Case Index

Title
Date
A BHASKARAN Vs. STATE OF WEST BENGAL
January 18, 1996
A M SOMERSETTS Vs. STATE
February 13, 1996
ABANTI KUMAR SHEET Vs. MR. SK. YEAR ALL AND OTHERS
December 6, 1996
ABDUL SAMAD SARDAR Vs. CENTRAL INLAND WATER TRANSPORT LTD.
October 8, 1996
ABDUR RAHIM MIR Vs. THE STATE OF WEST BENGAL AND OTHERS
May 6, 1996
AD-HOC COMMITTEE, UTTAR JHAPARDAH SARADAMONI BALIKA VIDYALAYA Vs. SANGHAMITRA GHOSH (DE) (SMT.)
June 17, 1996
AFZAUDDIN ANSARY Vs. STATE OF WEST BENGAL
August 10, 1996
AFZAUDDIN ANSARY AND 4 ORS Vs. STATE
October 8, 1996
AJANTA BASU Vs. STATE
March 11, 1996
AJIT SAHA RAY Vs. STATE OF WEST BENGAL
July 26, 1996
AJOY CHOPRA Vs. BURMAN CONS CO. PVT LTD
August 23, 1996
AKHILESH GUPTA Vs. JAMALPUR THANA CO
June 30, 1996
ALL BENGAL LEGAL HUSKING MILL Vs. THE STATE OF WEST BENGAL
August 23, 1996
ALLAHABAD BANK Vs. SOURENDRA NATH SHAW
August 13, 1996
ALOKA DEVI ALIAS ALOKA SHARMA SARKAR Vs. STATE
February 23, 1996
ALOKE PRAMANIK Vs. STATE OF WEST BENGAL & ORS.
February 19, 1996
AMAL KUMAR SAMANTA Vs. STATE OF WEST BENGAL
April 4, 1996
AMANULLA BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
October 15, 1996
AMAR PAL Vs. STATE AND ORS.
March 6, 1996
AMENA BIBI Vs. ABDUL HAQUE
February 20, 1996
AMRITLAL AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
December 31, 1996
ANANDA DAMANI Vs. UNION OF INDIA
December 9, 1996
ANANDA GOPAL CHAKRABORTY AND OTHERS Vs. DISTRICT SCHOOL BOARD (PRIMARY) BURDWAN AND OTHERS
August 30, 1996
ANANDA MANNA Vs. STATE OF WEST BENGAL
October 9, 1996
ANATH BANDHU KUNDU Vs. STATE OF WEST BENGAL
March 4, 1996
ANATH BANDHU KUNDU Vs. STATE OF WEST BENGAL
April 9, 1996
ANIL KUMAR BANERJEE Vs. SEFALI BANERJEE
July 3, 1996
ANIL KUMAR PANDA Vs. STATE
July 17, 1996
ANIL KUMAR PAROLIA Vs. MOHAMMAD SHAFIQUE KHAN
October 15, 1996
ANIL KUMAR TIWARI Vs. M/S. VEHICLE CREDIT CORPORATION & ORS.
September 11, 1996
ANIMA GHOSH Vs. SANNYASHI CHARAN BASAK
March 14, 1996
Anima Roy Vs. Fourth Industrial Tribunal
July 23, 1996
ANISHA DUTTA Vs. STATE OF WEST BENGAL
July 2, 1996
ANISHA DUTTA Vs. STATE OF WEST BENGAL
October 9, 1996
ANJANI ENTERPRISES AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
August 13, 1996
ANTONY OKOYE Vs. STATE
August 9, 1996
ANWAR HOSSAIN SHEIKH Vs. SANTI KUMAR MONDAL
July 31, 1996
ANWARUL ISLAM Vs. STATE OF WEST BENGAL
March 21, 1996
APARNA MUKHERJEE Vs. STATE OF WEST BENGAL
March 25, 1996
APE BELLISS INDIA LTD. AND ANOTHER Vs. E.S.I. CORPORATION AND OTHERS
February 29, 1996
APEEJAY PRIVATE LIMITED Vs. RAGHAVACHARI NARASINHAN
June 19, 1996
ARABINDA GHOSH Vs. TAPAS GHOSH
July 25, 1996
ARUN KUMAR BOSE Vs. STATE OF WEST BENGAL
March 21, 1996
ARUN KUMAR GUPTA Vs. JYOTI PRASANNA DAS THAKUR
February 23, 1996
ARUN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
August 19, 1996
ARUN SANKAR CHATTERJEE Vs. STATE OF WEST BENGAL
June 10, 1996
ARUN SEKHAT BANERJEE Vs. PRATIMA RAKSHIT
October 14, 1996
Arunangshu Chakraborty Vs. Aajkal Publishers Pvt Ltd
September 3, 1996
Arunava Dasgupta Vs. State of West Bengal
July 18, 1996
ASHIT GHOSH Vs. STATE OF WEST BENGAL
December 11, 1996
Ashok Kumar Kochar Vs. Commissioner of Customs
July 25, 1996
ASHOKA MACHINE TOOLS CORPORATION Vs. UNION OF INDIA
May 9, 1996
ASHOKE KUMAR RANA Vs. STATE OF WEST BENGAL
June 14, 1996
ASHUTOSH GHOSH Vs. UNIVERSITY OF CALCUTTA & ANR.
July 3, 1996
ASIM KUMAR ROY Vs. STATE OF WEST BENGAL
August 27, 1996
ASSAM PETRO CHEMICALS LTD. Vs. KUMKUM CHALIHA
December 10, 1996
ASWANI DATTA MEMORIAL GIRLS HIGH SCHOOL Vs. JOY BUILDERS PRIVATE LIMITED AND OTHERS
August 27, 1996
ATAL TEA COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 15, 1996
AZIMGANJ ESTATES PVT LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
August 28, 1996
B.C.L. FINANCIAL SERVICES LIMITED Vs. NIZAMUR RAHAMAN KHAN AND ORS.
January 12, 1996
BABHNAN SUGAR MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 11, 1996
BABLOO DAS ALIAS PRANAB KUMAR DAS Vs. STATE
June 21, 1996
BABLU BAURI Vs. THE STATE OF WEST BENGAL & ORS.
November 18, 1996
BABULAL SATANALIKA Vs. SATYA NARAIN AGARWALLA
March 7, 1996
BADAL CHANDRA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
September 9, 1996
BADAL GOMES Vs. MARTIN ARINDA
October 4, 1996
Baid Organisation P LTD Vs. Union of India UOI
July 2, 1996
BAIDYA NATH MUKHERJEE Vs. AMARENDRA NATH SINGH
September 26, 1996
BALESWAR SINGH Vs. COMMINISIONERS FOR THE PORT OF CALCUTTA AND ORS.
March 9, 1996
BAMUNGACHI RISING CLUB Vs. SHYAMAL KUMAR GHOSH AND OTHERS
February 29, 1996
Bangalaxmi Hosiery Mills P LTD Vs. Union of India UOI
August 29, 1996
BANK OF INDIA STAFF UNION WEST BENGAL Vs. BANK OF INDIA EASTERN ZONE
March 13, 1996
Banshi Dhar Rai Vs. Gadadhar Das
July 18, 1996
BARASAT BASIRHAT LIGHT RAILWAY AND CO. LTD. (IN LIQUIDATION) Vs. SOVA ROY AND OTHERS
December 9, 1996
BARINDRA NATH JHA Vs. COAL INDIA LTD
April 8, 1996
BARINI KUMAR DAS Vs. MANINDRA NATH DAS
July 24, 1996
BARUN KUMAR SAHA Vs. THE STATE
April 24, 1996
BASUDEV DAS Vs. NIHAR BALA BHAR
August 9, 1996
Bata India LTD Vs. Special Director Enforcement Directorate
March 12, 1996
Bata India LTD Vs. Suptd of Central Excise
December 24, 1996
BEJOY CHAND MOGHA Vs. CALCUTTA MUNICIPAL CORPORATION
February 20, 1996
BEJOY PAUL Vs. STATE
January 8, 1996
BENGAL CHEMICALS AND PHARMACEUTICALS LIMITED Vs. JAYANTA KAR
April 10, 1996
BENGAL IRON TRADING COMPANY Vs. APPELLATE AUTHORITY AND DY SECRETARY TO THE GOVERNMENT OF WEST BENGAL
March 6, 1996
BENOY KR GHOSH Vs. STATE OF WEST BENGAL
July 23, 1996
BHARAT BARREL AND DRUM MAFG. CO. PVT. LTD. Vs. AMINCHAND PAYARELAL
March 21, 1996
BHOIRAB CHANDRA SHAW Vs. THE STATE OF WEST BENGAL
December 18, 1996
BIJON BEHARI BOSE Vs. BRIJ MOHAN ARORA
June 13, 1996
BIMAL KUMAR GHOSH Vs. DISTRICT INSPECTOR OF SCHOOLS (P.E.) & ORS.
June 12, 1996
BIMALADAK Vs. STATE
October 8, 1996
BINA TEWARI Vs. CHANDRA PRAKASH MUNSHI
February 12, 1996
BINATA GHOSH Vs. AMIYA DASGUPTA
September 12, 1996
BINOD BEHARI DAS Vs. SOMA ROY
January 18, 1996
BINODE KUMAR LADDHA Vs. STATE OF WEST BENGAL
January 16, 1996
Birbhum Zilla Parishad Vs. Nitya Hari Chatterjee
June 12, 1996
BIRENDRA KUMAR JAISWAL Vs. GANGADHAR HAIDAR & ANR.
January 12, 1996
BISESWAR PATWARI Vs. LABU BALA PATWARI
November 14, 1996
Bishaka Sarkar Vs. Union of India UOI
March 12, 1996
BISNUPADA GHOSH Vs. SMT. TARA GHOSH & ANR.
March 1, 1996
BISWANATH KUMAR Vs. STATE OF WEST BENGAL
September 17, 1996
BITHIKA RAY Vs. INDUSTRIAL RECONSTRUCTION BANK OF INDIA
March 20, 1996
BOGUNKEDAR HIGH SCHOOL Vs. SAMARENDRA BANDOPADHYAY & ORS.
September 12, 1996
Bombay Art Jewellers Vs. Collector of Cus Preventive
July 2, 1996
BROOKE BOND LIPTON INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 17, 1996
Brooke Bond Lipton India LTD Vs. State
December 9, 1996
BURN STANDARD CO LTD Vs. MC DERMOTT INTERNATIONAL INC
September 10, 1996
BURN STANDARD COMPANY LIMITED Vs. DERMOTT INTERNATIONAL INC
March 20, 1996
BURWAN SAMABAYA HIMGHAR SAMITY LTD. AND OTHERS Vs. STATE OF WEST BENGAL
December 12, 1996
C.M.D.A. & ANR. Vs. SUDHIR BRAHMA & OTHERS
June 6, 1996
CENTRAL BANK OFFICERS ASSOCIATION, CALCUTTA ZONE AND OTHERS Vs. CENTRAL BANK OF INDIA AND OTHERS
July 23, 1996
CESC LIMITED Vs. STATE OF WEST BENGAL
April 4, 1996
CHAIRMAN KHARDAH MUNICIPALITY Vs. ANNAPURNA BAKERY
June 5, 1996
CHANDRA SEKHAR ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 27, 1996
CHITTARANJAN GHARAI AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
January 31, 1996
CHITTARANJAN MAITY Vs. UNION OF INDIA AND OTHERS
December 24, 1996
Chotanagpur Industrial Gases P LTD Vs. Commissioner of Income tax
October 11, 1996
COAL INDIA LTD. Vs. COAL LINKERS LTD.
April 25, 1996
COAL INDIA LTD. Vs. LAKSHMAN SINGH
June 17, 1996
Collector of Customs Vs. Mahindra Chandra Dey
February 28, 1996
Collector of Customs Vs. Pankaj V Sheth
December 20, 1996
COMMISSIONER OF GIFT TAX Vs. BIRESWAR SARKAR
September 17, 1996
Commissioner of Income tax Vs. Jiajee Rao Cotton Mills Ltd
September 3, 1996
Commissioner of Income tax Vs. Graphite India Ltd
June 20, 1996
Commissioner of Income tax Vs. Ballabh Prasad Agarwalla
February 1, 1996
COMMISSIONER OF INCOME TAX WEST BENGAL IV CALCUTTA Vs. D P S L PVT LTD
September 17, 1996
Commissioner of Wealth tax Vs. Karan Thapar
August 29, 1996
Continental Profiles Limited Vs. State of West Bengal
July 2, 1996
Cycle Corporation of India LTD Vs. Cycle Corporation of India Ltd
August 5, 1996
D K Corporation Vs. Union of India UOI
August 1, 1996
D WREN INTERNATIONAL LIMITED Vs. ENGINEERS INDIA LIMITED
March 28, 1996
DABLU SHEIKH Vs. STATE OF WEST BENGAL
July 26, 1996
DAYEM ALI S.K. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
March 27, 1996
Debirani Bhattacharjee Vs. District Inspector of Schools
April 4, 1996
DHANRAJ BAGARIA Vs. S C CHATTERJEE
October 18, 1996
DIAMOND HARBOUR MUNICIPALITY & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 5, 1996
DILIP BHATTACHARYA Vs. STATE OF WEST BENGAL
April 26, 1996
DILIP BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS.
March 26, 1996
DILIP KUMAR DEY Vs. VISHWAMITRA RAMKUMAR
June 28, 1996
DILIP KUMAR SETT Vs. RATNA SETT
May 2, 1996
DINESH KUMAR DANDPAT AND ORS. Vs. STATE OF BIHAR AND ORS.
September 11, 1996
DIPAK JAIN Vs. STATE
July 5, 1996
DIPAK SAHA Vs. JATINDRA MOHAN ROY
April 17, 1996
Director Indian Institute of Management Vs. Basudeb Patra
March 3, 1996
DIRECTOR OF SCHOOL EDUCATION Vs. AMARENDRA NATH MUKHERJEE
September 30, 1996
Doli Banerjee Vs. Prabir Banerjee
June 13, 1996
Donald and Macarthy P LTD Vs. Union of India
July 24, 1996
DR NIRANJAN SAHU Vs. STATE OF WEST BENGAL & ORS.
December 10, 1996
DULAL PAUL Vs. STATE OF WEST BENGAL
December 4, 1996
DWIJABAR ALIAS DWIJAPADA HALDER Vs. STATE
May 6, 1996
E.I.T.A. INDIA LIMITED Vs. NARAYAN PRASAD LOHIA
March 20, 1996
EITA INDIA LIMITED Vs. STATE
March 20, 1996
Ekam Chemical Vs. Collector of Customs
June 4, 1996
ELECTRIC LAMP MANUFACTURERS (INDIA) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 5, 1996
ESTATE MANAGER ESTATE DIRECTORATE EX OFFICIO DEPUTY SECRETARY HOUSING DEPARTMENT Vs. DILIP KUMAR DE
March 19, 1996
FEROZE AHMED Vs. STATE OF WEST BENGAL
July 10, 1996
FORUM OF SCIENTISTS, ENGINEERS & TECHNOLOGISTS & ORS. Vs. UNION OF INDIA
March 28, 1996
GAJENDRA KUMAR BANTHIA Vs. UNION OF INDIA
March 13, 1996
GANESH CHANDRA SAHA Vs. UNION OF INDIA
April 23, 1996
GANGA CHOWDHURY Vs. B.D.O. TAMLUK II AND ORS.
May 6, 1996
Garg Sales Co Pvt LTD Vs. Commissioner of Customs
June 25, 1996
GAUTAM MAJUMDAR Vs. MITHUA DEVELOPMENTS PRIVATE LIMITED
January 4, 1996
Gobinda Chandra Bhunia Vs. District Employment Exchange Officer
February 1, 1996
GOBINDA PRASAD AGARWALA Vs. S K BASU
April 16, 1996
GOKUL CHANDRA ADAK & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
April 24, 1996
GOPAL CHAKRABORTY Vs. STATE
April 26, 1996
GOPAL CHANDRA MAITY Vs. KANAILAL MAITY
October 4, 1996
GOPAL MAITY Vs. STATE
March 28, 1996
GOSTHA BEHARI HAZRA AND ORS. Vs. R.T.A. AND ORS.
March 6, 1996
GOURI MANNA Vs. SWAPAN MANNA
February 7, 1996
GOUTAM SHANTILAL SHAH Vs. STATE OF WEST BENGAL
May 9, 1996
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. SHANTI FILMS CORPORATION
May 2, 1996
Greaves LTD Vs. State of West Bengal
January 22, 1996
Grml Exports LTD Vs. Directorate of Revenue Intelligence
July 25, 1996
GUNENDRA CHANDRA DEY Vs. THE STATE OF WEST BENGAL & ORS.
March 22, 1996
GURDAS DAS GUPTA Vs. I.C.S.E. AND OTHERS
June 21, 1996
Guru Ispat LTD Vs. Joint Director General of Foreign Trade
September 3, 1996
GURUDAS COLLEGE & ANR Vs. RAM NANDAN PRASAD
May 30, 1996
GYAN BHARTI SCHOOL Vs. R P F COMMISSIONER ANDAMAN AND NICOBAR
February 28, 1996
HANUMAN STEEL ROLLING MILL Vs. C E S C LIMITED
April 12, 1996
HARAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
September 20, 1996
HARBHAJAN SINGH KAUR Vs. UNIMODE FINANCE P LTD
November 28, 1996
HARIDAS CHATTERJEE Vs. STATE OF WEST BENGAL
September 13, 1996
HARU PAL Vs. BISWANATH ROY
July 23, 1996
HINDUSTHAN FORGINGS Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
June 13, 1996
HINDUSTHAN LEVER LIMITED Vs. GODREJ SOAPS LIMITED
April 11, 1996
HOOGHLY DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. ANOJ KUMAR ROY
June 26, 1996
HOWRAH MUNICIPAL CORPORATION SHRAMIK UNION KARMACHARI Vs. HOWRAH MUNICIPAL CORPORATION
July 31, 1996
HRISHIKESH PANDA & ORS. Vs. RAM NARAYAN PANDA & ORS.
September 26, 1996
HUNGERFORD INVESTMENT TRUST LTD. Vs. TURNER MORRISON CO. LTD. & ORS.
October 8, 1996
I C P A HEALTH PRODUCT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
March 28, 1996
ILIAS SK., Vs. STATE OF W. B. AND OTHERS
September 27, 1996
ILLIES ALI Vs. STATE OF WEST BENGAL
October 15, 1996
IN RE : BURRABAZAR FIRE WORKS DEALERS ASSOCIATION & ORS. Vs. THE COMMISSIONER OF POLICE, CALCUTTA & ORS.
November 1, 1996
IN RE : M/S. HINDUSTAN CABLE LIMITED Vs. SMT. NIHARKANA SAHA AND ORS.
March 11, 1996
IN RE : MANICK SAHA Vs. STATE
April 10, 1996
IN RE : MUKTAR HOSSAINS Vs. STATE OF WEST BENGAL
December 19, 1996
IN RE : PROVAT KR. GHOSE Vs. CALCUTTA POLICE ASSOCIATION & ORS.
January 10, 1996
IN RE : SWAPAN UMAR JANA AND ORS. Vs. ASOK KUMAR MAITY
February 6, 1996
IN RE : VINOD JAISWAL Vs. STATE
July 3, 1996
IN RE: DIPAK JAIN Vs. STATE
July 25, 1996
IN RE: SMT. MANJU DEVI MAHENSARIA Vs. STATE
June 14, 1996
IN RE: SUNIL KUMAR BHATTACHARJEE Vs. STATE
September 10, 1996
IN RE: UMA BOSE WIDOW OF LATE DIPTI K. BOSE Vs. STATE
February 2, 1996
INDIA MACHINERY CO. LTD. Vs. UNION OF INDIA (UOI)
April 30, 1996
INDIAN AIRLINES LIMITED Vs. SANKER SENGUPTA
June 13, 1996
INDIAN AIRLINES LTD Vs. AMARNATH HALDER
March 26, 1996
INDIAN IRON AND STEEL CO LTD Vs. SAHADEV ROY
July 19, 1996
Indian Iron and Steel Co LTD Vs. 9th Industrial Tribunal
September 29, 1996
Indo Asahi Glass Company Vs. Income tax Officer
September 17, 1996
INDO SWISS TRADING COMPANY Vs. GHATAL STEAM NAVIGATION COMPANY LIMITED
March 11, 1996
INRE: ASSC. OF PEOPLE DEMOCRATIC RIGHTS Vs. STATE OF WEST BENGAL
February 23, 1996
INTERNATIONAL BLENDING AND WAREHOUSING CORPORATION Vs. PODDAR SERVICES LTD
April 2, 1996
ISRAFIL SEIKH Vs. STATE OF WEST BENGAL
October 11, 1996
JAGANATH KARMAKAR Vs. MATRIKA MOHAN SARKAR
June 4, 1996
JAGANNATH CHINAS Vs. HAWKINS COOKERS LTD
February 19, 1996
JATINDRA NARAYAN ROY CHOWDHURY Vs. THE THIKA CONTROLLER AND ANR
March 28, 1996
JAYANTI BANDOPADHYAY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
June 11, 1996
JHIKIRA HOWRAH BUS SYNDICATE & ORS. Vs. REGIONAL TRANSPORT AUTHORITY, HOWRAH & ORS.
February 16, 1996
JIBAN LAL BASU Vs. WEST BENGAL SURFACE TRANSPORT CORPORATION LTD.
September 5, 1996
JITENDRA KR KHAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL WEST BENGAL
January 12, 1996
JITENDRA NATH KUNDU Vs. STATE OF WEST BENGAL
July 31, 1996
JITENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
February 28, 1996
JOGOL KISHORE GHOSH Vs. SANKAR ROY
September 25, 1996
Joyanta Shit Vs. Lakshmi Shit
February 15, 1996
JOYDEB GORAI Vs. STATE OF WEST BENGAL
September 7, 1996
JUDHISTHIR DEY AND OTHERS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
January 17, 1996
JUGAL KISHORE GHOSH Vs. SANKAR ROY
October 15, 1996
JUGAL KISHORE SINGHEE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
November 26, 1996
JYOTSNA MAL Vs. STATE OF WEST BENGAL
January 1, 1996
JYOTSNA MAL Vs. STATE OF WEST BENGAL
December 16, 1996
KAILASH PATI OIL MILLS Vs. D L CHATTERJEE, FOOD INSPECTOR, CALCUTTA MUNICIPAL CORPORATION
August 13, 1996
KALIDAS GANGOPADHYAY Vs. STATE OF WEST BENGAL
May 10, 1996
KALIPADA BARIK Vs. DISTRICT MAGISTRATE, MIDNAPORE & ORS.
November 26, 1996
KALIPADA DAS Vs. STATE
April 1, 1996
KALPANA KHATWANI Vs. WEALTH TAX OFFICER
July 12, 1996
KALYAN KUMAR MALLICK Vs. STATE OF WEST BENGAL
October 15, 1996
KANAILAL MONDAL Vs. BISHU CHOWDHURY
June 12, 1996
KANAK KUMAR BAR Vs. STATE OF WEST BENGAL
June 5, 1996
KANKANA RANI DAS Vs. SAMIR KUMAR DAS
February 1, 1996
KANTHA DHARI MATH TRUST Vs. SONA BISWAS
April 22, 1996
KARTIC CH BAROYEE Vs. KASHI NATH MONDAL
December 4, 1996
KARUNA KRISHNA BISWAS Vs. STATE OF WEST BENGAL
March 21, 1996
KARUNA SARDAR Vs. GOPAL SARDAR
December 13, 1996
Karunaketan Ganguly Vs. Allahabad Bank
March 1, 1996
KERALA S. E. D. C. LTD. Vs. STATE OF BIHAR AND ANOTHER
October 8, 1996
KETABUDDIN Vs. STATE OF WEST BENGAL
August 9, 1996
KHALID RIAZ Vs. I G P PORT BLAIR
April 1, 1996
KHUSHAL SHAMRAOJI RANDIVE Vs. GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD
September 12, 1996
KISHAMAT ADABARI HIGH SCHOOL Vs. BIKASH CHANDRA ROY
March 22, 1996
KISHORE DAS Vs. STATE OF WEST BENGAL
October 9, 1996
KOLAY IRON AND STEEL COMPANY LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
July 3, 1996
KRISHNA CHOWDHURY Vs. STATE
July 10, 1996
KRISHNA PADA SAMANTA Vs. JUGAL KISHORE MONDAL
June 28, 1996
KUCHIL KUMAR NANDI Vs. MODI CEMENT LIMITED
November 21, 1996
KUMAR KRISHNA MONDAL Vs. ANJALI MONDAL
February 28, 1996
Kumar Sankar Chakraborty Vs. Juthika Chakraborty
February 6, 1996
KUSUM DAGA Vs. NIVA RANI BISWAS
June 14, 1996
Kusum Products Limited Vs. STATE OF BIHAR
October 11, 1996
LAKSHMI MUKHERJEE Vs. TAPAN KUMAR
July 22, 1996
LAWAB ALIAS LABAB ALI MOLLA Vs. STATE OF WEST BENGAL
July 19, 1996
LEE WAN SHANG Vs. LEE THOU SEN
August 5, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. HARMONY HOUSE
March 1, 1996
LILABATI DASHI Vs. SHYAMA PADA NATH
March 21, 1996
M. P. SINGH Vs. UNION OF INDIA & ORS.
May 6, 1996
M.R.F. LIMITED Vs. PUNJAB TYRES
July 11, 1996
M/S KANAK INVESTMENT LTD. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
June 27, 1996
M/S. SERAJUDDIN & COMPANY & OTHERS Vs. UNION OF INDIA & OTHERS
September 27, 1996
MADAN MOHAN KUNDU Vs. STATE
February 28, 1996
Madan Mohan Laik Vs. Coal India Ltd
September 10, 1996
MADHAB CHANDRA SAHA Vs. STATE
July 19, 1996
MADHABI DAY Vs. BASUDEB BAKULI
July 30, 1996
MADHUSUDAN GHOSH AND ANOTHER Vs. MRITUNJOY BISWAS AND OTHERS
March 28, 1996
MADHUSUDAN HAZRA Vs. AMAL HAZRA
March 12, 1996
Madhusudhan Das Vs. Appropriate Authority of Income tax
March 27, 1996
MAHADEV DHARA Vs. STATE OF WEST BENGAL & ORS.
December 13, 1996
MAHAMAYA DHAR (SMT.) Vs. STATE OF WEST BENGAL
August 26, 1996
MAHANANDA DAS KARMAKAR Vs. BISWANATH DEY
August 5, 1996
MALAYA DAS NEE GHOSH Vs. BASUDEB DAS
September 30, 1996
MALOY BISWAS Vs. SHEFALI BISWAS
April 12, 1996
MANAGING COMMITTEE OF LAKSHI AVINABA VIDYALAYA Vs. STATE OF WEST BENGAL
October 14, 1996
MANIK LAL MITRA Vs. STATE OF WEST BENGAL
July 25, 1996
MANIMALA GHOSH Vs. PRAFULLA KUMAR GHOSH
February 12, 1996
MANJU MOHANKA Vs. RENUKA BANERJEE
March 15, 1996
MANJU RANI GHOSH Vs. SANTI RANI HAZRA
February 5, 1996
MANJU ROY SARKAR Vs. NARENDRANATH ROY SARKAR
May 10, 1996
MANJU SINGHAL Vs. CESC LIMITED
December 18, 1996
MANJUR RAHMAN MONDAL Vs. SIBNATH GHOSH
January 4, 1996
MANMATHA NATH KAYAL Vs. DISTRICT MANAGER 24 PARGANAS FOOD CORPORATION OF INDIA
January 9, 1996
MANOJ DAS Vs. SNEHALATA MATHULI
January 18, 1996
MD. ABU SATTAR MOLLA Vs. STATE OF WEST BENGAL & ORS.
January 12, 1996
METROPOLITAN CO OPERATIVE HOUSING SOCIETY LTD Vs. SANTOSH KUMAR PODDAR
October 15, 1996
Milan Sen Vs. Guardian Plasticote Ltd
April 12, 1996
MINA DEVI KEDIA Vs. SITA DEVI KEDIA
January 18, 1996
MOHAMMAD ASGHAR HUSSAIN Vs. RESHMA NAZREEN AND STATE
March 29, 1996
MOHAMMAD KHALIL Vs. SK KALU MIA
September 10, 1996
MOHAMMAD MOKTAR ALI MOLLA Vs. STATE
January 15, 1996
MOHAMMAD NURAL ISLAM Vs. AD HOC COMMITTEE MURSHIDABAD DISTRICT PRIMARY SCHOOL COUNCIL
April 12, 1996
MOHIT KUMAR SAHA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 6, 1996
MOHONLAL KHEMCHAND Vs. PAWAN KUMAR MOHANKA
March 21, 1996
MOITRALI MUKHERJEE Vs. MANIK CHAND JOHURI
January 19, 1996
MONORAMA GHOSH /PETITIONER Vs. SRI SURJIT KUMAR GHOSH /OPPOSSITE PARTY
October 14, 1996
MOOTHEDATH G. JAIPALAN & ANR. Vs. SANJIT K. ROY & ORS.
December 6, 1996
MOYNUL HAQUE ALIAS MOYNUL HAQUE CHOWDHURY Vs. THE STATE OF WEST BENGAL
July 26, 1996
MRIDULA PURAKASTHA Vs. KALIKA SINGH
January 22, 1996
MRITYUNJOY SINGH Vs. STATE OF WEST BENGAL AND OTHERS
October 15, 1996
MUKUL BHATTACHARYYA Vs. SURAJ KUMAR GUHA
September 23, 1996
N. RAGHAVAN PILLAI Vs. UNION OF INDIA AND ORS.
February 20, 1996
NABADWIP CHANDRA DAS Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
July 31, 1996
NANDITA ROY NEE GHOSH Vs. ASISH KUMAR ROY
May 2, 1996
NANI GOPAL DUTTA & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 16, 1996
NARAD BHAGAWAN SUKHIA Vs. SHIV PUNJAN SHARMA AND OTHERS
December 13, 1996
NARENDRA PARID Vs. CHAMPADEN KHAROWAR
January 9, 1996
NASIRUDDIN MONDAL Vs. MARGRAM HIGH SCHOOL
December 6, 1996
Nathmal Girdharilall Steels LTD Vs. Commissioner of Customs
August 29, 1996
NATIONAL JUTE MANUFACTURERS CORPORATION Vs. STATE OF WEST BENGAL
March 20, 1996
NATIONAL RAZORS AND BLADES PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
January 11, 1996
NATIONAL THERMAL POWER CORPN. EXECUTIVE ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL
April 4, 1996
Nav Bharat Vanijya LTD Vs. Commissioner of Income tax
August 27, 1996
Navneet Spinning Mills Vs. Union of India UOI
July 26, 1996
NAZIRUL HAQUE Vs. GENERAL MANAGER HINDUSTHAN PETROLEUM CORPN LTD
March 7, 1996
NEMAI SAMANTA Vs. MAHADEV DAS
June 27, 1996
NETAI MUKHERJEE & ANR. Vs. CALCUTTA DISTRICT FORUM & ORS.
August 12, 1996
NILIMA BOSE Vs. SANTOSH KUMAR GOSH
March 25, 1996
NILOPAM DAS Vs. CENTRAL BUREAU OF INVESTIGATION
June 28, 1996
NIRENDRA NATH DEY Vs. STATE OF WEST BENGAL
September 24, 1996
NIRMAL DAS Vs. STATE OF WEST BENGAL
July 24, 1996
NIRMAL DAS Vs. STATE OF WEST BENGAL
August 24, 1996
NIRMAL KUMAR CHAKRABORTY Vs. DULAL CHANDRA BHATTACHARJEE
July 12, 1996
NIRMAL KUMAR LAHIRI Vs. THE STATE OF WEST BENGAL
July 23, 1996
NISHIKANTA BANIK Vs. CESC LIMITED AND OTHERS
October 14, 1996
NOOR BANU Vs. STATE OF WEST BENGAL AND OTHERS
June 27, 1996
OM BIRANGANA RELIGIOUS SOCIETY THROUGH KALIPADA DAS Vs. THE STATE AND ORS
April 1, 1996
OMPRAKASH Vs. UNION OF INDIA AND OTHERS
September 10, 1996
Orient Beverages LTD Vs. Appropriate Authority
November 22, 1996
ORIENTAL INSURANCE CO LTD Vs. SABITA ROY
June 19, 1996
OVERLAND INVESTMENT LIMITED Vs. STATE
September 12, 1996
P P RAJA REDDY Vs. STATE
November 27, 1996
PANCHANAN MONDAL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
February 1, 1996
PARAMESWAR BERA Vs. BHAGABAT CHANDRA MAITY
July 25, 1996
PARAMJIT SINGH KOHLI Vs. UNION OF INDIA
January 1, 1996
PARITOSH DAS Vs. SMT. KALYANI DAS
April 26, 1996
PARTHA BOSE ROY Vs. CALCUTTA TRAMWAYS COMPANY (1978) LIMITED
May 2, 1996
PARTHA SARATHI REJ Vs. STATE OF WEST BENGAL
October 1, 1996
PASCHIMBANGA BHUMIJIBI KRISHAK SAMITI Vs. STATE OF WEST BENGAL
July 26, 1996
PASHUPATI HALDER Vs. STATE OF WEST BENGAL
March 21, 1996
Peerless General Finance and Investment Co LTD Vs. District Consumer Redressal Forum
February 29, 1996
PHIBRO GMBH Vs. CONSOLIDATED FIBERS AND CHEMICALS LTD
July 24, 1996
PHOENIX NEURO RELAXATION SERVICE LTD. AND ANOTHER Vs. ESTATE OFFICER AND ANOTHER
October 9, 1996
PHULCHAND VISWAKARMA Vs. UNION OF INDIA
April 12, 1996
PINAKI RANJAN BHARATI Vs. STATE OF WEST BENGAL & ORS.
December 18, 1996
PRADEEP KUMAR LODHA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
August 29, 1996
PRADIP KR. LODHA Vs. ELAN ALI KHAN AND OTHERS
December 6, 1996
PRADIP KR. SENGUPTA Vs. CALCUTTA IMPROVEMENT TRUST
December 5, 1996
PRADIP KUMAR DEY Vs. NIRMAL KUMAR SANTRA
July 2, 1996
PRADIP KUMAR PATRA Vs. STATE OF WEST BENGAL
June 14, 1996
PRADIPTA BASU ROY CHOWDHURY Vs. BABITA BASU ROY CHOWDHURY
September 19, 1996
PRAFULLA BALA BISWAS Vs. ILA DAS
July 9, 1996
PRANBANDHU NAG Vs. P.K. PRODHAN
July 1, 1996
PRASANNA KUMAR ROY KARMAKAR Vs. STATE OF WEST BENGAL
October 4, 1996
PRASANTA AGARWAL Vs. S K ROY
August 26, 1996
PRATAP CH DEY Vs. ALLAHABAD BANK
September 30, 1996
PRATIKSHA BHATIA Vs. UNIVERSITY OF CALCUTTA
January 31, 1996
PROMODE KR BANERJEE Vs. ANUSUYA DHIRAJ LAL KAMAKIA
December 20, 1996
PULIN BEHARI MAITY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
January 22, 1996
PUNAM CHAND RANGA & ORS. Vs. THE C.E.S.C. LIMITED
June 26, 1996
PURNA THEATRE Vs. STATE OF WEST BENGAL
September 25, 1996
PURNENDU SEKHAR BIRING Vs. GOVT. OF WEST BENGAL & ORS.
October 11, 1996
Puspa Mondal Vs. Nirmala Mondal
December 20, 1996
R.K. MARJIT Vs. ANIL KR. GHOSH
September 26, 1996
R.S. CONSTRUCTION COMPANY Vs. CALCUTTA MUNICIPAL CORPORATION
March 15, 1996
RABINDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL & ORS
November 28, 1996
RABINDRA NATH MUKHARJEE Vs. UNION OF INDIA AND OTHERS
October 4, 1996
RADCLIFF AND ASPLAY PRIVATE LIMITED Vs. UNION OF INDIA
May 3, 1996
RADHA KISHAN JHUNJHUNWALA Vs. SHIB SHANKAR LODHA
December 15, 1996
RADHA PROSAD SHARMA Vs. BEJOY SETT
February 16, 1996
RAJ KUMARI GHOSH & ORS. Vs. PRADIP ROY & ORS.
April 3, 1996
RAJ NARAIN SINGH Vs. UNION OF INDIA (UOI)
August 7, 1996
RAJAT HOMFIN PVT. LTD. AND ANOTHER Vs. AUTHORISED OFFICER AND OTHERS
November 26, 1996
RAM KR TEWARI Vs. ASSTT GENERAL MANAGER CCR BANK OF BARODA
August 27, 1996
RAMA DE Vs. TAPAN KUMAR DE
March 21, 1996
RAMCHANDRA BASAK Vs. SEEMA BASAK
April 23, 1996
RAMESH KUMAR GUPTA Vs. SANDHYA CHAKRABORTY
February 7, 1996
RANJAN SAHA Vs. STATE OF WEST BENGAL
May 6, 1996
RANJIT KUMAR BANERJEE Vs. APPROPRIATE AUTHORITY OF INCOME TAX DEPARTMENT
June 20, 1996
Ranjit Kumar De Chowdhury Vs. State of West Bengal
July 4, 1996
RANSAGAR S K U S LTD Vs. STATE OF W B
February 29, 1996
RAUSHAN ARA ALIAS SURAIYA Vs. STATE OF WEST BENGAL
April 22, 1996
Regional Director Employees State Insurance Corporation Vs. Peerless General Finance and Investment Company Ltd
June 13, 1996
REJESHWAR MAHATO Vs. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL
March 22, 1996
RENUKANA SENGUPTA Vs. DEBJANI SENGUPTA
March 29, 1996
Rishi Gases Pvt LTD Vs. Collector of Customs
August 6, 1996
Ritu Mineral Industries P LTD Vs. Commissioner of Customs
November 14, 1996
S K SAMSUDIN Vs. RAVIKANT
December 10, 1996
S K Spinning Mills Vs. Assistant Commissioner of Customs
September 12, 1996
S N ENTERPRISES PVT LTD Vs. SANPAOLO HAMBRO NICCO FINANCE LTD
June 6, 1996
S.K. SINHA Vs. COAL INDIA LIMITED AND OTHERS
June 27, 1996
S.N. CHOUDHURY Vs. STATE OF WEST BENGAL
December 12, 1996
SABER ALI Vs. SAHMIM BANU
March 4, 1996
SADAY CHAND MAHTAB AND OTHERS Vs. ALLAHABAD BANK
February 23, 1996
SAIFUL ISLAM SHA Vs. THE COMMISSIONER OF CUSTOMS & ORS.
July 31, 1996
SAJAHAN MOLLA Vs. AJMIRA BEGAM
January 30, 1996
SAMARENDRA NATH PAUL AND OTHERS Vs. COLLECTOR, HOONGLY AND ADDL. DISTRICT MAGISTRATE AND OTHERS
July 3, 1996
SAMBHU NATH SRIMANI Vs. BULBUL SRIMANI
July 18, 1996
Samsuddin Mohalat Vs. A
October 1, 1996
SANATAN BISWAS Vs. STATE OF WEST BENGAL
August 28, 1996
SANCHETI FOOD PRODUCTS LTD. Vs. REGISTRAR OF SHIPS & ORS.
June 7, 1996
SANJAY VASUDEORAO ETANKAR Vs. UNION OF INDIA
February 28, 1996
SANKAR PROSAD GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
September 25, 1996
SANKARI MAITY Vs. BIRENDRA NATH MAITY
April 2, 1996
SANTI RANI DALAL Vs. THIKA TENANCY CONTROLLER CALCUTTA
April 24, 1996
SANTI SWARUP SARKAR Vs. PRADIP KUMAR SARKAR
September 13, 1996
SANTIMOY GHOSH HAZRA Vs. THE DEPUTY SECRETARY, GOVT. OF WEST BENGAL METROPOLITAN DEVELOPMENT AND OTHERS
July 1, 1996
SANTOSH KUMAR BANERJEE Vs. TANUSHREE MUKHERJEE BANERJEE
June 12, 1996
SARAMA DAS & ORS. Vs. THE SUPERINTENDENT SUB-DIVISIONAL HOSPITAL & ORS.
May 24, 1996
SARAOGI INDUSTRIAL CORPORATION Vs. STEEL AUTHORITY OF INDIA LIMITED
January 22, 1996
SARI MAHANTI Vs. GHAUIRAM MAHATA
June 20, 1996
SAROJ KUMAR GUPTA Vs. KHAITAN CONSULTANTS LTD. & ANR.
May 2, 1996
SATYA BRATA SHOME Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD
January 17, 1996
SATYAPADA HALDER Vs. STATE OF WEST BENGAL
May 6, 1996
SATYENDRA NATH ROY DECEASED SUBSTITUTED Vs. CHHABI RANI MUNDRA
July 17, 1996
SEEMA CHATTERJEE Vs. STATE OF WEST BENGAL
August 5, 1996
SELTRON(P) LLD. Vs. HOOGHLY MILLS COMPANY LTD.
October 15, 1996
SETH ENTERPRISE PVT LTD Vs. COMMISSIONER OF CUSTOMS
June 6, 1996
SHALIMAR PAINTS LIMITED Vs. METAL BOX INDIA LIMITED
April 4, 1996
SHANTI DEBI NAI Vs. HARIKRISHNA NATHANI
June 4, 1996
SHARMISTHA GANGOPADHYAY Vs. STATE OF WEST BENGAL
January 31, 1996
SHEIKH RAJU Vs. STATE OF WEST BENGAL
July 18, 1996
SHRI G MOHANDAS Vs. UNION OF INDIA
June 24, 1996
SHRI GURU PROSAD LAL Vs. COAL INDIA LIMITED
April 19, 1996
SHYAM SUNDAR MAL Vs. THE STATE OF WEST BENGAL
April 22, 1996
SHYAMAL KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
November 15, 1996
SHYAMAPRASAD MUKHERJEE, I. P. S. (RETD.) Vs. STATE OF WEST BENGAL AND OTHERS
May 31, 1996
SIRAJUDDIN Vs. UNION OF INDIA
March 1, 1996
SITA DEVI Vs. CHANDRA SINGH
August 23, 1996
SK DAIYAN ALI Vs. SK SEKABAT ALI
February 20, 1996
SK. ABDUL RAHIM Vs. JUDHISTHIR ROUT
October 7, 1996
SK. BARJAHAN Vs. KHALILUR RAHAMAN MIDDAYA AND ORS.
January 30, 1996
SM PUSPA SONI Vs. STATE
March 22, 1996
SM. MEENA SHARMA Vs. SM. SNIGDHA MITRA
March 28, 1996
SMT. MAMTA GHOSH Vs. DIRECTOR OF SCHOOL EDUCATION
November 29, 1996
SMT. SATI RANI SEN Vs. INDIAN STANDARD CASTING COMPANY
October 14, 1996
SNEHANGSHU MAJUMDAR Vs. STATE OF WEST BENGAL
August 7, 1996
SOORAJMULL NAGARMULL Vs. DILIP KUMAR DAS
August 12, 1996
SOUMEN KUMAR GHOSH Vs. RAJENDRA KR BAGARIA
December 24, 1996
SOUTH CALCUTTA HAWKERS ASSOC Vs. C M C
December 20, 1996
SOUTH CALCUTTA HAWKERS ASSOCIATION Vs. GOVERNMENT OF WEST BENGAL
December 20, 1996
SOUTH CALCUTTA HAWKERS UNION Vs. STATE OF WEST BENGAL
December 3, 1996
SOVA MUKHERJEE Vs. RAJIV MEHRA
June 21, 1996
SRI K.C. ROY Vs. BANK OF BARODA
July 8, 1996
SRI MANIKESWAR ROY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
October 4, 1996
SRI PARTHA SARATHI MITRA Vs. UNION OF INDIA AND OTHERS
March 28, 1996
SRI SRI RAGHUNATH JEW THAKUR AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
December 5, 1996
SRI SURENDRA NATH ROY Vs. SRI GOBINDA CHANDRA DUTTA & ORS.
July 10, 1996
SRI. UTPAL BHATTACHARJEE & ANR. Vs. SHRIMATI KALPANA ROY CHOWDHURY
April 25, 1996
STATE C B I Vs. KLICHINE ALEKSANDRE AND SEVEN ORS
March 15, 1996
STATE OF WEST BENGA Vs. KALIPADA PAUL
July 10, 1996
STATE OF WEST BENGAL Vs. HINDUSTHAN MOTORS LIMITED
October 15, 1996
STATE OF WEST BENGAL Vs. WALI AHMED
March 20, 1996
STATE OF WEST BENGAL Vs. BIBHUTI BHUSAN DE
May 28, 1996
STATE OF WEST BENGAL Vs. B K GOSWAMI
May 10, 1996
STATE OF WEST BENGAL Vs. DEEKAY COCOANUT OIL INDUSTRIES
June 5, 1996
STATE OF WEST BENGAL Vs. SHYAMAL CHATTERJEE
September 19, 1996
State of West Bengal Vs. Sisir Kumar Paria
September 24, 1996
STATE OF WEST BENGAL Vs. NEBULAL SHAW
December 20, 1996
STATE OF WEST BENGAL Vs. SWAPNA SENGUPTA
January 10, 1996
STATE OF WEST BENGAL Vs. BIJON KUMAR KAR
February 8, 1996
STATE OF WEST BENGAL Vs. PRANAB RANJAN ROY
December 19, 1996
STATE OF WEST BENGAL AND ANOTHER Vs. JHARNA BURMAN AND OTHERS
July 26, 1996
STATE OF WEST BENGAL AND ORS. Vs. NIMAI BISWAS AND ORS.
March 14, 1996
STATE OF WEST BENGAL AND ORS. Vs. BIBHUTI BHUSAN DE AND ORS.
May 27, 1996
STEEL AUTHORITY OF INDIA LIMITED Vs. SANTOSH KUMAR JOARDAR
March 29, 1996
Steel Authority of India LTD Vs. Ninth Industrial Tribunal
July 31, 1996
SUBAL SWARNAKAR Vs. MALATI SWARNAKAR
February 23, 1996
SUBHAS CHANDRA BOSE Vs. STATE OF WEST BENGAL
March 14, 1996
SUBHAS CHANDRA SARKAR Vs. NIRMAL KUMAR JANA
December 12, 1996
SUBHASH CHANDER GUPTA Vs. UNION OF INDIA
November 26, 1996
SUBHASIS RANA Vs. THE CHAIRMAN, BAIDYABATI MUNICIPALITY & ORS.
June 4, 1996
SUBHENDU MISHRA Vs. RUNU MISHRA
December 23, 1996
SUBRATA CHAKRABORTY Vs. STATE OF WEST BENGAL
October 15, 1996
SUBROTO GHOSE SATYABROTO GHOSE (TRUST) Vs. ASSISTANT COMMISSIONER OF WEALTH TAX (ALSO ASST CW
April 12, 1996
SUDARSAN SANKI Vs. STATE OF WEST BENGAL
April 16, 1996
SUDHANGSHU SEKHAR PATRA AND OTHERS Vs. SANJOY KUMAR PATRA AND OTHERS
March 20, 1996
SUDHIR CHAKRABORTY Vs. STATE
September 27, 1996
SUDHIR JALAN Vs. STATE
February 7, 1996
SUDHIR JALAN & ANOTHER Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL & OTHERS
February 7, 1996
SUJIT BANERJEE Vs. ANITA BANERJEE
March 13, 1996
SUJIT DAS Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
April 26, 1996
SUKHDEV KAUR Vs. RAVINDER SINGH GREWAL
July 18, 1996
SUKUMAR MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
July 24, 1996
SUNIL KUMAR BHATTACHARJEE Vs. STATE
January 1, 1996
SUNIL KUMAR MONDAL Vs. ABDUL WADOOD
August 28, 1996
SUNIRMAL DAS Vs. KAMALA KANTA ROY
September 10, 1996
Sur D K Vs. Tata Iron and Steel Co Ltd
June 11, 1996
SURESH KUMAR BALANI Vs. ASSISTANT COMMISSIONER OF CUSTOMS
August 8, 1996
SUSHIL KUMAR JAISWAL Vs. BANK OF INDIA
February 8, 1996
SUSHIL KUMAR KAJARIA Vs. GUL TARA CHAND KRIPALANI
February 22, 1996
SUSHILA SINGH ALIAS SUMILA SINGHA Vs. ASIMA BOSE
December 13, 1996
SWAPAN KUMAR JANA & ORS. Vs. ASOKKUMAR MALTY
February 2, 1996
SWAPAN KUMAR NANDA Vs. DILIP KUMAR SIKDAR
January 16, 1996
SWAPAN KUMAR SHAW Vs. STATE OF WEST BENGAL
March 21, 1996
SWAPRATIK MUKHERJEE Vs. THIRD INDUSTRIAL TRIBUNAL
March 22, 1996
SYEDA NAZIRA KHATOON AND OTHERS Vs. SYED ZAHIRUDDIN AHMED
July 4, 1996
T P S BUILDERS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 1996
T.A. THOMAS Vs. THE CHAIRMAN, ANDAMAN ADIM JANAJATI VIKAS SAMITI
August 1, 1996
Taiping International Vs. Collector of Customs
April 23, 1996
TAPAN KUMAR Vs. JYOTSNA
July 9, 1996
TAPAN KUMAR BANERJEE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
March 29, 1996
TAPAN KUMAR CHAKRABORTY Vs. JYOTSNA CHAKRABORTY
July 7, 1996
TAPAN KUMAR PAL Vs. S MAZUMDAR
January 1, 1996
TAPAS KUMAR DAS Vs. STATE OF WEST BENGAL
September 3, 1996
TARAK NATH SAHA AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
November 15, 1996
TARULATA KALA Vs. STATE
October 7, 1996
TARUN KANTI CHINA Vs. THE STATE
May 6, 1996
Terai Overseas Limited Vs. Assistant Collector of Customs
April 19, 1996
THE NATIONAL INSURANCE COMPANY LTD. Vs. SMT. HAZRA KHATOON & ORS.
May 6, 1996
TITAN ENGINEERING CO LTD Vs. PRADIP KUMAR SENGUPTA
December 24, 1996
TUHIN GUCHHAIT (SRI) Vs. ARATI GUCHHAIT (SMT.)
March 14, 1996
UMA BASU Vs. SWAPAN CHATTERJEE
February 2, 1996
UMA DUTTA Vs. S.F. MAZDA
September 30, 1996
UMA SHANKAR GOENKA, H.U.F. AND ORS. Vs. R. SARAOGI AND COMPANY AND ANOTHER
January 12, 1996
UMA SHANKAR PROSAD GUPTA Vs. STATE OF WEST BENGAL
August 26, 1996
UNION BUILDERS Vs. UNION OF INDIA
August 22, 1996
UNION OF INDIA Vs. GANGADHARAN MOHANDAS
October 14, 1996
UNION OF INDIA Vs. ASHIM KUMAR ACHARYA CHOWDHURY
January 18, 1996
UNION OF INDIA Vs. AJIT KUMAR AGARWALLA
December 10, 1996
UNION OF INDIA Vs. COLCAR PRODUCTS PVT LTD
March 4, 1996
UNION OF INDIA & ORS. Vs. LOCAL BORN ASSOCIATION & ORS.
July 1, 1996
UNION OF INDIA & ORS. Vs. SRI. DESHRAJ
June 10, 1996
UNION OF INDIA (UOI) Vs. PROMOD KUMAR KISHOREPURIA
February 26, 1996
UNION OF INDIA OWING CALCUTTA TELEPHONES Vs. BIKANER PROPERTIES PVT LTD
July 17, 1996
Union of India UOI Vs. Sigma Electronics
June 21, 1996
Union of India UOI Vs. G D Pharmaceuticals Ltd
December 5, 1996
United Bank of India Vs. Official Liquidator
July 3, 1996
UNITED COMMERCIAL BANK Vs. RAKA SEN
January 8, 1996
UNIVERSITY OF CALCUTTA Vs. RAM PROSAD GHOSH
September 19, 1996
UNIVERSITY OF CALCUTTA Vs. DR. HASIBUL HASAN
January 19, 1996
UNIVERSITY OF NORTH BENGAL Vs. MALABIKA DHAR
January 12, 1996
UTPAL SUBARNA Vs. STATE OF WEST BENGAL
February 14, 1996
UTTAM KUMAR ROY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
October 3, 1996
V RAVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 31, 1996
Ved Kumari Vs. Commissioner of Customs
August 20, 1996
VIJOY DUDEJA Vs. SAMAR SIRCAR
August 27, 1996
WASHABARIE TEA CO (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
July 23, 1996
WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO THE ENGINEERING, MEDICAL & TECHNOLOGICAL DEGREE COLLEGE AND ANOTHER Vs. BUDDHADEH DAS AND OTHERS
February 9, 1996
WEST BENGAL ESSENTIAL COMMODITIES Vs. SWADESH AGRO FARMING & ORS.
May 30, 1996
WEST BENGAL FINANCIAL CORPORATION Vs. MOCKE INDIA PRIVATE LTD
May 10, 1996
WEST BENGAL HOUSING BOARD Vs. BHARWARLAL MUNDHRA & ORS.
June 7, 1996
WEST BENGAL LICENSED HUSKING MILLS FEDERATION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
May 6, 1996
WESTERN INDIA INDUSTRIES LTD Vs. CENTRAL COALFIELDS LTD
January 12, 1996
Workmen of Food Corporation of India Vs. Union of India
April 11, 1996