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Case Index
Title
Date
IN RE AN ADVOCATE Vs. STATE
January 2, 2007
(WG. COMMANDER) H.M. SETHI Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA, NIRMAN BHAWAN, NEW DELHI AND OTHERS
August 29, 2007
A CHAUDHARY Vs. UNION OF INDIA
February 2, 2007
A K BHATTACHARYA Vs. GOVT OF NCT OF DELHI
October 31, 2007
A K CHAUDAHRY Vs. NANDITA MALHOTRA
March 9, 2007
A K JOSHI Vs. STATE OF DELHI
May 28, 2007
A L SUDERSHAN CONSTRUCTION COMPANY LIMITED Vs. GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LIMITED
October 30, 2007
A. SIVAKUMARAN Vs. UNION OF INDIA
March 20, 2007
A.G. GAGGAR Vs. STATE
February 5, 2007
A.M. HANDICRAFT Vs. UNION OF INDIA (UOI)
February 19, 2007
A.R. DIAL Vs. DCM SHRIRAM CONSOLIDATED LTD.
November 29, 2007
A.V.M. (RETIRED) K.G. MOHAN CHANDRA Vs. ARUN MOHAN CHANDRA AND OTHERS
November 14, 2007
AAKANSHA Vs. GURU GOBIND INDRAPRASTHA UNIVERSITY
October 1, 2007
ABDUL GAFOOR Vs. STATE OF DELHI
February 21, 2007
ABDUL HAQUE Vs. BSES YAMUNA POWER LTD
July 20, 2007
ABDUL KHALIQUE Vs. V K CONSTRUCTION WORKS LTD
July 6, 2007
ABDUL MAJID BHATT Vs. STATE OF DELHI
July 27, 2007
ABDUL MAJID PARAMJIT SINGH Vs. COMMISSIONER OF INCOME TAX
October 9, 2007
ABDUL SALAM Vs. STATE N C T OF DELHI
May 14, 2007
ABHA ARORA Vs. ANGELA SHARMA
May 18, 2007
ABHIJAY Vs. A I C T E
May 3, 2007
ABHISHEK KHANNA Vs. RITIKA SETH
November 26, 2007
ABHISHEK VERMA Vs. INFORCEMENT DIRECTORATE
October 8, 2007
ABN AMRO BANK Vs. PRAVEEN JI FASHION
October 12, 2007
ACHARYA ARUN DEV Vs. STATE
August 30, 2007
ACL EDUCATION CENTRE PVT LTD Vs. AMERICANS CENTRE FOR LANGUAGES
July 6, 2007
ADARSH KUMAR JAIN Vs. MULTI ENGINEERING SERVICES
November 14, 2007
ADITYA ESTATE PVT LTD Vs. LAND & DEVELOPMENT OFFICE
March 30, 2007
AFHQ CIVIL SERVICE OFFICERS Vs. UOI
January 15, 2007
AFSANA Vs. STATE OF DELHI
September 10, 2007
AGIO EXPORTS LTD Vs. UNION OF INDIA
October 29, 2007
AGRO SALES AND MANUFACTURING COOPERATIVE LIMITED Vs. UNION OF INDIA
July 13, 2007
AHLUWALIA CONTRACTS I LTD Vs. COMMISSIONER OF INCOME TAX
March 26, 2007
AHLUWALIA CONTRACTS INDIA LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION
November 30, 2007
AHMED OOMERBHOY Vs. GAUTAM TANK
December 20, 2007
AIR COMDR RANDHIR PRATAP Vs. UOI
August 24, 2007
AIRPORT AUTHORITY OF INDIA LTD Vs. K K SUD
September 21, 2007
AIRPORTS AUTHORITY OF INDIA Vs. KARAN SINGH
May 30, 2007
AISHWARYA DEV CHAND KATOCH Vs. STATE OF DELHI
September 17, 2007
AJAY Vs. STATE GOVT OF NCT OF DELHI
October 29, 2007
AJAY AGARWAL Vs. VINOD MEHTA
May 7, 2007
AJAY BANSAL Vs. STATE OF DELHI
July 6, 2007
AJAY BESOYA Vs. STATE NCT OF DELHI
December 17, 2007
AJAY DHIR Vs. STATE AND ANR
March 8, 2007
AJAY GARG Vs. LT GOVERNOR OF DELHI
January 31, 2007
AJAY GUPTA Vs. COMMISSIONER OF INCOME TAX
April 2, 2007
AJAY HOME PRODUCT LIMITED Vs. STATE OF DELHI
May 8, 2007
AJAY JOHRI Vs. SINGHAL LAND AND FINANCE
July 6, 2007
AJAY KUMAR Vs. SUNITA
June 11, 2007
AJAY KUMAR GUPTA Vs. STATE
July 3, 2007
AJAY KUMAR SINGH Vs. STATE NCT OF DELHI
April 16, 2007
AJAY RAJ PAL Vs. STATE
February 19, 2007
AJAY SAXENA Vs. RACHANA SAXENA
October 5, 2007
AJAY VERMA Vs. EAST INDIA COMPANY
May 1, 2007
AJIT GUPTA Vs. STATE OF DELHI
May 4, 2007
AJIT RANJAN Vs. STATE OF DELHI
May 7, 2007
AJIT SINGH Vs. PRAKASHI DEVI
July 24, 2007
AKASH Vs. STATE GOVT OF NCT OF DELHI
October 22, 2007
AKHIL BHARTIYA EMPLOYEES PROVIDENT FUND STAFF FEDERATION Vs. UNION OF INDIA
December 26, 2007
AKSHAY KUMAR PATHAK Vs. STATE NCT OF DELHI
April 18, 2007
AKSHOY KUMAR PAUL Vs. NEW INDIA ASSURANCE COMPANY
March 14, 2007
ALCON BUILDERS AND ENGINEERS PVT LTD Vs. UNION OF INDIA
August 10, 2007
ALCOVE INDUSTRIES LTD. Vs. ORIENTAL STRUCTURAL ENGINEERS LTD.
December 28, 2007
ALI SHER Vs. STATE GOVTOF NCT OF DELHI
September 21, 2007
ALKA Vs. NATIONAL CAPITAL TERRITORY OR DELHI
September 14, 2007
ALKEM LABORATORIES LTD Vs. MEGA INTERNATIONAL P LTD
February 8, 2007
ALL BANK FINANCE LIMITED Vs. LAN ESEDA INDUSTRIES LTD
August 22, 2007
ALL INDIA CPWD ENGINEERS ASSOCIATION Vs. UNION OF INDIA
February 19, 2007
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. RAJ SINGH
March 26, 2007
ALLAHABAD BANK Vs. RANDHIR SINGH
July 11, 2007
ALLAHABAD BANK Vs. K KISHORE
July 23, 2007
ALLIED ELECTRONICS & MAGNETICS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 27, 2007
ALOK KUMAR JAIN Vs. PURNIMA JAIN
April 17, 2007
ALPHA COMMERCIALS Vs. M G ATTRI CHIEF ENFORCEMENT
January 15, 2007
AMAR CONSTRUCTIONS Vs. CENTRAL PUBLIC WORKS DEPARTMENT
September 29, 2007
AMAR NATH Vs. D D A
April 17, 2007
AMAR PAL SINGH CHADHA ALIAS SONU Vs. STATE OF DELHI
September 17, 2007
AMAR SINGH Vs. STATE OF DELHI
May 9, 2007
AMAR SINGH SEWARA Vs. DEEPA SHRIVASTAVA
May 21, 2007
AMARJEET SINGH Vs. STATE OF DELHI
October 9, 2007
AMARVIR SINGH Vs. STATE N C T OF DELHI
September 17, 2007
AMBER AUTO TRADERS Vs. LABOUR COMMISSIONER
July 3, 2007
AMERICAN EXPRESS BANK LIMITED Vs. RAJIV SARIN
October 12, 2007
AMERICAN EXPRESS BANK LIMITED Vs. A B MANOHARAN
October 12, 2007
AMERICAN EXPRESS BANK LIMITED Vs. SUNIL KUMAR GUPTA
October 12, 2007
AMERICAN EXPRESS BANK LIMITED Vs. AMRAPALI STRUCTURES P LTD
October 12, 2007
AMIRA FOODS (I) LTD Vs. NIVEDITA CHANDA
November 13, 2007
AMIT DUA, S/O SHRI K C DUA Vs. JAMIL AHAMAD, S/O SHRI ALI AHAMAD
August 21, 2007
AMIT KOCHAR Vs. STATE OF DELHI
February 5, 2007
AMIT KUMAR Vs. STATE OF N.C.T. OF DELHI
February 6, 2007
AMIT KUMAR GUPTA Vs. MCD
November 29, 2007
AMIT RATHI Vs. STATE
July 3, 2007
AMIT SHARMA Vs. STATE NCT OF DELHI
March 22, 2007
AMIT SHARMA Vs. STATE OF NCT OF DELHI
May 22, 2007
AMIT SUNDRA Vs. SHEETAL KHANNA
August 31, 2007
AMIT YADAV Vs. DDA
April 17, 2007
AMITA SETHI Vs. D.D.A.
April 3, 2007
AMITY UNIVERSITY UTTAR PRADESH Vs. UNION OF INDIA
July 2, 2007
AMRIK SINGH Vs. BHAGWAN SINGH
March 23, 2007
AMRITASHVA KAMAL Vs. JAWAHARLAL NEHRU UNIVERSITY
November 28, 2007
ANAND KUMAR DEEPAK KUMAR Vs. HALDIRAM BHUJIAWALA
December 5, 2007
ANAND KUMAR MAKKER Vs. IIT DELHI
April 25, 2007
ANAND KUMAR TRIPATHI Vs. STATE OF DELHI
August 20, 2007
ANANT RAJ AGENCIES Vs. DDA
July 20, 2007
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY AND ANR
February 13, 2007
ANGEL PROPERTIES P LTD Vs. MUNICIPAL CORPORATION OF DELHI
August 31, 2007
ANIL Vs. STATE OF DELHI
January 16, 2007
ANIL BAGLA Vs. COMMISSIONER OF INCOME TAX
September 5, 2007
ANIL KATYAL Vs. STATE & ANR.
May 9, 2007
ANIL KUMAR Vs. GOVT OF NCT DELHI
March 6, 2007
ANIL KUMAR Vs. GOVT OF NCT OF DELHI
May 3, 2007
ANIL KUMAR Vs. STATE NCT OF DELHI
August 24, 2007
ANIL KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
August 10, 2007
ANIL KUMAR AHUJA Vs. K C SETHI
September 12, 2007
ANIL KUMAR AND ORS Vs. GOVERNMENT OF N C T OF DELHI AND ORS
May 31, 2007
ANIL KUMAR CHAND Vs. COMMISSIONER OF CUSTOMS (EXPORT)
December 5, 2007
ANIL KUMAR MAHENSARIA Vs. COMMISSIONER OF CUSTOMS
December 7, 2007
ANIL KUMAR MARWAH Vs. DEEPAK SUNDER
May 25, 2007
ANIL KUMAR TAMANG Vs. AIR CUSTOMS DELHI
September 17, 2007
ANIL LUSANA @ ANIL RATHI Vs. STATE (NCT OF DELHI)
October 23, 2007
ANIL PRAKASH Vs. MUNICIPAL CORPORATION OF DELHI
July 9, 2007
ANIL SATYA NARAIN Vs. STATE GOVT OF NCT OF DELHI
September 24, 2007
ANIL TYAGI Vs. M C D
March 22, 2007
ANISHA MALHOTRA Vs. AMITESHWAR SINGH
October 23, 2007
ANITA Vs. STATE OF DELHI
September 6, 2007
ANITA DEVI Vs. MOHINDER SINGH
March 21, 2007
ANITA DIWAN Vs. STATE OF GOVT NCT OF DELHI
September 3, 2007
ANITA KUMARI PATELIA Vs. ADMINISTRATIVE OFFICER MCD
August 7, 2007
ANITA MISHRA Vs. GOVT OF N C T OF DELHI
October 25, 2007
ANITA SACHDEVA Vs. DEEPAK KUMAR SACHDEVA
June 13, 2007
ANJALI LEKHI Vs. STATE OF NCT OF DELHI
August 6, 2007
ANJANA JAIN Vs. COMMISSIONER OF POLICE
September 24, 2007
ANJU BALA Vs. D E S U
March 16, 2007
ANJU KHURANA Vs. STATE
April 19, 2007
ANJUM NATH Vs. BRITISH AIRWAYS PLC
May 15, 2007
ANKIT GAUTAM Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 16, 2007
ANKOO KOHLI Vs. COMMISSIONER OF CUSTOMS
April 3, 2007
ANKUR AHLAWAT Vs. UOI
July 18, 2007
ANKUR KALRA Vs. ANIL SURI
October 10, 2007
ANMOL AND OTHERS Vs. STATE OF DELHI
October 12, 2007
ANOOP JHALANI Vs. STATE OF DELHI
September 20, 2007
ANSUL INDUSTRIES Vs. SHIVA TOBACCO COMPANY
January 16, 2007
ANU MOHELA Vs. UNION OF INDIA
May 31, 2007
ANUBHA BHARGAVA Vs. UNION OF NDIA
December 4, 2007
ANUJ AGGARWAL Vs. PRASIDH FINCAP LTD
August 30, 2007
ANUJ AGGARWAL Vs. AMAN FINCAP LTD
August 30, 2007
ANUJ TRADING CO Vs. ELECTROLUX KELVINATOR LTD
February 13, 2007
ANUPAM SHARMA Vs. NCT OF DELHI
August 23, 2007
ANUSUIYA Vs. STATE
July 12, 2007
ANWAR AHMAD & ANR. Vs. THE STATE (NCT OF DELHI)
July 31, 2007
APEEJAY SURRENDRA PARK HOTELS LTD Vs. SECRETARY MINISTRY OF LABOUR
August 8, 2007
APPAREL EXPORT PROMOTION COUNCIL Vs. PRAVIKA
September 5, 2007
APPEJAY EDUCATION SOCIETY Vs. GOVERNMENT OF NCT OF DELHI
January 17, 2007
ARCHANA KUMARI Vs. STATE GOVT OF NCT OF DELHI
April 24, 2007
ARCHANA SINGH Vs. STATE OF DELHI
October 8, 2007
ARCHIT VASHISHT Vs. GURU GOBIND INDRAPRASTHA UNIVERSITY
September 19, 2007
ARDESHIR B CURSETJEE AND SONS LTD Vs. INLAND WATERWAYS AUTHORITY OF INDIA
July 3, 2007
ARIF ALI Vs. DELHI JAL BOARD
August 24, 2007
ARIF ALI KHAN Vs. STATE OF DELHI
February 7, 2007
ARINITS SALES PVT LTD Vs. ROCKWELL PLASTIC PVT LTD
December 20, 2007
ARJUN BAHREE Vs. STATE
August 20, 2007
ARJUN KUMAR BHATI Vs. UOI
April 27, 2007
ARMY WELFARE HOUSING ORGANISATION SOCIETY Vs. RAMESHWAR DAYAL
October 8, 2007
ARNICA INTERNATIONAL Vs. PARNEET SINGH BAINS
August 30, 2007
AROTI DAS Vs. UOI
September 11, 2007
ARTI ARORA Vs. PHOOL CHAND JAIN
December 7, 2007
ARUN KUMAR Vs. MEENU KUMAR
May 31, 2007
ARUN KUMAR Vs. UNION OF INDIA & ORS
March 15, 2007
ARUN KUMAR JAIN Vs. RAGHUBIR SARAN CHARITABLE TRUST
September 21, 2007
ARUN KUMAR SHARMA Vs. ASHOK KUMAR SHARMA
March 8, 2007
ARUN MALIK Vs. COMMISSIONER OF INCOME TAX
August 13, 2007
ARUN SAHAY Vs. DCM FINANCIAL SERVICES
May 11, 2007
ARUNA V KUMAR Vs. STATE OF DELHI
April 30, 2007
ARVIND SARAF Vs. INSPECTOR OF FACTORIES
September 12, 2007
ARVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
July 4, 2007
ASAD SIDDIQUIE Vs. STATE N C T OF DELHI
March 23, 2007
ASCENT CONSTRUCTION PVT LTD Vs. MOHAN BHATT PROP OF AI MAX INDIA
December 19, 2007
ASEEM AGARWAL Vs. UOI
August 16, 2007
ASGAR Vs. STATE THRU C B I DELHI
July 31, 2007
ASHA DEVI Vs. COMMISSIONER OF INCOME TAX
May 9, 2007
ASHA LATA SHARMA Vs. UNION OF INDIA
May 15, 2007
ASHARFI DEVI Vs. M C D
August 3, 2007
ASHISH AGGARWAL S/O SH C R AGGARWAL Vs. BSES RAJDHANI POWER LIMITED
August 20, 2007
ASHISH KUMAR PAL Vs. STATE OF DELHI
May 8, 2007
ASHISH MALHOTRA Vs. N D M C
January 15, 2007
ASHISH VIRMANI Vs. STATE
August 16, 2007
ASHOK BHATIA Vs. STATE
August 7, 2007
ASHOK GOEL Vs. GOVT OF NCT
May 11, 2007
ASHOK HOTEL Vs. GOVT OF NCT OF DELHI
August 23, 2007
ASHOK JAIN Vs. AJAY ENTERPRISES PVT LTD
September 18, 2007
ASHOK KALRA Vs. STATE OF DELHI
October 9, 2007
ASHOK KAMAL CAPITAL BUILDERS P LTD Vs. D D A
November 12, 2007
ASHOK KOHLI Vs. THE STATE
October 23, 2007
ASHOK KUMAR Vs. M C D
October 3, 2007
ASHOK KUMAR Vs. BSES RAJDHANI POWER LIMITED
September 24, 2007
ASHOK KUMAR Vs. DELHI DEVELOPEMNT AUTHORITY
August 10, 2007
ASHOK KUMAR Vs. UOI
May 16, 2007
ASHOK KUMAR Vs. SHIV BHAGWAN
May 17, 2007
ASHOK KUMAR Vs. STATE
July 10, 2007
ASHOK KUMAR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 20, 2007
ASHOK KUMAR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
October 3, 2007
ASHOK KUMAR ALIAS SHOKI Vs. STATE OF DELHI
September 10, 2007
ASHOK KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 20, 2007
ASHOK KUMAR BHALLA Vs. ROOPA BHALLA
November 2, 2007
ASHOK KUMAR DHAR Vs. GOVERNMENT OF NCT OF DELHI
January 31, 2007
ASHOK KUMAR GUPTA Vs. STATE OF DELHI
June 4, 2007
ASHOK KUMAR NAYYAR Vs. STATE OF DELHI
May 1, 2007
ASHOK KUMAR SHARMA Vs. PRESIDING OFFICER
July 30, 2007
ASHOK KUMAR SHARMA Vs. PRESIDING OFFICER
July 24, 2007
ASHOK LEYLAND LIMITED Vs. DTC
April 23, 2007
ASHOK MALIK Vs. RAMESH MALIK
July 9, 2007
ASHOK NEWATIA Vs. STATE
March 20, 2007
ASHOK SHARMA Vs. UNION OF INDIA
July 2, 2007
ASHOTUSH SHARMA Vs. C B I
May 22, 2007
ASHWANI DEWAN Vs. STATE
March 5, 2007
ASHWANI KUMAR JASWAL Vs. SPECIAL DIRECTOR OF ENFORCEMENT DIRECTORATE OF ENFORCEMENT
October 5, 2007
ASHWANI OBEROI Vs. STATE
October 12, 2007
ASHWINI KUMAR Vs. UOI
March 13, 2007
ASHWINI KUMAR RAI Vs. UNION OF INDIA
July 20, 2007
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
October 5, 2007
ASSOCIATED CONTAINER TERMINALS LTD Vs. UNION OF INDIA
November 28, 2007
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. GOVT OF NCT OF DELHI
May 31, 2007
ASTRAZENECA UK LTD Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LTD
February 15, 2007
ATLAS CYCLES HARYANA LTD Vs. ATLAS PRODUCTS PVT LTD
August 8, 2007
ATLAS SHOE CO. Vs. COMMISSIONER OF INCOME TAX
March 28, 2007
ATMA RAM SINGHAL Vs. STATE OF DELHI
May 2, 2007
ATMA RAM TRUST Vs. DR. CHIRANJI LAL AND ANR.
January 17, 2007
ATTAR SINGH Vs. UNION OF INDIA
September 19, 2007
ATUL BANSAL Vs. STATE OF DELHI
August 9, 2007
AVANIJA SUNDARAMURTI Vs. UNIVERSITY OF DELHI
February 9, 2007
AVAT RAM MAMTANI Vs. N D M C
April 30, 2007
AVDHESH KUMAR Vs. S S ENGG WORKS
September 24, 2007
AVIJIT BHUSHAN Vs. UNIVERSITY OF DELHI
January 12, 2007
AVINASH SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
May 21, 2007
AWADHESH KUMAR MISHRA Vs. UOI
September 13, 2007
AYURHERBS PHARMACEUTICALS PRIVATE LIMITED Vs. THREE N PRODUCTS PRIVATE LIMITED
April 4, 2007
AZHAR MOHD KHAN Vs. UNION OF INDIA AND ANOTHER
March 9, 2007
B K GUPTA Vs. RAVINDER SETH
August 7, 2007
B K SINGH Vs. UNION OF INDIA
August 17, 2007
B M GUPTA Vs. ACIT
January 17, 2007
B M K KHOSLA Vs. RAJ KUMAR KHOSLA
September 3, 2007
B N LAL Vs. JAWAHARLAL NEHRU UNIVERSITY
April 3, 2007
B S YADUVANSHI Vs. NATIONAL SEEDS CORPORATION LTD
March 14, 2007
B V RAO Vs. UNION OF INDIA
January 11, 2007
B. RATH Vs. DAVID BALL
November 12, 2007
B.B. CHAUDHARY Vs. GOVINDER ARORA
October 22, 2007
BABU RAM Vs. CBI
September 21, 2007
BACHAN KAUR Vs. UNION OF INDIA
May 11, 2007
BADRUDDIN BASHAR KHAN Vs. UOI
May 24, 2007
BAGRODIA MACHINERY STORES Vs. NATIONAL AIR PRODUCTS LTD
July 6, 2007
BAIJNATH AGGARWAL DHARMARTH Vs. LT GOVERNOR
September 18, 2007
BAKEMANS INDUSTRIES P LIMITED Vs. NEW CAWNPORE FLOOR MILLS
July 2, 2007
BAKSHISH SINGH DHALIWAL Vs. UNION OF INDIA
March 20, 2007
BAL KISHAN ALIAS BAL KISHAN SEWAK Vs. STATE OF DELHI
September 21, 2007
BALAJI HOSPITAL PVT LTD Vs. OM PRAKASH KHATRI
August 8, 2007
BALAK RAM Vs. D T C
August 9, 2007
BALAKRISHNAN RAVI MENON Vs. VANDANA JHINGAN
January 11, 2007
BALAR MARKETING PVT LTD Vs. N RAMU DEVI
October 31, 2007
BALDESH Vs. STATE OF DELHI
March 20, 2007
BALDEV KRISHAN BATRA Vs. VALLABHAI PATEL CHEST INSTITUTE
March 23, 2007
BALDEV RAJ Vs. CHANDER PRAKASH
July 2, 2007
BALERAM Vs. M C D
February 19, 2007
BALESHWAR GEHLOT Vs. SIRI CHAND
July 13, 2007
BALJEET SINGH Vs. UNION OF INDIA
August 31, 2007
BALJEET SINGH Vs. D T C
March 5, 2007
BALKISHAN Vs. MOHINI FINANCE COMPANY
April 18, 2007
BALKISHAN DASS Vs. CHUNNI LAL RAM NARAIN
November 21, 2007
BALLU SINGH Vs. DELHI DEVELOPMENT AUTHORITY
July 10, 2007
BALRAM DASS Vs. UOI
October 9, 2007
BALVINDER PAL SINGH Vs. VINOD SINGH
August 30, 2007
BALWAN SINGH Vs. LAND ACQUISITION COLLECTOR
August 8, 2007
BALWAN SINGH Vs. UOI
July 4, 2007
BALWAN SINGH (SHRI) Vs. SHRI JAIPAL SINGH (DELHI)
May 30, 2007
BALWAN SINGH, DRIVER Vs. DELHI TRANSPORT CORPORATION
December 7, 2007
BALWANT SINGH Vs. UOI
October 29, 2007
BANANA REPUBLIC (ITM) INC Vs. DEEPA SUREKHA
December 12, 2007
BANARASI RAM Vs. INDIA TRADE PROMOTION ORGANIZATION
August 10, 2007
BANK OF RAJASTHAN LTD Vs. ANANT RAJ AGENCIES PVT LTD
March 1, 2007
BANSAL TRADERS Vs. LT GOVERNOR
October 5, 2007
BANSHI LAL AND ANR. Vs. NCT OF DELHI AND ANR.
July 12, 2007
BANSIL MUTEI SHIBLAQ Vs. UOI
April 17, 2007
BANWARI LAL BEHL Vs. DEVINDER KUMAR SINGARI
February 26, 2007
BARISTA COFFEE COMPANY LTD Vs. ASHOK KURIEN
July 25, 2007
BASANT KAUR ANAND AND ORS Vs. JOGINDER SINGH CHHABRA AND ORS
March 28, 2007
BASANTI RAWAT AND ANR Vs. UNION OF INDIA & ORS
February 13, 2007
BASARA Vs. STATE
September 3, 2007
BATERCARD INDIA PVT LTD Vs. J S BALI (HUF)
November 12, 2007
BAWA MASALA COMPANY Vs. BAWA MASALA COMPANY PVT LTD
August 6, 2007
BEERMATI DEVI Vs. UNION OF INDIA & ORS
December 7, 2007
BEG RAM Vs. FINANCIAL COMMISSIONER
June 11, 2007
BEJON MISRA Vs. UOI
May 10, 2007
BESTAVISION ELECTRONICS LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE
February 9, 2007
BHAGAT SINGH Vs. CHIEF INFORMATION COMMISSIONER
December 3, 2007
BHAGEERATHA ENGINEERING LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
July 24, 2007
BHAGEERATHA ENGINEERING LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA LTD
April 16, 2007
BHAGELOO Vs. UNION OF INDIA
October 22, 2007
BHAGIRATH PRASAD Vs. UNION OF INDIA
April 20, 2007
BHAGWAN Vs. STATE OF DELHI
July 23, 2007
BHAGWAN DEVI Vs. PREMWATI
July 13, 2007
BHAGWAN KRISHAN GUPTA Vs. PRABHA GUPTA
December 20, 2007
BHAGWAN SINGH Vs. UOI
July 4, 2007
BHAGWAN SINGH Vs. UNION OF INDIA
March 9, 2007
BHAGWAN SINGH AND SURESH Vs. STATE OF DELHI
February 26, 2007
BHAGWANT SINGH Vs. SARDAR MANMOHAN SINGH
July 20, 2007
BHAGWATI PRASAD BAJAJ Vs. BRAHM PRAKASH SHARMA
September 10, 2007
BHAGYA PRODUCTS P. LTD. Vs. BANK OF INDIA
November 2, 2007
BHAI INVESTMENT P LTD Vs. MUNICIPAL CPORATION OF DELHI
January 23, 2007
BHAI SUNDER DASS SARDAR SINGH (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 27, 2007
BHAIYA FIBRES LTD. Vs. ADDL. DIR. GENERAL OF REVENUE INTELLIGENCE
December 19, 2007
BHAJAN SINGH Vs. UNION OF INDIA
May 10, 2007
BHANU CONSTRUCTION COMPANY LIMITED Vs. POWER GRID CORPORATION OF INDIA LIMITED
October 10, 2007
BHANU SHAHA Vs. STATE NCT OF DELHI
March 13, 2007
BHARADWAAJ MEDIA PVT LTD Vs. STATE
November 27, 2007
BHARAT BHUSAN MALHOTRA Vs. G E MONEY HOUSING FINANCE LTD
November 22, 2007
BHARAT BHUSHAN Vs. JASPAL SINGH
July 12, 2007
BHARAT BHUSHAN Vs. JASPAL SINGH
July 18, 2007
BHARAT BHUSHAN SHARMA Vs. PRATIBHA
March 14, 2007
BHARAT BIJLEE LIMITED Vs. P S PRASAD AND FAMILY
May 31, 2007
BHARAT GUPTA Vs. UNION OF INDIA
December 20, 2007
BHARAT HEAVY ELELCTRICALS LTD Vs. P O LABOUR COURT
August 23, 2007
BHARAT HEGDE Vs. SAROJ HEGDE
April 24, 2007
BHARAT KALYAN PRATISTHAN Vs. DIRECTOR OF INCOME-TAX (EXEMPTION)
January 11, 2007
BHARAT KRISHAK SAMAJ Vs. DEPUTY DIRECTOR INCOME TAX
August 30, 2007
BHARAT NIDHI LTD Vs. REGISTRAR OF COMPANIES
September 12, 2007
BHARAT NIDHI LTD. Vs. COMMISSIONER OF INCOME TAX
August 27, 2007
BHARAT PETROLEUM CORPN LTD Vs. JAGRIT KHAITAN
August 24, 2007
BHARAT POONAM CHAND SHAH Vs. DOMINOS PRINTECH INDIA PVT LTD
October 10, 2007
BHARAT SING DEPUTY Vs. STATE
December 20, 2007
BHARTI DEVI Vs. UNION OF INDIA
October 23, 2007
BHARTI TELECOM FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 2007
BHASIN MOTORS (I) P. LTD Vs. N. D.P.L.
May 21, 2007
BHAURI DEVI Vs. MAHENDER KUMAR
November 30, 2007
BHAWNA SETH Vs. DLF UNIVERSAL LIMITED
February 19, 2007
BHAWNA SETH Vs. DLF UNIVERSAL LIMITED
February 9, 2007
BHIM SAIN Vs. CENTRAL BUREAU OF INVESTIGATION (DELHI)
December 20, 2007
BHIM SINGH Vs. UNION OF INDIA
January 11, 2007
BHOOP SINGH Vs. SEES PAL AND ANR
February 14, 2007
BHUPALI SABHARWAL Vs. DIRECTORATE OF EDUCATION
April 23, 2007
BHUPENDER SINGH BHATIA Vs. STATE OF DELHI N C T OF DELHI
October 12, 2007
BHUPINDER KAUR SINGH Vs. REGISTRAR OF COMPANIES
January 25, 2007
BHUPINDER SINGH Vs. DELHI COMMISSION FOR WOMEN
February 1, 2007
BHURI SINGH Vs. STATE OF DELHI
December 19, 2007
BHUSHAN CHOUDHARY Vs. C B I
September 19, 2007
BIGJOS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 28, 2007
BIHARIJ MFG CO P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2007
BIJINDER SINGH Vs. SIMPLEX CONCRETE AND PILES INDIA LTD
January 25, 2007
BIKRAMAJIT SINGH Vs. BISHWAJEET SINGH
August 27, 2007
BILCARE LIMITED Vs. AMARTARA PRIVATE LIMITED
March 20, 2007
BILCARE LIMITED Vs. THE SUPREME INDUSTRIES LTD
March 20, 2007
BIMLA DEVI Vs. NEERA TANEJA
July 23, 2007
BIMLA DEVI Vs. SANJEEV OBEROI
November 21, 2007
BIMLA GUPTA Vs. STATE OF DELHI
July 9, 2007
BINDU MEHRA Vs. SUSHIL KUMAR MEHRA
March 16, 2007
BIR BAHADUR SINGH RATHOUR Vs. DIRECTOR OF EDUCATION
September 11, 2007
BIR SINGH Vs. SENIOR COMMANDANT, CISF
July 11, 2007
BIRD INFORMATION SYSTEMS PVT. LTD. Vs. GO AIRLINES (INDIA) PVT. LTD.
August 27, 2007
BIRENDER SINGH Vs. STATE (NCT OF DELHI)
December 5, 2007
BIRLA VIDYA NIKETAN Vs. INCOME TAX OFFICER
September 13, 2007
BIRMATI @ BHRAMI Vs. GOVT. OF NCT OF DELHI
April 26, 2007
BIRNDAVAN SHARMA Vs. STATE OF DELHI
August 24, 2007
BISHAMBER DAYAL YADAV AND ANOTHER Vs. STATE AND OTHERS
September 3, 2007
BISHAMBER SINGH Vs. DTC
February 15, 2007
BISHAN DAYAL Vs. DINESH KUMAR SINGAL
March 23, 2007
BISHAN LAL Vs. UNION OF INDIA
January 11, 2007
BOMBAY HIMACHAL ROAD COURIER Vs. MCD
February 2, 2007
BOMBAY METAL WORKS P LTD Vs. R S INDUSTRIES
July 26, 2007
BONANZA PORTFOLIO LIMITED Vs. VARUN MALHOTRA
September 18, 2007
BOSTON SCIENTIFIC INTERNATIONAL B V Vs. METRO HOSPITAL
January 3, 2007
BOWRINGS FINE ART AUCTIONEERS PVT. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
July 9, 2007
BPL LIMITED Vs. MORGAN SECURITIES AND CREDITS PVT LTD
December 10, 2007
BRAHAM PARKASH Vs. GOVTOF NCT OF DELHI
August 27, 2007
BRAHM PRAKASH Vs. STATE OF DELHI
October 23, 2007
BRIG S B CHAIL Vs. UOI
March 19, 2007
BRIGADIER G S NARULA Vs. UOI
July 11, 2007
BRIJ KISHORE PUSHP Vs. ARUN GOEL
August 24, 2007
BRIJ LAL AND SONS Vs. D D A
March 1, 2007
BRIJ MOHAN HARBANS LAL Vs. SUNIL KUMAR GUPTA
February 8, 2007
BRIJ MOHAN SINGH BHADORIA Vs. UNION OF INDIA
September 25, 2007
BRIJ NARAIN AGGARWAL Vs. ANUP KUMAR GOYAL
July 2, 2007
BRIJ TEXTILE Vs. SECRETARY MINISTRY OF COMMERCE AND INDUSTRY
February 20, 2007
BRIJESH KUMAR Vs. STATE
August 20, 2007
BROKERS AND BROKERS PVT LTD Vs. OM PRAKASH BHOLA
September 12, 2007
BROKERS AND BROKERS PVT LTD Vs. OM PRAKASH BHOLA
December 18, 2007
BRYTON'S PVT. LTD Vs. MUNICIPAL CORPORATION OF DELHI
May 14, 2007
BSES RAJDHANI POWER LTD Vs. MANOJ KUMAR
November 5, 2007
BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
February 28, 2007
BUREAU OF INDIAN STANDARDS Vs. BIS EMPLOYEES UNION
October 9, 2007
BWL LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
September 5, 2007
C A CONTRACTOR AND SUPPLIERS PVT LTD Vs. C P W D
April 4, 2007
C D S MONEY EXCHANGE BUREAU PVT LTD Vs. THOMAS COOK
March 6, 2007
C I T Vs. INDIAN NATIONAL THEATRE TRUST NEW DELHI
November 12, 2007
C J INTERNATIONAL HOTELS LTD Vs. SUZANNE LENATZ
September 21, 2007
C L JAIN Vs. RAGHUBIR SINGH
July 20, 2007
C L MANCHANDA Vs. STATE OF DELHI
September 3, 2007
C M SRIVASTAVA Vs. S C E R T
September 6, 2007
C NAGARJU Vs. STATE OF DELHI
October 9, 2007
C P MADAN Vs. NATIONAL SMALL SCALE INDUSTRIAL CORPORATION LTD
January 25, 2007
C P SHARMA Vs. RAM CHANDER
September 19, 2007
C P SINGH Vs. UTTRIYA RAILWAY MAZDOOR UNION
June 25, 2007
C R CONSTRUCTIONS Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
September 13, 2007
C V MANI KUTTAM Vs. UOI
July 25, 2007
C.P. MITTAL Vs. UNION OF INDIA
September 3, 2007
CADBURY INDIA LIMITED Vs. NEERAJ FOOD PRODUCTS
May 25, 2007
CADILA HEALTHCARE LTD Vs. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD
October 23, 2007
CAMBRIDGE CONSTRUCTION DELHI LIMITED Vs. GROWTH TECHNO PROJECTS LTD
October 30, 2007
CANARA BANK Vs. P UMESH PAI
December 7, 2007
CANARA BANK Vs. SHEELA RANI
September 28, 2007
CANARA BANK Vs. V K GROVER
February 14, 2007
CANARA BANK Vs. V K GROVER
February 20, 2007
CANBANK MUTUAL FUND Vs. NUCLEAR POWER CORPORATION OF INDIA
September 10, 2007
CANON KABUSHIKI KAISHA Vs. B MAHAJAN
July 10, 2007
CANTER LEASING & FINANCE PVT. LTD. Vs. SANJEEV AGNIHOTRI
May 7, 2007
CAPRICORN ONE Vs. RAGHBIR SINGH
May 15, 2007
CAPT PREETI GIRI Vs. UOI
March 1, 2007
CARE TODAY FUND Vs. DIRECTOR GENERAL OF INCOME TAX
May 14, 2007
CASTROL LIMITED Vs. PANNA LAL JAGJIVAN RAM
August 6, 2007
CBI Vs. SURESH NANDA
February 5, 2007
CE CONSTRUCTION LTD Vs. DURGA BUILDERS PVT LTD
May 16, 2007
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
March 2, 2007
CENTRAL BANK OF INDIA Vs. AVINASH DUGGAL
July 6, 2007
CENTRAL BOARD OF SECONDARY EDUCATION Vs. SOM SUDHA PRAKASHAN
April 27, 2007
CENTRAL BUREAU OF INVESTIGATION Vs. AKHAND PRATAP SINGH
November 5, 2007
CENTRAL PUBLICS WORKS DEPARTMENT Vs. M N SINGH
April 20, 2007
CENTRAL SERVICE STATION Vs. N D M C
September 14, 2007
CENTRE FOR POLICY RESEARCH Vs. STATE
July 23, 2007
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
March 29, 2007
CENTURY LAMINATING CO. PVT. LTD. Vs. M.C.D. (DESU)
May 22, 2007
CFA INSTITUTE Vs. ALL INDIA INSTITUTE OF TECHNICAL EDUCATION
May 31, 2007
CFA INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
December 14, 2007
CHAIRMAN CANTEEN Vs. RAJ SINGH
January 25, 2007
CHAMAN LAL Vs. STATE
August 20, 2007
CHAMAN LAL KHANNA Vs. GOVT OF N C T OF DELHI
April 26, 2007
CHANAKYA AND CO Vs. KAY AAR DECOBUILD PVT LTD
May 28, 2007
CHAND Vs. SATYAVATI DEVI
May 15, 2007
CHAND KRISHAN BHALLA Vs. MOHINDER KUMAR
November 22, 2007
CHANDER ALIAS CHANDU Vs. UNION OF INDIA
April 30, 2007
CHANDER KANT MISHRA Vs. CHETAN EXPORTS INTERNATIONAL
September 14, 2007
CHANDER SHEKHAR Vs. DELHI JAL BOARD
August 13, 2007
CHANDER SHEKHAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
July 17, 2007
CHANDER SINGH Vs. GENERAL MANAGER DTC
April 18, 2007
CHANDERJIT YADAV Vs. UOI
October 30, 2007
CHANDIGARH DISTILLERY AND BOTTLERS Vs. COMMISSIONER OF EXCISE DELHI
October 4, 2007
CHANDRA SHEKHAR Vs. UOI
August 3, 2007
CHANDRO Vs. UOI
May 31, 2007
CHARANJEET VERMA AERO CLUB Vs. STATE OF DELHI
March 13, 2007
CHARANJEET VERMA AREO CLUB Vs. STATE OF DELHI
February 13, 2007
CHARANJIT KAUR NAGI Vs. GOVT OF N C TOF DELHI
October 9, 2007
CHATTAR PAL SINGH Vs. STATE OF DELHI
August 31, 2007
CHATTER SINGH Vs. MANAGEMENT OF M SDELHI TRANSPORT CORPORATION
September 24, 2007
CHELMSFORD CLUB Vs. STATE OF DELHI
October 12, 2007
CHEMICALS OF INDIA Vs. GOM INDUSTRIES LTD
August 14, 2007
CHET RAM Vs. STATE OF DELHI
February 2, 2007
CHIEF ENGINEER DRAINAGE Vs. MEHAR SINGH SAINI
October 3, 2007
CHINA COAL CONSTRUCTION GROUP CORPORATION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 7, 2007
CHITRAKALA Vs. STATE OF DELHI
August 31, 2007
CHOPRA HOSPITAL (P) LTD Vs. STATE
February 19, 2007
CHOPRA HOSPITAL (P) LTD. THROUGH ITS DIRECTORS AND ORS. Vs. USHA CHOPRA
February 19, 2007
CHRISTINA DANIEL Vs. LABORU COMMISSIONER
July 10, 2007
CHUNNI LAL Vs. VIDYA DEVI
January 12, 2007
CIPLA LIMITED Vs. M K PHARMACEUTICALS
July 23, 2007
CITI BANK N A Vs. VIKAS GAUTAM
October 12, 2007
CITI FINANCIAL CONSUMER FINANCE INDIA LTD Vs. MAHESH CHAND MATHUR
September 26, 2007
COCA COLA COMPANY Vs. DWARKADHISH KHANDELWAL TRADING AS MEWAR SODA WATER FACTORY
August 24, 2007
COGENT SILVER FIBER PTE LTD Vs. STATE OF DELHI
April 17, 2007
COGENT VENTURES (INDIA) LIMITED Vs. S K MARWAH
October 9, 2007
COL ARVIND YADAV Vs. UOI
July 18, 2007
COL T PRASAD Vs. UNION OF INDIA
March 6, 2007
COL V M MATHUR Vs. UNION OF INDIA & ANR
April 21, 2007
COL VINOD K MAYNE Vs. BRIG DEEPAK K MYNE
March 1, 2007
COL. (RETD.) DALIP SINGH SACHAR Vs. MAJOR GENERAL
May 11, 2007
COLGATE PALMOLIVE COMPANY Vs. RATHOD
August 24, 2007
COLGATE-PALMOLIVE COMPANY Vs. HINDUSTAN RIMMER
October 1, 2007
COLLAGE CULTURE Vs. APPAREL EXPORT PROMOTION COUNCIL
October 11, 2007
COMM. AJAY SOOD Vs. STATE
March 30, 2007
COMMISIONER OF INCOME TAX Vs. HARI MACHINES LIMITED
September 18, 2007
COMMISSIONER KENDRIYA VIDYALAYA SANGTHAN Vs. DHARAMDRA SINGH
May 21, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. B O C INDIA LTD
May 24, 2007
COMMISSIONER OF CUSTOMS Vs. PADMINI POLYMERS LTD.
May 16, 2007
COMMISSIONER OF CUSTOMS Vs. PRAGATI ASSOCIATES P. LTD.
September 20, 2007
COMMISSIONER OF CUSTOMS Vs. MOTI LAL GUPTA
July 16, 2007
COMMISSIONER OF CUSTOMS Vs. RAM CHANDER
August 23, 2007
COMMISSIONER OF CUSTOMS Vs. LOHIA BRASS P. LTD.
July 6, 2007
COMMISSIONER OF INCOME TAX Vs. R.K.SHRIVASTAV (HUF)
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. ZINGA CHEMICALS (P) LTD.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD.
August 21, 2007
COMMISSIONER OF INCOME TAX Vs. KRISHNAN THYAGARAJAN SIVARAMA
August 31, 2007
COMMISSIONER OF INCOME TAX Vs. BHARAT RASAYAN LTD.
January 19, 2007
COMMISSIONER OF INCOME TAX Vs. B.P. GUPTA & SONS
August 16, 2007
COMMISSIONER OF INCOME TAX Vs. HARMONY PSYCHIATRY (P) LTD.
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD.
February 14, 2007
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK
October 22, 2007
COMMISSIONER OF INCOME TAX Vs. SUBHASH KOHLI
November 16, 2007
COMMISSIONER OF INCOME TAX Vs. BAX GLOBAL (I) (P) LTD.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. GOLDTEX FURNISHING INDUSTRIES
October 3, 2007
COMMISSIONER OF INCOME TAX Vs. DEEP AGGARWAL ESTATES (P) LTD.
October 9, 2007
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD.
September 19, 2007
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR KAKKAR, HUF
October 29, 2007
COMMISSIONER OF INCOME TAX Vs. INDERPAL MALHOTRA
October 11, 2007
COMMISSIONER OF INCOME TAX Vs. GKN DRIVELINE INDIA LTD.
November 15, 2007
COMMISSIONER OF INCOME TAX Vs. AMAZONE EXPORTS INC.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. DUPONT SOUTH ASIA LTD.
October 9, 2007
COMMISSIONER OF INCOME TAX Vs. INDIAN FARMERS FERTILIZER CO-OP. LTD.
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. ALLIED EXPORT INDUSTRIES
September 5, 2007
COMMISSIONER OF INCOME TAX Vs. HOLIDAY AIR SERVICES (P) LTD.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. SARAYA INDUSTRIES LTD.
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. PATLIPUTRA INTERNATIONAL TRADING LTD.
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. G.G. MEDICAL HEALTH CARE LTD.
August 23, 2007
COMMISSIONER OF INCOME TAX Vs. MAHA SINGH RANA
October 22, 2007
COMMISSIONER OF INCOME TAX Vs. LATE H.L. MALHOTRA
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. ARVIND DUMRA SONS
September 25, 2007
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHANDRA YADAV
September 15, 2007
COMMISSIONER OF INCOME TAX Vs. DELHI CROCKERY HOUSE
October 9, 2007
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PISTON & RINGS LTD.
November 14, 2007
COMMISSIONER OF INCOME TAX Vs. WISEC GLOBAL LTD.
November 19, 2007
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS LTD.
August 30, 2007
COMMISSIONER OF INCOME TAX Vs. A&A ENTERPRISES
September 20, 2007
COMMISSIONER OF INCOME TAX Vs. ARAVALI SECURITIES & FINANCE LTD.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. PEAREY LAL & SONS (P) LTD.
March 12, 2007
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR AGGARWAL
March 16, 2007
COMMISSIONER OF INCOME TAX Vs. MAHABALESHWAR GAS & CHEMICAL (P) LTD.
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. G.E. POWER SERVICES INDIA LTD.
October 10, 2007
COMMISSIONER OF INCOME TAX Vs. RAJIV MEHTA
October 9, 2007
COMMISSIONER OF INCOME TAX Vs. KHANNA INDUSTRIES (P) LTD.
May 25, 2007
COMMISSIONER OF INCOME TAX Vs. PURI CONSTRUCTIONS LTD.
March 21, 2007
COMMISSIONER OF INCOME TAX Vs. AURIC INVESTMENT & SECURITIES LTD.
July 13, 2007
COMMISSIONER OF INCOME TAX Vs. AERO LEATHER (P) LTD.
January 9, 2007
COMMISSIONER OF INCOME TAX Vs. BHARAT ALUMINIUM CO. LTD.
January 15, 2007
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
October 3, 2007
COMMISSIONER OF INCOME TAX Vs. FEATHER BREWERIES & MARKET
September 12, 2007
COMMISSIONER OF INCOME TAX Vs. NEERU GAMBHIR
October 9, 2007
COMMISSIONER OF INCOME TAX Vs. KHETU RAM BISHAMBER DAS
September 6, 2007
COMMISSIONER OF INCOME TAX Vs. HYTECH COMMUNICATION (P) LTD.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. KRAFT LAND INDIA
January 19, 2007
COMMISSIONER OF INCOME TAX Vs. SAWHNEY EXPORTS
April 4, 2007
COMMISSIONER OF INCOME TAX Vs. PUNJAB STAINLESS STEEL IND.
January 19, 2007
COMMISSIONER OF INCOME TAX Vs. CHAWLA PLASTICS
July 12, 2007
COMMISSIONER OF INCOME TAX Vs. INDIAN FRAMERS FERTILIZER CO.
April 26, 2007
COMMISSIONER OF INCOME TAX Vs. HONDA SIELPOWER PRODUCTS LTD.
July 3, 2007
COMMISSIONER OF INCOME TAX Vs. MOHTA OIL INDUSTRIES (P) LTD.
July 4, 2007
COMMISSIONER OF INCOME TAX Vs. K.K. AGGARWAL
July 3, 2007
COMMISSIONER OF INCOME TAX Vs. R.D. RAMNATH CO.
February 13, 2007
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL PRODUCE MARKET
February 28, 2007
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR
January 19, 2007
COMMISSIONER OF INCOME TAX Vs. WELLWORTH AGENCIES (P) LTD.
August 10, 2007
COMMISSIONER OF INCOME TAX Vs. SARDAR MAN SINGH
April 23, 2007
COMMISSIONER OF INCOME TAX Vs. HARDAT RAI SURESH KUMAR
July 9, 2007
COMMISSIONER OF INCOME TAX Vs. GANGA DHAR AGGARWAL
July 13, 2007
COMMISSIONER OF INCOME TAX Vs. DALMIA BROS. (P) LTD.
July 11, 2007
COMMISSIONER OF INCOME TAX Vs. ROLLATAINERS LTD.
July 6, 2007
COMMISSIONER OF INCOME TAX Vs. NATIONAL CEREAL PRODUCTS LTD.
March 12, 2007
COMMISSIONER OF INCOME TAX Vs. SURENDER KALRA
January 15, 2007
COMMISSIONER OF INCOME TAX Vs. GOODWILL INDIA LTD.
January 18, 2007
COMMISSIONER OF INCOME TAX Vs. EICHER TRACTORS LTD.
May 30, 2007
COMMISSIONER OF INCOME TAX Vs. VINIT ESTATE (P) LTD.
August 2, 2007
COMMISSIONER OF INCOME TAX Vs. ANSAL PROPERTIES INDUSTRIES LTD.
August 13, 2007
COMMISSIONER OF INCOME TAX Vs. KAPUR MINNING EQUIPMENT (P) LTD.
July 20, 2007
COMMISSIONER OF INCOME TAX Vs. VARDHMAN ESTATES LTD.
July 19, 2007
COMMISSIONER OF INCOME TAX Vs. JITENDRA MOHAN
August 13, 2007
COMMISSIONER OF INCOME TAX Vs. MARTURELLA BERNAND THOMSON CFS
August 8, 2007
COMMISSIONER OF INCOME TAX Vs. HUKSONS FOOD INDIA (P) LTD.
July 24, 2007
COMMISSIONER OF INCOME TAX Vs. B.K. MALIK
May 16, 2007
COMMISSIONER OF INCOME TAX Vs. DSS ENTERPRISES (P) LTD.
February 26, 2007
COMMISSIONER OF INCOME TAX Vs. INTERCONTINENTAL TRADING & INVESTMENT CO.
August 20, 2007
COMMISSIONER OF INCOME TAX Vs. ESS JAY ENTERPRISES (P) LTD.
August 2, 2007
COMMISSIONER OF INCOME TAX Vs. HAVELLS (P) LTD.
August 21, 2007
COMMISSIONER OF INCOME TAX Vs. O.K. HOSIERY MILLS (P) LTD.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. INSILCO LTD.
August 6, 2007
COMMISSIONER OF INCOME TAX Vs. SURYA INDUSTRIES LTD.
August 8, 2007
COMMISSIONER OF INCOME TAX Vs. ROLLATAINERS LTD.
July 18, 2007
COMMISSIONER OF INCOME TAX Vs. EICON INTERNATIONAL (P) LTD.
September 15, 2007
COMMISSIONER OF INCOME TAX Vs. MEERA CHATTERJEE
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. TAL
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. FANCY INTERNATIONAL
September 11, 2007
COMMISSIONER OF INCOME TAX Vs. BENARAS HOUSE LTD.
July 19, 2007
COMMISSIONER OF INCOME TAX Vs. EDWARDS LIFE SCIENCES INDIA
September 15, 2007
COMMISSIONER OF INCOME TAX Vs. RAJESH RAKHEJA
September 3, 2007
COMMISSIONER OF INCOME TAX Vs. STERLITE CHEMICAL
September 6, 2007
COMMISSIONER OF INCOME TAX Vs. MILK FOOD LTD.
May 1, 2007
COMMISSIONER OF INCOME TAX Vs. EUREKA SALES CORPORATION
January 11, 2007
COMMISSIONER OF INCOME TAX Vs. ACCESS SECURITIES CREDITS (P) LTD.
January 11, 2007
COMMISSIONER OF INCOME TAX Vs. D.C.M. LTD.
January 10, 2007
COMMISSIONER OF INCOME TAX Vs. HI-TECH FLEXOTEXT (P) LTD.
September 20, 2007
COMMISSIONER OF INCOME TAX Vs. DHNAD FIANCIAL SERVICES (P) LTD.
September 26, 2007
COMMISSIONER OF INCOME TAX Vs. RAMA RANI GHAI
September 26, 2007
COMMISSIONER OF INCOME TAX Vs. O.P. LOHIA
November 1, 2007
COMMISSIONER OF INCOME TAX Vs. D.C.M. LTD.
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. FRAGRANCE CREDITS & SECURITIES (P) LTD.
September 20, 2007
COMMISSIONER OF INCOME TAX Vs. SARASWATI CHEMICAL & ALLIED INDUSTRIES (P) LTD.
August 7, 2007
COMMISSIONER OF INCOME TAX Vs. HITECH FLEXOTEXT (P) LTD.
August 24, 2007
COMMISSIONER OF INCOME TAX Vs. CAPITAL FLOUR MILLS PVT LTD
July 25, 2007
COMMISSIONER OF INCOME TAX Vs. CHOHAL INVESTMENTS LIMITED
September 18, 2007
COMMISSIONER OF INCOME TAX Vs. MOSER BAER INDIA LIMITED
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. HUGHES ESCORTS COMMUNICATIONS LIMITED
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. SANTOSH SHARMA
September 17, 2007
COMMISSIONER OF INCOME TAX Vs. MONIKA CONSULTANTS PVT LTD
September 15, 2007
COMMISSIONER OF INCOME TAX Vs. BHARAT HOTELS LIMITED
September 14, 2007
COMMISSIONER OF INCOME TAX Vs. BALAJI WIRE PVT LTD
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR BISHNOI
October 12, 2007
COMMISSIONER OF INCOME TAX Vs. TAIKO CHANDER NAGAR CHEMICALS P LTD
October 23, 2007
COMMISSIONER OF INCOME TAX Vs. ALL INDIA FILMS CORPN
October 29, 2007
COMMISSIONER OF INCOME TAX Vs. EXPORTOS APPAREL GROUP LTD
November 15, 2007
COMMISSIONER OF INCOME TAX Vs. ASIAN HOTELS LIMITED
December 10, 2007
COMMISSIONER OF INCOME TAX Vs. R G SCIENTIFIC ENTERPRISES PVT LTD
October 3, 2007
COMMISSIONER OF INCOME TAX Vs. NARINDER MOHAN FOUNDATION
October 5, 2007
COMMISSIONER OF INCOME TAX Vs. FLAMINGO FINANCE AND INVESTMENT
October 10, 2007
COMMISSIONER OF INCOME TAX Vs. SATISH KUMAR CHANDNA
September 21, 2007
COMMISSIONER OF INCOME TAX Vs. J S ELECTRONICS PVT LTD
September 21, 2007
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGG WORKS LTD
May 17, 2007
COMMISSIONER OF INCOME TAX Vs. EICHER TRACTORS LTD
May 17, 2007
COMMISSIONER OF INCOME TAX Vs. EICHER LTD
May 22, 2007
COMMISSIONER OF INCOME TAX Vs. ATUL JAIN
May 23, 2007
COMMISSIONER OF INCOME TAX Vs. HIGHGAIN FINVEST PVT LTD
May 23, 2007
COMMISSIONER OF INCOME TAX Vs. GUJARAT GUARDIAN LTD
May 24, 2007
COMMISSIONER OF INCOME TAX Vs. BHARAT ALUMINIUM CO LTD
May 24, 2007
COMMISSIONER OF INCOME TAX Vs. EXCEL FASHION PVT LTD
May 24, 2007
COMMISSIONER OF INCOME TAX Vs. VIPIN BATRA
May 29, 2007
COMMISSIONER OF INCOME TAX Vs. GLOBAL CAPITAL LIMITED
May 30, 2007
COMMISSIONER OF INCOME TAX Vs. HANS BUILDERS CONTRACTORS ENGINEERS P LTD
July 6, 2007
COMMISSIONER OF INCOME TAX Vs. GOYAL M G GASES PVT LTD
July 2, 2007
COMMISSIONER OF INCOME TAX Vs. FEATHER FOAM ENTERPRISES P LTD
April 18, 2007
COMMISSIONER OF INCOME TAX Vs. TOSHIO SAKAI
April 23, 2007
COMMISSIONER OF INCOME TAX Vs. WOODWARD GOVERNOR INDIA PVT LTD
April 30, 2007
COMMISSIONER OF INCOME TAX Vs. AGGARWAL DEVELOPERS PVT LTD
May 3, 2007
COMMISSIONER OF INCOME TAX Vs. PREM NATH NAGPAL
May 4, 2007
COMMISSIONER OF INCOME TAX Vs. SAWHNEY EXPORTS
May 4, 2007
COMMISSIONER OF INCOME TAX Vs. RAJESH BAHADUR
May 16, 2007
COMMISSIONER OF INCOME TAX Vs. HANS BEER
May 17, 2007
COMMISSIONER OF INCOME TAX Vs. EICHER GOODEARTH LTD
May 15, 2007
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIN WORKS LTD
March 9, 2007
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR
March 13, 2007
COMMISSIONER OF INCOME TAX Vs. REEBOK INDIA COMPANY
March 12, 2007
COMMISSIONER OF INCOME TAX Vs. MALIBU ESTATE
March 15, 2007
COMMISSIONER OF INCOME TAX Vs. S M AGGARWAL
March 28, 2007
COMMISSIONER OF INCOME TAX Vs. HOTLINE INTERNATIONAL PVT LTD
April 3, 2007
COMMISSIONER OF INCOME TAX Vs. EQBAL SINGH SINDHANA
April 3, 2007
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LTD
March 26, 2007
COMMISSIONER OF INCOME TAX Vs. BECHTEL INDIA (P) LTD
November 7, 2007
COMMISSIONER OF INCOME TAX Vs. ASHOK KAPUR
September 24, 2007
COMMISSIONER OF INCOME TAX Vs. MAHAVIR ALLUMINIMUM LIMITED
November 28, 2007
COMMISSIONER OF INCOME TAX Vs. SUNITA AGGARWAL
July 13, 2007
COMMISSIONER OF INCOME TAX Vs. TURNER INTERNATIONAL INDIA (P) LTD.
September 20, 2007
COMMISSIONER OF INCOME TAX Vs. ASHA M. PRIMLANI
September 6, 2007
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN LTD.
November 15, 2007
COMMISSIONER OF INCOME TAX Vs. RAJA TOWERS (P) LTD.
October 23, 2007
COMMISSIONER OF INCOME TAX Vs. JAGSON INTERNATIONAL LTD.
November 14, 2007
COMMISSIONER OF INCOME TAX Vs. DWARIKADHISH INVESTMENT (P) LTD.
October 30, 2007
COMMISSIONER OF INCOME TAX Vs. DEWAN STEELS LTD.
July 13, 2007
COMMISSIONER OF INCOME TAX Vs. LUBTEC INDIA LTD.
July 12, 2007
COMMISSIONER OF INCOME TAX Vs. GENERAL ENGINEERING WORKS
August 2, 2007
COMMISSIONER OF INCOME TAX Vs. DEVI DASS MALHAN
February 23, 2007
COMMISSIONER OF INCOME TAX Vs. RAJIV GUPTA
March 20, 2007
COMMISSIONER OF INCOME TAX Vs. FLEX PLASTIC & PACKAGING (P) LTD.
March 14, 2007
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPORATION LTD.
May 11, 2007
COMMISSIONER OF INCOME TAX Vs. HONDA SIEL POWER PRODUCTS LTD.
August 30, 2007
COMMISSIONER OF INCOME TAX Vs. MARUBENI INDIA (P) LTD.
August 21, 2007
COMMISSIONER OF INCOME TAX Vs. VED & CO.
February 20, 2007
COMMISSIONER OF INCOME TAX Vs. DEWAN KRAFT SYSTEM (P) LTD.
February 27, 2007
COMMISSIONER OF INCOME TAX Vs. VIMGI INVESTMENT (P) LTD.
February 14, 2007
COMMISSIONER OF INCOME TAX Vs. AUTOMETERS LTD.
March 2, 2007
COMMISSIONER OF INCOME TAX Vs. NHK JAPAN BROADCASTING CORPORATION
March 30, 2007
COMMISSIONER OF INCOME TAX Vs. SAW PIPES LTD.
January 16, 2007
COMMISSIONER OF INCOME TAX Vs. CROWN COMPUTERISED
January 9, 2007
COMMISSIONER OF INCOME TAX Vs. JYOTI APPARELS
January 19, 2007
COMMISSIONER OF INCOME TAX Vs. INDIA SEEDS HOUSE
July 17, 2007
COMMISSIONER OF INCOME TAX Vs. WOODWARD GOVERNOR INDIA (P) LTD.
April 18, 2007
COMMISSIONER OF INCOME TAX Vs. DELHI STATE INDUSTRIAL DEVELOPMENT
April 27, 2007
COMMISSIONER OF INCOME TAX Vs. MOONLIGHT BUILDERS & DEVELOPERS
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. REALEST BUILDERS & SERVICES LTD.
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. COASTAL POWER CO.
April 18, 2007
COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD.
April 25, 2007
COMMISSIONER OF INCOME TAX Vs. HERBALIFE INTERNATIONAL IND.
January 10, 2007
COMMISSIONER OF INCOME TAX Vs. DLF UNIVERSAL LTD.
September 6, 2007
COMMISSIONER OF INCOME TAX Vs. H.C. CHANDNA (P) LTD.
May 9, 2007
COMMISSIONER OF INCOME TAX Vs. SUBRATA ROY
March 20, 2007
COMMISSIONER OF INCOME TAX Vs. INDIAN SUGAR & GEN. IND. EX.
July 30, 2007
COMMISSIONER OF INCOME TAX Vs. DHARMENDRA SHARMA
November 28, 2007
COMMISSIONER OF INCOME TAX Vs. NOBLE & HEWITT (I) PVT LTD
September 10, 2007
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR SHARMA
August 13, 2007
COMMISSIONER OF INCOME TAX Vs. ASHOK KHETRAPAL
July 18, 2007
COMMISSIONER OF INCOME TAX Vs. PREETI AGGARWALA
September 15, 2007
COMMISSIONER OF INCOME TAX Vs. BINDAL APPARELS
August 24, 2007
COMMISSIONER OF INCOME TAX Vs. EICHER CONSULTANCY SERVICES LTD
September 18, 2007
COMMISSIONER OF INCOME TAX Vs. GAUTAM CREATIONS (P) LTD
October 3, 2007
COMMISSIONER OF INCOME TAX Vs. GRAPHIC (INDIA)
August 7, 2007
COMMISSIONER OF INCOME TAX Vs. VINS OVERSEAS INDIA LTD
September 11, 2007
COMMISSIONER OF INCOME TAX Vs. ASHOKA BUILDERS (P) LTD
September 25, 2007
COMMISSIONER OF INCOME TAX Vs. DHARAM PAL PREM CHAND LTD
May 4, 2007
COMMISSIONER OF INCOME TAX Vs. BLUECHIP CONSTRUCTION CO. (P) LTD
October 25, 2007
COMMISSIONER OF INCOME TAX Vs. SHRI GIRISH CHAUDHARY, DIRECTOR OF I.G. BUILDERS AND PROMOTERS PVT. LTD
May 22, 2007
COMMISSIONER OF INCOME TAX Vs. KWALITY ICE CREAM
September 3, 2007
COMMISSIONER OF INCOME TAX Vs. BHANDARI BUILDERS (P.) LTD.
July 20, 2007
COMMISSIONER OF INCOME TAX Vs. DELHI PUBLIC SCHOOL
November 22, 2007
COMMISSIONER OF INCOME TAX Vs. TELEVISTA ELECTRONICS P. LTD.
September 24, 2007
COMMISSIONER OF INCOME TAX Vs. HCL COMNET SYSTEMS AND SERVICES LTD.
May 18, 2007
COMMISSIONER OF INCOME TAX Vs. INDIAN NATIONAL THEATRE TRUST
November 13, 2007
COMMISSIONER OF INCOME TAX Vs. HIMALAYA INTERNATIONAL LTD.
July 30, 2007
COMMISSIONER OF INCOME TAX Vs. G.E. CAPITAL SERVICES LTD.
July 10, 2007
COMMISSIONER OF INCOME TAX Vs. DELTRON LTD.
September 26, 2007
COMMISSIONER OF INCOME TAX Vs. INDRAPRASTHA MEDICAL CORPN. LTD.
October 30, 2007
COMMISSIONER OF INCOME TAX Vs. BANSAL HIGH CARBONS (P) LTD.
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. UIKAM INVESTMENT AND FINANCE (P) LTD.
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. ARVIND CONSTRUCTION CO. LTD.
December 4, 2007
COMMISSIONER OF INCOME TAX Vs. GATES (INDIA) (P) LTD.
July 30, 2007
COMMISSIONER OF INCOME TAX Vs. GULATI INDUSTRIAL FABRICATION (P) LTD.
November 22, 2007
COMMISSIONER OF INCOME TAX (TDS) Vs. FOURWAYS INTERNATIONAL
September 25, 2007
COMMISSIONER OF INCOME TAX (TDS) Vs. GLOBAL INFOSYSTEMS LTD.
August 6, 2007
COMMISSIONER OF INCOME TAX (TDS) Vs. DEX TRAVEL (P) LTD.
October 5, 2007
COMMISSIONER OF INCOME TAX (TDS) Vs. GLOBAL INFOSYSTEMS LTD.
October 3, 2007
COMMISSIONER OF INCOME TAX (TDS) Vs. ARK CORPORATION
January 10, 2007
COMMISSIONER OF INCOME TAX CENTRAL Vs. SARB CONSULATE MARINE PRODUCTS PVT LTD
May 2, 2007
COMMISSIONER OF INCOME TAX DEL Vs. KIRAN SECURITIES P LTD
May 22, 2007
COMMISSIONER OF INCOME TAX DEL Vs. JAI BHARAT MARUTI LTD
September 11, 2007
COMMISSIONER OF INCOME TAX DELHI Vs. GIRISH CHAUDHARY DIRECTOR OF I.G. BUILDER & PROMOTER PVT LTD
May 22, 2007
COMMISSIONER OF INCOME TAX DELHI Vs. YAMU INDUSTRIES LTD
May 28, 2007
COMMISSIONER OF INCOME TAX DELHI Vs. SHIV PRAKASH AGGARWAL
July 9, 2007
COMMISSIONER OF INCOME TAX DELHI Vs. SHRI RAM HONDA POWER EQUIP
January 12, 2007
COMMISSIONER OF INCOME TAX DELHI Vs. KULWANT RAI
February 13, 2007
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. USHA IRON AND FERRO METAL CORPORATION LTD
May 23, 2007
COMMISSIONER OF INCOME TAX TDS Vs. BRITISH AIRWAYS
April 18, 2007
COMMISSIONER OF INCOME TAX TDS Vs. ASIAN HOTELS LTD
April 16, 2007
COMMISSIONER OF INCOME TAX V Vs. ORACLE SOFTWARE INDIA LTD
May 9, 2007
COMMISSIONER OF INCOME TAX V NEW DELHI Vs. REGENCY EXPRESS BUILDERS P LTD
January 29, 2007
COMMISSIONER OF INCOME TAX XI CENTRAL REVENUE BUILDING NEW DELHI Vs. R N KUMAR
January 24, 2007
COMMISSIONER OF INCOME TAX, DELHI Vs. WELLWORTH AGENCIEW PVT LTD
July 23, 2007
COMMISSIONER OF INCOME TAX, DELHI Vs. K I C FOOD PRODUCTS (P) LTD
July 12, 2007
COMMISSIONER OF INCOME TAX-V Vs. NU-CORK PRODUCTS PVT. LTD.
February 15, 2007
COMMISSIONER OF INCOME-TAX Vs. MULTI SYSTEM SECURITIES P. LTD
May 15, 2007
COMMISSIONER OF INCOME-TAX Vs. KRISHNA MARUTI LTD
September 14, 2007
COMMISSIONER OF INCOME-TAX Vs. FIVE STAR HOLIDAYS
August 13, 2007
COMMISSIONER OF INCOME-TAX Vs. A AND A BAKERY P. LTD
March 12, 2007
COMMISSIONER OF INCOME-TAX Vs. DEEPAK SETH
May 16, 2007
COMMISSIONER OF INCOME-TAX Vs. HARISH J. PUNJABI
October 1, 2007
COMMISSIONER OF INCOME-TAX Vs. M.K. SHARMA
September 17, 2007
COMMISSIONER OF INCOME-TAX Vs. UNITED TOWERS (I.) P. LTD
April 23, 2007
COMMISSIONER OF INCOME-TAX Vs. MODI SPINNING AND WEAVING MILLS CO. LTD
March 9, 2007
COMMISSIONER OF INCOME-TAX Vs. HEYNON INDIA LTD.
May 12, 2007
COMMISSIONER OF INCOME-TAX DELHI–VII Vs. KWALITY RESTAURANT AND ICE CREAM CO
November 21, 2007
COMMISSIONER OF POLICE Vs. RAJENDER SINGH
October 12, 2007
COMMISSIONER OF POLICE Vs. MANOJ SHARMA
October 3, 2007
COMMISSIONER OF POLICE Vs. KRISHNA DEVI
November 2, 2007
COMMISSIONER OF SALES TAX Vs. AERO TRADERS (P) LTD
November 5, 2007
COMMISSIONER OF SALES TAX Vs. JAGANNATH DUDADHAR
February 26, 2007
COMMISSIONER OF TRADE AND TAXES Vs. SYMPHONY ENTERPRISES
August 9, 2007
COMMISSIONER OF WEALTH TAX Vs. MARUTI UDYOG LTD.
September 15, 2007
COMMISSIONER OF WEALTH TAX Vs. BIJU PATNAIK
May 16, 2007
COMMISSIONER OF WEALTH TAX Vs. AWAZ BUILDERS (P) LTD.
January 8, 2007
COMMISSIONR OF INCOME TAX Vs. RELAXO FOOTWEARS LTD
April 25, 2007
COMMISSSIONER OF INCOME TAX DELHI I Vs. ADONIS FINANCE LIMITED
July 9, 2007
COMMON Vs. UNION OF INDIA
May 31, 2007
COMMON CAUSE Vs. UOI
May 31, 2007
COMPUTERS UNLIMITED Vs. XEROX (I) LTD.
February 7, 2007
CONFIDERATION OF DELHI IND SOC Vs. UNION OF INDIA
April 24, 2007
CONSTABLE S K JHA Vs. UNION OF INDIA
July 3, 2007
CONTINENTAL ADVERTISING PVT. LTD. Vs. CAPT. PRITPAL SINGH
February 7, 2007
CONTROL AND SWITCHGEAR COMPANY LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 16, 2007
CONVENIENCE ENTERPRISES PVT. LTD. Vs. OZO MEDIA ESTATE LTD.
August 20, 2007
COSMOS FLIGHT LTD Vs. BANK OF RAJASTHAN LTD
March 29, 2007
COTTAGE INDUSTRIES EXPOSITION LTD Vs. UNION OF INDIA
September 3, 2007
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANT Vs. DAYAL SINGH FCA
August 7, 2007
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. M K SACHDEVA UNION OF INDIA
August 7, 2007
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. R.K. TAYAL
July 23, 2007
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K K GUPTA FCA
September 25, 2007
COUNCIL OF INSTITUTE OF THE CHARTERED ACCOUNTANTS OF INDIA Vs. RAJESH
March 26, 2007
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. S N RAI
November 21, 2007
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DEEPAK PART FCA
October 25, 2007
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DAYAL SINGH F C A
May 10, 2007
COUNCIL OF THE THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. LOKESH DHAWAN F.C.A
November 5, 2007
COUNTRY CLUB Vs. DIRECTOR OF INCOME TAX
May 11, 2007
COURT ON ITS MOTION Vs. UNION OF INDIA
March 26, 2007
COURT ON ITS MOTION Vs. STATE OF DELHI
August 7, 2007
COURT ON ITS OWN MOTION Vs. STATE OF DELHI
August 14, 2007
COURT ON ITS OWN MOTION Vs. M K TAYAL
September 11, 2007
COURT ON ITS OWN MOTION Vs. STATE
November 29, 2007
COURT ON ITS OWN MOTION Vs. STATE OF DELHI
October 4, 2007
COURT ON ITS OWN MOTION Vs. RAJIV DAWAR
January 2, 2007
COURT ON ITS OWN MOTION Vs. KANWALJIT S SAREEN
February 9, 2007
COURT ON ITS OWN MOTION Vs. STATE OF DELHI
December 14, 2007
COURT ON ITS OWN MOTION Vs. CENTRAL VIGILANCE COMMISSION
April 30, 2007
CREATIVE WARES LTD Vs. SCJ PLASTICES LTD
August 14, 2007
CROCODILE INT PTE LTD Vs. LACOSTE S A
December 20, 2007
CROWN WHEELS P LTD Vs. BSES RAJDHANI POWER LTD
June 11, 2007
CT. KRISHANKUMAR Vs. UNION OF INDIA
May 31, 2007
CWHEC-HCIL Vs. CALCUTTA HALDIA PORT ROAD CO. LTD.
July 27, 2007
D B MASIH Vs. REGISTRAR COOPERATIVE SOCIETY
March 5, 2007
D D A Vs. SUSHILA SHARMA
September 13, 2007
D D A Vs. MAHABIR SINGH
September 5, 2007
D K RASTOGI Vs. UNION OF INDIA
April 18, 2007
D KALIA Vs. INDIAN AIRLINES LTD
September 27, 2007
D P JOSHI Vs. SHAKUNTALA RANIA
September 28, 2007
D S I D C LTD Vs. EXPORT UNLIMITED
May 18, 2007
D S NANDA Vs. DELHI CONTROL DEVICES PVT LTD
February 23, 2007
D T C Vs. RICHPAL SINGH
March 5, 2007
D T C Vs. BALBIR SINGH
March 6, 2007
D T C Vs. RAM BHAJ
May 22, 2007
D T C Vs. DELHI ADMINISTRATION
April 25, 2007
D T C Vs. PRESIDING OFFICER
October 4, 2007
D T C Vs. MADAN LAL
October 12, 2007
D T C Vs. OM SINGH
September 6, 2007
D T C Vs. KRISHAN KUMAR
September 12, 2007
D T C Vs. STATE OF DELHI
August 8, 2007
D T C Vs. SATISH KUMAR (DECED) THR LRS
December 11, 2007
D T C Vs. PURAN LAL
August 3, 2007
D T C Vs. GOVT OF NCT DELHI AND ORS
March 22, 2007
D. MALIK Vs. STATE AND OTHERS
August 3, 2007
D.D. GEARS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 7, 2007
D.S. NANDA Vs. DELHI CONTROL DEVICES PVT. LTD.
December 23, 2007
DABUR FOODS LIMITED Vs. STATE
September 18, 2007
DABUR INDIA LIMITED Vs. AMIT JAIN
May 31, 2007
DALBIR SINGH Vs. LAND ACQUISITION COLLECTOR
February 13, 2007
DALBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI & ORS
December 20, 2007
DALIP KUMAR Vs. STATE N C T OF DELHI
August 6, 2007
DALIP KUMAR Vs. STATE OF DELHI
September 17, 2007
DALIP KUMAR Vs. LADY HARDING MEDICAL COLLEGE
December 17, 2007
DALIP RAM Vs. STATE NCT OF DELHI
April 25, 2007
DALIP RAM Vs. STATE OF NCT OF DELHI
April 26, 2007
DALIP SINGH Vs. STATE NCT OF DELHI
October 8, 2007
DALIP SINGH Vs. M.C.D.
March 20, 2007
DALIT MANAV UTHAN SANSTHAN Vs. COMMISSIONER MUNICIPAL COPRORATION OF DELHI
June 8, 2007
DALMIA INDUSTRIES LIMITED Vs. JAGMOHAN GUPTA
March 23, 2007
DARBAG SINGH YADAV Vs. UNION OF INDIA
April 19, 2007
DARBARA SINGH Vs. DTC
February 23, 2007
DARSHAN KUMAR SAHNI Vs. UNION OF INDIA
December 14, 2007
DARSHANA DEVI Vs. ANIL KUMAR SAINI
June 13, 2007
DARSHNA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
April 20, 2007
DART INDUSTRIES INC Vs. TECHNO PLAST
June 4, 2007
DATAMATION CONSULTANT PVT LTD Vs. LABOUR COURT
October 1, 2007
DAYA CHAND Vs. STATE OF DELHI
February 2, 2007
DAYA NAND Vs. STATE OF DELHI
September 17, 2007
DAYA RANI SHARMA Vs. STATE
August 6, 2007
DAYA SAPRA Vs. VISHNU DUTT SHARMA
December 14, 2007
DCM FINANCIAL SERVICES LTD Vs. HOTEL SERVICES
August 30, 2007
DCM LTD Vs. RAM SWAROOP
February 5, 2007
DCM LTD Vs. COMMISSIONER OF SALES TAX
July 3, 2007
DDA Vs. PARSU RAM
March 30, 2007
DDA Vs. SAT PAUL
September 19, 2007
DDA Vs. NARAINDAS R ISRANI
November 30, 2007
DECOR INDIA P LTD Vs. NATIONAL BUILDING CONST CORPN L
July 3, 2007
DEEN BANDHU Vs. STATE GOVT OF N C T OF DELHI
May 14, 2007
DEEP CHAND Vs. KULANAND LAKHERA
April 17, 2007
DEEP CHAND Vs. PROMSD KUMAR TYAGI
November 1, 2007
DEEPAK Vs. STATE OF DELHI
September 17, 2007
DEEPAK ARORA Vs. STATE (N.C.T. OF DELHI)
February 26, 2007
DEEPAK GODARA Vs. STATE
May 31, 2007
DEEPAK KAPOOR Vs. STATE GOVT OF N C T OF DELHI
February 7, 2007
DEEPAK KUMAR Vs. STATE OF DELHI
October 1, 2007
DEEPAK KUMAR Vs. SUNIL
October 3, 2007
DEEPAK SINGH NEGI Vs. STATE NCT OF DELHI
August 2, 2007
DEEPAK VERMA Vs. DINESH RAI V CHAIRMAN D D A
February 13, 2007
DEEPALI YADAV Vs. UOI
August 29, 2007
DEEPTI Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
April 20, 2007
DELHI CLOTH & GENERAL MILLS CO. LTD. Vs. COMMISSIONER OF INCOME TAX
April 30, 2007
DELHI DEVELOPMENT AUTHORITY Vs. SHAKUNTALA KATOCH
October 12, 2007
DELHI DEVELOPMENT AUTHORITY Vs. R K AND COMPANY
July 11, 2007
DELHI DEVELOPMENT AUTHORITY Vs. JEEVAN BUILDER
August 9, 2007
DELHI DEVELOPMENT AUTHORITY Vs. R S JINDAL
October 12, 2007
DELHI DEVELOPMENT AUTHORITY Vs. ANAND AND ASSOCIATES
April 18, 2007
DELHI DEVELOPMENT AUTHORITY Vs. RUKMANI BANSAL
May 7, 2007
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDRA PROPERTIES AND INDUSTRIES
December 6, 2007
DELHI DEVELOPMENT AUTHORITY Vs. SARASWATI DEVI
May 31, 2007
DELHI FINANCE COMPANY Vs. RENU AGGARWAL
October 12, 2007
DELHI JAL BOARD Vs. RAJORA BUILDERS
October 10, 2007
DELHI JAL BOARD Vs. ESSKAY KOHLI
May 25, 2007
DELHI JAN SUDHAR SAMITI Vs. RAMESH CHAND GUPTA
April 26, 2007
DELHI NAGRIK SEHKARI BANK LTD Vs. DELHI NAGRIK SEHKARI BANK OFFICERS ASSOCIATION
January 29, 2007
DELHI PETROL DEALERS ASSOCIATION REGD Vs. GOVT OF N C T OF DELHI
September 24, 2007
DELHI POWER COMPANY LIMITED Vs. HINDUSTAN VIDYUT PRODUCTS LTD
July 25, 2007
DELHI PRESS PATRA PRAKASHAN PVT LTD AND ORS Vs. UNION OF INDIA & ORS
February 26, 2007
DELHI SCHOOL TEACHERS CO-OP HOUSE BUILDING SOCIETY LTD Vs. P.R. MEENA
December 14, 2007
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRAKASH SETHI
January 25, 2007
DELHI TRANSPORT CORPORATION Vs. TEJ PAL
January 3, 2007
DELHI TRANSPORT CORPORATION Vs. MAYA
January 10, 2007
DELHI TRANSPORT CORPORATION Vs. SATWARI DEVI
February 2, 2007
DELHI TRANSPORT CORPORATION Vs. RAVI KANTA NAGPAL
February 8, 2007
DELHI TRANSPORT CORPORATION Vs. PRATAP SINGH
March 23, 2007
DELHI TRANSPORT CORPORATION Vs. SURINDER PAL
July 17, 2007
DELHI TRANSPORT CORPORATION Vs. DHANWANT RAI
September 6, 2007
DELHI TRANSPORT CORPORATION Vs. K C ANAND
September 21, 2007
DELHI TRANSPORT CORPORATION Vs. RAM BHAJ EX CONDUCTOR
October 10, 2007
DELHI TRANSPORT CORPORATION Vs. RAM BHAJ EX CONDUCTOR
October 9, 2007
DELHI TRANSPORT CORPORATION Vs. KISHAN LAL SEHGAL
October 5, 2007
DELHI TRANSPORT CORPORATION Vs. B P SIGNAL
December 5, 2007
DELHI TRANSPORT CORPORATION Vs. MAHESH CHAND
February 6, 2007
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICERS INDUSTRIAL TRIBUNAL
August 3, 2007
DELHI TRANSPORT CORPORATION Vs. H GIAN CHAND
October 24, 2007
DELHI TRANSPORT CORPORATION Vs. SHAKUNTALA
March 20, 2007
DELHI TRANSPORT CORPORATION Vs. PREM BAHADUR
October 9, 2007
DELHI UNION OF JOURNALIST COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. UNION OF INDIA
April 16, 2007
DEPARTMENT OF CUSTOMS Vs. ARVINDER SINGH
May 30, 2007
DEPARTMENT OF CUSTOMS NEW DELHI Vs. PREM KUMAR
August 20, 2007
DESH RAJ Vs. DELHI JAL BOARD
September 14, 2007
DESH RAJ SHARMA Vs. ELECTION COMMISSION OF INDIA
July 24, 2007
DESH RAJ SHARMA Vs. ELECTION COMMISSION OF INDIA
May 1, 2007
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July 13, 2007
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May 24, 2007
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July 12, 2007
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February 14, 2007
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October 12, 2007
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May 24, 2007
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September 12, 2007
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October 12, 2007
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April 24, 2007
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July 16, 2007
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February 12, 2007
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January 19, 2007
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October 3, 2007
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March 8, 2007
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November 30, 2007
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July 16, 2007
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October 3, 2007
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August 9, 2007
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September 10, 2007
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October 4, 2007
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October 14, 2007
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July 2, 2007
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August 27, 2007
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February 8, 2007
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July 24, 2007
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January 16, 2007
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May 10, 2007
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May 31, 2007
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August 30, 2007
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February 8, 2007
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May 14, 2007
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September 13, 2007
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December 17, 2007
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April 4, 2007
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July 13, 2007
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May 8, 2007
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May 2, 2007
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March 28, 2007
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January 3, 2007
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May 15, 2007
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March 20, 2007
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November 30, 2007
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September 18, 2007
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November 23, 2007
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October 9, 2007
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November 16, 2007
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July 19, 2007
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September 27, 2007
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December 5, 2007
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July 5, 2007
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September 21, 2007
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February 7, 2007
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October 23, 2007
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September 25, 2007
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January 3, 2007
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May 11, 2007
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February 19, 2007
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January 31, 2007
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March 15, 2007
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July 17, 2007
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October 10, 2007
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July 18, 2007
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November 13, 2007
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June 6, 2007
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March 1, 2007
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August 7, 2007
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April 16, 2007
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August 16, 2007
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March 15, 2007
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September 24, 2007
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April 30, 2007
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May 3, 2007
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May 18, 2007
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July 5, 2007
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February 27, 2007
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March 5, 2007
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January 10, 2007
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February 19, 2007
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April 27, 2007
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January 24, 2007
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July 31, 2007
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May 31, 2007
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August 21, 2007
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May 18, 2007
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October 9, 2007
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November 1, 2007
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August 13, 2007
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March 22, 2007
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July 2, 2007
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March 30, 2007
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March 12, 2007
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January 8, 2007
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March 2, 2007
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February 21, 2007
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August 16, 2007
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November 5, 2007
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April 18, 2007
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May 29, 2007
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October 10, 2007
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October 8, 2007
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December 14, 2007
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May 1, 2007
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July 5, 2007
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February 21, 2007
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July 30, 2007
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May 2, 2007
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August 9, 2007
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September 17, 2007
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August 17, 2007
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March 16, 2007
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October 30, 2007
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August 20, 2007
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February 26, 2007
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May 11, 2007
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September 27, 2007
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July 12, 2007
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July 16, 2007
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October 3, 2007
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September 25, 2007
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April 26, 2007
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September 3, 2007
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October 9, 2007
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July 9, 2007
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September 18, 2007
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October 30, 2007
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July 2, 2007
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December 11, 2007
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January 11, 2007
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April 20, 2007
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March 16, 2007
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February 22, 2007
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December 14, 2007
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August 22, 2007
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April 20, 2007
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August 17, 2007
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May 31, 2007
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August 21, 2007
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March 23, 2007
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April 3, 2007
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July 20, 2007
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February 27, 2007
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August 17, 2007
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January 11, 2007
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April 20, 2007
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August 23, 2007
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July 18, 2007
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May 11, 2007
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September 5, 2007
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August 6, 2007
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September 7, 2007
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October 1, 2007
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July 27, 2007
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August 16, 2007
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July 5, 2007
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December 20, 2007
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February 21, 2007
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October 9, 2007
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July 26, 2007
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January 4, 2007
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March 7, 2007
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March 7, 2007
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March 5, 2007
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August 17, 2007
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July 31, 2007
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July 12, 2007
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August 21, 2007
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November 7, 2007
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May 14, 2007
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October 12, 2007
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September 18, 2007
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October 10, 2007
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November 22, 2007
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October 22, 2007
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August 17, 2007
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March 8, 2007
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September 26, 2007
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July 3, 2007
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October 31, 2007
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August 30, 2007
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July 30, 2007
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July 6, 2007
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October 11, 2007
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April 30, 2007
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October 29, 2007
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April 24, 2007
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March 9, 2007
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July 17, 2007
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July 4, 2007
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December 12, 2007
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December 7, 2007
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May 2, 2007
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May 7, 2007
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November 2, 2007
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December 7, 2007
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February 19, 2007
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August 30, 2007
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July 18, 2007
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November 21, 2007
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July 30, 2007
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February 27, 2007
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July 5, 2007
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November 29, 2007
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May 9, 2007
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August 31, 2007
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August 31, 2007
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April 21, 2007
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September 17, 2007
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October 5, 2007
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May 3, 2007
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July 3, 2007
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September 13, 2007
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February 8, 2007
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May 30, 2007
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October 25, 2007
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August 31, 2007
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November 26, 2007
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November 26, 2007
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May 21, 2007
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July 25, 2007
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September 6, 2007
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August 6, 2007
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July 16, 2007
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August 27, 2007
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April 17, 2007
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November 27, 2007
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July 31, 2007
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August 14, 2007
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July 9, 2007
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September 3, 2007
MARBLE POINT Vs. DDA
February 6, 2007
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March 21, 2007
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August 30, 2007
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July 25, 2007
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November 14, 2007
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October 3, 2007
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October 25, 2007
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February 8, 2007
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January 31, 2007
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August 31, 2007
MAURIA UDYOG LTD Vs. CORPORATION BANK
May 15, 2007
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February 7, 2007
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February 15, 2007
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October 1, 2007
MCD Vs. ANIL PRAKASH
March 19, 2007
MD SHARIQ Vs. FAIR INTERNATIONAL
December 17, 2007
MECON LIMITED Vs. PIONEER FABRICATORS P LTD
November 21, 2007
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July 27, 2007
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February 2, 2007
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May 25, 2007
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March 24, 2007
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October 31, 2007
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December 18, 2007
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June 11, 2007
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September 25, 2007
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July 6, 2007
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May 31, 2007
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April 30, 2007
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September 7, 2007
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December 12, 2007
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December 11, 2007
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March 15, 2007
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July 26, 2007
MITSUI & CO. LTD. Vs. COMMISSIONER OF INCOME TAX
October 23, 2007
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August 24, 2007
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November 29, 2007
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October 30, 2007
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December 20, 2007
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December 5, 2007
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April 27, 2007
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July 26, 2007
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July 5, 2007
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April 21, 2007
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April 27, 2007
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March 28, 2007
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August 7, 2007
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February 7, 2007
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August 20, 2007
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March 5, 2007
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October 1, 2007
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July 9, 2007
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November 29, 2007
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August 21, 2007
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February 14, 2007
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October 5, 2007
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May 29, 2007
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March 16, 2007
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September 21, 2007
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August 9, 2007
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July 3, 2007
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January 24, 2007
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March 8, 2007
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May 8, 2007
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September 26, 2007
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May 31, 2007
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November 30, 2007
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November 28, 2007
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August 7, 2007
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May 24, 2007
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October 22, 2007
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January 19, 2007
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September 6, 2007
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January 3, 2007
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October 29, 2007
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November 20, 2007
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July 4, 2007
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July 4, 2007
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July 3, 2007
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May 25, 2007
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September 12, 2007
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May 25, 2007
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July 8, 2007
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February 22, 2007
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May 16, 2007
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October 1, 2007
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August 31, 2007
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April 20, 2007
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May 2, 2007
MOHIT Vs. MADHU SHARMA
October 25, 2007
MONOJ KUMAR Vs. STATE NCT OF DELHI
October 8, 2007
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March 20, 2007
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July 30, 2007
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March 28, 2007
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August 31, 2007
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July 31, 2007
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September 13, 2007
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October 24, 2007
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December 7, 2007
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October 12, 2007
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April 24, 2007
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November 23, 2007
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April 19, 2007
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May 16, 2007
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September 5, 2007
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July 20, 2007
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July 16, 2007
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October 29, 2007
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February 21, 2007
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October 23, 2007
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March 12, 2007
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February 12, 2007
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September 19, 2007
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August 9, 2007
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August 16, 2007
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September 21, 2007
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August 23, 2007
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August 6, 2007
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August 3, 2007
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September 12, 2007
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August 29, 2007
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February 15, 2007
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January 25, 2007
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February 20, 2007
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May 3, 2007
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May 3, 2007
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July 10, 2007
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April 20, 2007
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December 12, 2007
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July 2, 2007
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March 1, 2007
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April 26, 2007
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November 30, 2007
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February 23, 2007
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October 12, 2007
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October 31, 2007
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November 13, 2007
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September 7, 2007
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May 31, 2007
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February 20, 2007
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April 30, 2007
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May 18, 2007
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August 3, 2007
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October 30, 2007
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August 17, 2007
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February 27, 2007
N K ASTHANA Vs. UOI
August 8, 2007
N K SETHI Vs. INDIA TRADE PROMOTION ORGANISATION
September 3, 2007
N P JAIN AND COMPANY Vs. MOTI LAL GUPTA
May 7, 2007
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April 20, 2007
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October 9, 2007
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July 9, 2007
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March 19, 2007
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September 21, 2007
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September 21, 2007
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May 22, 2007
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October 5, 2007
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November 27, 2007
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July 20, 2007
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May 2, 2007
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January 29, 2007
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March 21, 2007
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October 9, 2007
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March 19, 2007
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August 27, 2007
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October 1, 2007
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November 13, 2007
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July 3, 2007
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May 31, 2007
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April 3, 2007
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July 30, 2007
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September 13, 2007
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October 5, 2007
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April 17, 2007
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January 25, 2007
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November 1, 2007
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September 25, 2007
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September 17, 2007
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October 3, 2007
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September 25, 2007
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May 8, 2007
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July 20, 2007
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August 30, 2007
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July 31, 2007
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November 19, 2007
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July 23, 2007
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August 23, 2007
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August 17, 2007
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February 21, 2007
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June 6, 2007
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September 7, 2007
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September 20, 2007
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February 12, 2007
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August 20, 2007
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December 17, 2007
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July 16, 2007
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October 31, 2007
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October 10, 2007
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May 14, 2007
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August 9, 2007
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June 20, 2007
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November 30, 2007
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August 29, 2007
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August 3, 2007
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September 18, 2007
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September 17, 2007
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November 28, 2007
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September 25, 2007
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May 23, 2007
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May 8, 2007
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December 11, 2007
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October 10, 2007
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May 11, 2007
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September 18, 2007
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November 14, 2007
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March 29, 2007
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December 20, 2007
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November 23, 2007
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July 27, 2007
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December 7, 2007
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November 23, 2007
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December 20, 2007
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May 24, 2007
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March 28, 2007
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March 1, 2007
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April 19, 2007
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April 18, 2007
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March 1, 2007
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January 2, 2007
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October 23, 2007
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July 9, 2007
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May 15, 2007
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December 14, 2007
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December 20, 2007
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October 1, 2007
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October 24, 2007
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May 25, 2007
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May 31, 2007
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February 20, 2007
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May 1, 2007
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July 5, 2007
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September 28, 2007
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April 20, 2007
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December 4, 2007
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September 28, 2007
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November 30, 2007
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September 12, 2007
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August 20, 2007
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February 21, 2007
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February 23, 2007
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August 23, 2007
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April 18, 2007
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October 10, 2007
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September 24, 2007
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August 13, 2007
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August 23, 2007
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July 26, 2007
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May 25, 2007
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January 23, 2007
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September 27, 2007
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November 6, 2007
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July 30, 2007
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August 9, 2007
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November 13, 2007
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November 30, 2007
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September 19, 2007
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January 11, 2007
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April 18, 2007
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March 14, 2007
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January 24, 2007
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February 5, 2007
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May 16, 2007
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May 10, 2007
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November 26, 2007
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July 19, 2007
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October 4, 2007
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December 20, 2007
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October 3, 2007
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December 10, 2007
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October 4, 2007
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April 17, 2007
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February 8, 2007
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August 23, 2007
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December 14, 2007
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January 3, 2007
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February 19, 2007
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July 19, 2007
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February 20, 2007
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November 28, 2007
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September 19, 2007
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June 11, 2007
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May 22, 2007
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March 14, 2007
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August 27, 2007
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December 20, 2007
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May 22, 2007
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September 18, 2007
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November 14, 2007
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November 30, 2007
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April 19, 2007
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December 7, 2007
NIYOGI OFFSET PRINTING PRESS LTD Vs. DOCTOR MOREPEN LIMITED
March 5, 2007
NO 627366 A J Vs. UNION OF INDIA
April 20, 2007
NOKIA CORPORATION Vs. DIRECTOR OF INCOME TAX
May 16, 2007
NOOR MOHD Vs. STATE NCT OF DELHI
October 30, 2007
NORTH DELHI POWER LTD Vs. GOVT OF NCT OF DELHI
July 2, 2007
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October 12, 2007
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August 6, 2007
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May 24, 2007
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July 9, 2007
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July 10, 2007
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August 22, 2007
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October 4, 2007
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January 29, 2007
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April 20, 2007
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May 16, 2007
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April 4, 2007
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October 25, 2007
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March 16, 2007
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January 29, 2007
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December 5, 2007
OLD NAVY ITM INC Vs. DEEPA SUREKHA
November 6, 2007
OM KUMARI Vs. SHISH PAL
January 18, 2007
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March 5, 2007
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June 13, 2007
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February 15, 2007
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May 25, 2007
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September 26, 2007
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September 7, 2007
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August 20, 2007
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December 14, 2007
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October 22, 2007
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April 27, 2007
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November 5, 2007
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May 28, 2007
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September 12, 2007
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January 11, 2007
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August 24, 2007
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November 19, 2007
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July 11, 2007
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November 14, 2007
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October 1, 2007
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July 10, 2007
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January 15, 2007
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April 23, 2007
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December 20, 2007
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December 20, 2007
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April 18, 2007
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May 15, 2007
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May 9, 2007
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May 11, 2007
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May 11, 2007
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February 15, 2007
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March 1, 2007
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August 24, 2007
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July 31, 2007
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February 20, 2007
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August 16, 2007
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April 17, 2007
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August 31, 2007
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September 27, 2007
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August 8, 2007
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October 22, 2007
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August 21, 2007
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April 21, 2007
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January 12, 2007
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August 31, 2007
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November 7, 2007
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August 9, 2007
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March 14, 2007
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November 30, 2007
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October 24, 2007
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September 10, 2007
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March 15, 2007
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August 8, 2007
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January 29, 2007
PADMINI TECHNOLOGIES LIMITED Vs. NISHITH KUMAR
October 3, 2007
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July 6, 2007
PANDIT CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
July 18, 2007
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February 14, 2007
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February 15, 2007
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March 7, 2007
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August 1, 2007
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April 24, 2007
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January 2, 2007
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May 11, 2007
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August 17, 2007
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August 30, 2007
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September 18, 2007
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September 3, 2007
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May 16, 2007
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February 15, 2007
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October 1, 2007
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December 4, 2007
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April 20, 2007
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September 7, 2007
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July 18, 2007
PARSHURAM SHAH Vs. GOVT OF NCT OF DELHI
September 3, 2007
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July 13, 2007
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November 6, 2007
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June 11, 2007
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September 3, 2007
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September 6, 2007
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September 17, 2007
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January 11, 2007
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January 25, 2007
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August 27, 2007
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July 6, 2007
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November 21, 2007
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February 13, 2007
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May 24, 2007
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April 3, 2007
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August 7, 2007
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July 12, 2007
PENORAMA OVERSEAS PVT LTD Vs. GRASIM INDUSTRIES LTD
February 23, 2007
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April 18, 2007
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August 14, 2007
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October 31, 2007
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May 8, 2007
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April 30, 2007
PERMESH KUMAR Vs. GOVT OF NCT OF DELHI
July 6, 2007
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April 17, 2007
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May 31, 2007
PHOOL CHAND Vs. STATE NCT OF DELHI
September 26, 2007
PHOOLA KAUL Vs. STATE
September 27, 2007
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July 2, 2007
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March 1, 2007
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October 29, 2007
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October 19, 2007
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September 21, 2007
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September 17, 2007
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December 17, 2007
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September 20, 2007
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November 29, 2007
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August 31, 2007
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July 10, 2007
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January 3, 2007
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September 25, 2007
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May 9, 2007
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May 21, 2007
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October 24, 2007
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July 20, 2007
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February 27, 2007
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February 26, 2007
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April 17, 2007
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October 8, 2007
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July 30, 2007
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February 28, 2007
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December 3, 2007
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July 20, 2007
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February 6, 2007
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August 27, 2007
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September 17, 2007
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November 7, 2007
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July 18, 2007
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August 18, 2007
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August 14, 2007
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October 29, 2007
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March 16, 2007
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October 30, 2007
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March 30, 2007
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February 16, 2007
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February 26, 2007
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March 1, 2007
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August 7, 2007
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February 2, 2007
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October 24, 2007
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October 1, 2007
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September 27, 2007
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October 8, 2007
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September 17, 2007
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August 27, 2007
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December 6, 2007
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July 3, 2007
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June 20, 2007
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May 21, 2007
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May 2, 2007
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December 17, 2007
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December 4, 2007
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July 9, 2007
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September 28, 2007
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May 9, 2007
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July 12, 2007
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May 22, 2007
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October 11, 2007
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May 29, 2007
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September 24, 2007
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January 29, 2007
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December 3, 2007
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July 17, 2007
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January 10, 2007
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February 19, 2007
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April 20, 2007
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May 25, 2007
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September 20, 2007
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August 17, 2007
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May 4, 2007
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July 25, 2007
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October 30, 2007
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February 9, 2007
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May 14, 2007
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April 16, 2007
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September 3, 2007
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November 26, 2007
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July 30, 2007
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July 3, 2007
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January 19, 2007
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March 15, 2007
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September 17, 2007
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April 23, 2007
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August 6, 2007
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October 24, 2007
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September 13, 2007
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July 11, 2007
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April 20, 2007
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September 17, 2007
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August 7, 2007
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July 19, 2007
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January 17, 2007
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January 4, 2007
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October 11, 2007
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December 7, 2007
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September 12, 2007
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November 30, 2007
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May 25, 2007
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June 4, 2007
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June 12, 2007
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March 19, 2007
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May 19, 2007
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September 21, 2007
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September 21, 2007
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August 29, 2007
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October 31, 2007
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November 30, 2007
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March 16, 2007
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August 24, 2007
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August 3, 2007
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September 21, 2007
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December 3, 2007
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August 14, 2007
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January 19, 2007
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September 14, 2007
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May 7, 2007
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February 12, 2007
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May 21, 2007
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January 19, 2007
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April 20, 2007
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July 27, 2007
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August 13, 2007
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February 1, 2007
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February 2, 2007
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January 16, 2007
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May 28, 2007
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September 3, 2007
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August 3, 2007
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November 13, 2007
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April 18, 2007
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November 28, 2007
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March 22, 2007
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November 20, 2007
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April 19, 2007
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December 28, 2007
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September 19, 2007
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September 17, 2007
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August 20, 2007
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October 9, 2007
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April 23, 2007
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August 14, 2007
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December 20, 2007
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September 7, 2007
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March 22, 2007
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July 6, 2007
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April 17, 2007
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January 12, 2007
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August 17, 2007
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February 19, 2007
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February 13, 2007
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May 31, 2007
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March 6, 2007
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November 5, 2007
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August 17, 2007
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October 5, 2007
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September 3, 2007
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July 31, 2007
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July 16, 2007
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October 22, 2007
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March 26, 2007
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September 20, 2007
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July 9, 2007
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November 14, 2007
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August 24, 2007
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September 18, 2007
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July 25, 2007
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August 8, 2007
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January 25, 2007
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February 26, 2007
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March 16, 2007
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April 16, 2007
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August 2, 2007
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September 27, 2007
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July 16, 2007
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March 14, 2007
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July 31, 2007
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February 19, 2007
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December 19, 2007
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September 5, 2007
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November 29, 2007
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July 25, 2007
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March 7, 2007
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August 8, 2007
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August 20, 2007
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April 17, 2007
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June 15, 2007
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November 2, 2007
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October 1, 2007
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September 24, 2007
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March 19, 2007
RAJEEV SHARMA Vs. STATE OF DELHI
September 27, 2007
RAJEEV TANDON Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 13, 2007
RAJEEV VERMA Vs. UNION OF INDIA
January 2, 2007
RAJENDER Vs. BSES RAJDHANI POWER LTD
January 11, 2007
RAJENDER JAIN Vs. PRAVEEN JAIN
August 24, 2007
RAJENDER JAIN Vs. STATE OF DELHI
July 24, 2007
RAJENDER JAIN Vs. PARVEEN KUMAR
July 6, 2007
RAJENDER KUMAR Vs. STATE OF NCT OF DELHI
October 1, 2007
RAJENDER KUMAR Vs. DEEPAK MAKWANA
May 28, 2007
RAJENDER KUMAR JAIN Vs. STATE
January 24, 2007
RAJENDER KUMAR SAXENA Vs. UNION OF INDIA
April 30, 2007
RAJENDER SINGH Vs. STATE OF NCT OF DELHI
October 3, 2007
RAJENDER SINGH Vs. UOI
August 17, 2007
RAJENDRA COOP G H SOCY LTD Vs. D D A
September 7, 2007
RAJENDRA GROVER Vs. AIR INDIA LTD
October 8, 2007
RAJENDRA SINGH Vs. UOI
July 25, 2007
RAJESH ALIAS RAJU Vs. STATE OF DELHI
September 11, 2007
RAJESH BHALLA Vs. N D M C
October 1, 2007
RAJESH BHARDWAJ Vs. STATE
August 29, 2007
RAJESH BHASIN Vs. PUNJAB NATIONAL BANK
November 20, 2007
RAJESH DALAL Vs. STATE GOVT OF N C T OF DELHI
October 4, 2007
RAJESH DHINGRA Vs. STATE OF DELHI
October 22, 2007
RAJESH GUPTA Vs. JANAK PURI CLUB REGISTERED
July 26, 2007
RAJESH KAROL Vs. UNION OF INDIA
August 6, 2007
RAJESH KUMAR Vs. STATE OF DELHI
July 18, 2007
RAJESH KUMAR Vs. UOI
December 7, 2007
RAJESH KUMAR Vs. UNION OF INDIA
February 20, 2007
RAJESH KUMAR ALIAS RAJU Vs. STATE DELHI ADMN
February 21, 2007
RAJESH KUMAR YADAV Vs. UNION OF INDIA
July 9, 2007
RAJESH SAINI Vs. BEENA DEVI
January 3, 2007
RAJESH SHARMA Vs. KRISHAN KUMAR SHARMA
July 5, 2007
RAJESH SHARMA Vs. KRISHAN KUMAR SHARMA
July 2, 2007
RAJESH SINDHWANI Vs. D R KOCHHAR
July 23, 2007
RAJESHWAR SINGH NEGI Vs. UNION OF INDIA
January 11, 2007
RAJESWAR SINGHAL Vs. CBI
July 6, 2007
RAJIB MUKHOPADHYAYA Vs. REGISTRAR COOPERATIVE SOCIETIES
July 2, 2007
RAJIB MUKHOPADHYAYA Vs. REGISTRAR CORPORATIVE SOCIETIES
June 2, 2007
RAJINDER BAJAJ Vs. INDIAN TANNING INDUSTRIES
December 17, 2007
RAJINDER KUMAR AGGARWAL Vs. UNION OF INIDA
July 9, 2007
RAJINDER KUMAR AGGARWAL Vs. UOI
November 29, 2007
RAJINDER KUMAR MADHUKAR Vs. KUSUM LATA
May 16, 2007
RAJINDER KUMAR MITTAL Vs. GOVT OF NCT OF DELHI
July 16, 2007
RAJINDER KUMAR SHARMA Vs. UNION OF INDIA
April 24, 2007
RAJINDER KUMAR SHARMA AND ANR Vs. THE STATE AND ANR
February 26, 2007
RAJINDER SEHRAWAT Vs. NOIDA FABRICATORS AND ENGINEERS P. LTD.
November 30, 2007
RAJINDER SINGH Vs. UNION OF INDIA
March 9, 2007
RAJINDER SINGH Vs. DAYAWATI
May 10, 2007
RAJINDER SINGH Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
August 17, 2007
RAJIV BALI Vs. STATE GOVT OF NCT DELHI
August 30, 2007
RAJIV KUMAR Vs. UNION OF INDIA
September 24, 2007
RAJIV MEHRA AND ANR. Vs. STATE AND ORS.
July 30, 2007
RAJIV SHETTY Vs. STATE OF DELHI
October 1, 2007
RAJNI BHARGAVA Vs. THE STATE OF NCT OF DELHI.
December 5, 2007
RAJPAL BAJAJ Vs. DDA
September 6, 2007
RAJPAL SINGH Vs. HONBLE DELHI HIGH COURT
July 13, 2007
RAJPAL YADAV Vs. STATE OF DELHI
September 26, 2007
RAJPATI Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION
March 13, 2007
RAJU Vs. STATE OF NCT DELHI
February 19, 2007
RAJUDDIN Vs. JAMIA MILLIA ISLAMIA
April 4, 2007
RAJVIR SINGH Vs. S S C AND ORS
March 7, 2007
RAKA SINGHAL Vs. PUSHPA BUILDERS LTD
May 25, 2007
RAKESH AGARWAL Vs. UNION OF INDIA
October 10, 2007
RAKESH BALA ANEJA Vs. SUSHIL BAJAJ
July 25, 2007
RAKESH BHASIN Vs. NEETA NAYYAR
October 9, 2007
RAKESH BISHT Vs. CENTRAL BUREAU OF INVESTIGATION
January 3, 2007
RAKESH CHANDOK Vs. HARBANS KAUR
April 30, 2007
RAKESH KALIA Vs. INCOME TAX OFFICER
May 2, 2007
RAKESH KUMAR Vs. STATE OF DELHI
May 31, 2007
RAKESH KUMAR ALIAS MUKRI Vs. STATE OF N C T OF DELHI
May 17, 2007
RAKESH KUMAR BHARDWAJ Vs. D D A
September 24, 2007
RAKESH KUMAR GUPTA Vs. UMESH KUMAR GUPTA
September 3, 2007
RAKESH KUMAR JAIN Vs. STATE
August 8, 2007
RAKESH KUMAR VERMA Vs. RAVI KUMAR
March 9, 2007
RAKESH NIGAM Vs. STATE OF NCT OF DELHI
October 9, 2007
RAKESH SARAHA Vs. STATE
December 14, 2007
RAKHI RUGHWANI Vs. UNION OF INDIA
July 9, 2007
RAM AVTAR Vs. DAVINDER SINGH
November 26, 2007
RAM AVTAR Vs. DELHI FLOUR MILLS CO. LTD.
November 7, 2007
RAM AVTAR TYAGI Vs. STATE OF DELHI
October 5, 2007
RAM AVTAR TYAGI Vs. STATE
October 1, 2007
RAM BHAWAN Vs. N.D.M.C.
February 13, 2007
RAM CHANDER SHARMA Vs. SUSHIL KUMAR JAIN
March 6, 2007
RAM CHANDRA SABHARWAL Vs. SATISH CHANDRA SABHARWAL
September 30, 2007
RAM CHARAN GUPTA Vs. UNION OF INDIA
October 29, 2007
RAM DASS Vs. STATE OF DELHI
October 3, 2007
RAM DEV TYAGI Vs. AKHTAR
May 25, 2007
RAM DHARI VATS Vs. DEPUTY GENERAL MANAGER
October 1, 2007
RAM GOPAL Vs. SUNDER LAL
July 19, 2007
RAM GOPAL TRADERS Vs. DELHI AGRICULTURAL MARKETING BOARD
December 14, 2007
RAM KALA WIDOW Vs. UNION OF INDIA
March 9, 2007
RAM KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
July 18, 2007
RAM KISHORE @ CHHOTU Vs. STATE OF N C T OF DELHI
November 5, 2007
RAM KUMAR Vs. STATE NCT OF DELHI
July 23, 2007
RAM KUMAR Vs. SHARDA RANI
March 1, 2007
RAM KUMAR Vs. RAVINDER KUMAR GULATI
January 17, 2007
RAM MEHAR KAUSHIK Vs. MCD
July 31, 2007
RAM NARAIN Vs. STATE OF DELHI
September 26, 2007
RAM NARAIN Vs. MANAGEMENT OF DELHI STATE CIVIL SUPPLIES CORPORATION LTD
March 21, 2007
RAM NARAIN ARORA Vs. DRUG CONTROLLER NCT OF DELHI
March 13, 2007
RAM NARAIN ARORA Vs. STATE OF DELHI
May 28, 2007
RAM NARAIN JHA Vs. T M APARTMENTS PVT LTD
November 30, 2007
RAM NATHAND ORS Vs. THESTATE
December 31, 2007
RAM NIWAS Vs. PITAMBER SINGH
September 19, 2007
RAM NIWAS Vs. PITAMBER SINGH
September 17, 2007
RAM NIWAS Vs. LT GOVERNOR
July 13, 2007
RAM NIWAS Vs. D D A
January 25, 2007
RAM NIWAS JAIN Vs. CENTRAL GOVT HEALTH SCHEME
February 28, 2007
RAM NIWAS TYAGI Vs. STATE OF DELHI
July 13, 2007
RAM PHAL AND ANR., PREM SINGH AND RAJBIR SINGH Vs. D.T.C.
March 14, 2007
RAM PHAL VERMA Vs. SCOOTERS INDIA LTD
May 23, 2007
RAM PRAKASH Vs. D D A
August 17, 2007
RAM PRAKASH Vs. STATE
February 19, 2007
RAM PRAKASH KATHURIA Vs. VED PRAKASH KATHURIA
April 20, 2007
RAM PRAKASH SHARMA Vs. KHILLU RAM
January 25, 2007
RAM PRAKASH SHARMA Vs. KHILLU RAM
January 12, 2007
RAM PRASAD Vs. UNION OF INDIA
August 24, 2007
RAM PRASAD Vs. GOVT. OF N.C.T. OF DELHI
October 22, 2007
RAM PYARE Vs. INDUSTRIAL TRIBUNAL
December 13, 2007
RAM SETHI Vs. BCC PROPERITIES PVT LTD
September 11, 2007
RAMA BERI Vs. STATE
October 12, 2007
RAMA SARAF Vs. STATE OF DELHI
March 16, 2007
RAMA SHANKAR SHARMA Vs. UNION OF INDIA
November 15, 2007
RAMAJI LAL Vs. AMIT VED
September 7, 2007
RAMASU HYDRAULICS Vs. RAJ KISHORE MISHRA
September 26, 2007
RAMEHAR & ORS Vs. VINOD KUMAR & ORS
December 7, 2007
RAMESH Vs. NAND LAL
July 6, 2007
RAMESH CHAND Vs. DELHI TRANSPORT CORPORATION
May 29, 2007
RAMESH CHAND SHARMA Vs. LT GOVERNOR
October 12, 2007
RAMESH CHAND TRIPATHI Vs. LILY JOSHI
May 14, 2007
RAMESH CHANDER Vs. RAJENDER PRASAD
November 12, 2007
RAMESH CHANDER Vs. ADMINISTRATIVE CIVIL JUDGE AND ANOTHER
March 8, 2007
RAMESH DUTTA Vs. STATE ELECTION COMMISSION
March 6, 2007
RAMESH KUMAR Vs. YASHPAL BATRA
July 11, 2007
RAMESH KUMAR Vs. DTC
May 15, 2007
RAMESH KUMAR Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK
April 16, 2007
RAMESH KUMAR Vs. DELHI TRANSPORT CORPORATION
May 31, 2007
RAMESH KUMAR Vs. GOVT OF NCT OF DELHI
July 3, 2007
RAMESH KUMAR Vs. D S I D C DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION
March 13, 2007
RAMESH KUMAR Vs. UNION OF INDIA
January 11, 2007
RAMESH KUMAR Vs. UNION OF INDIA
September 6, 2007
RAMESH SINGH Vs. SATISH CHAND SINGHAL
September 10, 2007
RAMESHWAR Vs. STATE OF DELHI
May 17, 2007
RAMESHWAR DAYAL Vs. PRESIDING OFFICER LABOUR COURT NO VI
April 3, 2007
RAMJAS COLLEGE Vs. PRESIDING OFFICER
February 8, 2007
RAMKRISHAN SHASTRI Vs. D D A
February 6, 2007
RAMPAL SINGH Vs. UNION OF INDIA
January 11, 2007
RAN SINGH ALIAS RAM SINGH Vs. STATE OF DELHI
April 30, 2007
RANBAXY LABORATORIES LTD Vs. PE MM SP ZO O
October 9, 2007
RANBIR SINGH Vs. STATE OF DELHI
February 28, 2007
RANBIR SINGH Vs. D D A
December 17, 2007
RANBIR SINGH RATHAUR Vs. UNION OF INDIA & ORS
December 20, 2007
RANDHIR SINGH Vs. N C T OF DELHI
October 5, 2007
RANJAN DWIVEDI Vs. C B I THR THE DIRECTOR GENERAL
November 15, 2007
RANJANA Vs. TEJ BHAN SHARMA
April 23, 2007
RANJANA NARAYAN Vs. BAL SAHYOG
February 20, 2007
RANJEET KAUR Vs. STATE OF DELHI
October 5, 2007
RAS BIHARI BANSAL PROP BANSAL AND CO Vs. COMMISSIOENR OF INCOME TAX
April 30, 2007
RASEEL G ANSAL Vs. SATYA SHEEL
July 10, 2007
RASEEL G ANSAL Vs. SATYA SHEEL
June 10, 2007
RASHEED MASOOD Vs. CENTRAL BUREAU OF INVESTIGATION
May 25, 2007
RASHEEDA BEGUM Vs. DTC
December 20, 2007
RASHTRIYA MAHILA KOSH Vs. DALE VIEW
February 19, 2007
RATANVIR SINGH Vs. STATE OF NCT OF DELHI
October 22, 2007
RATHI BARS LTD Vs. DEEPAK CASTING LTD
January 29, 2007
RATI RAM Vs. UNION OF INDIA
August 17, 2007
RATI RAM S/O MANGI RAM Vs. MANAGEMENT OF ITDC JEEVAN VIHAR BUILDING,
July 5, 2007
RATNA COMMERCIAL ENTERPRISES LTD Vs. VASUTECH LTD
June 15, 2007
RATTAN KAUR Vs. DELHI DEVELOPMENT AUTHORITY
July 26, 2007
RATTAN LAL GUPTA Vs. MANAGEMENT OF BIRLA TEXTILE MILLS
January 19, 2007
RATTAN SINGH Vs. CHAIRMAN MANAGING DIRECTOR DTC
October 29, 2007
RATTAN SINGH ASSOCIATES P LTD Vs. GILL POWER GENERATION COMPANY PVT LIMITED
January 4, 2007
RAVI DHINGRA Vs. SANGEETA DHINGRA
October 3, 2007
RAVI INDER SINGH Vs. AAIFR
August 24, 2007
RAVI KUMAR ALIAS SONU ALIAS CHANDU Vs. STATE N C T OF DELHI
April 24, 2007
RAVI LAL PATEL SAW MILLS Vs. DELHI DEVELOPMENT AUTHORITY
July 27, 2007
RAVI PRAKASH SINGH Vs. SUGAR LIMITED
July 12, 2007
RAVI SHANKAR RAVI S/O LATE SH J N DAS Vs. STATE
August 21, 2007
RAVINDER Vs. VIRENDER SINGH
March 15, 2007
RAVINDER Vs. VIRENDER SINGH
August 7, 2007
RAVINDER GOEL Vs. STATE OF DELHI
January 23, 2007
RAVINDER KUMAR Vs. STATE DELHI ADMN
September 17, 2007
RAVINDER KUMAR ALIAS RAVI Vs. STATE OF DELHI
September 25, 2007
RAVINDER KUMAR ALIAS RAVI Vs. STATE GNCT OF DELHI
October 22, 2007
RAVINDER KUMAR GUPTA Vs. INDAIN SULPHACID INDUSTRIES LTD
December 13, 2007
RAVINDER KUMAR SEHRAWAT ALIAS R K SEHRAWAT Vs. CBI
July 2, 2007
RAVINDER KUMAR SHARMA Vs. O P SHARMA
December 4, 2007
RAVINDER PAL SINGH Vs. SURENDER PAL SINGH
July 19, 2007
RAVINDER SINGH Vs. STATE GOVT OF NCT DELHI
October 12, 2007
RAVINDER SINGH Vs. GOVT OF N C T OF DELHI
March 12, 2007
RAVINDER SINGH Vs. GOVT OF NCT OF DELHI
December 14, 2007
RAVINDER SINGH Vs. PARUL SINGH
April 20, 2007
RAVINDRA BROTHERS Vs. UNA CO OP GROUP HOUSING SOCIETY
December 13, 2007
REACH CABLE NETWORKS LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
February 6, 2007
REBA KAPUR Vs. STATE OF DELHI
March 28, 2007
RECKITT BENCKISER INDIA LIMITED Vs. CAVIN KARE PVT LTD
May 11, 2007
RECRUIT PRITAM SINGH Vs. UNION OF INDIA
January 11, 2007
RECRUIT/G D MOHAN SINGH KUNTAL Vs. UNION OF INDIA
April 20, 2007
RECRUIT/GD SANJAY KUMAR SHARMA Vs. UNION OF INDIA
April 2, 2007
RECT ANIL KUMAR Vs. COMMANDANT RAJ
July 18, 2007
REDDY PHARMACEUTICALS LTD Vs. REDDY S LABORATORIES LTD
October 12, 2007
REENA SADH Vs. ANJANA ENTERPRISES
January 23, 2007
REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIEITY LTD Vs. TEHSILDAR
July 10, 2007
REKHA Vs. MCD
May 31, 2007
REKHA Vs. UOI
March 19, 2007
RELIANCE INDUSTRIES LTD Vs. MADAN STORES PVT LTD
November 6, 2007
RELLA RAM SANT RAM Vs. COMMISISONER OF INCOME TAX DELHI
February 14, 2007
RENAISSANCE DISTILLERIES AND BREWERIES LTD Vs. GOVERNMENT OF NCT OF DELHI
August 24, 2007
RENU MALHOTRA & ORS Vs. SHISHPAL SINGH SHINGARIA
January 16, 2007
RENU SHARMA Vs. TITAN INDUSTRIES LTD
March 16, 2007
RENU VASHISHST Vs. STATE NCT OF DELHI
August 20, 2007
RENU VASHIST Vs. NATIONAL CAPITAL TERRITORY OF DELHI
February 12, 2007
RESHAM SINGH Vs. STATE OF DELHI
March 1, 2007
RESHMA Vs. STATE OF DELHI
October 1, 2007
RESHMA KUMARI Vs. MADAN MOHAN
February 8, 2007
RESHMA W/O MOHD AKRAM Vs. STATE
October 1, 2007
RICH PRODUCTS CORPORATION Vs. INDO NIPPON FOODS LTD
July 3, 2007
RIGHT ADDRESS LIMITED Vs. GROWTH TECHNO PROJECTS LTD
October 30, 2007
RIKHAB CHAND JAIN Vs. T T SILK AND SAREES
January 11, 2007
RISHIPAL Vs. ADMINISTRATIVE CIVIL JUDGE
September 20, 2007
RITA Vs. STATE
September 27, 2007
RITA KHANEJA Vs. STATE (NCT OF DELHI) AND OTHERS
January 22, 2007
RITE APPROACH GROUP LTD Vs. ROSOBORONEXPORT
March 16, 2007
RITESH ENTERPRISES Vs. ENFORCEMENT DIRECTORATE
October 3, 2007
RIWAYAAT ALI Vs. STATE OF DELHI
October 5, 2007
RIZWANUL HAQ Vs. NCT OF DELHI
March 2, 2007
RKKR STEELS LTD Vs. VIRENDER PAUL DAGA
May 2, 2007
ROGER ENTERPRISES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 14, 2007
ROHINI STRIPS LTD Vs. STEEL AUTHORITY OF INDIA LTD
September 28, 2007
ROHIT GARG Vs. PUNJAB NATIONAL BANK
August 8, 2007
ROHIT GUPTA Vs. ANAND PRAKASH GUPTA
August 7, 2007
ROHIT HOUSE OCCUPANTS WELFARE ASSOCIATION (REGD) Vs. K S CHOWDHARY
November 15, 2007
ROHIT KUMAR Vs. STATE GOVT OF NCT OF DELHI
December 7, 2007
ROHIT KUMAR ALIAS RAJU Vs. STATE OF NCT DELHI
October 5, 2007
ROHIT SINGH BAGHEL Vs. UOI
May 31, 2007
ROMI MALHOTRA Vs. STATE OF DELHI
March 29, 2007
ROMIL TANWAR Vs. GOVT OF NCT
September 18, 2007
ROOP RAM MEMORIAL EDUCATION SOCIETY REGD Vs. DIRECTOR OF EDUCATION
November 30, 2007
ROOP SINGH Vs. RAMESH C KAPOOR
December 12, 2007
ROOPA TALWAR Vs. PARAMJIT SINGH
December 3, 2007
ROSELINE WILSON Vs. UNION OF INDIA
January 12, 2007
ROSETTA WILLIAMS Vs. DIRECTOR OF EDUCATION GOVT OF NCT OF DELHI
April 4, 2007
ROSHAL LAL ARORA Vs. STATE OF DELHI
October 1, 2007
ROSHAN LAL Vs. UOI
July 4, 2007
ROSHAN LAL Vs. D T C
February 28, 2007
ROSHAN SINGH RAWAT Vs. UNION OF INDIA
December 17, 2007
ROTARIAN SIDHESHWAR DAYAL Vs. ROTARIAN U N MAIRA
February 6, 2007
ROTARY CLUB OF DELHI MIDTOWN Vs. SUNIL K JAIN
May 30, 2007
ROTARY CLUB OF DELHI MIDTOWN Vs. SUNIL K. JAIN
April 30, 2007
RUBINA Vs. STATE NCT OF DELHI
August 10, 2007
RUCHI SOYA INDUSTRIES LTD. Vs. MADAN EXIM (P) LTD.
November 20, 2007
RUCHIE SETH Vs. PURSHOTAM KUMAR
February 9, 2007
RUDDAL Vs. STATE OF DELHI
September 6, 2007
RUKMANI DEVI Vs. ANIL KUMAR
July 19, 2007
RUKSHANA & ANR. Vs. GOVT OF NCT OF DELHI & ORS.
April 30, 2007
S A BUILDERS PVT LTD Vs. M C D
July 23, 2007
S AVTAR SINGH Vs. S GURBACHAN SINGH
January 3, 2007
S C CHADDHA Vs. STATE OF DELHI
August 2, 2007
S C GUPTA Vs. UNION OF INDIA & ANR
February 27, 2007
S C SHARMA Vs. UNION OF INDIA
January 31, 2007
S C SHARMA Vs. UNION OF INDIA
October 10, 2007
S D MISHRA Vs. UNION OF INDIA
January 12, 2007
S D SHARMA Vs. COMMISSIONER OF POLICE
October 10, 2007
S D SHARMA Vs. GOVT OF NCT OF DELHI
September 19, 2007
S HARPREET SINGH CHAWLA Vs. CEAT LTD
September 15, 2007
S J CHAUDHARI Vs. VANTAGE CONSTRUCTION
May 31, 2007
S K AGGARWAL Vs. UOI
August 24, 2007
S K BANDYOPADHYAY Vs. REGISTRAR, SUPREME COURT
April 21, 2007
S K INDUSTRIES P LTD Vs. DIRECTOR GENERAL OF INCOME TAX
January 19, 2007
S K MITTAL Vs. CBI
September 13, 2007
S K N ASSOCIATES PVT LTD Vs. UNION OF INDIA
September 5, 2007
S K SEHGAL AND CO Vs. UNION OF INDIA
May 29, 2007
S K TANDON Vs. D D A
February 2, 2007
S L SALUJA Vs. STATE BANK OF INDIA
July 20, 2007
S L VARUN Vs. DELHI POWER COMPANY LTD
April 17, 2007
S M KATARIA Vs. RAJESH KUMAR
October 9, 2007
S M SARIN Vs. UNION OF INDIA
February 6, 2007
S M TANEJA Vs. STATE
October 22, 2007
S M WAHI Vs. REETA WAHI
February 15, 2007
S N PATNAYAK Vs. UNION OF INDIA
January 11, 2007
S N PREMI Vs. ESTATE OFFICER
January 25, 2007
S P ANAND Vs. STATE BANK OF INDIA
September 28, 2007
S P S RANA Vs. NATIONAL SEEDS CORPORATION
October 22, 2007
S P SATSANGI Vs. KRISHNA KUMARI
April 20, 2007
S PARMINDER SINGH Vs. SANDEEP
December 14, 2007
S PRABHAKAR RAO Vs. UNION OF INDIA
January 2, 2007
S PRABHAKAR RAO Vs. S PRABHAKAR RAO
January 2, 2007
S R GAUTAM Vs. GOVT OF NCT OF DELHI
September 12, 2007
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September 19, 2007
S S HOME APPLIANCES Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
May 21, 2007
S S SRIVASTAVA Vs. STATE OF DELHI
February 5, 2007
S SWAMINATHAN Vs. STATE OF DELHI
September 11, 2007
S T AZEERUR RAHMAN AND CO Vs. SUPER SUPPLIES
July 16, 2007
S V C SUPERCHEM LTD Vs. V K CONSTRUCTION ENGINEERS
April 20, 2007
S.C. GUPTA Vs. ALLIED BEVERAGES CO. PVT. LTD
April 30, 2007
S.K. ZAMAN Vs. MINISTRY OF URBAN DEVELOPMENT AND ORS.
November 13, 2007
S.M. KAPOOR Vs. GOVT. OF NCT AND ANR.
February 21, 2007
S.P. CHAND Vs. DIN COOPERATIVE GROUP HOUSING SOCIETY LTD
December 17, 2007
SABHARWAL BROTHERS SECURITY CORPORATION VINOBA PURI Vs. MUNSHI RAM
May 31, 2007
SABHARWAL FOOD INDUSTRIES PVT LTD Vs. GOVT OF NCT OF DELHI
December 3, 2007
SABU LAL Vs. STATE OF N C T OF DELHI
September 10, 2007
SACHIN Vs. STATE GNCT OF DELHI
July 13, 2007
SADHIKA SUGANDH LIMITED Vs. STATE
October 11, 2007
SADHU SARAN SHAHI Vs. UNDER SECRETARY
March 13, 2007
SAHANSAR PAL Vs. STATE OF N C T OF DELHI
February 6, 2007
SAHARA AIRLINES LTD Vs. CAPT R KHOSLA
December 7, 2007
SAHIBABAD IMPEX PVT LTD Vs. UOI
September 3, 2007
SAHKAR ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
March 30, 2007
SAHU REFRIGERATION INDUSTRIES LTD Vs. DELHI POLLUTION CONTROL COMMITTEE
August 31, 2007
SAI SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
December 19, 2007
SAILESH KUMAR GIRI Vs. UNION OF INDIA & ORS
April 25, 2007
SAIMUDDIN Vs. STATE OF DELHI
October 29, 2007
SAINI STORES Vs. COMMISSIONER FOOD AND SUPPLIES DELHI
September 25, 2007
SAINT-GOBAIN DIAMANT WINTER LTD. Vs. JAGDAMBA MARBLES
December 3, 2007
SAJID ALI Vs. STATE N C T OF DELHI
March 2, 2007
SALIM ALIAS KALLU Vs. STATE NCT OF DELHI
August 24, 2007
SALIM ANSARI Vs. UNION OF INDIA
March 13, 2007
SALIM ZAFAR ASAAD Vs. UOI
March 16, 2007
SALIMA KHATOON Vs. PREM RANI
March 1, 2007
SAMARENDRA MOHAN MUKHERJEE Vs. INDIAN SCHOOL OF MINES DHANBAD
December 20, 2007
SAMAST NAND NAGRI WELFARE ASSOCIATION Vs. GOVT OF NCT OF DELHI
May 31, 2007
SAMBHAVANA Vs. DELHI UNIVERSITY
April 4, 2007
SAMIYA KHAN Vs. JAMIA MILLIA ISLAMIA
July 25, 2007
SAMSONELECTRICALS Vs. HANSRAJ MIGLANI
March 26, 2007
SAMSUNG INDIA ELECTRONICS PVT LTD Vs. SURENDER VERMA
February 28, 2007
SANDEEP Vs. STATE NCT OF DELHI
July 30, 2007
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September 7, 2007
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November 19, 2007
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February 20, 2007
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April 25, 2007
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September 17, 2007
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February 14, 2007
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October 8, 2007
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August 1, 2007
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June 4, 2007
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January 22, 2007
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November 12, 2007
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March 2, 2007
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September 26, 2007
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January 4, 2007
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February 19, 2007
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September 18, 2007
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March 19, 2007
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December 19, 2007
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September 28, 2007
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February 23, 2007
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February 9, 2007
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May 31, 2007
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January 11, 2007
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September 10, 2007
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May 2, 2007
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October 8, 2007
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April 4, 2007
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October 12, 2007
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February 25, 2007
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October 4, 2007
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May 29, 2007
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August 20, 2007
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August 7, 2007
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April 20, 2007
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September 26, 2007
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May 1, 2007
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September 28, 2007
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February 19, 2007
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April 27, 2007
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October 8, 2007
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April 16, 2007
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July 3, 2007
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January 29, 2007
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October 23, 2007
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November 20, 2007
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November 14, 2007
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May 30, 2007
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August 7, 2007
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May 8, 2007
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October 12, 2007
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August 22, 2007
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July 23, 2007
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May 3, 2007
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August 24, 2007
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January 16, 2007
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December 6, 2007
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August 30, 2007
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October 22, 2007
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November 13, 2007
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February 22, 2007
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April 17, 2007
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March 1, 2007
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July 20, 2007
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August 31, 2007
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October 9, 2007
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December 17, 2007
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May 23, 2007
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September 18, 2007
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March 7, 2007
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May 9, 2007
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July 9, 2007
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July 20, 2007
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January 24, 2007
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August 14, 2007
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February 8, 2007
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August 3, 2007
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September 13, 2007
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July 4, 2007
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April 30, 2007
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March 12, 2007
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November 22, 2007
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July 6, 2007
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May 15, 2007
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August 17, 2007
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May 23, 2007
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September 19, 2007
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March 1, 2007
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August 24, 2007
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January 10, 2007
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August 16, 2007
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September 26, 2007
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May 17, 2007
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November 12, 2007
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February 27, 2007
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February 2, 2007
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December 14, 2007
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January 29, 2007
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January 31, 2007
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November 7, 2007
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May 2, 2007
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October 12, 2007
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September 7, 2007
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May 8, 2007
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April 24, 2007
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February 15, 2007
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October 5, 2007
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July 27, 2007
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July 31, 2007
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March 12, 2007
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September 10, 2007
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August 27, 2007
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September 13, 2007
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October 12, 2007
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May 11, 2007
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October 23, 2007
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January 11, 2007
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September 11, 2007
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January 11, 2007
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April 20, 2007
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April 20, 2007
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May 25, 2007
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October 23, 2007
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March 7, 2007
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February 21, 2007
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October 4, 2007
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July 26, 2007
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March 9, 2007
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February 8, 2007
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August 9, 2007
SH G KAR Vs. FOOD CORPORATION OF INDIA
July 30, 2007
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February 15, 2007
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February 14, 2007
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November 15, 2007
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September 20, 2007
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January 10, 2007
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October 22, 2007
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August 7, 2007
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December 14, 2007
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January 18, 2007
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February 26, 2007
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September 14, 2007
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April 20, 2007
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July 9, 2007
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February 28, 2007
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May 28, 2007
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November 5, 2007
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May 17, 2007
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July 11, 2007
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October 30, 2007
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December 14, 2007
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July 12, 2007
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November 13, 2007
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August 1, 2007
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May 15, 2007
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May 25, 2007
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August 14, 2007
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August 6, 2007
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February 5, 2007
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July 25, 2007
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December 7, 2007
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May 2, 2007
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July 6, 2007
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March 26, 2007
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March 16, 2007
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August 24, 2007
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August 27, 2007
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October 31, 2007
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March 1, 2007
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May 23, 2007
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May 14, 2007
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May 29, 2007
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August 9, 2007
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September 20, 2007
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January 16, 2007
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May 31, 2007
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November 26, 2007
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May 11, 2007
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May 3, 2007
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February 20, 2007
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October 10, 2007
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October 9, 2007
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August 8, 2007
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July 6, 2007
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October 24, 2007
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January 17, 2007
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August 22, 2007
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March 14, 2007
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December 6, 2007
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August 10, 2007
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February 2, 2007
SHISHU PAL Vs. STATE OF NCT OF DELHI
October 8, 2007
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September 18, 2007
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February 28, 2007
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February 7, 2007
SHIVAAI INDUSTRIES (P) LTD. Vs. RITES LTD.
February 27, 2007
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July 26, 2007
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April 4, 2007
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July 9, 2007
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June 13, 2007
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September 21, 2007
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March 1, 2007
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May 21, 2007
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October 23, 2007
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July 25, 2007
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November 30, 2007
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May 28, 2007
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March 14, 2007
SHRI HARDAM SINGH S/O SHRI MUNSHI RAM Vs. SHRI RAKESH KUMAR S/O LATE SHRI TEJ PAL SHARMA AND
March 30, 2007
SHRI HIRALAL AND ORS Vs. SH BALBIR SINGH BHATIA
February 8, 2007
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March 1, 2007
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September 17, 2007
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November 5, 2007
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August 23, 2007
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September 3, 2007
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March 15, 2007
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August 22, 2007
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July 17, 2007
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November 19, 2007
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February 6, 2007
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January 10, 2007
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July 17, 2007
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September 7, 2007
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August 29, 2007
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July 2, 2007
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October 1, 2007
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October 22, 2007
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July 9, 2007
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November 5, 2007
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February 6, 2007
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May 1, 2007
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February 20, 2007
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January 12, 2007
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July 31, 2007
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March 13, 2007
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March 6, 2007
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April 21, 2007
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March 23, 2007
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September 19, 2007
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July 1, 2007
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January 22, 2007
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September 11, 2007
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March 6, 2007
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August 10, 2007
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April 26, 2007
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July 24, 2007
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February 13, 2007
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August 9, 2007
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July 27, 2007
SIMRAN MUSIC COMPANY Vs. PRIT BRAR
May 28, 2007
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January 12, 2007
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October 24, 2007
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October 24, 2007
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March 12, 2007
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September 12, 2007
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May 11, 2007
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November 23, 2007
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February 8, 2007
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January 11, 2007
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March 19, 2007
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March 9, 2007
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January 18, 2007
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January 22, 2007
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March 21, 2007
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November 20, 2007
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January 29, 2007
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August 14, 2007
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January 29, 2007
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February 26, 2007
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April 27, 2007
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March 7, 2007
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October 12, 2007
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November 14, 2007
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August 10, 2007
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March 22, 2007
SOFT-BOOT INDIA (P) LTD Vs. A K INFOTECH SERVIES PVT LTD
July 3, 2007
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April 17, 2007
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November 13, 2007
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September 18, 2007
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June 11, 2007
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May 8, 2007
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March 1, 2007
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July 6, 2007
SOM PAL Vs. STATE
July 3, 2007
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August 1, 2007
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October 10, 2007
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April 21, 2007
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September 13, 2007
SOUTH DELHI MEDICOS Vs. NEW DELHI MUNCIPAL COUNCIL
December 26, 2007
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July 6, 2007
SQN LDR I B SINGH Vs. UNION OF INDIA
January 11, 2007
SQUADRON LEADER S MUKHERJEE Vs. UNION OF INDIA
April 20, 2007
SSG PHARMA PVT LTD Vs. AMAR NATH
May 14, 2007
ST ANTHONY S BOYS SENIOR SECONDARY SCHOOL Vs. GOVERNMENT OF NCT OF DELHI
September 21, 2007
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August 2, 2007
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May 9, 2007
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May 21, 2007
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August 17, 2007
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July 9, 2007
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December 14, 2007
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March 20, 2007
STATE Vs. SH HUKAM CHAND
September 21, 2007
STATE Vs. PRITAM SINGH
January 24, 2007
STATE Vs. SHYAM SUNDER
November 12, 2007
STATE Vs. HARI DUTT SHARMA
November 5, 2007
STATE Vs. RAM KISHAN
November 1, 2007
STATE Vs. V K MUTTOO
November 13, 2007
STATE Vs. RUPINDER KUMAR
November 19, 2007
STATE Vs. JAMEEL AHMED
April 24, 2007
STATE BANK OF INDIA Vs. G D SHARMA
February 5, 2007
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February 6, 2007
STATE DELHI ADMINISTRATION Vs. DESH RAJ
August 10, 2007
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October 8, 2007
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February 7, 2007
STATE DELHI ADMN Vs. MADAN GUPTA
February 5, 2007
STATE DELHI ADMN Vs. NARESH CHAND
February 13, 2007
STATE OF DELHI Vs. SUSHIL SHARMA
February 19, 2007
STATE OF DELHI Vs. DWARKA DASS
April 2, 2007
STATE OF DELHI Vs. P K JAIN
May 28, 2007
STATE OF DELHI Vs. RAFIQ AHMED
October 9, 2007
STATE OF DELHI Vs. JEHMAT MAL
October 29, 2007
STATE OF DELHI Vs. JITENDER GARG
November 21, 2007
STATE OF DELHI Vs. KAPTAN SINGH
November 6, 2007
STATE OF DELHI Vs. RANDHIR SINGH
July 23, 2007
STATE OF DELHI Vs. MOHD ARIF ALIAS ASHFAQ ALIAS ABU HAMAD
September 13, 2007
STATE OF DELHI Vs. RAM PARKASH GUPTA
August 31, 2007
STATE OF DELHI ADMINISTRATION Vs. NARAIN SINGH
April 16, 2007
STATE OF DELHI ADMN Vs. FATEH CHAND
March 23, 2007
STATE OF HARYANA Vs. SURAJ PAL
April 4, 2007
STATE OF NCT OF DELHI Vs. BISHAN SINGH
July 3, 2007
STATE THROUGH CBI Vs. RAKESH BIST & ANR.
July 30, 2007
STATE TRADING CORPORATION OF INDIA LTD Vs. BURN STANDARD CO LTD
May 29, 2007
STATEDELHI ADMINISTRATION Vs. VIJAY KUMAR
October 10, 2007
STEEL AUTHORITY OF INDIA LTD Vs. ROHINI STRIPS LIMITED
August 17, 2007
STRENGTH AND SPORTS BUILDERS PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
September 18, 2007
STRESSCON INDUSTRIES LTD Vs. IRCON INTERNATIONAL LTD
December 5, 2007
SUB /LT HRISHIKISHAN NAIR Vs. UOI
April 30, 2007
SUB INSPECTOR KRISHAN CHANDER Vs. UOI
August 2, 2007
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April 3, 2007
SUBH RAM Vs. FINANCIAL COMMISSIONER DELHI
October 1, 2007
SUBH RAM Vs. FINANCIAL COMMISSIONER
June 11, 2007
SUBH RAM Vs. FINANCIAL COMMISSIONER, DELHI
October 1, 2007
SUBHASH BEHARI LAL Vs. UNION OF INDIA
February 23, 2007
SUBHASH CHAND Vs. RULDA SINGH
February 12, 2007
SUBHASH CHAND AGGARWAL Vs. DHARAM SINGH AND SHRI SANDEEP CHAUHAN
April 23, 2007
SUBHASH CHANDER Vs. T K BHATTACHARYA
December 10, 2007
SUBHASH CHANDER CHACHRA Vs. ASHWANI KUMAR CHACHRA
February 1, 2007
SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA
October 4, 2007
SUDARSHAN HOUSING AND FINANCE LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
July 6, 2007
SUDEEPTI CHANDRA Vs. DIRECTOR, SCHOOL OF PLANNING AND ARCHITECTURE
July 11, 2007
SUDERSHAN MALIK Vs. UOI
May 15, 2007
SUDESH Vs. STATE OF NCT OF DELHI
September 21, 2007
SUDHA BURMAN Vs. COMMISSIONER OF INCOME TAX
February 14, 2007
SUDHARSHAN MARWAH Vs. M C D
July 18, 2007
SUDHIR CHONA(SINCE DECEASED) THROUGH LRS Vs. CENTRAL BANK OF INDIA
November 5, 2007
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May 2, 2007
SUDHIR GADH Vs. BSES RAJDHANI POWER LTD
September 13, 2007
SUDHIR KUMAR Vs. STATE N C T OF DELHI
October 3, 2007
SUDHIR KUMAR Vs. M C D
August 6, 2007
SUDHIR KUMAR JAIN Vs. STATE OF DELHI
September 26, 2007
SUHAEL SAAD ALI KHAN Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE DELHI
April 19, 2007
SUJATA KOHLI Vs. HIGH COURT OF DELHI
December 20, 2007
SUKH RAM Vs. CBI
October 9, 2007
SUKHVINDER SINGH SHAGUFA Vs. U O I
March 20, 2007
SULOCHANA & ORS. Vs. THE STATE
July 23, 2007
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January 18, 2007
SULOCHNA DEVI Vs. UNION OF INDIA & ORS
April 23, 2007
SUMAC INTERNATIONAL (P) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER
October 22, 2007
SUMAN Vs. INDERJEET
April 20, 2007
SUMAN JAIN Vs. JAIMALA JAIN
May 7, 2007
SUMER SINGH Vs. STATE OF DELHI
September 3, 2007
SUMESH Vs. STATE OF DELHI
October 3, 2007
SUMIT S/O SH PREM KUMAR Vs. STATE
August 9, 2007
SUMIT BHATIA Vs. GOVT OF NCT OF DELHI
November 28, 2007
SUMITOM CORPORATION Vs. PUNJAB TRACTORS PVT. LTD. AND OTHERS
February 21, 2007
SUMITRA DEVI Vs. LT GOVERNER OF DELHI
October 29, 2007
SUMITRA DEVI Vs. STATE OF DELHI
May 15, 2007
SUMITRA DEVI Vs. STATE
August 7, 2007
SUNAINA ROHTAGI Vs. NARENDER KUMAR
July 27, 2007
SUNDER SINGH RANA Vs. PRESIDING OFFICER
December 11, 2007
SUNIL BANSAL Vs. BHARAT PETROLEUM CORPN LTD
October 29, 2007
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April 24, 2007
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October 12, 2007
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September 27, 2007
SUNIL KUMAR Vs. UNION OF INDIA
April 20, 2007
SUNIL KUMAR Vs. STATE NCT OF DELHI
March 26, 2007
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March 9, 2007
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February 23, 2007
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March 1, 2007
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September 10, 2007
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October 1, 2007
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March 30, 2007
SUNIL NARULA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 5, 2007
SUNIL OJHA Vs. STATE OF NCT OF DELHI
April 19, 2007
SUNIL PANDEY Vs. CUSTOMS
July 30, 2007
SUNIL TANWAR Vs. STATE OF DELHI
September 25, 2007
SUNILA WADHWAN Vs. PERFECT DRUGS LIMITED
August 17, 2007
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August 14, 2007
SUNITA BALIYAN Vs. DIRECTOR SOCIAL WALFARE DEPARTMENT
October 19, 2007
SUNITA BALIYAN Vs. DIRECTOR SOCIAL WELFARE DEPARTMENT GOVT OF NCT OF DELHI
November 19, 2007
SUNITA SHARMA Vs. SARIKA GULATI
March 5, 2007
SUNITA SHIVADASANI Vs. GEETA GIDWANI
February 8, 2007
SUNRIDER CORPORATION U S A Vs. HINDUSTAN LEVER LIMITED
July 27, 2007
SUPER SEALS INDIA LIMITED Vs. SOS AUTOMOTIVE COMPONENTS PRIVATE LIMITED
November 28, 2007
SUPER SEALS INDIA LTD Vs. SOS OIL SEALS PVT LTD
September 3, 2007
SUPERINTENDING ARCHAEOLOGIST Vs. UNION OF INDIA
August 10, 2007
SUPREME COURT BAR ASSON Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
December 20, 2007
SURAJ BHAN Vs. A I I M S
October 3, 2007
SURAJ PRAKASH Vs. KIRAN KUMAR
February 8, 2007
SURAJ PRAKASH KHANNA Vs. SHRI BALBIR SINGH AND ORS.
July 30, 2007
SURAJ PRAKASH KHANNA Vs. BALBIR SINGH
August 2, 2007
SURAJ WATI Vs. AJAY SAINI
May 1, 2007
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April 26, 2007
SURAM PAL SINGH Vs. SAVITA
March 30, 2007
SURENDER KUMAR Vs. STATE NCT OF DELHI
March 7, 2007
SURENDER NATH Vs. STATE OF DELHI
August 17, 2007
SURENDER SINGH Vs. STATE
August 8, 2007
SURENDER SINGH LAMBA Vs. STATE OF NCT OF DELHI
September 20, 2007
SURENDER TOKAS Vs. STATE NCT OF DELHI
March 13, 2007
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January 11, 2007
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September 17, 2007
SURESH Vs. STATE OF DELHI
July 18, 2007
SURESH Vs. RAMESH
February 13, 2007
SURESH Vs. UOI
November 12, 2007
SURESH CHANDER Vs. MAHESH CHAND
August 9, 2007
SURESH CHATURVEDI Vs. SYNDICATE BANK
July 24, 2007
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December 13, 2007
SURESH KHULLAR Vs. VIJAY KUMAR KHULLAR
August 27, 2007
SURESH KUMAR Vs. LT GOVERNOR
February 27, 2007
SURESH KUMAR Vs. MANAGEMENT OF MONSANTO
July 31, 2007
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July 31, 2007
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October 24, 2007
SURESH KUMAR GUPTA Vs. COMMISSIONER OF FOLLOWED & SETC
November 1, 2007
SURESH KUMAR RAGHAV Vs. STATE (NCT OF DELHI) & OTHERS
August 7, 2007
SURESH KUMAR RANA Vs. MANAGING DIRECTOR HOTEL CORPORATION OF INDIA LTD
December 3, 2007
SURESH PAL Vs. UOI
May 31, 2007
SURESH SHARMA ALIAS SURESH CHANDER SHARMA Vs. STATE OF DELHI
September 18, 2007
SURINDER KUMAR SHARMA Vs. M.C.D.
March 20, 2007
SURINDER PAL SINGH Vs. DALJIT SINGH
August 31, 2007
SURINDER SOOD Vs. STATE OF DELHI
April 16, 2007
SURJAN SINGH Vs. FINANCIAL COMMISSIONER
July 2, 2007
SURJEET KUMAR Vs. PRESIDING OFFICER
March 1, 2007
SURJEET SINGH Vs. GOVERNMENT OF NCT OF DELHI
March 30, 2007
SURJIT KAUR CHOPRA Vs. STATE OF DELHI
August 21, 2007
SUSANNE LENATZ Vs. C J INTERNATIONAL HOTELS LIMITED
July 9, 2007
SUSHANT RASTOGI Vs. RELIANT INFOSYS PVT LTD
March 1, 2007
SUSHIL ANSAL Vs. STATE OF DELHI
September 21, 2007
SUSHIL BHASIN Vs. SUNDEEP GUPTA
October 1, 2007
SUSHIL DIXIT Vs. STATE OF DELHI
January 10, 2007
SUSHIL KUMAR Vs. STATE OF DELHI
November 1, 2007
SUSHIL KUMAR GAHLOT Vs. STATE OF DELHI
January 11, 2007
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA
August 16, 2007
SUSHIL MODI Vs. MOHAN GURUSWAMY
September 7, 2007
SUSHILA Vs. UNION OF INDIA
February 20, 2007
SUSHILA AGARWAL Vs. INDIAN OVERSEAS CO. P. LTD.
April 20, 2007
SUSHILA DEVI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 13, 2007
SUSHILA GOEL Vs. MOOL RAJ AGGARWAL
May 7, 2007
SUSHILA KUMAR Vs. INDIAN OIL CORPORATION LTD
August 31, 2007
SUSHILA SHARMA Vs. PAWAN SHARMA
January 17, 2007
SUSHMA THADANI Vs. YATISH KUMAR SATIJA
April 24, 2007
SUTESH KUMAR Vs. UOI
November 29, 2007
SWAPAN KUMAR GUPTA Vs. STATE GOVT OF NCT DELHI
September 13, 2007
SWAPNA SOOD Vs. DIRECTORATE OF EDUCATION
September 1, 2007
SWARAN SINGH Vs. BHUPENDER KAUR
November 23, 2007
SWARAN SINGH AND ORS Vs. STATE
January 22, 2007
SWATCH LIMITED Vs. PRIYA EXHIBITORS PRIVATE LTD
December 20, 2007
SWATI ALUMINIUM LTD Vs. MULLINS STEERING GEARS
April 25, 2007
SYED MOHD ZAMIR Vs. SYED MOHD AQUIL
November 13, 2007
SYNDICATE BANK Vs. KISHAN LAL
February 8, 2007
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September 19, 2007
T AZZEZUR REHMAN AND CO Vs. SUPER SUPPLIES
August 10, 2007
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October 28, 2007
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September 28, 2007
T D DUJARI Vs. M R CHANDER ENFORCEMENT OFFICE
May 22, 2007
T R KURIAKOSE Vs. COMMISSIONER OF POLICE
April 4, 2007
T R V ELECTRONICS CO PVT LTD Vs. M G ELECTRONICS LTD
February 26, 2007
T.C.I. INFRASTRUCTURE Vs. HOUSING AND URBAN DEV. CORP.
March 22, 2007
T.M. SAMPATH Vs. NATIONAL WATER DEVELOPMENT AG
March 26, 2007
TAIPACK LIMITED Vs. RAM KISHORE NAGAR MAL
May 23, 2007
TAJINDER KAUR Vs. DELHI DEVELOPMENT AUTHORITY
July 19, 2007
TAJINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
September 7, 2007
TARA CHAND Vs. STATE GOVT OF NCT DELHI
September 10, 2007
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August 16, 2007
TARSEM KUMAR GARG Vs. DELHI DEVELOPMENT AUTHORITY
July 10, 2007
TARUN J. TEJPAL Vs. JAYALKSHMI JAITLY
May 31, 2007
TARVINDER KAUR Vs. STATE
February 26, 2007
TASNEMUL HAQ Vs. UNION OF INDIA
March 19, 2007
TATVADARSHI BANDHU PVT LTD Vs. FARHAT SHEIKH
January 25, 2007
TAYYABA SIDDIQUI Vs. REGISTRAR CO OP SOCIETIES
March 16, 2007
TEG SINGH Vs. UNION OF INIDIA
April 17, 2007
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. LANCO CONSTRUCTION LTD
July 13, 2007
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. LANCO CONSTRUCTION LTD
July 17, 2007
TEJ BHAN GUPTA Vs. STATE
August 22, 2007
TEJ PROPERTIES PVT LTD Vs. SUSHIL K CHAKRAVARTY
July 25, 2007
TEJ SHOE EXPORTERS P LTD Vs. AIR INDIA
October 19, 2007
TEJPAL SINGH BHATIA Vs. UNION OF INDIA
May 15, 2007
TERUMO PENPOL LTD Vs. NCT OF DELHI
October 4, 2007
TEXMACO LIMITED Vs. STATE
August 6, 2007
TEXMACO LTC Vs. STATE OF DELHI
July 27, 2007
TEXMACO LTD Vs. STATE DELHI ADMN
August 14, 2007
TEXMACO LTD. Vs. STATE
August 7, 2007
THE CHAIRMAN CANTEEN AND ORS Vs. LT COL RAJ SINGH (RETD ) AND ANR
January 25, 2007
THE COMMISSIONER OF SALES TAX Vs. SH CHAMAN LAL AND ANR
February 6, 2007
THE EXECUTIVE ENGINEER Vs. SHRI NARAYAN
February 2, 2007
THE SECRETARY M/O. PERSONAL, PUBLIC GRIEVANCES AND PENSIONS Vs. TANU KASHYAP
October 5, 2007
THIRU N. RAVI AND ORS. Vs. S.D. KATHURIA AND ORS.
August 10, 2007
THOUNAOJAM SHYAMKUMAR SINGH Vs. STATE OF NCT OF DELHI
February 5, 2007
TIDE WAQTER OIL CO INDIA LTD Vs. GREASEOIL INDIA
February 22, 2007
TIMBERLAND COMPANY Vs. A VIJAY
October 29, 2007
TIME WARNER ENTERTAINMENT COMPANY Vs. COLUMBIA PICTURES INDUSTRIES INC
May 15, 2007
TIME WARNER ENTERTAINMENT COMPANY L P Vs. RPG NETCOM
April 15, 2007
TIMES INTERNET LIMITED Vs. INDIATMES COM
July 31, 2007
TIMES INTERNET LTD Vs. JUST FLOWERS
October 24, 2007
TINNA OVERSEAS LIMITED Vs. EMIRATES AIRLINES LIMITED
October 23, 2007
TIRATH PAL SINGH Vs. UOI
October 25, 2007
TIRUMALA TIRUPATI DEVASTHANAMAAND Vs. TITECH ENGINEERS PVT. LTD.
November 13, 2007
TIRUMURTI MILLS Vs. REGISTRAR EMPLOYEES PROVIDENT FUND APPALLENT
November 5, 2007
TITU Vs. STATE OF DELHI
February 23, 2007
TOEPFER INTERNATIONAL ASIA PVT. LTD Vs. PRIYANKA OVERSEAS PVT LTD
November 15, 2007
TOTAL TELEFILM P. LTD Vs. GOVT OF NCT OF DELHI
October 10, 2007
TOYO ENGINEERING (INDIA) LTD Vs. UCO BANK
April 2, 2007
TRACO CABLE CO LTD Vs. ELKEY INTERNATIONAL LTD
December 20, 2007
TRADE AND INVESTMENT FACILITATION CORPORATION LTD Vs. UNION OF INDIA
November 22, 2007
TRANS YAMUNA PENSIONERS ASSOCIATION AND ORS Vs. UNION OF INDIA & ORS
March 2, 2007
TRAVEL AGENTS ASSOCIATION OF INDIA LTD Vs. V P L TRAVELS P LTD
February 18, 2007
TRAVEL CARES Vs. B K TIWARI AND ORS
February 13, 2007
TREND SETTERS Vs. NORTH DELHI POWER LTD
September 17, 2007
TRG INDUSTRIES PVT LTD Vs. CHZK DORMASH SERVICES
September 28, 2007
TRID INDIA Vs. TRIBLE COOPERATIVE MARKETING AND DEVLOPMENT FEDERATION OF INDIA LTD
February 15, 2007
TRIPTA RANI AND OTHERS Vs. SURINDER PAL
October 1, 2007
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March 5, 2007
TSI DISPLAYS P LTD Vs. MCD
October 11, 2007
TUKI RAM Vs. UNION OF INDIA & ORS
February 23, 2007
TULSI RAM Vs. RAM KISHAN DASS
August 21, 2007
TUNDE GBAJA Vs. CENTRAL BUREAU OF INVESTIGATION
March 19, 2007
TWENTY FIRST CENTURY SECURITIES LIMITED Vs. GROWTH TECHNO PROJECTS LTD
October 30, 2007
U CAN MIGRATE CONSULTANTS PVT LTD Vs. CANADIAN CONNECTIONS GROUPS LTD
October 9, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. SARITA TYAGI
January 18, 2007
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January 11, 2007
U P STATE ROAD TRANSPORT TRANSPORT CORPORATION Vs. SULTANA
March 20, 2007
U. LIKE PROMOTERS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 20, 2007
U.P. ROADWAYS Vs. VIJAY DEVI AND OTHERS
May 21, 2007
ULTIMATE FASHION PVT LTD Vs. SHARAFAT ALI
July 25, 2007
UMA KAPOOR W/O SH HARISH KAPOOR Vs. NCT OF DELHI
October 12, 2007
UMA KUMAR Vs. HEALTH AND FAMILY WELFARE
October 29, 2007
UMED SINGH BHIST Vs. UOI
May 31, 2007
UMESH CHANDRAD SOOD Vs. MUNICIPAL CORPORATION OF DELHI
November 30, 2007
UMESH KUMAR TIWARI Vs. M C D
March 22, 2007
UMESH TANDON Vs. INDIAN TECHNOLOGICAL PRODUCT
May 23, 2007
UNA CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. RAVINDRA BROTHER
August 16, 2007
UNICHEM LABORATORIES LTD Vs. MEDI TREAT DRUGS
February 27, 2007
UNION OF INDIA Vs. RAM PRAKASH JUNEJA
March 2, 2007
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March 7, 2007
UNION OF INDIA Vs. UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED
March 12, 2007
UNION OF INDIA Vs. MANINDER PAL SINGH KOHLI
March 21, 2007
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March 15, 2007
UNION OF INDIA Vs. RAJENDRA ROY
January 12, 2007
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January 12, 2007
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January 25, 2007
UNION OF INDIA Vs. J P SINGH
January 22, 2007
UNION OF INDIA Vs. KHAIRATI LAL
February 12, 2007
UNION OF INDIA Vs. DARSHAN KUMAR GUPTA
July 13, 2007
UNION OF INDIA Vs. STEPHEN ANDREAS HOFMAN
July 13, 2007
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July 10, 2007
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June 15, 2007
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April 30, 2007
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August 14, 2007
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August 24, 2007
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July 26, 2007
UNION OF INDIA Vs. CHAFFEURS CLASS III ASSOCIATION
August 31, 2007
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September 7, 2007
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November 14, 2007
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October 29, 2007
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October 29, 2007
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September 24, 2007
UNION OF INDIA Vs. D R CHUGH
October 9, 2007
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October 4, 2007
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October 10, 2007
UNION OF INDIA Vs. S P GUPTA
August 31, 2007
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August 27, 2007
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August 22, 2007
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November 6, 2007
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October 29, 2007
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October 30, 2007
UNION OF INDIA Vs. B P SHARMA
August 6, 2007
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August 14, 2007
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August 14, 2007
UNION OF INDIA Vs. SHANKER RAJU
December 13, 2007
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December 18, 2007
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December 7, 2007
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July 4, 2007
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November 6, 2007
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November 19, 2007
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April 26, 2007
UNION OF INDIA Vs. GOVIND RAM YADAV
November 30, 2007
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January 11, 2007
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January 17, 2007
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February 15, 2007
UNION OF INDIA Vs. WISHWA MITTAR BAJAJ & SONS
March 6, 2007
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September 6, 2007
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September 5, 2007
UNION OF INDIA (UOI) Vs. BALJIT SINGH RANA
February 5, 2007
UNION OF INDIA (UOI) Vs. RAM ASHRA SHARMA AND SMT SHEELA DEVI
February 12, 2007
UNION OF INDIA (UOI) Vs. PALEY RAM AND ORS
March 9, 2007
UNION OF INDIA (UOI) Vs. NEELU
March 20, 2007
UNION OF INDIA (UOI) AND ORS Vs. LALIT KUMAR
January 9, 2007
UNION OF INDIA (UOI) AND ORS. Vs. SHRI RAJENDER SINGH
November 5, 2007
UNION OF INDIA (UOI) THRU DRM KOTA RAJASTHAN Vs. HARI PRASAD
February 26, 2007
UNION PUBLIC SERVICE COMMISSION Vs. CENTRAN INFORMATION COMMISSION
April 17, 2007
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March 22, 2007
UNITED ENGINEERS MALAYSIA ESSAR PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY
September 28, 2007
UNITED INDIA INSURANCE Vs. MASTER IMRAN KHAN AND
September 26, 2007
UNITED INDIA INSURANCE CO LTD Vs. BIMLA PANT
October 30, 2007
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December 6, 2007
UNITED INDIA INSURANCE CO LTD Vs. PUSHPA
September 18, 2007
UNITED INDIA INSURANCE CO LTD Vs. SUNIL KUMAR SHARMA
July 25, 2007
UNITED INDIA INSURANCE CO LTD Vs. KAUSHALYA DEVI
March 14, 2007
UNITED INDIA INSURANCE CO LTD Vs. BUDHI RAM
December 20, 2007
UNITED INDIA INSURANCE CO LTD Vs. LEELA DEVI AND ORS
November 23, 2007
UNITED INDIA INSURANCE CO LTD Vs. SONA DEVI & ORS
December 4, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMLA BEHAN
February 24, 2007
UNIVERSAL GLASS Vs. BRILLIANT BOTTLERS INDIA PVT LTD
August 1, 2007
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October 24, 2007
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August 22, 2007
UOI Vs. CONNAUGHT CIRCUS MUNICIPAL MARKET ASSOCIATION
November 12, 2007
UOI Vs. DLF UNIVERSIAL LTD
September 17, 2007
UOI Vs. ALL INDIA STATION MASTERS ASSOC
February 28, 2007
UOI Vs. KARNAIL CHAND
April 20, 2007
URVASHI AGGARWAL Vs. SURAJ KUMARI
July 23, 2007
URVASHI JAISWAL Vs. USHA RAMSISARIA
September 18, 2007
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