALLUSWAMY KARUPUSWAMY
July 30, 2007
UNION OF INDIA Vs. D RAJAMALLU
September 6, 2007
UNION OF INDIA Vs. THEELLAMEKALA GALIB
October 3, 2007
UNION OF INDIA Vs. NALLABOINA VEERABAYAMMA
October 3, 2007
UNION OF INDIA Vs. NAKKA LALITHA
February 2, 2007
UNION OF INDIA Vs. SATYANARAYANA CONSTRUCTION CO
December 28, 2007
UNITED INDIA INSURANCE CO LTD Vs. PARVATHI RAMCHANDRAM
January 2, 2007
UNITED INDIA INSURANCE CO LTD Vs. CHAKALI JAKKULI
July 11, 2007
UNITED INDIA INSURANCE CO LTD Vs. VANA KAMAYYA
September 7, 2007
UNITED INDIA INSURANCE CO LTD Vs. N RUKKAMMA
July 25, 2007
UNITED INDIA INSURANCE CO LTD Vs. K SUKADA BAI
August 3, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KODURU BHAGYAMMA
November 23, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VEDUKA RAVI ALIAS RAVINDRA
October 10, 2007
USHODAYA ENTERPRISES LIMITED Vs. M MAHENDER
October 1, 2007
UTL TECHNOLOGIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 8, 2007
V BHAGYALAXMI Vs. RAHUL KUMAR
November 20, 2007
V BIKSHAPATHI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIES
July 5, 2007
V KRISHNAIAH Vs. JOINT COLLECTOR
February 28, 2007
V MURALIDHAR Vs. S ANJAIAH GOUD
June 6, 2007
V NARASIMHAM Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
June 21, 2007
V NARASIMHAM Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
June 25, 2007
V PEDDA SUBBA RAJU Vs. CO OPERATIVE TRIBUNAL
June 27, 2007
V RAMA RAO Vs. T RAGHUNATHAM
September 10, 2007
V RAMA RAO Vs. T RAGHUNATHAN
September 1, 2007
V SATYANARAYANA Vs. EXECUTIVE ENGINEER HOUSING
April 10, 2007
V SATYANARAYANA RAO Vs. STATE OF AP
October 11, 2007
V SATYANARYANA RAJU Vs. G B GAGADHARA REDDY
August 9, 2007
V TIMMAPPA Vs. M G BROTHERS FINANCE LTD
July 16, 2007
V V N M RAJU Vs. GOVERNMENT OF AP
August 20, 2007
V V SASTRY Vs. A P VIKALANGULA COOPERATIVE CORPORATION
August 22, 2007
V VISHNU VARDHAN REDDY Vs. ANDHRA BANK
December 14, 2007
V.V. PROJECTS AND INVESTMENTS PVT. LTD Vs. DY. COMMISSIONER OF INCOME TAX
December 6, 2007
VALLURU CHINALAKSHMI Vs. MAJJI DHARMA
February 19, 2007
VAMSHI ART PRINTERS (P) LTD. Vs. COMMERCIAL TAX OFFICER
March 1, 2007
VANA APPANNA Vs. GORLE VENKATA SURYA PRAKASA RAO
October 10, 2007
VARANASI KRISHNA MURTHY Vs. DASYAM SHANMUKHA RAO
September 19, 2007
VARANASI LAKSHMI Vs. STATE BANK OF INDIA
February 6, 2007
VARDHINEEDI SREE DEVI Vs. CHEGONDI RAMALAKSHMI
July 16, 2007
VARDHINEEDI SREE DEVI Vs. CHEGONDI RAMALAKSHMI
July 4, 2007
VARUN AGRITRCH Vs. ASSISTANT DIRECTOR AGRICULTURE
March 20, 2007
VEERABATHINI JANARDHAN Vs. TERALA RAJAIAH
September 12, 2007
VEERAMULLU NARSIMHA RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE
July 18, 2007
VEESAM MOHAN REDDY Vs. REBBA PEDDA AGAIAH
November 23, 2007
VEGESNA RATNAMMA Vs. CHINTA VENKATESWARLU
August 24, 2007
VELLANKI LEASING AND FINANCE PVT LTD Vs. PFIMEX PHARMACEUTICALS LTD
December 3, 2007
VELURU SATISH Vs. CHITTATURU SAILAJA
April 19, 2007
VEMULAPALLI RAVICHANDRA Vs. MATTAMPALLI SRINIVASA RAO
April 5, 2007
VEMURU VENKATA KRISHNA RAO Vs. YELAMANCHILI RANGA RAO
September 13, 2007
VENKATA NAGA DEVI PICTURE PALACE Vs. ESI CORPORATION
April 17, 2007
VENKATA RAMANA AGENCIES Vs. DISTRICT COLLECTOR
September 5, 2007
VENKATA SAI RESTAURANT AND BAR Vs. GOVERNMENT OF AP
June 14, 2007
VENKATA SATYANARAYANA Vs. COMMISSIONER OF POLICE
March 8, 2007
VENKATAPATHI NAIDU Vs. STATE OF A P
October 4, 2007
VENKATARAMANAPPA Vs. T M CHALAPATHI
August 24, 2007
VENKATARAYA FIBERS PVT LTD Vs. STATE OF A P
June 26, 2007
VENKATESWARA HOUSING PRIVATE LIMITED Vs. COMMISSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
June 29, 2007
VENKATESWARA TRANSPORT CONTRACTORS Vs. SINGARENI COLLIERIES CO. LTD.
December 11, 2007
VENNAPUSA GANGIREDDY ALIAS SADHU Vs. STATE OF A P
January 5, 2007
VENTURE GLOBAL ENGINEERING COMPANY USA Vs. SATYAM COMPUTER SERVICES LTD
February 27, 2007
VEPPALEM BATTI GOPAL RAO Vs. YERRAGUDI SUBRAMANYAM VARMA
November 14, 2007
VERRATHATI RAMA SUBBAIAH Vs. KATHAPALLI VENKATA SUBBA REDDI
October 10, 2007
VIJANAGIRI AMAREIDRA ALIAS AMANDRA RAO Vs. STATE OF A P
January 19, 2007
VIJENDRA KUMAR Vs. COMMISSIONER A P CHARITABLE AND RELIGIOUS INSTITUTIONS AND ENDOWMENT DEPT
July 10, 2007
VILAS V AFZULPURKAR Vs. P GANGAIAH NAIDU
December 14, 2007
VINAYAKA MINI MODERN RICE MILL Vs. DIVISIONAL ENGINEER
June 20, 2007
VINNAPALA VEERA VENKATA SATYANARARAYANA RAO Vs. ADDANKINARAYANA
February 8, 2007
VIPPALA SRINIVASA REDDY Vs. STATE OF A P
November 30, 2007
VIRGO PVT LTD Vs. A P TRANSMISSION CORP LTD
December 20, 2007
VISWANADHA VENKATA YEGNESHWARA SASTRY Vs. SAIT DINESH KUMAR JAIN
April 25, 2007
VIVEK SHARMA Vs. STATE OF ANDHRA PRADESH
April 26, 2007
VJJAI ELECTRICALS LTD Vs. MOHAN EXPORT INDIA PVT LTD
February 27, 2007
VOJJALA JAYAMMA Vs. VOJJALA PULLAIAH
August 2, 2007
VONKELA SUBRAMANYAM Vs. SPECIL COURT UNDER AP LAND GRABBING PROHIBITION ACT
March 16, 2007
VUPPU VEERABHADRUDU Vs. VUPPU MALLAYYA
April 19, 2007
VUPPULURI VEERA VENKATA RAJU Vs. SPECIAL DEPUTY TAHSILDAR TRIBUNAL WELFARE
August 9, 2007
VUSIKALA KANAKA LAXMI Vs. VUSHIKALA YELLAMMA
February 19, 2007
VUTUKURU LAKSHMAIAH Vs. STATE OF A P
March 22, 2007
Y BHASKARA RAJU Vs. UNION OF INDIA
October 5, 2007
Y CHENNAPPA Vs. JOINT COLLEDTOR AND ADDL DISTRICT MAGISTRATE
October 9, 2007
Y JYOTHIRMOY Vs. MUNICIPAL CORPORATION OF HYDRABAD
January 19, 2007
Y KRISHNA RAO Vs. DISTRICT COLLECTOR; SUB-COLLECTOR AND MANDAL REVEN
January 22, 2007
Y RAJENDRA Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD
December 31, 2007
Y SUSHEELA Vs. ASST GENERAL MANAGER ADMN FOR CHIEF GENERAL MANAGER B S N
August 14, 2007
Y V SUBRAMANYA KUMAR Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A P LTD
July 5, 2007
Y VENKATA SESHA REDDY Vs. CHEMBETI KOUSALYAMMA
August 20, 2007
YAK GARNITE INDUSTRIES PVT LTD Vs. AUTHORISED OFFICER CUM DIVISIONAL FOREST OFFICER
April 10, 2007
YALLA CHANDRAMOHAN Vs. UNION OF INDIA
April 13, 2007
YALLA CHANDRAMOHAN Vs. UNION OF INDIA
April 30, 2007
YAMALA SRINIVASA RAO Vs. SENIOR MANAGER CENTRAL BANK OF INDIA
February 2, 2007
YARA SALES DEPOT SAHAPUR Vs. SREE AKKAMAMBA TEXTILES LTD
January 19, 2007
YARIAGADDA VENKATESWARA RAO Vs. GOVERNMENT OF ANSHRA PRADESH
January 24, 2007
YARNALA LEELA KRISHNA PRASAD Vs. CENTRAL BANK OF INDIA
September 10, 2007
YELATI RAMBABU Vs. GOVT OF A P
December 6, 2007
YENAMADALA VENKATALAKSHMI Vs. ACHANTA POSAMMA
September 12, 2007
YENDAPU SATYAVATI Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
August 9, 2007
YENDRAPUDI RAMACHANDRA RAO Vs. DEPUTY SECRETARY FREEDOM FIGHTERS DIVISION
November 26, 2007
YENDURI DHANUSHAPNI Vs. YENDURI VITAL RANGA
April 9, 2007
YENUGA PAVAN KUMAR Vs. ANIL KUMAR AGARWAL
December 27, 2007
YENUGA PAVAN KUMAR Vs. ANIL KUMAR AGARWAL
December 12, 2007
YERABATI RAVINDER Vs. VADDIRAJU RAMBAI
December 28, 2007
YERADEVIREDDI VENKATARAMANAPPA Vs. NALLAPAREDDI SUBBAMMA
June 20, 2007
YERIPALLI RAMULAMMA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
April 27, 2007
YERRA SEETHAMMA Vs. G BHASKAR
February 15, 2007
YOGENDRA BUILDERS Vs. VIDYA PARADISE OWNERS WELFARE ASSOCIATION
October 11, 2007
ZILLA VIKLANGULA SANGAM Vs. GOVERNMENT OF INDIA
October 10, 2007