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Case Index
Title
Date
AB AHAD BHAT Vs. STATE OF J&K
July 22, 1996
AB MAJID BHAT Vs. STATE
August 13, 1996
AB MAJID MANTOO Vs. GH MOHD TUWAN
July 26, 1996
AB RAHIM Vs. STATE
February 28, 1996
AB RAHIM RATHER Vs. STATE
April 8, 1996
AB RASHID BADOO Vs. STATE
March 26, 1996
AB RASHID SOFI Vs. GENERAL INSURANCE
July 31, 1996
ABDUL AHAD Vs. SHAH BEGUM
August 1, 1996
ABDUL HAFIZ Vs. GHULAM MOHI UD DIN
October 16, 1996
ABDUL RASHID Vs. J. & K. STATE ROAD TRANSPORT COPORATION, SRINAGAR AND OTHERS
October 7, 1996
AHMAD HUSSAIN Vs. STATE
August 23, 1996
ALI MOHD BHAT Vs. STATE
February 28, 1996
AMAR SINGH Vs. STATE OF JAMMU AND KASHMIR
August 9, 1996
AMARJIT SINGH Vs. STATE
May 4, 1996
ANIL KUMAR JALALI Vs. STATE
December 13, 1996
ANJU BAKHSHI Vs. STATE
October 31, 1996
ANMOLAK SINGH Vs. STATE OF J&K
February 29, 1996
ARJAN KHAJURIA Vs. PARKASH CHAND
February 22, 1996
ASHA Vs. RASALOO
August 22, 1996
ASHOK KUMAR Vs. STATE OF J&K
October 22, 1996
ASHWANI KUMAR Vs. UNION OF INDIA
September 5, 1996
ASHWANI KUMAR Vs. J AND K SPECIAL TRIBUNAL
May 30, 1996
B M CHOPRA Vs. STATE OF JAMMU AND KASHMIR
July 4, 1996
BACHHITER SINGH Vs. STATE OF J&K
February 28, 1996
BALWANT KUMAR Vs. RATTAN LAL
November 27, 1996
BARA SINGH Vs. VICE CHANCELLOR
December 12, 1996
BASHIR AHMAD LONE Vs. STATE
November 1, 1996
BEHARI LALA Vs. ALLAH RAKHI
May 23, 1996
BIAS DED Vs. COMPETENT AUTHORITY
May 4, 1996
BILAL HUSSAIN BHAT Vs. STATE
July 2, 1996
BILLA Vs. STATE
December 31, 1996
BRIJ AVTAR SINGH Vs. UNION OF INDIA
April 9, 1996
BRIJ NARINDER SINGH MEHTA Vs. UNION OF INDIA
April 24, 1996
CH NABI WANI Vs. STATE OF J & K
July 2, 1996
CHAIN SINGH Vs. ASSISTANT COMMISSIONER
November 5, 1996
CHAIRMAN, J&K BANK LTD Vs. TARIQ AHMAD WANI
March 18, 1996
CHANDER LEKHA Vs. STATE OF JAMMU AND KASHMIR
March 11, 1996
COLLECTOR Vs. TARA MANI
May 10, 1996
COLLECTOR LAND ACQUISITION Vs. AMAR NATH
February 15, 1996
COMPETENT AUTHORITY ENTRANCE EXAMINATION Vs. WASIM ASHRAF
February 29, 1996
DARSHAN KUMAR Vs. COLLECTOR ASSISTANT COMMISSIONER REVENUE JAMMU
July 5, 1996
DARSHAN KUMAR Vs. STATE
May 27, 1996
DAVINDER SINGH Vs. STATE OF J&K
December 16, 1996
DHANI RAM Vs. ANANTU
August 23, 1996
DIVISIONAL FOREST OFFICER Vs. MIR AND COMPANY URBAN FORESTRY
November 22, 1996
DUJODWALA RESINS Vs. RAVI KANT MAJAJAN
April 8, 1996
FAYAZ AHMAD Vs. M Y QADIRI
November 27, 1996
G H AHMAD MIR Vs. STATE
July 30, 1996
G H RASOOL MALIK Vs. AMINA
February 12, 1996
G N MULLICK Vs. STATE
December 11, 1996
GAMBHIR CHAND Vs. DEWAN RAJ
February 27, 1996
GH AHMAD BHAT Vs. STATE OF J&K
October 10, 1996
GH AHMAD BHAT Vs. STATE
July 30, 1996
GH HYDER Vs. STATE OF J&K
July 26, 1996
GH MOHD BHAT Vs. GH RASOOL
July 8, 1996
GH MOHD DAR Vs. STATE
August 6, 1996
GH MOHD SHAH Vs. STATE OF J&K
August 9, 1996
GH NABI WAGAY Vs. STATE
July 17, 1996
GH RASOOL WANI Vs. GH QADIR RATHER
February 28, 1996
GHAMBIR CHAND KOTWAL Vs. SANTOSH KUMARI
November 20, 1996
GHARI LAL Vs. SURJIT KOUR
August 22, 1996
GHULAM MOHAMMAD LONE Vs. UNDER SECRETARY TO GOVT HOME DEPARTMENT VIG J AND K GOVERNMENT JAMMU SRINAGAR
August 5, 1996
GHULAM MUHAMMED WANI Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
December 19, 1996
GHULAM NABI SOFI Vs. STATE OF JAMMU AND KASHMIR
September 10, 1996
GHULAM RASOOL WANI Vs. GH. QADIR RATHER
July 26, 1996
GIRDHARI LAL Vs. DY INSPECTOR GENERAL, C I S F
November 28, 1996
GOVERDHAN RAM VAISHNO BHAGAT Vs. L DEV RAJ BHASIN
March 1, 1996
GUJREE G A Vs. H M T LTD
September 9, 1996
H C L LTD Vs. C L VERMA
March 15, 1996
HAJI KALA KHAN Vs. STATE
December 10, 1996
HAJI MOHD ISHAQ Vs. HAJI ALAM DIN
May 10, 1996
HAMIDUL AHMAD PANDIT Vs. MUNSIFF PULWAMA
July 31, 1996
HARCHARAN SINGH Vs. STATE OF J&K
May 31, 1996
HIRALAL NIANI Vs. CHINAB TEXTILE KATHUA
October 8, 1996
HUSSAM UD DIN AHMAD Vs. STATE
May 14, 1996
IRSHAD HUSSAIN MALLA Vs. STATE
March 5, 1996
ISHTIAQ AHMAD Vs. UNION OF INDIA
July 31, 1996
JAMMU AND KASHMIR SHARNARTHI ACTION COMMITTEE Vs. STATE OF JAMMU AND KASHMIR
May 31, 1996
JAVID AHMAD ZARGAR Vs. ATTORNEY GENERAL OF INDIA
May 4, 1996
JOGINDER SINGH Vs. COMMISSIONER UNDER WORKMENS COMPENSATION ACT
October 16, 1996
JYOTI GUPTA Vs. STATE
May 4, 1996
KARAN SINGH Vs. SUSHILA RAJPUT
November 27, 1996
KASHMIR HANDLOOM INDUSTRIES Vs. STATE
December 2, 1996
KESAR SINGH Vs. STATE
December 18, 1996
KHALIDA HAKIM Vs. S K INSTITUTE OF MEDICAL SCIENCES SOURA
December 23, 1996
KHAN NAZIR AHMAD Vs. UNIVERSITY OF KASHMIR
October 1, 1996
KRIPAL SINGH Vs. STATE
March 19, 1996
KULDEEP BOOK CENTRE Vs. STATE OF JAMMU AND KASHMIR
September 13, 1996
KULDEEP SINGH CHOUDHRY Vs. STATE
March 29, 1996
KULDIP RAJ Vs. CITIZEN CO-OPERATIVE BANK LTD
February 29, 1996
KUNJLAL Vs. MADAN LAL
November 27, 1996
LAL CHAND ROSHAN LAL Vs. STATE
May 4, 1996
LASSA LONE Vs. MOHD SUBHAN MIR
February 29, 1996
LEELA KOUL Vs. STATE
July 12, 1996
M L ABROL Vs. STATE
December 20, 1996
M S TANDON Vs. STATE
December 20, 1996
MAJIDA RASHID Vs. STATE
February 28, 1996
MANAGING DIRECTOR SFC Vs. SAIF DIN
October 31, 1996
MANGA RAM Vs. STATE
December 27, 1996
MATA VAISHNO DEVI SHRINE BOARD Vs. VIMAL KUMAR
August 30, 1996
MEHRAJ-UD-DIN ALLAI Vs. CHIEF ENGINEER
August 20, 1996
MEHTA YOG RAJ Vs. ALL J&K LABANAN SIKH CENTRE GURDWARA
August 1, 1996
MISRI Vs. ZAMAN SHAH
March 1, 1996
MOHAMMAD IQBAL Vs. DISTT MAGISTRATE
October 30, 1996
MOHAMMAD RAMZAN DAR Vs. STATE OF JAMMU AND KASHMIR
October 4, 1996
MOHD AMIN PUKHTA Vs. STATE
December 6, 1996
MOHD AYUB Vs. STATE OF J&K
February 15, 1996
MOHD HUSSAIN WANI Vs. STATE
December 23, 1996
MOHD SHAFI Vs. MISRA BEGUM (MST )
March 29, 1996
MOHD SHAFI MIR Vs. STATE
December 4, 1996
MOLVI MASOOD AHMAD Vs. STATE OF JAMMU AND KASHMIR
October 24, 1996
MUKHTI Vs. GANI DOOM
April 8, 1996
MULKH RAJ MEHTA Vs. UNION OF INDIA
February 26, 1996
MUNSHI RAM Vs. STATE
December 20, 1996
NAZIR AHMAD NAIKOO Vs. STATE OF J&K
November 28, 1996
NEK ALAM Vs. STATE
November 19, 1996
NEW INDIA ASSURANCE COMPANY Vs. SANTOSH KUMARI
March 15, 1996
NEW INDIA ASSURANCE COMPANY Vs. SHAKUNTLA DEVI
July 10, 1996
NEW INDIA DISTILLERY Vs. STATE OF JAMMU AND KASHMIR
February 5, 1996
NIRANJAN Vs. UNION OF INDIA
September 12, 1996
NIRMAL SINGH Vs. MANAGER, CENTRAL COOPERATIVE BANK
December 26, 1996
OM PARKASH Vs. NATIONAL INSURANCE CO LTD
November 27, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM PARKASH
March 15, 1996
PARADEEP KUMAR KHAJURIA Vs. STATE
December 20, 1996
PARVEEN KUMAR KOHLI Vs. STATE FINANCIAL CORPORATION, J&K
November 27, 1996
PREM HOTEL Vs. INCOME TAX OFFICER
September 27, 1996
PREM LATA MALHOTRA Vs. SHIV NATH SHARMA
May 27, 1996
PRITAM DASS Vs. CHAIRMAN, MUSLIM AUQAF, JAMMU
August 12, 1996
PUNJAB & SIND BANK Vs. DES RAJ KASTURI LAL
May 22, 1996
R C PURI Vs. STATE OF J&K
December 26, 1996
R K KACHROO Vs. STATE
May 27, 1996
R R CHOPRA Vs. STATE
May 24, 1996
RABINDER PAUL Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
October 18, 1996
RADHA KRISHAN BHAT Vs. MOHD TAHIR
August 22, 1996
RAGHUNANDAN BAKSHI Vs. BIDI CHAND
December 4, 1996
RAJ KUMAR Vs. DEVI DASS ABROL
November 20, 1996
RAJESH GUPTA Vs. JAGDISH GUPTA
August 30, 1996
RAM LAL Vs. STATE OF JAMMU AND KASHMIR
May 2, 1996
RAM RATTAN Vs. STATE OF J&K
December 4, 1996
RAMESH KOUL Vs. STATE
October 18, 1996
RANDEEP SINGH Vs. STATE OF J&K
August 12, 1996
RANDEEP SINGH Vs. STATE
April 8, 1996
RANJAN KUMAR Vs. STATE OF JAMMU AND KASHMIR
May 2, 1996
ROBKAR Vs. P S GILL
December 27, 1996
ROMESH GIRI (MAHANT) Vs. BHARAT BHUSHAN VYAS
December 3, 1996
S TIRLOK SINGH Vs. STATE OF J&K
October 29, 1996
SAMAD RAINA Vs. ALI RAINA
October 29, 1996
SANDEEP SINGH Vs. STATE
August 12, 1996
SARA Vs. STATE
February 26, 1996
SHAH MOHD Vs. STATE OF J&K
May 27, 1996
SHANTI DEVI Vs. BANSI LAL
February 15, 1996
SHARDA PARIHAR Vs. STATE
November 20, 1996
SHEEL KUMAR Vs. PREM SINGH
May 27, 1996
SHIV PAUL SINGH SLATHIA Vs. DIRECTOR GENERAL
October 27, 1996
SNEH SHARMA Vs. SEWA RAM
May 3, 1996
SRINAGAR DEVELOPMENT AUTHORITY Vs. MOHD AMIN JOGOO
December 11, 1996
STATE Vs. AB AZIZ SHEIKH
March 19, 1996
STATE Vs. AB KHALIQ DAR
February 29, 1996
STATE Vs. CONSTABLE SUJAN SINGH
December 4, 1996
STATE Vs. SUBORDINATE JUDICIAL PROCESS SERVERS WELFARE ASSOCIATION, J&K
October 31, 1996
STATE Vs. GH NABI GOJRI
February 20, 1996
STATE Vs. ALLA SINGH
October 18, 1996
STATE BANK OF INDIA Vs. SURINDER SINGH
September 12, 1996
STATE OF J & K Vs. SHARDA DEVI
March 26, 1996
STATE OF J&K Vs. MANZOOR AHMAD
February 23, 1996
STATE OF J&K Vs. PARBHAT SINGH
December 4, 1996
STATE OF J&K Vs. SITA RAM
February 23, 1996
STATE OF JAMMU AND KASHMIR Vs. AMAR CHAND
November 7, 1996
STATE OF JAMMU AND KASHMIR Vs. GH NABI WAR
July 31, 1996
STATE OF JAMMU AND KASHMIR Vs. CHANDER CHINAR BADA AKHARA UDASIN SOCIETY SRINAGAR
March 22, 1996
STATE OF JAMMU AND KASHMIR Vs. ABDUL HAMID
August 6, 1996
SUKHDEV Vs. NATIONAL INSURANCE CO LTD
March 1, 1996
SUNIL DUTT BALOTRA Vs. PAWAN KUMAR
August 30, 1996
SURAJ PARKASH Vs. HONBLE MEMBER, J&K SPECIAL TRIBUNAL
September 10, 1996
SURYA SILK MILLS PRIVATE LIMITED Vs. CHENAB TEXTILE MILLS
December 3, 1996
SWARAN KANTA Vs. STATE OF JAMMU AND KASHMIR
November 26, 1996
TARIQ MEHMOOD Vs. STATE
December 10, 1996
THURU Vs. RASAL SINGH
October 17, 1996
UNEMPLOYED UNION OF KALAKOTE Vs. STATE
February 12, 1996
UNION OF INDIA Vs. HARBANS KOUR
July 10, 1996
UNION OF INDIA Vs. ASHOKKUMAR
December 31, 1996
UNION OF INDIA Vs. CHAIN SINGH
May 21, 1996
UNION OF INDIA Vs. NARINDER SINGH MEHTA BRIGADIER
June 25, 1996
UNION OF INDIA Vs. KULDEEP RAJ AND OTHERS
May 27, 1996
UTTAM CHAND Vs. STATE OF J&K
April 18, 1996
V K TENAJA EX OFFICE MANAGER JAMMU BRANCH Vs. B K BEHAL
October 8, 1996
VIJAY SHARMA Vs. STATE
August 22, 1996
VIRENDER SINGH GILL Vs. UNION OF INDIA
February 28, 1996
YOG RAJ Vs. ROMAL SINGH
November 15, 1996
ZULIKHA Vs. MIR WALI
July 5, 1996