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Case Index
Title
Date
A D STATE DEVELOPERS Vs. STATE OF U P
August 3, 2007
A H WHEELERS AND CO PVT LTD Vs. VIJAY KUMAR MEHTA
December 13, 2007
A R C OVERSEAS PVT LTD Vs. BOUGAINVILLEAMULTIPLEXAND ENTERTAINMENT CENTRE PVT LTD
August 2, 2007
A.D.State Developers through its Partner Vs. State of U.P.through Secretary of Revenue,U.P.,Lucknow & Anr.
August 3, 2007
A.S. (Degree College) Association and another Vs. State of U.P. and others
February 6, 2007
AASEJORGENSEN Vs. STATE OF U P
November 30, 2007
Abbas Ali, P.A.C., Head Constable No. 700620111 Vs. State of U.P. through Secretary (Homes), Government of U.P. at Lucknow and others
August 29, 2007
ABDUL ALI Vs. STATE OF U.P.AND OTHERS
August 24, 2007
ABDUL HAEE Vs. PRESCRIBED AUTHORITY MAWANA MEERUT
February 8, 2007
ABDUL HAI Vs. SHANTI DEVI
May 16, 2007
ABDUL HAMEED ALIAS BABBU Vs. STATE OF U P
June 22, 2007
ABDUL HAMID Vs. NINTH ADDL DISTRICT JUDGE BULANDSHAHR
May 11, 2007
ABDUL JALIL SON OF LATE HABIB ULLAH Vs. SPECIAL JUDGE E.C.ACT/ADDITIONAL DISTRICT JUDGE
August 22, 2007
ABDUL KADIR Vs. STATE OF U P
April 25, 2007
ABDUL KHALIQUE ANSARI Vs. STATE OF U P
September 14, 2007
ABDUL MALIK Vs. STATE OF U P
February 15, 2007
ABDUL MANNAN Vs. STATE OF U P
April 6, 2007
ABDUL MUKID Vs. STATE OF U P
March 14, 2007
ABDUL QAYYUM Vs. STATE OF U.P.
April 23, 2007
ABDUL RAHIM @ ABDUL RAHMAN AND ANOTHER Vs. VTH ADDITIONAL DISTRICT JUDGE FATEHPUR AND OTHERS
May 15, 2007
ABDUL RAUF Vs. STATE OF U P
August 30, 2007
ABDUL SALAM Vs. STATE OF U P
November 1, 2007
ABDUL SALAM QURESHI ALIAS ISLAM Vs. VIIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
November 26, 2007
ABDUL SAMI QURASHI Vs. SARDAR KULDEEP SINGH
October 10, 2007
ABDUL SATTAR Vs. MOHAMMAD SALEEM
July 19, 2007
ABDUL SUBHAN Vs. STATE OF U P
August 31, 2007
ABDUL WAHEED Vs. STATE OF U P
May 1, 2007
ABDULLA Vs. SHYAMA DEVI
May 15, 2007
ABHA RANI AGRAWAL Vs. NEW INDIA ASSURANCE CO LTD
March 23, 2007
ABHAI PAL SINGH Vs. STATE OF U P
April 17, 2007
Abhay Narain Singh Vs. State of U.P. and others
January 22, 2007
ABHAY SINGH Vs. 2ND ADDITIONAL DISTRICT JUDGE AND ORS.
March 2, 2007
ABHINANDAN KAUSHIK Vs. STATE OF U P
May 1, 2007
ABHISHEK KODIAN Vs. STATE OF U P
August 14, 2007
ABID HUSSAIN Vs. RAJESH CHANDRA -OPP PARTY
February 23, 2007
ABRAR Vs. STATE OF U P
August 21, 2007
ABRAR AHMAD Vs. STATE OF U.P.
August 27, 2007
ADAB ALI Vs. ADDL SPECIAL DISTRICT JUDGE ALLAHABAD
August 30, 2007
ADARSH AGARWAL Vs. MANJU AGARWAL
July 17, 2007
ADARSH KUMAR Vs. STATE OF UTTAR PRADESH
July 13, 2007
ADESH KUMAR Vs. STATE OF U P
September 6, 2007
ADHAREY (DEAD) Vs. DY. DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
July 6, 2007
ADHINASTH KRISHI SEWA SANGH UTTAR PRADESH BRANCH KANPUR MANDAL, KANPUR AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 7, 2007
ADITYA NARAIN DUBEY Vs. STATE OF U P
February 14, 2007
ADSUN TEXTILES PVT. LTD. Vs. CESTAT
September 14, 2007
AEJAZ AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
February 23, 2007
AFSAR ALI Vs. STATE OF U.P.
May 17, 2007
AFZAL AHMAD Vs. AMZADI BEGUM
April 24, 2007
AGRA DEVELOPMENT AUTHORITY AGRA Vs. SHEIKHEIN INTERNATIONAL
April 6, 2007
AHASAN KHAN Vs. STATE OF U P
September 7, 2007
AHTISHAM AHMAD SON OF SRI DR. IFTIKHAR AHMAD Vs. ALIGARH MUSLIM UNIVERSITY THROUGH ITS REGISTRAR AND
September 13, 2007
AJAB LAL Vs. RAKESH KUMAR MISHRA
March 30, 2007
AJAI KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
January 18, 2007
AJAI PRATAP SINGH Vs. STATE OF U P
August 31, 2007
AJAIVERMA Vs. COMMISSIONER OF INCOME TAX-I KANPUR
December 17, 2007
AJANT SINGH Vs. STATE OF U.P.
October 9, 2007
AJAY KHORANA Vs. STATE OF U P
May 30, 2007
AJAY KUMAR MAHESHWARI SON OF LATE C P MAHESHWARI Vs. INCOME TAX OFFICER
January 5, 2007
AJAY KUMAR TRIPATHI Vs. RAM BAHADUR
November 20, 2007
AJAY KUMAR TYAGI Vs. STATE OF U.P.
May 25, 2007
AJAY MALHOTRA Vs. STATE OF U P
May 21, 2007
AJAY PRATAP RAI Vs. DISTRICT BASIC EDUCATION OFFICER JAUNPUR
March 15, 2007
AJAY PRATAP SAHI Vs. STATE OF U.P.
December 7, 2007
AJAY PRATAP SINGH Vs. STATE O
August 31, 2007
AJEET KUMAR SETH Vs. COMMISSIONER OF INCOME TAX
September 18, 2007
AJEET SINGH Vs. STATE OF U P
February 1, 2007
AJIT Vs. ADDITIONAL DISTRICT JUDGE, BULANDSHAR AND OTHERS
September 18, 2007
AJIT KUMAR Vs. ALLAHABAD KSHETRIYA GRAMIN BANK
July 6, 2007
AJIT KUMAR GUPTA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
September 11, 2007
AJIT KUMAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
May 21, 2007
AJIT KUMAR TIWARI Vs. TULSI GRAMIN BANK BANDA
April 24, 2007
AJIT SINGH Vs. MOHD SALIM
September 7, 2007
AJMAL KHAN Vs. ADDL DISTRICT JUDGE FIROZABAD
February 22, 2007
AKASH Vs. STATE OF U P
February 5, 2007
AKASH SHARMA Vs. STATE OF U P
May 9, 2007
AKHIL KUMAR JAIN Vs. STATE O
October 1, 2007
AKHILESH AWASTHI Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANOTHER
February 7, 2007
AKHILESH KUMAR ALIAS PINKU Vs. STATE O
September 28, 2007
AKHILESH KUMAR VERMA Vs. STATE OF U P
October 24, 2007
AKHTAR KHAN Vs. IST ADDITIONAL DISTRICT JUDGE RAMPUR
July 18, 2007
AKHTARI BIBI Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE, AZAMGARH AND OTHERS
September 19, 2007
AKRAM KHAN ADULT Vs. ABDUL RAHIM ADULT
February 22, 2007
AKROSS SYNTHETICS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
October 29, 2007
ALAM KAUR Vs. STATE OF U P
April 26, 2007
ALI AHMAD Vs. STATE OF U P
March 2, 2007
ALI HUSAIN Vs. JUMMAN AND ORS.
July 12, 2007
ALI SHER Vs. STATE OF U.P. THROUGH COLLECTOR, BIJNOR AND OTHERS
February 1, 2007
ALI WARIS Vs. STATE OF U P
April 10, 2007
ALIGARH MUSLIM UNIVERSITY, ALIGARH Vs. STATE OF U.P. AND OTHERS
March 14, 2007
ALINA PAUL Vs. MOHAN LAL
August 14, 2007
Alka Tripathi Vs. State of U.P. and others
May 11, 2007
ALL MUSLIM RESIDENTS AT RANIKHET CANTONMENT RANIKHET Vs. MATHURA NATH
June 29, 2007
ALLAHABAD AGRICULTURAL INSTITUTE, A DEEMED UNIVERSITY UNDER SECTION 3 Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA,
March 26, 2007
ALLAHABAD CANNING COMPANY Vs. CHIEF DIRECTOR OF PURCHASE ARMY PURCHASE ORGANISATION DEPARTMENT OF DEFENCE
October 12, 2007
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT U P ALLAHABAD
May 17, 2007
ALLAHABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. ASFAQUE HUSAIN SON OF ABDUL JABBAR AND STATE OF U.P. THROUGH COLLECTOR
March 2, 2007
ALLAHABAD DUGDH UTPADAK SAHKARI SANGH LIMITED Vs. COMMISSIONER, TRADE TAX
January 9, 2007
ALLAHABAD TRANSPORT CO Vs. NAGAR NIGAM ALLAHABAD
August 22, 2007
ALOK TIWARI Vs. STATE OF UTTARANCHAL
March 14, 2007
AMAR NATH Vs. NOOR ILAHI ALIAS NOORAN
August 16, 2007
AMAR PAL Vs. STATE OF U P
April 24, 2007
AMAR PAL SINGH Vs. STATE OF U P
November 27, 2007
AMAR SINGH Vs. STATE OF U P
April 20, 2007
AMAR SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD
November 19, 2007
AMAR SINGH Vs. STATE OF U P
September 19, 2007
AMARDEEP Vs. DISTRICT JUDGE
February 21, 2007
AMARJIT SINGH Vs. STATE OF U P
June 29, 2007
AMBICA STEELS LIMITED Vs. STATE OF U.P. THROUGH SECRETARY
August 17, 2007
AMBIKA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
May 25, 2007
AMBIKA STEELS PVT. LTD. THROUGH ITS DIRECTOR, SRI MAHINDER PAL GUPTA S/O SRI SATYA PAL Vs. STATE OF UTTAR PRADESH THROUGH INSTITUTIONAL FINANCE SECRETARY, U.P. GOVERNMENT,
September 28, 2007
AMBRISH TANDON AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 25, 2007
AMBUJ Vs. AMIR AHMAD
April 25, 2007
AMIT Vs. STATE OF U P
February 2, 2007
AMIT KUMAR SHARMA Vs. STATE OF U P
September 18, 2007
AMIT KUMAR TYAGI Vs. STATE OF U P
April 6, 2007
AMITA RAI Vs. STATE OF U P
April 23, 2007
AMITESH ALIAS CHHUTTAN KORI Vs. STATE OF U P
March 21, 2007
AMITY BUSINESS SCHOOL Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 1, 2007
AMIYA KRISHNA Vs. BHEEM RAO AMBEDKAR UNIVERSITY AGRA
February 14, 2007
AMRENDRA SINGH Vs. STATE OF U P
October 12, 2007
AMRESH CHANDRA PANDEY Vs. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR CAMP, ROBERTSGANJ, SONBHADRA AND OTHERS
January 17, 2007
AMRESH KUMAR Vs. STATE OF U P
September 25, 2007
AMRIK SINGH Vs. NAGAR PALIKA PARISHAD RUDRAPUR
July 2, 2007
AMRIT NAGAR BHAUPURA Vs. STATE OF U P
May 10, 2007
ANAND KUMAR Vs. ADDL DISTRICT JUDGE I/INCHARGE DISTRICT JUDGE ALLAHABAD
May 1, 2007
ANAND KUMAR AND 2 OTHERS Vs. ADDITIONAL DISTRICT JUDGE, INCHARGE DISTRICT JUDGE AND OTHERS
May 8, 2007
ANAND KUMAR SINGH Vs. STATE OF U P
September 11, 2007
ANAND MOHAN Vs. UNION OF INDIA
March 9, 2007
ANAND PAL BHOORA ALIAS BHOODEV JASWANT SINGH RATAN LAL Vs. state
April 13, 2007
ANAND PRAKASH Vs. STATE OF UTTARAKHAND
December 6, 2007
ANAND PRAKASH AGRAWAL Vs. VIIITH ADDL DISTRICT AND SESSIONS JUDGE MEERUT
January 22, 2007
ANAND SINGH Vs. PRESIDING OFFICER LABOUR COURT AGRA
January 16, 2007
ANAND SINGH BISHT Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
April 2, 2007
ANAND SWAROOP SHARMA Vs. STATE OF U P
March 26, 2007
ANGAD PRASAD JAISWAL Vs. STATE OF U P
February 28, 2007
ANIL Vs. STATE OF U P
July 20, 2007
ANIL Vs. STATE O
September 20, 2007
ANIL KUMAR Vs. STATE OF U P
May 1, 2007
ANIL KUMAR Vs. JAWAHAR SINGH AND ANOTHER
February 14, 2007
ANIL KUMAR AGARWAL Vs. STATE OF U P
January 10, 2007
ANIL KUMAR GOEL Vs. STATE OF U P
August 10, 2007
Anil Kumar Maurya Vs. Vice Chancellor,Bheem Rao Ambedkar University,Agra & Ors.
February 1, 2007
ANIL KUMAR SHUKLA Vs. STATE OF U P
December 14, 2007
ANIL KUMAR SINGH Vs. COMMISSIONER VARANASI DIVISION VARANASI
November 30, 2007
ANIL KUMAR TRIVEDI Vs. DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
August 30, 2007
ANIL KUMAR YADAV Vs. STATE OF U P
August 27, 2007
ANIL KUMAR YADAV Vs. STATE OF U P
August 16, 2007
ANIL RAWAT Vs. STATE OF UTTARAKHAND
December 13, 2007
ANIL SHARMA Vs. STATE OF U P
April 6, 2007
ANIRUDDHA SINGH Vs. RADHEY SHYAM
July 24, 2007
ANIRUDDHA SINGH S/O RADHA KRISHNA SINGH Vs. STATE OF UTTAR PRADESH
May 16, 2007
ANIRUDH LAL AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
February 21, 2007
ANIRUDHA RASTOGI Vs. STATE OF U P
February 21, 2007
ANISH KUMAR CHAHAR Vs. AUTHORIZED CONTROLLER P M V POLYTECHNIC MATHURA
July 10, 2007
ANITA Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P AT ALLAHABAD
February 2, 2007
ANITA JINDAL Vs. STATE OF U P
April 30, 2007
ANJANI PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
November 28, 2007
ANJU Vs. STATE OF U P
May 21, 2007
ANJU REKHI Vs. CANTONMENT EXECUTIVE OFFICER CANTONMENT BOARD RANIKHET
June 13, 2007
ANJUMAN ISLAMIA LAKHIMPUR Vs. CHANDRA PRAKASH PITARIA
April 6, 2007
ANKUR ALIAS BOBBY Vs. STATE OF U P
February 1, 2007
ANKUR YADAV Vs. STATE OF U.P. AND OTHERS
September 20, 2007
ANOOP KUMAR NIRANJAN Vs. STATE OF U P
August 14, 2007
ANOOP KUMAR TIWARI Vs. STATE OF U P
July 9, 2007
ANOOP SINGH Vs. STATE OF U P
August 10, 2007
ANSAL PAPERS THROUGH ITS DIRECTOR SRI DEEPAK ANSAL Vs. STATE OF U P
July 13, 2007
ANSHU SEHGAL Vs. STATE OF U P
November 27, 2007
ANUJ KUMAR SINGH Vs. STATE OF U P
January 24, 2007
ANURAG PATHAK Vs. STATE OF U P
October 12, 2007
ANWAR Vs. STATE
August 24, 2007
ANWAR ALI Vs. STATE OF U P
January 18, 2007
ANWARAHMAD Vs. STATE OF U P
December 17, 2007
ARCHANA ANAND Vs. STATE OF U P
April 24, 2007
ARI VIJAY SINGH Vs. STATE F U P
August 2, 2007
ARIF HUSAIN Vs. ADDITIONAL DISTRICT JUDGE S J E C ACT ETAWAH
December 3, 2007
ARIMARDAN Vs. STATE OF U P
September 14, 2007
ARIMARDAN; UMESH CHANDRA; SATIRAM; DASHRATH MAURYA; AWSERI; DHARMENDRA; KAILASH NARAIN; PREM SUDHAR PATEL; GUDDOO ALIAS NITIN SINGH; SURAJ MAL Vs. STATE OF U P
January 10, 2007
ARIYA PRITINDH SABHA SOCIETY U.P. THROUGH ANAND PRAKASH Vs. RAGHUBAR DAYAL AND ANOTHER
May 16, 2007
ARJUN PRASAD Vs. SAMEER JAHAN BEGUM
August 16, 2007
ARTHERTON MILLS COMPANY AN UNIT OF N T C U P LTD Vs. STATE OF U P
May 25, 2007
ARUN KUMAR Vs. STATE OF U P
January 10, 2007
ARUN KUMAR Vs. STATE OF UTTARANCHAL
August 29, 2007
ARUN KUMAR Vs. STATE OF U P
April 9, 2007
ARUN KUMAR SON OF SRI RAM SHARAN Vs. THE PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE
March 7, 2007
ARUN SINGH Vs. STATE OF U P
August 9, 2007
ARVIND Vs. STATE O
November 13, 2007
ARVIND Vs. STATE OF U P
March 8, 2007
ARVIND KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 31, 2007
ARVIND KUMAR RAM Vs. STATE OF U P
September 6, 2007
ARVIND KUMAR SINHA Vs. STATE OF U P
September 20, 2007
ARYA PRATIBHA CHOUDHARY AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 18, 2007
ASGHAR ALI AND ANOTHER Vs. STATE
May 31, 2007
ASHA DEVI Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
March 20, 2007
ASHA INDUSTRIES Vs. COMMISSIONER, TRADE TAX
December 20, 2007
ASHA MISHRA Vs. UNION OF INDIA
May 18, 2007
ASHA RAM JAIN Vs. IXTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
September 3, 2007
ASHA SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
April 13, 2007
ASHA SINGH Vs. STATE OF U P
May 25, 2007
ASHARFI DEVI Vs. JAGDISH KUMARI
August 22, 2007
ASHARFI DEVI Vs. STATE OF U P
April 23, 2007
ASHFAQ Vs. STATE OF U P
December 11, 2007
ASHFAQ ALI Vs. RAUNAK ALI AND OTHERS
October 4, 2007
ASHIF Vs. STATE OF U P
January 24, 2007
ASHISH ELECTRONICS Vs. COMMISSIONER OF TRADE TAX
August 21, 2007
ASHISH KUMAR Vs. STATE OF U P
July 9, 2007
ASHISH KUMAR Vs. STATE OF U.P. AND OTHERS
March 23, 2007
ASHISH KUMAR RAI Vs. PRINCIPAL ALLAHABAD DEGREE COLLEGE ALLAHABAD
February 23, 2007
ASHISH MANI TRIPATHI Vs. STATE OF U P
May 21, 2007
ASHISH TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
January 11, 2007
ASHOK IRON AND STEEL MILLS Vs. CEGAT, NEW DELHI
March 9, 2007
ASHOK K AGGARWAL Vs. STATE OF U P
December 17, 2007
ASHOK KUMAR Vs. U.P. STATE WAREHOUSING CORPORATION LTD.
September 3, 2007
ASHOK KUMAR Vs. ASSISTANT GENERAL MANAGER SYNDICATE BANK
April 25, 2007
ASHOK KUMAR Vs. SHIV MANGAL SINGH
March 16, 2007
ASHOK KUMAR Vs. STATE OF U P
October 3, 2007
ASHOK KUMAR Vs. XLTH ADDITIONAL DISTRICT JUDGE, BULONDSHAHAR AND OTHERS
July 10, 2007
Ashok Kumar & Others Vs. Sultan Khan
August 17, 2007
ASHOK KUMAR AGARWAL SON OF MOOL CHAND AGARWAL Vs. COMMISSIONER OF INCOME-TAX
February 26, 2007
ASHOK KUMAR DIXIT Vs. STATE OF U P
March 30, 2007
ASHOK KUMAR DIXIT Vs. SECRETARY AND GENERAL MANAGER ZILA SAHKARI BANK LTD
August 17, 2007
ASHOK KUMAR DIXIT Vs. STATE OF U P
January 22, 2007
ASHOK KUMAR GUPTA Vs. STATE OF U P
August 3, 2007
ASHOK KUMAR GUPTA Vs. STATE OF U P
September 18, 2007
ASHOK KUMAR GUPTA Vs. STATE OF U P
September 5, 2007
ASHOK KUMAR RANA Vs. STATE OF U P
September 14, 2007
ASHOK KUMAR SHARMA Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAILWAYS
May 2, 2007
Ashok Kumar Sharma and others Vs. Union of India and others
May 4, 2007
ASHOK KUMAR TRIPATHI Vs. STATE OF U P
October 24, 2007
ASHOK KUMAR TRIPATHI Vs. UNION OF INDIA
May 18, 2007
ASHOK SINGH KACHHWAH Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY AND OTHERS
March 26, 2007
ASHOK YADAV Vs. STATE OF U.P. AND ANOTHER
April 10, 2007
ASHOKA FOODS AND DE-HYDRED SANSTHAN Vs. STATE OF U P
August 17, 2007
ASHU NANDAN SINGH Vs. STATE OF U P
May 2, 2007
ASHUTOSH KUMAR DWIVEDI Vs. UNION OF INDIA
March 28, 2007
ASHUTOSH SHUKLA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS AND ORS.
February 28, 2007
Ashwani Kumar Vs. New India Assurance Co
April 17, 2007
ASHWANI KUMAR Vs. VIDYA
January 11, 2007
ASHWANI KUMAR JAIN Vs. CESTAT
July 3, 2007
ASHWANI KUMAR TIWARI Vs. STATE OF U P
November 2, 2007
ASIAN PETRO CHEMICALS Vs. COMMISSIONER OF TRADE TAX
October 9, 2007
ASIATIC AGRO PRODUCT PVT. LTD Vs. COMMISSIONER, TRADE TAX
September 26, 2007
ASIF HUSSAIN Vs. STATE OF U P
February 14, 2007
ASLAM ALIAS GUDDU Vs. STATE OF U P
May 25, 2007
Asma Nayyar (Km.) and others Vs. State of U.P. and others
May 2, 2007
ASREY Vs. STATE OF U. P.
May 9, 2007
ASSOCIATION OF MANAGEMENT STUDIES MEERUT Vs. MEERUT DEVELOPMENT AUTHORITY MEERUT
November 16, 2007
ASSOTECH REALTY PVT LTD Vs. STATE OF UTTAR PRADESH
March 23, 2007
ATAR SINGH Vs. STATE OF U.P.
March 13, 2007
ATEEQ AHMAD Vs. STATE OF U P
July 3, 2007
ATIHARSH MOHAN Vs. BANARAS HINDU UNIVERSITY VARANASI
December 20, 2007
ATUL CHAND TYAGI Vs. ZILA SAHKARI FEDERATION LTD
February 1, 2007
ATUL KUMAR JAIN Vs. CANTT BOARD MEERUT CANTT
February 9, 2007
ATUL KUMAR SINGH Vs. DEPUTY DIRECTOR FISHERIES KANPUR DIVISION
September 27, 2007
ATUL NAUTIYAL Vs. STATE OF UTTARANCHAL
March 12, 2007
ATUL NIGAM Vs. STATE OF U P
September 17, 2007
AUTO SALES PROPERTIES Vs. COMMISSIONER OF INCOME TAX
July 16, 2007
AVINASH YADAV Vs. UNION OF INDIA
April 11, 2007
AVNISH AGARWAL Vs. STATE OF U.P. & ANR.
November 15, 2007
AVNISH CHANDRA SRIVASTAVA Vs. STATE OF U P
February 13, 2007
AVNISH JAIN Vs. STATE OF UTTARANCHAL
March 22, 2007
Avnish Singh Vs. State of U. P. and others
April 18, 2007
AWADH NARESH SHARMA Vs. STATE OF U P
November 22, 2007
AWADHESH BADHAULIYA ALIAS TARUN Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE E C ACT JALAUN AT ORAI AND
August 14, 2007
AWADHESH KUMAR Vs. STATE OF U P
May 14, 2007
AWADHESH KUMAR Vs. STATE OF U P
April 14, 2007
Awadhesh Kumar Katiyar Vs. District Inspector of Schools, Kanpur and another
April 30, 2007
AWADHESH KUMAR TIWARI Vs. BANDA DISTRICT CO OPERATIVE BANKLTD
May 8, 2007
AWADHESH UPADHYAY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
July 18, 2007
AWINESH Vs. STATE OF U P
May 30, 2007
AYUB ALI Vs. TAHIR AHMAD KHAN
October 25, 2007
AZIMULLAH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
August 17, 2007
AZIZ Vs. NASIR
July 4, 2007
B K TIWARI Vs. STATE OF U P
June 19, 2007
B M SONI Vs. ASHOK AGARWAL
March 20, 2007
B R TRADING COMPANY Vs. DHARAM RAJ SAHU
December 6, 2007
B. AGARWAL STONE PRODUCT LIMITED THROUGH ITS MANAGING DIRECTOR, BIRSH BHAN AGARWAL S/O THANDI RAM AGARWAL Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ ANUBHAG, GOVERNMENT OF U.P.
July 20, 2007
B.M. CEMENT PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX AND DIVISIONAL LEVEL COMMITTEE
April 4, 2007
BABA KINARAM AGHOREPITH RAMSHALA Vs. STATE OF U.P. AND ORS.
March 29, 2007
BABENDRA ALIAS BABBU Vs. STATE OF U P
March 30, 2007
BABITA Vs. STATE OF U P
May 8, 2007
BABLEE ALIAS JAIPAL Vs. STATE OF U P
January 4, 2007
BABLOO Vs. STATE OF U P
February 9, 2007
BABLOO Vs. MUNNA LAL VERMA
August 22, 2007
BABLOO Vs. STATE OF U P
November 16, 2007
BABLU ALIAS BABUWA SONEKAR Vs. STATE OF U P
September 12, 2007
BABLU ALIAS FURQAN Vs. STATE
November 2, 2007
BABOO LAL RAJPOOT Vs. STATE OF U P
April 27, 2007
BABU KABARI Vs. IQBAL HUSSAIN
May 2, 2007
BABU LAL Vs. IRRIGATION DEPARTMENT U P LUCKNOW
April 25, 2007
BABU LAL Vs. STATE OF U P
February 8, 2007
BABU RAM Vs. DISTRICT MAGISTRATE SITAPUR
April 6, 2007
BABU RAM Vs. STATE OF U P
March 21, 2007
BABU RAM Vs. STATE OF U P
March 12, 2007
BABU RAM Vs. STATE OF U.P.
July 13, 2007
BABU RAM SHARMA Vs. UNION OF INDIA
May 22, 2007
BABU RAM SHIKSHA PRASAR SAMIT Vs. DEPUTY REGISTRAR, FIRM, SOCIETIES AND CHITS AND KRIPAL SINGH, ALLEGED MANAGER, SRI BABU RAM SHIKSHA PRASAR SAMITI (REGISTERED SOCIETY)
September 14, 2007
BACHCHA Vs. STATE OF U P
August 3, 2007
BACHCHA ALIAS SIDHA GOPAL Vs. STATE OF U P
November 14, 2007
BACHCHU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
April 11, 2007
BACHCHU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
March 11, 2007
BADAM SINGH Vs. STATE OF U P
January 5, 2007
BADAN SINGH AND RAM DAS Vs. STATE O
November 29, 2007
BADAR ALAM Vs. STATE OF U P
February 8, 2007
BADARUDDIN Vs. STATE OF U P
November 24, 2007
BADDU SINGH ALIAS SATY VIR SINGH Vs. STATE O
August 27, 2007
BADRI VISHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
January 9, 2007
BADSHAH ALIAS DAL CHANDRA AND RAM SWARUP PRADHAN Vs. STATE OF U P
January 3, 2007
BADSHAH KHAN Vs. SHREE NARAIN DHARAMSHALA PVT TRUST
March 7, 2007
BADSHAH KHAN Vs. SHREE NARAIN DHARAMSHALA PRIVATE TRUST
April 7, 2007
BAGATIMPEX PVT. LTD Vs. COMMISSIONER OF TRADE TAX
October 26, 2007
BAGHELA ALIAS RAM SWAROOP KURMI SON OF SRI SURAJ PAL Vs. STATE OF U.P.
March 16, 2007
BAIJNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION CAMP AT GHYANPUR
May 22, 2007
BAL GOVIND SONKAR Vs. STATE OF U P
December 17, 2007
BAL KISHAN Vs. ZILA BASIC SHIKSHA ADHIKARI FIROZABAD
May 22, 2007
BAL KRISHNA SON OF SRI GURU PRASAD Vs. THE STATE OF U.P. THROUGH ITS SECRETARY, URBAN DEVELOPMENT
February 14, 2007
BAL KRISHNA VERMA Vs. VITH ADDL DISTRICT JUDGE JHANSI
December 17, 2007
BAL MUKUND Vs. STATE OF U P
April 24, 2007
BAL MUNI Vs. COMMITTEE OF MANAGEMENT SARASWATI VIDYA MANDIR
April 27, 2007
BALAK NATH Vs. STATE OF U P
March 9, 2007
BALAKRAM BAJPAI Vs. ADDL DISTT JUDGE SHAHJAHANPUR
January 18, 2007
BALBIR SINGH Vs. STATE OF U P
May 22, 2007
BALBIR SINGH Vs. CHAIRMAN/MANAGING DIRECTOR BANK OF INDIA MUMBAI
September 27, 2007
Balbir Singh Vs. Shobha Kashyap
October 10, 2007
BALDEO AND OTHERS Vs. STATE OF U.P.
July 27, 2007
BALDEO SINGH Vs. STATE OF U P
November 13, 2007
BALDEV SINGH Vs. STATE OF U P
December 4, 2007
BALESHWAR SINGH Vs. SPECIAL SECRETARY MAWANA SAHKARI GANNA VIKAS SAMITILTD
April 23, 2007
BALJI CHATURVEDI Vs. U.P. POWER CORPORATION LTD. AND OTHERS
August 17, 2007
BALJIT Vs. STATE OF U P
October 8, 2007
BALLI AND ORS. Vs. SMT. SHANTI DEVI AND ANR.
April 23, 2007
BALLU Vs. SHANTI DEVI
April 23, 2007
BALRAMPUR CHINI MILLS LTD Vs. STATE OF U P
January 5, 2007
BALWANT Vs. STATE OF U P
November 23, 2007
BANARASI LAL Vs. STATE
March 12, 2007
BANK OF BAROADA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 8, 2007
BANK OF BARODA Vs. NAINITAL SEEDS CORPORATION
May 15, 2007
BANK OF INDIA RET EMPLOYEES WELFARE ASSN Vs. BANK OF INDIA
May 17, 2007
BANKESHWAR PANDEY Vs. STATE OF U P
April 25, 2007
BANS BAHADUR Vs. STATE OF U P
August 9, 2007
BANSAL AND CO AGRA Vs. TRADE TAX OFFICER SECTOR 11 AGRA
September 11, 2007
BANSHIDHAR YADAV Vs. STATE OF U P
March 26, 2007
BANWARI Vs. STATE O
August 3, 2007
BANWARI ALIAS BANAI SINGH Vs. STATE OF U P
March 9, 2007
BANWARI SINGH CHAUHAN Vs. STATE OF U P
May 9, 2007
BAR ASSOCIATION OF ADVOCATES BELONGINGTO RURAL INDIA Vs. UNION OF INDIA
November 2, 2007
BARAHASAINI VIDYALAYASAMITI CHHATA, MATHURA Vs. STATE OF U.P. AND OTHERS
September 28, 2007
BARATI LAL Vs. NATTHU
February 26, 2007
BARKAT Vs. STATE OF U P
May 8, 2007
BARU Vs. SECOND ADDITIONAL DISTRICT JUDGE
March 16, 2007
BAS DEO GUPTA Vs. SAVITRI DEVI
July 10, 2007
Basant Lal Vs. State of U.P. and others
April 2, 2007
BASANTI DEVI (SMT.) AND OTHERS Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE, BALLIA
September 7, 2007
BASHISHT SINGH YADAV Vs. STATE OF U P
April 18, 2007
BASSO BEGUM Vs. RENT CONTROL AND EVICTION OFFICER IV KANPUR NAGAR
April 11, 2007
BASTI SUGAR MILLS CO LTD Vs. STATE OF U P
December 19, 2007
BATESHWARI Vs. STATE O
December 6, 2007
BATORAN MAHTO Vs. STATE O
September 17, 2007
BAURAM ALIAS DUKHAN Vs. MUNNI AND
December 4, 2007
BAUVA @ VIRENDRA SINGH Vs. STATE OF U P
January 31, 2007
BAYER INDIALTD Vs. STATE OF U P
January 29, 2007
BECHAN DEO PANDAY AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 22, 2007
BECHAN RAM YADAV Vs. DEPUTY DIRECTOR OF EDUCATION
April 25, 2007
BECHAN SINGH Vs. PRESCRIBED AUTHORITY/SPECIAL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
April 20, 2007
BECHU Vs. DEPUTY DIRECTOR CONSOLIDATION AND OTHERS.
May 7, 2007
BEHARI LAL Vs. STATE OF U P
May 14, 2007
BENI MADHO Vs. RAJESHWARI TAWAIF
August 9, 2007
BETA LAL Vs. STATE OF U P
April 23, 2007
BETIVEEN SURAJ BHAN Vs. 7TH ADDL DISTRICT JUDGE COURT NO 8 MEERUT
October 25, 2007
BETWEEN AFZAL ALIM Vs. ABDUL MUGHNI
November 2, 2007
BEW SHAKUREY ALIAS KAMRUL NISHA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
February 14, 2007
BHAGWAN DAS Vs. STATE OF U P
March 29, 2007
BHAGWAN DAS Vs. LALA PRATAP BHAN AGARWAL
March 12, 2007
BHAGWAN DAS Vs. STATE OF U P
March 1, 2007
BHAGWAN DAS Vs. DISTRICT JUDGE AZAMGARH
July 31, 2007
BHAGWAN DAS Vs. STATE OF U P
July 16, 2007
BHAGWAN DAS Vs. MALIA
January 11, 2007
BHAGWANTI BAI Vs. SHIV KUMAR GUPTA
February 15, 2007
BHAGWATI DEVI (SMT.) AND OTHERS Vs. SARDAR PARAMJEET SINGH
July 30, 2007
BHAGWATI PRASAD AGRAWAL Vs. RAMA SHANKER AND OTHERS
May 25, 2007
BHAGWATI PRASAD VERMA Vs. STATE OF U P
September 10, 2007
BHAIRAV DATTA DOBARIYAL Vs. BOARD OF DIRECTORS DISTRICT COOPERATIVE BANK LTD
May 16, 2007
BHAJAN LAL Vs. BAL GOVIND
July 17, 2007
BHAJAN LAL Vs. BAL GOVIND
July 18, 2007
BHAJAN LAL Vs. STATE OF U P
April 19, 2007
BHAN PRAKASH Vs. SHUSHEEL KHARBANDA AND OTHERS
January 22, 2007
BHANU PRATAP GANGWAR Vs. STATE OF U P
August 24, 2007
BHANU PRATAP PANDEY Vs. DISTRICT MAGISTRATE BANDA
January 12, 2007
BHANU PRATAP SINGH Vs. COLLECTOR GHAZIPUR
December 4, 2007
BHANU PRATAP SINGH Vs. COLLECTOR GHAZIPUR
April 12, 2007
BHARAT Vs. COMMISSIONER AZAMGARH DIVISION AZAMGARH
January 29, 2007
BHARAT ELECTRICALS Vs. ADDL CIVL JUDGE SITAPUR
August 6, 2007
BHARAT ELECTRICALS KANPUR Vs. STATE OF U P
August 30, 2007
BHARAT ELECTRONICS LTD Vs. LABOUR COURT GAZIABAD
January 22, 2007
BHARAT OIL INDUSTRIES Vs. STATE OF U P
December 14, 2007
BHARAT PETROLEUM CORPORATION LTD Vs. RAMAVATI DEVI
January 4, 2007
BHARAT SINGH Vs. STATE OF U P
July 26, 2007
BHARTI RAJ Vs. SUMESH SACHDEO
April 24, 2007
BHARTI SAGAR Vs. STATE OF U P
April 27, 2007
BHARTIYA JEEVAN BIMA NIGAM GORAKHPUR Vs. ACHINT KUMAR LAHARI
January 22, 2007
BHAWANI DATT JOSHI SON OF SRI J.N. JOSHI Vs. THE STATE OF U.P. THROUGH SECRETARY, HIGHER EDUCATION, GOVERNMENT OF U.P.,
July 6, 2007
BHEEM BAHADUR ALIAS KANA Vs. STATE OF U.P.
May 18, 2007
BHEEMAL Vs. STATE OF U P
April 3, 2007
BHOLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 18, 2007
BHOLA NATH CARPETS (PVT.) LTD Vs. COMMISSIONER OF INCOME TAX
July 13, 2007
BHOLA NATH GUPTA Vs. SPECIAL JUDGE A D J RAMPUR
October 4, 2007
BHOLA SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
February 23, 2007
BHOLA YADAV Vs. STATE OF U P
February 26, 2007
BHOLE BABA DAIRY INDUSTRIES LTD Vs. STATE OF U.P.
October 11, 2007
BHOODEV KUMAR MAJHI Vs. STATE OF U P
February 2, 2007
BHOOP SINGH Vs. STATE OF U.P. AND OTHERS
January 22, 2007
BHOOP SINGH BHATI Vs. VIIITH ADDITIONAL DISTRICT JUDGE BULANDSHAHAR
December 14, 2007
BHOOPENDRA SINGH Vs. UTTAR PRADESH SARKAR
July 13, 2007
BHOPAL Vs. STATE OF U P
August 29, 2007
BHOPAL SINGH Vs. NEPAL SINGH
December 12, 2007
BHRIGHU NATH Vs. BEILA
April 16, 2007
BHUJARAT YADAV Vs. UNION OF INDIA
August 17, 2007
BHULLAN Vs. D.D.C., GHAZIPUR AND OTHERS
August 27, 2007
BHULLU Vs. STATE O
August 9, 2007
BHUPENDRA Vs. STATE OF U P
July 16, 2007
BHUPENDRA SINGH Vs. STATE OF U P
August 17, 2007
BHUREY SINGH Vs. STATE OF U P
July 19, 2007
BHUREY SINGH SON OF TRILOK SINGH Vs. STATE OF U P
May 23, 2007
BHUSHAN STEEL AND STRIPS LIMITED THROUGH ITS DIRECTOR P K AGRAWAL SON OF LATE M L AGRAWAL Vs. UNIION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF FINANCE (DEPTT OF REVENUE); COMMISSIONER, CENTRAL EXCISE; ADDITIONAL COMMISSIONER (ADJ), CENTRAL EXCISE AND ADDITIONAL DIRECTOR GENERAL, CENTRAL EXCISE INTILLEGENCE
March 1, 2007
BHUWAN PRATAP SINGH Vs. DISTRICT JUDGE BALLIA
April 10, 2007
BIHARI ENGINEERING WORKS Vs. COMMISSIONER OF TRADE TAX
December 20, 2007
BIJENDER SINGH Vs. STATE OF U P
February 9, 2007
BIKAU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 10, 2007
BILLU JAIN Vs. STATE OF U P
September 3, 2007
BINU SINHA Vs. STATE OF U P
August 16, 2007
BIRA Vs. STATE
August 23, 2007
BIRBAL Vs. NAND KUMAR
October 10, 2007
BIRJU @ MANMOHAN AND OTHERS Vs. SMT. SUKHBIRI DEVI
September 12, 2007
BIRMA DEVI Vs. STATE
September 28, 2007
BISHAMBHAR SAHAI Vs. GHAMANDI LAL
July 2, 2007
BISHAN SINGH AND ORS (IN JAIL) Vs. STATE OF U P
June 22, 2007
BISHOP JOHNSON SCHOOL AND COLLEGE CIVIL LINES ALLAHABAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL U P AT ALLAHABAD
March 2, 2007
BISHWANATH RAI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
April 24, 2007
BISWANATH DAS Vs. BIJOY SINHA ROY
September 12, 2007
BOARD OF BASIC EDUCATION U P ALLAHABAD Vs. VITH ADDL DISTT AND SESSIONS JUDGE KANPUR NAGAR
July 26, 2007
BOBYS' RESTAURANT Vs. COMMISSIONER, TRADE TAX
September 26, 2007
BRAHAM SINGH Vs. STATE OF U.P.
March 21, 2007
BRAHMA DUTTA SHARMA Vs. STATE OF U P
November 29, 2007
BRAHMA NAND SATI Vs. STATE OF UTTARAKHAND
December 5, 2007
BRAHMAWARTA COMMERCIAL CO Vs. RAJENDRA KUMAR DIXIT & ORS.
February 27, 2007
BRAHMPAL SINGH Vs. STATE OF U P
August 24, 2007
BRAJ KISHOR VERMA Vs. STATE OF U P
May 21, 2007
BRIGADIER AMITABHA Vs. STATE OF U.P. AND OTHERS
July 25, 2007
BRIJ BAHADUR SINGH YADAV Vs. STATE OF U P
August 10, 2007
BRIJ BHUSHAN DAS BHARGAVA Vs. STATE OF U P
September 7, 2007
BRIJ BHUSHAN DUBEY Vs. STATE INFORMATION COMMISSION LUCKNOW
November 27, 2007
BRIJ BIHARI LAL Vs. CHAIRMAN U P PUBLIC SERVICE COMMISSION
July 6, 2007
BRIJ GOPAL BINNANI Vs. RUKMINI DEVI
August 7, 2007
BRIJ LAL Vs. STATE OF U P
June 7, 2007
BRIJ LAL KHABARI S/O ASHA RAM Vs. STATE OF U P AND RAJENDRA PRASAD, FOREST GUARD, AIT RANGE
November 27, 2007
BRIJ MOHAN Vs. STATE OF U P
May 10, 2007
BRIJ MOHAN SAXENA Vs. SMT. SUDESH BERY
July 31, 2007
BRIJ MOHAN SHARMA Vs. PRESCRIBED AUTHORITY AND ANR.
May 17, 2007
BRIJ MOHAN TRIPATHI Vs. STATE OF U.P. AND OTHERS
March 29, 2007
BRIJ PAL Vs. STATE OF UTTAR PRADESH
August 23, 2007
BRIJENDRA NATH SINGH Vs. UNION OF INDIA
May 18, 2007
Brijendra Prakash Kulshrestha Vs. Director of Education,U.P.at Allahabad & Ors.
February 1, 2007
BRIJENDRA TIWARI Vs. STATE OF U P
May 16, 2007
BRIJRAJ SINGH Vs. STATE OF U P
May 22, 2007
BRIJVEER Vs. STATE OF U P
November 21, 2007
BRITISH INDIA CORPORATION LTD Vs. STATE OF U P
May 23, 2007
BUCKEYE MACHINES PRIVATE LTD. Vs. UNION OF INDIA
July 10, 2007
BUDHI Vs. STATE O
July 28, 2007
BUDHIMAN SINGH Vs. STATE O
December 4, 2007
BUNDA SHAH Vs. STATE OF U P
April 12, 2007
BURHAN Vs. STATE OF U P
March 21, 2007
BUS TATA TAXI TEMPO DRIVER AND OWNERS KALYAN SAMITI Vs. STATE OF U.P. AND OTHERS
September 18, 2007
C.L. GUPTA AND SONS AND ANOTHER Vs. CHAIRMAN, NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITIES AND ANOTHER
November 16, 2007
CANARA BANK Vs. SANJAY TRADING CO
May 11, 2007
CASTROL INDIA LIMITED Vs. COMMISSIONER OF TRADE TAX
September 27, 2007
CATTLE REMEDIES Vs. LICENSING AUTHORITY DIRECTOR OF UNANI SERVICES
January 18, 2007
CENTRAL CO-OPERATIVE CONSTRUCTION AND DEVELOPMENT DIVISION LTD Vs. STATE OF U P
January 10, 2007
CENTURY TEXTILE AND INDUSTRIES LTD Vs. UNION OF INDIA
February 5, 2007
CHAILU Vs. STATE OF U P
August 18, 2007
CHAIRMAN DISTRICT BOARD BULANDSHAHR Vs. LABOUR COURT-II AND A
December 10, 2007
CHAKRESH SHARMA Vs. STATE OF U P
August 22, 2007
CHAMAN Vs. STATE OF U P
August 10, 2007
CHANAN LAL SACHDEV Vs. GOPAL DAS CHOPRA
September 26, 2007
CHANCHAL KUMAR UPADHYAYA Vs. UNION OF INDIA
April 23, 2007
CHANDA Vs. STATE OF U P
April 24, 2007
CHANDA DEVI Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
July 25, 2007
CHANDAN KUMAR Vs. REGISTRAR B H U
July 5, 2007
CHANDER Vs. STATE OF U P
September 3, 2007
CHANDI DAS DHARA Vs. CITY MAGISTRATE, VARANASI AND OTHERS
May 17, 2007
CHANDRA BALLABH NAINWAL Vs. MOHAMMAD SADAB
November 5, 2007
CHANDRA BHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
January 18, 2007
CHANDRA CHIKAN PRODUCTS Vs. COMMISSIONER OF INCOME TAX
July 31, 2007
CHANDRA JOTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
August 16, 2007
CHANDRA KISHORI Vs. STATE OF U P
March 7, 2007
CHANDRA KUMAR Vs. STATE O
October 3, 2007
CHANDRA PAL SHUKLA Vs. LABOUR COURT V KANPUR
January 5, 2007
CHANDRA PAL SINGH Vs. STATE OF U P
April 27, 2007
Chandra Pal Singh Vs. Zonal General Manager (Eastern Zone) U.P.S.R.T.C., Varanasi and Ors.
October 8, 2007
CHANDRA PRAKASH Vs. STATE OF U P
April 13, 2007
CHANDRA PRAKASH SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
July 31, 2007
CHANDRA SHEKHAR Vs. STATE OF U P
August 30, 2007
CHANDRA SHEKHAR Vs. DISTRICT JUDGE BANDA
August 3, 2007
CHANDRA SHEKHAR SINGH Vs. KULWANT SINGH
March 13, 2007
CHANDRA VEER SINGH Vs. S D M BAGHPAT MEERUT
April 17, 2007
CHANDRAKALA Vs. BLOCK EDUCATION OFFICER KARANPRAYAG
September 21, 2007
CHANDRAM PRASAD GUPTA Vs. SHYAM BEHARI SHUKLA AND ANOTHER
April 23, 2007
CHANDRAPAL Vs. STATE OF U.P.
May 10, 2007
CHANDRAPAL SON OF JAI SINGH Vs. STATE OF U.P.
November 29, 2007
CHANDRAWATI Vs. COMMISSIONER OF INCOME TAX
March 12, 2007
CHANDRAWATI DEVI Vs. DIRECTOR OF CONSOLIDATION SIDDHARTHNAGAR
August 7, 2007
CHANDRAWATI DEVI Vs. SPECIAL JUDGE S C /S T ACT GORAKHPUR AND A
January 31, 2007
CHANDRESH NATH SINGH BAGHEL Vs. BHAGWAN SINGH SISODIA
September 27, 2007
CHANDRIKA Vs. D.C. DEORIA AND OTHERS
September 17, 2007
CHANDRIKA SINGH Vs. STATE OF U P
April 16, 2007
CHANDU LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
March 30, 2007
CHARAN SINGH Vs. STATE OF UTTARANCHAL
March 19, 2007
CHARMA INDIA PVT LTD Vs. S D M DADRI DISTRICT GAUTAMBUDH NAGAR
March 15, 2007
CHATURGHUN Vs. DHANPATI RAI
August 30, 2007
CHATURI AND OTHERS Vs. STATE OF U.P.
June 27, 2007
CHATURI LAL Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
November 23, 2007
CHAUBEY OVERSEAS CORPORATION Vs. COMMISSIONER OF INCOME TAX
October 9, 2007
CHCHANGUR Vs. STATE OF U P
April 25, 2007
CHETNA CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
February 22, 2007
CHHABILA YADAV Vs. STATE OF U P
March 28, 2007
CHHANGUR AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
April 12, 2007
CHHANGURA Vs. MATA PRASAD AND
May 16, 2007
CHHATRA DHARI PRASAD AND OTHERS Vs. ANIL KUMAR GAUTAMAND OTHERS
January 4, 2007
CHHEDI GOSAIN Vs. RAM KINKAR PANDEY AND ORS.
July 18, 2007
CHHEDILAL Vs. RAJARAM
August 13, 2007
CHHOTEY LAL Vs. U P ZILADHIKARI DEORIA
August 13, 2007
CHHOTEY LAL Vs. STATE OF U P
August 1, 2007
CHHOTEY LAL PASWAN Vs. STATE OF U.P AND OTHERS
March 15, 2007
CHHOTEY LAL SHUKLA Vs. IXTH ADDL DISTRICT JUDGE KANPUR NAGAR
May 22, 2007
CHHOTEY LAL YADAV Vs. STATE O
November 6, 2007
CHILWARIASUGARS PRIVATE LIMITED Vs. STATE OF U.P. AND OTHERS
January 12, 2007
CHIRAG ALI Vs. STATE OF U P
August 24, 2007
CHOKRAYAT COLD STORAGE Vs. COMMISSIONER TRADE
March 13, 2007
CHOTTE Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
April 30, 2007
CHRISTIAN HOSPITAL AZAMGARH Vs. STATE OF U P
May 14, 2007
CHUNNE @ GULAM JILANI AND ORS. Vs. ADDL. DISTRICT JUDGE AND ORS.
August 6, 2007
Chunni Lal Vs. Dullar & Ors.
December 7, 2007
CHUNNI LAL AND ANOTHER Vs. DISTRICT JUDGE, LALITPUR AND OTHERS
November 30, 2007
CHUNNILAL Vs. DULLAR
July 12, 2007
CHUNNU ALIAS AVINASH Vs. STATE OF UTTAR PRADESH
August 29, 2007
CICILIA CHANNI Vs. 1ST ADDITIONAL DISTRICT JUDGE NAINITAL
May 2, 2007
CIT Vs. WILLARD INDIA LTD
May 22, 2007
CIT Vs. BISAULI TRACTORS
May 18, 2007
CIT Vs. SHADI LAL ENTERPRISES LTD
April 16, 2007
CITY INFRASTRUCTURE (INDIA) PVT. LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY, GAUTAM BUDH NAGAR AND OTHERS
May 8, 2007
CO Vs. STATE OF U.P. AND OTHERS
April 9, 2007
COLLECTOR OF CENTRAL EXCISE, ALLAHABAD Vs. RAM SARUP ELECTRICALS LTD. AND ANOTHER
May 14, 2007
COLLECTOR VARANASI Vs. DARIYAO SINGH
October 11, 2007
COMMISSIONER Vs. GOMIT ICE AND GOLD STORAGE PVT. LTD
February 22, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. KOTHARI PRODUCTS
March 20, 2007
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. KOTHARI PRODUCTS (P) LTD
August 20, 2007
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. KOTHARI PRODUCTS
April 18, 2007
COMMISSIONER OF INCOME TAX Vs. CHANCHAL KATYAL
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMPUTERS LTD.
February 21, 2007
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS AGRAWAL
January 9, 2007
COMMISSIONER OF INCOME TAX Vs. SARVSHRI MEGHDOOT HOTELS (P) LTD.
October 4, 2007
COMMISSIONER OF INCOME TAX Vs. PALIWAL GLASS WORKS
September 11, 2007
COMMISSIONER OF INCOME TAX Vs. K.M. SUGAR MILLS LTD.
May 17, 2007
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR SINGH
May 15, 2007
COMMISSIONER OF INCOME TAX Vs. JAGARAN PRAKASHAN (P) LTD.
May 2, 2007
COMMISSIONER OF INCOME TAX Vs. V.P. AGARWAL, PROP. AGARWAL SCIENTIFIC GLASS
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. ISHWAR DAS MADHO PRASAD
January 2, 2007
COMMISSIONER OF INCOME TAX Vs. GAUR HARI SINGHANIA (IND.)
January 9, 2007
COMMISSIONER OF INCOME TAX Vs. NAVDEEP ARORA
January 2, 2007
COMMISSIONER OF INCOME TAX Vs. KRISHNA TEXTILES
April 27, 2007
COMMISSIONER OF INCOME TAX Vs. GAYATRI GLASS WORKS
April 30, 2007
COMMISSIONER OF INCOME TAX Vs. SETH B D GUPTA
May 2, 2007
COMMISSIONER OF INCOME TAX Vs. DANIN LEATHER PVT LTD
April 27, 2007
COMMISSIONER OF INCOME TAX Vs. SHAMBHOO LAL DAMODAR DAS VARANASI
April 26, 2007
COMMISSIONER OF INCOME TAX Vs. A.M.L. PRICE
April 23, 2007
COMMISSIONER OF INCOME TAX Vs. RED ROSE SCHOOL
February 7, 2007
COMMISSIONER OF INCOME TAX Vs. IQBAL AHMAD L/H OF LATE JULLAN
May 14, 2007
COMMISSIONER OF INCOME TAX Vs. PREM KUMAR
November 20, 2007
COMMISSIONER OF INCOME TAX Vs. SHADI LAL ENTERPRISES LTD
April 9, 2007
COMMISSIONER OF INCOME TAX Vs. SHIVALIK DRUG
August 30, 2007
COMMISSIONER OF INCOME TAX Vs. HANUMAN RICE MILLS
May 2, 2007
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
May 2, 2007
COMMISSIONER OF INCOME TAX Vs. CENTRAL SCIENTIFIC INSTRUMENT CORPORATION
April 27, 2007
COMMISSIONER OF INCOME TAX Vs. INDO TRADERS CORPORATION KATRA BAJI RAO
April 27, 2007
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL TALWAR (MAJ ORS )
December 11, 2007
COMMISSIONER OF INCOME TAX Vs. GULZARI LAL AGRAWAL & SONS
April 9, 2007
COMMISSIONER OF INCOME TAX Vs. KOTHARI PRODUCTS LTD.
May 7, 2007
COMMISSIONER OF INCOME TAX Vs. GOVIND AGENCIES (P) LTD.
August 16, 2007
COMMISSIONER OF INCOME TAX Vs. BABULAL GRANDSONS FAMILY TRUST
May 8, 2007
COMMISSIONER OF INCOME TAX Vs. AGRA BEVERAGES CORPORATION (P) LTD.
November 16, 2007
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. DR. GITA KHANNA
April 5, 2007
COMMISSIONER OF INCOME TAX AGRA Vs. VED PRAKASH AGARWAL
April 27, 2007
COMMISSIONER OF INCOME TAX II KANPUR Vs. BANDA DISTRICT CO-OPERATIVE BANK LTD
December 12, 2007
COMMISSIONER OF INCOME TAX KANPUR Vs. D S BATRA INDL KANPUR
December 5, 2007
COMMISSIONER OF INCOME TAX KANPUR Vs. SWADESH COTTON MILLS CO LTD
April 20, 2007
COMMISSIONER OF INCOME TAX MEERUT Vs. LATE SHRI JANARDHAN DASS
October 4, 2007
COMMISSIONER OF INCOME TAX, KANPUR Vs. ROSHAN LAL TALWAR (MAJ. QRS.), JHANSI
May 1, 2007
COMMISSIONER OF INCOME-TAX Vs. HAJI ABDUL HAMEED
April 12, 2007
COMMISSIONER OF INCOME-TAX Vs. ENTERPRISES INDIA
January 12, 2007
COMMISSIONER OF INCOME-TAX Vs. BHAIYA LAL SHYAM BEHARI
March 15, 2007
COMMISSIONER OF INCOME-TAX Vs. COMILLA MOHAN
January 12, 2007
COMMISSIONER OF INCOME-TAX Vs. BAREILLY DEVELOPMENT AUTHORITY
July 20, 2007
COMMISSIONER OF INCOME-TAX Vs. SOMAYA ORGANICS (INDIA) LTD.
May 8, 2007
COMMISSIONER OF INCOME-TAX Vs. MUNNAKKA DEVI W/O AYODHYA PRASAD
February 26, 2007
COMMISSIONER OF INCOME-TAX Vs. MAHENDRA KUMAR BANSAL
July 20, 2007
COMMISSIONER OF INCOME-TAX Vs. D.P. KANODIA
May 17, 2007
COMMISSIONER OF INCOME-TAX Vs. RENU SAGAR POWER CO. LTD
September 20, 2007
COMMISSIONER OF INCOME-TAX Vs. SIR SHADI LAL ENTERPRISES LTD
May 15, 2007
COMMISSIONER OF INCOME-TAX Vs. AGRA BEVERAGES CORPORATION P. LTD
May 7, 2007
COMMISSIONER OF INCOME-TAX Vs. J.M. AGARWAL TOBACCO CO.
August 27, 2007
COMMISSIONER OF INCOME-TAX Vs. SALEK CHAND AGARWAL
August 13, 2007
COMMISSIONER OF INCOME-TAX Vs. PUSHPA MOHAN
January 3, 2007
COMMISSIONER OF INCOME-TAX Vs. RAM ENTERPRISES
July 31, 2007
COMMISSIONER OF INCOME-TAX Vs. SUSHEELA DEVI AGARWAL
October 24, 2007
COMMISSIONER OF INCOME-TAX Vs. SHARAD SHARMA L/H OF LATE SHRI KANTI SWAROOP SHARMA
July 6, 2007
COMMISSIONER OF INCOME-TAX Vs. SIMBHAOLI INDUSTRIES P. LTD
May 15, 2007
COMMISSIONER OF INCOME-TAX Vs. U.P. STATE HANDLOOM CORPORATION
July 16, 2007
COMMISSIONER OF INCOME-TAX Vs. SATYA NARAIN
April 26, 2007
COMMISSIONER OF INCOME-TAX Vs. LALIT KUMAR GOEL
July 31, 2007
COMMISSIONER OF INCOME-TAX Vs. MOTOR SALES LTD
August 13, 2007
COMMISSIONER OF INCOME-TAX Vs. MENTHA AND ALLIED PRODUCTS P. LTD
August 27, 2007
COMMISSIONER OF INCOME-TAX Vs. SIR SHADI LAL ENTERPRISES LTD
May 16, 2007
COMMISSIONER OF INCOME-TAX, CENTRAL Vs. J K JUTE MILLS CO LTD
August 22, 2007
COMMISSIONER OF TRADE TAX Vs. PACKAGING INNOVATORS
January 9, 2007
COMMISSIONER OF TRADE TAX Vs. VIJENDRA ENGINEERING
January 22, 2007
COMMISSIONER OF TRADE TAX Vs. D.R. ZINDAL
March 1, 2007
COMMISSIONER OF TRADE TAX Vs. J.P. MACHINES SCOOTER DIVISION
August 21, 2007
COMMISSIONER OF TRADE TAX Vs. CONTROL SWITCH GEARS COMPANY LTD
May 11, 2007
COMMISSIONER OF TRADE TAX Vs. ARIHANT TRADING COMPANY
January 9, 2007
COMMISSIONER OF TRADE TAX Vs. AGRAWAL TRADING COMPANY
February 15, 2007
COMMISSIONER OF TRADE TAX Vs. ASHOKA AUTO SALES PVT. LTD.
October 9, 2007
COMMISSIONER OF TRADE TAX Vs. HANS CASTING PVT. LTD.
August 20, 2007
COMMISSIONER OF TRADE TAX, LUCKNOW Vs. JAIN ENTERPRISES
January 10, 2007
COMMISSIONER OF WEALTH TAX Vs. S.M. ARIF
February 20, 2007
COMMISSIONER OF WEALTH TAX Vs. SHAKUNTALA DEVI DALMIA
September 24, 2007
COMMISSIONER OF WEALTH-TAX Vs. KIRAN AGARWAL
March 15, 2007
COMMISSIONER SALES TAX Vs. RAM NARAIN PRATAP NARAIN
March 13, 2007
COMMISSIONER TRADE TAX Vs. FARUQI GLASS INDUSTRIES
April 3, 2007
COMMISSIONER TRADE TAX U P Vs. ADITYA TRADING COMPANY
March 20, 2007
COMMISSIONER TRADE TAX U P LUCKNOW Vs. LAXMI LEATHER CLOTH INDUSTRIES NOIDA
October 9, 2007
COMMISSIONER, SALES TAX Vs. HEERA LAL RAMESH CHANDRA
January 25, 2007
COMMISSIONER, SALES TAX Vs. TATA OIL MILLS CO LTD
September 11, 2007
COMMISSIONER, TRADE TAX Vs. D.C.M. LIMITED
February 22, 2007
COMMISSIONER, TRADE TAX Vs. KANPUR EDIBLES PVT. LIMITED
May 14, 2007
COMMISSIONER, TRADE TAX Vs. MANAVA GRAMODYOG MANDAL
October 1, 2007
COMMISSIONER, TRADE TAX Vs. SRI RAM
September 13, 2007
COMMISSIONER, TRADE TAX Vs. AZAD SCRAP TRADERS
April 12, 2007
COMMISSIONER, TRADE TAX Vs. NEW HOLLAND TRADERS INDIA PVT. LTD
September 26, 2007
COMMISSIONER, TRADE TAX Vs. ANIL KUMAR SINGH
January 5, 2007
COMMISSIONER, TRADE TAX Vs. GOEL INDIA
April 9, 2007
COMMISSIONER, TRADE TAX Vs. ARIHANT TRADERS
February 21, 2007
COMMISSIONER, TRADE TAX Vs. KANPUR TRACTORS PRIVATE LTD
August 31, 2007
COMMISSIONER, TRADE TAX Vs. U.P. STATE AGRO INDUSTRIES
March 15, 2007
COMMISSIONER, TRADE TAX Vs. MOHAN
April 2, 2007
COMMISSIONER, TRADE TAX Vs. YASH UDYOG
March 19, 2007
COMMISSIONER, TRADE TAX Vs. SINGRAULI SUPER THERMAL POWER PROJECT
July 27, 2007
COMMISSIONER, TRADE TAX Vs. GIRJA SHANKER RICE OIL AND FLOUR MILL
September 24, 2007
COMMISSIONER, TRADE TAX Vs. KALA PLASTIC
November 19, 2007
COMMISSIONER, TRADE TAX Vs. MONIKA CRYSTAL
April 5, 2007
COMMISSIONER, TRADE TAX Vs. RAJDUT PAINT LIMITED
September 19, 2007
COMMISSIONER, TRADE TAX Vs. H.C.L. LIMITED
March 12, 2007
COMMISSIONER, TRADE TAX Vs. S/S SUBHAM CANE CRUSHER
March 30, 2007
COMMISSIONER, TRADE TAX Vs. J.J. ENTERPRISES
May 8, 2007
COMMISSIONER, TRADE TAX Vs. PRINCE TOURISTS BUS SERVICE
October 1, 2007
COMMISSIONER, TRADE TAX Vs. DECENT METAL INDUSTRIES
July 4, 2007
COMMISSIONER, TRADE TAX Vs. HINDON RUBBER PVT. LTD.
May 14, 2007
COMMISSIONER, TRADE TAX Vs. P.K. AGRICULTURE INDUSTRIES
May 9, 2007
COMMISSIONER, TRADE TAX Vs. ATMA RAM ROSHAN LAL NANETA
March 28, 2007
COMMISSIONER, TRADE TAX Vs. BOOKMAN INDIA
January 3, 2007
COMMISSIONER, TRADE TAX Vs. BHOLA BHANDAR
September 7, 2007
COMMISSIONER, TRADE TAX Vs. AVADH EXPORT
September 6, 2007
COMMISSIONER, TRADE TAX Vs. REGIONAL MANAGER, U.P.S.R.T.C.
September 12, 2007
COMMISSIONER, TRADE TAX Vs. NAND TRANSPORT CO.
September 14, 2007
COMMISSIONER, TRADE TAX Vs. CHEMICALS AND INSECTICIDES
December 11, 2007
COMMISSIONER, TRADE TAX Vs. TULLU MOTORS PRIVATE LIMITED
September 13, 2007
COMMISSIONER, TRADE TAX Vs. SUBHASH PROJECT AND MARKETING LTD
October 29, 2007
COMMISSIONER, TRADE TAX Vs. NOOR MOHAMMAD
October 9, 2007
COMMISSIONER, TRADE TAX Vs. SEM INDIA COMPANY LIMITED
February 13, 2007
COMMISSIONER, TRADE TAX Vs. BAJRANG LIME WORKS
February 22, 2007
COMMISSIONER, TRADE TAX Vs. VIKRAM TEWARI SON OF MOTI LAL
February 22, 2007
COMMISSIONER, TRADE TAX Vs. S/S BHARTIYA CHARMODHYOG SANGH
February 22, 2007
COMMISSIONER, TRADE TAX Vs. J K SUGAR
February 23, 2007
COMMISSIONER, TRADE TAX Vs. MOHD AZAM KHAN
April 16, 2007
COMMISSIONER, TRADE TAX Vs. S S IRON ROD AND DRAWING FACTORY
May 11, 2007
COMMISSIONER, TRADE TAX Vs. HARJEET KAUR W/O HARVINDER SINGH
May 11, 2007
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS
January 4, 2007
COMMITTEE OF MANAGEMENT ANJUMAN MADARSA NOORUL ISLAM DEHRA KALAN GHAZIPUR Vs. STATE OF U P
April 5, 2007
COMMITTEE OF MANAGEMENT ANTAHPURI VIDYALAYA SHIKSHA SAMITI ANTAHPURI SABALPUR Vs. COMMISSIONER KANPUR REGION KANPUR
December 20, 2007
COMMITTEE OF MANAGEMENT BABA SHOBHA MANI LAGHU MADHYAMIK VIDYALAYA CHERO BHARTI DEORIA Vs. DIRECTOR OF EDUCATION BASIC/CHAIRMAN U P BASIC SHIKSHA PARISHAD LUCKNOW
March 1, 2007
COMMITTEE OF MANAGEMENT BADRI PRASAD HIGHER SECONDARY SCHOOL DULHIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
August 21, 2007
COMMITTEE OF MANAGEMENT BEGUM KHAIR GIRLS INTER COLLEGE BASTI Vs. STATE OF U P
September 5, 2007
COMMITTEE OF MANAGEMENT BENI MADHAV SINGH MAHAVIDYALAYA MADHAV NAGAR BIGAHIYA ALLAHABAD Vs. STATE OF U P
February 12, 2007
COMMITTEE OF MANAGEMENT D N P G COLLEGE MEERUT Vs. STATE OF U P
April 16, 2007
COMMITTEE OF MANAGEMENT HARI SHYAM KHADI GRAM UDYOG SEWA SABHA MALAK HARHAR ALLAHABAD Vs. STATE OF U P
May 24, 2007
COMMITTEE OF MANAGEMENT INDRAVAS KUMARI MEMORIAL DEGREE COLLEGE ALLAHABAD Vs. STATE OF U P
March 23, 2007
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE PINDI Vs. DISTRICT INSPECTOR OF SCHOOLS
October 5, 2007
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE ETAWAH Vs. STATE OF U P
August 20, 2007
COMMITTEE OF MANAGEMENT K G K POST GRADUATE COLLEGE/MORADABAD Vs. STATE OF U P
March 26, 2007
COMMITTEE OF MANAGEMENT KSHETRIYA SHRI GANDHI ASHRAM SHIKOHABAD DISTRICT FIROZABAD Vs. STATE OF U P
August 21, 2007
COMMITTEE OF MANAGEMENT L P INTER COLLEGE KANPUR Vs. STATE OF U P
June 15, 2007
COMMITTEE OF MANAGEMENT LATE PT LAXMI CHAND PALIWAL INTER COLLEGE HAMIRPUR Vs. STATE OF U P
December 3, 2007
COMMITTEE OF MANAGEMENT LATE PT LAXMI CHAND PALIWAL INTER COLLEGE INGOHATA HAMIRPUR Vs. STATE OF U P
March 12, 2007
COMMITTEE OF MANAGEMENT MAHARAJ SHRI DANDI SWAMY KESHAVASHRAM UCHCHATTAR MADHYAMIK VIDYALAYA GUNAI GAHARPUR MEJA ALLAHABAD AND ORS Vs. ADDITIONAL DIRECTOR OF EDUCATION MADHYAMIK U P
April 26, 2007
COMMITTEE OF MANAGEMENT MAHILA UDYOG LAGHU MADHYAMIK VIDYALAYA DEORIA Vs. DIRECTOR OF EDUCATION BASIC LUCKNOW
July 2, 2007
COMMITTEE OF MANAGEMENT MATA TAPESHWARI SARASWATI VIDYA MANDIR UCHCHTTAR MADHYAMIK VIDYALAYA GHAZIPUR Vs. STATE OF U P
January 4, 2007
COMMITTEE OF MANAGEMENT METHODIST GIRLS INTERMEDIATE COLLEGE Vs. STATE OF U P
July 20, 2007
COMMITTEE OF MANAGEMENT NATIONAL INTER COLLEGE LALKURTI MEERUT Vs. STATE OF U P
December 11, 2007
COMMITTEE OF MANAGEMENT NAV JAGRAN JUNIOR HIGH SCHOOL, ETAH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 19, 2007
COMMITTEE OF MANAGEMENT P L J L RASTOGI INTER COLLEGE MORADABAD AND ANR Vs. SPECIAL JUDGE MORADABAD
January 10, 2007
COMMITTEE OF MANAGEMENT PRAHLAD RAI BANARSI LAL GIRLS INTERMEDIATE COLLEGE KHALILABAD BASTI Vs. URMILA DEVI SINGH
July 5, 2007
COMMITTEE OF MANAGEMENT PT JAWAHAR LAL NEHRU VIDYALAYA SAMITI AT JAMU KANPUR NAGAR Vs. STATE OF U P
December 13, 2007
COMMITTEE OF MANAGEMENT REHBAR-E-AAM MUSLIM INTER COLLEGE MORADABAD Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
December 14, 2007
COMMITTEE OF MANAGEMENT S B INTER COLLEGE AZAMGARH Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
November 30, 2007
COMMITTEE OF MANAGEMENT S RADHA KRISHNAN PUBLIC SCHOOL MAINPURI Vs. UNION OF INDIA
September 14, 2007
COMMITTEE OF MANAGEMENT SRI DEHATI INTER COLLEGE NAVILGANJ AURAIYA Vs. STATE OF U P
October 5, 2007
COMMITTEE OF MANAGEMENT SRI KACHCHA BABA INTER COLLEGE Vs. REGIONAL COMMITTEE PANCHAM MANDAL
May 23, 2007
COMMITTEE OF MANAGEMENT SRI KACHCHA BABA INTER COLLEGE JALHOPUR VARANASI Vs. REGIONAL COMMITTEE PANCHAM MANDAL VARANASI
May 25, 2007
COMMITTEE OF MANAGEMENT SRI NEHRU INTER COLLEGE AURAIYA Vs. STATE OF U P
April 12, 2007
COMMITTEE OF MANAGEMENT SUGHRA BEGUM GIRLS INTER COLLEGE FIROZABAD Vs. STATE OF U P
October 5, 2007
COMMITTEE OF MANAGEMENT SURJO BAI BALIKA INTER COLLEGE HATHRAS Vs. DIRECTOR OF EDUCATION U P PARK ROAD LUCKNOW
February 15, 2007
COMMITTEE OF MANAGEMENT, BABU MOHAN DAS LAGHU MADHYAMIK VIDYALAYA, MAHRAJGANJ Vs. STATE OF U.P. AND OTHERS
August 23, 2007
COMMITTEE OF MANAGEMENT, BADRI PRASAD HIGHER SECONDARY SCHOOL, VARANASI AND OTHERS: Vs. DISTRICT INSPECTOR OF SCHOOLS:
August 21, 2007
Committee of Management, Chiraunji Lal Dharampal Kanya Uchchattar Madhyamik Vidyalaya, Budaun and another Vs. State of U.P. and others
June 7, 2007
COMMITTEE OF MANAGEMENT, HARI SHYAM KHADI GRAM UDYOG SEWA SABHA, ALLAHABAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 24, 2007
COMMITTEE OF MANAGEMENT, RATNAMUNI JAIN GIRLS INTER COLLEGE, RATNAMUNI MARG, LOHAMANDI, AGRA Vs. STATE OF U.P. AND OTHERS
September 5, 2007
COMMITTEE OF MANAGEMENT, SARASWATI BAL MANDIR UCHCHATTAR MADHYAMIK VIDYALAYA, JAUNPUR AND ANOTHER Vs. STATE OF U. P. AND OTHERS
September 11, 2007
COMMITTEE OF MANAGEMENT, SRI DEHATI INTER COLLEGE, AURAIYA Vs. STATE OF U.P. AND OTHERS
August 17, 2007
Comptroller of Defence Accounts (Pension) and another Vs. Ex. No. 1536132 Sep. Moh. Ibrahim Khan
March 29, 2007
CONS 40695 BARAM DUTT Vs. STATE OF UTTARAKHAND
December 12, 2007
Const. Mamta Yadav and others Vs. State of U.P. and others
May 23, 2007
CONSTABLE NO 166 DIVYA SHARMA Vs. STATE OF U P
December 2, 2007
CONSTABLE NO. 817 NAND LAL SINGH Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
March 30, 2007
CONTINENTAL CEMENT COMPANY Vs. COMMISSIONER, TRADE TAX
September 17, 2007
CONTINENTAL CEMENT FACTORY Vs. COMMISSIONER, TRADE TAX
February 9, 2007
CONTROLLER OF EXAMINATION UNIVERSITY OF ALLAHABAD Vs. RAJNEESH SHUKLA
January 4, 2007
Council for Scientific and Industrial Research Anusandhan Bhawan Vs. Goodman Drug House P Ltd
April 2, 2007
D C M LIMITED Vs. COLLECTOR GHAZIABAD
April 18, 2007
D D DIMRI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
March 15, 2007
D P DANI Vs. STATE OF U P
July 25, 2007
D R PATEL Vs. UNION OF INDIA
April 11, 2007
D.C.M SHRIRAM INDUSTRIES LTD. UNIT DAURALA SUGAR WORKS, DAURALA, DISTRICT MEERUT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
March 23, 2007
DAHARI Vs. STATE OF U P
April 27, 2007
DAL CHAND Vs. PREM CHAND
March 1, 2007
DALIP SINGH Vs. STATE OF UTTARANCHAL
January 24, 2007
DALJEET SINGH Vs. STATE OF U P
July 6, 2007
DALJEET SINGH Vs. STATE OF U P
September 19, 2007
DALJEET SINGH Vs. DISTRICT JUDGE, JHANSI AND ANOTHER
August 30, 2007
DAMODAR Vs. STATE OF U.P.
May 24, 2007
DAN SINGH Vs. KHALEEL HIGHER SECONDARY SCHOOL KUTUBKHANA CHAUPLA ROAD BAREILLY
April 9, 2007
DANISH Vs. STATE OF U P
July 16, 2007
DARA SINGH Vs. STATE OF U P
April 26, 2007
DAROGA PRASAD SINGH YADAV Vs. DISTRICT MAGISTRATE BALLIA
January 15, 2007
DAU DAYAL MAHILA P G COLLEGE Vs. STATE OF U P
May 8, 2007
DAUJI Vs. STATE OF U P
October 4, 2007
DAVESHWAR PRASAD TIWARI Vs. KALYAN SINGH
April 19, 2007
DAYA RAM Vs. RAM SINGH
January 11, 2007
DAYA RAM SINGH Vs. STATE OF U P
May 25, 2007
DAYA SHANKAR Vs. STATE OF U P
July 13, 2007
DAYA SHANKAR Vs. STATE OF U P
November 19, 2007
DAYA SHANKAR UPADHYAYA Vs. NARESH CHANDRA
March 12, 2007
DAYA SHANKER RAI Vs. STATE O
November 29, 2007
DAYA SHANKER TIWARI Vs. STATE OF U P
March 20, 2007
DAYA SINGH Vs. GENERAL MANAGER PERSONNEL PUNJAB AND SIND BANK
January 25, 2007
DAYASHANKAR MANI TRIPATHI Vs. STATE OF U P
February 8, 2007
DAYASHANKER Vs. BOARD OF REVENUE U P ALLAHABAD
October 23, 2007
DCM SHRIRAM INDUSTRIES LTD Vs. CENTRAL POLLUTION CONTROL BOARD
March 28, 2007
DEEN BANDHU VERMA Vs. STATE OF U P
January 15, 2007
DEEP CHAND Vs. VIITH ADDL. DISTRICT JUDGE
February 1, 2007
DEEP CHAND AND ANR. Vs. HARI SHYAM AND ORS.
May 21, 2007
Deep Raj Vs. State
April 17, 2007
DEEPA SRIVASTAVA AND OTHERS (SMT.) Vs. IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
September 18, 2007
DEEPAK KUMAR SINGH Vs. SUPERINTENDENT OF CENTRAL JAIL, NAINI, ALLAHABAD AND OTHERS
February 2, 2007
DEEPAK SALOTRI Vs. ANWAR SHAH
July 31, 2007
DEEPAK YADAV Vs. STATE OF U P
February 1, 2007
DEERAJ KUMAR ALIAS NITTU Vs. UNITED INDIA INSURANCE COMPANY LTD
December 6, 2007
DELHI PUBLIC SCHOOL Vs. ENFORCEMENT OFFICER U P EMPLOYEES PROVIDENT FUND
May 9, 2007
DENA BANK, KURLA, MUMBAI Vs. OFFICIAL LIQUIDATOR AND OTHERS
November 20, 2007
DENSEN JOSEPH Vs. STATE OF U P
May 21, 2007
DEO NARAIN VERMA Vs. XVTH ADDITIONAL DISTRICT JUDGE AND ORS.
May 4, 2007
DEOKI NANDAN SHARMA Vs. COMMITTEE OF MANAGEMENT U P CO-OPERATIVE SPINNING MILLS FEDERATION LTD
March 13, 2007
DESH BHUSHAN JAIN Vs. STATE OF U P
July 6, 2007
DESH RAJ Vs. STATE
May 23, 2007
DESHBANDHU Vs. STATE OF U P
May 15, 2007
DEVAKI NANDAN Vs. STATE OF U P
October 5, 2007
DEVELOPMENT CONSULTANTS PRIVATE LIMITED KOLKATA Vs. STATE OF U P
April 23, 2007
DEVENDRA ALIAS DEO Vs. STATE OF U P
January 24, 2007
DEVENDRA AND ORS. Vs. STATE OF U.P.
March 16, 2007
DEVENDRA KATARA AND ANOTHER Vs. STATE OF U.P. THROUGH ITS SECRETARY, MINISTRY OF URBAN DEVELOPMENT AND OTHERS
March 13, 2007
DEVENDRA KUMAR PANDEY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
July 27, 2007
DEVENDRA KUMAR SINHA Vs. STATE OF U P
May 23, 2007
DEVENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
March 15, 2007
DEVENDRA PRASAD Vs. MANDI NIDESHAK RAJYA KRISHI UTPADAN MANDI PARISHAD
May 7, 2007
DEVENDRA SINGH Vs. STATE OF U P
January 24, 2007
DEVENDRA SINGH Vs. STATE OF U P
October 9, 2007
DEVENDRA SINGH ALIAS DEVAN Vs. STATE
March 6, 2007
DEVI PRASAD Vs. JANAK DULARI
August 27, 2007
DEVI PRASAD Vs. RAMESHWAR PURI
February 5, 2007
DEWAN SINGH Vs. STATE
June 8, 2007
DHAN PAL Vs. VIJAY PAL
May 17, 2007
Dhananjay Kumar Singh and others Vs. State of U.P. and others
July 13, 2007
DHANANJAY KUMAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 31, 2007
DHANI SARAN KHARE Vs. STATE OF U P
November 14, 2007
DHAR MISRA Vs. STATE OF U P
February 14, 2007
DHARAM DEO Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
January 5, 2007
DHARAM PAL SINGH Vs. HIRA LAL
December 6, 2007
DHARAMVEER Vs. STATE OF U P
October 4, 2007
DHARAMVEER Vs. KRISHI UTPADAN MANDI SAMITI NAVEEN MANDAL STHAL
April 26, 2007
DHARMENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR
May 1, 2007
DHARMENDRA KUMAR AGRAWAL ALIAS BABLU Vs. STATE OF U P
May 1, 2007
DHARMENDRA KUMAR SHARMA Vs. STATE OF U P
January 18, 2007
DHARMENDRA PAL PERMI Vs. VLTH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
October 1, 2007
DHARMESH KUMAR Vs. STATE OF U P
April 24, 2007
DHARMJEET Vs. UNION OF INDIA
April 27, 2007
DHEERAJ JAIN Vs. STATE OF U.P.
November 1, 2007
DHIRAJ TIWARI Vs. STATE OF U P
January 4, 2007
DHIRENDRA KUMAR ALIAS DHIROO Vs. STATE
November 17, 2007
DHIRENDRA MOHAN Vs. STATE OF U P
March 16, 2007
DHIRENDRA SINGH Vs. COLLECTOR KANPUR DEHAT
November 29, 2007
DHIRENDRA SINGH RAWAT Vs. DISTRICT MAGISTRATE UDHAM SINGH NAGAR
August 2, 2007
DHRUV NIDHI DALMIA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
April 27, 2007
Dhruwa Prasad Vs. State of U.P. and others
January 15, 2007
DIGVIJAI SINGH Vs. STATE OF U P
January 9, 2007
DILAWAR SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION 12TH REGION MORADABAD
May 11, 2007
DILEEP KUMAR SRIVASTAVA Vs. STATE OF U P
June 15, 2007
DILIP KAUR Vs. ADDL DISTRICT JUDGE LALITPUR
February 26, 2007
DILIPSINGH Vs. STATE OF U P
December 13, 2007
DILSHAD Vs. STATE OF U P
May 31, 2007
DINA NATH GUPTA Vs. COMMISSIONER OF TRADE TAX
August 23, 2007
DINESH CHAND SHARMA Vs. STATE OF U P
September 18, 2007
DINESH CHANDRA AGNIHOTRI Vs. DISTRICT INSPECTOR OF SCHOOLS FARRUKHABAD
July 11, 2007
DINESH CHANDRA PALIWAL Vs. SWAMI SHUKDEVANAND TRUST
February 22, 2007
DINESH KUMAR Vs. STATE OF U P
January 17, 2007
DINESH KUMAR JAIN Vs. STATE OF U P
May 14, 2007
DINESH KUMAR NIGAM Vs. STATE OF U P
December 19, 2007
DINESH KUMAR SINGH Vs. STATE OF U P
September 26, 2007
DINESH KUMAR SISODIYA Vs. STATE OF U P
February 28, 2007
DINESH KUMAR YADAV Vs. UNION OF INDIA
March 28, 2007
DINESH MISHRA Vs. UNION OF INDIA
December 13, 2007
DINESH SHARMA Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 LUCKNOW
May 24, 2007
DINESH SINGH Vs. STATE OF U P
February 21, 2007
DINESH SINGH Vs. STATE OF U P
February 19, 2007
DINESH SINGH Vs. ADDL. DISTRICT JUDGE AND ANR.
February 19, 2007
DINESH TIWARI Vs. STATE OF U P
December 11, 2007
DISTRICT MANAGER FOOD CORPORATION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
May 24, 2007
DIVYA SHARMA Vs. STATE OF U P
December 22, 2007
DIWAKAR AGNIHOTRI Vs. STATE OF U P
April 24, 2007
DIWAKAR YADAV Vs. STATE OF U P
May 11, 2007
DIWAN SINGH Vs. STATE OF UTTARAKHAND
February 28, 2007
DOODHNATH (DEAD) Vs. ASSTT. DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
May 22, 2007
DOON INTERNATIONAL EDUCATION SOC Vs. STATE OF UP
April 2, 2007
DOONGAR MAL SINGODIA Vs. ANOOP KUMAR
December 1, 2007
DOONGAR MAL SINGODIA Vs. ANOOP KUMAR AGARWAL
December 11, 2007
DORI LAL (DEAD) Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
July 2, 2007
DR. (KM) MADHU TANDON, ADVOCATE Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND OTHERS
April 18, 2007
DR. GIRJA SHANKAR Vs. CHANCELLOR OF CH. CHARAN SINGH UNIVERSITY, MEERUT AND GOVERNOR OF U.P. LUCKNOW AND OTHERS
November 20, 2007
DR. GYAN KUMAR VARSHNEY AND ANOTHER Vs. DISTRICT JUDGE, ALIGARH AND ANOTHER
September 11, 2007
DR. RAM KISHORE SHUKLA SON OF SRI S.N. SHUKLA, LECTURER KALA IN SHIV CHARAN DAS KANHIYA LAL INTER COLLEGE Vs. STATE OF U.P. THROUGH SECRETARY (MADHYAMIK EDUCATION),
July 12, 2007
DR. SABHARWALS MANUFACTURING LABS. LTD. THROUGH ITS MANAGING DIRECTOR, DR. A.R. SABHARWAL Vs. UNION OF INDIA (UOI),
January 10, 2007
DR. SMT. MADHU TANDON WIFE OF ASHISH TANDON Vs. STATE OF U.P. THROUGH SECRETARY, UCHCHA SHIKSHA ANUBHAG-II, GOVERNMENT OF U.P. AND ORS.
October 4, 2007
DUBARI Vs. STATE OF U.P.
May 11, 2007
DUKHI SINGH Vs. STATE OF U P
January 8, 2007
DULARIA Vs. NAGAR NIGAM
March 23, 2007
DUNGAL MAL SISODIYA Vs. DISTRICT JUDGE AND ORS.
April 4, 2007
DURGA PRASAD Vs. STATE OF U P
August 23, 2007
DURGA PRASAD Vs. DISTRICT JUDGE LUCKNOW
November 27, 2007
DURGA PRASAD TIWARI Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE SC/ST ACT ALLAHABAD
August 21, 2007
DURGA RANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 5, 2007
DURGA UPADHYAYA Vs. STATE OF U P
April 25, 2007
DURGARAI VIJAY KUMAR Vs. THE COMMISSIONER OF TRADE TAX
February 8, 2007
DURGAWAI PARMANAND Vs. PARMANAND DURGAWAI
April 16, 2007
DURVIJAI SINGH Vs. STATE OF U.P.
May 7, 2007
DUSHYANT THAKOR Vs. STATE OF U P
August 10, 2007
DWARKA TRADING CORPORATION ALLAHABAD -DEFENDANT Vs. CHEEMA PAPER MILLS P LTD
May 3, 2007
DWIJENDRA NATH ROY Vs. UNION OF INDIA
October 8, 2007
ELAM SINGH Vs. STATE OF U P
September 7, 2007
ELGIN MILLS COMPANY Vs. PRESIDING OFFICER LABOUR COURT 4
April 5, 2007
EMAMI LIMITED Vs. STATE OF U P
December 5, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. KAMAL AHEMAD
August 31, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. AKHTAR
September 3, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIJAI SHANKAR
October 5, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARDEV SINGH
October 5, 2007
EMPLOYEES STATE INSURANCE CORPORATION KANPUR Vs. R P
August 21, 2007
EMPLOYEES STATE INSURANCE CORPORATION SARVODAYA NAGAR KANPUR Vs. MOHD YUNUS
January 16, 2007
ENGINEERING PROJECTS (INDIA) LIMITED Vs. COMMISSIONER OF SALES TAX
January 10, 2007
ESS AAR UNIVERSAL PVT. LTD. (M/S.) Vs. SWARUP INDUSTRIES (M/S.)
December 4, 2007
ESTATES OF DAISY MYRTLE KHAN Vs. state
September 28, 2007
EVERSHINE PLATERS Vs. COMMISSIONER OF INCOME TAX
August 9, 2007
EXECUTIVE DIRECTOR CHHATA SUGAR COMPANY LTD Vs. STATE OF U P
January 3, 2007
EXECUTIVE ENGINEER BOILER MAINTENANCE C DIVISION POWER STATION Vs. PRESIDING OFFICER LABOUR COURT U P
April 27, 2007
EXECUTIVE ENGINEER CONSTRUCTION DIVISION Vs. PRESIDING OFFICER LABOUR COURT
May 7, 2007
EXECUTIVE ENGINEER ELECTRICITY JANPAT DIVISION I PARICHACHHA THERMAL POWER PROJECT Vs. GHAN SHYAM
November 2, 2007
EXECUTIVE ENGINEER U P STATE ELECTRICITY BOARD NOW UP POWER CORPORATION LTD Vs. RAM KUMAR SHUKLA
November 22, 2007
EXECUTIVE ENGINEER VITH CONSTRUCTION DIVISION Vs. PRESIDING OFFICER LABOUR COURT
September 14, 2007
FADRUDDIN ALIAS FARIDDUDDIN ALIAS FARDEEN Vs. STATE
July 23, 2007
FAIYAZ AHMAD Vs. STATE OF U P
February 22, 2007
FAIZAN AZAM KHAN Vs. STATE OF U.P.
June 5, 2007
FAKHARUDDIN Vs. STATE OF U.P. AND OTHERS
August 2, 2007
FAREED KHAN ALIAS FAREED AHMAD Vs. A D J COURT NO 1 UNNAO AND A
July 13, 2007
FARIYAD @ PAPPAL Vs. STATE OF U.P.
July 11, 2007
FARIYAD HUSSAIN Vs. SUBHASH CHANDRA
October 5, 2007
FAZLUR RAHMAN Vs. SESSIONS JUDGE BASTI
February 20, 2007
FIROZ KHAN Vs. STATE OF U P
March 1, 2007
FLEX ENGINEERING LTD Vs. CUSTOM EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL NEW DELHI
January 10, 2007
FOOD CORPORATION OF INDIA Vs. R A GUPTAV
May 1, 2007
Food Corporation of India, Through its District Manager Faizabad, Civil Lines Faizabad Vs. Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court, Kanpur and others
March 30, 2007
FRAGRANT LEASING AND FINANCE COMPANY LTD Vs. JAGDISH KATURIYA
June 4, 2007
FRONTIER ALLOY STEELS LTD. Vs. UNION OF INDIA
December 5, 2007
FURKAN Vs. STATE OF U P
October 12, 2007
G B Pant University of Agriculture and Technology Vs. Kamlesh Kumar
November 2, 2007
G D SINGH Vs. LOKNATH VERMA AND
October 29, 2007
G D SINGH Vs. LOK NATH VERMA
March 8, 2007
G S BUILDERS AND ASSOCIATES Vs. COMMISSIONER, TRADE TAX
January 10, 2007
GAFFAR Vs. STATE OF U P
March 21, 2007
GAIL INDIA LTD Vs. ADVANCE LAMPS COMPONENT AND TABLEWARES PVT LTD
May 7, 2007
GAJENDRA Vs. STATE O
September 27, 2007
GAJENDRA NATH Vs. STATE OF U P
May 21, 2007
GAJENDRA PRATAP SINGH Vs. STATE OF U P
October 31, 2007
GAJENDRA SINGH AND CHATRAPAL Vs. STATE OF U P
February 1, 2007
GAMBHIR SINGH Vs. STATE OF U P
January 15, 2007
GANDHI ASHRAM BRANCH BAZAAR GANJ Vs. UMESH CHANDRA AGRAWAL
March 20, 2007
GANESH BRICK SUPPLY CO Vs. COMMISSIONER OF SALES TAX
August 3, 2007
GANESH PRASAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 18, 2007
GANESH SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
May 25, 2007
GANGA CHARAN RAJPUT Vs. STATE OF U P
February 8, 2007
GANGA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 19, 2007
GANGA PRASAD Vs. STATE OF U.P.
June 7, 2007
GANGESHWAR LTD Vs. INDIA COAL TRADERS
July 6, 2007
GAON SABHA (GRAM PANCHAYAT) VILLAGE MANAI, TEHSIL CHUNAR, MIRZAPUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
January 9, 2007
GAON SABHA, HATAWAR DAYAL SINGH THROUGH ITS PRADHAN Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
August 3, 2007
GARRISON ENGINEER Vs. COMMISSIONER OF TRADE TAX
September 25, 2007
GAURAV BHARAT Vs. STATE OF U P
April 30, 2007
GAURAV SHUKLA Vs. STATE OF U.P.AND OTHERS
January 8, 2007
GAURAV TRADERS Vs. COMMISSIONER OF TRADE TAX
April 19, 2007
GAURI SHANKAR GAUR Vs. DEPUTY DIRECTOR OF EDUCATION AGRA REGION AGRA
July 2, 2007
GAURI SHANKAR UPADHYAY Vs. STATE OF UTTAR PRADESH
April 30, 2007
GAYA PRASAD Vs. DISTRICT JUDGE HAMIRPUR
December 14, 2007
GAYA PRASAD @ GAYA Vs. STATE OF U.P.
April 23, 2007
GAYA PRASAD YADAV Vs. STATE OF U P
April 18, 2007
GAYA RAJ KUSHWAHA Vs. STATE OF U P
September 21, 2007
GAYATRI MISRA Vs. STATE OF U P
May 25, 2007
GAYUR HASAN Vs. STATE OF U P
February 27, 2007
GAYYUR Vs. STATE OF U P
January 31, 2007
GEETA Vs. STATE OF U P
February 22, 2007
GEETA SINGH Vs. STATE OF U P
December 4, 2007
GEETA VARMA Vs. STATE OF U.P.
April 3, 2007
GENERAL MANAGER N E RAILWAY Vs. NIWAS DUBEY
May 11, 2007
GENERAL MANAGER NATIONAL THERMAL POWER CORPORATION LTD Vs. GURUCHARAN SINGH
April 20, 2007
General Manager, Panki Thermal Power Station and another, Viduit Mazdoor Sangathan Vs. Labour Commissioner, U.P., Kanpur and another, U.P. State Electricity Board and others
April 9, 2007
GHAN SHYAM RAI Vs. STATE OF U P
April 25, 2007
GHANSHYAM DAS Vs. STATE PUBLIC SERVICE TRIBUNAL LUCKNOW
May 18, 2007
GHANSHYAM DAS Vs. ASHA DEVI
June 22, 2007
GHANSHYAM DAS GUPTA Vs. STATE O
November 1, 2007
GHANSHYAM SINGH Vs. STATE OF U P
August 31, 2007
GHANSYAM DAS GUPTA Vs. STATE OF U P
November 1, 2007
GHANTOO Vs. STATE O
August 24, 2007
GHASIT Vs. SHANKER AND OTHERS
January 29, 2007
GHISAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
July 13, 2007
GHULAM MOHAMMAD Vs. RAMZAN
July 3, 2007
GIRIJA DEVI Vs. STATE OF U.P. AND ORS.
August 27, 2007
GIRISH Vs. STATE OF U P
March 26, 2007
GIRISH CHANDRA Vs. STATE
July 5, 2007
GIRISH CHANDRA SINGH Vs. STATE OF U P
December 3, 2007
GIRISH CHANDRA SRIVASTAVA Vs. STATE OF U P
April 18, 2007
GIRISH CHANDRA UPADHYAY Vs. STATE OF U P
January 11, 2007
GIRISH KUMAR Vs. STATE OF U P
April 16, 2007
GIRISH SINGH Vs. STATE OF UTTAR
March 21, 2007
GIRJA DEVI Vs. STATE OF U P
February 8, 2007
GOKUL PRASAD Vs. STATE OF U.P.
May 18, 2007
GOMTI Vs. RAMANAND
March 23, 2007
GOOD LUCK STEEL TUBES LIMITED AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 25, 2007
GOPA CHAKRAVARTHY Vs. STATE OF U P
October 12, 2007
GOPAL MOHAN AND ANR. Vs. SURESH CHANDRA CHAURASIA, DISTRICT JUDGE AND ORS.
September 24, 2007
GOPAL PATI TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
May 16, 2007
GOPAL SHARMA Vs. XIVTH ADDITIONAL DISTRICT JUDGE MEERUT
July 2, 2007
GOPI Vs. STATE OF U P
May 15, 2007
GOPI CHAND BISHNOI Vs. STATE OF U P
July 6, 2007
GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
July 6, 2007
GORAKHNATH PRADHAN Vs. UNION OF INDIA
April 20, 2007
GORAKHPUR KSHETRIYA GRAMIN BANK Vs. COMMISSIONER OF INCOME-TAX
April 19, 2007
GORI Vs. STATE OF U P
January 24, 2007
GOVIND BALLABH TIWARI Vs. VINOD KRISHNA TIWARI
May 10, 2007
GOVIND NARAIN Vs. VLLTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
October 3, 2007
GOVIND PRASAD JAISWAL Vs. STATE OF U P
October 10, 2007
GOVIND PRINTING WORKS Vs. U P STATE HANDLOOM CORPORATIONLTD
May 10, 2007
GOVIND SINGH BISHT Vs. STATE OF U P
November 6, 2007
GREATER N O I D A INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE OF U P
January 9, 2007
GRINDLAYS BANK KANPUR Vs. UNION OF INDIA
April 17, 2007
GULAB CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 23, 2007
GULAB CHAND KESARI Vs. STATE OF U P
July 8, 2007
GULAB CHAND KESARI Vs. STATE OF U P
August 7, 2007
GULAB DEVI Vs. STATE OF U P
January 9, 2007
GULAB DHAR DUBE AND OTHERS Vs. RAJENDRA PRASAD AND ANOTHER
July 9, 2007
GULAB PRASAD Vs. BINDABAN BIHARI
April 16, 2007
GULAB SHANKAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOL AND OTHERS
July 27, 2007
GULAB SINGH Vs. STATE OF U P
March 22, 2007
GULAB SONKAR Vs. NAGAR NIGAM, ALLAHABAD
September 5, 2007
GULABDHAR UPADHYA Vs. STATE OF U P
April 24, 2007
GULAM HUSSAIN Vs. STATE OF U P
March 28, 2007
GULFAN Vs. RAVI GANDHI AND
February 13, 2007
GULISTA Vs. STATE OF U P
September 10, 2007
GULSHAN KAPOOR Vs. HEERA LAL YADAV AND ORS.
May 1, 2007
GUPTA G B Vs. GENERAL MANAGER OPERATION STATE BANK OF INDIA NEW DELHI
July 6, 2007
GUPTESHWAR PANDEY Vs. STATE OF U.P.
May 24, 2007
GURPRASAD RAMPRASAD AGENCIES Vs. COMMISSIONER, TRADE TAX
October 3, 2007
GURUMUKH BHOJWANI Vs. STATE OF U P
May 25, 2007
GYAN PRAKASH Vs. DISTRICT JUDGE DEORIA
May 4, 2007
GYAN SINGH Vs. STATE OF U P
April 18, 2007
GYANDHARI PAL Vs. STATE OF U P
October 11, 2007
GYANENDRA ALIAS BHULLAN Vs. STATE OF U P
April 18, 2007
GYANENDRA KUMAR Vs. STATE OF U P
October 26, 2007
GYANENDRA KUMAR SHARMA Vs. STATE OF U P
October 3, 2007
GYANENDRA PRATAP BHADORIA Vs. STATE OF U P
July 26, 2007
Gyaneshwar Kimothi Vs. Garhwal Mandal Vikas Nigam Ltd
January 3, 2007
HABIB Vs. STATE OF U P
February 15, 2007
HABIB Vs. DEPUTY DIRECTOR OF CONSOLIDATION/UPPER COLLECTOR HARIDWAR
August 27, 2007
HAFI SINGH Vs. D.D.C., HAMIRPUR AND OTHERS
July 11, 2007
HAFIJULLAH Vs. STATE O
December 4, 2007
HAJI TANVIR AHMAD ALIAS KALA Vs. NAGAR PALIKA PARISHAD
March 14, 2007
HAKEEM AHMAD Vs. STATE OF U P
February 7, 2007
HAKIM RIYAZUL ISLAM Vs. USMAN ALI SABRI
February 20, 2007
HAKIMUDDIN Vs. SHABBIR
July 10, 2007
HALKOO Vs. TULAI
September 5, 2007
HAMDARD WAQF LABORATORIES GHAZIABAD Vs. STATE OF U P
May 14, 2007
HAMIDAKHATOON Vs. STATE OF U P
December 11, 2007
Hans Raj Pandey Vs. State of U.P. and others
June 15, 2007
HANUMAN DUBEY Vs. STATE OF U P
March 26, 2007
HANUMAN INDUSTRIES INDIA PVT LTD Vs. OFFICIAL LIQUIDATOR U P
September 20, 2007
HANUMAN SINGH Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
July 25, 2007
HAR DAYAL Vs. STATE OF U P
September 7, 2007
HARBANSH SINGH; JAGESHWAR Vs. BOARD OF REVENUE U P AT ALLAHABAD
March 20, 2007
HARBHAJAN SINGH Vs. STATE OF U P
August 10, 2007
HARDEV PRAJAPATI Vs. STATE OF U P
March 30, 2007
HARI Vs. STATE OF U P
May 14, 2007
HARI ALIAS HARI PRASAD SINGH Vs. STATE O
October 11, 2007
HARI DHYANANAND Vs. STATE OF U P
December 14, 2007
HARI GOPAL Vs. VIJAY KUMAR
August 1, 2007
HARI KRISHNA DAS GUPTA Vs. STATE OF U P
March 16, 2007
HARI LAL Vs. KAULESHWARI
April 23, 2007
HARI MOHAN SINGH Vs. STATE OF U P
November 14, 2007
HARI NARAIN Vs. ASHA DEVI ALIAS ASHA RANI
July 6, 2007
HARI NARAYAN AGARWAL Vs. SMT. CHANDRA PRABHA AND OTHERS
September 11, 2007
HARI OM Vs. STATE OF U P
September 10, 2007
HARI OM Vs. HAKIM SINGH
September 24, 2007
HARI OM SHARMA Vs. STATE OF U P
February 12, 2007
HARI RAM Vs. VICE-CHANCELLOR M J P ROHILKHAND UNIVERSITY
February 26, 2007
HARI RAM Vs. state
November 29, 2007
HARI SARAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
July 4, 2007
HARI SHANKAR MISRA Vs. STATE OF U P
February 27, 2007
HARI SHANKER Vs. STATE O
July 20, 2007
HARI SHANKER PRASAD Vs. IIND ADDL DISTRICT JUDGE AZAMGARH
April 2, 2007
HARI SINGH Vs. STATE OF U P
July 13, 2007
HARI SINGH Vs. STATE
June 14, 2007
HARIKESH VERMA Vs. ZILA YUVA KALYAN EVAM PRADESHIK VIKAS DAL ADHIKARI BASTI
April 18, 2007
HARISH ALIAS DANY Vs. STATE OF U P
September 3, 2007
HARISH CHAND GUPTA Vs. XTH ADDL DISTRICT AND SESSION JUDGE MEERUT
April 12, 2007
HARISH CHANDRA Vs. STATE OF U P
March 19, 2007
HARISH CHANDRA RAM Vs. STATE OF U P
November 6, 2007
HARISH CHANDRA YADAV Vs. USHA
May 21, 2007
HARISH KUMAR Vs. DISTRICT JUDGE AND ORS.
May 22, 2007
HARISH KUMAR ALIAS BABLU Vs. STATE OF U P
May 8, 2007
Harish Padalia Vs. Kaneej Begum
March 1, 2007
HARIVASH CHAUDHARY Vs. STATE OF U P
April 23, 2007
HARPAL Vs. STATE OF U P
June 8, 2007
HARPAL Vs. STATE OF U.P.
April 26, 2007
HARVEER SINGH Vs. STATE OF U P
July 17, 2007
HARVENDRA SINGH ALIAS HARVENDRA KUMAR Vs. STATE OF U P
September 24, 2007
HARVIR SINGH Vs. STATE OF U P
June 29, 2007
HASHRAT Vs. STATE OF U P
February 8, 2007
HAVINDER SINGH (SARDAR) Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
August 16, 2007
HAWKINS COOKERS MAZDOOR UNION SATHARIYA JAUNPUR Vs. LABOUR COMMISSIONER U P KANPUR
August 7, 2007
HEERA LAL Vs. STATE BANK OF INDIA PERSONAL AND H R D SECTION VARANASI
May 18, 2007
HEERA LAL AND ANOTHER Vs. STATE OF U.P.
May 15, 2007
HEERA LAL TEWARI Vs. STATE OF U.P. AND ANOTHER
August 31, 2007
HEERA NISHAD Vs. STATE OF U.P. AND OTHERS
November 15, 2007
Heeramuni Devi (Smt.) Vs. State of U.P. and others
January 15, 2007
HEMANT KUMAR Vs. STATE OF U P
February 8, 2007
HEMLATA WALIA Vs. CIVIL JUDGE JUNIOR DIVISION RISHIKESH
August 9, 2007
HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY Vs. HEM RAJ SINGH
April 13, 2007
HER HIGHNESS MAHARANI RIWA Vs. SANGAM UPNIVESH AWAS AND NIRMAN SAHKARI SAMITI LTD
December 13, 2007
HERO MOTORS LTD. Vs. STATE OF U.P. AND OTHERS
April 6, 2007
HET SINGH AND OTHERS Vs. STATE OF U.P.
June 8, 2007
HIKMAT ULLAH Vs. STATE OF U P
January 15, 2007
HILTREX INDUSTRIAL FABRICS PVT. LTD. Vs. MANAGING DIRECTOR, MADHYANCHAL VIDUT VITRAN NIGAM
May 10, 2007
HIMALAYA STONE CRASHER PVT LTD Vs. JAKSON LTD
December 27, 2007
HINDALCO INDUSTRIES LTD Vs. SHIV NARAYAN SINGH
April 27, 2007
HINDALCO INDUSTRIES LTD Vs. AMRIT LAL GUPTA
February 1, 2007
HINDON RIVER MILLS LIMITED Vs. COMMISSIONER OF TRADE TAX
May 14, 2007
HINDU UCCHATAR MADHVAMIK VIDYALAYA SOCEITY REGISTERED Vs. COMMISSIONER AGRA DIVISION
October 23, 2007
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
November 29, 2007
HINDUSTAN AERONAUTICS LTD. Vs. INDUSTRIAL TRIBUNAL II
March 30, 2007
HINDUSTAN CONSTRUCTION CORPORATION Vs. COMMISSIONER OF TRADE TAX
April 4, 2007
HINDUSTAN LEVER LIMITED Vs. INDUSTRIAL TRIBUNAL IV NEW AGRA
July 6, 2007
HINDUSTAN PETROLEUM CORPORATION LTD Vs. RAM BHAROSEY LAL GUPTA
July 4, 2007
HINT PUBLICATIONS PRIVATE LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY; SECRETARY, GHAZIABAD DEVELOPMENT AUTHORITY AND STATE OF U P
May 8, 2007
HIRA KALYAN DAS Vs. ADDITIONAL COMMISSIONER ADMINISTRATION GARHWAL REGION
November 19, 2007
HIRA LAL Vs. STATE OF U P
July 27, 2007
HIRA LAL VINOD KUMAR Vs. COMMISSIONER OF TRADE TAX
August 30, 2007
HIRALAL AGARWAL Vs. VIRENDRA KUMAR
November 2, 2007
HORI SINGH Vs. STATE OF U P
April 9, 2007
HOSHIYARA Vs. GHASITA AND OTHERS
May 23, 2007
HOTEL VILAS Vs. ANIL ROY
March 9, 2007
HOUSILA PANDEY Vs. DISTRICT AGRICULTURAL OFFICER JAUNPUR AND A
November 29, 2007
HUKUM CHAND Vs. STATE SERVICES TRIBUNAL U P LUCKNOW
December 6, 2007
HUKUM SINGH Vs. STATE OF U P
March 30, 2007
I P SARASWAT Vs. UNIVERSITY OF ROORKEE
July 26, 2007
IBRAHIM CHARAN AND OTHERS Vs. RAVINDRA KUMAR AND OTHERS
October 4, 2007
IFTIKHAR HUSAIN Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.
March 19, 2007
IFTIKHAR HUSSAIN KHAN Vs. FIFTH ADDITIONAL DISTRICT JUDGE BAREILLY
May 15, 2007
ILAM SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR AND OTHERS
April 25, 2007
ILIYAS Vs. STATE OF U P
January 16, 2007
IMRAN AHMAD Vs. STATE OF U P
September 17, 2007
IMRAN HUSSAIN Vs. UNION OF INDIA
April 25, 2007
IMRAN MASOOD Vs. STATE OF U P
October 5, 2007
IMTIAZ AHMAD Vs. REGIONAL DEPUTY DIRECTOR OF CENSUS OPERATION REGIONAL CENSUS OFFICE VARANASI
January 12, 2007
IMTIYAZ AHMAD Vs. STATE OF U P
September 14, 2007
IN RE: ELCHICO ESPRESSO SNACKS BAR P. LTD. Vs. STATE
October 23, 2007
IN RE: JINDAL PIPES LIMITED Vs. STATE
May 25, 2007
IN RE: JINDAL PIPES LTD. Vs. STATE
November 1, 2007
IN RE: LATE CHUNNI LAL CHAURASIA MUNNI LAL CHAURASIA SON OF LATE PANCHAM LAL CHAURASIA; IN RE: CHUNNI LAL CHAURASIA Vs. STATE
November 2, 2007
IN RE: UNIVERSAL INSULATORS AND CERAMICS LTD Vs. STATE
September 19, 2007
IN THE MATTER OF : WILLARD INDIA LTD., BULANDSHAHAR, ETC. ETC. Vs. ABC
April 20, 2007
INDAL KUMAR KUSHWAHA Vs. RAJESH KUMAR GUPTA
September 7, 2007
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD
September 27, 2007
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. AMBIKA ENTERPRISES
July 12, 2007
INDIAN INDUSTRIES ASSOCIATION LUCKNOW Vs. STATE OF U P
July 9, 2007
INDIAN OIL CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
January 8, 2007
INDRA KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
February 28, 2007
INDRA MOHAN DIKSHIT Vs. STATE OF U P
February 22, 2007
Indrabhan Singh Vs. State of U.P. and others
May 2, 2007
INDRAJEET Vs. STATE OF U P
April 24, 2007
INDRAJIT ALIAS INDUL Vs. STATE OF U P
February 19, 2007
INDRAPAL SINGH Vs. PRESCRIBED AUTHORITY MEERUT
April 19, 2007
INDRAPAL SINGH Vs. STATE OF U.P. AND OTHERS
August 16, 2007
INDU BHUSHAN GUPTA Vs. STATE OF U P
November 26, 2007
INDU DWIVEDI Vs. STATE OF U P
May 14, 2007
INDU PRAKASH VARMA Vs. STATE OF U P
January 4, 2007
INDURE PVT LTD Vs. STATE OF U P
May 10, 2007
INTERNATIONAL STEEL TRADERS Vs. COMMISSIONER OF TRADE TAX
September 17, 2007
IQBAL AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
August 30, 2007
IQBAL HUSSAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 3, 2007
IQBAL KHAN Vs. STATE OF U P
March 30, 2007
IRFAN TYAGI Vs. NAGAR PALIKA PARISHAD SIKANDRABAD BULANDSHAHR
April 27, 2007
IRSHAD ALAM Vs. NATTHU LAL
July 16, 2007
ISHWAR CHAND AND ANOTHER Vs. DILIP KUMAR AND OTHERS
August 21, 2007
ISHWARI PRASAD Vs. STATE OF U P
September 14, 2007
ISHWARI PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION, BULANDSHAHAR AND OTHERS
March 23, 2007
ISLAM Vs. STATE OF U P
April 24, 2007
ISLAM AHMAD Vs. MAQSOOD AHMAD AND ANOTHER
August 8, 2007
ISLAMUDDIN Vs. STATE OF U P
December 7, 2007
ISMAIL KHAN Vs. SALEEM
December 17, 2007
ISRAIL ATEWALA Vs. STATE OF U P
February 8, 2007
ISRAR Vs. STATE OF U P
August 1, 2007
ISRARUL HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
July 27, 2007
ISTEKHAR AHMAD Vs. STATE OF U P
March 21, 2007
ITC Limited Vs. Mandi Parishad, Uttar Pradesh and others
March 16, 2007
IZHAR AHMAD Vs. FAKHRUL ISLAM AND OTHERS
August 13, 2007
J C S RAWAT Vs. STATE OF UTTARAKHAND
December 13, 2007
J C SAXENA Vs. UNION OF INDIA
May 18, 2007
J K ALIAS JAMIL Vs. STATE OF U P
May 10, 2007
J K DAIRY AND FOODS LTD Vs. ADDL DISTRICT MAGISTRATE FIN/REV /UPPER COLLECTOR JYOTIBA PHULENAGAR AND ORS
January 17, 2007
J K JAIN Vs. RAKESH KUMAR SAINI
July 17, 2007
J P GUPTA Vs. HEERA GUPTA
March 20, 2007
J.K. MANUFACTURERS LTD Vs. COMMISSIONER OF INCOME TAX
March 20, 2007
J.P. SILK MILLS PRIVATE LIMITED Vs. ORIENTAL BANK OF COMMERCE
July 16, 2007
J.S. PENTAL Vs. VIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE, GHAZIABAD AND OTHERS
March 23, 2007
JABAR SINGH Vs. JOINT DIRECTOR OF EDUCATION SAHARANPUR REGION SAHARANPUR
April 27, 2007
JABUNNISHA Vs. STATE OF U P
September 27, 2007
JADUNATH SINGH Vs. BOARD OF REVENUE AND OTHERS
February 19, 2007
JAG DEVI Vs. STATE OF U P
May 30, 2007
JAG PRASAD (DECEASED) Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
September 11, 2007
JAGAN AND COMPANY Vs. RAM KUMARI
August 1, 2007
JAGANATH SINGH Vs. STATE OF U P
May 24, 2007
JAGANNATH PATRA Vs. U P FINANCIAL CORPORATION KANPUR
August 6, 2007
JAGANNATH PRASAD Vs. SHYAMA PRASAD
May 8, 2007
JAGAT BHAN SINGH Vs. STATE OF U P
January 10, 2007
JAGAT NARAIN SINGH Vs. STATE OF U P
October 12, 2007
JAGAT NARAIN SINGH Vs. STATE OF U P
November 12, 2007
JAGAT PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
February 20, 2007
JAGBIR SINGH Vs. U P PRABANDHAK WESTERN ZONE U P S R T C
April 24, 2007
JAGDAMBA AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION & OTHERS
April 17, 2007
JAGDISH Vs. STATE OF U P
February 7, 2007
JAGDISH CHANDRA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDAANDANOTHER
December 14, 2007
JAGDISH CHANDRA Vs. DISTRICT JUDGE AND ORS.
July 2, 2007
JAGDISH CHANDRA CHHIMWAL Vs. UNION OF INDIA
April 10, 2007
JAGDISH CHANDRA GANGLEY Vs. PRESIDING OFFICER LABOUR COURT
November 22, 2007
JAGDISH CHANDRA JAIN Vs. 11TH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
May 22, 2007
JAGDISH GLASS WORKS Vs. COMMISSIONER OF TRADE TAX
December 17, 2007
JAGDISH KUMAR AND ORS Vs. CIVIL JUDGE AND ORS
February 19, 2007
JAGDISH NARAIN AND OTHERS Vs. CHANDRAMANI TEWARI AND OTHERS
April 12, 2007
JAGDISH PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
February 5, 2007
JAGDISH PRASAD (SINCE DECEASED) AND OTHERS Vs. SRI KAILASH CHANDRA VARSHNEY
February 28, 2007
Jagdish Prasad Agarwal Vs. Xth Additional District Judge,Moradabad & Ors.
April 3, 2007
JAGDISH PRASAD SHARMA Vs. PRAMOD PRAKASH
February 8, 2007
JAGDISH PRASAD TRIPATHI Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
April 26, 2007
JAGDISH SINGH Vs. STATE OF U P
March 12, 2007
JAGGU ETC. Vs. STATE
July 6, 2007
JAGMAL SINGH Vs. STATE
August 2, 2007
JAGMOHAN Vs. STATE OF U P
March 2, 2007
JAGMOHAN SINGH CHAUHAN Vs. MANAGING DIRECTOR UTTARANCHAL BAHUUDDESHIYA VITTA EVAM VIKAS NIGAM LTD
September 5, 2007
JAGRUP PRASAD Vs. STATE OF U P
February 2, 2007
JAI BHAGWAN KAUSHIK Vs. STATE
December 7, 2007
JAI CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
July 19, 2007
JAI CHANDRA Vs. STATE OF U P
September 18, 2007
JAI KARAN Vs. ADDL COMMISSIONER MEERUT
July 10, 2007
JAI KARAN LAL VERMA Vs. RAJESH KUMAR PATHAK
May 16, 2007
JAI KARAN PAL Vs. STATE OF U P
February 2, 2007
JAI NARAIN MISHRA Vs. STATE OF U P
April 9, 2007
JAI PAL SINGH Vs. DEPUTY GENERAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND OTHERS
May 17, 2007
JAI PAL SINGH Vs. STATE
May 18, 2007
JAI PRAKASH Vs. STATE OF U P
June 1, 2007
JAI PRAKASH Vs. STATE OF U P
January 17, 2007
JAI PRAKASH Vs. THE SERVICE MANAGER, U.P.S.R.T.C., GHAZIABAD AND OTHERS
May 21, 2007
JAI PRAKASH SINGH ALIAS J P SINGH Vs. STATE OF U P
May 24, 2007
JAI PRAKASH SRIVASTAVA Vs. STATE BANK OF INDIA AND OTHERS
May 18, 2007
JAI SHREE TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
April 19, 2007
JAI SINGH YADAV Vs. ADDITIONAL DISTRICT JUDGE ALLHABAD
May 25, 2007
JAI VIR SINGH Vs. STATE OF UTTAR PRADESH
November 16, 2007
JAIRAM Vs. STATE OF U P
May 2, 2007
JALAJ KUMAR Vs. STATE OF U P
April 24, 2007
JAMEEL AHMAD ALIAS MATHU Vs. KUMUD TRIVEDI
January 9, 2007
JAMIL AHMAD Vs. SAYEED AHMAD
August 17, 2007
JAMILA BEGUM NANDINI Vs. SHAMI MOHAMMAD
September 7, 2007
JAMSHED Vs. STATE OF U P
March 15, 2007
JAMUNA DEVI Vs. STATE OF U P
May 8, 2007
JAMUNA SINGH Vs. ADDITIONAL COMMISSIONER BAREILLY DIVISION
April 23, 2007
JANARDAN CHATURVEDI Vs. STATE OF U P
January 31, 2007
JANARDAN YADAV Vs. STATE OF U P
December 14, 2007
JANGI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH CAMP AT ALLAHABAD
July 10, 2007
JANGIPUR SAHKARI KARYA VIKRAYA SAMITI LTD Vs. STATE OF U P
April 26, 2007
JANKI DEVI Vs. VINOD KUMAR JAIN
May 25, 2007
JANKI PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION, BUDAUN AND OTHERS
April 6, 2007
JANTA SHIKSHA PRASAR SAMITI Vs. STATE OF U P
May 9, 2007
JARIF Vs. STATE OF U P
September 28, 2007
JARRAR HUSSAIN Vs. STATE
September 25, 2007
JASWANT SINGH YADAV Vs. RAJ ASTARIYA U P SAHKARI SANGH PRADHIKARI/
July 9, 2007
JAUHARI LAL TRIVEDI Vs. STATE OF U P
December 13, 2007
JAVEDKHAN Vs. STATE OF U P
December 14, 2007
JAWAHAR LAL YADAV Vs. STATE OF U P
April 26, 2007
JAWAHAR LAL YADAV Vs. DISTRICT JUDGE SONBHADRA
October 9, 2007
Jay Karan Singh Vs. State of U.P. and others
July 16, 2007
JAYA ALIAS ANNU SANJEEV MEHTA Vs. STATE OF U P
August 2, 2007
JAYA SECURITIES LTD. Vs. COMMISSIONER OF INCOME TAX
May 15, 2007
JAYPEE CEMENT LIMITED THROUGH ITS SENIOR GENERAL MANAGER (FINANCE), SHRI RAJIV CHAUDHARY SON OF LATE SHRI VIRENDRA SINGH Vs. THE COMMISSIONER OF TRADE TAX
January 10, 2007
JHABHU ALIAS KAPTAN Vs. STATE OF U P
February 1, 2007
JHABLA AND ANOTHER Vs. BOARD OF REVENUE, U.P. AND OTHERS
March 19, 2007
JHAGARU Vs. STATE OF U P
September 26, 2007
JHAMMAN LAL Vs. BHARAT SANCHAR NIGAM LTD
March 21, 2007
Jhamman lal Gangwar Vs. State of U.P. and others
April 6, 2007
JHULLAN BARI D Vs. 1ST ADDITIONAL DISTRICT JUDGE GORAKHPUR AND
August 7, 2007
JITENDER KUMAR ALIAS TEETU Vs. STATE OF U P
April 10, 2007
JITENDRA Vs. STATE OF U P
January 29, 2007
JITENDRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
December 19, 2007
JITENDRA ALIAS MANOJ Vs. STATE OF U P
April 10, 2007
JITENDRA JOSHI Vs. STATE OF UTTARANCHAL
May 24, 2007
JITENDRA KUMAR Vs. STATE OF U P
February 1, 2007
JITENDRA KUMAR AGARWAL Vs. BRIGADIER DAYA KRISHNA RASTOGI
December 5, 2007
JITENDRA KUMAR SINGH Vs. DISTRICT MAGISTRATE BALLIA
January 24, 2007
JITENDRA NATH PANDEY Vs. STATE OF U P
February 5, 2007
JITENDRA SINGH Vs. STATE OF U P
February 2, 2007
JIUT BANDHAN Vs. STATE OF U P
October 4, 2007
JOG RAJ SINGH Vs. STATE OF U P
November 15, 2007
JOG RAJ SINGH Vs. STATE OF U P
May 18, 2007
JOGENDRA Vs. STATE OF U.P.
June 6, 2007
JOGENDRA YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
May 18, 2007
JOHAR Vs. STATE OF U P
February 12, 2007
JOINT DIRECTOR OF EDUCATION AZAMGARH REGION AZAMGARH Vs. UDAI RAJ VISHWAKARMA
February 6, 2007
JOKHAN Vs. STATE OF U P
October 26, 2007
JUGAL STEELS PVT LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
June 21, 2007
JUMMA RAM Vs. STATE OF U P
April 24, 2007
JUNIOR ENGINEER U P JAL NIGAM MIRZAPUR Vs. PRESIDING OFFICER LABOUR COURT VARANASI
November 22, 2007
JUSTICE PALOK BASU Vs. R K KULSHRESTHA FORMER PRESIDENT DISTRICT CONSUMER FORUM ETAH
January 12, 2007
JUTHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 25, 2007
JWALA PRASAD TEWARI Vs. STATE OF UTTAR P
December 4, 2007
JYOTI KUMAR SRIVASTAVA Vs. ALLAHABAD KSHETRIYA GRAMIN BANK ALLAHABAD
April 11, 2007
K L MALHOTRA Vs. ADDITIONAL DISTRICT JUDGE GHAZIABAD
December 11, 2007
K.S. NEGI Vs. DIRECTOR OF FACTORIES
August 18, 2007
K.V. AUGUSTIAN AND ANOTHER Vs. STATE OF U.P.
June 29, 2007
KABOOL SINGH ALIAS KABUL CHAND Vs. VIITH ADDL DISTRICT JUDGE SAHARANPUR
March 23, 2007
KADAK BAHADUR Vs. STATE OF U P
December 5, 2007
KAFEEL ALIAS CHAINA Vs. STATE OF U P
May 2, 2007
KAILASH Vs. JUDGE FAMILY COURT AZAMGARH
May 7, 2007
KAILASH Vs. STATE OF U P
February 9, 2007
KAILASH CHANDRA Vs. STATE OF U P
January 9, 2007
KAILASH CHANDRA TIWARI Vs. SECOND ADDITIONAL DISTRICT JUDGE
September 14, 2007
KAILASH NARAIN MALAVIYA Vs. XVTH ADDITIONAL DISTRICT JUDGE AND ORS.
March 19, 2007
KAILASH NARAIN MISHRA Vs. STATE OF U P
April 12, 2007
KAILASH NARAIN SINGH Vs. STATE OF U.P. AND ANOTHER
October 4, 2007
KAILASH NATH GUPTA Vs. BRIJ MOHAN
April 19, 2007
KAILASH NATH PANDEY Vs. STATE OF U P
June 5, 2007
KAILASH NATH TIWARI Vs. UNION OF INDIA
May 1, 2007
KAILASH NATH TRIPATHI Vs. STATE OF U P
June 29, 2007
KAILASH PRASAD Vs. STATE OF U P
October 12, 2007
KAILASH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND ANOTHER
May 2, 2007
KAILASHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDHARTH NAGAR AND OTHERS
January 10, 2007
KAILASHO Vs. ANANDI DEVI
January 11, 2007
KAJAL PODDAR Vs. STATE OF U P
April 5, 2007
KALA BALKISHAN DAS Vs. LALA RATAN SWARUP AND OTHERS
May 18, 2007
KALAWATI Vs. UPPER DISTT AND SESSIONS JUDGE ALIGARH
March 30, 2007
KALAWATI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 7, 2007
KALAWATI Vs. GIRISH SHRAM
May 10, 2007
KALAWATI SHUKLA Vs. STATE OF U P
December 14, 2007
KALI CHARAN Vs. STATE OF U P
February 15, 2007
KALIKA PRASAD KUREEL Vs. COLLECTOR FARRUKHABAD
May 10, 2007
KALIM AHMED Vs. STATE OF U P
January 9, 2007
KALLAN YADAV Vs. STATE OF U P
February 7, 2007
KALLU ALIAS RAJNATH YADAV Vs. STATE OF U P
November 2, 2007
KALUA Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
January 3, 2007
KAMAL KISHOR KHULLAR Vs. IIND ADDL CIVIL JUDGE JR DIV GORAKHPUR
January 5, 2007
KAMAL KUMAR MITTAL Vs. DISTRICT MAGISTRATE PILIBHIT
July 30, 2007
KAMAL KUMAR SINGH BIND Vs. STATE OF U P
February 2, 2007
KAMAL OIL MILL Vs. COMMISSIONER, TRADE TAX
November 14, 2007
KAMAL SINGH Vs. STATE OF UTTARANCHAL
December 13, 2007
KAMAL SINGH Vs. STATE OF U.P.
March 13, 2007
KAMALA KANT Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD
April 27, 2007
KAMESHWAR PRASAD CHAUBEY ALIAS JAWAHIR Vs. BOARD OF REVENUE U P AT ALLAHABAD AND
March 26, 2007
KAMIL AND BROS Vs. CENTRAL DAIRY FARM
August 22, 2007
KAMLA DEVI Vs. XITH ADDL DISTRICT JUDGE VARANASI
April 13, 2007
KAMLA DEVI (SMT.) Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
July 9, 2007
KAMLA KANT AGRAWAL Vs. STATE OF U P
July 20, 2007
KAMLA TIWARI Vs. STATE OF UTTARAKHAND
July 31, 2007
KAMLESH Vs. STATE OF U P
January 25, 2007
KAMLESH Vs. STATE OF U P
April 23, 2007
KAMLESH Vs. STATE OF U P
March 22, 2007
KAMLESH PANT Vs. DIRECTOR ALLAHABAD MUSEUM ALLAHABAD
November 29, 2007
KAMLESH SINGH Vs. STATE OF U.P.
October 5, 2007
KAMTA SINGH AND OTHERS Vs. STATE OF U.P.
October 10, 2007
KANAN STEEL LTD Vs. COMMISSIONER OF C EX , KANPUR
August 23, 2007
KANCHAL LAL AGARWAL Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
May 9, 2007
KANCHAN SINGH Vs. MANISH JAISWAL
July 9, 2007
KANHAI Vs. STATE OF U P
October 11, 2007
KANHAIYALAL Vs. RAM KUNWAR
January 9, 2007
KANIZ FATMA Vs. ADDITIONAL DISTRICT JUDGE MEERUT
November 16, 2007
KANPUR DEVELOPMENT AUTHORITY Vs. ARJUN DEV KEHAR
September 20, 2007
KANPUR DEVELOPMENT AUTHORITY Vs. BOARD OF REVENUE U P
April 27, 2007
KANPUR DEVELOPMENT AUTHORITY Vs. ARJUN DEV KEHAR
August 8, 2007
KANPUR JAL SANSTHAN Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
May 16, 2007
KANPUR PLASTIC PACK LIMITED, KANPUR Vs. COMMISSIONER OF INCOME
March 30, 2007
KANT Vs. STATE OF U P
May 25, 2007
KANTESHWARI TEWARI Vs. BADRI PRASAD
March 13, 2007
KANTI SINGH YADAV Vs. STATE OF U P
January 15, 2007
KAPIL KUMAR Vs. STATE OF U P
January 22, 2007
KAPIL KUMAR GOYAL Vs. STATE OF U P
March 13, 2007
KAPOORI DEVI (SMT.) AND ANOTHER Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
August 27, 2007
KARAN KUMAR YADAV Vs. U P STATE PUBLIC SERVICES TRIBUNAL AND
November 20, 2007
KARAN SINGH Vs. PRESIDING OFICER LABOUR COURT
November 15, 2007
KARAN SINGH Vs. STATE OF U.P.
August 13, 2007
KARAN SINGH AND ANOTHER Vs. ADDL. COLLECTOR CITY/DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS
April 5, 2007
KASHI NATH Vs. STATE OF U P
March 30, 2007
KASHI NATH MEHROTRA Vs. ROOP NARAYAN CHAUDHARI
August 16, 2007
KASTOORI DEVI Vs. KAILASH NARAIN
January 12, 2007
KAUSHAL KISHOR Vs. STATE OF U P
January 11, 2007
KAUSHAL KUMAR SAVITA Vs. VINAY KUMAR BAJPAYEE
August 9, 2007
KAUSHALENDRA PRATAP SINGH Vs. STATE OF U P
May 1, 2007
KAYAM SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
February 9, 2007
KAYAM SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
February 19, 2007
KEDAR Vs. STATE OF U.P. AND OTHERS
August 21, 2007
KEDAR NATH Vs. TESARI
March 9, 2007
KEDAR NATH AGRAWAL Vs. DISTRICT JUDGE BALLIA
August 20, 2007
KEDAR NATH JAIN Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.
August 17, 2007
KEHRI SINGH Vs. STATE OF U P
April 19, 2007
KESAR ENTERPRISES LTD Vs. CANE COMMISSIONER U P LUCKNOW
April 18, 2007
KESAR ENTERPRISES LTD (SUGAR DIV ) Vs. COMMR OF CUS & C EX, MEERUT-II
July 16, 2007
KESHAR ENTERPRISES LIMITED Vs. KUSHUM MANRAL
December 14, 2007
KESHAV PRASAD Vs. SATENDRA KUMAR SINGH
February 9, 2007
KESHAV PRASAD GUPTA Vs. U P PROJECT CORPORATION LTD
April 19, 2007
KESHAV RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA
July 5, 2007
KESHORAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR AND OTHERS
March 8, 2007
KHACHERU Vs. BOARD OF REVENUE
September 11, 2007
KHADEDU RAM YADAV Vs. STATE OF U P
October 4, 2007
KHAN SAULAT HANIF Vs. STATE OF U P
August 30, 2007
KHARPATTU Vs. LACHHMAN AND ORS.
February 15, 2007
KHETRA MOHAN SINHA Vs. CHANDRIKA PRASAD PATHAK AND ORS.
May 22, 2007
KHUDAWAND HAIYAL QAIYOOM Vs. SABIR
April 23, 2007
KHURANA BROTHERS AND ETC ETC Vs. STATE OF UTTARANCHAL
December 27, 2007
KHURSHEED ALAM Vs. STATE OF U P
September 5, 2007
KHUSIHAL VERMA Vs. OM PRAKASH SINGHANIA
February 2, 2007
KICHHA SUGAR COMPANY LIMITED Vs. ORIENTAL GASES
March 26, 2007
KIRAN DEVI Vs. STATE OF U P
October 3, 2007
KIRAN LATA SAHAI Vs. STATE OF U P
March 30, 2007
KIRAN PAL SINGH Vs. ANIRUDH KUMAR GUPTA
September 21, 2007
KIRAN PAL SINGH Vs. STATE OF U.P. AND ANOTHER
April 6, 2007
KIRAN RAI Vs. STATE OF U P
March 29, 2007
KIRAN SHANKER SHUKLA Vs. STATE OF U P
March 23, 2007
KIRAN YADAV Vs. SANTOSHI DEVI AND
August 29, 2007
KIRTI BALLABH Vs. STATE
August 31, 2007
KISAN VIKAS GRAMODYOG SEWA SAMITI Vs. STATE OF U P
December 19, 2007
KISHAN Vs. STATE O
September 12, 2007
KISHAN LAL Vs. STATE OF U.P. AND OTHERS
January 4, 2007
KISHAN SWARUP SHARMA Vs. ALLAHABAD BANK
May 16, 2007
KISHAN; STATE OF U P Vs. STATE OF U P
April 13, 2007
KISHORE CHANDRA AGARWAL Vs. STATE OF U P
October 11, 2007
KISHORE KUMAR TRIVEDI Vs. KIRAN
April 5, 2007
KISHORI LAL Vs. STATE OF UTTARANCHAL
January 17, 2007
KISHORI LAL Vs. SPECIAL JUDGE, VARANASI AND OTHERS
May 23, 2007
KISHORI LAL BANUMAL Vs. STATE OF U.P. AND ANOTHER
July 3, 2007
KM BHANU PRIYA Vs. UNION OF INDIA
March 14, 2007
KM KANIZ BEGUM Vs. DISTRICT BASIC SHIKSHA ADHIKARI KANPUR NAGAR
May 11, 2007
KM KAVITA SHARMA Vs. STATE OF U P
April 19, 2007
KM PRABHUTA MOHAN SHARMA Vs. STATE OF U P
August 14, 2007
KM PUSP LATA Vs. NIRLEP SINGH
April 24, 2007
KM SUMBUL NAQVI Vs. STATE OF U P
September 14, 2007
KOHLI BROTHERS Vs. ATLANTIS MULTIPLEX PVT LTD
March 16, 2007
KRANTI Vs. STATE OF U P
January 4, 2007
Kranti Kishor Pokhriyal Vs. Joint Housing Commissioner/Joint Registrar, Lucknow
February 22, 2007
KRIPA SHANKAR TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
December 20, 2007
KRIPAL SINGH Vs. STATE O
December 7, 2007
KRISHAN BAHADUR CHAND Vs. RAJENDRA DATT
April 17, 2007
KRISHANPAL Vs. STATE OF U P
May 7, 2007
KRISHI UTPADAN MANDI SAMITI SHAHPUR MUZAFFAR NAGAR Vs. KIRAN SECURITIES SERVICES MUZAFFAR NAGAR
August 30, 2007
KRISHNA BRICKFIELD Vs. COMMISSIONER OF TRADE TAX
September 19, 2007
KRISHNA DIXIT, ETC. ETC Vs. DISTRICT BASIC EDUCATION OFFICER, JAUNPUR AND OTHERS, ETC. ETC.
January 9, 2007
KRISHNA GOPAL GUPTA Vs. STATE OF U P
September 28, 2007
KRISHNA KATYAL Vs. KAMLESH GUPTA AND ANOTHER
August 22, 2007
KRISHNA KUMAR Vs. STATE O
July 20, 2007
KRISHNA KUMAR AGARWAL Vs. STATE OF U P
April 18, 2007
KRISHNA KUMAR GUPTA Vs. REGISTRAR GENERAL HIGH COURT ALLAHABAD
September 25, 2007
KRISHNA KUMAR MISHRA Vs. STATE OF U P
February 6, 2007
KRISHNA KUMAR SAXENA Vs. DISTRICT JUDGE SHAHJAHANPUR
July 6, 2007
KRISHNA KUMARI Vs. STATE OF U P
January 10, 2007
KRISHNA MOHAN Vs. DISTRICT JUDGE PILIBHIT
March 19, 2007
KRISHNA MOHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL PANDU NAGAR KANPUR
April 20, 2007
KRISHNA MOHAN AGRAWAL Vs. COMMISSIONER OF INCOME TAX
April 24, 2007
KRISHNA MURARI LAL Vs. IIND ADDL DISTRICT JUDGE ALIGARH
February 1, 2007
KRISHNA MURARI PANDEY Vs. STATE OF U P
September 11, 2007
KRISHNA PAL SINGH Vs. STATE OF U P
March 1, 2007
KRISHNA SHANKAR Vs. STATE OF U P
October 3, 2007
KSHETRIYA SAHKARI SAMITI LTD Vs. REGIONAL ADDITIONAL LABOUR COMMISSIONER
May 24, 2007
KULDEEP Vs. STATE OF U P
March 12, 2007
KULDEEP ALIAS BHOLU Vs. STATE OF U P
August 2, 2007
KULJEET SINGH ALIAS MINTOO Vs. KAILASH CHAND AGRAWAL
October 29, 2007
KUM. HEMLATA AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 1, 2007
KUMAR MANGLAM BIRLA Vs. ADDL CHIEF JUDICIAL MAGISTRATE BAREILLY
January 25, 2007
KUMAR TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX, LUCKNOW
September 24, 2007
KUMARI SURYA SHUKLA Vs. STATE OF U.P.
April 4, 2007
KUNDAN LAL Vs. IXTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
July 26, 2007
KUNJ BIHARI TRIPATHI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 10, 2007
KUNWAR ANAND PRATAP SINGH Vs. STATE OF U.P. AND OTHERS.
January 11, 2007
Kunwar Bahadur Saxena Vs. State of U.P. and others
August 8, 2007
KUNWAR BEHARI Vs. MALTI DEVI
July 10, 2007
KUNWAR PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR
February 20, 2007
KUNWAR PAL Vs. STATE OF U P
April 23, 2007
KUNWAR PAL ALIAS KUMAR PAL Vs. STATE OF U P
September 3, 2007
KUNWAR UDAI RAJ SINGH GAUTAM Vs. APPELLATE AUTHORITY
May 17, 2007
KUNWAR YOGENDRA SINGH SENGER Vs. STATE OF U.P. AND OTHERS
March 14, 2007
KUNWARJAINI SINGH Vs. M/S. VIRAJ CONSTRUCTIONS PVT. LTD. AND OTHERS
January 31, 2007
KUSUM Vs. STATE OF U P
March 26, 2007
L.H. SUGAR FACTORIES LTD., DIST. PILIBHIT Vs. STATE OF U.P. AND OTHERS
April 27, 2007
LAB BAHADUR TIWARI Vs. ADDITIONAL DISTRICT JUDGE (ROOM NO.2) AND OTHERS
May 21, 2007
LACHHIMAN SINGH Vs. UNION OF INDIA
February 5, 2007
LAKHAN LAL Vs. DY. DIRECTOR OF CONSOLIDATION, KANPUR DEHAT, CAMP AT HAMIRPUR AND OTHERS
July 27, 2007
LAKHAN LAL AHIRWAR Vs. STATE OF U P
April 10, 2007
LAKHAN LAL YADAV Vs. BHARAT HEAVY ELECTRICALS LIMITED
February 28, 2007
LAKHAN SINGH Vs. BALBIR
April 20, 2007
LAKHAN SINGH Vs. TANAK PAL SINGH
February 14, 2007
LAKHAN TOMAR Vs. STATE OF U P
April 19, 2007
LAKHAN TOMER Vs. STATE OF U P
September 7, 2007
LAKHANPUR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. BOARD OF REVENUE UTTAR PRADESH AT ALLAHABAD AND
September 10, 2007
LAL BABU Vs. UNION OF INDIA
March 22, 2007
LAL BAHADUR SON OF RAJ BALI Vs. STATE OF U P THROUGH SECRETARY, DEPARTMENT OF REVENUE, GOVT OF U P; CONSOLIDATION COMMISSIONER AND SETTLEMENT OFFICER (CONSOLIDATION)
March 1, 2007
LAL BARAT Vs. DHARAM RAJ
May 24, 2007
LAL BEHARI Vs. GYAN CHANDRA
August 2, 2007
LAL CHAND Vs. JARNAIL SINGH
April 20, 2007
LAL CHAND YADAV Vs. STATE O
September 25, 2007
LAL JI PRASAD Vs. COLLECTOR SANT KABIR NAGAR
April 6, 2007
LAL JI SETH Vs. MADHU VERMA
April 27, 2007
LAL MANI Vs. STATE OF U P
April 19, 2007
LAL MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 4, 2007
LAL SAHEB Vs. STATE OF U P
March 16, 2007
LALA ALIAS NARENDRA SINGH Vs. STATE
May 8, 2007
LALA RAM VIDYARTHI Vs. CHAIRMAN, U.P. JAL NIGAM AND ORS.
January 4, 2007
LALIT MOHAN SRIVASTAVA Vs. DISTRICT JUDGE AND 11 ORS.
February 23, 2007
Lalit Verma (Dr.) Vs. State of U.P. and another
March 2, 2007
LALIT VERMA I A S Vs. STATE OF U P
September 10, 2007
LALITA Vs. UNION OF INDIA
November 23, 2007
LALJI SRIVASTAVA Vs. ZONAL MANAGER NORTH ZONE FOOD CORPORATION OF INDIA U P
May 14, 2007
LALLAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PADRAUNA AND OTHERS
March 20, 2007
LALLAN PRASAD Vs. DISTRICT MAGISTRATE, MIRZAPUR AND OTHERS
January 22, 2007
LALLAN SINGH Vs. STATE OF U.P.
May 24, 2007
LALLOO SINGH Vs. STATE OF U P
November 2, 2007
LALLU KEWAT Vs. STATE OF U.P.
February 5, 2007
LALSA PRASAD Vs. STATE OF U P
February 21, 2007
LALTA PRASAD Vs. RAVI SHANKER
July 20, 2007
LAND ACQUISITION OFFICER COLLECTOR NAINITAL Vs. URMILA DEVI AND 2 ORS
April 18, 2007
LAPRO SALES 3RD FLOOR RAJ RAM KUMAR PLAZA LUCKNOW Vs. STATE OF UTTAR PRADESH
May 15, 2007
LATEEF AHMAD Vs. WAQF MADARSA AND OTHERS
January 15, 2007
LATIF KHAN Vs. JUDGE SMALL CAUSES COURT, CIVIL JUDGE, ETAWAH AND OTHERS
May 7, 2007
LATOORI SINGH Vs. STATE OF U P
March 28, 2007
LATURI Vs. STATE OF U P
May 29, 2007
LAXMAN ALIAS TUNTUN YADAV Vs. STATE OF U P
April 11, 2007
LAXMI DEVI Vs. STATE OF U P
April 26, 2007
LAXMI KANT Vs. RAM NATH SHARMA
November 2, 2007
LAXMI NARAIN GUPTA Vs. WORKMENS COMPENSATION COMMISSIONER
April 5, 2007
LAXMI NARAIN TRIPATHI Vs. DEPUTY DIRECTOR FISHERIES BASTI
January 17, 2007
LEELADHAR PARASAD Vs. A G SANWAL AND 2 ORS
July 5, 2007
LIBRARY ASSOCIATION, LUCKNOW AND OTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2007
LIFE INSURANCE CORPORATION OF INDIA Vs. PRESCRIBED AUTHORITY/CITY MAGISTRATE FIROZABAD
March 29, 2007
LIFE INSURANCE CORPORATION OF INDIAANDANOTHER ETC Vs. KAILASH NATH
December 6, 2007
LIYAQAT ALI Vs. STATE OF U P
March 8, 2007
LOHIYA MADHYAMIK VIDYALAYA PARAUT Vs. STATE OF U P
December 13, 2007
LOTU Vs. STATE OF U P
September 7, 2007
LOUIS PAIVA Vs. NAGAR PALIKA PARISHAD SAHARANPUR
September 21, 2007
LUCENT TECHNOLOGIES HINDUSTAN PVT LTD Vs. COMMISSIONER TRADE TAX
October 9, 2007
LUCKNOW DEVELOPMENT AUTHORITY Vs. VIRENDRA MOHAN
April 6, 2007
M K SHUKLA Vs. ADD LABOUR COMMISSIONER KANPUR
April 26, 2007
M P STATE ROAD TRANSPORT CORPORATION Vs. AWADH BIHARI LAL
August 7, 2007
M/S AAJ PRAKASHAN LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (III) KANPU
April 17, 2007
M/S GUJRATI SUGAR WORKS, MORADABAD Vs. STATE OF U.P AND OTHERS
February 19, 2007
M/S KUMAR Vs. STATE OF U.P. AND OTHERS
January 29, 2007
M/S. INTERNATIONAL SOCIETY OF HUMANISM Vs. UNION OF INDIA AND OTHERS
March 13, 2007
M/S. KISANOTTHAN CO-OPERATIVE HOUSING SOCIETY Vs. CIVIL JUDGE SENIOR DIVISION, MALIHABAD AND OTHERS
January 31, 2007
M/S. LAXMI SUGAR & OIL MILLS LTD., HARDOI AND ANOTHER Vs. DISTRICT MAGISTRATE/COLLECTOR, HARDOI AND ANOTHER
January 24, 2007
M/s. P. N. Garg, Engineering and Contractors Vs. State of U.P. and Ors
April 27, 2007
M/S. PRAYAG AYURVEDIC STORES AND ANOTHER Vs. BAIDYA NATH AYURVEDIC BHAWAN LTD.
March 26, 2007
M/S. SHANTI CONSTRUCTIONS, JHANSI Vs. STATE OF U.P. AND OTHERS
January 29, 2007
M/S. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION JHANSI Vs. HARISH CHANDRA GAUTAM AND ANOTHER
August 27, 2007
MAA VIND VASINI INDUSTRIES Vs. PURVANCHAL VIDYUT VITRAN NIGAMLTD
December 12, 2007
MACHLU Vs. STATE
April 18, 2007
MADAN LAL Vs. STATE OF U P
February 6, 2007
MADAN LAL Vs. STATE OF U P
October 30, 2007
MADAN LAL GUPTA Vs. STATE OF U P
February 28, 2007
MADAN LAL GUPTA Vs. XVIITH ADDITIONAL DISTRICT JUDGE MEERUT
July 5, 2007
MADAN LAL MISHRA Vs. STATE OF U P
February 15, 2007
MADAN MOHAN GOSWAMI Vs. FIFTH ADDITIONAL DISTRICT JUDGE AND ORS.
March 23, 2007
MADAN SHAH Vs. DY DIRECTOR OF CONSOLIDATION ALIGARH
March 16, 2007
MADANLAL Vs. RAMESH CHANDRA
August 14, 2007
MADARSA ARABIA DARUS SALAM Vs. COMMISSIONER AZAMGARH DIVISION
October 23, 2007
MADHAV DAS AGARWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
June 29, 2007
MADHAV DAS AGRAWAL Vs. STATE OF U P
June 26, 2007
MADHU MITTAL Vs. VTH ADDITIONAL DISTRICT JUDGE GHAZIABAD
December 14, 2007
MADHU SUDAN SINGH Vs. STATE OF U P
June 15, 2007
MADHU TANDON WIFE OF ASHISH TANDON Vs. STATE OF U P
October 4, 2007
MADHUBALA BHARTI Vs. STATE OF U P
March 2, 2007
MADHUBALA UPADHYAYA Vs. STATE OF U P
February 15, 2007
MADHURI Vs. STATE OF U P
September 28, 2007
MADHURI ALIAS MADHVI Vs. STATE OF U P
August 3, 2007
MADHURI DEVI Vs. DISTRICT INSPECTOR OF SCHOOLS II KANPUR NAGAR
March 12, 2007
MADHURI SINGH Vs. STATE OF U P
July 17, 2007
MAHALAXMI GRAMODYOG SANSTHAN Vs. COMMISSIONER, TRADE TAX
April 23, 2007
MAHANT BASANT KUMAR GIRI Vs. JAGRUP GIRI
August 20, 2007
MAHANT GIRRAJ PRASAD Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
April 2, 2007
MAHANT KUNJ BEHARI SHARMA Vs. STATE OF U P
April 10, 2007
MAHARAJ BAHADUR SAXENA Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ANR.
April 6, 2007
MAHARAJ CHATENDEV ABDHOOT JI ASHRAM ASSOCIATION Vs. STATE OF UTTARAKHAND
May 4, 2007
MAHARAJ DEEN TRIPATHI Vs. STATE OF U P
January 12, 2007
MAHAVEER SINGH Vs. STATE OF U P
February 20, 2007
MAHAVIR PRASAD Vs. STATE OF U.P. THROUGH THE SECRETARY DEPARTMENT OF LOCAL BODIES AND OTHERS
July 19, 2007
MAHENDRA Vs. STATE OF U P
March 28, 2007
MAHENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS
March 20, 2007
MAHENDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
August 1, 2007
Mahendra Bal Shukla and another Vs. State of U.P. and others
April 6, 2007
MAHENDRA KAUR Vs. VITH ADDITIONAL DISTRICT JUDGE PILIBHIT
July 2, 2007
MAHENDRA KUMAR Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
August 13, 2007
MAHENDRA NATH CHAUBEY Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
May 18, 2007
MAHENDRA NATH YADAV Vs. STATE OF U P
July 24, 2007
MAHENDRA PAL SINGH Vs. STATE OF U P
January 4, 2007
MAHENDRA PAL SINGH Vs. DISTRICT BASIC EDUCATION OFFICER
April 11, 2007
MAHENDRA PRATAP SHARMA Vs. STATE OF U P
November 6, 2007
MAHENDRA PRATAP SINGH Vs. STATE OF U P
August 22, 2007
MAHENDRA PRATAP SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
May 21, 2007
MAHENDRA SINGH Vs. STATE OF U P
October 4, 2007
MAHENDRA SINGH Vs. STATE OF U P
January 9, 2007
MAHENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
September 5, 2007
MAHENDRA SINGH CHAUDHARY Vs. R C AND E O MATHURA
November 26, 2007
MAHENDRA SINGH RAJPUT Vs. UNION OF INDIA
April 19, 2007
MAHESH Vs. STATE OF U P
August 23, 2007
MAHESH (DEAD) THROUGH LRS Vs. DY. DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
July 23, 2007
MAHESH CHAND AGARWAL Vs. UNION OF INDIA
March 28, 2007
MAHESH CHANDRA Vs. STATE OF U P
July 19, 2007
MAHESH CHANDRA Vs. ADDITIONAL DISTRICT JUDGE ETAWAH
August 6, 2007
MAHESH CHANDRA MISRA Vs. STATE OF U P
July 9, 2007
MAHESH KUMAR Vs. SHIBBO SINGH
August 1, 2007
MAHESH KUMAR AGRAWAL Vs. VIJAY PAL GOEL
November 14, 2007
MAHESH KUMAR SHARMA Vs. STATE OF U P
April 25, 2007
MAHESH KUMAR YADAV Vs. STATE OF U P
October 10, 2007
MAHESH NARAIN MAHESHWARI AND ANOTHER Vs. J.S.D. PROPERTIES AND OTHERS
December 10, 2007
MAHESH NARAIN SHUKLA AND ANOTHER Vs. VITH A.D.J. AND OTHERS
March 8, 2007
Mahesh Prakash Rai and others Vs. Central Administrative Tribunal, Allahabad and others
May 8, 2007
MAHESH PRASAD Vs. RAM DAS
July 18, 2007
Mahesh Pratap Shukla Vs. Director Personal, BHEL, New Delhi and others
May 23, 2007
MAHEY ALAM ALIAS MOHD ALAM RAJU Vs. STATE O
August 23, 2007
MAHFOOZ Vs. STATE OF U P
March 16, 2007
MAHIDHAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
March 1, 2007
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND
October 1, 2007
MAITREYA PROJECT TRUST GORAKHPUR Vs. STATE OF U P
July 13, 2007
MAJHOLA DISTILLERY AND CHEMICAL WORKS Vs. COMMISSIONER OF TRADE TAX
January 10, 2007
MAJHOLA DISTILLERY AND CHEMICAL WORKS, PILIBHIT Vs. STATE OF UTTAR PRADESH AND OTHERS
October 4, 2007
MAJIDAN Vs. ISHAQ BASHIR
August 8, 2007
Major D.S. Bisht Vs. State of U.P. and others
May 25, 2007
MAJOR SUKHDAYAL SINGH Vs. STATE OF U P
September 27, 2007
MAJOR SUKHDIAL SINGH Vs. STATE OF U.P. AND OTHERS
August 27, 2007
MAKANDAR ALIAS MUKADDAR SINGH Vs. STATE OF U P
April 26, 2007
MAKHAN LAL Vs. STATE OF U P
April 27, 2007
MAKSOOD Vs. STATE OF U P
May 24, 2007
MAKSUDAN MISRA Vs. ADDITIONAL DISTRICT JUDGE BALLIA
April 17, 2007
MALKHAN SINGH Vs. STATE OF U P
May 24, 2007
MALOOK SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE NAINITAL
August 1, 2007
Malti Devi Vs. State of U.P. and another
January 3, 2007
MALTI GUPTA Vs. DEPUTY DIRECTOR OF EDUCATION
May 14, 2007
MAN MOHAN BHASIN @LAKKHI Vs. STATE OF U.P. AND ANOTHER
September 17, 2007
MAN VISHRAM SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS BAHRAICH
April 6, 2007
MANAGING COMMITTEE FARRUKHABAD CITY GIRLS HIGHER SECONDARY SCHOOL Vs. ROSE MARY LAL
May 22, 2007
MANAGING DIRECTOR U P STATE BRIDGE CORPORATION LTD Vs. NEERAJ UPADHYAYA
May 25, 2007
MANBODH Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW CAMP AT AZAMGARH AND OTHERS
April 9, 2007
MANGAL SINGH GRAM PRADHAN Vs. RAM LAL
February 7, 2007
MANIK CHANDRA Vs. STATE OF U P
July 5, 2007
MANISH KUMAR SON OF SHIV DAYAL Vs. STATE OF U P
October 11, 2007
MANISH KUMAR SON OF SRI R.K. GUPTA Vs. INCOME TAX OFFICER AND UNION OF INDIA (UOI) THROUGH CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
April 12, 2007
MANISH KUMAR TIWARI Vs. STATE OF U P
May 11, 2007
MANISH SIROHI Vs. MEENAKSHI
July 31, 2007
MANISH TYAGI Vs. STATE OF U P
March 31, 2007
MANISH TYAGI Vs. STATE OF U P
March 29, 2007
MANJU DEVI Vs. ADDITIONAL DISTRICT JUDGE VIIITH ALLAHABAD
July 17, 2007
Manju Lata Agrawal (Smt.) Vs. State of U.P. and others
September 20, 2007
MANJU RANI BHARTI Vs. MAHANAND MISRA UPPER SHIKSHA NIDESHAK
March 8, 2007
MANJU SHARMA Vs. KANAN SHARMA
February 6, 2007
MANJU SHIKDAR Vs. GENERAL MANAGER PLANING AND DEVLOPMENT STATE BANK OF INDORE
November 21, 2007
MANJU SINGH Vs. STATE OF U.P.
July 16, 2007
MANJU TOMAR Vs. STATE OF U P
September 6, 2007
MANJULA DEVI MISHRA Vs. COMMERCIAL MOTORS KANPUR
March 2, 2007
MANNI LAL GUPTA Vs. WAQF HAJI INAYAT HUSSAIN
January 3, 2007
MANNU ALIAS MUNNU ALIAS SAMSULZAMA Vs. STATE OF U P
February 12, 2007
MANOJ ALIAS MANNU Vs. STATE OF U P
July 20, 2007
MANOJ ARORA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
April 25, 2007
MANOJ KUMAR Vs. STATE OF U P
March 14, 2007
MANOJ KUMAR Vs. STATE OF U P
August 7, 2007
MANOJ KUMAR Vs. SAUD
December 18, 2007
MANOJ KUMAR GUPTA Vs. C B I DE
September 21, 2007
MANOJ KUMAR PAL Vs. STATE OF U P
July 19, 2007
MANOJ KUMAR PANDEY Vs. STATE O
November 2, 2007
MANOJ KUMAR RAVI Vs. DISTRICT MAGISTRATE/COLLECTOR DEHRADUN
December 17, 2007
MANOJ KUMAR SHARMA Vs. STATE OF U P
June 11, 2007
MANOJ KUMAR SINGH Vs. STATE OF U P
July 13, 2007
MANOJ KUMAR SINGH Vs. STATE OF U P
August 23, 2007
MANOJ KUMAR SRIVASTAVA Vs. UNION OF INDIA
April 13, 2007
MANOJ SHAHU Vs. STATE O
September 27, 2007
MANOJ SINGH Vs. ADDL DISTRICT JUDGE UNNAO
April 27, 2007
MANORMA SINGH Vs. S D M GHOSI MAU
December 5, 2007
MANSARAM NAINWAL Vs. PRESIDING OFFICER LABOUR COURT DEHRADUN
April 12, 2007
MANSSUR BACHCHU LAL AND ORS Vs. STATE OF U P
May 21, 2007
MAQSOOD ALAM AND OTHERS Vs. SANYUKT SANCHALAK CHAKBANDI, AZAMGARH AND OTHERS
September 13, 2007
MARCH MAHESH NARAIN SHUKLA AND ANOTHER Vs. VITH A.D.J. ALLAHABAD, AND OTHERS
March 8, 2007
MARKANDEY MAURYA Vs. STATE OF U P
November 12, 2007
MARKANDEY SINGH Vs. CHANMUNI DEVI
August 10, 2007
MARUTI KUMAR SINGH SON OF SHRI SUKURU SINGH YADAV Vs. GENERAL DIRECTOR, MEDICAL EDUCATION AND TRAINING
March 1, 2007
MASAN ALI Vs. UNION OF INDIA
November 16, 2007
MASARRAT ALI @ BITTAN Vs. STATE OF U.P. AND OTHER
January 5, 2007
MATA PRASAD Vs. STATE OF U P
April 25, 2007
MATA PRASAD JAIN Vs. VIITH ADDL CIVIL JUDGE/PRESCRIBED AUTHORITY AGRA
April 13, 2007
MAULANA ABID HASAN Vs. STATE OF U P
July 20, 2007
MAYA DEVI Vs. BANK OF BARODA
March 7, 2007
MAYA DEVI AND ANOTHER Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
September 6, 2007
MAYA LATWAL Vs. UTTARANCHAL RAJYA PARIVAHAN NIGAM
February 26, 2007
MAYUR PACKAGING INDUSTRIES Vs. U P STATE FINANCIAL CORPORATION
April 11, 2007
MCDOWELL AND COMPANY LIMITED Vs. STATE OF U P
March 16, 2007
MEENA SINGH Vs. STATE OF U P
March 15, 2007
MEENU DEVI Vs. STATE OF U P
March 7, 2007
MEERA Vs. STATE OF U P
March 12, 2007
MEERA YADAV Vs. STATE OF U P
October 9, 2007
MEGHRAJ Vs. STATE O
December 13, 2007
Mehandi Hassan (Dr.) and another Vs. State of U.P. and others
March 23, 2007
MEHARBAN AND ANOTHER Vs. YUSUF AND 4 OTHERS
April 19, 2007
MEHRAJ Vs. RAVI PRAKASH VERMA
August 6, 2007
MEMBER SECRETARY CO OPERATIVE BANK CENTRALIZED Vs. APPELLATE AUTHORITY
May 7, 2007
MENKA GANDHI Vs. UNION OF INDIA AND OTHERS
August 23, 2007
MENTHA & ALLIED PRODUCTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
May 8, 2007
MENTHA AND ALLIED PRODUCTS P. LTD Vs. COMMISSIONER OF INCOME-TAX
May 9, 2007
MERAJ UDDIN Vs. UNION OF INDIA
January 8, 2007
MEWA LAL DWARIKA PRASAD Vs. CIT
April 6, 2007
MEWA LAL THROUGH RAM BALI AND OTHERS Vs. D.D.C. AND OTHERS
July 26, 2007
MEWA RAM Vs. STATE OF U P
March 2, 2007
MIDI EXTRUSIONS LIMITED Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
August 1, 2007
MIHI LAL AND ANOTHER Vs. NEK RAM AND OTHERS
April 12, 2007
MILAN KUMAR SINGH Vs. STATE OF U P
July 18, 2007
MINAKSHI GAUR Vs. STATE OF U P
December 4, 2007
MINTOO ALIAS ANIRUDH PANDEY Vs. STATE OF U P
February 19, 2007
MISRI LAL Vs. STATE
August 11, 2007
Miss Aasejorgensen and Another Vs. State Of U.P.
November 30, 2007
MISUKI EXPORTS PVT LTD Vs. STATE BANK OF INDIA
November 21, 2007
Mithlesh Kumar Chaturvedi Vs. Registrar,Trade Union Labour Commissioner s Office,Kanpur & Ors.
October 23, 2007
MODI DISTILLERY Vs. CESTAT, NEW DELHI
May 8, 2007
MODI SPINNING AND WEAVING MILLS Vs. COMMISSIONER, TRADE TAX
October 4, 2007
MOHAMDABAD COLD STORAGE PRIVATELTD Vs. DAKSHINANCHAL VIDUT VITRAN NIGAMLTD
July 18, 2007
MOHAMMAD ASHARAF Vs. ADDITIONAL DISTRICT JUDGE COURT NO 9 VARANASI
October 10, 2007
MOHAMMAD ASLAM Vs. STATE OF U.P.
October 26, 2007
MOHAMMAD IBRAHIM Vs. MOHD YUSUF
May 1, 2007
MOHAMMAD SABIR Vs. STATE OF U P
August 17, 2007
MOHAMMAD SIRAJUL HAG Vs. RENT CONTROL AND EVICTION OFFICER (FIRST) AND OTHERS
May 23, 2007
MOHAMMAD YUNUS Vs. VITH ADDITIONAL DISTRICT JUDGE, ETAWAH AND OTHERS
March 23, 2007
MOHAMMAD ZAFAR Vs. STATE OF U P
October 9, 2007
MOHAMMED YUSUF Vs. STATE OF UTTAR PRADESH
August 7, 2007
MOHAN CHANDRA TAMTA Vs. ALI AHMAD
June 8, 2007
MOHAN LAL SHUKLA Vs. SMT. NOOR JAHAN AND OTHERS
April 19, 2007
MOHAN LAL VISHWAKARMA Vs. HIGH COURT OF JUDICATURE AT ALLHABAD
March 2, 2007
MOHD ABULAS KHAN Vs. STATE OF U P
February 20, 2007
MOHD ALI UMAR Vs. HASAN MOHD UMAR
February 9, 2007
MOHD ARIF Vs. DISTT BASIC EDUCATION OFFICER ETAWAH
April 26, 2007
MOHD DAUD Vs. STATE OF U P
July 19, 2007
MOHD DAUD AND ANR Vs. STATE OF U P AND ANR
September 19, 2007
MOHD HAKIM Vs. STATE OF U P
December 11, 2007
MOHD HANEEF Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
November 15, 2007
MOHD HANIF Vs. IX ADDL D J MUZAFFARNAGAR
April 13, 2007
MOHD HASEEM FARUQ Vs. STATE OF U P
January 24, 2007
MOHD HUSSAIN Vs. BANK OF INDIA
August 28, 2007
MOHD ILYAS Vs. RENT CONTROL AND EVICTION OFFICER MORADABAD
March 7, 2007
MOHD ISHAQ Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
July 5, 2007
MOHD ISHAQ KHAN Vs. JAVED ANWAR
April 3, 2007
MOHD ISHAQUE Vs. STATE OF U P
August 30, 2007
MOHD ISLAMUDDIN ALIAS ISLAM Vs. ZAMEER ALAM
March 19, 2007
MOHD JAN KHAN Vs. STATE OF U P
January 29, 2007
MOHD JAVED Vs. STATE OF U P
January 17, 2007
MOHD JAVED KHAN Vs. STATE OF U P
December 17, 2007
MOHD MOHSIN Vs. DISTRICT JUDGE MEERUT
September 26, 2007
MOHD MURTZA KHAN Vs. STATE OF U P
April 9, 2007
MOHD MUSTAFA Vs. UP ZILADHIKARI PHOOLPUR AZAMGARH
July 11, 2007
MOHD QASIM Vs. RAJBALA
May 2, 2007
MOHD RAFEEQ Vs. SHANTI SWAROOP SURI
October 8, 2007
MOHD RAIS KHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
April 4, 2007
MOHD SAYEED Vs. SHAHANSHAH ALAM
July 26, 2007
MOHD SAYEED QURESHI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 BAREILLY
July 25, 2007
MOHD SHAH Vs. STATE OF U P
May 24, 2007
MOHD SHAHID Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/SPECIAL JUDGE E C ACT MEERUT
November 27, 2007
MOHD SHAHID; GULAB; JAMIL AHMAD ALIAS J K ; JUGGU ALIAS WASIM AHMAD Vs. STATE OF U P
June 11, 2007
MOHD SHOAIB Vs. VAISHNAV DAS D
August 23, 2007
MOHD TABIB KHAN Vs. STATE OF U P
September 25, 2007
MOHD TARIK ALIAS GUDDU Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
December 6, 2007
MOHD VAID KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
April 10, 2007
MOHD YASIN KHAN Vs. STATE OF U P
September 7, 2007
MOHD YUSUF Vs. STATE OF U P
June 5, 2007
MOHD YUSUF Vs. STATE OF U P
July 19, 2007
MOHD YUSUF Vs. STATE OF U P
August 7, 2007
MOHD. ABBAS Vs. SETTLEMENT OFFICER, CONSOLIDATION
March 29, 2007
MOHD. AHMAD Vs. STATE OF U.P.
July 27, 2007
Mohd. Ayub Vs. State of U.P. and others
November 28, 2007
Mohd. Ishaque and Anr. Vs. State of U.P.& Anr.
August 30, 2007
MOHD. JAVED Vs. WAQF KABRISTAN AND MASJID AND OTHERS
February 26, 2007
MOHD. MOHSIN AND ANOTHER Vs. DISTRICT JUDGE, MEERUT AND OTHERS
September 26, 2007
MOHD. NASIR Vs. ADDL. DISTRICT JUDGE, COURT NO. 1, KANPUR DEHAT AND OTHERS
February 7, 2007
MOHD. SULTAN KHAN Vs. COMMISSIONER, TRADE TAX
October 12, 2007
MOHD. TALIB AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
January 17, 2007
MOHINDER SINGH PANDHER Vs. C B I S P E NEW DELHI
December 14, 2007
MOHIT DANIYAL Vs. STATE OF U P
February 28, 2007
MOHIT PAPER MILLS LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
August 3, 2007
MOHMOOD HUSAIN SIDDIQUI Vs. MANJOOR AHMAD KHAN
January 22, 2007
MOLIKA BANERJI Vs. UNIVERSITY OF ALLAHABAD
August 30, 2007
MOMINA Vs. STATE OF U P
March 28, 2007
MONIKA CHOPRA Vs. UNION OF INDIA
July 6, 2007
MONIKA MARRY HUSSAIN Vs. STATE OF U P
May 23, 2007
MONU AND OTHERS Vs. STATE OF U.P.
July 27, 2007
MOOL CHAND Vs. STATE OF U P
October 31, 2007
MOOL CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION MATHURA
March 28, 2007
MOOL CHANDRA Vs. STATE OF U P
July 6, 2007
MOONA DEVI Vs. BAIJ NATH AND OTHERS
July 4, 2007
MORADABAD DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs. V R CONSTRUCTIONS AND ENGINEERING COMPANY THROUGH ITS PARTNER NASIM AKHTAR AND SALIM AKHTAR
November 23, 2007
MORIROKU UT INDIA PVT. LTD Vs. STATE OF U.P.
April 6, 2007
MOTHER INDIA REFRIGERATION INDUSTRIES PRIVATE LTD. (A COMPANY REGISTERED UNDER THE INDIAN COMPINES ACT, 1956) THROUGH ITS DIRECTOR HARI OM RASTOGI AND HARI OM RASTOGI SON OF LATE SRI RAGHUNANDAN PRASAD RASTOGI Vs. DAKSHINANCHAL VIDUT VITRAN NIGAM LTD. (DVVNL) THROUGH ITS MANAGING DIRECTOR,
July 18, 2007
MOTI LAL Vs. RAM SINGH
May 22, 2007
MOTI LAL Vs. STATE OF U P
November 28, 2007
MOTI LAL AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
July 3, 2007
MOTI LAL S/O LATE SHANKAR NATH AND ORS Vs. STATE OF U P
November 20, 2007
MOTI LAL YADAV Vs. STATE OF U P
October 24, 2007
MRIGENDRA PANDEY Vs. CHAIRMAN, U.P. RAJKIYA NIRMAN NIGAM LTD.
October 31, 2007
MRITUNJAYA KUMAR SINGH Vs. ADDL DISTRICT JUDGE ALLAHABAD
May 25, 2007
MRITYUNJAY SINGH YADAV Vs. STATE OF U P
July 12, 2007
MST. DHANIA Vs. ASSISTANT REGIONAL DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
August 1, 2007
MUJAHID Vs. STATE OF U P
August 14, 2007
MUJIBUR REHMAN Vs. STATE OF U P
April 6, 2007
MUKESH Vs. STATE OF U P
March 30, 2007
MUKESH AGARWAL Vs. RAILWAY CLAIMS TRIBUNAL
August 17, 2007
MUKESH ALIAS TIPLA Vs. STATE
August 3, 2007
MUKESH KUMAR GUPTA Vs. STATE OF U P
April 5, 2007
MUKESH KUMAR JAIN Vs. LAXMI NARAIN GUPTA AND OTHERS
September 17, 2007
MUKH RAM Vs. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD
March 8, 2007
MUKTESHWAR SINGH Vs. STATE OF U P
April 25, 2007
MUKUND LAL TRIPATHI Vs. BANDA DISTRICT CO
May 8, 2007
MUMINLAL Vs. STATE OF UP
December 19, 2007
MUMTAZUL HAQ Vs. M/S. SHARFUDDIN AND SONS AND OTHERS
March 8, 2007
MUNEER AHMAD Vs. STATE OF U.P. AND ANR.
February 20, 2007
MUNESH PRASAD Vs. STATE OF U P
September 21, 2007
MUNISH CHANDRA Vs. ADDL DISTRICT JUDGE BIJNOR
August 7, 2007
MUNISH CHANDRA SRIVASTAVA Vs. STATE OF U P
May 31, 2007
MUNNA LAL Vs. SARASWATI
May 9, 2007
MUNNA LAL Vs. SPECIAL JUDGE ANTI-CORRUPTION MEERUT
February 19, 2007
MUNNA LAL Vs. DEVENDRA BAHADUR SINGH CHANDEL
September 20, 2007
MUNNA LAL KASHYAP Vs. STATE OF U P
May 1, 2007
MUNNA LAL SONS & CO. Vs. COMMISSIONER OF TRADE TAX
January 9, 2007
MUNNA RAM Vs. STATE OF U P
April 26, 2007
MUNNAN BIBI Vs. MANJU
December 11, 2007
MUNNI DEVI Vs. NAGAR NIGAM
March 23, 2007
MUNNI DEVI Vs. STATE OF U P
June 5, 2007
MUNNI LAL Vs. SPECIAL JUDGE E C ACT BASTI
January 12, 2007
MUNNOO (DEAD) Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
August 7, 2007
MUNNU LAL Vs. STATE OF U P
July 17, 2007
MUNNU LAL GAUTAM Vs. STATE OF U P
July 9, 2007
MUNSHI Vs. STATE OF U P
July 27, 2007
MURALI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
May 9, 2007
MURARI LAL Vs. STATE OF U P
April 24, 2007
MURARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS
July 13, 2007
MURLI Vs. STATE OF U P
September 10, 2007
MURLIDHAR Vs. STATE OF U.P.
February 23, 2007
MUSHTAQ AHMAD Vs. STATE OF U.P. AND ORS.
March 30, 2007
MUSTAFA AHMAD KHAN Vs. CHANCELLOR, LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS
January 2, 2007
MUSTAKIM Vs. STATE OF U P
November 29, 2007
MUZAFFAR NAGAR EYE RELIEF SOCIETY MUZAFFAR NAGAR Vs. VTH ADDL DISTRICT JUDGE MUZAFFAR NAGAR
February 5, 2007
N S PACKAGING P LTD Vs. STATE OF U P
April 23, 2007
NAAGAR SINGH Vs. STATE OF U P
February 9, 2007
NAGAR AYUKT, NAGAR NIGAM Vs. MUJIB ULLA KHAN
April 19, 2007
NAGAR MAHAPALIKA GORAKHPUR Vs. PARASNATH JI TRUST
August 7, 2007
NAGAR PALIKA PARISHAD JASPUR -REVISIONIST Vs. SOORAJ SINGH
May 28, 2007
NAGAR PANCHAYAT KITHORE MEERUT Vs. PRESIDING OFFICER PEETHASIN ADHIKARI AUTHORITY/LABOUR COURT U P MEERUT
February 19, 2007
NAGAR PANCHAYAT LANDHORA Vs. DAMODAR PRASAD
February 22, 2007
NAGENDRA KUMAR PANDEY Vs. CHANCELLOR LUCKNOW UNIVERSITY
December 18, 2007
NAGENDRA PRASAD DWIVEDI Vs. STATE OF U P
April 24, 2007
NAIM PAL SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION BULANDSHAHAR
July 10, 2007
NAIN SINGH Vs. STATE OF U.P.
July 26, 2007
Nainital Hotel Co P LTD Vs. State of Uttaranchal
July 1, 2007
NAINITAL HOTEL CO P LTD Vs. STATE OF UTTARANCHAL
April 25, 2007
NAJIR Vs. STATE
October 1, 2007
NAND KISHORE Vs. MUNNI DEVI
April 20, 2007
NAND KISHORE Vs. ADDL DISTRICT JUDGE ALLAHABAD
April 6, 2007
NAND KISHORE SAXENA Vs. WASIF AHMAD
April 4, 2007
NAND KUMAR YADAV Vs. STATE OF U.P. AND OTHERS
May 21, 2007
NAND LAL Vs. EXECUTIVE ENGINEER BARD SAGAR CANAL CONSTRUCTION DIVISION-I MIRZAPUR AND
December 7, 2007
NAND LAL Vs. RANI DEVI
June 14, 2007
NAND LAL Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
January 2, 2007
NAND LAL SINGH Vs. U P STATE PUBLIC SERVICES TRIBUNAL
March 30, 2007
NANDITA DEVI (SMT.) AND OTHERS Vs. VIITH A.D.J., JAUNPUR AND OTHERS
July 18, 2007
NANDU PATEL ALIAS NAND LAL Vs. STATE OF U P
March 30, 2007
NANGU ALIAS RAM KUMAR Vs. STATE OF U P
January 12, 2007
Nanhey Lal Dubey Vs. XVth Addl District Judge, Kanpur Nagar and others
March 14, 2007
Nanhey lal Gupta Vs. U.P. Upbhogta Sahkari Sangh Limited and another Opposite Parties
May 2, 2007
NANHEY TIWARI ALIAS KAMLESH TIWARI Vs. STATE OF U P
September 27, 2007
NANKU PRASAD Vs. RAMESHWAR GIRI
January 18, 2007
NANKU SINGH Vs. STATE OF U P
August 18, 2007
NARAIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
May 7, 2007
NARAIN DAS Vs. STATE OF U P
April 6, 2007
NARAIN DAS AND OTHERS Vs. LAXMAN PRASAD
September 24, 2007
NARAIN DAS VERMA Vs. RAM SEWAK AND ORS.
April 3, 2007
NARAIN DASS AND ORS. Vs. LAXMAN PRASAD
August 24, 2007
NARAIN SHUKLA Vs. STATE OF U P
March 21, 2007
NARENDRA Vs. STATE
April 18, 2007
NARENDRA ALIAS RINKU Vs. STATE OF U P
February 28, 2007
NARENDRA KUMAR Vs. STATE OF U P
February 26, 2007
NARENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE AGRA
February 23, 2007
NARENDRA KUMAR Vs. SUB-ADDITIONAL DISTT JUDGE MEERUT
January 22, 2007
NARENDRA KUMAR Vs. NAGAR SWASTH ADHIKARI AGRA
May 23, 2007
NARENDRA KUMAR Vs. C B I
August 23, 2007
NARENDRA KUMAR JAUHARI Vs. STATE OF U P
January 9, 2007
NARENDRA KUMAR SHARMA AND ORS. Vs. RAJENDRA KUMAR JAIN AND ORS.
May 14, 2007
NARENDRA KUMAR SHUKLA Vs. STATE OF U P
February 1, 2007
NARENDRA KUMAR SHUKLA S/O GIRJA SHANKER SHUKLA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY (EDUCATION), GOVERNMENT OF UTTAR PRADESH
February 9, 2007
NARENDRA NATH VISHWAKARMA Vs. STATE OF U P
May 11, 2007
NARENDRA PANDIT Vs. STATE OF UTTARANCHAL
October 24, 2007
NARENDRA PRAKASH SHARMA Vs. STATE OF U P
March 9, 2007
NARENDRA SINGH Vs. STATE OF U.P.
May 25, 2007
NARENDRA VERMA Vs. VANDANA VERMA
April 18, 2007
NARENDRA VIKRAM SINGH Vs. STATE OF U P
February 6, 2007
NARESH ALIAS BARE BAUA Vs. STATE OF U P
April 6, 2007
NARESH CHANDRA GUPTA Vs. RAJENDRA MOHAN
February 1, 2007
NARESH CHANDRA GUPTA Vs. COMMISSIONER, TRADE TAX
March 30, 2007
NARESH SPINERS LIMITED Vs. STATE BANK OF INDIA
May 3, 2007
NAROTTAM Vs. GANPAT SAHKARI AVAS SAMITI LIMITED
October 23, 2007
NARUTTAM BAIHARWANI Vs. STATE OF U P
November 30, 2007
NASEEB SINGH Vs. MUKESH PANDIT
February 2, 2007
NASEEM @ LALLU Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
May 21, 2007
NASEEM AKHTAR Vs. ABDUL RAOOF CHISTI AND OTHERS
September 27, 2007
NASEEM BANOO Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL ALLAHABAD
March 2, 2007
NASEEM PRADEEP Vs. state
November 21, 2007
NASIMA BEGUM Vs. ABDUL HANNAN
August 13, 2007
NATHE RAM Vs. ADDL. DISTRICT JUDGE AND OTHERS
September 17, 2007
NATHOO LAL GANGWAR Vs. STATE OF U P
November 20, 2007
NATHU RAM Vs. RAJA RAM
June 18, 2007
NATHU RAM TIWARI Vs. U P STATE PUBLIC SERVICE TRIBUNAL
May 1, 2007
NATIONAL INSURANCE CO Vs. COL I N KHANNA
November 23, 2007
NATIONAL INSURANCE CO LTD Vs. GAYATRI DEVI
November 20, 2007
NATIONAL INSURANCE CO LTD Vs. RAJ KUMAR ARORA
October 24, 2007
NATIONAL INSURANCE CO LTD Vs. NANDESH TOMAR
July 16, 2007
NATIONAL INSURANCE CO LTD Vs. JODHA SINGH
July 13, 2007
NATIONAL INSURANCE CO LTD Vs. MEERA DEVI
May 4, 2007
NATIONAL INSURANCE CO LTD Vs. RAJ KUMAR SINGH
April 30, 2007
NATIONAL INSURANCE CO LTD Vs. DEEPA DEVI AND ORS
December 11, 2007
NATIONAL INSURANCE COMPANY Vs. BANKEY BIHARI LAL
September 13, 2007
NATIONAL INSURANCE COMPANY Vs. SMT. MANJU GUPTA AND OTHERS
March 13, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. AJAY KUMAR PANDEY
July 17, 2007
NATIONAL INSURANCE COMPANY LTD Vs. ANISA BEGUM
May 7, 2007
NATIONAL INSURANCE COMPANY LTD Vs. SAEED AHMAD
March 30, 2007
NATIONAL INSURANCE COMPANY LTD Vs. PITAM SINGH
March 29, 2007
National Insurance Company LTD Vs. Anusuiya Devi
March 22, 2007
NATIONAL INSURANCE COMPANY LTD Vs. RAJ AMITENDRA JAIN
April 23, 2007
NATIONAL INSURANCE COMPANY LTD Vs. INDIRA SRIVASTAVA
April 6, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. RAJ KUMAR SINGH AND OTHERS
April 30, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. RAJENDRA PRASAD
March 15, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. ADITYA KUMAR
March 15, 2007
NATIONAL INSURANCE COMPANYLTD Vs. MOHD ASIF
May 15, 2007
NATIONAL OVERSEAS Vs. EXPORT CREDIT GUARANTEE CORP
August 17, 2007
NATIONAL TEXTILES CORPORATION UTTAR PRADESHLTD Vs. PRESIDING OFFICER IVTH LABOUR COURT KANPUR
May 23, 2007
NATIONAL THERMAL POWER CORPORATION Vs. STATE OF UP
August 22, 2007
NATIONAL THERMAL POWER CORPORATION VIDYUT NAGAR GHAZIABAD Vs. STATE OF U P
August 9, 2007
NAUSHAD Vs. STATE OF U P
January 18, 2007
NAUSHAD Vs. STATE
August 24, 2007
NAUSHAD Vs. STATE OF U P
March 16, 2007
NAUSHEEDA Vs. STATE OF U P
February 23, 2007
NAUSIDA D/O LATE KAMIL W/O MOHD AFZAL Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY HOME, GOVERNMENT OF UTTAR PRADESH; SENIOR SUPERINTENDENT OF POLICE; STATION HOUSE OFFICER AND SAFDAR SON OF SEEDA
February 23, 2007
NAV BHARAT EXPORTS Vs. STATE OF U P
March 2, 2007
NAV FINANCIERS Vs. UNION OF INDIA
March 22, 2007
NAV RATAN GUPTA Vs. STATE OF U P
April 23, 2007
NAVEEN KUMAR Vs. ADDITIONAL DISTRICT JUDGE/F T C COURT NO 3 MEERUT
August 10, 2007
NAVEEN KUMAR MISRA Vs. BHUVAN CHAND PANDEY
March 22, 2007
NAVEEN TEXTILE AGENCIES THROUGH SRI NAVEEN MALHOTRA, PROPRIETOR Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL AND COMMISSIONER OF CENTRAL EXCISE
January 16, 2007
NAVIN KUMAR GOSWAMI Vs. STATE OF U P
September 26, 2007
NAWAB Vs. STATE OF U P
August 8, 2007
NAWAB HASAN Vs. STATE OF U P
April 23, 2007
NAWAB SINGH Vs. STATE OF U P
July 26, 2007
NAWAL SINGH Vs. STATE OF U P
November 15, 2007
NAZIM KHAN Vs. STATE OF U P
January 4, 2007
NEELAM MITTAL Vs. STATE OF U P
January 22, 2007
NEELAM SAXENA Vs. STATE OF U P
January 8, 2007
NEELU KOHLI DAUGHTER OF LATE HEERA LAL SURI Vs. NIKHIL RUBBERS PVT. LTD
March 30, 2007
NEERAJ GUPTA Vs. STATE OF U P
July 6, 2007
NEERAJ KUMAR JAISWAL Vs. JAI PRAKASH GUPTA
May 8, 2007
NEERU ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
April 17, 2007
NEETU YADAV Vs. STATE OF U P
November 6, 2007
NEK RAM Vs. STATE OF U P
February 23, 2007
NET RAM AND SONS Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
July 2, 2007
Netra Pal Natthoo Vs. STATE OF U P
November 2, 2007
NETRAPAL SON OF RAM SANCHI Vs. STATE OF U P
November 2, 2007
NEW BANK OF INDIA Vs. SANGAT SINGH PANWAR
July 26, 2007
NEW HIND TRANSPORT CO Vs. NIPPA PODDAR
July 10, 2007
NEW INDIA ASSURANCE CO LTD Vs. MITHILESH KUMAR SAVITA
July 9, 2007
NEW INDIA ASSURANCE CO LTD Vs. DAYA RAM
July 13, 2007
NEW INDIA ASSURANCE CO LTD Vs. PREM SINGH BHADAURIA
August 1, 2007
NEW INDIA ASSURANCE CO LTD Vs. HARPAL SINGH
August 16, 2007
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA SINGH
February 27, 2007
NEW INDIA ASSURANCE CO LTD Vs. SHEELA DEVI
August 8, 2007
NEW INDIA ASSURANCE CO LTD Vs. RAKESH KUMAR VISHWAKARMA
April 11, 2007
NEW INDIA ASSURANCE CO LTD Vs. SUDESH
April 3, 2007
NEW INDIA ASSURANCE CO LTD Vs. PADAM SINGH
September 21, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. JAGDISH SINGH
October 9, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. KUNDAN SINGH
October 1, 2007
New India Assurance Company LTD Vs. Devendra Devi
February 28, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. BHIKARI LAL MAURYA
May 14, 2007
New India Assurance Company LTD Vs. Pavitri Devi
April 26, 2007
NEW INDIA ASSURANCE COMPANY LTD. Vs. KAMESH SHARMA AND ANOTHER
April 3, 2007
NEW INDIA ASSURANCE- COMPANY LTD Vs. SUNIL BHOJ
July 25, 2007
NEW INDIA INSURANCE CO LTD Vs. SIYA RAM
May 17, 2007
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAJA RAM B
September 7, 2007
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. U.P. PUBLIC SERVICE TRIBUNAL, LUCKNOW AND OTHERS
February 13, 2007
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER Vs. SALEKH CHAND AND ANOTHER
March 29, 2007
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY N O I D A SECTOR 6 GHAZIABAD GAUTAM BUDH NAGAR Vs. STATE PUBLIC SERVICE TRIBUNAL
May 18, 2007
NEW SINGH TENT HOUSE AND ELECTRIC WORKS BASTI Vs. STATE OF U P
December 11, 2007
NIDHI WAHAL Vs. STATE OF U P
April 23, 2007
NIHAL SINGH Vs. STATE OF U P
December 7, 2007
NIHALI S/O BIHARI AND; BHOORE S/O PULANDAR SINGH Vs. STATE OF U P
May 18, 2007
NIRANJAN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 3, 2007
NIRDOSH KUMAR GOYAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
July 23, 2007
NIRMAL ROBINSON CLIFFORD AND ANOTHER Vs. VIRENDRA CHAUBEY AND OTHERS
April 19, 2007
NIRMALA DEVI Vs. ADDITIONAL COMMISSIONER
July 5, 2007
NIRMALA DEVI Vs. ADDITIONAL DISTRICT JUDGE AYODHYA PRAKARAN LUCKNOW
August 1, 2007
NIRMALA LAL Vs. S R CUTTING BISHOP
November 20, 2007
NIRMALA RAI AND OTHERS Vs. DIRECTOR OF EDUCATION (BASIC) AND OTHERSLABIC
November 14, 2007
NISAR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
January 5, 2007
NISHA KANT RASTOGI Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
October 1, 2007
NISHA RANI AGARWAL Vs. COMMISSIONER OF INCOME TAX
May 1, 2007
NISHAR Vs. STATE OF U P
January 3, 2007
NITIN KASANA Vs. STATE OF U P
January 4, 2007
NIWAS SINGH Vs. STATE OF U P
October 8, 2007
NIYAMUL RAZA Vs. STATE OF U P
January 29, 2007
NIZAM GENERAL STORE THROUGH ITS PROPRIETOR SRI NIZAM AHMAD Vs. SMT. SARLA CHATURVEDI & ANOTHER
February 7, 2007
NIZAMUDDIN Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA KANPUR NAGAR
May 18, 2007
NIZAMUDDIN Vs. XTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND ANOTHER
March 23, 2007
NO 913126828 EX CONSTABLE DRIVER GIRWAR SINGH TOMAR Vs. UNION OF INDIA
April 10, 2007
NOMAN MASOOD Vs. STATE OF U P
December 5, 2007
NOOR ALAM Vs. STATE OF U P
October 25, 2007
NOORULLAH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION MEERUT
March 20, 2007
NOVAMET INDUSTRIES (A 100% EXPORT ORIENTED UNIT), Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE,
July 6, 2007
NUCLEAR ATOMIC POWER SUPPLY CANTEEN Vs. COMMISSIONER, TRADE TAX
September 20, 2007
NURUNNISA ALIAS LALLI Vs. SPECIAL/ADDITIONAL DISTRICT JUDGE COURT NO 4 SAHARANPUR
September 18, 2007
Nusrat Jamal Khan Vs. District Inspector of Schools, Sitapur and others
January 8, 2007
NUZHAT SUFAIRA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
April 11, 2007
OM CONTRACTORS Vs. STATE OF U P
November 15, 2007
OM DUTTA SHARMA S/O LATE GOPI LAL AND DEO DUTT ALIAS POORAN CHANDRA S/O DARYAO SINGH Vs. BOARD OF REVENUE,
February 8, 2007
OM PAL Vs. STATE OF U P
April 6, 2007
OM PRAKASH Vs. STATE OF UTTAR PRADESH
April 19, 2007
OM PRAKASH Vs. STATE OF U P
June 29, 2007
OM PRAKASH Vs. RAM KISHAN GUPTA
January 11, 2007
OM PRAKASH Vs. STATE OF U P
February 7, 2007
OM PRAKASH Vs. VAISH DHARAMSHALA SABHA AND OTHERS
March 12, 2007
OM PRAKASH AND OTHERS Vs. HAMENDRA KUMAR AND ANOTHER
September 20, 2007
OM PRAKASH GUPTA Vs. COMMISSIONER OF TRADE TAX
December 20, 2007
OM PRAKASH GUPTA Vs. ADDITIONAL PRESCRIBED AUTHORITY/ADDITIONAL DISTRICT JUDGE COURT NO 6 KANPUR NAGAR AND
August 13, 2007
OM PRAKASH GUPTA Vs. COMMISSIONER MORADABAD DIVISION MORADABAD
July 2, 2007
OM PRAKASH JALAN Vs. SMT. MANJU DEVI AND OTHERS
September 3, 2007
OM PRAKASH SINGH Vs. STATE OF U P
November 5, 2007
OM PRAKASH TEWARI Vs. UNION OF INDIA
July 30, 2007
OM PRAKASH TRIPATHI Vs. STATE OF U P
February 21, 2007
OM WATI Vs. STATE OF U P
August 31, 2007
OMI SAHU Vs. STATE O
September 27, 2007
OMKAR Vs. STATE OF U P
October 3, 2007
OMWATI Vs. L DAN SINGH
April 26, 2007
ONIDA MONIKA KARMCHARI SANGATHAN Vs. STATE OF U.P. AND ORS.
February 28, 2007
ORIENTAL FIRE AND GENERAL INSURANCE Vs. VERSUS
August 13, 2007
ORIENTAL FIRE AND GENL INS CO LTD Vs. SAVITRI DEVI
August 13, 2007
ORIENTAL INSURANCE CO LTD Vs. SAMBHU NATH YADAV
May 17, 2007
ORIENTAL INSURANCE CO LTD Vs. RAMVATI
May 15, 2007
ORIENTAL INSURANCE CO LTD Vs. SUMEGHA SHARMA
May 22, 2007
ORIENTAL INSURANCE CO LTD Vs. MANJU
March 30, 2007
ORIENTAL INSURANCE CO LTD Vs. SURENDRA KUMAR
March 12, 2007
ORIENTAL INSURANCE CO LTD Vs. SANJAY KUMAR
April 5, 2007
ORIENTAL INSURANCE CO LTD Vs. ANJU KHARE
April 10, 2007
ORIENTAL INSURANCE CO LTD Vs. JEEVAN JANGRA
April 24, 2007
Oriental Insurance Co LTD Vs. Yudhister Joshi
April 30, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANDEEP SINGH
April 12, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. NASREEN
October 10, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. SURENDRA UMRAO
March 22, 2007
ORIENTAL INSURANE CO LTD Vs. LAJJAWATI
March 8, 2007
ORJUN MAJUMDAR Vs. R.C. & E.O.-I, ALLAHABAD AND OTHERS
September 12, 2007
P A C COMMANDAN IV BATTALION ALLAHABAD Vs. KAVITA DEVI
October 12, 2007
P C JAIN Vs. STATE OF UTTARANCHAL
September 5, 2007
P K KALIA Vs. CANARA BANK LIMITED
July 6, 2007
P N GARG ENGINEERING AND CONTRACTORS Vs. STATE OF U P
April 27, 2007
P.L. JAIN Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
April 25, 2007
PADAM SINGH Vs. STATE
February 12, 2007
PADAM SINGH Vs. STATE OF U P
April 24, 2007
PADAM SINGH Vs. DISTRICT JUDGE
November 7, 2007
Padam Singh Sharma Vs. State of U.P.
July 3, 2007
PADMA WATI DEVI Vs. BOARD OF REVENUE AND OTHERS
March 16, 2007
PAHARPUR COOLING TOWERS LTD Vs. ANURADHA MASALA UDHYOG PVT LTD
December 7, 2007
PAL Vs. STATE O
July 16, 2007
PANCHAYATI GAUSHALA Vs. STATE OF U P
April 23, 2007
PANCHI PETHA STORE Vs. COMMISSIONER, SALES TAX
April 26, 2007
PANDIT JAGDISH NARAIN MISHRA HIGHER SECONDARY SCHOOL BHARWARI DIST KAUSHAMBI Vs. STATE OF U P
November 22, 2007
PANKAJ Vs. STATE OF U P
January 24, 2007
PANKAJ MISHRA Vs. STATE OF U P
November 23, 2007
PANKAJ SHARMA Vs. STATE OF U P
March 20, 2007
PANKAJ SINGH Vs. STATE OF U P
February 2, 2007
PANKAJ SINGH Vs. STATE OF U P
June 6, 2007
PANKAJ SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL
September 24, 2007
PANKAJ TIWARI Vs. STATE OF U P
January 3, 2007
PANKI THERMAL POWER STATION PANKI KANPUR Vs. LABOUR COURT-III U P KANPUR
November 2, 2007
PAPPU Vs. STATE OF U P
January 18, 2007
PAPPU Vs. STATE OF U P
December 13, 2007
PAPPU Vs. ADDITIONAL COMMISSIONER, GORAKHPUR AND OTHERS
April 18, 2007
PAPPU ALIAS RAM NARAYAN KASHYAP Vs. STATE OF U P
August 23, 2007
PAPPU SHARMA Vs. STATE OF U.P.
August 31, 2007
PARAS NATH Vs. STATE OF U P
June 5, 2007
Paras Nath Vs. State of U.P.and others
November 28, 2007
PARAS NATH PAL Vs. STATE OF U P
May 25, 2007
PARAS PHARMACEUTICALS LIMITED Vs. COMMISSIONER, TRADE TAX
February 20, 2007
PARAS TIWARI Vs. STATE OF U P
November 30, 2007
PARBHU Vs. ADDITIONAL COLLECTOR SANT RAVIDAS NAGAR
March 7, 2007
PARENTS-TEACHER S ASSOCIATION ADARSH GRAMYA INTER COLLEGE PHULPUR ALLAHABAD Vs. STATE OF U P
February 22, 2007
PARISHUDH MACHINES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
April 19, 2007
PARMANAND SINGH Vs. KAUSHILYA DEVI
December 3, 2007
PARMATAMA PRASAD YADAV; KRISHNA KUMAR TRIPATHI Vs. DISTRICT INFORMATION AND PUBLIC RELATION DEPARTMENT U P LUCKNOW
February 1, 2007
PARMINDER KAUR Vs. STATE OF U P
August 3, 2007
PARMINDER KAUR Vs. STATE OF U P
September 10, 2007
PARSI LAL SHAH Vs. IVTH ADDL DISTRICT JUDGE NAINITAL
November 13, 2007
PARTANTRA Vs. SANJAY KUMAR GUPTA
April 26, 2007
PARVATI DEVI Vs. STATE OF U P
June 12, 2007
PASWARA PAPERS LTD Vs. COMMISSIONER OF TRADE TAX
February 9, 2007
PATEL BIDI COMPANY (M/S.) & ANOTHER Vs. DISTRICT JUDGE, AGRA AND OTHERS
September 19, 2007
PAUHARI SARAN Vs. STATE
May 17, 2007
PAVARU RAM Vs. STATE OF U.P. AND OTHERS
January 18, 2007
PAWAN KUMAR Vs. BOARD OF REVENUE
March 20, 2007
PAWAN KUMAR AGARWAL Vs. STATE OF U P
October 12, 2007
PAWAN KUMAR AGRAWAL Vs. STATE OF U P
May 25, 2007
PAWAN KUMAR GUPTA Vs. MOHAMMAD SHAKIR
April 6, 2007
PAWAN KUMAR JINDAL Vs. BANK OF INDIA
September 7, 2007
PAWAN KUMAR PATHAK Vs. STATE OF U P
August 1, 2007
PAWAN SINGH Vs. STATE OF UP
September 27, 2007
PAWANSUT TRADING COMPANY THROUGH ITS PARTNER, SRI VIJAY KUMAR GUPTA SON OF LATE M.L. GUPTA Vs. THE COMMISSIONER OF TRADE TAX
March 13, 2007
PEAREYLAL Vs. DY DIRECTOR OF CONSOLIDATION BULANDSHAHR
July 9, 2007
PEETAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 19, 2007
PHEKU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
July 26, 2007
PHOOL CHAND GUPTA Vs. NAGAR NIGAM ALLAHABAD
July 6, 2007
PHOOL SINGH Vs. STATE O
October 10, 2007
PHOOL SINGH CHAUHAN Vs. CHIEF OF THE ARMY STAFF
September 14, 2007
PHULAI Vs. STATE OF U P
August 16, 2007
PHULJHARI WIDOW OF LATE SARWARI AND ORS Vs. RAJARAM SON OF RAM ROOP AND ORS
August 22, 2007
PINTU ALIAS BITTU Vs. STATE OF U P
March 16, 2007
PIYARI DEVI Vs. STATE O
August 9, 2007
PIYUSH KUMAR NIRMAL Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
December 13, 2007
PIYUSH MITTAL ALIAS SONU Vs. STATE OF U P
September 28, 2007
POOJA Vs. DISTRICT MAGISTRATE MIRZAPUR
January 22, 2007
POONAM SHARMA Vs. DISTRICTJUDGE/FAMILY COURT MEERUT
November 23, 2007
POORAN Vs. STATE
May 17, 2007
POORAN CHANDRA Vs. STATE
August 8, 2007
PRABHAT KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
March 12, 2007
PRABHAT KUMAR, SECRETARY SHYAM SUNDER GANGA BRIDGE MISSION Vs. ASSTT. REGISTRAR FIRMS SOCIETY, ALLAHABAD DIVISION AND ANR.
February 20, 2007
PRABHAWATI DEVI Vs. IVTH ADDL DISTRICT JUDGE KANPUR NAGAR
February 8, 2007
PRABHU Vs. ADDITIONAL COLLECTOR SANT RAVIDAS NAGAR
July 3, 2007
PRABHU DAYAL Vs. STATE OF U P
July 19, 2007
PRABHU NARAIN SINGH MAHAVIDYALAYA, MARHI THROUGH ITS MANAGER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
September 7, 2007
PRABHU NATH PRASAD Vs. STATE OF U P
January 9, 2007
PRABHU NATH YADAV Vs. STATE OF U P
September 10, 2007
PRACHI LEATHER LTD Vs. UNION OF INDIA
November 23, 2007
PRADEEP GOEL Vs. STATE OF U P
March 16, 2007
PRADEEP KANSAL Vs. STATE OF U P
November 21, 2007
PRADEEP KUMAR CHAURASIYA Vs. STATE OF U P
May 23, 2007
Pradeep Kumar Garg and Others Vs. State of U.P. through its Industrial Development Commissioner, Ministry of Industry, Lucknow and others
July 3, 2007
PRADEEP KUMAR SINGH Vs. STATE OF U P
December 21, 2007
PRADEEP KUMAR SRIVASTAVA Vs. UNION OF INDIA
November 29, 2007
PRADEEP KUMAR SUDELE Vs. STATE OF U P
March 16, 2007
PRADEEP SINGH Vs. ADHIKSHAK MANDAL/JANPAD KARAGAR GORAKHPUR
February 2, 2007
PRADEEP SINGH Vs. JYOTI SWAROOP SINGH
January 25, 2007
PRADEEP TRIPATHI Vs. STATE OF U.P. AND OTHERS
May 14, 2007
PRADUTT KUMAR BHARTI Vs. ALLAHABAD UNIVERSITY
April 10, 2007
PRADYUMNA PATI TRIPATHI Vs. STATE OF U P
December 3, 2007
PRAG ICE OIL MILLS Vs. COMMISSIONER, TRADE TAX
May 16, 2007
PRAHLAD KUMAR GUPTA Vs. STATE
December 5, 2007
PRAHLAD SHARMA Vs. STATE OF U P
August 2, 2007
PRAKASH CHANDRA Vs. STATE OF U P
May 8, 2007
PRAKASH CHANDRA GAUTAM Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA
April 9, 2007
PRAKASH CHANDRA GUPTA Vs. SADHO SINGH
April 6, 2007
PRAKASH CHAURASIA Vs. ADDL DISTT AND SESSIONS JUDGE COURT NO 2 BARABANKI AND A
July 18, 2007
PRAKASH DWIVEDI Vs. STATE OF U P
April 10, 2007
PRAMENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
January 5, 2007
PRAMOD DEO ALIAS LALLU Vs. STATE OF U P
September 24, 2007
PRAMOD KUMAR Vs. PRATAP SHANKAR VE
August 16, 2007
Pramod Kumar Vs. State of U.P.and another
September 13, 2007
PRAMOD KUMAR GUPTA Vs. STATE OF U P
April 24, 2007
PRAMOD KUMAR SHUKLA Vs. STATE O
July 23, 2007
PRAMOD MEHROTRA AND OTHERS Vs. RAM SHANKAR CHAURASIA AND OTHERS
May 25, 2007
PRAMOD SINGH Vs. STATE OF U P
March 23, 2007
PRAMOD; RAM SINGH; JASONDI Vs. STATE
August 9, 2007
PRASHANT KUMAR Vs. STATE OF U.P.
July 19, 2007
PRASHANT TIWARI Vs. STATE OF U P
June 11, 2007
PRATAP BHAN Vs. KRISHNA DEVI PANDEY
May 24, 2007
PRATAP NARAIN KUREEL Vs. BOARD OF REVENUE U P LUCKNOW AND
July 25, 2007
PRATAP SINGH Vs. STATE OF U.P.
March 12, 2007
PRATAP SINGH SHISHODIA Vs. BOARD OF REVENUE ALLAHABAD
August 30, 2007
PRATIBHA BISHT Vs. SHANTA SAH
November 2, 2007
PRATIBHA DEVI Vs. ADDITIONAL COMMISSIONE
November 15, 2007
PRATIPAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 31, 2007
PRAVEEN Vs. STATE OF U P
August 24, 2007
PRAVEEN KUMAR Vs. BRIJ BHUSHAN SHARMA
March 1, 2007
PRAVEEN VASISTHA Vs. STATE OF UTTAR PRADESH
April 25, 2007
PRAVESH KUMAR Vs. AMAL KUMAR VERMA AND ORS.
May 15, 2007
PRAVESH KUMAR SACHDEVA Vs. STATE OF U.P. AND ORS.
May 25, 2007
PRAVINANJAY KUMAR JAIN Vs. IST ADDL DISTRICT AND SESSIONS JUDGE FIROZABAD
July 30, 2007
PREM CHANDRA YADAV Vs. STATE OF U P
February 5, 2007
PREM LAL (SINCE DECEASED) Vs. KALAM RAM
April 23, 2007
PREM PAL SINGH Vs. STATE OF U.P. AND OTHERS
October 4, 2007
PREM SAGAR DUBEY @SUBHAS CHANDRA Vs. VIDYADHAR
August 31, 2007
PREM SHANKAR DUBEY Vs. STATE OF U P
April 24, 2007
PREM SHANKER TIWARI Vs. STATE OF U P
February 28, 2007
PREM SINGH SUCHHA Vs. ADDL CHIEF JUDICIAL MAGISTRATE LUCKNOW
February 5, 2007
PREMA DEVI Vs. STATE OF U P
July 9, 2007
PREMA DEVI Vs. STATE OF U P
September 21, 2007
PREMA DEVI Vs. UNION OF INDIA
December 18, 2007
PRINCIPAL ALLAHABAD DEGREE COLLEGE ; ALLAHABAD Vs. ASHISH KUMAR RAI
March 12, 2007
PRITAM SINGH Vs. STATE
April 11, 2007
PRITAM SINGH Vs. GOVIND PRASAD D
June 8, 2007
PRITHVI RAJ BHARDWAJ Vs. SECRETARY SUGAR INDUSTRIES AND CANE DEVELOPMENT
May 25, 2007
PROF RAMESH CHANDRA Vs. STATE OF U P
June 11, 2007
PROF. (DR.) V. K. KAPOOR Vs. VISITOR, SANJAY GANDHI POST
April 16, 2007
PUBLIC REPRESENTATIVES Vs. STATE OF U P
August 13, 2007
PUBLIC REPRESENTATIVES KARAN SINGH Vs. STATE OF U P
April 12, 2007
PUBLIC SECTOR EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF U P
September 18, 2007
PUNIT KOHLI Vs. VINOD KUMAR JAIN
November 13, 2007
PUNJAB AUTO INDUSTRIES P. LTD Vs. COMMISSIONER OF INCOME-TAX
August 29, 2007
PUNJAB NATIONAL BANK Vs. SALIM MIAN
April 11, 2007
PUNJAB NATIONAL BANK Vs. A UNIQUE EXPORT HOUSE MORADABAD
July 2, 2007
PUNJAB NATIONAL BANK Vs. STATE OF U.P.
January 11, 2007
PUNWASI (D) THROUGH L.RS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
April 6, 2007
PURAN SINGH Vs. STATE
May 17, 2007
PURSHOTTAM KUMARI Vs. STATE OF U P
November 27, 2007
PURSHOTTAM PANDEY ETC Vs. STATE OF U P
April 2, 2007
PURUSHOTTAM Vs. TARSEM SINGH
May 15, 2007
PUSHPA Vs. STATE OF U P
June 29, 2007
PUSHPA ASWAL Vs. STATE OF UTTARAKHAND
November 10, 2007
PUSHPENDRA MEDICAL STORES Vs. STATE OF U P
October 31, 2007
PUSHPENDRA MEDICAL STORES Vs. STATE OF U P
November 30, 2007
PUSHPENDRA SINGH Vs. STATE OF U.P.
October 1, 2007
PYAREY LAL JAISWAL Vs. A.D.J., ALLAHABAD AND OTHERS
September 13, 2007
QAMAR RAZA Vs. STATE OF U P
December 12, 2007
Qambar Raza Vs. State of U.P.and Others
December 12, 2007
R D RAM Vs. RATAN KUMAR
August 29, 2007
R K AGRAWAL Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
December 14, 2007
R K ASSOCIATES Vs. COMMISSIONER, TRADE TAX
January 25, 2007
R N CHATURVEDI Vs. STATE OF U P
March 30, 2007
R P INTER COLLEGE BAREILLY Vs. STATE OF U P
February 23, 2007
R.K. AGRAWAL AND ANOTHER Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, NEW DELHI AND OTHERS
November 20, 2007
RACHANA CHAURASIA Vs. KARAMVEER SINGH
May 21, 2007
RADHA Vs. STATE OF U.P.
December 11, 2007
RADHA KISHAN GUPTA Vs. ASHA KASHYAP AND ANOTHER
September 14, 2007
RADHA KISHUN PRASAD (DEAD) AND ANR. Vs. KRIPA SHANKER VARI AND ORS.
May 23, 2007
RADHA KRISHNA Vs. VICE-CHANCELLOR BHIM RAWA AMBEDKAR UNIVERSITY AGRA
February 14, 2007
RADHEY SHYAM Vs. STATE OF U P
March 1, 2007
RADHEY SHYAM Vs. STATE OF U P
July 26, 2007
RADHEY SHYAM Vs. STATE OF U P
April 23, 2007
RADHEY SHYAM Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
August 8, 2007
RADHEY SHYAM AGARWAL Vs. IIND ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
September 5, 2007
RADHEY SHYAM JAISWAL Vs. COMMISSIONER OF TRADE TAX
September 1, 2007
RADHEY SHYAM RAJPUT Vs. STATE OF U P
January 7, 2007
RADHEY SHYAM RASTOGI Vs. ASHISH KUMAR
February 13, 2007
Radhey Shyam Shukla Vs. State of U.P. and others
September 7, 2007
RADHEY SHYAM SRIVASTAVA Vs. STATE OF U P
December 4, 2007
RADHEY SHYAM TRIPATHI Vs. STATE OF U P
November 28, 2007
RAEES AHMED Vs. STATE OF U P
May 21, 2007
RAEESAN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE MOHANLALGANJ LUCKNOW
September 19, 2007
RAFIQUE ALIAS RAUF Vs. STATE OF U P
August 16, 2007
RAGHAVENDRA DWIVEDI Vs. STATE OF U P
February 15, 2007
RAGHU NANDAN MODY Vs. UNITED COMMERCIAL BANK LUCKNOW
December 20, 2007
RAGHUBIR Vs. STATE
November 5, 2007
RAGHUBIR SINGH BISHT Vs. BINDRA DEVI
December 14, 2007
RAGHUNATH PRASAD ALIAS CHHAGAN LAL Vs. JANGJEET SINGH
July 9, 2007
RAGHUNATH SINGH Vs. STATE OF U P
March 26, 2007
RAGHUNATH SINGH Vs. STATE OF U.P.
February 15, 2007
RAGHURAJ Vs. STATE OF U P
November 30, 2007
RAGHVENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
May 30, 2007
RAGHVENDRA PRATAP SINGH Vs. STATE OF U P
May 28, 2007
RAGINI SRIVASTAVA Vs. STATE OF U P
October 8, 2007
RAHUL Vs. STATE OF U P
February 22, 2007
RAHUL ALIAS CHUNMUN Vs. STATE OF U P
March 29, 2007
RAHUL PANDEY Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
April 30, 2007
RAI BHARAT DAS Vs. STATE OF U P
April 24, 2007
RAIS MIAN Vs. STATE OF U P
May 31, 2007
RAJ BAHADUR Vs. STATE OF U P
May 8, 2007
RAJ BAHADUR Vs. STATE OF U P
March 28, 2007
RAJ BAHADUR Vs. STATE OF U P
August 23, 2007
RAJ BAHADUR SINGH Vs. D.D.C., JAUNPUR AND OTHERS
September 12, 2007
RAJ BALI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 10, 2007
RAJ DEI Vs. RAM LAKHAN
November 15, 2007
RAJ DEO AND ANOTHER Vs. RAM KHELAWAN AND OTHERS
January 9, 2007
RAJ DEVI Vs. RAM
November 15, 2007
RAJ DHARI SINGH Vs. UNION OF INDIA
April 10, 2007
RAJ KISHORE Vs. STATE OF U P
May 15, 2007
RAJ KISHORE ALIAS CHAUKIDAR Vs. STATE OF U P
July 13, 2007
RAJ KISHORE PATHAK Vs. CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY GORAKHPUR
November 21, 2007
RAJ KUMAR Vs. STATE OF U P
March 26, 2007
RAJ KUMAR Vs. STATE OF U P
June 29, 2007
RAJ KUMAR Vs. STATE OF U P
February 9, 2007
RAJ KUMAR Vs. STATE OF U.P. AND ANOTHER
November 20, 2007
RAJ KUMAR Vs. ADDITIONAL DISTRICT JUDGE, MORADABAD AND ANOTHER
September 19, 2007
RAJ KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
April 30, 2007
RAJ KUMAR KAPOOR Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
May 23, 2007
RAJ KUMAR KHATRI AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
March 29, 2007
RAJ KUMAR MEHRA AND ANR. Vs. XTH ADDITIONAL DISTRICT JUDGE AND ORS.
May 21, 2007
RAJ KUMAR MISHRA Vs. STATE OF U P
February 2, 2007
RAJ KUMAR S/O OF RAM CHANDRA BHARTI Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY, MINISTRY OF HUMAN RESOURCES, GOVT. OF INDIA,
April 2, 2007
RAJ KUMAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE III KANPUR NAGAR
May 22, 2007
RAJ KUMAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
October 4, 2007
RAJ MANI PANDEY Vs. STATE OF U P
August 23, 2007
RAJ MANI TIWARI Vs. STATE OF U P
May 25, 2007
RAJ MITTAL Vs. STATE OF U P
April 24, 2007
RAJ PATI SINGH Vs. STATE
May 21, 2007
RAJ RANI ALIAS RAJU Vs. STATE O
August 20, 2007
RAJ VEER SINGH Vs. STATE OF U P
December 5, 2007
RAJA BHAIYA Vs. BOARD OF REVENUE AND OTHERS
April 11, 2007
RAJA MAHIPAL SINGH Vs. STATE OF U P
March 20, 2007
RAJA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
April 25, 2007
RAJA RAM DIXIT Vs. STATE OF U P
September 11, 2007
RAJA RAM DUBEY SON OF BAIJ NATH DUBEY Vs. STATE OF UTTAR PRADESH
May 14, 2007
RAJAN ALIAS KALIA RAJAN Vs. STATE OF U P
September 21, 2007
RAJANI DEVI Vs. USHA DEVI
June 29, 2007
RAJANI DUBEY Vs. STATE OF U.P. AND OTHERS
March 29, 2007
RAJBALI Vs. STATE OF U P
May 4, 2007
RAJBIR Vs. STATE OF UP
November 13, 2007
RAJDEO Vs. BASDEO AND OTHERS
July 11, 2007
RAJDEO PATHAK Vs. STATE OF U P
August 13, 2007
RAJEEV Vs. STATE OF U P
July 23, 2007
RAJEEV KUMAR Vs. STATE OF UTTAR PRADESH
June 29, 2007
RAJEEV KUMAR JAUHARI Vs. STATE OF U P
November 29, 2007
RAJEEV KUMAR TYAGI Vs. UNION OF INDIA
July 6, 2007
RAJEEV RANJAN MISRA Vs. STATE OF U P
October 30, 2007
RAJENDRA @ CHATKNA Vs. STATE OF U.P.
October 8, 2007
RAJENDRA BABOO Vs. ADDITIONAL DISTRICT JUDGE III BAREILLV
November 13, 2007
RAJENDRA KUMAR Vs. SANATAN DHARAM INTERMEDIATE COLLEGE SADAR MEERUT CANTT
September 18, 2007
RAJENDRA KUMAR Vs. YATINDRA NATH GUPTA
July 5, 2007
RAJENDRA KUMAR DUBEY Vs. UNION OF INDIA
May 18, 2007
RAJENDRA KUMAR DWIVEDI Vs. STATE OF U P
December 19, 2007
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
November 15, 2007
RAJENDRA KUMAR JAIN Vs. AJAY KUMAR SHARMA
May 14, 2007
RAJENDRA KUMAR SHUKLA Vs. APPELLATE AUTHORITY CENTRAL BANK OF INDIA LUCKNOW
April 9, 2007
RAJENDRA NATH KAPUR Vs. SURESH CHANDRA SHARMA
November 19, 2007
RAJENDRA PRASAD Vs. STATE O
January 5, 2007
RAJENDRA PRASAD Vs. STATE OF U P
January 17, 2007
RAJENDRA PRASAD Vs. STATE OF U P
January 16, 2007
RAJENDRA PRASAD Vs. ENGINEER IN CHIEF P W D U P
March 2, 2007
RAJENDRA PRASAD AGARWAL Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION MEERUT REGION MEERUT
May 9, 2007
RAJENDRA PRASAD ARORA Vs. STATE OF U P
March 1, 2007
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
February 8, 2007
RAJENDRA PRASAD RAO Vs. CHAIRMAN GOMTI GRAMIN BANK JAUNPUR
April 27, 2007
Rajendra Prasad Singh Vs. State of U.P. and othersC
November 12, 2007
RAJENDRA PRATAP SINGH YADAV Vs. STATE OF U P
January 25, 2007
RAJENDRA SINGH Vs. D F O FOREST KSHETRA TARAI WESTERN FOREST RAMNAGAR
February 22, 2007
RAJENDRA SINGH Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
May 22, 2007
RAJENDRA SINGH Vs. U P STATE ROAD TRANSPORT CORPON
March 23, 2007
RAJENDRA SINGH Vs. STATE OF U.P.
September 28, 2007
RAJENDRA SINGH RAGHAV Vs. RAJA KHAGENDRA PRATAP SHAHI
November 2, 2007
RAJESH KUMAR Vs. GENERAL MANAGER ALLAHABAD BANK
October 23, 2007
RAJESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE KANNAUJ
July 30, 2007
RAJESH KUMAR AGARWAL Vs. UNION OF INDIA
April 17, 2007
RAJESH KUMAR GUPTA Vs. STATE OF U P
May 24, 2007
RAJESH KUMAR GUPTA Vs. STATE OF U P
January 17, 2007
RAJESH KUMAR PANDEY Vs. U P SUBORDINATE SERVICE COMMISSION PICKUP BHAWAN LUCKNOW
February 13, 2007
RAJESH KUMAR SATISH KUMAR Vs. COMMISSIONER, TRADE TAX
September 25, 2007
RAJESH KUMAR SINGH Vs. STATE OF U P
September 20, 2007
RAJESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
October 5, 2007
RAJESH KUMAR SINGH ALIAS RAJESH ALIAS S O KARELI RAJESH Vs. STATE OF U P
July 9, 2007
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P
November 16, 2007
RAJESH KUMAR TIWARI Vs. STATE OF U P
July 6, 2007
RAJESH KUMAR TIWARI Vs. STATE OF U P
June 7, 2007
RAJESH S/O SUBE SINGH (IN JAIL) Vs. STATE OF U P
March 28, 2007
RAJESH SINGH ALIAS PULLU SINGH Vs. STATE OF U P
February 7, 2007
RAJESH VERMA Vs. STATE OF U.P. AND OTHERS
February 12, 2007
RAJESHWAR Vs. STATE OF U P
September 5, 2007
RAJESHWAR PRASAD Vs. DISTRICT JUDGE AND ANR.
March 22, 2007
RAJESHWARI PRASAD NIGAM Vs. VTH ADDITIONAL DISTRICT JUDGE BARABANKI
July 17, 2007
RAJIV BERRY Vs. STATE OF UTTARANCHAL
March 1, 2007
RAJIV JAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 16, 2007
RAJIV KUMAR Vs. STATE OF U P
March 26, 2007
RAJIV NARESH CHAND PRAJAPATI (IN JAIL) Vs. STATE OF U P
May 1, 2007
RAJIV SEHGAL Vs. STATE OF U P
April 24, 2007
RAJIV SHARMA Vs. U P STATE PUBLIC SERVICE TRIBUNAL
December 10, 2007
RAJJAN LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
December 17, 2007
RAJJU Vs. STATE OF U.P.
May 8, 2007
RAJNI DUBEY Vs. STATE OF U P
March 29, 2007
RAJNI KANT SHARMA AND OTHERS Vs. SUB
September 18, 2007
RAJNI KANT TEWARI Vs. CHANDRAWATI
July 19, 2007
RAJNI SHUKLA Vs. SPECIAL JUDGE E C ACT BANDA
September 10, 2007
RAJNISH Vs. STATE OF U P
March 30, 2007
RAJNISH DWIVEDI Vs. STATE OF U P
July 13, 2007
RAJPAL Vs. STATE OF U P
January 18, 2007
RAJPAL SINGH Vs. STATE OF U P
February 9, 2007
RAJPAL SINGH ALIAS KISHAN SINGH Vs. STATE OF U P
May 10, 2007
RAJPAL SINGH CHAUHAN Vs. STATE OF U P
March 12, 2007
RAJPATI Vs. REGIONAL COMMITTEE
April 27, 2007
RAJU Vs. STATE OF U.P.
November 27, 2007
RAJU ALIAS RAJA RAM Vs. STATE O
November 21, 2007
RAJU ALIAS RAJENDRA Vs. STATE OF U P
February 7, 2007
RAJU ALIAS SALEEM Vs. STATE OF U P
April 25, 2007
RAJU GURANG Vs. UNION OF INDIA
February 22, 2007
RAJUA ALIAS RAJU Vs. STATE OF U P
April 26, 2007
RAJVEER SINGH Vs. STATE OF U P
January 31, 2007
RAJVEER SINGH Vs. STATE OF U. P. AND ANR.
July 11, 2007
RAJVEER SINGH S/O KUNWAR SEN AND ORS Vs. COLLECTOR AND ORS
May 25, 2007
RAJVIR Vs. STATE OF U P
July 27, 2007
RAJVIR SINGH Vs. STATE OF U P
September 20, 2007
RAJWANTI NANUWA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
March 29, 2007
RAJWATI SHARMA Vs. U P STATE
November 23, 2007
RAKESH Vs. STATE OF U P
November 20, 2007
RAKESH Vs. STATE OF U P
August 31, 2007
RAKESH Vs. STATE OF U P
July 17, 2007
RAKESH Vs. STATE OF U P
August 10, 2007
RAKESH BAHADUR SINGH Vs. STATE OF U P
April 23, 2007
RAKESH BAHADUR SINGH Vs. LABOUR COURT, MAU AND OTHERS
February 28, 2007
RAKESH BHARDWAJ Vs. STATE OF UP
May 9, 2007
RAKESH CHANDRA Vs. STATE OF U.P.
April 20, 2007
RAKESH CHANDRA SRIVASTAVA Vs. STATE OF U P
October 25, 2007
RAKESH CHANDRA YADAV Vs. JOINT DIRECTOR OF EDUCATION
April 27, 2007
RAKESH DAL MILL Vs. COMMISSIONER OF SALES TAX U P
April 24, 2007
RAKESH KUMAR Vs. STATE OF U P
April 18, 2007
RAKESH KUMAR Vs. STATE OF U P
May 31, 2007
RAKESH KUMAR Vs. COMMITTEE OF MANAGEMENT SHIVATI DEGREE COLLEGE SOHARATGARH SIDDHARATH NAGAR
July 3, 2007
RAKESH KUMAR KESHARWANI Vs. STATE OF U P
September 7, 2007
RAKESH KUMAR SHARMA Vs. STATE OF U P
September 17, 2007
Rakesh Kumar Sharma Vs. Registrar General, High Court of Judicature at Allahabad and Another
November 21, 2007
RAKESH KUMAR SINGH Vs. STATE OF U P
July 30, 2007
RAKSHPAL SINGH SON OF SUBA SINGH Vs. BOARD OF REVENUE
April 6, 2007
RAM ADHAR Vs. STATE OF U P
February 26, 2007
RAM ADHAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND OTHERS
August 31, 2007
RAM ANJORE SINGH Vs. UNION OF INDIA
July 6, 2007
RAM ANUGRAH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
April 12, 2007
RAM ASHISH DIXIT Vs. CHAIRMAN GORAKHPUR KSHETRIYA GRAMIN BANK GORAKHPUR
June 15, 2007
RAM ASHREY MAL Vs. BOARD OF REVENUE U P ALLAHABAD AND
December 5, 2007
RAM AUTAR Vs. STATE OF U P
July 6, 2007
RAM AUTAR AGNIHOTRI Vs. U P STATE HANDLOOM CORPORATION LTD
April 12, 2007
RAM AUTAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
January 3, 2007
RAM AUTAR SINGH Vs. STATE OF U P
September 6, 2007
RAM AWADH AND OTHERS Vs. STATE OF U.P.
July 16, 2007
RAM AWADH SINGH YADAV Vs. STATE OF U P
April 25, 2007
RAM BABU Vs. DY. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
April 18, 2007
RAM BABU AWASTHI Vs. STATE OF U P
April 30, 2007
RAM BABU CHOWDHARI Vs. STATE OF U P
August 29, 2007
RAM BACHAN MISHRA Vs. STATE OF U P
May 31, 2007
RAM BADAL YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
July 3, 2007
RAM BAHADUR YADAV Vs. U P CO-OPERATIVE UNION LTD
February 20, 2007
RAM BAI Vs. STATE OF U P
July 23, 2007
RAM BARAI PRASAD Vs. STATE OF U P
August 13, 2007
RAM BASI Vs. STATE OF U P
April 26, 2007
RAM BHAJAN NIGAM Vs. HEMANT KUMAR NIGAM
July 26, 2007
RAM BHARAT VERMA Vs. STATE OF U.P.
August 24, 2007
RAM BHAROS SAROJ Vs. STATE OF U P
December 19, 2007
RAM BHAROSE AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, FARRUKHABAD AND OTHERS
September 6, 2007
RAM BHAU SINGH Vs. ADDL COMMISSIONER JHANSI DIVISION JHANSI
August 12, 2007
RAM BHAU SINGH Vs. ADDL COMMISSIONER JHANSI DIVISION JHANSI
April 12, 2007
RAM BIHARI Vs. SATISH CHANDRA
May 15, 2007
RAM BRIKSHA RAM Vs. STATE OF U P
April 3, 2007
RAM BRIKSHA YADAV Vs. STATE OF U P
March 19, 2007
RAM CHANDAR SON OF RAM BUDHI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
February 26, 2007
RAM CHANDRA Vs. STATE OF U P
September 1, 2007
RAM CHANDRA Vs. STATE OF U P
May 28, 2007
RAM CHANDRA Vs. STATE OF U P
August 21, 2007
RAM CHANDRA Vs. STATE OF U P
July 20, 2007
RAM CHANDRA CHATURVEDI Vs. STATE OF U P
August 10, 2007
RAM CHANDRA JAISWAL Vs. RENT CONTROL AND EVICTION OFFICER/ADDL CITY MAGISTRATE VTH KANPUR NAGAR AND
February 12, 2007
RAM CHANDRA MISSION Vs. STATE OF U P
February 2, 2007
RAM CHANDRA SHARMA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
May 11, 2007
Ram Chandra Shukla Vs. State of U.P. and others
December 7, 2007
RAM CHANDRA SHUKLA Vs. U P STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
October 30, 2007
RAM CHANDRA SINGH Vs. STATE OF U P
April 23, 2007
Ram Chandra Singh and others Vs. Board of Revenue, Allahabad and others
January 4, 2007
RAM CHANDRA TIWARI Vs. UNION OF INDIA
August 23, 2007
RAM CHARAN Vs. STATE O
October 12, 2007
RAM CHARAN AHIRWAR Vs. STATE OF U P
April 20, 2007
RAM CHARAN SON OF BHAROSE AND RAM LAKHAN SON OF RAM NANDAN Vs. RAVI SHANKER SON OF SRI UMA SHANKER GUPTA UNDER THE GUARDIANSHIP OF SMT. NIRMALA DEVI
July 20, 2007
RAM CHARITTAR AND OTHERS Vs. BRIJ MOHAN AND OTHERS
August 7, 2007
RAM CHHATRA JAISWAL Vs. CHANCELLOR SAMPURNA NAND SANSKRIT VISHVAVIDYALAYA VARANASI
May 14, 2007
RAM DAYAL Vs. STATE OF U P
January 16, 2007
RAM DAYAL Vs. COLLECTOR
January 10, 2007
RAM DAYAL RAJ KUMAR Vs. COMMISSIONER OF TRADE TAX
April 6, 2007
RAM DEO Vs. DY DIRECTOR OF CONSOLIDATION BASTI
April 6, 2007
RAM DEO Vs. DHARM RAJ AND OTHERS
February 2, 2007
RAM DEO Vs. DEPUTY DIRECTOR, CONSOLIDATION, GHAZIPUR AND OTHERS
July 3, 2007
RAM DEO LAL SRIVASTAVA Vs. COMMISSIONER/SECRETARY FOOD AND CIVIL SUPPLIES DEPARTMENT OF U P GOVERNMENT LUCKNOW
April 24, 2007
RAM DHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS.
July 2, 2007
RAM DHANI Vs. STATE OF U P
February 12, 2007
RAM DULARE Vs. STATE OF U P
August 23, 2007
RAM DUTT AGNIHOTRI Vs. STATE OF U P
November 14, 2007
RAM DUTT SHARMA Vs. COMMISSIONER OF TRADE TAX
August 27, 2007
RAM GOPAL GUPTA Vs. VIITH ADDITIONAL CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
July 2, 2007
RAM GOPAL MATHUR Vs. SUBHASH CHANDRA MATHUR
December 3, 2007
RAM GOPAL PATHAK Vs. STATE OF U P
December 4, 2007
RAM ISHWARI PRASAD SHARMA AND ORS Vs. STATE OF UTTAR PRADESH
May 30, 2007
RAM JI Vs. DISTRICT JUDGE KUSHINAGAR
March 29, 2007
RAM JIYAWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
July 4, 2007
RAM KALI Vs. KULDEEP CHAND
November 16, 2007
RAM KALI Vs. LIFE INSURANCE CORPORATION ALLAHABAD
February 8, 2007
RAM KESH Vs. STATE OF U P
December 10, 2007
RAM KESH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
May 1, 2007
RAM KEWAL Vs. STATE
September 12, 2007
RAM KHELAWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
April 24, 2007
RAM KHELAWAN AND OTHERS Vs. STATE OF U.P.
October 24, 2007
RAM KUMAR Vs. STATE OF U P
March 19, 2007
RAM KUNWAR SINGH Vs. PRAMOD KUMAR
May 8, 2007
RAM LADAITEY Vs. STATE OF U P
June 25, 2007
RAM LAKHAN Vs. STATE OF U P
October 26, 2007
RAM LAKHAN AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
April 9, 2007
RAM LAKHAN SINGH Vs. STATE OF U P
April 24, 2007
RAM LAL Vs. STATE OF U P
March 1, 2007
RAM LAL Vs. STATE OF U.P.
May 22, 2007
RAM LAL ROSHAN LAL Vs. COMMISSIONER OF INCOME-TAX
March 21, 2007
RAM LAL TRIPATHI Vs. STATE OF U P
February 15, 2007
RAM LAUT Vs. GOMTI
December 18, 2007
RAM LOCHAN YADAV Vs. STATE OF U P
July 31, 2007
RAM MANORATH Vs. SURYA PAL
March 20, 2007
RAM MOHAN AGARWAL Vs. SECRETARY/GENERAL MANAGER DISTRICT CO OPERATIVE BANK GORAKHPUR
May 8, 2007
RAM MURTI DEVI Vs. MUNICIPAL BOARD RAMNAGAR DISTRICT NAINITAL
June 4, 2007
RAM MURTI YADAV Vs. RISHABH KUMAR DUBEY
July 20, 2007
RAM NARAIN Vs. SUB-DIVISIONAL OFFICER MUZAFFARNAGAR
July 9, 2007
RAM NARAIN Vs. SUB-DIVISIONAL OFFICER KAIRANA DISTRICT MUZAFFARNAGAR
September 7, 2007
RAM NARAIN Vs. IIIRD ADDL. DISTRICT JUDGE AND OTHERS
January 9, 2007
RAM NARAIN SINGH Vs. STATE OF U P
May 25, 2007
RAM NARAYAN GUPTA Vs. LAXMI DEVI
June 1, 2007
RAM NARAYAN TIWARI Vs. UNION OF INDIA
April 6, 2007
RAM NARESH Vs. STATE OF U P
February 7, 2007
RAM NARESH CHAUDHARY Vs. STATE OF U [P
December 4, 2007
RAM NARESH SINGH AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
July 3, 2007
RAM NATH Vs. STATE OF U P
March 22, 2007
RAM NATH Vs. SPECIAL LAND ACQUISITION OFFICER IRRIGATION DISTRICT AZAMGARH
July 20, 2007
RAM NATH Vs. STATE OF U P
February 13, 2007
RAM NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND ANOTHER
August 20, 2007
RAM NATH GUPTA Vs. XIITH ADDITIONAL DISTRICT JUDGE AND OTHERS
March 14, 2007
RAM NAYAN SINGH Vs. JOINT DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
September 27, 2007
RAM NEWAJ Vs. HANSRAJ SINGH
May 16, 2007
RAM NIRANJAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ANOTHER
July 13, 2007
RAM NIWAS Vs. IST ADDL DISTRICT JUDGE MORADABAD
March 14, 2007
RAM NIWAS AND OTHERS Vs. STATE OF U.P.
May 24, 2007
RAM NIWAS AND SONS Vs. XTH ADDL DISTT JUDGE KANPUR NAGAR
May 7, 2007
RAM NIWAS TYAGI Vs. STATE OF U P
April 27, 2007
RAM PADARATH Vs. KRISHNA KUMAR
May 5, 2007
RAM PADARATH AND OTHERS Vs. KRISHNA KUMAR AND ANOTHER
May 8, 2007
RAM PAL Vs. STATE OF U P
January 12, 2007
RAM PAL Vs. STATE OF U P
December 1, 2007
RAM PAL Vs. BIRMO
November 28, 2007
RAM PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAHAMAYANAGAR AND OTHERS
January 9, 2007
RAM PALAT CHATURVEDI Vs. CHANDRA BALI SHASTRI
July 13, 2007
Ram Paras Tripathi Vs. State of U.P.& Anr.
January 25, 2007
RAM PATHAK Vs. STATE OF U P
November 16, 2007
RAM PHAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
March 29, 2007
RAM PRAKASH Vs. FARRUKHABAD GRAMIN BANK FARRUKHABAD
May 8, 2007
RAM PRAKASH Vs. BADDAL HUSAIN
May 4, 2007
RAM PRAKASH Vs. STATE OF U.P.
May 24, 2007
RAM PRAKASH SINGH Vs. STATE OF U P
July 6, 2007
RAM PRAKAT YADAV Vs. STATE OF U P
February 1, 2007
RAM PRAPANNA Vs. STATE OF U P
February 22, 2007
RAM PRASAD Vs. DISTRICT JUDGE VARANASI AND
November 27, 2007
RAM PRASAD Vs. STATE OF U P
March 30, 2007
RAM PRASAD Vs. STATE O
December 17, 2007
RAM PRASAD Vs. NAGAR PALIKA CHUNAR THROUGH ITS SECRETARY
May 9, 2007
RAM PRASAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 2, 2007
RAM PRASAD SHARMA Vs. STATE OF U P
May 30, 2007
RAM PRASAD SINGH Vs. STATE OF U P
March 14, 2007
RAM PRASAD SON OF SUNDER; DARIYAO SON OF SUNDER Vs. STATE OF U P
May 14, 2007
RAM PRASAD VERMA Vs. COLLECTOR MAHARAJGANJ
March 21, 2007
RAM PRASAD VERMA Vs. COLLECTOR MAHARAJGANJ
May 21, 2007
RAM PRASAD VERMA SON OF LATE CHHANGUR PRASAD VERMA AND ORS Vs. COLLECTOR AND ORS
May 21, 2007
RAM PRATAP SINGH Vs. UNION OF INDIA
August 3, 2007
RAM PRATAP TIWARI AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
July 26, 2007
RAM PYARA Vs. STATE OF U P
April 24, 2007
RAM PYARE @ PYARE LAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ANOTHER
July 3, 2007
RAM PYARI Vs. IXTH ADDL DISTRICT JUDGE
October 25, 2007
RAM PYARI Vs. HARI RAM BHARGAVA
August 16, 2007
RAM RAJ SINGH Vs. STATE OF U.P. AND OTHERS
August 24, 2007
RAM RAJA Vs. DISTRICT JUDGE BANDA
April 23, 2007
RAM RATAN Vs. STATE
December 5, 2007
RAM SABAD Vs. SESSIONS JUDGE BAHRAICH
March 26, 2007
RAM SAGAR UPADHYA (DEAD) AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
July 11, 2007
RAM SARAN Vs. STATE OF U P
February 28, 2007
RAM SARAN Vs. CHAIRMAN ZILA PANCHAYAT PARISHAD FATEHPUR
April 26, 2007
RAM SAWARI Vs. STATE OF U P
April 25, 2007
RAM SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
April 18, 2007
RAM SEWAK AND RAM SAGAR SONS OF SEMPAT RAM Vs. STATE OF U.P. THROUGH ADDITIONAL COLLECTOR/ADDITIONAL DISTRICT MAGISTRATE (PROTOCOL) AND CHIEF CONTROLLING REVENUE AUTHORITY
February 9, 2007
RAM SHABD YADAV Vs. STATE OF U P
February 7, 2007
RAM SHANKER AND OTHERS Vs. STATE OF U.P. AND OTHERS
June 8, 2007
RAM SHARAN LAL Vs. STATE OF U P
November 29, 2007
RAM SHARAN SINGH Vs. UNION OF INDIA
September 17, 2007
RAM SHIROMAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR AND
November 15, 2007
RAM SHIROMANI SHUKLA Vs. STATE OF U.P. AND OTHERS
January 22, 2007
RAM SHRINGAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 16, 2007
RAM SINGAR (DEAD) THROUGH LRS AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
September 20, 2007
RAM SINGH Vs. STATE OF U P
March 15, 2007
RAM SINGH Vs. STATE OF U P
February 7, 2007
RAM SINGH Vs. STATE OF U P
May 21, 2007
RAM SINGH Vs. 7TH ADDITION DIST JUDGE AGRA
January 5, 2007
RAM SINGH AND OTHERS Vs. XTH ADDITIONAL DISTRICT JUDGE, (PRESCRIBED AUTHORITY), AGRA AND OTHERS
October 4, 2007
RAM SINGH SINGRAUR Vs. STATE OF U P
August 8, 2007
RAM SINGH VIJAY PAL SINGH Vs. STATE OF U P
May 1, 2007
Ram Singh Vijay Pal Singh and Ors. Vs. State of U.P.& Ors.
May 1, 2007
RAM SUCHIT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
July 10, 2007
Ram Sukh Yadav Vs. State of U.P.through Principal Secretary,Forest Anubhag-3,Lucknow & Ors.
April 10, 2007
RAM SUMIRAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
July 24, 2007
RAM SUMIRINI Vs. STATE OF U P
February 9, 2007
RAM SUMIRINI Vs. STATE O
July 9, 2007
RAM SUNDAR LAL AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
July 26, 2007
RAM SURAT PRASAD Vs. UNION OF INDIA AND OTHERS
March 8, 2007
RAM VEER SINGH Vs. STATE OF U P
April 25, 2007
RAM VILASH Vs. STATE OF U.P. AND OTHERS
March 29, 2007
Ram Vishal and others Vs. State of U.P. and others
January 5, 2007
RAMA DEVI Vs. MUKESH KUMAR SHARMA AND
September 6, 2007
RAMA KANT Vs. JOINT DIRECTOR OF CONSOLIDATION, ETAWAH AND OTHERS
April 5, 2007
RAMA SHANKAR Vs. STATE OF U P
August 29, 2007
RAMA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 20, 2007
RAMA SHANKER YADAV Vs. U P WAREHOUSING CORPORATION
March 19, 2007
RAMADHAR PANDEY Vs. STATE OF U P
October 24, 2007
RAMADHIN Vs. VIJAY PAL
November 27, 2007
RAMADHIN Vs. STATE OF U P
September 24, 2007
RAMAKANT MISRA Vs. STATE OF U P
March 14, 2007
RAMAN KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FARRUKHABAD AND ANOTHER
April 13, 2007
RAMAN PAL SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
September 12, 2007
RAMANAND Vs. STATE O
December 19, 2007
RAMBABU Vs. STATE
December 20, 2007
RAMBIR SINGH Vs. STATE O
October 11, 2007
RAMDEO Vs. STATE OF U P
August 10, 2007
RAMDHANI PANDEY Vs. RAGHUNATH PANDEY
October 12, 2007
RAMDHARI SON OF SRI JAG MOHAN Vs. U.P. CO-OPERATIVE FEDERATION LTD.
November 21, 2007
RAMESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAGHPAT
June 22, 2007
RAMESH Vs. STATE OF U P
November 16, 2007
RAMESH ALIAS DINGAR Vs. STATE OF U P
January 8, 2007
RAMESH CHAND TAYAGI Vs. DIRECTOR AGRICULTURAL MARKETING U P LUCKNOW
April 16, 2007
RAMESH CHANDRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA
August 9, 2007
RAMESH CHANDRA Vs. SHYAM JI MISRA
April 4, 2007
RAMESH CHANDRA PANDEY Vs. STATE OF U P
July 24, 2007
RAMESH CHANDRA SHARMA Vs. DISTRICT JUDGE FARRUKHABAD
November 6, 2007
RAMESH CHANDRA SHASHIKANT Vs. COMMISSIONER OF TRADE TAX
September 20, 2007
RAMESH CHANDRA YADAV Vs. STATE OF U.P.
October 26, 2007
RAMESH KUMAR Vs. ADMINISTRATOR DISTRICT MAGISTRATE NAGAR PALIKA SAHARANPUR
September 14, 2007
RAMESH KUMAR Vs. STATE OF UTTAR PRADESH
August 9, 2007
RAMESH KUMAR BANGARI Vs. STATE OF UTTARANCHAL
February 26, 2007
RAMESH KUMAR TIWARI Vs. STATE OF U P
January 2, 2007
RAMESH PAL SINGH Vs. UNION OF INDIA
August 17, 2007
RAMESH PRASAD TRIPATHI Vs. IBRAHIM
May 16, 2007
RAMESH SINGH Vs. STATE OF U P
February 7, 2007
RAMESH SINGH Vs. STATE OF U P
March 7, 2007
RAMESH SINGH RAMESH SINGH -PLAINTIFF Vs. SOOD SABHA SHIMLA REGISTERED -PLAINTIFF MANAGER MEHARCHAND SOOD DHARAMSHALA -DEFENDANT
June 29, 2007
RAMESHWAR PRASAD Vs. STATE OF U P
February 14, 2007
RAMESHWAR PRASAD Vs. STATE OF U P
March 7, 2007
RAMESHWAR PRASAD TANDON Vs. XITH A D J KANPUR
July 2, 2007
RAMESHWAR RAM Vs. STATE OF U P
August 8, 2007
RAMESHWAR SINGH ALIAS NANHU SINGH Vs. STATE OF U P
October 23, 2007
RAMJEET Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD/COLLECTOR ALLAHABAD AND OTHERS
July 12, 2007
RAMJI Vs. KANPUR SUGAR WORKS LTD
December 20, 2007
RAMJI DAS AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 12, MUZAFFAR NAGAR AND OTHERS
March 14, 2007
RAMJI PANDEY Vs. RAMESHWAR MALI
December 5, 2007
RAMJI SRI LAKSHMAN JI SRI JANKI JI AND SRI HANUMANJI ENSHRINE HOUSE VARANASI Vs. RENT CONTROL AND EVICTION OFFICER/ADDITIONAL DISTT MAGISTRATE CIVIL SUPPLIES VARANASI
April 3, 2007
RAMKESH MAURYA Vs. STATE OF U P
March 2, 2007
RAMPAL SINGH Vs. STATE OF U P
May 15, 2007
RAMPAL SINGH MUKHTAR AHMED Vs. STATE OF U P
April 6, 2007
RAMPHAL MISHRA Vs. STATE OF U P
April 24, 2007
RAMPUR ENGINEERING CO LTD Vs. STATE OF U P
September 11, 2007
RAMRATI (SMT.) AND OTHERS Vs. MISRI LAL GIRLS JUNIOR HIGH SCHOOL AND OTHERS
July 29, 2007
RAMSEWAK Vs. STATE OF U P
December 10, 2007
RAMU ALIAS PRABHUNATH Vs. STATE OF U P
August 3, 2007
RAMVEER Vs. STATE OF U P
January 18, 2007
RAMVIR Vs. STATE OF U P
May 24, 2007
RAMVIR SINGH Vs. STATE OF U P
March 16, 2007
Ramwati Vs. Up-Zila Magistrate
December 14, 2007
RAMWATI Vs. STATE OF U P
December 14, 2007
RAMWATI DEVI Vs. IDRIS AHMAD
April 20, 2007
RAMWATI DEVI Vs. U P TRANSPORT CORPORATION
August 17, 2007
RAMZAN Vs. GAFOORAN
September 28, 2007
RANJANA PANDEY Vs. UNION OF INDIA
August 3, 2007
RANVIR SINGH Vs. STATE
May 21, 2007
RAO MASHKUR AHMAD KHAN Vs. STATE OF U.P. AND ORS.
March 12, 2007
RAS BIHARI CHANDRA YADAV Vs. STATE OF U P
February 6, 2007
RASEED Vs. STATE OF U P
October 3, 2007
RASHID JAMAL Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
July 27, 2007
RASHID KHAN RECRUIT CONSTABLE Vs. STATE OF U P
May 16, 2007
RATAN HARI ROLLING MILLS LTD Vs. COMMISSIONER OF TRADE TAX
January 10, 2007
RATAN KUMAR VISHWAS Vs. NARCOTIC CONTROL BUREAU
May 15, 2007
RATAN SINGH Vs. STATE O
December 13, 2007
RATAN SINGH YADAV Vs. STATE OF U P
November 2, 2007
RATNAKAR CHAUBEY Vs. DISTRICT INSEPCTOR OF SCHOOLS VARANASI
July 19, 2007
RAUNAQ ALI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 3, 2007
RAVE ENTERTAINMENT PRIVATE LIMITED Vs. RAVE REAL ESTATE PRIVATE LIMITED
May 25, 2007
RAVENDRA ALIAS HAWALDAR Vs. STATE OF U P
December 5, 2007
RAVI JAISWAL Vs. STATE OF U.P.
March 26, 2007
RAVI KUMAR KAUSHAL Vs. STATE OF U P
October 4, 2007
RAVI NATH MISRA Vs. CITY MAGISTRATE/R C AND E O KANPUR NAGAR
May 7, 2007
RAVI PRAKASH RAO AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR TADRAUNA AND OTHERS
April 26, 2007
RAVI PRATAP SINGH Vs. STATE OF U P
February 26, 2007
RAVI SHANKER GIRI Vs. SUB-DIVISIONAL OFFICER U P POWER CORPN LTD
May 17, 2007
RAVINDER KUMAR NAYAR Vs. STATE OF U P
February 1, 2007
RAVINDER KUMAR NAYAR Vs. STATE OF U.P.
January 1, 2007
RAVINDER SINGH Vs. STATE OF U P
September 21, 2007
RAVINDERA KUMAR DUBEY Vs. U P STATE SUGAR CORPORATION LUCKNOW
May 18, 2007
RAVINDRA Vs. state
December 20, 2007
RAVINDRA KUMAR Vs. STATE OF U P
April 10, 2007
RAVINDRA KUMAR KAPOOR Vs. GENERAL MANAGER PUNJAB NATIONAL BANK NEW DELHI
July 6, 2007
RAVINDRA KUMAR SINGH AND OTHERS Vs. ADDL. DIST. AND SESSIONS JUDGE, ANPARA AND OTHERS
October 4, 2007
RAVINDRA KUMAR TEWARI Vs. EXECUTIVE ENGINEER NALKOOP ANURAKSHAN KHAND BHADOHI
May 14, 2007
RAVINDRA NATH YADAV Vs. STATE OF U P
February 21, 2007
RAVINDRA PAL AND OTHERS Vs. BOARD OF REVENUE AND OTHER
July 18, 2007
RAVINDRA PATHAK Vs. DISTRICT BASIC EDUCATION OFFICER GHAZIPUR
July 6, 2007
RAVINDRA PRAKASH MISRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 12, 2007
RAVINDRA PRASAD Vs. STATE OF U P
February 7, 2007
RAVINDRA SHARMA Vs. SANTOSH KUMAR
February 2, 2007
RAVINDRA SINGH Vs. STATE OF UTTAR PRADESH
April 19, 2007
RAVINDRA SINGH GUGYANI ALIAS SANJU Vs. STATE OF U P
May 8, 2007
RAVINDRA YADAV Vs. STATE OF U P
September 14, 2007
RAWANT HOSPITALITY PVT LTD Vs. STATE OF U P
August 8, 2007
REEMA CHAUBEY Vs. STATE OF U P
April 25, 2007
REETA JAIN Vs. STATE OF U P
April 24, 2007
REETA YADAV Vs. STATE OF U P
July 23, 2007
REGIONALMANAGER U P STATE ROAD TRANSPORT CORPORATION Vs. MOHAN LAL
February 20, 2007
REGISTRAR OF COMPANIES U.P. AND UTTARANCHAL Vs. KULWANT SINGH, EX DIRECTOR AND OTHERS
March 9, 2007
RENU SHARMA Vs. STATE OF U P
August 24, 2007
REWANT HOSPITALITY PVT LTD Vs. STATE OF U P
October 8, 2007
REWAZ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
January 3, 2007
RIFAQAT ALIAS FAKKAR Vs. STATE OF U P
November 30, 2007
RIJWAN ALIAS BABU Vs. STATE OF U P
April 30, 2007
RIMJHIM ISPAT LTD. THROUGH ITS DIRECTOR SRI KSHITIZ AGARWAL Vs. COMMISSIONER OF INCOME TAX-II, THE DEPUTY COMMISSIONER OF INCOME TAX AND UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE
February 21, 2007
RINKU ALIAS UDAI SHANKER; CHHOTU ALIAS MUSHTAQ Vs. STATE OF U P
March 28, 2007
RISAL Vs. DY. DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
April 30, 2007
RISALO Vs. SECOND A D J
March 20, 2007
RISHABH RAJ SINGH Vs. STATE OF U P
September 24, 2007
RISHI KUMAR KATIYAR Vs. LABOUR COURT
May 7, 2007
RISHI PAL Vs. STATE OF U P
January 17, 2007
RISHI PAL Vs. DISTRICT INSPECTOR OF SCHOOL HARIDWAR
January 3, 2007
RISHIKESH LAL SRIVASTAVA Vs. STATE OF U P
March 21, 2007
RITA YADAV Vs. STATE OF U P
March 15, 2007
RITA YATI AND ANOTHER Vs. MURARI GIRI AND OTHERS
February 14, 2007
RITESH KUMAR Vs. SOM PRAKASH AND ANOTHER
September 12, 2007
RIYASAT AND OTHERS Vs. STATE
May 25, 2007
RIZWANA Vs. CIVIL JUDGE
September 25, 2007
ROHIT KUMAR Vs. STATE O
October 3, 2007
ROHTAS KUMAR Vs. STATE OF U P
February 19, 2007
ROHTASH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION, BAGHPAT AND OTHERS
September 10, 2007
ROOP NARAYAN Vs. KM DAMYANTI MANUCHA AND
July 25, 2007
ROSHAN LAL GUPTA Vs. STATE OF UP
September 19, 2007
ROSHAN LAL MITTAL Vs. RENT CONTROL AND EVICTION OFFICER/S D M TEHSIL SIKANDRABAD DISTRICT BULANDSHAHR
July 2, 2007
ROSHAN LAL SEHGAL Vs. YUPENDER KUMAR KALRA
December 3, 2007
ROSHANLAL DHANI RAM Vs. STATE OF U P
April 9, 2007
ROTARY INTERNATIONAL Vs. CIVIL JUDGE S D
April 20, 2007
RUBI Vs. STATE OF U P
March 16, 2007
RUCHHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
May 24, 2007
RUDRA NATH TRIPATHI Vs. STATE OF U P
January 29, 2007
RUPA Vs. STATE OF U P
September 28, 2007
RUSTOM KHUSRO SAPURJI GHANDHI Vs. AMRIT ABHIJAT
April 26, 2007
S C T LIMITED GHAZIABAD Vs. STATE OF U P
August 13, 2007
S K GUPTA AND COMPANY Vs. INCOME TAX OFFICER
July 13, 2007
S K UPADHYAY Vs. STATE OF U P
July 31, 2007
S N LAL Vs. STATE OF U P
February 13, 2007
S N SRIVASTAVA Vs. HASAN MOHD UMAR
February 9, 2007
S P SINGH Vs. STATE OF U P
September 3, 2007
S Y H JAFARI Vs. U P POWER CORPORATION LTD
April 25, 2007
S.K. TRADERS Vs. ADDITIONAL COMMISSIONER
July 13, 2007
S.P. KANUDIA AND ANOTHER Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
April 18, 2007
S.P. RANA Vs. IXTH ADDITIONAL DISTRICT JUDGE AND ANR.
April 13, 2007
SA VITA DEVI MANAGER BHADAWAR VIDVA MANDIR DEGREECOLLEGE BAH AGRA AND ASSISTANT REGISTRAR FIRMS Vs. CHITS AGRA
October 26, 2007
SABHA KHATOON Vs. STATE OF U P
December 3, 2007
SABHA KHATOON Vs. STATE OF U P
March 12, 2007
SABHA NAND SINGH Vs. STATE OF U P
March 22, 2007
Sabhajit Mishra (Prof.) and others Vs. State of U.P. and others
December 14, 2007
SABHAJIT PANDEY Vs. UNION OF INDIA
July 12, 2007
SABIR AHMAD Vs. DISTRICT JUDGE BAGHPAT
December 4, 2007
SABIR ANSARI Vs. STATE OF U P
May 7, 2007
SACHIDA NAND PATHAK Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION AZAMGARH AND A
August 2, 2007
SACHIDANAND RAI Vs. SHAMBHU SINGH
January 11, 2007
SADANAND MISRA Vs. U.P. PUBLIC SERVICE TRIBUNAL
April 24, 2007
SADHNA DEVI Vs. STATE OF U P
February 6, 2007
SADHNA MISRA Vs. STATE OF U P
September 25, 2007
SADHO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 19, 2007
SADIQ HUSAIN Vs. ADDL DISTRICT JUDGE DEHRADUN
November 30, 2007
SAEED AHMAD Vs. CUSTODIAN OF ENEMY PROPERTY FOR INDIA QAISER I HIND BUILDING
May 9, 2007
SAEED KHAN Vs. STATE OF U P
January 29, 2007
SAHARA INDIA COMMAND OFFICE Vs. THE ADDITIONAL DISTRICT JUDGE
February 7, 2007
SAIRA MOHD ISHAQ Vs. NMARIYAM SATTAR
May 16, 2007
SAJEPAL Vs. STATE OF U P
November 30, 2007
SAJID ALI KHAN Vs. UNION OF INDIA
March 20, 2007
SAKIR ALIAS SAKET Vs. STATE OF U P
March 28, 2007
SAKLA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
December 13, 2007
SALAM SADIQ KHAN Vs. STATE OF U P
September 5, 2007
SALEEM AHAMED Vs. STATE OF U P
July 5, 2007
SALEEM MASOOD SON OF MAQSOOD ALI Vs. RASHEED MASOOD SON OF QAZI MASOOD
May 25, 2007
SALIK RAM DWIVEDI Vs. STATE OF U P
December 19, 2007
SALIM ALIAS KALUWA Vs. STATE OF U P
January 29, 2007
SALIM KHAN Vs. STATE OF U P
January 17, 2007
SALIQ Vs. STATE OF U P
March 12, 2007
SALORA INTERNATIONAL LTD Vs. LABOUR COMMISSIONER KANPUR
March 28, 2007
SAMARJIT SINGH Vs. UNION OF INDIA AND ORS.
April 11, 2007
SAMUEL KEMPSTOR Vs. R.C. & E.O./ADDITIONAL CITY MAGISTRATE VI, KANPUR NAGAR AND ANOTHER
July 6, 2007
SANAUAL HAQUE Vs. STATE OF U P
September 27, 2007
SANDEEP Vs. STATE OF U P
May 29, 2007
SANDEEP KAKKAR Vs. UNION BANK OF INDIA
October 9, 2007
SANDEEP KUMAR Vs. STATE PUBLIC SERVICE TRIBUNAL
April 2, 2007
SANDEEP KUMAR TATHI Vs. STATE OF U P
November 29, 2007
SANDEEP KUMAR YADAV Vs. STATE OF U P
April 11, 2007
SANDEEP KUMAR YADAV Vs. STATE OF U P
January 17, 2007
SANDEEP SHARMA Vs. STATE OF U P
March 21, 2007
SANGEETA Vs. MANGE RAM
August 16, 2007
SANGEETA CHATU]RVEDI Vs. STATE OF U P
October 4, 2007
SANGEETA KAUSHIK Vs. STATE OF U P
September 26, 2007
SANGRAM SINGH YADAV Vs. STATE OF U P
April 26, 2007
SANJAI Vs. STATE OF U P
April 23, 2007
SANJAI Vs. STATE OF U P
May 21, 2007
SANJAI KUMAR RAI ALIAS PAPPU RAI Vs. STATE OF U P
February 9, 2007
SANJAY Vs. RAM BABU AND OTHERS
September 7, 2007
SANJAY AGRAWAL Vs. GANGA PRASAD AGRAWAL
August 17, 2007
SANJAY AGRWAL Vs. STATE OF UP
June 15, 2007
SANJAY KUMAR Vs. STATE OF U P
November 21, 2007
SANJAY KUMAR DWIVEDI Vs. STATE OF U P
January 18, 2007
SANJAY KUMAR KATYAL Vs. KAMLESH GUPTA
February 21, 2007
SANJAY KUMAR PATHAK Vs. STATE OF U P
March 2, 2007
SANJAY MISHRA Vs. STATE OF U.P. AND OTHERS
August 31, 2007
SANJAY MOHAN Vs. STATE OF U P
November 22, 2007
SANJAY SHANKER MANWAL Vs. LUCKNOW UNIVERSITY AND
January 3, 2007
SANJAY SHARMA Vs. STATE OF U P
February 8, 2007
SANJAY YADAV ALIAS MAMA Vs. STATE OF U P
January 24, 2007
SANJEEV Vs. STATE OF U P
January 4, 2007
SANJEEV KUMAR SINHA Vs. STATE OF U P
July 3, 2007
SANJEEV TRADING CO. Vs. COMMISSIONER OF TRADE TAX
October 25, 2007
SANJU Vs. STATE OF U P
February 7, 2007
SANJU SINGH Vs. STATE OF U P
January 17, 2007
SANKARSHAN MISHRA Vs. STATE OF U P
May 9, 2007
SANNEER ELECTRICALS Vs. COMMISSIONER, TRADE TAX
July 11, 2007
SANT RAM Vs. FOOD CORPORATION OF INDIA
March 1, 2007
SANT RAM Vs. STATE OF U P
April 10, 2007
SANTOO ALIAS ARUN KUMAR SHARMA Vs. STATE O
September 27, 2007
SANTOSH Vs. HARISH CHANDER
February 14, 2007
SANTOSH ALIAS MAHESH Vs. STATE OF U P
August 31, 2007
SANTOSH KUMAR Vs. STATE OF UTTARAKHAND
October 31, 2007
SANTOSH KUMAR Vs. DISTRICT MAGISTRATE CHITRAKOOT DHAM KARVI
May 4, 2007
SANTOSH KUMAR ALIAS TATA Vs. MEENA DEVI
December 6, 2007
SANTOSH KUMAR PORWAL Vs. DIRECTOR BAL VIKAS SEWA EVAM POSTAHAR YOJNA
May 2, 2007
SANTOSH KUMAR PURWAL Vs. DIRECTOR BAL BIKAS SEWA EVAM PUSTAHAR YOJNA
February 5, 2007
SANTOSH KUMAR SHUKLA @ PAPPU Vs. STATE OF U.P. AND ANR.
January 18, 2007
Santosh Kumar Shukla and another Vs. State of U.P. and others
August 31, 2007
SANTOSH KUMAR SINGH Vs. COLLECTOR KANPUR DEHAT
May 1, 2007
SANTOSH KUMAR SRIVASTAVA Vs. STATE
May 22, 2007
SANTOSH KUMAR SRIVASTAVA Vs. STATE OF U P
March 16, 2007
SANTOSH KUMAR TRIVEDI Vs. STATE OF U P
May 29, 2007
SANTOSH KUMARI Vs. STATE OF U P
June 1, 2007
SANTOSH SINGH Vs. RAM BABU
April 27, 2007
SANTOSH SINGH Vs. STATE OF U.P. AND OTHERS
May 23, 2007
SANTOSH TIWARI Vs. STATE OF U P
January 25, 2007
SARAL TIWARI ALIAS JAGDISH TIWARI Vs. BOARD OF REVENUE U P
April 20, 2007
SARANG DHAR RAI Vs. GIRI INSTITUTE OF DEVELOPMENT STUDIES AND OTHERS
July 4, 2007
SARAYA SUGAR MILLS LTD Vs. LABOUR COURT GORAKHPUR
March 23, 2007
SARDAR Vs. IDRIS AHMAD
April 20, 2007
SARDAR DALIP SINGH Vs. RAKESH KUMAR
January 16, 2007
SARDAR GURCHARAN SINGH AND ANR. Vs. R.C. AND E.O. AND ORS.
September 3, 2007
SARDAR HAVINDER SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE RAEBAREILLY
May 16, 2007
SARDAR IQBAL SINGH Vs. STATE OF UTTARAKHAND
April 20, 2007
SARFARAZ Vs. STATE OF U P
July 17, 2007
SARJOO ALIAS SURAJ Vs. NATHUNI SINGH
January 29, 2007
SARJOO ALIAS SURAJ Vs. NATHUNI SINGH
December 20, 2007
SARLA DEVI Vs. RAVINDRA KUMAR
February 14, 2007
SARLA DEVI GUPTA Vs. RAVINDRA SINGH AND
August 17, 2007
SARNAWATI Vs. VISHAL ALIAS GOLU
April 16, 2007
SAROJ CHAUDHARY Vs. STATE OF U P
January 18, 2007
SAROJ KUMAR UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
July 19, 2007
SAROJ SINGH Vs. BOARD OF REVENUE LUCKNOW
February 12, 2007
SAROJINI ARAWATTIGI Vs. STATE OF U P
August 7, 2007
SARU COPPER ALOYS SEMIS (P) LTD Vs. COMMISSIONER OF TRADE TAX
March 13, 2007
SARVA HITKARINI SAHKARI AVAS SAMITI ALLAHABAD Vs. STATE OF U P
April 23, 2007
SARVESH KUMAR Vs. STATE OF U P
June 1, 2007
SARVESH KUMAR SHUKLA Vs. STATE OF U P
September 19, 2007
SARVESH NARAIN SHUKLA Vs. STATE OF U P
May 1, 2007
SASHI KALA Vs. STATE OF U.P AND OTHERS
April 2, 2007
SATANAND UPADHYAY Vs. STATE OF U.P. AND OTHERS
May 31, 2007
SATENDRA Vs. STATE OF U P
December 4, 2007
SATENDRA KUMAR Vs. STATE OF U P
March 16, 2007
SATENDRA KUMAR TYAGI Vs. DEPUTY DIRECTOR OF EDUCATION I MANDAL MEERUT
April 17, 2007
SATHISH KUMAR ARORA Vs. NEERU KAPOOR
October 5, 2007
SATISH Vs. SESSIONS JUDGE BULANDSHAHAR
March 31, 2007
SATISH Vs. STATE OF U P
May 16, 2007
SATISH CHANDRA Vs. MAHESH KUMAR MATHUR
January 29, 2007
Satish Chandra Mishra Vs. Deputy General Manager, Bank of Baroda, Bareilly and others
January 10, 2007
SATISH CHANDRA MITTAL Vs. ASSISTANT COMMISSIONER
July 5, 2007
SATISH CHANDRA YADAV Vs. UNION OF INDIA
April 20, 2007
SATISH KUMAR Vs. STATE OF U P
June 29, 2007
SATISH SHARMA Vs. SYNDICATE BANK GHAZIABAD
July 9, 2007
SATRAJ Vs. STATE OF U P
March 21, 2007
SATVIR Vs. STATE OF U P
April 24, 2007
SATYA DEO DIKSHIT Vs. STATE OF U P
May 21, 2007
SATYA NARAIN Vs. SITA RAM
August 7, 2007
SATYA NARAIN Vs. STATE OF U P
March 28, 2007
SATYA NARAIN KAPOOR Vs. STATE OF U P
March 21, 2007
SATYA NARAIN TIWARI Vs. STATE OF U P
May 11, 2007
SATYA PAL SINGH Vs. STATE OF U.P.
September 26, 2007
SATYA PRAKASH KAUSHIK (DR.) Vs. SRI SOBIN JAIN
February 14, 2007
SATYA PRAKASH SHARMA Vs. STATE OF U P
January 9, 2007
SATYA PRAKASH VERMA Vs. IXTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
September 19, 2007
SATYABIR KAUSHIK Vs. CHIEF OF ARMY STAFF
April 23, 2007
SATYADEO PANGORIA Vs. GOPAL DHARMSHALA SAMITI
September 6, 2007
SATYAM GLASS WORKS INDUSTRIES Vs. EMPLOYEES STATE INSURANCE KANPUR
March 14, 2007
SATYAVIR SINGH Vs. STATE OF U P
September 18, 2007
SATYAWATI CHAUHAN Vs. STATE OF UTTARAKHAND
April 26, 2007
SATYENDRA KUMAR TIWARI; DHARMENDRA TIWARI Vs. STATE OF U P
March 2, 2007
SAUDAN; TEETU Vs. STATE OF U P
May 8, 2007
SAURABH BASU Vs. UNION OF INDIA
December 14, 2007
SAVITA PANDEY Vs. HANUMAN PRASAD PODDAR SMRITI SEWA TRUST
October 29, 2007
SAVITRI SINGH Vs. BOARD OF REVENUE U P LUCKNOW AND
August 10, 2007
SAYED MOHAMMAD HASHIM Vs. DAMODAR DAS AND OTHERS
April 18, 2007
SECRETARY KRISHI UTPADAN MANDI SAMITI DIST ALIGARH Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
November 16, 2007
SECTION OFFICER BROTHERHOOD Vs. STATE OF U P
December 1, 2007
SECTION OFFICER BROTHERHOOD Vs. STATE OF U P
January 12, 2007
SEEMA KAPAHI Vs. STATE OF U.P. AND OTHERS
January 25, 2007
SEEMA KOCHHAR Vs. GREATER NOIDA DEVELOPMENT AUTHORITY
April 27, 2007
SEEMA SINGH Vs. RENT CONTROL AND EVICTION OFFICER LALITPUR
July 17, 2007
Seema Yadav Vs. State of U.P.& Ors.
October 10, 2007
SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAM LOCHAN
May 9, 2007
SESHU LAVANIA Vs. STATE OF U P
April 13, 2007
SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
May 16, 2007
SHABBIR AHMAD A LIAS GHASITA Vs. STATE OF U P
April 30, 2007
SHABBU KHAN Vs. STATE OF U.P.
May 17, 2007
SHABEERA KHATOON Vs. FATEH MOHD
April 20, 2007
SHADI RAM Vs. JUDGE SMALL CAUSES COURT MUNSIF
April 27, 2007
SHAFIULLAH KHAN Vs. STATE OF U P
March 14, 2007
SHAH ID Vs. STATE OF U P
December 4, 2007
SHAH JADE Vs. INDUSTRIAL TRIBUNAL I AT ALLAHABAD
November 6, 2007
SHAHBUDDIN Vs. STATE O
October 10, 2007
SHAHJADE S/O ABDUL KHALIQ Vs. INDUSTRIAL TRIBUNAL
November 6, 2007
Shahnaz Hussain Vs. State of U.P. and another
August 20, 2007
SHAHROJ ANWAR KHAN Vs. STATE OF U P
May 25, 2007
SHAIL KUMARI SINGH Vs. STATE OF U P
October 12, 2007
SHAIL PRABHA MISRA Vs. STATE OF U P
April 19, 2007
SHAILENDRA KUMAR UPADHYAY Vs. STATE OF U P
May 22, 2007
SHAILESH KUMAR GUPTA Vs. STATE OF U P
April 25, 2007
SHAKIL KHAN Vs. STATE OF U P
March 22, 2007
SHAKTI GRAMODYOG SANSTHAN Vs. COMMISSIONER, TRADE TAX
February 26, 2007
SHAKTI SINGH Vs. STATE
June 14, 2007
SHAKUMBARI SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF U P
April 12, 2007
SHAKUNTALA Vs. STATE OF U P
April 6, 2007
SHAKUNTALA DEVI RATHOD Vs. RAJ KUMARI
December 11, 2007
Shalita Gupta (Smt.) Vs. State of U.P. and others
November 6, 2007
SHAMBHOO SARAN SANJEEV KUMAR Vs. COMMISSIONER OF INCOME-TAX
May 16, 2007
SHAMBHU ALIAS SHAMBHU DAYAL Vs. RENT CONTROL AND EVICTION OFFICER
January 16, 2007
SHAMI AHMAD Vs. STATE OF U P
February 1, 2007
SHAMIM AHMAD Vs. SHIV NATH KHANDELWAL
January 16, 2007
SHAMIM AHMAD Vs. STATE OF U P
May 1, 2007
SHAMIM RAZA Vs. STATE OF U P
April 5, 2007
SHAMSHER Vs. STATE OF U P
February 22, 2007
SHAMSHER BAHADUR SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
May 8, 2007
SHAMSHER SINGH Vs. STATE
May 21, 2007
SHANI @ DEEPAK Vs. STATE OF U.P.
August 29, 2007
SHANKAR KUMAR THAKUR Vs. UNION OF INDIA
September 20, 2007
SHANKER Vs. STATE OF U.P.
May 8, 2007
SHANKER DEO BHARTI Vs. STATE OF U P
October 25, 2007
SHANKER LAL Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF DEFENCE PEN A
May 21, 2007
SHANKER LAL Vs. PUNJAB AND SINDH BANK
December 14, 2007
SHANKER LAL CHAUBEY Vs. COMMISSIONER, TRADE TAX
October 1, 2007
SHANKER SHUKLA Vs. STATE OF U.P. AND OTHERS
July 18, 2007
SHANKER SINGH Vs. CHUNNU YADAV
January 11, 2007
SHANTA Vs. DISTRICT JUDGE CHANDAULI AND
July 11, 2007
SHANTI DEVI Vs. STATE OF U P
January 22, 2007
SHANTI DEVI Vs. OFFICE OF INSURANCE OMBUDSMAN
November 20, 2007
Shanti Singhal (Smt.) Vs. State of U.P. and others
August 1, 2007
SHANTI SWAROOP TRIPATHI Vs. IIIRD A.D.J.
April 4, 2007
SHARAD CHADDA Vs. STATE OF U P
October 9, 2007
SHARAFAT KHAN Vs. SHAKOOR AND ANOTHER
August 13, 2007
SHARDA FUELS DISTRIBUTORS PVT LTD Vs. CENTRAL BANK OF INDIA
October 25, 2007
SHARDA PRASAD Vs. STATE OF U P
February 26, 2007
SHARDA STEEL INDUSTRIES LTD Vs. COMMISSIONER OF TRADE TAX
April 26, 2007
SHARIFAN Vs. XLTH ADDITIONAL DISTRICT JUDGE MEERUT
August 2, 2007
SHARIFUDDIN ALIAS BANWARI Vs. LABOUR COURT
February 19, 2007
SHARVAN KUMAR SONKAR @ JAVED Vs. UNION OF INDIA
April 18, 2007
SHARWAN KUMAR SON OF DHANI RAM (IN JAIL) Vs. STATE OF U.P.
February 15, 2007
SHASHANK KUMAR THAKUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 20, 2007
SHASHI KANT AND OTHERS Vs. STATE OF U.P.
May 1, 2007
SHASHI MATHUR Vs. CHIEF JUDICIAL MAGISTRATE BAREILLY
October 30, 2007
SHASHI PRABHA SHUKLA Vs. STATE OF U P
August 7, 2007
SHASHI SHARMA Vs. STATE OF U.P. AND OTHERS
October 26, 2007
SHASHI SHUKLA Vs. STATE OF U P
April 25, 2007
SHATRUGHAN PANDEY Vs. STATE OF U.P.
June 6, 2007
SHATRUNJAY CHOUBEY Vs. STATE OF U P
June 7, 2007
SHAUIB SIDDIQUI Vs. STATE OF U P
April 6, 2007
SHAUKAT ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
July 17, 2007
SHEELA DEVI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 4 GORAKHPUR
October 24, 2007
SHEELA DEVI Vs. ADDITIONAL DISTRICT JUDGE ROOM NO 13 AGRA
September 28, 2007
SHEELA DEVI Vs. MANAGING DIRECTOR CENTRAL OFFICE UNION BANK OF INDIA BOMBAY
February 21, 2007
SHEESHPAL SINGH Vs. ADDL COMMISSIONER FINANCE BOARD OF REVENUE U P MEERUT DIVISION MEERUT
January 12, 2007
SHEIKH ABRAR AHMAD Vs. STATE OF U P
October 4, 2007
SHEIKH BARIK ALI Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR
October 1, 2007
SHEIKH SHAMIM AHMAD Vs. MOHD. YAHIYA KURAISY AND OTHERS
December 17, 2007
SHEKHAR CHAND JOSHI Vs. MAHENDRA SINGH
July 4, 2007
SHEO BACHAN RAM Vs. DY. DIRECTOR OF CONSOLIDATION, CAMP MAU AND OTHERS
July 10, 2007
SHEO KUMAR SINGH Vs. STATE OF U P
April 23, 2007
SHEO NATH HARIHAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
March 7, 2007
SHEO RAM SINGH Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION
April 22, 2007
SHEO RAM SINGH (D) THROUGH L RS AND ORS Vs. ADDITIONAL COMMISSIONER AND ORS
March 22, 2007
SHEO SHANKAR SINGH Vs. UNION OF INDIA
April 10, 2007
SHEO SHANKER TRIPATHI Vs. DIRECTOR OF EDUCATION SANSKRIT U P ALLAHABAD
April 17, 2007
SHER MOHAMMAD Vs. HABIB AHMAD AND
December 31, 2007
SHERU Vs. STATE OF U P
April 25, 2007
SHESH MANI DUBEY Vs. STATE OF U P
July 25, 2007
SHESH NATH Vs. STATE OF U P
March 20, 2007
Sheva Ji and others Vs. Baijnath Singh and others
August 13, 2007
SHIKHA SINGH Vs. STATE OF U P
May 14, 2007
SHIKHA SRIVASTAVA Vs. STATE OF U P
May 25, 2007
Shikha Srivastava and Ors. Vs. State of U.P.& Ors.
May 25, 2007
SHISHPAL Vs. STATE
April 18, 2007
SHISHUPAL Vs. STATE
May 11, 2007
SHISHUPAL SINGH Vs. STATE OF U P
February 8, 2007
Shishupal Singh and Another Vs. State of U.P.and Another
February 5, 2007
SHITALA PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
April 27, 2007
SHITLA PRASAD PRAMOD KUMAR VERMA Vs. ASHWANI KUMAR SHAH
February 1, 2007
SHIV CHARAN Vs. ADDL DISTRICT JUDGE RAMPUR
April 26, 2007
SHIV CONSTRUCTION COMPANY Vs. COMMISSIONER OF TRADE TAX
May 17, 2007
SHIV DAYAL SINGH RAWAT Vs. NARENDRA SINGH BHANDARI
June 13, 2007
SHIV GANESH GAUTAM Vs. STATE OF U P
June 15, 2007
SHIV JAGAT PANDEY Vs. STATE OF U P
April 13, 2007
SHIV KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE BANDA
April 25, 2007
SHIV KUMAR Vs. BACHAN SINGH
July 20, 2007
SHIV KUMAR Vs. STATE OF U.P.
May 16, 2007
SHIV KUMAR AKELA ADVOCATE Vs. REGISTRAR SOCIETIES FIRMS AND CHITS UNDER THE SOCIETIES REGISTRATION ACT 1860 ALLAHABAD
February 28, 2007
SHIV KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
January 3, 2007
SHIV KUMAR SINGH Vs. STATE OF U P
January 31, 2007
SHIV KUMAR TRIPATHI Vs. STATE OF U P
April 11, 2007
SHIV KUMARI JAISWAL Vs. VIITH ADDITIONAL DISTRICT JUDGE VARANASI
July 27, 2007
SHIV MANGAL Vs. STATE OF U P
May 8, 2007
SHIV MURAT DASS Vs. DISTRICT JUDGE AZAMGARH
April 26, 2007
SHIV MURAT DASS CHELA OF BABA RAM BODH RAJ Vs. DISTRICT JUDGE, AZAMGARH AND OTHERS
July 26, 2007
SHIV MURTI SINGH Vs. SECRETARY U P BASIC SHIKSHA PARISHAD U P ALLAHABAD
January 12, 2007
SHIV NARAIN PANDEY Vs. K B DEGREE COLLEGE ASSOCIATION MIRZAPUR
January 22, 2007
SHIV NATH Vs. STATE OF U P
March 29, 2007
SHIV NATH SINGH Vs. ORIENTAL BANK OF COMMERCE
February 27, 2007
SHIV OM Vs. STATE
May 28, 2007
SHIV PRAKASH YADAV Vs. STATE OF U P
October 29, 2007
SHIV PRASAD DEAD BY L R SMT MALTI DEVI Vs. AZHAR HUSAIN
March 8, 2007
SHIV SAGAR Vs. STATE OF U P
October 10, 2007
SHIV SHANKER LAL Vs. STATE OF U P
December 18, 2007
SHIV SHANKER LAL Vs. STATE OF U.P. AND OTHERS
October 26, 2007
SHIV SHANKER RAM Vs. STATE OF U.P.
March 22, 2007
SHIVA CHAND KEWAT Vs. STATE OF U P
August 10, 2007
SHIVA KANT RAI Vs. STATE OF U P
December 13, 2007
SHIVA PRASAD Vs. D D C GORAKHPUR AND
September 18, 2007
SHIVAM TRADERS Vs. COMMISSIONER, TRADE TAX
August 23, 2007
SHIVANAND Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
December 13, 2007
SHIVARAJ TOBACCO COMPANY Vs. COMMISSIONER, TRADE TAX
April 19, 2007
SHIVBALI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND OTHERS
April 23, 2007
SHIVCHARAN Vs. A D J RAMPUR
April 26, 2007
SHIVCHARAN Vs. CHANDRAKANTA
February 14, 2007
SHIVNAIK SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
April 12, 2007
SHIVRAJ SINGH Vs. NABAB SINGH
November 2, 2007
SHOBHA KULSHRESHTHA Vs. STATE OF U P
September 25, 2007
SHOBHA RAM EX CONSTABLE/G.D. SON OF SRI JAIL SINGH Vs. COMMANDANT, 29 BATTALION CENTRAL RESERVE POLICE FORCE,
August 27, 2007
Shravan Kumar Shukla and others Vs. High Court of Judicature at Allahabad and others
April 16, 2007
SHRAWAN KUMAR KATIYAR Vs. STATE OF U P
May 24, 2007
SHRAWAN KUMAR RAI ALIAS GUDDU RAI Vs. STATE OF U P
April 27, 2007
SHREE AMBE ELECTRICALS PRIVATE LTD Vs. COMMISSIONER OF TRADE TAX
October 29, 2007
SHREE BAIDYANATH AYURVED BHAWAN LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
March 23, 2007
Shree Baidyanath Ayurvedh Shree Baidyanath Ayurvedh Vs. Presiding Officer,Industrial Tribunal (I),Allahabad & Ors.
March 23, 2007
SHREE BHAGWAN GOEL Vs. LIFE INSURANCE CORPORATION OF INDIA AGRA
December 11, 2007
SHREE NARAIN GUPTA Vs. APPELLATE AUTHORITY/DEPUTY TRANSPORT COMMISSIONER ZONAL KANPUR
March 20, 2007
SHREE RAM DAL MILL Vs. COMMISSIONER, TRADE TAX
May 11, 2007
SHREEKANT MISHRA Vs. UNION OF INDIA
July 2, 2007
SHREYASKAR TRIPATHI SON OF DR. KAMLA SHANKER TRIPATHI Vs. STATE OF U.P. THROUGH ITS SECRETARY (SECONDARY EDUCATION) AND ORS.
October 8, 2007
SHRI ARYA MAHILA Vs. BANARAS HINDU UNIVERSITY
March 13, 2007
SHRI KISHUN Vs. HARI NARAINA
July 2, 2007
SHRI KRISHNA Vs. STATE OF U P
May 1, 2007
SHRI PRAKASH DWIVEDI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
April 10, 2007
SHRIMAL PLANTATION Vs. STATE BANK OF INDIA
July 30, 2007
SHRINATH AND OTHERS Vs. XLVTH ADDL. DISTRICT JUDGE, MORADABAD & OTHERS
February 27, 2007
SHYAM BABU Vs. STATE OF U P
October 31, 2007
SHYAM BIHARI DEAD Vs. SANTOSH CHATURVEDI
November 28, 2007
SHYAM KALI Vs. STATE OF U P
February 9, 2007
SHYAM KUMAR Vs. STATE OF U P
December 11, 2007
SHYAM LAL Vs. VIJAY SINGH ALIAS BIJENDRA SINGH
July 20, 2007
SHYAM LAL Vs. STATE OF U P
March 2, 2007
SHYAM LAL Vs. SATYA NARAIN
September 6, 2007
SHYAM LAL Vs. NAGAR NIGAM
March 23, 2007
SHYAM NANDAN KUMAR MISHRA Vs. DISTRICT MAGISTRATE BALLIA
February 13, 2007
SHYAM NARAIN Vs. RAM SINGH
May 22, 2007
SHYAM NARAIN TIWARI Vs. STATE OF U P
May 18, 2007
SHYAM PRAKASH AGARWAL Vs. STATE OF U P
January 16, 2007
SHYAM RAJ Vs. STATE OF U P
June 1, 2007
SHYAM STONE PRODUCT SONBHADRA Vs. COMMISSIONER OF TRADE TAX
March 2, 2007
SHYAM SUNDARI Vs. STATE OF U P
April 26, 2007
SHYAM SUNDER Vs. MURTA DEVI
March 9, 2007
SHYAM SUNDER SHARMA Vs. SAROJ SHARMA
August 13, 2007
SHYAM SUNDER SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS JANUPUR
March 7, 2007
SHYAM SUNDER VIJAY Vs. STATE OF U P
March 23, 2007
SHYAMAWATI Vs. COMMISSIONER AGRA DIVISION AGRA
March 13, 2007
SIDDH GOPAL Vs. DILIP KUMAR
April 9, 2007
SIDDH NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
August 16, 2007
SIDDHARATHA CONSTRUCTIONS KANPUR Vs. COMMISSIONER TRADE TAX
March 9, 2007
SIDH NATH SHUKLA Vs. JUDGE SMALL CAUSES
July 16, 2007
SIDHEY Vs. BOARD OF REVENUE AND OTHERS
May 21, 2007
SIEL LIMITED Vs. STATE OF U.P.
November 29, 2007
SINDHU KUMARI Vs. STATE OF U P
January 18, 2007
SINGARA DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE PILIBHIT
November 13, 2007
SINGHASAN SINGH Vs. STATE OF U P
September 5, 2007
SIR SHADI LAL SUGAR AND GENERAL MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 24, 2007
SITA DEVI Vs. STATE OF U P
August 9, 2007
SITA RAM Vs. A D J IST JAUNPUR
May 22, 2007
SITA RAM Vs. BOARD OF REVENUE
September 13, 2007
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
July 16, 2007
SITA RAM TRIPATHI Vs. REGIONAL COMMITTEE
November 29, 2007
SITARAM Vs. IST ADDL DISTRICT JUDGE JAUNPUR
May 22, 2007
SIYA RAM Vs. ADDITIONAL COMMISSIONER ADMINISTRATION KANPUR DIVISION KANPUR
July 3, 2007
SIYA RAM Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
April 3, 2007
SKYLINE CONTRACTORS PVT LTD Vs. STATE OF U P
April 18, 2007
SMT. ATAIWASI DEVI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
April 11, 2007
SMT. BHAGWATI DEVI AND ORS. Vs. SARDAR PARAMJEET SINGH
July 30, 2007
SMT. CHANCHAL SAXENA Vs. STATE OF U.P. AND OTHERS
July 25, 2007
SMT. DROPADI AND ORS. Vs. VIIITH ADDL. DISTRICT JUDGE AND ORS.
April 9, 2007
SMT. DROPADI AND OTHERS Vs. VIIITH ADDL. DISTRICT JUDGE AND OTHERS
April 9, 2007
SMT. FULMATIA W/O SIA RAM Vs. SUB DIVISIONAL OFFICER AND ORS.
July 2, 2007
SMT. GULABI Vs. STATE ELECTION COMMISSION, U.P. AND ANOTHER
September 28, 2007
SMT. INDRAJEET GULATI Vs. CIVIL JUDGE (S.D.), MOHANLAL GANJ/PRESCRIBED AUTHORITY AND ORS.
August 14, 2007
SMT. JARAVATI DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
June 29, 2007
SMT. KAMLA DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
July 9, 2007
SMT. KAMLESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HATHRAS AND OTHERS
February 14, 2007
SMT. KANTA KUMARI JAIN AND ANOTHER Vs. IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND ANOTHER
May 24, 2007
SMT. KAPOORI DEVI AND ANR. Vs. DISTRICT JUDGE AND ORS.
August 27, 2007
SMT. KEWAL BASI DEVI Vs. SIDDESHWAR MISHRA AND OTHERS
May 10, 2007
SMT. KRISHNA KUMAR AND ORS. Vs. BRIJESH KUMAR GUPTA AND ORS.
September 13, 2007
SMT. MADHU BALA BHARTI W/O GOMTI PRASAD BHARTI Vs. STATE OF U.P. THROUGH COLLECTOR
March 2, 2007
SMT. NANDITA DEVI AND ORS. Vs. VIITH A.D.J. AND ORS.
July 18, 2007
SMT. NARGIS JAMAL AND ANOTHER Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS AND OTHERS
October 30, 2007
SMT. NASIMA BEGUM AND ORS. Vs. ABDUL HANNAN AND ORS.
August 18, 2007
SMT. PRABHAWATI DEVI Vs. 4TH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
February 8, 2007
SMT. PREMWATI @ BENGALIN AND OTHERS Vs. STATE OF U.P
March 21, 2007
SMT. REKHA Vs. STATE OF U.P.
August 7, 2007
SMT. RUKHSAR FATIMA Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
March 19, 2007
SMT. SAROJ RANI AND ANR. Vs. STATE OF U.P. THROUGH SECRETARY, BASIC SHIKSHA PARISHAD AND ORS.
September 12, 2007
SMT. SAROOPA DEVI Vs. STATE OF U.P.
May 2, 2007
SMT. SAVITRI DEVI Vs. XTH ADDL. DISTRICT JUDGE AND OTHERS
January 3, 2007
SMT. SHABEENA KHALEEL Vs. CHANDRA NARAIN CHAUDHARY
May 24, 2007
SMT. SHAHJAHAN BEGUM Vs. VTH ADDITIONAL DISTRICT JUDGE AND ANR.
July 23, 2007
SMT. SHANTI CHATURVEDI Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
May 15, 2007
SMT. SHANTI DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE AND OTHERS
May 16, 2007
SMT. SHANTI DEVI (DEAD) Vs. IIND ADDITIONAL DISTRICT JUDGE AND OTHERS
May 22, 2007
SMT. SHASHI KALA PATEL Vs. SUB
September 27, 2007
SMT. SUNEHRI DEVI Vs. SMT. RADHA AND ANR.
April 6, 2007
SMT. SURENDRA RANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 1, 2007
SMT. TARBUNNISHA Vs. SHISH MOHAMMAD (DEAD) AND ANOTHER
March 16, 2007
SMT. VIDYA DEVI AND OTHERS Vs. NAWAB ALI
September 19, 2007
SMT. VIDYAWATI AND ORS. Vs. XIITH ADDL. DISTRICT JUDGE AND ORS.
March 20, 2007
SNEHLATA PANDEY Vs. STATE OF U.P. AND OTHERS
September 26, 2007
SNODH Vs. STATE OF U P
March 20, 2007
SOBAN SINGH Vs. SOORMA DEVI
August 6, 2007
SOBH NATH YADAV Vs. STATE OF U P
April 25, 2007
SOBHIT GUPTA Vs. STATE OF U P
August 24, 2007
SOHAN LAL Vs. STATE OF UTTARAKHAND
June 13, 2007
SOHAN SINGH Vs. STATE OF U P
August 24, 2007
SOHANBEER Vs. EORKMENS COMPANSITION COMMISSIONER
February 23, 2007
Sohanbeer Vs. Workmen Compensation Commissioner/Assistant Labour Commissioner,Muzaffar Nagar & Ors.
February 23, 2007
SOMAIYA ORGANIC INDIA Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
April 30, 2007
SOMPAL Vs. GAYATRI DEVI
May 25, 2007
SOMWATI DEVI Vs. STATE OF U P
November 27, 2007
SONBHADRA MINERALS PVT. LTD. Vs. S.K. SAXENA
March 30, 2007
SONI ALIAS ASHWANI Vs. STATE OF U P
April 23, 2007
SONIA Vs. STATE OF U P
April 20, 2007
SONVEER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA
April 20, 2007
Speed Point and Anr. Vs. Indian Oil Corporation Ltd.,Allahabad
March 19, 2007
SPEED ROLLERS PVT. LTD Vs. COMMISSIONER OF TRADE TAX
September 13, 2007
SREE RAM AGARWAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD U P
May 24, 2007
Sri Asharfi Singh Vs. Regional Manager, U.P.S.R.T.C. Allahabad and others
May 25, 2007
SRI DEVI PRASAD KHANNA (SINCE DECEASED AND SURVIVED BY LEGAL REPRESENTATIVES) Vs. ADDITIONAL DISTRICT JUDGE, ROOM NO. 9, AGRA AND OTHERS
October 5, 2007
SRI GANESH RICE MILLS Vs. COMMISSIONER OF INCOME TAX
March 1, 2007
SRI K.N. THANKAPPAN SON OF SRI K. NARAYAN Vs. PRESIDING OFFICER/INDUSTRIAL TRIBUNAL,
December 4, 2007
SRI RAM Vs. SPECIAL JUDGE (E.C. ACT), UNNAO AND OTHERS
May 16, 2007
SRI SHRI SHANKER BAJPAI S/O SRI SUBH KARAN BAJPAI Vs. STATE OF U.P. THROUGH SECRETARY, LOCAL BODIES DEPARTMENT
March 21, 2007
SRICHAND JAIN Vs. STATE OF U P
February 14, 2007
SRINIVASH SHARMA Vs. STATE OF U P
August 16, 2007
SRINIWAS Vs. STATE OF U P
March 19, 2007
STARIAN EMPLOYEES UNION Vs. PRESIDING OFFICER, LABOUR COURT
November 30, 2007
STARLINGER AND CO. GES.M.B.H. Vs. LOHIA STARLINGER LIMITED
April 20, 2007
STATE Vs. KAILASH
May 6, 2007
STATE Vs. KUNDAN DAYAL
February 19, 2007
STATE Vs. AKHTAR
July 18, 2007
STATE BANK OF INDIA Vs. HARBANS LAL DUA
March 30, 2007
STATE BANK OF INDIA MUMBAI Vs. ARJUN DEVI ANAND
September 18, 2007
STATE BANK OF PATIALA Vs. CHOPRA WHEELS PVT LTD
September 5, 2007
STATE OF U P Vs. MAHESH NARAIN
September 5, 2007
STATE OF U P Vs. BALVEER
March 21, 2007
STATE OF U P Vs. HIRA LAL
August 24, 2007
STATE OF U P Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR
August 27, 2007
STATE OF U P Vs. SURAJPAL
August 22, 2007
STATE OF U P Vs. BHIMSEN
March 9, 2007
STATE OF U P Vs. RASHMI SINGH
March 13, 2007
STATE OF U P Vs. BABU AND
September 19, 2007
STATE OF U P Vs. MANUWA
March 23, 2007
STATE OF U P Vs. RAMESH HARIJAN
March 23, 2007
STATE OF U P Vs. CHHATRASAL
September 25, 2007
STATE OF U P Vs. NANHEY SHEIKH ALIAS ISHAQ
October 3, 2007
STATE OF U P Vs. INDIAN CHRISTIAN TRUSTEES CALCUTTA
September 26, 2007
STATE OF U P Vs. DISTRICT JUDGE KANPUR CITY
April 23, 2007
STATE OF U P Vs. ABDUL WASIM
November 21, 2007
STATE OF U P Vs. DISTRICT JUDGE MEERUT
December 6, 2007
STATE OF U P Vs. SHEO RAM
April 23, 2007
STATE OF U P Vs. DISTRICT JUDGE BAREILLY
April 17, 2007
STATE OF U P Vs. SATYENDRA KUMAR SINGH
April 18, 2007
STATE OF U P Vs. GUR SARAN SINGH
April 14, 2007
STATE OF U P Vs. PRESIDING OFFICER/LABOUR COURT RAMPUR AND A
November 6, 2007
STATE OF U P Vs. GUR SARAN SINGH
November 14, 2007
STATE OF U P Vs. SURENDRA KUMAR GUPTA
November 1, 2007
STATE OF U P Vs. ARADHYA AWASTHI
November 5, 2007
STATE OF U P Vs. TEXMACO LTD
October 11, 2007
STATE OF U P Vs. RADHEY
July 20, 2007
STATE OF U P Vs. NAND KISHORE
July 20, 2007
STATE OF U P Vs. KULDEEP
July 23, 2007
STATE OF U P Vs. CHARLESS NEIL PARASONS AND
July 23, 2007
STATE OF U P Vs. SURYA PRASAD
February 1, 2007
STATE OF U P Vs. PAPPU ALIAS PRATAP NARAYAN
July 27, 2007
STATE OF U P Vs. MUNNAWAR
August 8, 2007
STATE OF U P Vs. DEEPAK PODDAR
August 17, 2007
STATE OF U P Vs. ARUN KUMAR YADAVA
August 17, 2007
STATE OF U P Vs. VIJAI PAL
August 17, 2007
STATE OF U P Vs. BHIKAM SINGH
May 25, 2007
STATE OF U P Vs. AKHILA NAND MISHRA
June 8, 2007
STATE OF U P Vs. CHANDRA MANI DABRAL
June 11, 2007
STATE OF U P Vs. PRESIDING OFFICER/LABOUR COURT U P GORAKHPUR
May 15, 2007
STATE OF U P Vs. RAM CHANDER
May 14, 2007
STATE OF U P Vs. PRSIDING OFFICER LABOUR COURT
May 8, 2007
STATE OF U P Vs. MOTI SINGH
May 7, 2007
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
January 8, 2007
STATE OF U P Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAWAH
July 2, 2007
STATE OF U P Vs. AHILYA SHARMA
July 16, 2007
STATE OF U P Vs. ONKAR DUBEY
July 10, 2007
STATE OF U P Vs. RAM MURTI
May 1, 2007
STATE OF U P Vs. RAMESH KUMAR BA
December 19, 2007
STATE OF U P Vs. DISTRICT JUDGE ALLAHABAD AND A
December 24, 2007
STATE OF U P Vs. JUGAL KISHORE
April 27, 2007
STATE OF U P Vs. SITARAM SINGH
December 12, 2007
STATE OF U P Vs. RAM MILAN S/O RAM ASREY AND ORS
May 25, 2007
State of U.P Through Secretary Public Works Department, Lucknow Vs. Agarwal Brothers and another
July 3, 2007
State of U.P. Vs. Sita Ram Singh and others
December 12, 2007
STATE OF U.P. Vs. PRESIDING OFFICER/LABOUR COURT
November 22, 2007
STATE OF U.P. Vs. DINESH AND OTHERS
May 11, 2007
STATE OF U.P. Vs. RAJPAL SINGH AND OTHERS
May 14, 2007
STATE OF U.P. Vs. BHAGWAN SINGH AND OTHERS
May 25, 2007
STATE OF U.P. Vs. PRABHATI LAL AGRAWAL S/O TUHIRAM
March 12, 2007
STATE OF U.P. Vs. THE PRESIDING OFFICER, LABOUR COURT, VARANASI & ANR.
January 18, 2007
State of U.P. and Another Vs. S. P. Singh Pundir and another
August 9, 2007
State of U.P. and Another Vs. Shyam Lal Verma and Another
August 20, 2007
State of U.P. through Secretary, Education U.P., Lucknow and others Vs. Durvasa Kumar Tewari
May 9, 2007
STATE OF U.P. THROUGH THE COLLECTOR AND ANOTHER Vs. RAJIV GUPTA AND OTHERS
May 25, 2007
STATE OF UTTAR PRADESH Vs. U P PUBLIC SERVICES TRIBUNAL III LUCKNOW
April 19, 2007
STATE OF UTTARAKHAND Vs. PREETAM PRASAD DOBHAL
April 18, 2007
STATE OF UTTARAKHAND Vs. INDRASAN KUSHWAHA
August 18, 2007
STATE OF UTTARANCHAL Vs. DOKHAM TIBBAT FOUNDATION
November 7, 2007
STAYA NARAIN SINGH Vs. U.P. PUBLIC SERVICE TRIBUNAL AND OTHERS
July 10, 2007
SUB KARAN Vs. STATE
August 17, 2007
SUBEDAR Vs. STATE OF U P
July 20, 2007
SUBEDAR MISHRA Vs. STATE OF U P
September 25, 2007
SUBHASH Vs. G B PANT UNIVERSITY
September 21, 2007
SUBHASH CHANDRA Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
April 26, 2007
SUBHASH CHANDRA GUPTA Vs. RAJKIYA UCHCHATAR MADHYAMIK VIDYALAYA SHAHJAHANPUR
February 8, 2007
SUBHASH CHANDRA GUPTA Vs. STATE OF U.P.
August 23, 2007
SUBHASH CHANDRA GUPTA Vs. U.P. STATE CADRE AUTHORITY AND ORS.
March 8, 2007
SUBHASH CHANDRA IAIN Vs. STATE OF U P
April 27, 2007
SUBHASH CHANDRA PANDEY Vs. STATE OF U P
September 14, 2007
SUBHASH CHANDRA SRIVASTAVA Vs. SYNDICATE BANK
April 17, 2007
SUBHASH PRASAD Vs. STATE OF U P
March 15, 2007
SUBHASH SHARMA Vs. STATE OF U P
February 8, 2007
SUBHASH SON OF ROHTAS Vs. STATE OF U.P. THROUGH ITS SECRETARY, PANCHAYAT AND LOCAL BODIES DEPARTMENT
April 19, 2007
SUBHASH STONE PRODUCTS THROUGH ITS PROPRIETOR, SUBHASH CHANDRA AGRAHARI SON OF SRI KAPOOR CHANDRA AGRAHARI Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY FOREST
March 19, 2007
SUBHASHH KUSHWAHA Vs. STATE OF U P
April 27, 2007
SUBRAMANIAN SWAMY Vs. THE ELECTION COMMISSION OF INDIA
January 12, 2007
SUCHITA TRIVEDI Vs. ALLAHABAD UNIVERSITY
May 8, 2007
SUDAMA YADAV Vs. STATE OF U P
March 28, 2007
SUDESH Vs. STATE OF U P
February 7, 2007
SUDHANGSHU KUMAR BANERJEE S/O LATE GOVIND CHANDRA BANERJEE Vs. RADHEY CHARAN SHAN S/O LATE HANUMAN DAS AND PRABODH KUMAR BANERJEE S/O LATE GOVIND CHANDRA BANERJEE
May 11, 2007
SUGANDHA DEVI Vs. STATE OF U P
January 22, 2007
SUJAN CHANDRA Vs. STATE OF U P
May 18, 2007
SUKH MANGAL Vs. LAXMI NARAIN CHATURVEDI
May 7, 2007
SUKHDEO SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JALAUN AT ORAI AND OTHERS
April 17, 2007
SUKHRAJ KAUR Vs. STATE OF U P
September 10, 2007
SUKHRAM Vs. STATE OF U P
February 7, 2007
SUKHRAM SINGH Vs. STATE OF U P
February 13, 2007
SUKHWASI Vs. COMMISSIONER KANPUR DIVISION KANPUR
August 21, 2007
SUKHWASI Vs. STATE OF UTTAR PRADESH
September 18, 2007
SUKHWASI SON OF HULASI Vs. STATE OF UTTAR PRADESH
May 18, 2007
SULOCHANA Vs. VIITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
February 1, 2007
SUMIRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTHNAGAR
May 7, 2007
SUMITRA BHARAT GAS AGENCY Vs. UNION OF INDIA
February 23, 2007
SUMITRA DEVI Vs. STATE OF U P
March 19, 2007
SUNDER LAL Vs. RAJA RAM
September 19, 2007
SUNDER LAL Vs. EXCISE COMMISSIONER U P AT ALLAHABAD
July 6, 2007
SUNIL Vs. STATE OF U P
March 16, 2007
SUNIL DATT MISHRA Vs. STATE OF U.P.
May 23, 2007
SUNIL KUMAR Vs. STATE OF U P
July 16, 2007
SUNIL KUMAR MODI Vs. MUNNA LAL GUPTA
December 12, 2007
SUNIL KUMAR SINGHAL Vs. VINOD KUMAR
October 14, 2007
SUNIL KUMAR SINGHAL SON OF SRIRAM SINGHAL AND SRI RAM SINGHAL SON OF LALA VISHAMBHAR SAHAI Vs. VINOD KUMAR SON OF LALA GOPI CHAND, PROPRIETOR, VINOD FINANCER
December 14, 2007
SUNIL KUMAR SRIVASTAVA Vs. STATE OF U P
July 6, 2007
SUNIL KUMAR YADAV Vs. STATE OF U P
January 31, 2007
SUNIL SOLANKI Vs. STATE OF U P
May 31, 2007
SUNITA Vs. STATE OF U P
June 1, 2007
SUNITA AGRAWAL Vs. STATE OF U.P.
September 28, 2007
SUNITA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
September 20, 2007
SUNITA GARG Vs. STATE OF U P
November 16, 2007
SUNITA RANI Vs. CHAIRMAN GREATER N O I D A
July 26, 2007
SUNSHINE INTERNATIONAL Vs. GOVERNMENT OF INDIA
April 26, 2007
SUPER CASSETTES INDUSTRIES LTD Vs. STATE OF U P
May 24, 2007
SUPERINTENDING ENGINEER ELECTRICITY TRANSMISSION CIRCLE Vs. PRESECRIBED AUTHORITY
November 28, 2007
SURAIYA NAIYER Vs. STATE OF U P
July 23, 2007
SURAJ Vs. STATE OF U P
February 7, 2007
SURAJ BHAN Vs. SEVENTH ADDL DISTRICT JUDGE COURT NO 8 MEERUT
November 25, 2007
SURAJ BHAN Vs. VIITH A D J COURT NO 8 MEERUT
October 25, 2007
SURAJ BHAN SINGH Vs. BISHWANATH SINGH
April 16, 2007
SURAJ KALI Vs. STATE OF U.P. AND OTHERS
December 12, 2007
SURAJ PAL Vs. VINOD KUMAR BAJPAI
January 16, 2007
SURAJ PRASAD TRIPATHI Vs. OM PRAKASH AGARWAL
August 30, 2007
SURAJ SINGH Vs. STATE OF U P
August 20, 2007
SURAJ SINGH ALIAS ANNOO Vs. STATE OF U P
January 8, 2007
SURAJ SINGH TYAGI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.
September 20, 2007
SURENDER Vs. BOARD OF REVENUE
September 3, 2007
SURENDRA ALIAS LALU Vs. STATE OF U P
February 2, 2007
SURENDRA DEO Vs. ADDITIONAL DISTRICT JUDGE COURT NO 7
October 9, 2007
SURENDRA KUMAR Vs. STATE OF U P
September 26, 2007
SURENDRA KUMAR Vs. STATE OF U P
August 30, 2007
SURENDRA KUMAR Vs. MUNNA LAL
July 3, 2007
SURENDRA KUMAR Vs. STATE OF U P
April 27, 2007
SURENDRA KUMAR Vs. STATE OF U P AND OTHERS
January 15, 2007
SURENDRA KUMAR AND ANR. Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER AND ANR.
April 30, 2007
SURENDRA KUMAR MALIK Vs. DISTRICT JUDGE, SHAHJAHANPUR AND ANOTHER
April 5, 2007
SURENDRA KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
March 28, 2007
SURENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
December 12, 2007
SURENDRA NATH YADAV Vs. STATE OF U P
April 23, 2007
SURENDRA SINGH Vs. STATE OF U P
April 12, 2007
SURENDRA SINGH BHADURIA Vs. PUNJAB NATIONAL BANK
August 8, 2007
SURENDRA TRIPATHI Vs. STATE OF U P
January 9, 2007
SURESH Vs. STATE OF U P
June 14, 2007
SURESH Vs. STATE O
December 14, 2007
SURESH Vs. CHAND
February 22, 2007
SURESH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
July 9, 2007
SURESH CHAND VAISHYA Vs. STATE OF U P
January 17, 2007
SURESH CHANDRA Vs. STATE OF U P
May 21, 2007
Suresh Chandra Dixit and others Vs. General Manager, I.T.I. Limited Naini, Allahabad and others
March 29, 2007
SURESH CHANDRA GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 16, 2007
SURESH CHANDRA JAISWAL Vs. R S JAISWAL
August 20, 2007
SURESH DWIVEDI Vs. DISTRICT MAGISTRATE HAMIRPUR
May 21, 2007
SURESH DWIVEDI Vs. DISTRICT MAGISTRATE HAMIRPUR
March 21, 2007
SURESH KUMAR JAIN Vs. ANIL KUMAR VARSHNEYA
August 23, 2007
SURESH PRASAD TRIPATHI Vs. LABOUR COURT
May 8, 2007
SURESH SINGH Vs. STATE OF U P
July 16, 2007
SURESH SINGH Vs. STATE OF U P
March 13, 2007
SURESHA DEVI (KM.) Vs. BHAGWAN DAS AND ANOTHER
July 30, 2007
SURJAN SINGH Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE FATEHPUR
February 12, 2007
SURYA BHAN Vs. STATE OF U P
March 1, 2007
SURYA BHAN SINGH Vs. U P LOK SEWA ADHIKARAN
April 12, 2007
SURYA CRYSTALS Vs. JT. DIR. GENERAL OF FOREIGN TRADE, MORADABAD
February 26, 2007
SURYA DEO RAI Vs. STATE OF U P
August 13, 2007
SURYA LAL SINGH Vs. SUPERINTENDING ENGINEER VI CIRCLE P W D GORAKHPUR
May 17, 2007
SURYABHAN SINGH Vs. STATE OF U P
September 25, 2007
SUSHEELA RAI Vs. REGIONAL MANAGER ALLAHABAD BANK REGIONAL OFFICE MOHADDIPUR GORAKHPUR
April 12, 2007
SUSHIL Vs. STATE OF U P
February 2, 2007
SUSHIL KUAMR MAHESHWARI Vs. UNION OF INDIA
November 15, 2007
SUSHIL KUMAR DIXIT Vs. STATE OF U P
April 30, 2007
SUSHIL KUMAR RICHHARIYA Vs. STATE OF U P
September 28, 2007
SUSHIL KUMAR SHARMA Vs. STATE OF U P
May 25, 2007
SUSHIL KUMAR SHUKLA AND ANOTHER Vs. SANJAY KUMAR KEDIA AND OTHERS
October 4, 2007
SUSHIL KUMAR VERMA Vs. UNION OF INDIA
April 9, 2007
SUSHILA Vs. MUSTFA
February 20, 2007
SUSHILA DEVI & ORS Vs. STATE OF UTTAR PRADESH
September 6, 2007
SUSHILA DEVIAR Vs. STATE OF UTTARPRADESH
September 6, 2007
SUSHMA DEVI Vs. STATE OF U P
March 29, 2007
SUSHMA MISHRA Vs. MITHILESH KUMAR MISHRA
October 10, 2007
SWADESHI COTTON MILLS LTD Vs. LABOUR COURT-I U P KANPUR
July 24, 2007
SWAMI BAL NATH Vs. STATE OF U P
March 30, 2007
SWAMI HANS PRAKASH JI Vs. SWAMI SRI PRAKASH
March 8, 2007
SWAMI RAMESHWAR PRAPANNACHARYA Vs. STATE OF U P
January 8, 2007
SWETA BAJPAYEE Vs. STATE OF U P
October 10, 2007
SYED AHSAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
February 23, 2007
SYED MADADGAR HUSAIN RIZVI Vs. STATE OF U P
August 18, 2007
SYED MAHMOOD HASAN JAFRI AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 12, 2007
SYED NAFISUL HASAN Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR
September 20, 2007
SYED. HASRAT ALI & ANOTHER Vs. NAZIM ABBAS AND OTHERS
September 17, 2007
SYNDICATE BANK BODY CORPORATE Vs. STATE OF U P
March 2, 2007
SYYED MUBARAK Vs. STATE OF U P
September 18, 2007
T D PADALIA Vs. DISTRICT JUDGE NAINITAL
May 25, 2007
TAFAZZUL HUSAIN Vs. STATE OF U P
November 19, 2007
TAHIRA KHATOON Vs. MAHENDER LAL ARORA
March 2, 2007
TAJ ROYALTY Vs. STATE OF U P
December 12, 2007
TALUPULA ENGINERING COMPANY Vs. UNION OF INDIA
November 23, 2007
TANZEEM FATIMA Vs. ALIGARH MUSLIM UNIVERSITY
March 8, 2007
TAPASYA PROJECTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 18, 2007
TAPESAR Vs. PAHALWAN
July 5, 2007
TARA SHANKER SINGH Vs. ADDL COMMISSIONER ADM VARANASI REGION VARANASI AND
November 29, 2007
TARUN BANDHU Vs. STATE OF U P
March 30, 2007
TARUN PRAKASH AGARWAL Vs. XVIII ADDITIONAL DISTRICT JUDGE
April 19, 2007
TEJ PAL Vs. STATE OF U P
February 28, 2007
TEJ PAL Vs. STATE OF U P
August 7, 2007
TEJ PRATAP SINGH Vs. STATE OF U P
May 1, 2007
TEJ SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA REGION AGRA
July 3, 2007
TEJPAL Vs. STATE O
August 7, 2007
TEK BAHADUR SINGH Vs. STATE OF U P
February 9, 2007
THAKUR DIN AND OTHERS Vs. STATE OF U.P.
July 13, 2007
THAKUR RANGIJI MAHARAJ VIRAJMAN MANDIR VRINDAVAN Vs. GAUR CHAND RAI
February 6, 2007
THAKUR RANGIJI MAHARAJ VIRAJMAN MANDIR VRINDAVAN Vs. GAUR CHAND RAI
February 16, 2007
THAKUR SHRI RANGJI MAHARAJ VIRAJMAN MANDIR VRINDABAN Vs. R.D. SHARMA
July 2, 2007
THE COMMISSIONER OF INCOME TAX Vs. HAJI MOHD. ALI MOHD. ISHAQ
April 30, 2007
THE COMMISSIONER, TRADE TAX Vs. JAIN ENTERPRISES
January 10, 2007
THE COMMISSIONER, TRADE TAX Vs. MADHYASHIA BROTHERS
May 8, 2007
THE COMMISSIONER, TRADE TAX Vs. MOTI LAL DULI CHAND PVT. LTD
January 10, 2007
THE COMMISSIONER, TRADE TAX Vs. S/S RAVEL BATON STORE
January 16, 2007
THE COMMISSIONER, TRADE TAX Vs. ANKIT TRADERS
October 29, 2007
THE COMMISSIONER, TRADE TAX Vs. EMAMI LTD.
November 13, 2007
THE COMMISSIONER, TRADE TAX Vs. KAYSON METALLIC CORPORATION
January 16, 2007
THE NATIONAL INDUSTRIAL CORPORATION LIMITED UNIT AJUDHIA DISTILLERY THROUGH ITS RESIDENT MANAGER SRI S.N. SINGH Vs. STATE OF U.P. THROUGH SPECIAL SECRETARY (EXCISE),
April 9, 2007
THREE WHEELER CHALAK MALIKAN KALYAN SAMITI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 7, 2007
TILAK RAJ RANA Vs. RAJ KUMAR GUPTA AND OTHERS
January 9, 2007
TILAK YADAV Vs. STATE OF U P
October 8, 2007
TINKOO SINGH ALIAS RAVI PRATAP SINGH Vs. STATE OF U P
August 17, 2007
TRIBHUVAN NATH Vs. STATE OF U P
July 19, 2007
TRIBHUWAN NATH MISHRA Vs. COMMITTEE OF MANAGEMENT ALLAHABAD DISTRICT CO-OPERATIVE BANK LTD
February 23, 2007
TRIBHUWAN NATH MISHRA Vs. COMMITTEE OF MANAGEMENT ALLAHABAD DISTRICT CO OPERATIVE BANKLTD
February 26, 2007
TRIBHUWAN PRASAD Vs. DISTRICT JUDGE, GHAZIPUR
August 30, 2007
TRIBHUWAN SINGH Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR
July 30, 2007
TRILOKI @ TRILOK CHANDRA Vs. DEPUTY DIRECTOR, CONSOLIDATION, SAHARANPUR AND OTHERS
April 17, 2007
TRILOKI NATH Vs. STATE OF U P
October 4, 2007
TRIVENI ENGG AND IND LTD Vs. STATE OF U P
February 1, 2007
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. 1ST ADDITIONAL DISTRICT JUDGE
February 15, 2007
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P
December 20, 2007
TRIVENI ENGINEERING AND INDUSTRIESLTD Vs. STATE OF U P
April 2, 2007
TRIVENI PRASAD DUBEY Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AT LUCKNOW
May 1, 2007
TUFAIL AHMAD Vs. CHAIRMAN DIRECTOR GAS AUTHORITY OF INDIA LTD
April 25, 2007
TULSI Vs. DOODH NATH
September 7, 2007
TULSI RAM AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
July 27, 2007
TURSHAN PAL SINGH Vs. STATE OF U P
April 30, 2007
U P AVAS EVAM VIKAS PARISHAD Vs. MITHILESH
November 29, 2007
U P AWAS Vs. VIKASH PARISH
December 18, 2007
U P CO OPERATIVE SPINNING MILLS FEDERATIONLTD Vs. RAM MAGAN
May 24, 2007
U P CO OPERATIVE SUGAR FACTORIES FEDERATION LTD Vs. STATE OF U P
May 14, 2007
U P FINANCIAL CORPORATION KANPUR Vs. COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
August 24, 2007
U P FOREST CORPORATION Vs. BHIM SINGH
May 7, 2007
U P INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD Vs. OFFICIAL LIQUIDATOR
October 29, 2007
U P JAL NIGAM Vs. SARYU DEVI
February 26, 2007
U P JAL NIGAM Vs. DRIPLEX WATER ENGINEERING LTD
December 10, 2007
U P POWER CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
August 3, 2007
U P PUBLIC SERVICE COMMISSION ALLAHABAD Vs. STATE OF U P
March 8, 2007
U P RAJKIYA NIRMAN NIGAM Vs. U P RAJKIYA NIRMAN KARAMCHARI SANGH
March 2, 2007
U P RAJYA VIDUAT UTPADAN NIGAM LTD Vs. PRESIDING OFFICER LABOUR COURT
November 14, 2007
U P S R T C Vs. VERSUS
February 21, 2007
U P S R T C AND ORS Vs. SARITA PANDEY AND ORS
March 6, 2007
U P SAMAJ KALYAN NIRMAN NIGAM LTD Vs. PRESIDING OFFICER LABOUR COURT I KANPUR U P
January 12, 2007
U P STATE CEMENT CORPORATION LTD Vs. STATE
April 27, 2007
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT U P MEERUT
April 10, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. P AWASTHI
October 30, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. PHOOLMATI DEVI
October 23, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. RAMVEER SINGH
November 30, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. PRATIBHA SINGH
April 23, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
August 27, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI
March 2, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. SAKINA BANO
September 13, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJANI
March 16, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM SURAT YADAV
September 18, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. OM PRAKASH SINGH
July 2, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. HARISH CHANDRA
February 21, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. KASHI NATH
February 20, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. RAMJI NAIK
August 13, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. MAHMOOD KHAN
February 23, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
May 1, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. SHARMA DEVI & ORS
September 13, 2007
U P STATE ROAD TRANSPORT CORPORATION AGRA Vs. RAM VEER SINGH
November 30, 2007
U P STATE ROAD TRANSPORT CORPORATION CENTRAL WORKSHOP Vs. RAM PAL
April 27, 2007
U P STATE ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY, TRANSPORT AND V N AGARWAL, SPECIAL SECRETARY (TRANSPORT)/HEARING AUTHORITY
June 1, 2007
U P STATE WAREHOUSING CORPORATION Vs. PUNJAB NATIONAL BANK
October 23, 2007
U P TWIGA FIBER GLASS LTD Vs. UNION OF INDIA
February 26, 2007
U. C. Layania (Dr.) Vs. Union of India and others
August 21, 2007
U.P. STATE AGRO INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER, TRADE TAX
October 5, 2007
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. THROUGH ITS SECRETARY Vs. SMT. SAROJ NIGAM W/O SHYAM BAHADUR NIGAM AND
August 13, 2007
U.P. State Road Transport Corporation Vs. Surendra Singh and another
November 20, 2007
U.P. STATE ROAD TRANSPORT CORPORATION Vs. AZIZ KHAN
November 23, 2007
U.P. STATE ROAD TRANSPORT CORPORATION, FAIZABAD REGION, FAIZABAD Vs. MOMINA KHATOON AND ORS.
February 13, 2007
U.P. STATE SUGAR CORPORATION LTD Vs. VINOD CHAND GUPTA
April 20, 2007
U.P. STATE SUGAR CORPORATION LTD., MUZAFFARNAGAR Vs. ABDUL SALAM
August 16, 2007
U.P. STATE TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, FAIZABAD Vs. SHARMA DEVI AND OTHERS
September 13, 2007
U.P. STEELS LTD Vs. COMMISSIONER OF INCOME-TAX
October 24, 2007
Uchchap Singh Vs. Govind Singh
July 23, 2007
UCHCHAP SINGH Vs. GOVIND SINGH
April 23, 2007
UCO BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 2, 2007
UDAI BHAN SINGH Vs. STATE OF U P
March 16, 2007
UDAI NARAIN RAI Vs. DEPUTY DIRECTOR CONSOLIDATION GHAZIPUR
August 22, 2007
UDAI PAL SHARMA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
July 6, 2007
UDAI PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
May 4, 2007
UDAIBHAN SINGH AND ANOTHER Vs. STATE OF U.P.
January 3, 2007
UDAIVEER Vs. STATE OF U P
February 21, 2007
UDAL GIRI Vs. STATE OF U.P.
May 25, 2007
UDAL GIRI RAM PAL AND ORS (IN JAIL) Vs. STATE
May 25, 2007
UDHAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND OTHERS
May 8, 2007
UJJWAL SINGH Vs. STATE OF U P
October 9, 2007
UMA KANT YADAV Vs. STATE OF U P
March 23, 2007
UMA KANT YADAV; DINESH YADAV; BABU RAM; NARSINGH RAI; HORI LAL PRAJAPATI Vs. STATE OF U P
October 1, 2007
UMA PATI TIWARI Vs. STATE OF U P
February 5, 2007
UMA SHANKAR Vs. ROSHAN LAL
December 6, 2007
UMA SHANKER Vs. RAMAKANT
April 17, 2007
UMA SHANKER PANDEY Vs. STATE OF U P
October 5, 2007
UMA SINGHANIA KANPUR AND ANOR Vs. ASSISTANT COLLECTOR COLLECTION TRADE TAX KANPUR AND ANOR
February 13, 2007
UMA YADAV Vs. ALOK KUMAR YADAV
March 15, 2007
UMAKANT Vs. STATE OF U P
March 2, 2007
UMAR DARAZ Vs. STATE OF U P
August 30, 2007
UMARDEEN Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 MUZAFFAR NAGAR
October 9, 2007
UMARDEEN Vs. ADDITIONAL DISTRICT JUDGE MUZZAFFARNAGAR & ORS.
January 9, 2007
UMASHANKER SINGH ALIAS CHHANNI Vs. STATE OF U P
October 1, 2007
UMESH Vs. STATE OF U.P.
April 24, 2007
UMESH CHANDRA AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 7, MORADABAD AND OTHERS
February 19, 2007
UMESH CHANDRA JAISWAL Vs. STATE OF U P
November 19, 2007
UMESH CHANDRA PANDEY Vs. STATE OF U P
October 1, 2007
UMESH CHANDRA SHUKLA Vs. ADDITIONAL DISTT JUDGE ROOM NO 1 ALLAHABAD
July 18, 2007
UNION BANK OF INDIA Vs. SHEELA DEVI
April 12, 2007
UNION BANK OF INDIA Vs. GUNMALA DEVI GOENKA AND OTHERS
October 11, 2007
UNION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND SHRI RAJENDRA SHAHI
November 30, 2007
UNION OF INDIA Vs. GAURI SHANKAR
May 4, 2007
UNION OF INDIA Vs. PREM SARAN KAPOOR
December 11, 2007
UNION OF INDIA Vs. DISTRICT JUDGE KANPUR NAGAR
July 23, 2007
UNION OF INDIA Vs. RAM SUCHIT
August 8, 2007
UNION OF INDIA Vs. MOINUDDIN AKHTAR
February 26, 2007
UNION OF INDIA Vs. VED RAM
July 2, 2007
UNION OF INDIA Vs. STATE OF U P
May 8, 2007
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD
May 8, 2007
UNION OF INDIA Vs. RAJENDRA KUMAR GOEL S/O LALA KRISHNA LAL GOEL R/O MULANA DISTRICT AMBALA HARYANA
May 11, 2007
UNION OF INDIA Vs. JEEVAN SHUKLA
May 18, 2007
UNION OF INDIA Vs. CHITRALEKHA TRIPATHI
May 21, 2007
UNION OF INDIA Vs. OPIUM FACTORY LABOUR S UNION
May 25, 2007
UNION OF INDIA Vs. MITHAULI DEVI
June 11, 2007
UNION OF INDIA Vs. KUSUM RANI
March 9, 2007
UNION OF INDIA Vs. IBRAHIM UDDIN
April 19, 2007
UNION OF INDIA Vs. RAJEEV KUMAR TYAGI
November 23, 2007
UNION OF INDIA Vs. RAJENDRA PRASAD PATHAK
April 23, 2007
UNION OF INDIA Vs. NICCO CORPORATION LTD
April 23, 2007
UNION OF INDIA Vs. DEOMANI DEVI
April 23, 2007
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
April 25, 2007
UNION OF INDIA Vs. IST CIVIL JUDGE GORAKHPUR
April 16, 2007
UNION OF INDIA Vs. LALIT VARMA
October 24, 2007
UNION OF INDIA Vs. HARI ASHOK KUMAR SRIVASTAVA
May 4, 2007
UNION OF INDIA Vs. C G GOEL, EX CHAIRMAN KASHINATH SETH BANK LTD
May 4, 2007
UNION OF INDIA Vs. UMESH TANDON SON OF LATE RAJENDRA TANDON
April 2, 2007
UNION OF INDIA Vs. H H SARAN SRIVASTAVA S/O L B RAM SWAROOP
April 2, 2007
UNION OF INDIA Vs. P.K. PANDEY
April 2, 2007
UNION OF INDIA Vs. UPENDRA KUMAR JAIN AND OTHERS
February 15, 2007
UNION OF INDIA (UOI) Vs. B M KAPOOR
May 4, 2007
UNION OF INDIA (UOI) DIESEL LOCOMOTIVE WORKS THROUGH ITS GENERAL MANAGER Vs. STATE OF U.P. THROUGH THE COLLECTOR AND ORS.
March 28, 2007
UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF FINANCE Vs. S.P. MATHUR S/O SRI LATE SRI GOPAL MATHUR
May 4, 2007
Union of India and others Vs. Ajit Kumar Misra
April 10, 2007
Union of India and others Vs. Central Administrative Tribunal, Allahabad and another
May 25, 2007
UNION OF INDIA AND OTHERS Vs. ASHISH KUMAR BALA
August 29, 2007
UNION OF INDIA THROUGH GENERAL MANAGER, CENTRAL RAILWAY Vs. NAWAB SINGH
May 23, 2007
UNIREX MOULDS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
October 24, 2007
UNITED INDIA INSURANCE CO LTD Vs. MASHOOQ ALI
April 16, 2007
UNITED INDIA INSURANCE CO LTD Vs. MOHD HANEEF
November 2, 2007
UNITED INDIA INSURANCE CO LTD Vs. SEEMA RANI
November 21, 2007
United India Insurance Co LTD Vs. Prem Bisht
February 27, 2007
UNITED INDIA INSURANCE CO LTD Vs. HAR KUNWAR
January 29, 2007
UNITED INDIA INSURANCE CO LTD Vs. KRISHNA KUMAR
August 1, 2007
UNITED INDIA INSURANCE CO. LTD Vs. SUMAN DUBEY
March 7, 2007
UNITED INDIA INSURANCE CO.LTD Vs. INDRA DEVI
August 8, 2007
UNITED INDIA INSURANCE COMPANY Vs. RAM CHANDRA KESARI AND OTHERS
August 17, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATAN KAUR
February 23, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYA ALIAS MAMTA ADHIKARI
March 12, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. LEELADHAR
August 22, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHD HASAN
April 30, 2007
UNITED INSURANCE CO LTD Vs. RAM BAHADUR
August 21, 2007
UNITED INSURANCE COMPANY LIMITED Vs. DINESH PRASAD LAKHERA
January 8, 2007
UNITED PROVINCES SUGAR COMPANY LTD Vs. STATE OF U P
May 21, 2007
UNNAO DISTILLERIES AND BRAVERIES LIMITED Vs. COMMISSIONER OF INCOME TAX-II
February 21, 2007
UP GANNA AAYUKTA Vs. UP SHRAM AAYUKTA, U.P. SAHARANPUR KSHETRA
September 20, 2007
UPDESH ALIAS CHHUNNA Vs. STATE OF U P
August 21, 2007
UPDESH ALIAS SHIBBEY Vs. STATE OF U P
March 21, 2007
URBA DUTT Vs. ADDITIONAL DISTRICT JUDGE/FIRST FAST TRACK COURT NAINITAL
November 11, 2007
USHA DEVI Vs. UNION OF INDIA
January 17, 2007
USHA DEVI Vs. STATE OF U P
September 19, 2007
USMAN Vs. STATE OF UTTAR PRADESH
June 12, 2007
USMAN Vs. UNION OF INDIA
December 5, 2007
USMAN ALI Vs. STATE OF U P
May 18, 2007
UTTAM CHAND PRAJAPATI Vs. NARENDRA NARAYAN BHATNAGAR
February 5, 2007
UTTAM SINGH Vs. STATE OF U P
March 30, 2007
UTTAR PRADESH FINANCIAL CORPORATION THROUGH Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION; RECOVERY OFFICER AND R A CEMENT PRIVATE LTD THROUGH ITS DIRECTOR, ASHWANI GUPTA
August 24, 2007
UTTAR PRADESH POWER CORPORATION LIMITED AND ANR. Vs. SMT. TARA SRIVASTAVA AND ORS.
March 12, 2007
UTTAR PRADESH RAJYA VIDUT PARISHAD ANUSUCHIT JATI/JANJATI KARMCHARI KALYAN SAMITI Vs. STATE O
February 9, 2007
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BALWANTI DEVI
February 26, 2007
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER Vs. MAHMOOD KHAN S/O LATE RIYASAT THROUGH B P PANDEY AND PREMPLOYEES STATE INSURANCE CORPORATIONDING OFFICER, LABOUR COURT (II)
February 23, 2007
V K SARASWAT Vs. CENTRAL ADMINISTRATVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD
July 13, 2007
V.K. INDUSTRIES Vs. COMMISSIONER, TRADE TAX
October 4, 2007
VAIBHAV CASTINGS P LTD Vs. WORKMEN COMPENSATION COMMISSIONER
May 15, 2007
VANSHU Vs. STATE OF U P
May 30, 2007
VCCL LTD. Vs. RAM KARAN
February 19, 2007
Ved Pal Singh Vs. State of U.P. and others
March 26, 2007
VED PRAKASH Vs. STATE OF U P
September 25, 2007
VED PRAKASH Vs. SURESH GARG
April 12, 2007
VED PRAKASH Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 3 AND ANR.
July 20, 2007
VED PRAKASH BATHLA Vs. NAINITAL
December 5, 2007
VED PRAKASH MOWAR Vs. CHAIRMAN MANAGING DIRECTOR PUNJAB NATIONAL BANK NEW DELHI
February 14, 2007
VED PRAKASHRASTOGI Vs. NAGAR PALIKA BUDAUN
August 1, 2007
VEDPAL SINGH Vs. STATE OF U.P.
March 12, 2007
VEENA AGARWAL Vs. UNJHA AYURVEDIC PHARMACY
February 21, 2007
VEENA KHANNA Vs. CANARA BANK
April 24, 2007
VEER PAL Vs. STATE OF U.P. AND ANOTHER
September 3, 2007
VEER SEN Vs. STATE OF U P
February 13, 2007
VEER SINGH Vs. STATE OF U P
October 1, 2007
VEER SINGH PAL Vs. STATE OF U P
August 23, 2007
VENUS POLYMERS Vs. STATE OF U P
May 8, 2007
VERMA Vs. STATE OF U P
August 1, 2007
VIBHAW LAL SRIVASTAVA Vs. STATE OF U P
February 8, 2007
VIDHYAWATI SINGH DEAD Vs. AASHA SINGH
October 12, 2007
Vidya Devi (Smt.) Vs. State of U.P. and others
July 17, 2007
Vidya Prakash Pandey; Raj Kumari Devi and Another Vs. State of U.P.and Others
March 12, 2007
VIDYAWATI Vs. LALA RAM
September 28, 2007
VIDYAWATI AND ORS Vs. XIITH ADDL DISTRICT JUDGE AND ORS
March 20, 2007
VIDYUT KUMAR SINGH Vs. STATE OF U P
April 25, 2007
VIJAI COLD STORAGE AND KATHA INDUSTRIES NAJIBABAD Vs. E S I CORPORATION
July 30, 2007
VIJAI KUMAR Vs. JOINT DIRECTOR CONSOLIDATION, JALAUN/URAL, CAMP JHANSI AND OTHERS
September 10, 2007
VIJAI KUMAR AND ORS. Vs. ASHOK KUMAR AND ORS.
August 2, 2007
VIJAI PRATAP Vs. STATE OF U P
April 26, 2007
VIJAI SHANKAR SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE GORAKHPUR RANGE GORAKHPUR
July 24, 2007
VIJAI SHANKER PANDEY Vs. DIRECTOR OF AYURVEDIC AND UNANI SERVICES U P
May 23, 2007
VIJAY KUMAR Vs. STATE OF U P
September 28, 2007
VIJAY KUMAR Vs. SADHNA MISHRA
May 23, 2007
VIJAY KUMAR Vs. STATE
May 4, 2007
VIJAY KUMAR ALIAS KALLOO SINGH Vs. STATE OF U P
April 26, 2007
VIJAY KUMAR KATARIA Vs. STATE OF U P
February 27, 2007
VIJAY KUMAR PANDEY Vs. STATE OF U P
October 24, 2007
VIJAY KUMAR SHARMA Vs. DEVESH BEHARI SAXENA
November 16, 2007
VIJAY KUMAR TANDON Vs. ANURAG AGRAWAL
July 2, 2007
Vijay Kumari Devi (Smt.) Vs. State of U.P. and others
May 25, 2007
VIJAY MALIK Vs. STATE OF U P
December 12, 2007
VIJAY MAURYA Vs. STATE OF U P
January 24, 2007
VIJAY PAL AND OTHERS Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
March 21, 2007
VIJAY PAL SINGH Vs. STATE OF U P
January 25, 2007
VIJAY SHANKAR TRIPATHI AND ORS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
June 22, 2007
VIJAY SHANKER DIXIT Vs. STATE OF U P
February 1, 2007
VIJAY SINGH Vs. MUNNI DEVI
May 25, 2007
VIJAY SINGH Vs. KAMLA NEHRU INSTITUTE OF SCIENCE AND TECHNOLOGY
May 15, 2007
VIJAY SINGH, BENI RAM AND HUKUM SINGH ALL SONS OF LATE RAJARAM Vs. STATE OF U.P. THROUGH SECRETARY, MINISTRY OF URBAN DEVELOPMENT
March 13, 2007
VIJAY SOREN Vs. STATE OF U P
November 2, 2007
VIJAYEE ALIAS VIJAI SHANKER KUSHWAHA Vs. STATE OF U P
February 7, 2007
VIKAS SHUKLA ALIAS LALJI SHUKLA Vs. STATE OF U P
February 12, 2007
VIKRAM SINGH Vs. STATE OF U P
May 14, 2007
VIKRAM SINGH KATHAT Vs. AND UNION OF INDIA
October 29, 2007
VIKRANT SINGH Vs. STATE OF U.P. AND OTHERS
August 1, 2007
VIMAL KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
March 13, 2007
VIMLA DEVI Vs. STATE OF U P
December 6, 2007
VINAI KRISHNA GAUR Vs. STATE OF U P
October 3, 2007
Vinai Kumar Mishra and another Vs. State of U.P. and another
August 16, 2007
VINAY KUMAR Vs. STATE OF U P
April 9, 2007
VINAY KUMAR GAUR Vs. PRESIDING OF FICER LABOUR COURT II U P GHAZIABAD
November 20, 2007
VINAY KUMAR RAI Vs. STATE OF U.P.
February 9, 2007
VINAY KUMAR SINGH Vs. STATE OF U P
February 8, 2007
VINAYAK PRASAD AWASTHI Vs. SYNDICATE BANK
May 18, 2007
VINEET AGARWAL Vs. STATE OF U.P.
June 29, 2007
VINEET AGRAWAL Vs. STATE O
December 14, 2007
VINEET KUMAR Vs. STATE OF U P
May 23, 2007
VINESH ANAND Vs. KAILASHWATI
May 25, 2007
VINOD Vs. STATE OF U P
February 9, 2007
VINOD Vs. STATE OF U P
August 10, 2007
VINOD KUMAR Vs. STATE OF U P
January 24, 2007
VINOD KUMAR BALMIKI Vs. STATE O
September 19, 2007
VINOD KUMAR JAIN Vs. JAGDISH SAHU
July 6, 2007
VINOD KUMAR MISHRA Vs. STATE OF U P
May 15, 2007
Vinod Kumar Mishra Vs. State of U.P. and other
May 13, 2007
VINOD KUMAR SHROTIYA Vs. STATE OF U P
June 1, 2007
VINOD KUMAR TRIPATHI Vs. STATE OF U P
April 24, 2007
VINOD KUMARI Vs. STATE OF U P
September 21, 2007
VIPIN KUMAR Vs. UNION OF INDIA
November 15, 2007
VIPIN KUMAR Vs. STATE OF U P
January 4, 2007
VIPIN KUMAR Vs. RAJ KUMAR
January 12, 2007
VIRENDRA Vs. STATE OF U P
June 15, 2007
VIRENDRA Vs. STATE OF U P
March 13, 2007
VIRENDRA Vs. STATE OF U P
July 27, 2007
VIRENDRA BAHADUR JOHRI Vs. REGISTRAR GENERAL HIGH COURT ALLAHABAD
May 25, 2007
VIRENDRA GIRI Vs. STATE OF U P
October 25, 2007
VIRENDRA KUJAR Vs. HON'BLE ALLAHABAD HIGH COURT OF JUDICATURE
April 6, 2007
VIRENDRA KUMAR MISHRA Vs. STATE OF U P
December 18, 2007
VIRENDRA KUMAR PUBLIC CHARITABLE TRUST RAMNAGAR DISTRICT NAINITAL Vs. MOINUDDIN
February 28, 2007
VIRENDRA MISHRA Vs. STATE OF U P
April 16, 2007
VIRENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
November 16, 2007
VIRENDRA PAL SINGH Vs. STATE OF U.P.
November 16, 2007
VIRENDRA PRAKASH VARMA Vs. STATE OF U P
April 3, 2007
VIRENDRA SINGH Vs. STATE O
August 8, 2007
VIRENDRA SINGH BUNDELA Vs. STATE O
September 27, 2007
VIRENDRAGIRI Vs. STATE OF U P
November 16, 2007
VIRENDRAPRASAD SRIVASTAVA Vs. VAISHYA BROTHERS AND CO P LTD
December 20, 2007
VISHAI CHAND Vs. VTH ADDL DISTRICT JUDGE SAHARANPUR AND A
January 29, 2007
VISHAL CHAND JAIN Vs. IXTH ADDL. DISTRICT JUDGE
February 19, 2007
VISHNU BHAGWAN Vs. VITH ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
May 25, 2007
VISHNU DAYAL Vs. STATE OF U P
June 15, 2007
VISHNU DAYAL SHARMA Vs. STATE OF U P
January 2, 2007
VISHNU DAYAL SHARMA Vs. STATE OF U P
May 10, 2007
VISHNU DAYAL SHARMA Vs. STATE OF U P
March 22, 2007
VISHNU DAYAL SHARMA Vs. STATE O
September 18, 2007
VISHNU KANT GUPTA Vs. OFFICIAL LIQUIDATOR, U.P. ATTACHED TO THIS HON'BLE HIGH COURT
May 21, 2007
VISHNU PRAKASH AGARWAL Vs. STATE OF U P
June 7, 2007
VISHRAM SHUKLA Vs. RAJDEI
December 17, 2007
VISHRANT SINGH Vs. STATE OF U P
August 1, 2007
VISHU TYAGI Vs. STATE OF U P
September 25, 2007
VISHWA RAM Vs. STATE OF U P
April 11, 2007
VISHWANATH Vs. SULTAN
December 13, 2007
VISHWANATH Vs. COMMISSIONER, LUCKNOW DIVISION AND ORS.
May 3, 2007
VISHWANATH KANNAUJIYA AND ANOTHER Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ANOTHER
February 15, 2007
VISHWANATH RAM Vs. GENERAL MANAGER OBRA THERMAL STATION; A A T P S U P RAJYA VIDYUT UTPADAN NIGAM LTD
February 23, 2007
VISION 23 GARMENTS PVT LTD Vs. RAJESH DEVI
May 25, 2007
VIVEK KUMAR Vs. UNION OF INDIA
October 10, 2007
VIVEK PANT Vs. STATE OF U P
October 5, 2007
VRINDABAN GAUSHALA TRUST Vs. ADDL COMMISSIONER ADMI GARHWAL REGION PAURI DE-HRADUN AND
September 25, 2007
VRINDAVAN TIWARI Vs. COMMISSIONER JHANSI DIVISION JHANSI
February 12, 2007
WAHID Vs. STATE OF U P
February 9, 2007
WAKIL AHMAD Vs. STATE OF U P
May 24, 2007
WALI MOHAMMAD Vs. IIIRD ADDL DISTRICT JUDGE AGRA
January 22, 2007
WAQF ALLAH TALA MALIK ALAL AULAD Vs. KRISHNA AUTAR
October 8, 2007
WARRON HALLIBURN Vs. XIIITH ADDL DISTRICT AND SESSIONS JUDGE AGRA
March 23, 2007
WASIM AHEMAD Vs. STATE OF UP
October 1, 2007
WASIM AHMAD Vs. STATE OF U P
September 26, 2007
YADVENDRA SINGH Vs. STATE OF U.P.
December 14, 2007
YAMIN Vs. STATE OF U P
March 13, 2007
YASHODA DEVI Vs. SPECIAL/ADDITIONAL DISTRICT JUDGE PRATAPGARH
December 6, 2007
YASHODA NAND SRIVASTAVA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
March 7, 2007
YASHPAL Vs. STATE OF U P
May 2, 2007
YASHPAL SINGH Vs. STATE OF U P
April 19, 2007
YASHPAL SINGH Vs. STATE OF U P
February 8, 2007
YASHVIR SINGH Vs. STATE OF U P
September 27, 2007
YASHVIR SINGH MALIK AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 18, 2007
YATISH KUMAR SINGH Vs. STATE OF U P
February 7, 2007
YATISH KUMAR SINGH Vs. STATE OF U P
July 2, 2007
YOGENDRA Vs. STATE OF U P
December 11, 2007
YOGENDRA KUMAR SINGH Vs. DIRECTOR GENERAL OF POLICE U P
May 9, 2007
YOGENDRA RAM Vs. STATE OF U P
March 23, 2007
YOGESH Vs. STATE OF U P
March 28, 2007
YOGESH @ YOGENDRA Vs. C.B.I.
July 9, 2007
YOGESH KUMAR SATENDRA VERMA Vs. STATE
May 11, 2007
YOGESHWAR PRASAD ALIAS UGHESHWAR Vs. RAM SAKAL PATEL
March 26, 2007
ZAFAR AHMAD QURESHI Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
May 10, 2007
ZAFAR ALI KHAN Vs. STATE OF U P
April 19, 2007
ZAHEER AHMAD SHAMSI ALIAS MUNNEY BHAI Vs. IMTIAZ HUSAIN
August 1, 2007
ZAHIRUDDIN AHMAD KHAN Vs. SPECIAL JUDGE (ECONOMIC OFFICES)/ADDITIONAL DISTRICT JUDGE AND ANR.
April 2, 2007
ZAHOOR Vs. STATE OF U P
October 8, 2007
ZAKIA KAUSAR AND ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
February 9, 2007
ZAMIR AHMAD KHAN Vs. VIITH ADDITIONAL DISTRICT JUDGE, BAREILLY AND ANOTHER
October 3, 2007
ZARIF ALIAS BHURA Vs. STATE OF U P
August 3, 2007
ZIA ASHRAF Vs. JOINT DIRECTOR OF EDUCATION KANPUR
August 23, 2007
ZIAUDDIN@ZIA Vs. STATE
August 30, 2007
ZIAUL HAQ Vs. JAIL SUPERINTENDENT VARANASI
March 21, 2007
ZILAPANCHAYAT KAUSHAMBI Vs. LALTI DEVI AND A
November 14, 2007
ZILEDAR Vs. STATE OF U.P. AND OTHERS
January 12, 2007
ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA KANPUR Vs. SHIV KUMAR SHARMA
November 15, 2007
ZUBAIDA KHATOON SIDDIQUI Vs. CHAIRMAN INDIAN OIL CORPORATION NEW DELHI
February 28, 2007
ZULFIQAR KHAN Vs. UNION OF
November 22, 2007