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Case Index
Title
Date
ALL INDIA STEEL RE-ROLLERS ASSOCIATION Vs. PSEB
September 6, 2007
ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION Vs. M/S GMR
November 1, 2007
ARPEE ELECTRICAL SUPPLY CO. LTD. Vs. BANGALORE ELECTRICITY
October 11, 2007
B.M. VERMA Vs. UTTARAKHAND ELECTRICITY REGULATORY
September 13, 2007
BENET, COLEMAN & CO. LTD. Vs. BEST UNDERTAKING
August 1, 2007
CEMENT CORPORATION OF INDIA LTD. Vs. HIMACHAL PRADESH STATE
August 2, 2007
CHHATTISGARH STATE ELECTRICITY BOARD Vs. SRI. J. P. SABOO &
February 20, 2007
CHHATTISGARH STATE ELECTRICITY BOARD, RAIPUR Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION, NEW DELHI
May 17, 2007
DAMODAR VALLEY CORPORATION LTD. Vs. JHARKHAND STATE
December 20, 2007
GAJENDRA HALDEA Vs. POWER TRADING CORPN. OF INDIA LTD., NEW
October 10, 2007
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. M/S. HIMALYA
September 11, 2007
HIMACHAL PRADESH STATE ELECTRICITY BOARD, SHIMLA Vs. M/S.
November 5, 2007
HIMACHAL PRADESH STATE ELECY. BOARD Vs. PARWANOO INDUSTRIES
May 16, 2007
HINDALCO INDUSTRIES LTD. Vs. WEST BENGAL STATE ELECTRICITY REGULATORY COMMISSION, KOLKATA
October 31, 2007
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. RERC
November 13, 2007
KAMAL KISHORE TULSI DASS MALPANI Vs. MSEDCL
May 14, 2007
M.P. STATE ELECTRICITY BOARD Vs. CHHATTISGARH STATE
October 25, 2007
M/S BHARAT ALLOYS & ENERGY LIMITED Vs. CENTRAL POWER
March 29, 2007
M/S JINDAL STEEL & POWER LTD., Vs. C.S.E.R.C &
April 4, 2007
M/S. ANDHRA FERRO ALLOYS LTD. Vs. VIDYUT OMBUDSMEN, O/O
January 25, 2007
M/S. HIM URJA PVT. LTD. NEW DELHI Vs. UTTARAKHAND
October 30, 2007
M/S. JAYA HYDRO POWER PVT. LTD. Vs. JAI PRAKASH HYDRO POWER
July 23, 2007
M/S. SISODIA MARBLE & GRANITE PVT. LTD. Vs. AJMER VIDYUT
April 4, 2007
MADHYA PRADESH STATE ELECTRICITY BOARD Vs. NTPC
July 18, 2007
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. MUMBAI Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION, MUMBAI
November 23, 2007
MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION, MUMBAI
October 1, 2007
MAHARASTHRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. MAHARASTRA ELECTRICITY REGULATORY COMMISSION, MUMBAI
May 14, 2007
MALWA INDUSTRIES LTD. Vs. PUNJAB STATE ELECTRICITY
December 6, 2007
MARATHWADA INDUSTRIES ASSOCIATION, AURANGABAD Vs. MAHARASTRA
October 10, 2007
N.T.P.C. LIMITED Vs. TRANSMISSION CORPORATION OF A.P.,
March 30, 2007
N.T.P.C. LTD, Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION,
June 6, 2007
N.T.P.C. LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION,
June 13, 2007
PRAKASHGAD Vs. MAHARASHTRA ELECTRICITY REGULATORY
May 30, 2007
RELIANCE ENERGY LIMITED, MUMBAI Vs. MAHARASHTRA
July 12, 2007
RELIANCE ENERGY LTD. Vs. TATA POWER CO.
April 20, 2007
RELIANCE ENERGY LTD. MUMBAI Vs. MAHARASHTRA ELECTRICITY
December 11, 2007
RPP LIMITED Vs. TRANSMISSION CORPORATION OF A.P.
November 21, 2007
RVK ENERGY PVT. LTD. Vs. CENTRAL POWER DISTRIBUTION
July 5, 2007
SOUTH INDIAN SUGARS MILLS ASSOCIATION Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
May 14, 2007
SPENCERS RETAIL LTD. CHENNAI Vs. MAHARASTRA ELECTRICITY
December 19, 2007
SURJEET SINGH Vs. BSES YAMUNA POWER LTD.
February 1, 2007
TAMIL NADU NEWSPRINT AND PAPERS LTD., GUINDY, CHENNAI Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION, ALWARPET, CHENNAI
May 18, 2007
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. Vs. CENTRAL
July 2, 2007
TORRENT POWER LTD. AHMEDABAD Vs. MAHARASHTRA ELECTRICITY
October 10, 2007
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. Vs. A.P. STATE ELECTRICITY REGULATORY COMMISSION, HYDERABAD
March 7, 2007
U.P. POWER CORPORATION LTD., Vs. UNION OF INDIA
January 29, 2007
U.P. POWER CORPORATION LTD., LUCKNOW Vs. N.T.P.C.
June 6, 2007
U.P. POWER CORPORATION LTD., LUCKNOW Vs. N.T.P.C. LTD., &
May 31, 2007
VIKRAM CEMENT UNIT OF GRASIM INDUSTRIES LTD. Vs. M.P.
December 17, 2007
VISVA BHARATI Vs. WEST BENGAL STATE ELECTRICITY BOARD &
February 21, 2007