Case Index

Title
Date
A ARUNA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYD
November 25, 1996
A BALAJEE Vs. PRESIDING OFFICER LABOUR COURT GODAVARIKHANI
April 24, 1996
A BHARATHI Vs. A RAMA RANI
December 6, 1996
A CHINNA BHUMALAH Vs. A SAILU
June 12, 1996
A DAYASHANKAR Vs. NIZAM SUGAR FACTORY LTD
March 4, 1996
A DEVENDER Vs. K CHANDRAKALA
February 15, 1996
A GANGARAM Vs. DIVISIONAL FOREST OFFICER KARIMNAGAR
January 17, 1996
A HAMPAYYA Vs. MARKET COMMITTEE
January 1, 1996
A HAMPAYYA Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE GOOTI
March 26, 1996
A HANUMANTH REDDY Vs. B JASWANTH SINGH BHATIA
November 12, 1996
A HARI KUMAR REDDY Vs. B SUBBA REDDY
October 3, 1996
A K MINERALS Vs. A RAMACHANDRA
August 2, 1996
A M MAHENDER Vs. STATE OF A P
April 13, 1996
A M MAHENDER Vs. STATE OF A P
April 19, 1996
A M PRASADA SARMA Vs. STATE OF ANDHRA PRADESH
October 31, 1996
A MOHAN REDDY Vs. REGISTRAR ADMINISTRATION HYD
June 21, 1996
A MUNASWAMY NAIDU Vs. J ANANDA
March 19, 1996
A N PANDU Vs. MANAGEMENT OF B H E L
December 6, 1996
A NARENDRA Vs. C KRISHNA YADAV
April 3, 1996
A OMKAR Vs. COMMISSIONER OF POLICE HYDERABAD
August 1, 1996
A P S R T C Vs. K LINGAIAH
December 11, 1996
A P S R T C KARIMNAGAR Vs. N YELLAIAH
November 12, 1996
A P S R T C REP Vs. TIRUPATHI TRANSPORT WORKERS UNION
December 3, 1996
A P TECHNOLOGICAL SERVICES PVT LTD Vs. SNIGDHA COMPUTERS P LTD
March 11, 1996
A PANDURANGAIAH Vs. SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD HYD
October 30, 1996
A R SETHU RAO Vs. D BHEEMESHWARA RAO
April 25, 1996
A RAJA GOPAL Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 9, 1996
A RAJA REDDY Vs. COLLECTOR and DISTRICT MAGISTRATE ADILABAD
October 7, 1996
A RAMA RANI Vs. SECRETARY A P RESIDENTIAL EDUCATION INSTITUTE APREI HYD
August 7, 1996
A RAMANA REDDY Vs. STATE OF A P PANCHAYAT RAJ RURAL DEVELOPMENT DEPARTMENT HYD
September 27, 1996
A RANGA REDDY Vs. CO OPERATIVE ELECTRIC SUPPLY SOCIETY KARIMNAGAR DIST
September 30, 1996
A S VENKATESWARA RAO VEERAVALLI VILLAGE BAPULAPADU MANDAL KRISHNA DISTRICT Vs. DISTRICT COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM
November 26, 1996
A SATYANARAYANA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
March 21, 1996
A SESHURATHAM Vs. A JHANSI LAKSHML BAL
August 1, 1996
A SRINATH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 17, 1996
A SUBBADRAVALLI TAYARAMMA Vs. N MALLIKARJUNA RAO
October 3, 1996
A SUBBAIAH Vs. ASST COMMISSIONER OF EXCISE NELLORE
April 2, 1996
A SUDERSHAN Vs. APSEB HYD
August 23, 1996
A SURYANARAYANA SASTRY Vs. A P HOME COURTS SECRETARIAT
December 31, 1996
A V N JAGGA RAO DIED Vs. SPECIAL DEPUTY TAHSILDAR INAMS VISAKHAPATNAM
August 2, 1996
A V PAPAYYA SASTRY Vs. STATE OF ANDHRA PRADESH
June 4, 1996
A V S N B SHANKARAN Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES
November 29, 1996
A VENKATA RAMANA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT
February 16, 1996
A VENKATA RAO Vs. DIRECTOR OF INTERMEDIATE EDUCATION HYD
December 16, 1996
A YANADAMMA Vs. G SREENIVASULU REDDY
October 9, 1996
A.A. GOPALAKRISHNAN AND OTHERS Vs. ANDHRA CEMENTS LTD. AND OTHERS
March 14, 1996
ABDUL BASITH MOHD Vs. RAZIA BEGUM
June 14, 1996
ABDUL GAFOOR K Vs. HIGH COURT OF ANDHRA PRADESH
April 25, 1996
ABDUL MAJLD KHAN MOHD Vs. AFSAR KHAN
March 29, 1996
ABDUL SATTAR Vs. SPL DY COLLECTOR LA SINGUR PROJECT MEDAK DIST
April 23, 1996
ACTION COMMITTEE OF EMPLOYEES AND WORKERS OF ANDHRA PRADESH STATE Vs. ANDHRA PRADESH EMPLOYEES WELFARE FUND COMMITTEE
June 14, 1996
ACTION GROUP FOR RESEARCH IN ENVIRONMENT AND EDUCATIONAL DEV SOCIETY Vs. P SAKKU BHAL
July 11, 1996
ADARI SATYANARAYANA Vs. REVENUE DIVISIONAL OFFICER VISAKHAPATNAM
August 22, 1996
ADDITIONAL DIRECTOR GENERAL OF ANTI EVASION MADRAS Vs. NATHMAL BAJAJ
October 11, 1996
ADIREDDY VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
April 2, 1996
ADOPA CHIMA BHUMAIAH Vs. ADOPA SAILU AND OTHERS
June 12, 1996
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. A GOPAL ALIAS GOPALA MENON
April 2, 1996
AFSAR KHAN Vs. COL GOVINDACHARYULA NARSING RAO
December 5, 1996
AGARWAL M Vs. SYED ABDUL RAZACK
November 5, 1996
AGASTI VENKATA SWAMY Vs. STATE SPE CBI
February 19, 1996
AH MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
September 25, 1996
AHALYA BAI Vs. G SHANKARAIAH
February 19, 1996
AHMAD TRADING COMPANY REP Vs. SHYAM TRADING COMPANY
September 17, 1996
AKBAR ALI Vs. A P HOUSING BOARD
April 11, 1996
AKILESH VASUDEVAN Vs. NAGARJUNA UNIVERSITY GUNTUR
October 14, 1996
AKKULALAH R Vs. GOVERNMENT OF ANDHRA PRADESH
March 8, 1996
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM MADRAS Vs. K GOVINDAN KUTTY
January 29, 1996
ALL MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
September 25, 1996
ALLA SATYANARAYANA Vs. GOVT OF A P
June 21, 1996
ALLADI SURYANARAYANA Vs. YELLURU MURALINATH REDDY
September 20, 1996
AMBATI OBI REDDY Vs. COMMISSIONER OF SURVEY SETTLEMENT and LAND RECORDS HYDERABAD
March 21, 1996
AMBUGA PETROCHEMICALS LIMITED Vs. A P POLLUTION CONTROL BOARD
April 23, 1996
AMTUAL HAFEEZ Vs. D MOHAMMED IBRAHIM
June 6, 1996
ANANDAM G Vs. WARANGAL MUNICIPAL CORPORATION
September 11, 1996
ANANTHA SAHU Vs. STATE OF A P
December 11, 1996
ANANTHACHARYULU T Vs. PRL SUBORDINATE JUDGE
September 25, 1996
ANDHRA BANK Vs. M BUTCHAYYA CHOWDARY
September 3, 1996
ANDHRA CEMENTS LTD. Vs. ANDHRA CEMENTS LTD.
October 28, 1996
ANDHRA FERRO ALLOYS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
January 31, 1996
ANDHRA LIGHT CASTINGS Vs. STATE OF ANDHRA PRADESH
July 1, 1996
ANDHRA MECHANICAL and ELECTRICAL INDUSTRIES LTD Vs. ASSISTANT REGIONAL DIRECTOR
February 2, 1996
ANDHRA PRABHA P LTD Vs. EMPLOYEES STATE INSURANCE CORPN
February 5, 1996
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
July 19, 1996
ANDHRA PRADESH RAYONS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
February 6, 1996
ANDHRA PRADESH RAYONS LIMITED Vs. REVENUE DIVISIONAL OFFICER WARANGAL
December 12, 1996
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. KOMAL BISCUITS MANUFACTURING CO P LTD
January 18, 1996
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. NAGARJUNA PAPER MILLS LTD
May 1, 1996
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SANJAY KUMAR
February 6, 1996
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. T YASODHA
November 4, 1996
ANDREW WERNER Vs. UNION OF INDIA
April 25, 1996
ANDREW WERNER Vs. UNION OF INDIA
June 11, 1996
ANIL KUMAR HARBHAJANKA Vs. ARUN KUMAR HARBHAJANKA
March 27, 1996
ANITA AIDINYANTZ Vs. KEN R GNANAKAN
November 21, 1996
ANJANEYULU CH Vs. A HARIPRASAD
April 2, 1996
ANJANEYULU K Vs. STATE BANK IF INDIA
October 30, 1996
ANNAM JEWELLERS Vs. DEPUTY COMMERCIAL TAX OFFICER
March 15, 1996
ANNAPURNA PANIGRAHI Vs. PRINCIPAL KENDRIYA VIDYALAYA SECUNDERABAD
April 15, 1996
ANONYMOUS LETTER Vs. COMMISSIONER OF POLICE
December 26, 1996
APOLLO HOSPITAL EDUCATIONAL AND RESEARCH FOUNDATION AND ASSOCIATE OF APOLLO HOSPITAL GROUP Vs. OSMANIA UNIVERSITY
August 30, 1996
APPA RAO B Vs. M PEDDY REDDY
October 3, 1996
APPALANAIDU Y B Vs. Y RA|U
September 20, 1996
APSRTC Vs. B RANGA RAO
April 10, 1996
APSRTC Vs. PRESIDING OFFICER LABOUR COURT I HYD
November 26, 1996
APSRTC HYD Vs. K SAMPATH REDDI
July 9, 1996
APSRTC KARMIKA PARISHATH UNION Vs. APSRTC REP
January 24, 1996
ARSHAD Vs. STATE OF A P
April 24, 1996
ARUMUGAM VI JAYAN Vs. STATE
July 16, 1996
ARYA PEDDAKKA Vs. JANGITI BALA THIMMAIAH
September 23, 1996
ARYA VYSYA SANGAM Vs. SETTLEMENT OFFICER
February 14, 1996
ASIA PACIFIC INVESTMENT TRUST LTD Vs. ASSISTANT COMMISSIONER OF EXCISE AND PROHIBITION
June 6, 1996
ASIA PACIFIC INVESTMENTS TRUST LIMITED Vs. AC EXCISE AND PROHIBITION HYDERABAD
June 17, 1996
ASIAN BARRELS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS
June 27, 1996
ASIAN BEARINGS AND TOOLS CORPORATION Vs. COASTAL CHEMICALS LIMITED
January 23, 1996
ASLAM KHAN Vs. Y BHASKARA RAO
September 24, 1996
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. THIRUMAL AGENCIES VIZIANAGARM
December 11, 1996
ASSISTANT DIRECTOR D AND E Vs. NATHMAL BAJAJ
October 11, 1996
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE FERA MINISTRY OF Vs. M A WAJID
June 19, 1996
ASSOCIATED CEMENT COMPANIES LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 28, 1996
ATLURI VENKATESWARA REDDY Vs. VANGA SUBBA REDDY
November 5, 1996
AVULA PARVATHAMMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 30, 1996
AVULA VENKATA RAO Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
September 24, 1996
AYODHYANAGAR COOPERATIVE HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
June 4, 1996
AZAM SHARLEF Vs. R D O
December 31, 1996
AZEM MOHD Vs. GUSTA BAL
July 26, 1996
B ASHOK Vs. CHAIRMAN FOOD CORPORATION OF INDIA
June 25, 1996
B BALARAJ Vs. MANAGEMENT OF FEDERAL SPORTS
January 24, 1996
B BHAVANNAROYANA Vs. KOMMURU VULLAKKI CLOTH MERCHANT FIRM
February 8, 1996
B CHINNAKKAGARI BEESSAMMA Vs. CH THIMMAKKA
August 26, 1996
B CO OP RURAL BANK LTD Vs. D S SUBRAHMANYAM
November 18, 1996
B GIRIBABU Vs. DISTRICT COLLECTOR GUNTUR
March 12, 1996
B LAKSHMI KANTHAMMA Vs. SUPERINTENDENT OF POLICE CHITTOOR
August 5, 1996
B MOHAN RAO Vs. UNIVERSITY OF HEALTH SCIENCES
September 20, 1996
B N GUNTA Vs. PULL GOPAL REDDY
February 20, 1996
B NARASIMHDU Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
February 16, 1996
B P L LTD Vs. STATE OF ANDHRA PRADESH
June 6, 1996
B PANDURANGA RAO Vs. UNION OF INDIA
March 15, 1996
B R AMBEDKAR EDUCATION SOCIETY Vs. REVENUE DIVISIONAL OFFICER HYD
August 20, 1996
B R NALDU Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY U L C
October 4, 1996
B R RASHTRAPAL Vs. MANAGING DIRECTOR TRIBAL CO OPERATIVE MARKETING DEVLOPMENT FEDERATIOH OF INDIA LTD
December 18, 1996
B R RASHTRAPAL Vs. MANAGING DIRECTOR TRIBAL CO OPERATIVE MARKETINGDEVELOPMENT FEDERATION OF INDIA LIMITED
December 19, 1996
B RADHAKRISHNA Vs. MOHAMMAD ABDUL GHANI
June 10, 1996
B RAJU Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 19, 1996
B RAMASUBBA REDDY Vs. R
December 9, 1996
B RAMESH SHETTY Vs. A P STATE FINANCE CORPORATION
September 3, 1996
B RAMULAMMA Vs. INSPECTOR GENERAL OF PRISONS AND DIRECTOR OF CORRECTIONAL SERVICES
November 5, 1996
B SAMBASIVA REDDY Vs. KAYAGURLA KONDANNA
August 8, 1996
B SRINIVASA RAO Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED
October 28, 1996
B SRINIVASA RAO Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED
November 18, 1996
B SRIRAMULU Vs. CH PRABHAKARA RAO
October 15, 1996
B SUBHASH REDDY Vs. K SATYANARAYANA REDDY
February 22, 1996
B V RAMNARAYAN Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA HYDERABAD
October 17, 1996
B V SUBBA REDDY Vs. CHIEF ENGINEER HYDERABAD URBAN DEVELOPMENT AUTHORITY
December 31, 1996
B VENKATESWARA RAO Vs. REVENUE DIVISIONAL OFFICER
June 25, 1996
B VIJAYA REDDY Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILING
July 5, 1996
B VIJENDER REDDY Vs. VENKATESWARA UNIVERSITY TIRUPATHI
August 14, 1996
B VIJENDER REDDY Vs. VENKATESWARA UNIVERSITY
December 12, 1996
B VISHNU JANARDHAN Vs. B SUPRAJA MINOR
August 23, 1996
B Y BHORIWALA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS
April 5, 1996
B YELLALAH Vs. EX OFFICLO SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
April 23, 1996
BABA CONTAINER MFRS Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
August 13, 1996
BABA FINANCE CORPORATION Vs. MOHD NAYEEM
November 26, 1996
BABIAMMAL R B Vs. W S SAVITHRI
July 23, 1996
BABU RAO R Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 11, 1996
BADNAYINA BHEEMANNA Vs. STATE OF ANDHRA PRADESH
January 25, 1996
BALAJI FLOUR MILLS CHITTOOR Vs. SUPERINTENDING ENGINEER
December 12, 1996
BALAJI INDUSTRIAL AND AGRICULTURAL CASTINGS Vs. COMMERCIAL TAX OFFICER
January 16, 1996
BALASUDARSHAN B Vs. REGISTRAR M HIGH COURT
September 23, 1996
BALOROJ K Vs. B MALLAIAH
March 1, 1996
BALRAM ARGIDDA Vs. A CHANDRAMMA
August 22, 1996
BANDA SRIRAMULU Vs. CHAIRMAN and MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LTD
February 19, 1996
BANDA SRIRAMULU Vs. CHAIRMAN and MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LTD
February 9, 1996
BANDI SUBHASH REDDY Vs. K. SATYANARAYANA REDDY
February 22, 1996
BANK OF BARODA GUNTUR Vs. SHAIK SARDAR SAHEB
June 11, 1996
BAPANAIAH M Vs. Y MALLESWARAM
September 20, 1996
BARIUM CHEMICALS LTD Vs. STATE OF ANDHRA PRADESH
June 21, 1996
BASHEEROODIN Vs. MOHAMMAD MINHORZODDIN
November 27, 1996
BEVERA APPALANAIDU Vs. YELAGADA RAJU
September 20, 1996
BH V RAMARAJU Vs. BH RAMAKRISHNAMRAJU
December 11, 1996
BHAGYA LAKSHMI CASHEW PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER ICHAPURAM SRIKAKULAM DIST
July 1, 1996
BHANU ENTERPRISES Vs. THE SECRETARY, SALES TAX APPELLATE TRIBUNAL
July 9, 1996
BHANUMATHI K Vs. GUNTUR MUNICIPAL COUNCIL
November 15, 1996
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMERCIAL TAX OFFICER
February 23, 1996
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF ANDHRA PRADESH
February 23, 1996
BHARAT STEEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
November 21, 1996
BHASKARA REDDY V Vs. B NARENDRA KUMAR
September 25, 1996
BHASKARARAO K Vs. A SIVANAGENDRAMMA
November 11, 1996
BHAVANI COMMISSION AND GENERAL MERCHANT AND Vs. STATE OF ANDHRA PRADESH
March 18, 1996
BHEEMAIAH Vs. GOVT OF ANDHRA PRADESH
April 3, 1996
BHIKYA BALU Vs. STATE OF A P
November 5, 1996
BHUSHAIAH G Vs. SUPERINTENDING ENGINEER
June 12, 1996
BHUSHANAM J Vs. JOINT COLLECTOR
December 11, 1996
BIJAY KUMAR SHARMA Vs. INSPECTOR GENERAL OF POLICE
March 25, 1996
BILLA MANEMMA Vs. STATE OF ANDHRA PRADESH
April 12, 1996
BINNY LIMITED Vs. NIZAM SUGARS LIMITED
October 1, 1996
BIOLOGICAL E LIMITED Vs. STATE OF A P
October 11, 1996
BOARD OF INTERMEDIATE EDUCATION A P Vs. P LALITHA KUMARI
August 8, 1996
BOBBA VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 4, 1996
BOC INDIA LIMITED Vs. M C H
January 16, 1996
BOC INDIA LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD
January 17, 1996
BODDAPATI VENKATRAMAIAH A 1 Vs. STATE OF ANDHRA PRADESH
April 11, 1996
BOINI DURGAIAH Vs. DISTRICT COLLECTOR KARIMNAGAR
July 9, 1996
BOLISETTI BHAVANNARAYANA @ VENKATA BHAVANNARAYANA Vs. KOMMURU VULLAKKI CLOTH MERCHANT FIRM, REP BY PARTNER KOMMURU VULLAKKI
February 8, 1996
BOLLEDDULA PEDA KOTAIAH Vs. DIST COLLECTOR GUNTUR DIST
March 15, 1996
BONGU VENKATESWARA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DIST
September 13, 1996
BOTUKAM NARSAIAH Vs. STATE OF ANDHRA PRADESH REP
December 26, 1996
BPL LIMITED Vs. STATE OF A P
June 6, 1996
BRAHMALAH CH Vs. S SUBHA
September 23, 1996
BRAHMAM P Vs. G SWAMINAIDU
June 5, 1996
BRAHMANNA V C Vs. STATE OF ANDHRA PRADESH
September 2, 1996
BUCHAMMA N Vs. AUTHORISED OFFICER LR
February 16, 1996
C CHANDRAYUDU Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD
December 9, 1996
C JAYASREE Vs. COMMISSIONER
April 18, 1996
C KRISHNA YADAV Vs. ALE NARENDRA
January 23, 1996
C MALLA REDDY Vs. SHIVA GOUD
June 7, 1996
C N SHETTY Vs. HILLOCK HOTELS PRIVATE LIMITED
January 22, 1996
C N VITTAL RAO Vs. SRIHARI
February 9, 1996
C N VITTAL RAO SECUNDERABAD Vs. SRIHARI HYDERABAD
February 19, 1996
C OBULA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
November 21, 1996
C PRABHAKAR SARMA Vs. STATE OF ANDHRA PRADESH
April 16, 1996
C R RAJAGOPALAN DR Vs. DIRECTOR NIMS
September 6, 1996
C SATHIRAJU AND SONS Vs. STATE OF ANDHRA PRADESH
July 1, 1996
C SIVA PRASAD Vs. VICE CHAIRMAN and MANAGING DIRECTOR
February 16, 1996
C SURESH PATNAIK Vs. GOVERNMENT OF ANDHRA PRADESH
December 9, 1996
C T THRIPURASUNDARI Vs. ASIMUNNISA BEGUM
July 9, 1996
C V SIVA PRASAD Vs. REGISTRAR OF COMPANIES
August 30, 1996
C VIDYALANKAR Vs. GOVERNMENT OF ANDHRA PRADESH
November 8, 1996
CANARA BANK Vs. DISTRICT REGISTRAR and COLLECTOR
September 27, 1996
CANARA BANK OFFICERS CONGRESS Vs. GOVERNMENT OF INDIA
February 26, 1996
CARGO BOAT AND STEEL BARG OWNERS WELFARE ASSOCIATION KAKINADA Vs. STATE OF ANDHRA PRADESH
July 25, 1996
CATHOLIC SYRIAN BANK LTD Vs. JAGANNATHA CONSTRUCTION LTD
February 14, 1996
CENTRAL BUREAU OF INVESTIGATION SPE HYDERABAD Vs. P MUTHURAMAN
March 13, 1996
CENTRAL GOVERNMENT Vs. VIZAG TRAWLER WORKERS UNION
August 2, 1996
CENTRAL WARE HOUSING CORPORATION Vs. REVENUE DIVISIONAL OFFICER NIZAMABAD
August 26, 1996
CENTRAL WAREHOUSING CORPORATION REP Vs. G RAMESH
August 12, 1996
CH GHANA PRASUNAMBA Vs. COMMISSIONER OF CIVIL SUPPLIES HYDERABAD
April 25, 1996
CH HARIPRASAD Vs. DEPOT MANAGER APSRTC
March 19, 1996
CH PAPANNA Vs. PERSONNEL MANAGER SBI
September 27, 1996
CH PEDAAPPALASWAMY Vs. CH APPALANAIDU
April 2, 1996
CH RAJASEKHARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 15, 1996
CH SESHAIAH Vs. COMMISSIONER OF SURVEY SETTLEMENTS and LAND RECORDS
February 16, 1996
CH SINGAIAH Vs. B LAKSHMAMMA
August 23, 1996
CH V RANGA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 29, 1996
CH V SUBRAHMANYA BABU Vs. CH LAKSHMANA DAS
February 8, 1996
CH YASHODA DEVI Vs. B DAYAKAR REDDY
August 19, 1996
CH. VENKATA SUBRAHMANYA BABU Vs. CHANSHNI LAKSHMANA DAS
February 8, 1996
CHAIRMAN AND M D INDIAN AIR LINES LTD Vs. INDIAN AIRLINES TECHNICAL ASSISTANTS UNION
June 12, 1996
CHAIRMAN UNIVERSITY OF HEALTH SCIENCES Vs. K TULASIRAM
June 11, 1996
CHAKRADHARA RAO D Vs. P KOTESWARA RAO
March 6, 1996
CHALAMALASETTY SATYENDRA KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
September 2, 1996
CHAMPATLAL Vs. STATE OF ANDHRA PRADESH
February 28, 1996
CHAMPATLAL Vs. STATE OF ANDHRA PRADESH REP
February 20, 1996
CHANDRALA KRISHNA MURTHY Vs. MANDAL REVENUE OFFICER AND MANDAVALI MANDAL KRISHNA DISTRICT
July 3, 1996
CHANDRASEKHAR K Vs. J N T U
February 26, 1996
CHANDRASEKHAR REDDY D N Vs. REGISTRAR M HIGH COURT
October 9, 1996
CHANGALA JAYA SANKARA RAO Vs. STATE OF A P
March 6, 1996
CHARMINAR NONWOVENS LTD Vs. COMMR OF CUS AND C EX
December 18, 1996
CHENCHURAMI REDDY D Vs. STATE OF ANDHRA PRADESH
December 11, 1996
CHENGAL RAO S Vs. P PARAMASIVAPPA
June 18, 1996
CHENNAKESAVA RAO S Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 21, 1996
CHIEF MANAGER Vs. K SUDHA NAGARAJ
April 1, 1996
CHIEF POSTMASTER GENERAL Vs. MIRZA JAFFER ALL
August 5, 1996
CHILLAPALLIKANAKAIAH Vs. V DISTRICT COLLECTOR WEST GODAVARI
June 11, 1996
CHINTA OBULA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
November 21, 1996
CHITRANI CINEMA Vs. DEPUTY COMMERCIAL TAX OFFICER
February 19, 1996
CHITTOOR BUS STAND SHOPKEEPERS ASSOCIATION Vs. MUNICIPAL COMMISSIONER CHITTOOR DIST
September 17, 1996
CHLTTOOR DT CO OP MILK PRODUCERS UNION LTD Vs. C RAJAMMA
February 20, 1996
CHOICE ENTERPRISES CHITTOOR Vs. DIRECTOR OF MINES AND GEOLOGY GOVT OF A P HYD
December 12, 1996
CHORUMALA KAMALA Vs. SAMANTHAPUDL INDIRA
March 22, 1996
CHOUDHARY K V R Vs. INSPECTOR OF POLICE
June 27, 1996
CITIZENS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
January 23, 1996
COMMERCIAL CORPORATION VIJAYAWADA Vs. STATE OF A P
July 3, 1996
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD AND ADDITIONAL SPECIAL DEPUTY COLLECTOR Vs. R YADAGIRI
July 25, 1996
COMMISSIONER OF GIFT TAX Vs. K V RAJYALAKSHMI
September 9, 1996
COMMISSIONER OF INCOME TAX Vs. INDOCEAN ENGINEER PRIVATE LIMITED
September 10, 1996
COMMISSIONER OF INCOME TAX Vs. PANDURANGA ENGINEERING CO
September 18, 1996
COMMISSIONER OF INCOME TAX Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED
September 25, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNA MOTOR AND ENGINEERING WORKS
October 8, 1996
COMMISSIONER OF INCOME TAX Vs. J NARAYANA MURTHY
October 4, 1996
COMMISSIONER OF INCOME TAX Vs. ADONI AGRICULTURAL MARKET COMMITTEE
July 31, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRADERS
July 12, 1996
COMMISSIONER OF INCOME TAX Vs. SHAHZADI BEGUM
July 22, 1996
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
August 29, 1996
COMMISSIONER OF INCOME TAX Vs. NANDANAM CONSTRUCTIONS
September 2, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TIMBER DEPOT
September 4, 1996
COMMISSIONER OF INCOME TAX Vs. POLISETTY SOMASUNDARAM P LIMITED
August 29, 1996
COMMISSIONER OF INCOME TAX Vs. SHIVA SHANKER BORE WELLS
August 29, 1996
COMMISSIONER OF INCOME TAX Vs. SURYA BHAGAWAN VASTRALAYAM
August 28, 1996
COMMISSIONER OF INCOME TAX Vs. ANDHRA COTTON MILLS LIMITED
August 9, 1996
COMMISSIONER OF INCOME TAX Vs. ORIENT LONGMAN P LIMITED
August 8, 1996
COMMISSIONER OF INCOME TAX Vs. A P PAPER MILLS
August 5, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TIMBER DEPOT
January 22, 1996
COMMISSIONER OF INCOME TAX Vs. SHAHZADI BEGUM
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. ANDHRA SUGARS LIMITED
March 4, 1996
COMMISSIONER OF INCOME TAX Vs. VANDER C C MALEN
November 13, 1996
COMMISSIONER OF INCOME TAX Vs. PRASAD FILM LABORATORIES PRIVATE LIMITED
November 14, 1996
COMMISSIONER OF INCOME TAX Vs. ORIENTAL T MARITIME
December 19, 1996
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI OIL FIRM
December 27, 1996
COMMISSIONER OF INCOME TAX1 Vs. RAYALASEEMA MILLS LIMITED
December 13, 1996
COMMISSIONER OF INCOME TAX1 Vs. PANDARI LAXMAIAH
February 7, 1996
COMMISSIONER OF WEALTH TAX Vs. M A R RAJKUMAR
October 4, 1996
COMMISSIONER OF WEALTH TAX Vs. N BALAKRISHNA
October 11, 1996
COMMISSIONER OF WEALTH TAX Vs. OOLIA KULSUM
November 7, 1996
COMMISSIONER OF WEALTH TAX Vs. ANWAR BEGUM
November 7, 1996
COMMISSIONER OF WEALTH TAX Vs. SB AMINA MIRZA FUND
November 7, 1996
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFTS TRUST
November 7, 1996
CONSTABLE S G Vs. UNION OF INDIA
November 2, 1996
CONVENOR J N T UNIVERSITY HYD Vs. C SWARNALATHA
June 25, 1996
CONVENOR OF MBA MCA CETOF 1995 Vs. U KIRAN RAJU
April 9, 1996
CROSS OBJECTIONS NAKKALAPU ANNAPURNAMMA Vs. NAKKALAPU NARENDRA KUMAR
September 18, 1996
D APPA RAO Vs. D SWARNALATHA
August 5, 1996
D BALAJI Vs. REGISTRAR KAKATIYA UNIVERSITY WARANGAL
October 10, 1996
D BEEM RAO Vs. DISTRICT COLLECTOR ADLLABAD
July 11, 1996
D DURGAMBA Vs. RAJ KUMAR FINANCIERS
November 29, 1996
D HANUMANTHA RAO Vs. STATE BANK OF INDIA BOMBAY
December 9, 1996
D K B ESWARI Vs. PAY AND ACCOUNTS OFFICER HYDERABAD
February 28, 1996
D K VISWESWARAMMA Vs. SENIOR INSPECTOR SALE OFFICER SYNDICATE FARMERS SERVICE CO OPERATIVE SOCIETY LTD
March 21, 1996
D KRISHNA RAO Vs. K V NAYAK
June 11, 1996
D MUTYALU Vs. G KANAKAM
February 1, 1996
D PANDURANGA JOSHI Vs. KONERU SESHAGIRI RAO
February 27, 1996
D PERI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 11, 1996
D PRABHAKARA SARMA DR Vs. STATE OF ANDHRA PRADESH
March 21, 1996
D PRABHAKARREDDY Vs. DISTRICT COLLECTOR KURNOOL
December 11, 1996
D PULLA RAO Vs. V BASAVAIAH CHOWDARY
March 22, 1996
D RAMACHANDRA RAO Vs. B VENKATA RAMANA
August 12, 1996
D S P RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 26, 1996
D S RAJU Vs. GOVT OF ANDHRA PRADESH
June 25, 1996
D SATYANARAYANA Vs. SECRETARY TOGOVT LEGISLATURE DEPT
November 8, 1996
D SWARNALATHA Vs. I S RASOOL SAHEB
October 7, 1996
D U V N V RAJU Vs. DEPOT MANAGER
June 28, 1996
D V N SATYANARAYANA Vs. NAMBURI VENKATA NARAYANA
December 10, 1996
D V SUBRAMANYA SARMA Vs. STATE BANK OF INDIA
November 20, 1996
D V VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 5, 1996
D VENKAIAH Vs. STATE OF A P
July 2, 1996
D VENKATA RAJU Vs. STATE OF ANDHRA PRADESH
September 18, 1996
D VENKATA RAJU Vs. STATE OF A P
September 13, 1996
D YELLAIAH Vs. R R DIST
September 18, 1996
DABBUGOTTU ITHAIAH Vs. STATE OF ANDHRA PRADESH
December 18, 1996
DAGGUBATI CHENCHURAMAIAH MEMORIAL DEGREE COLLEGE Vs. GOVERNMENT OF ANDHRA PRADESH
April 2, 1996
DANDA ANKAMMA Vs. RAVIPATI VENKAIAH
July 31, 1996
DAR UL SALAM EDUCATION TRUST AT DAR UL SALAM HYD Vs. GOVT OF A P EDUCATION DEPARTMENT
December 4, 1996
DASARADHARAM S DIED PER LRS Vs. S YOGANANDAM
January 22, 1996
DASARI ESWARARAO Vs. STATE OF A P
July 15, 1996
DAYANAND BHAVAN SAMITHI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
April 9, 1996
DECCAN TRADERS Vs. STATE OF ANDHRA PRADESH
June 20, 1996
DEFENCE ESTATES OFFICER Vs. V SURESH BABU
June 6, 1996
DEITY SHRI KESAVA JANARDHANA Vs. VENUGOPALA SWAMY VARLU
January 17, 1996
DEITY SHRI KESAVA JANARDHANA AND VENUGOPALA SWAMY VARLU REPRESENTED BY ITS EXECUTIVE OFFICER, YEDITHA AND ANOTHER Vs. A. PULLARAO AND OTHERS
January 17, 1996
DEPOT MANAGER A P S R T C BHIMAVARAM WEST GODAVARI DISTRICT Vs. LABOUR COURT GUNTUR
August 1, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. A KRISHNA MRUNALINI
October 30, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD ISMAIL
October 18, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S G MOINUDDIN
December 23, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K GANGADHAR
December 4, 1996
DEPOT MANAGER APSRT Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
November 1, 1996
DEPOT MANAGER APSRTC GUNTAKAL DEPOT Vs. LABOUR COURT ANANTAPUR
November 12, 1996
DEPOT MANAGER APSRTC HYD Vs. G DURGAIAH
September 23, 1996
DEPOT MANAGER APSRTC KHAMMAM Vs. RAMA RAMULU alias RAMA RAO
October 30, 1996
DEPOT MANAGER APSRTC MEDAK DISTRICT Vs. LABOUR COURT HYD
November 13, 1996
DEPOT MANAGER APSRTC SATHUPALLI DEPOT Vs. ALVALA KRISHNA MRUNALINI
October 13, 1996
DEPOT MANAGER, APSRTC, SATHUPALLI DEPOT AND ANOTHER Vs. ALVALA KRISHNA MRUNALINI AND OTHERS
October 30, 1996
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS HYD Vs. BODDULA MALLESHAM
November 19, 1996
DEPUTY COMMISSIONER Vs. SHOBALAL
March 12, 1996
DEVARAKONDA RAJESH BABU AND Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES HYDERABAD
January 31, 1996
DEVIREDDY AMARENDER REDDY Vs. PALE PURUSHOTHAM RAO
November 26, 1996
DHAN INDUSTRIES Vs. SUPERINTENDING ENGINEER
July 23, 1996
DHANALAXMI STEEL RE ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
October 7, 1996
DHANALAXMI TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
June 26, 1996
DHANLAKSHMI Vs. SK RAHMATH
March 27, 1996
DHANRAJ SINGH Vs. GOVT OF A P
November 26, 1996
DHARMARAO P Vs. M D APTTDC LTD
March 19, 1996
DIGUMARTHI SUBBA RAO Vs. Y SAMBASIVA VENKATA SUBBA RAO
February 2, 1996
DINSHAW N CHENOY Vs. GOVERNMENT OF ANDHRA PRADESH
July 26, 1996
DIRECTOR CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE Vs. MOHAMMAD ABDUL WAHEED
November 8, 1996
DIRECTOR PERSONNEL SINGARENI COLLIERIES COMPANY LTD Vs. T V RAMA SUDARSHANA
June 21, 1996
DISTRICT AND SESSIONS JUDGE Vs. EXECUTIVE ENGINEER
August 28, 1996
DISTRICT COLLECTOR, NELLORE AND ANOTHER Vs. ODURU CHENGA REDDY
February 12, 1996
DIVISIONAL ELECTRICAL ENGINEER W GODAVARI DIST Vs. Y GOPALAM
July 26, 1996
DIVISIONAL FOREST OFFICER KHAMMAM Vs. KUNJA MUTHAIAH
July 19, 1996
DIVISIONAL MANAGER APSRTC W GODAVARIDIST Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD
October 7, 1996
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. ZARINA BEE
August 22, 1996
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. T ANJANAMMA
June 19, 1996
DM ENGINEER OPERATIONS ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. SHALK MOHAMMED
April 8, 1996
DONTHULA RAJALINGAM Vs. VANGALA VENKATA RAMA CHARY
September 30, 1996
DUGGIREDDY VENKATA REDDY Vs. DISTRICT JUDGE ONGOLE
January 18, 1996
DULCIE M ROBB Vs. MURID HYDER
July 10, 1996
DURGA MAHESH Vs. STATE OF ANDHRA PRADESH
June 19, 1996
DURGARAM PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
March 1, 1996
DUVASI RAMULU Vs. STATE OF ANDHRA PRADESH
April 12, 1996
E ANJANAPPA Vs. STATE OF A P
June 25, 1996
E CHANDRAIAH Vs. DIVISIONAL MANAGER APSRTC
June 7, 1996
E PHANI MADHAV Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT
November 8, 1996
E RAMESH KUMAR Vs. ADMINISLRATIVE OFFICER II PANDGA NATIONAL REMOTE SENSING AGENCY
January 1, 1996
E V RAMANAMMA Vs. E A V SUBRAMANYAM
February 6, 1996
E VITTAL Vs. APPROPRIATE AUTHORITY
June 17, 1996
EHAMMA R Vs. PEDDA JEEYANGAR MUTT
July 26, 1996
EMPLOYEES STATE INSURANCE CORPORATION HYD Vs. SCIENTIFIC FERTILIZER COMPANY PRIVATE LIMITED GUNTUR
November 2, 1996
ERANNA H K Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL TEXTILES CORPN LTD
February 2, 1996
EX HAVALDAR BHM DVR MT SUJAN SINGH YADAV Vs. COMMANDANT ARTILLERY CENTRE HYD
April 24, 1996
EXECUTIVE OFFICER KARIMNAGAR DIST Vs. ASST COMMISSIONER OF ENDOWMENTS
November 26, 1996
FAIZUDDIN MOHD Vs. G RAMAKRISHNA REDDY
July 16, 1996
FIDELITY FINANCE LTD Vs. M CHANDRASEKHAR
July 22, 1996
G ANURADHA Vs. G NARAYANA RAO
September 26, 1996
G CHANDRA REDDY Vs. SPECIAL DEPUTY COLLECTOR GENERAL LAND ACQUISITION HYDERABAD
June 18, 1996
G GANGI REDDY Vs. DEPOT MANAGER
December 18, 1996
G GOLLA REDDY Vs. M ADINARAYANA REDDY
April 19, 1996
G JYOTI Vs. A P STATE ROAD TRANSPORT CORPORATION MUSHIRABAD
September 20, 1996
G K ANJANEYA GUPTA Vs. PUTTAPPA
December 4, 1996
G KANAKALAH Vs. G SANTHAMMA
March 22, 1996
G KODANDAM Vs. STATE OF A P
February 16, 1996
G KRISHNA RAO Vs. STATE OF A P
January 23, 1996
G LAXMAMMA Vs. R ANJAIAH
March 15, 1996
G LAXMAMMA Vs. NARASIMHA
October 30, 1996
G NAGARAJA Vs. STATE
July 16, 1996
G NAGARAJU Vs. REGIONAL MANAGER APSRTC TIRUPATI
September 27, 1996
G PHALGUNA RAO Vs. VIJAYA VISAKHA DIST COOP MILK PRODUCERS UNION LTD
November 29, 1996
G PICHESWARA RAO Vs. SUB INSPECTOR OF POLICE
August 22, 1996
G POTHURAJU Vs. M S PRABHAKAR RAO
September 4, 1996
G RAJA KUMARI Vs. B KRISHNA RAO
August 9, 1996
G RAJYALAKSHMI Vs. PRESIDING OFFICER AND ELECTION OFFICER
July 8, 1996
G RAMAKOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 31, 1996
G RAMAKRISHNA RAJU Vs. REGIONAL MANAGER APSRTC WEST GODAVARI DISTRICT
December 18, 1996
G RAVINDER MUDIRAJ Vs. INSPECTOR C C S D D POLICE STATION
November 7, 1996
G S R PRASAD MACHILIPATNAM KRISHNA DISTRICT Vs. DEPOT MANAGER A P S R T C AAVANIGADDA KRISHNA DISTRICT
December 18, 1996
G SATYANARAYANA Vs. SABIR BEGUM
September 27, 1996
G SATYANARAYANA REDDY Vs. STATE OF A P
July 11, 1996
G SHANKARLINGAM Vs. STATE BANK OF HYDERABAD
December 9, 1996
G SUBAS REDDY Vs. STATE OF ANDHRA PRADESH
October 14, 1996
G SUGUNAMMA Vs. V KOTESWARA RAO
December 12, 1996
G V NARASLMHAM Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 1996
G V S RAJU Vs. DEPOT MANAGER A P S R T C RAJAMPET DEPOT CUDDAPAH DIST
August 6, 1996
G VENKATESWARA RAJU Vs. K JAISEELA
September 30, 1996
GADAMMA Vs. AUTHORISING OFFICER and SPL TAHSILDAR LAND REFORMS HYD
August 13, 1996
GAJULA VENKATESWARA RAO Vs. STATE OF A P
August 2, 1996
GAMIDI BASAVAIAH Vs. LAKKARAJU KAMALA DEVI
January 29, 1996
GANGA RAO T Vs. CHAIRMAN KARIMNAGAR DIST CO OPERATIVE CENTRAL BANK LTD
March 12, 1996
GANGARAM Vs. STATE ELECTION COMMISSION
August 29, 1996
GANGAREDDY M Vs. STATE OF ANDHRA PRADESH
June 14, 1996
GANNON DUNKERLEY Vs. STATE OF ANDHRA PRADESH
December 6, 1996
GARLA SHESHAMMA Vs. PRESIDING OFFICER MANDAL PARISHAD GUDLURU PRAKASAM DISTRICT
October 14, 1996
GARWARE CAPITAL MARKETS LIMITED Vs. JAISWAL GRANITES LIMITED
December 23, 1996
GAS AUTHORITY OF INDIA LIMITED NEW DELHI Vs. COMPETENT AUTHORITY AND SPECIAL DEPUTY COLLECTOR GAS AUTHORITY OF INDIA LTD
December 18, 1996
GATTUDUDDENAPALLI LARGE SIZED CO OP CREDIT SOCIETY LTD Vs. D NARAYANA REDDY
October 16, 1996
GENERAL INDUSTRIAL SOCIETY LIMITED Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISHAKHAPATNAM
January 16, 1996
GENERAL MANAGER DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. S VASUDEVA REDDY
May 7, 1996
GERA MANJULA Vs. DIRECTOR OF SCHOOL EDUCATION GOVT OF A P
September 18, 1996
GHOUSIA SULTANA ALIAS GHOUSIA BEGUM AND Vs. MOHAMMAD GHOUSE BAIG
February 12, 1996
GHULAM HUSSALN DLED Vs. D RAJ KUMAR
November 28, 1996
GHULAM JEELANI Vs. GHULAM SOFL
August 7, 1996
GIMPEX LIMITED Vs. STATE OF ANDHRA PRADESH
August 27, 1996
GIMPEX LIMITED Vs. INDIAN BARYTES AND CHEMICALS LTD
July 11, 1996
GODAVARI METAL ROLLING MILLS Vs. D S V A PRAKASH
December 27, 1996
GODAVARI OIL DISTRIBUTORS Vs. JOINT COLLECTOR
November 18, 1996
GOLDEN BAR AND RESTAURANT Vs. C T O
March 29, 1996
GOLLA BHAVANI LAXMI DEVI Vs. STATE OF A P
December 9, 1996
GOPI BAR Vs. COMMERCIAL TAX OFFICER PALAKOL
December 12, 1996
GOTTIPATI NARASIMHULU NAIDU Vs. DEVINENI GANGI NAIDU
February 22, 1996
GOTTIPULLA VENKATA APPARAO Vs. SPECIAL DEPUTY COLLECTOR
February 2, 1996
GOVERDHAN UPADHYAN Vs. A KAMESWARA RAO DIED
August 16, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. G V K GIRLS HIGH SCHOOL
August 6, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. E KUMAR
August 1, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. TODDY TAPPERS CO OPERATIVE SOCIETY
September 27, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. K A ANSARI
October 3, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. M UMAMAHESWARA RAO
April 3, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. N VENKATAIAH
March 26, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. VIJAYA PRAKASH VIDYA MANDIR
February 29, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. B CH KESAVA RAO
June 11, 1996
GOVT OF A P Vs. K SIVANANDA REDDY
April 25, 1996
GOVT OF A P Vs. NAGANABOINA VENKATAIAH
April 26, 1996
GOVT OF A P Vs. SHARADA TIMBER DEPOT
April 16, 1996
GOVT OF A P Vs. K C P LIMITED REP
July 22, 1996
GOVT OF ANDHRA PRADESH Vs. M E N PATRUDU
January 25, 1996
GRAM PANCHAYAT GUNTUR Vs. GOVERNMENT OF A P
December 12, 1996
GRANDHI PADMANABHAM Vs. NAGULAKONDA VENKATA MADHUSUDHANA RAO
April 23, 1996
GUDIPATI RADHAKRISHNA MURTHY Vs. DISTRICT EDUCATIONAL OFFICER, GODAVARI DIST.. ELURU AND OTHERS
March 12, 1996
GUJARAT STEEL TUBES LIMITED Vs. STATE OF ANDHRA PRADESH
June 27, 1996
GUJULA SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
July 11, 1996
GUNAVANTI Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD
October 16, 1996
GUNNAM VENKATA SUBBA RAO Vs. COMMISSIONER PALAKOL MUNICIPALITY PALAKOL
December 24, 1996
GUNTURCITY BUS OPERATORS ASSOCIATION Vs. TRANSPORT COMMISSIONER
September 9, 1996
GURAVA REDDY T Vs. COMMISSIONER OF ENDOWMENTS
March 6, 1996
H E H NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
November 21, 1996
H H SRI DEVENDRADOSS Vs. SARJUDOSS
December 20, 1996
H L AGARWAL Vs. RAKESH AGARWAL
August 29, 1996
H M T EMP CO OP HOUSEBLDG SO LTD Vs. GOVT OF A P
September 17, 1996
H SURYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
July 9, 1996
HABEEB KHAN Vs. VALASULA DEVI
April 25, 1996
HAMARA TRANSPORT Vs. V U D A
September 27, 1996
HARICHANDRA PRASAD M Vs. CH KRISHNAMURTHY
August 19, 1996
HARIJAN SAVARAMMA Vs. MA NAYEEM
August 14, 1996
HARSHA TRANSPORT Vs. STATE
March 13, 1996
HARSHARANJIT SINGH Vs. BOARD OF DIRECTORS RASHTRIYA CHEMICALS and FERTILIZERS LTD
April 26, 1996
HASEEN BANU Vs. SYED HABEEB SAYEEDUDDLN
April 25, 1996
HEALTH UNIVERSITY NON TEACHING EMPLOYEES UNION VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH HYD
October 9, 1996
HEH THE NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMR OF WEALTH TAX
November 21, 1996
HIGH COURT OF ANDHRA PRADESH Vs. G NARASA REDDY
March 29, 1996
HINDUSTAN CABLES LTD Vs. GOVT OF A P SECRETARY REVENUE DEPARTMENT HYDERABAD
October 7, 1996
HINDUSTAN CORPORATION HYDERBAD PRIVATE LIMITED Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
June 6, 1996
HINDUSTAN PETROLEUM CORPN LTD Vs. KHWAJA ASADULLAH BAIG
March 15, 1996
HINDUSTAN SHIPYARD LIMITED Vs. STATE OF ANDHRA PRADESH
December 23, 1996
HIRANAND Vs. T M KAMBATI
July 30, 1996
HITECH INDIA PRIVATE LIMITED Vs. UNION OF INDIA
December 27, 1996
HLMABINDU CHEMICALS P LTD Vs. JOINT COLLECTOR E G
July 5, 1996
HON BLE SECRETARY AND CORRESPONDENT BADRUKA COLLEGE OF COMMERCE AND Vs. STATE OF ANDHRA PRADESH
December 5, 1996
HYDERABAD FRUIT COMMISSION AGENTS MERCHANTS TRADERS ASSN Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 1996
HYDERABAD RACE CLUB Vs. ESI CORPORATION
September 4, 1996
HYDERABAD STOCK EXCHANGE LTD Vs. UNION OF INDIA
May 9, 1996
I B RAJENDRA PRASAD Vs. DIRECTOR OF TRIBAL WELFARE
February 22, 1996
I T C LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
June 4, 1996
I V S REDDY Vs. DEPOT MANAGER APSRTC ALLAGADDA DEPOT
June 25, 1996
IBRAHIMPATNAM TALUK VYAVASAYA COOLIE SANGAM Vs. K SURESH REDDY
January 16, 1996
IDL CHEMICALS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 12, 1996
INDIAN BANK Vs. K RAJENDER PRASAD
April 18, 1996
INDIAN HOTELS COMPANY LIMITED REP Vs. COMMISSIONER OF POLICE
February 9, 1996
INDIAN OIL CORPORATION LTD Vs. SENIOR SPECIAL REVENUE INSPECTOR NALA VISAKHAPATNAM
September 19, 1996
INDIAN POTASH LIMITED SECUNDERABAD Vs. ASSISTANT DIRECTOR OF AGRICULTURE KURNOOL DIST
October 15, 1996
INDIRA S Vs. N VENKATARAMANA
April 25, 1996
INDO NATIONAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
November 28, 1996
INDUKURI VENKAYYA Vs. DANDU KAMALA KUMARL
July 23, 1996
INTEZAMI COMMITTEE MAZID E OSMANIA Vs. A P STATE WAKF BOARD
April 3, 1996
IOL LIMITED FORMERLY KNOWN AS INDIAN OXYGEN LTD Vs. MANDAL REVENUE OFFICER HYD
September 11, 1996
IQBAL KAUR KWATRA Vs. DIRECTOR GENERAL OF POLICE RAJASTHAN STATE JAIPUR
April 2, 1996
ISHWAR DASS Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI
December 23, 1996
ITHANABOYINA KONDAYYA Vs. YERRABOTHULA PEDA VENKAYYA
October 15, 1996
J GOPALAN Vs. MUNICIPAL CORPORATION OF HYDERABAD
February 29, 1996
J L N SASTRY Vs. A P V N SARMA
October 15, 1996
J LAKSHMINARAYANA Vs. DISTRICT COLLECTOR
August 29, 1996
J MURALI Vs. GOVERNMENT OF A P
November 4, 1996
J PADMA Vs. SINGARENI COLLIERIES COMPANY LIMITED
October 29, 1996
J PRABHUDAS Vs. A S NAGABHUSHANAM
July 24, 1996
J RAGHU RICE MILLS Vs. CHIEF ENGINEER ELECTRICITY
October 18, 1996
J RAMA RAO VS A PS RT C Vs. A PS RT C
March 18, 1996
J SITAMMA Vs. STATE OF A P
April 8, 1996
J UPPENDRA REDDY Vs. A P S E B
July 31, 1996
JAGADESWAR S Vs. LOK AYUKTA OF ANDHRA PRADESH
August 22, 1996
JAGADLSWARA T Vs. MANAGER THE MADANAPALLL SPLNNLNQ MILLS
September 4, 1996
JAGANNADHAM N Vs. V MANGAMMA
November 19, 1996
JAGANNATHA SWAMY VARU Vs. V VENUGOPALANAIDU
July 19, 1996
JANDHYALA LAKSHMINARASIMHA SASTRY Vs. KADIYALA KOTISWAMY
May 30, 1996
JANGAON RICE AND OIL MILLERS ASSOCIATION Vs. SENIOR REGIONAL MANAGER FCI
July 1, 1996
JAVERL S H Vs. GOVERNMENT OF ANDHRA PRADESH
October 18, 1996
JAYANTHI BHANDARY S Vs. SYNDICATE BANK
February 16, 1996
JEYPORE SUGAR CO LTD Vs. PAMERLA SURYARAO
April 10, 1996
JOHN ABRAHAM MEMORIAL BETHANY HOME Vs. ALL CONCERNED
February 5, 1996
JOINT COLLECTOR KURNOOL Vs. A NEELIMA
February 28, 1996
JOSE K K Vs. DISTRICT REGISTRAR
December 4, 1996
JUPALLY VEERASWAMY Vs. JUPALLY SHANTAMMA
April 8, 1996
JUSTICE S OBUL REDDI Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
August 23, 1996
K ABDUL GAFFOOR Vs. HIGH COURT OF A P
April 24, 1996
K B V NAGABHUSHANA GUPTA Vs. R VENKATESWARA RAO
April 23, 1996
K BHADRAIAH Vs. DEPOT MANAGER APSRTC BUS DEPOT WARANGAL
April 12, 1996
K C HIGH SCHOOL KORTHAREDDYPALEM GUNTUR Vs. GOVT OF ANDHRA PRADESH EDUCATION DEPARTMENT SECRETARIAT SAIFABAD HYDERABAD
December 31, 1996
K C JAYA KUMAR Vs. STATE
June 21, 1996
K CHINNA KESHAVULU Vs. SYNDICATE BANK DY GENERAL MANAGER HYDERABAD
December 31, 1996
K G BHASKARAN Vs. ELECTRONIC CORPORATION OF INDIA LTD
February 22, 1996
K GANAPATHY SASTRY Vs. DY GENERAL MANAGER ANDHRA BANK HYDERABAD
March 7, 1996
K KOMURAIAH Vs. G SAHDHYA RANI
March 12, 1996
K KRISHNAIAH Vs. DT COLLECTOR NELLORE
December 24, 1996
K LINGAVVA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
October 15, 1996
K MAHENDER REDDY Vs. V SHIVAKUMAR
September 27, 1996
K MALLIKARJUNA RAO DIED Vs. STATE OF ANDHRA PRADESH
March 6, 1996
K MASAIAH APSRTC MAHABUBNAGER DEPOT MAHABUBNAGAR Vs. DEPOT MANAGER MAHABUBNAGAR BUS DEPOT APSRTC
August 28, 1996
K MOHAN RAO Vs. ASSISTANT G M STATE BANK IF INDIA
April 19, 1996
K MOTHILAL Vs. MOHAMMAD JAHIRUDDIN
December 31, 1996
K MUNEMMA Vs. J VEERABHADRAIAH
August 22, 1996
K N V M TAYARU Vs. S TAT
February 20, 1996
K NAGARAJU Vs. SENIOR MANAGER A P S R T C WEST GODAVARI DIST
October 29, 1996
K NARASLMHAREDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 8, 1996
K NARAYANA REDTIY Vs. K PULLA REDDI
February 12, 1996
K NARAYANASWAML NALDU Vs. STATE OF ANDHRA PRADESH
July 17, 1996
K NARSING Vs. SPECIAL COURT UNDERA P LAND GRABBING PROHIBITION ACT
April 24, 1996
K PADMINI Vs. DIRECTOR
June 4, 1996
K PANDU RANGASWAMY Vs. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS
June 17, 1996
K PRABHAKARA LAXMI Vs. S A P ARTS AND SCIENCE COLLEGE
October 18, 1996
K PRAMEELA SMT Vs. M ANNAPURNAMMA
June 5, 1996
K PREM SINGH RATHORE Vs. P RAMASWAMY and RANJEEV R ACHARYA HYDERABAD
May 17, 1996
K PREM SINGH RATHORE Vs. RETURNING OFFICER MAHARAJGUNJ ASSEMBLY CONSTITUENCY HYD
May 7, 1996
K PURUSHOTHAMA RAO Vs. WORKS MANAGER APSRTC KARIMNAGAR
August 14, 1996
K PUSHPALATHA Vs. ELECTION OFFICER NELLIPAKA GRAM PANCHAYAT
April 9, 1996
K PUSHPALEELA Vs. GOVERNMENT OF ANDHRA PRADESH
December 27, 1996
K R CHALAPATHI Vs. T SATYANARAYANAIAH
October 19, 1996
K R CHALAPATHI Vs. T SATYANARAYANAIAH
October 9, 1996
K R KUMAR Vs. DT CO OPERATIVE CENTRAL BANK LTD
October 9, 1996
K RACHAMMA SMT Vs. BIMAL BAI
March 19, 1996
K RAJESHAM Vs. DEPOT MANAGER APSRTC KORATLA
August 21, 1996
K RAJESWARAMMA Vs. CH SHANKARALAH
September 24, 1996
K RAM REDDY Vs. STATE OF A P
September 17, 1996
K RAMAKOTESWARA RAO Vs. T LEELAVATHL
June 11, 1996
K RAMALINGAM Vs. G KALAVATI
September 3, 1996
K RAMAMURTHY Vs. E O PANCHAYAT RAJ
March 6, 1996
K RAMANA Vs. STATION HOUSE OFFICER
October 4, 1996
K RAMANAIAH Vs. DEPOT MANAGER APSRTC KANIGIRI
July 22, 1996
K S MOHAN KUMAR Vs. HINDUSTAN SHIPYARD LTD
August 1, 1996
K S V CHARIE Vs. STATE BANK OF INDIA MAIN BRANCH KAKINADA EAST GODAVARI DISTRICT
June 21, 1996
K SAL SRIDEVI Vs. A NARASIMHA RAJU
October 31, 1996
K SANTHA KUMARI Vs. KRISHNADAVE RAYA UNIVERSITY
November 15, 1996
K SARASWATHI Vs. JOINT TRANSPORT COMMISSIONER and SECRETARY
October 11, 1996
K SARASWATHI RAO Vs. A P FOREST DEVELOPMENT CORPORATION LTD
October 14, 1996
K SATHAIAH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 20, 1996
K SATYANARAYANA Vs. INCOME TAX APPELLATE TRIBUNAL
March 26, 1996
K SATYANARAYANAMMA Vs. S R RAMAKRISHNA RAJU
September 24, 1996
K SEETHARAMALAH Vs. K PUNNALAH
February 13, 1996
K SOMESWARA KUMAR Vs. HIGH COURT OF ANDHRA PRADESH
March 19, 1996
K SREENIVASACHARY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
August 8, 1996
K SREENIVASULU NAIDU Vs. DISTRICT COLLECTOR CHITTOOR
September 28, 1996
K SRI RAMACHANDRA MURTHY RAJU Vs. STATE OF ANDHRA PRADESH
September 2, 1996
K SRINIVASA RAO Vs. CONVENER EAMCET 95 J N T U HYDERABAD
July 9, 1996
K SRLNIVAS Vs. BOARD OT INTERMEDIATE EDUCATION
June 27, 1996
K SUBBARAO Vs. REGIONAL DEPUTY DIRECTOR OF FISHERIES AND EX OFFICIO JOINT REGISTRAR
March 8, 1996
K SUBBARAO Vs. REGIONAL DY DIRECTOR OF FISHERIES AND EX OFFICIAL JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
March 18, 1996
K SUDARSHANA CHARI Vs. G SAIDULU
September 18, 1996
K SURYANARAYANA Vs. K GOPALUDU
December 24, 1996
K SYAMALA SMT Vs. COLLECTOR and DISTRICT MAGISTRATE KAKINADA
September 23, 1996
K TATA BABU Vs. BOARD OF MANAGEMENT HYDERABAD DIST CO OPERATIVE CENTRAL BANK LTD
January 31, 1996
K TULASIRAM Vs. SECRETARY HYD
November 8, 1996
K V R CHOUDHARY Vs. INSPECTOR OF POLICE PANJAGUTTA POLICE STATION
June 27, 1996
K V S PRASAD Vs. VICE CHANCELLOR NAGARJUNA UNIVERSITY
March 25, 1996
K V SREENIVASA RAO Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982
October 7, 1996
K VEDANAND Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 30, 1996
K VENKATA RAMANA REDDY Vs. SECRETARY
June 21, 1996
K VENKATRAMA NAIDU Vs. STATE OF ANDHRA PRADESH
June 18, 1996
K VENKETESWAML Vs. SAKUNTHALAMMA
April 8, 1996
K VENUGOPALA RAJU Vs. STATE OF ANDHRA PRADESH
August 7, 1996
K VIJAYA BHASKAR REDDY Vs. ELECTION COMMISSION NEW DELHI
March 25, 1996
K YELLAREDDY Vs. REGISTRAR AP AT
July 3, 1996
K YERUKULAMMA SMT Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
July 10, 1996
KAILAS RAVI SHANKER Vs. PAUL CHANDRAKANT
October 10, 1996
KALAGARA HARI BABU Vs. E KRISHNA RAO
July 18, 1996
KALAM M A Vs. REGISTRAR MANAGEMENT HIGH COURT OF ANDHRA PRADESH
April 1, 1996
KALAVAKURU WASHERMAN CO OPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR PRAKASAM DIST
October 7, 1996
KALPANA THEATRE Vs. THE ENTERTAINMENT TAX OFFICER
July 1, 1996
KALYANAPU RAMAYYA Vs. YADAVALLI SIVARAMAKRISHNA SARMA
December 20, 1996
KAMALA BAI Vs. E RAJESWARI
December 31, 1996
KAMALABAI S NAIK Vs. DHANANJAY S NAIK
July 19, 1996
KAMALAMMA Vs. MANAGEMENT OF NURSING INDUSTRIES
February 2, 1996
KANAKA DURGAMMA U Vs. D SURYANARAYANA RAJU
September 10, 1996
KANAKADURGA MANURE WORKS Vs. STATE OF ANDHRA PRADESH
June 25, 1996
KANCHIPATI RAMU NAIDU Vs. SRINIVAS CLOTH EMPORIUM
April 1, 1996
KANDUKUR TALUKA NON TRADING HIRE WORK RICE MILLERS ASSOCIATION KANDUKUR PRAKASAM Vs. JOINT COLLECTOR PRAKASAM DISTRICT ONGOLE
November 5, 1996
KANNEGANTI ANJANEYULU Vs. STATE BANK OF INDIA, REP BY ITS BRANCH MANAGER
October 30, 1996
KANURU AND NADIPALLI FISHERMEN CO OPERATIVE SOCIETY Vs. DIRECTOR OF FISHERIES A P HYDERABAD
August 7, 1996
KARANAM BALA RAMA KRISHNA MURTHY Vs. GOTTIPATI HANUMANTHA RAO
April 15, 1996
KAREEMUDDIN KHAN MOHD Vs. SYED AZAM
August 6, 1996
KARRI POTHU RAJU Vs. NATIONAL THERMAL POWER CORPORATION LTD
November 27, 1996
KARRI SATYANARAYANA Vs. PICHIKA VEERRAJU
January 18, 1996
KATAKAM RAMESH Vs. STATE OF A P
April 23, 1996
KATROTHU CHAKRU Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
December 14, 1996
KATROTHU CHAKRU IBRAHIMPATNAM POST Vs. UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA
December 4, 1996
KEELU PAPA RAO Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION ANDHRA PRADESH
March 15, 1996
KESAVA JANARDHANA Vs. A PULLARAO
January 17, 1996
KHADER NAWAZ KHAN Vs. HABIB KHATOON
January 25, 1996
KHAMARUNNISSA Vs. FAZAL HUSSAIN
September 3, 1996
KHEM CHAND Vs. STATE OF A P
October 11, 1996
KHEM CHAND Vs. STATE OF A P
October 18, 1996
KHEMDAS MUTT Vs. GOVERNMENT OF ANDHRA PRADESH
June 17, 1996
KHODAY INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
February 12, 1996
KISTNA CEMENTS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
February 16, 1996
KODIGUDLA KANAKA RAJU Vs. KODIGUDLA DURGA BHAVANI
June 25, 1996
KODIGUDLA KANAKA RAJU Vs. KODIGUDLA DURGA BHAVANI
June 6, 1996
KOLA KESHAVA REDDY Vs. KOLA ANANTHA LAKSHMI
April 18, 1996
KOLLAPARA RAMA RAO Vs. COMMISSIONER OF ENQUIRY SETTLEMENTS AND LAND RECORDS A P HYDERABAD
June 28, 1996
KOLLU NAGAMANI Vs. STATE OF A P
August 27, 1996
KOLLU VENKATESHWARLU Vs. GOVT OF A P
April 25, 1996
KONASANI VENKATA SUBBARAO Vs. GRAM PANCHAYAT MADICHERLA
August 20, 1996
KONDAKKAGIRI KESAVA REDDY Vs. STATE OF A P
December 29, 1996
KONDLAPUDI MALLA REDDY Vs. PULLAMREDDY BALARAMA REDDY
September 3, 1996
KONERI ANJANEYULU Vs. APSRTC MUSHEERABAD HYD
October 15, 1996
KONIDALA JAYA BHARATI Vs. A CHOKKALINGAM
September 23, 1996
KORAN ATCHUTA RAMAIAH Vs. SENIOR DIVISIONAL MANAGER RAJAHMUNDRY
August 26, 1996
KOTA SUBBA REDDY Vs. STATE OF A P
April 8, 1996
KOTHA KOTA RAMPRASAD Vs. DISTRICT REGISTRAR SRIKAKULAM
July 3, 1996
KRANTI PARCEL SERVICE Vs. STATE
September 3, 1996
KRISHNA CHITRA MANDIR Vs. ENTERTAINMENT TAX OFFICER
November 29, 1996
KRISHNA DIKSHITULU M Vs. MEDICAL APPEAL TRIBUNAL
September 27, 1996
KRISHNA MURTHY N Vs. E C I L
April 8, 1996
KRISHNA MURTHY RAJU P Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 7, 1996
KRISHNA RAO AND ANOTHER ETC. Vs. STATE OF A. P. AND ANOTHER
January 23, 1996
KRISHNA RICE MILLS Vs. STATE OF ANDHRA PRADESH
August 7, 1996
KRISHNA VARA PRASAD V V Vs. S SURYA RAO
September 24, 1996
KRISHNAIAH R Vs. UNION OF INDIA
September 11, 1996
KUGLER HOSPITAL GUNTUR Vs. ASSISTANT COMMISSIONER OF LABOUR GUNTUR
October 14, 1996
KUNDARAPU PAVITRA DEVI Vs. DISTRICT COLLECTOR AND DIST MAGISTRATE KARIMNAGAR
April 24, 1996
KUNJAM OOLANNA DORA Vs. S H O DEVIPATNAM POLICE STATION
January 17, 1996
KUPPUSWAMY NAIDU M Vs. P N SUBBARAYULU
October 18, 1996
KURAPATI SUBHADRAMMA Vs. GOVT POLYTECHNIC FOR WOMEN STAFF HOUSE BUILDING COOPERATIVE SOCIETY
February 19, 1996
KUSHAL RAO Vs. SHYAM RAO
October 10, 1996
KUZMINAYAKA MOTHILAL Vs. MOHD JAHIRUDDIN
December 31, 1996
L C OBULESU Vs. A P MEDICAL COUNCIL
August 26, 1996
L RAMAMOHAN Vs. REGISTRAR U H S
October 18, 1996
L SRINIVASULU REDDY Vs. L RAMALAKSHUMMA
April 8, 1996
L TRINATHARAO Vs. GOVT OF A P
July 18, 1996
L.C.K. CEMENTS LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES
July 4, 1996
LAKSHMI GANESH MODERN RAW Vs. STATE OF ANDHRA PRADESH
June 26, 1996
LAND ACQUISITION OFFICER Vs. J SHADRAIK
January 29, 1996
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. VAGU VEERRAJU
July 9, 1996
LARGE SIZED CO OPERATIVE CREDIT SOCIETY Vs. LABOUR COURT
October 8, 1996
LAVANYA DUTT M Vs. J N T U
July 9, 1996
LAXMI GANAPATHI PADDY BOILED INDUSTRIES Vs. A P STATE ELECTRICITY BOARD
November 21, 1996
LIGHT WELL ELECTRICALS Vs. DEPUTY COMMISSIONER OF POLICE TRAFFIC
June 24, 1996
LLNGAIAH A Vs. P SATHYA BABU
November 19, 1996
LT COLONEL A K SINHA Vs. GOVERNMENT OF INDIA
June 21, 1996
M A MUNEEM Vs. LIC EMPLOYEES COOPERATIVE HOUSING BUILDING SOCIETY LTD
February 28, 1996
M A NASEEB KHAN Vs. GOVERNMENT OF A P
October 18, 1996
M A QUDDUS Vs. INCOME TAX OFFICER
September 24, 1996
M A RASHEED PATEL Vs. STATE OF A P
October 3, 1996
M A WAHEED Vs. A P STATE ROAD TRANSPORT CORPORATION
June 7, 1996
M C H SECUNDERABAD Vs. M BALATRIPURA SUNDARI
March 27, 1996
M CHANDRA RAO Vs. REGISTRAR A P AGRICULTURAL UNIVERSITY HYD
November 12, 1996
M D ARIFUDDIN Vs. DISTRICT CO OPERATIVE OFFICER KHAMMAM
September 25, 1996
M G J KUMAR Vs. MANAGING DIRECTOR APSRTC
July 8, 1996
M G MURTHAZA Vs. BHARAT HEAVY ELECTRICALS LTD
April 9, 1996
M GHANLAVADHANI Vs. B VENKATESWARA RAO
November 29, 1996
M JAGAN MOHAN RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
December 3, 1996
M KRUPAKAR Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA
November 27, 1996
M KUMARASWAMY REDDY Vs. DIRECTOR OF MEDICAL EDUCATION A P HYDERABAD
July 16, 1996
M M PLASTO PACKS P LIMITED Vs. M M POLY PACKS P LIMITED
June 17, 1996
M MUNASWAML NALDU Vs. K NAGAMANL
August 26, 1996
M NAGARAJU Vs. SHAIK MAHABOOB SAB
September 11, 1996
M NAGESWAR RAO Vs. GOVT OF A P HOUSING DEPARTMENT HYD
December 24, 1996
M NARASIMHULU Vs. M LAXMAMMA
August 1, 1996
M NARAYANA REDDY Vs. P BOJJANNA
April 5, 1996
M NARESH KUMAR REDDY Vs. N RAMAMMA
August 1, 1996
M NATHANIEL Vs. NEW INDIA ASSURANCE CO LTD
November 26, 1996
M NAVANEETHA SMT Vs. MANDAL REVENUE OFFICER KODANGAL
February 15, 1996
M PRABHAKAR Vs. REGISTRAR AND SECRETARY EXECUTIVE COUNCIL OSMANIA UNIVERSITY HYDERABAD
September 4, 1996
M PRASADARAO DIED PER LR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 18, 1996
M PRATAP REDDY AND SONS Vs. DIRECTOR OF CIVIL SUPPLIES
December 10, 1996
M R S SRINIVAS Vs. UNION OF INDIA
August 6, 1996
M RACHOTAIAH Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT
September 27, 1996
M RAJA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 14, 1996
M RAMA KRISHNA REDDY Vs. P SITALATHA
October 12, 1996
M RANGAMMA Vs. ANR V GOVT OF ANDHRA PRADESH
April 22, 1996
M REDDAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 17, 1996
M S REDDY Vs. T T D
October 18, 1996
M S S PRAKASAM Vs. COLLECTOR AND DT ELECTION AUTHORITY
December 3, 1996
M SANJEEVA REDDY Vs. STATE CONVENOR CET 1995
November 14, 1996
M SATHI RAJU Vs. DIVISIONAL ELECTRICAL ENGINEER APSEB RAJAHMUNDRY
July 5, 1996
M SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
June 25, 1996
M SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
March 14, 1996
M SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH
July 15, 1996
M SUDARSANAM Vs. T T D
September 12, 1996
M SUDHAKAR Vs. UNIVERSITY OF HYDERABAD REGISTRAR CENTRAL UNIVERSITY HYDERABAD
April 10, 1996
M SWAMY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR
August 13, 1996
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
April 11, 1996
M V RAVI PRASAD Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY
October 18, 1996
M V SUBBA LAXMI AND P SEETHARAMAIAH Vs. STATE
July 15, 1996
M VEERA RAGHAVAIAH Vs. P SINGA RAO
December 13, 1996
M VEERANJANEYULU Vs. S SEETHARAMAIAH
December 11, 1996
M VENKATA RAMANA NAIDU Vs. MANDAL REVENUE OFFICER
November 28, 1996
M VENKATAPRASAD Vs. DISTRICT COLLECTOR GUNTUR
December 31, 1996
M VENKATESWDRLU Vs. M BALARAMAIAH
October 11, 1996
M YESHWANTH KUMAR Vs. E O S GRAM PANCHAYAT
December 17, 1996
M. SUBRAHMANYAM REDDY AND ORS. Vs. EXECUTIVE OFFICER, TIRUMALA TIRUPATHI DEVASTHANANS
October 18, 1996
MABU SAHEB Vs. V KRISHNA MURTHY
September 13, 1996
MACHINENI KISHAN RAO Vs. UNION OF INDIA
December 13, 1996
MADHUSUDANA REDDY N Vs. DIRECTOR TELUGU ACADEMY
June 14, 1996
MAHABALESWARAPPA AND SONS BELLARY AND Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
August 13, 1996
MAHABUBNAGAR CITIZENS COUNCIL REGD SOCIETY Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MAHABUBNAGER
August 27, 1996
MAHENDRA APEX CORP LTD Vs. JAFRULLA
September 4, 1996
MAHENDRA KUMAR Vs. REAL FAB AUTONAGAR
April 10, 1996
MAHENDRA KUMAR GOYAL Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES
October 29, 1996
MAHENDRA KUMAR GOYAL Vs. EX. OFFICIO JOINT SECRETARY AND ADDL. COMMISSIONER OF CIVIL SUPPLIES, A.P. AND ANR.
October 29, 1996
MAHESH ENTERPRISES Vs. STATE OF A P
August 13, 1996
MAHESHWARI ENGINEERING ENTERPRISES Vs. ANDHRA PRADESH ELECTRICITY BOARD
November 11, 1996
MAHESWARI JEWELLERY MART Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VIJAYAWADA
June 4, 1996
MAJJI DHARMA RAO Vs. GOUTU SYAMASUNDAR SIVAJI
January 22, 1996
MAJLIS BACHAO TAHREEK Vs. STATE ELECTION COMMISSION SECUNDERABAD
July 16, 1996
MAJOR MOHD AHSANUDDIN HUSSAIN Vs. COMMISSIONER OF INCOME TAX
July 9, 1996
MALA PARKAL Vs. SHAIK HAIDER
October 1, 1996
MALAN BEE Vs. STATION HOUSE OFFICER BIBINAGAR
August 5, 1996
MALLIKARJUNA SHARMA Vs. GOVERNMENT OF A P
April 10, 1996
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M PRASADA RAO
November 4, 1996
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. K PAULDAS
December 12, 1996
MANAGING DIRECTOR A P STATE CONSTRUCTION CORPORATION LTD Vs. LABOUR COURT HYDERABAD
October 10, 1996
MANAGING DIRECTOR METRO WATER SUPPLY and SEWERAGE BOARD1 Vs. C KAMALAMMA
February 6, 1996
MANAGING DIRECTOR NON CONVENTIONAL ENERGY DEV CORP OF A P LTD Vs. G TIRUPATHI RDB
July 16, 1996
MANCHIKANTI PARIJATAVALLI Vs. DISTRICT COLLECTOR ONGOLE
September 11, 1996
MANCHIKANTI PARIJATAVALLI Vs. DISTRICT COLLECTOR, ONGOLE
September 1, 1996
MANDAVA LAXMANA RAO Vs. PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY WARANGAL DISTRICT
August 2, 1996
MANDLAPPA Vs. M R O
August 20, 1996
MANDUVA SRINIVASA RAO Vs. SAJANA GRANITES MADRAS
February 28, 1996
MANGALAGIRI VENKATACHALAPATHI RAO Vs. MANAGING DIRECTOR APSFC HYD
July 12, 1996
MANNAM SUBBARAO Vs. GORANTLA CHINA VEERAIAH
March 11, 1996
MANOJ KUMAR P Vs. GOVERNMENT OF ANDHRA PRADESH
December 12, 1996
MANTENA SATYANARAYANA RAJU Vs. VEMURI VENKATA SUBBA RAO
July 26, 1996
MANUKONDA MANGAMMA Vs. CHEELI ROSAMMA
December 19, 1996
MASTER A SRIDHAR Vs. A ADIVARALAXML
April 17, 1996
MC DOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER NACHARAM CIRCLE HYDERABAD
March 14, 1996
MEDAVATI RAMA KRISHNA REDDY Vs. PEDDADA SITALATHA
November 12, 1996
MEDIA COMMUNICATIONS Vs. GOVERNMENT OF ANDHRA PRADESH
December 6, 1996
MEESA VARALAKSHMI Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
September 23, 1996
METHAPALLI NARASIMHACHARI Vs. STATE OF A P
November 22, 1996
METTU NARESH KUMAR REDDY Vs. NELLORE RAMAMMA
August 1, 1996
MIR BARKAT ALI KHAN BAHADUR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
April 3, 1996
MIR TAHER AH KHAN Vs. CHAIRMAN HOUSING BOARD
February 23, 1996
MIRZA GHANI BAIG Vs. STATE OF ANDHRA PRADESH
October 17, 1996
MIRZA MAHBOOB BAIG Vs. D V NARASIMHA REDDY
August 16, 1996
MIYAW KHAN Vs. MANOHARLAL
December 6, 1996
MODERN LEATHER STORES Vs. STATE OF ANDHRA PRADESH
July 9, 1996
MODERN NUTRITION COMPANY Vs. AGRICULTURAL MARKET COMMITTEE
October 1, 1996
MOHAMMAD AHSANUDDIN HUSSAIN Vs. COMMISSIONER OF INCOME TAX
July 9, 1996
MOHAMMAD FAIZUDDIN Vs. AHMED BIN HUSSAIN
October 11, 1996
MOHAMMAD SALAUDDIN Vs. STATE OF ANDHRA PRADESH
August 29, 1996
MOHAMMAD SHAHERYAR KHAN Vs. HUMAIRA KHAN
July 24, 1996
MOHAMMAD USMAN Vs. MOHAMMAD ANWAR BAIGH
February 14, 1996
MOHAMMED AFZAL KHAN Vs. DISTRICT COLLECTOR HYDERABAD
March 29, 1996
MOHAMMED BAIG Vs. ISMAIL BEGH
November 5, 1996
MOHAMMED BIN NASAR Vs. STATE OF ANDHRA PRADESH
August 6, 1996
MOHAN RAJ JHAWAR Vs. UNION OF INDIA
April 23, 1996
MOHD ABBAS SHAFI Vs. SUB REGISTRAR
March 25, 1996
MOHD ALI Vs. COMMISSIONER OF CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETES A P HYDERABAD
March 15, 1996
MOHD AZAM Vs. GEETA BAI
July 26, 1996
MOHD MURTHUZA ALL Vs. ZAREEN TAJ BEGUM
December 17, 1996
MOHD SYEDUDDIN ALIAS PAPPU Vs. STATE OF A P
November 21, 1996
MONDI AMMANNA Vs. MONDI APPEYYA
September 6, 1996
MOQBOOL AHMED MOHD Vs. DEPUTY COMMISSIONER OF POLICE
July 11, 1996
MOTOR GENERAL FINANCE LTD Vs. MANAGER CENTRAL BANK OF INDIA
November 13, 1996
MOTOR GENERAL FINANCE LTD Vs. DISTRICT JUDGE KHAMMAM
November 13, 1996
MUDDASANI VENKATA REDDY Vs. STATE
February 22, 1996
MUDUNURI SURYANARAYANARAJU Vs. KORUKONDA APPARAO
October 15, 1996
MUKHYA PRANASWAML Vs. T U REGHAVENDRA RAO
September 3, 1996
MULJI MEHTA AND SONS Vs. C MOHAN KRISHNA
July 23, 1996
MULLA RAHIM SAHEB Vs. ANDHRA PRADESH STATE WAKF BOARD
December 31, 1996
MULLAPUDI RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH
October 3, 1996
MULTIMETALS LIMITED Vs. SURYATRONICS PRIVATE LIMITED
June 5, 1996
MUMTAZ BEGUM Vs. AHMED KHAN
March 6, 1996
MUNAKALA RAJANNA Vs. FOOD CORPORATION OF INDIA
September 10, 1996
MUNICIPAL CORPORATION OF HYDERABAD Vs. MIRZA YASEEN ALI BAIG
February 26, 1996
MUNICIPAL SHOPPING COMPLEX MERCHANTS WELFARE ASSOCIATION Vs. COMMISSIONER VISAKHAPATNAM
July 8, 1996
MURAL! KRISHNA BINNY MODERN RICE MILL Vs. C T O
March 8, 1996
MURALI KRISHNA BINNY MODERN RICE MILL Vs. COMMERCIAL TAX OFFICER
March 8, 1996
MURALI KRISHNA INDUSTRY Vs. F C I
September 13, 1996
MURALIDHAR N Vs. AUTHORISED OFFICER LRT
April 2, 1996
MURALL PRAKASH RAO V Vs. DISTRICT AND SESSIONS JUDGE
August 1, 1996
MUSLIM MINORITY FRONT Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 1996
N A ANSARI I A S RETD Vs. GOVERNMENT OF A P
August 7, 1996
N CHINNAIAH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 19, 1996
N G GUNANI Vs. UNION OF INDIA
April 10, 1996
N KISHAN RAO Vs. STATE OF A P
July 7, 1996
N KISHAN RAO Vs. STATE OF ANDHRA PRADESH
July 23, 1996
N KISHAN RAO Vs. STATE OF A P
July 30, 1996
N MADHU KIRAN Vs. SECRETARY A P STATE COUNCIL OF HIGHER EDUCATION HYDERABAD
December 6, 1996
N MOHAN PATNAIK Vs. GOVERNMENT OF ANDHRA PRADESH
November 12, 1996
N N C K RAJU Vs. GOVERNMENT OF A P
November 19, 1996
N NAGABHUSHANAM DR Vs. M VASUDEVA REDDY
August 8, 1996
N NARASIMHA PRATAP Vs. N AUDILAKSHMI
September 19, 1996
N NARASIMHARAO Vs. N NEELAMMA
March 12, 1996
N NARAYANA REDDY Vs. STATE OF A P
April 12, 1996
N PATTABHI RAMAIAH Vs. N KRISHNA MOHAN RAO
December 16, 1996
N RAGHOTHAM RAO DIED Vs. M C H
November 14, 1996
N RAMA DEVI Vs. DISTRICT COLLECTOR KRISHNA
August 19, 1996
N S REDDY Vs. T V REDDY
July 10, 1996
N S S SARMA Vs. P VENKATESWARA RAO DIED
November 26, 1996
N S SREENIVASAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HYD
February 7, 1996
N SANYASI NAIDU Vs. M A N SOCIETY OF ARTS AND SCIENCES
December 20, 1996
N SIVARAMA CHANDRASEKHARA RAO Vs. STATE OF ANDHRA PRADESH
June 19, 1996
N SRINIVASA RAO Vs. SECRETARY and CORRESPONDENT S P M H COLLEGE MACHILIPATNAM D KRISHNA
April 23, 1996
N SURYANARAYANA Vs. M C H
June 7, 1996
N SUSHEELA NAIDU Vs. INCOME TAX OFFICER
December 4, 1996
N TRIVEDI Vs. T BALAJI RAO
September 12, 1996
N VEERRAJU Vs. KANCHI KAMDKSHAMMAVARI TEMPLE
November 12, 1996
N VENKATA RATNAM Vs. N LAKSHMI
October 8, 1996
N VENKATA SIVARAM PRASAD Vs. RAJESWARI CONSTRUCTIONS
April 26, 1996
N VENKATARAMA NAIDU Vs. GOVT OF ANDHRA PRADESH
February 16, 1996
N VENKATARAO Vs. SELECTION COMMITTEE APSRTC ONGOLE PRAKASAM DISTRICT
October 31, 1996
N VIJAYA Vs. K SATYAVATHI
March 18, 1996
NAGAKRISHNA FILAMENTS P LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 1996
NAGAMALLA SUDHAKAR Vs. STATE POLICE RAMADUGU KARIMNAGAR
November 15, 1996
NAGARJUNA RICE and FLOUR MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
September 17, 1996
NAGARJUNA SAGAR INDUSTRIAL ENGINEERING COMPLEX Vs. GOVERNMENT OF ANDHRA PRADESH
November 11, 1996
NAGENDER TRIVEDI Vs. T BALAJI RAO
November 15, 1996
NAGISETTY LAKSHMIKUMARI Vs. STATE OF ANDHRA PRADESH MUNICIPAL ADMINISTRATION DEPARTMENT
August 2, 1996
NAGULONCHA KRISHNA Vs. STATE OF ANDHRA PRADESH
December 19, 1996
NAGURU P Vs. S KRISHNAMA RAJU
October 8, 1996
NAKKA KUMAR VANKATASWAMY EDDAIAH Vs. GOVT OF ANDHRA PRADESH
September 12, 1996
NALANDA TOBACCO CO P LIMITED Vs. SUPDT CENTRAL EXCISE AND CUSTOMS HYDERABAD
July 12, 1996
NALLAM VEERA SATYANANDAM Vs. STATE OF ANDHRA PRADESH
April 26, 1996
NALLAPAREDDY JANARDHANA REDDY Vs. STATE OF ANDHRA PRADESH
April 15, 1996
NAMBURU RAMANAMMA Vs. POLAVARAPU SAROJAMMA
August 6, 1996
NANDLAL SOHNI Vs. GENERAL MANAGER P S APPELLATE AUTHORITY SYNDICATE BANK MANIPAL KARNATAKA STATE
December 5, 1996
NARA GOUD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
March 26, 1996
NARASAMMA T V Vs. S V M SRINIVASAN
July 25, 1996
NARASIMHA T S Vs. L RAMASEETHAMMA
July 25, 1996
NARAYANA SWAMI P Vs. S I OF POLICE
August 27, 1996
NAROTTAM RAM Vs. CONCILIATION OFFICER and JOINT COMMISSIONER OF LABOUR GOVT OF A P
July 12, 1996
NAROTTAM RAM Vs. CONCILIATION OFFICER and JOINT COMMR OF LABOUR VISAKHAPATNAM STEEL PLANT
April 8, 1996
NARSAIAH V Vs. DISTRICT COLLECTOR NIZAMABAD
March 18, 1996
NATIONAL ASSOCIATION OF SOFTWARE AND SERVICE COMPANIES Vs. STATE OF A P REVENUE SECRETARIAT HYD
December 12, 1996
NATIONAL INSURANCE CO LTD Vs. CHINNAKARASAMMA
June 25, 1996
NATIONAL INSURANCE CO LTD Vs. B VENKATAMMA
October 18, 1996
NAV CHROME LIMITED Vs. STATE
December 30, 1996
NAWAB MEER AZEEZUDDIN ALI KHAN Vs. DEDDALA REDDAPPA NAIDU
June 28, 1996
NAWAB MIR BARKAT ALI KHAN Vs. COMMISSIONER OF WEALTH TAX
October 4, 1996
NAWAB MOHD KABIRUDDIN KHAN Vs. M KRISHNA RAO
September 6, 1996
NAYDAMMA V DIED Vs. M MADHUSUDHANA RAO
March 18, 1996
NEW INDIA ASSURANCE CO LTD Vs. P RAMULAMMA
February 12, 1996
NEW INDIA ASSURANCE CO LTD Vs. SALAPURIAPPA
February 23, 1996
NEW INDIA ASSURANCE CO LTD Vs. KESAVAM RAMAMURTHY
April 10, 1996
NEW INDIA ASSURANCE CO LTD Vs. DARRYL WELCOME
April 10, 1996
NEW INDIA ASSURANCE COMPANY Vs. MARNI RAMANA
January 23, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K RAMAMURTHY
April 10, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P PRABHAVATHI
June 19, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANGAIAH
August 21, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVULA RAMULU
August 7, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K NAGAMANI
November 5, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T SLVARAMLREDDY
November 26, 1996
NIKESH Vs. MALATHI BAI
August 9, 1996
NIMMARAJU SAMBASADASIVA SARMA Vs. POTHARAJU VENKATESWARA RAO (DIED) AND OTHERS
November 26, 1996
O G SANKAR Vs. S V S KUMAR DEV
August 30, 1996
O RAMA MOHAN REDDY Vs. SECRETARY
August 30, 1996
O SHEELA HARRY Vs. CAPT MOHD MIRZA
February 2, 1996
OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. T J SWAMY
January 23, 1996
OFFICIAL RECEIVER Vs. G PRABHAVATHI
June 20, 1996
OIL COUNTRY TUBULAR LTD Vs. OIL and NATURAL GAS CORPORATION LTD
July 30, 1996
OIL COUNTRY TUBULAR LTD Vs. OIL AND NATURAL GAS COMMISSION
August 2, 1996
OM PRAKASH GUPTA Vs. STATE OF ANDHRA PRADESH
December 30, 1996
OM REFRIGERATION AND ELECTRICALS Vs. STATE OF ANDHRA PRADESH
September 4, 1996
ONTIPULI POTHURAJU Vs. MANDAL REVENUE OFFICER
August 6, 1996
ORIENTAL ENTERPRISES GUNTUR Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
April 9, 1996
ORIENTAL FIRE and GENERAL INSURANCE CO LTD Vs. K MALLAIAH
August 5, 1996
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. THOLODA SANNAMMA
September 2, 1996
ORIENTAL FIRE and GENERAL INSURANCE COMPANY LTD Vs. RAVULAPALLI SUBBAMMA
February 5, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. K HANUMANTHA RAO
February 6, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. K RAMANNA
December 16, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. C BASAPPA
November 26, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. M LAKSHMAIAH
December 5, 1996
OSMANIA UNIVERSITY Vs. MOHAMMAD RAHMAT ALI HUMAYUN
June 20, 1996
OSMANIA UNIVERSITY Vs. S NOWRATAN DAS
September 2, 1996
OSMANIA UNIVERSITY Vs. SYED ASGHAR HUSSAIN
October 29, 1996
OSMANIA UNIVERSITY Vs. SYED ASGHAR HUSSAIN
October 9, 1996
OSMANLA UNIVERSITY Vs. N VENKATA RAO
July 8, 1996
P APPARAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1996
P B VENKATASWAMY Vs. V V NAGALAKSHMI REDDY
November 20, 1996
P CH JOGI RAJU Vs. STATE BANK OF INDIA
April 26, 1996
P DHARMA RAJU Vs. SECRETARY
August 8, 1996
P GOPI S APPALA SWAMY Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD
December 16, 1996
P GOVARDHAN REDDY Vs. STATE OF A P REP
April 15, 1996
P GUNESHWARA RAO Vs. AIRPORT DIRECTOR HYD
December 4, 1996
P I RAJU Vs. STATE OF ANDHRA PRADESH
August 9, 1996
P JEEVAN Vs. CHIEF SECRETARY TO GOVT OF A P HYD
November 22, 1996
P KAREEM SAHEB Vs. RAHEEMUNNISA
December 17, 1996
P L RAJU COMPANY Vs. STATE OF A P
August 9, 1996
P LAKSHMI NARAYANA RADDY Vs. P MYSURA REDDY
April 23, 1996
P MANJULA Vs. CONTROLLER OF EXAMINATIONS AND IN CHARGE INTERMEDIATE BOARD
March 1, 1996
P MANOJ KUMAR Vs. GOVT OF A P HYD
December 9, 1996
P NAGAMALLESWARA RAO Vs. APSRTC HYD
August 6, 1996
P PEDDA NAGI REDDY Vs. G PULLAIAH SETTY
September 26, 1996
P PENCHALAMMA Vs. STATE OF ANDHRA PRADESH
September 4, 1996
P PRABHAKAR RAO Vs. PUNJAB NATIONAL BANK
May 6, 1996
P RAGHU RAM Vs. COLLECTOR R R DIST
January 16, 1996
P RAJESWARA PRASAD Vs. PRINCIPAL SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
June 4, 1996
P RAM REDDY Vs. COMMISSIONER URBAN LAND CEILINGS HYDERABAD
February 20, 1996
P RAMA RAO Vs. CONTROLLING AUTHORITY
March 29, 1996
P RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH INDUSTRIES and COMMERCE DEPARTMENT HYD
June 19, 1996
P REHANA BEGUM Vs. JOINT TRANSPORT COMMISSIONER and SECRETARY
October 14, 1996
P RUKMANGADHA CHETTY Vs. PUBLIC FINANCE CORPORATION
June 19, 1996
P SAMBRAJYAM Vs. T SAMBASIVA RAO
September 3, 1996
P SARASWATHI Vs. RAJANA APPALANAIDU
February 2, 1996
P SATYANARAYANA Vs. P LAKSHMANASWAMY
August 23, 1996
P SEETHAMMA Vs. P RAMAKRISHNA REDDY
December 11, 1996
P SEETHARAMAIAH Vs. STATE
July 19, 1996
P SRINIVAS ALIAS SREENU Vs. STATE OF A P
June 5, 1996
P SRINIVAS RAO Vs. SUPERINTENDING ENGINEER
April 8, 1996
P SRINIVASA RAO Vs. DISTRICT TELECOM MANAGER
March 12, 1996
P SUJATHAMMA Vs. G M SIVA PRASAD
September 30, 1996
P V SARMA Vs. SECRETARY G A D HYD
December 27, 1996
P VEERASWAMY Vs. G S PRAKASARAO
June 4, 1996
P VENKATACHALAPATHI Vs. G JAYARAMALAH
August 2, 1996
P VIDYASAGAR Vs. ANDHRA PRADESH STATE SEEDS CORPORATION LTD
September 25, 1996
P VINAY KUMAR Vs. ELECTRONICS CORPORATION OF INDIA LIMITED HYDERABAD
October 7, 1996
P Y R HOSPITALS P LTD Vs. A P STATE FINANCIAL CORPORATION HYD
November 14, 1996
P YAGNARAYANA Vs. STATE TRANSPORT HYDERABAD
September 3, 1996
PADIGI NARASIMHA Vs. STATE
March 6, 1996
PADMA RAJU P Vs. SPECIAL DEPUTY COLLECTOR LA
July 8, 1996
PADMAVATHAMMA Vs. B PARTHASARATHI
August 7, 1996
PADMAVATHI COMMERCIAL CORPN Vs. C T O
April 9, 1996
PADMAVATHI CONSTRUCTIONS Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
July 5, 1996
PALAKALURI VAIDYANATHAN Vs. GANGABHRAMARAMBA SAMETA CHANDRASEKHARA SWAMIVARI TEMPLE
December 4, 1996
PALAPATI PEDDA MALAKONDAIAH Vs. STATE OF ANDHRA PRADESH
December 18, 1996
PALASANI SATYANARAYANA MURTHY Vs. COLLECTOR AND DIST MAGISTRATE
September 23, 1996
PALLAVA GRANITES INDUSTRIES INDIA P LTD Vs. GOVT OF A P
November 11, 1996
PALLAVI TRADERS Vs. PETRO LUBES
October 11, 1996
PALLEM DENIEL VICTOR ALIAS VICTOR HANTER Vs. STATE OF A P
November 12, 1996
PANCHAITI AKHARA BARA UDDSIN NIRMAN Vs. STATE OF ANDHRA PRADESH
November 12, 1996
PANCHEREDDI RAMU Vs. DISTRICT JUDGE SRIKAKULAM DISTRICT
October 4, 1996
PANDIPOTU VODDE NARAYANA ALIAS SIDDULAGALLA VODDE NARAYANA Vs. STATE OF A P
April 26, 1996
PAPPU GOVINDA LAKSHMI Vs. PAPPU KRISHNA
October 9, 1996
PARASA CHENDRA SEKHAR Vs. CHIEF GENERAL MANAGER LOCAL HEAD OFFICE STATE BANK OF INDIA HYDERABAD
August 8, 1996
PARESH KUMAR Vs. BALDEVDAS
November 22, 1996
PARUCHURI VENKATA NARAYANA Vs. STATE OF A P
July 18, 1996
PARVATHAMMA Vs. Y TULSIRAM
December 11, 1996
PARVATHI COMBINES Vs. VISAKHAPATNAM MUNICIPAL COUNCIL
June 6, 1996
PASUPULA TAPPERS CO OP Vs. PROHIBITION and EXCISE SUPTD KURNOOL DIST
March 29, 1996
PAVAN AGRO INDUSTRIES Vs. THE COMMERCIAL TAX OFFICER
June 27, 1996
PEESA JAYALAKSHMI Vs. PRL SECY HOME DEPT GOVT OF A P HYDERABAD
November 6, 1996
PICTURE PALACE NIZAMABAD Vs. ENTERTAINMENT TAX OFFICER NIZAMABAD
June 18, 1996
PILLI YETESWARI Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1996
PODDAR PROJECTS LIMITED Vs. KRISHNA METAL INDUSTRIES PRIVATE LIMITED
January 18, 1996
POGAKULA LAXMIREDDY Vs. PRINICIPAL SECRETARY TO GOVT OF ANDHRA PRADESH REVENUE DEPARTMENT SECRETARIAT HYDERABAD
February 26, 1996
POLAM VEERABHADRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 1996
POLAMPALLI KRISHNA MURTHY Vs. DISTRICT PANCHAYAT OFFICER
July 5, 1996
POLLE SRINIVASA RAO Vs. I C H VENKATARAMANA
September 11, 1996
POLUSANI SAHADEVA RAO Vs. STATE OF A P
June 14, 1996
POLYPRINT PRIVATE LIMITED Vs. CANARA BANK
July 30, 1996
POORNA ELECTRICAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
July 18, 1996
POORNIMA ENTERPRISES Vs. NAGARJUNA FINANCE LTD
December 3, 1996
POWER GRID CORPORATION OF INDIA LTD Vs. STATE OF ANDHRA PRADESH
December 18, 1996
PRAKASH SINGH Vs. COMMISSIONER OF POLICE A P HYDERABAD
March 22, 1996
PRASAD V P Vs. HIGH COURT OF ANDHRA PRADESH
December 31, 1996
PRAVEEN KUMAR FRUIT COMPANY Vs. HYD AGRL MARKET COMMITTEE
December 23, 1996
PREMA Vs. L A O
August 2, 1996
PRESIDENT BUCHIREDDIPALEM Vs. D SIVA SUBRAHMANYAM
November 18, 1996
PRIYASWAMY NATTAR Vs. STATE
December 5, 1996
PSG INDUSTRIAL INSTITUTE Vs. R RANDHIR SINGH
December 24, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. MOHAMMAD HOSHAN
April 18, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. VELDEND JAYA PRAKASH
July 2, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. CHADARAM SRINIVASA RAO SREENU
July 31, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. JANGILI NIRMALA
September 3, 1996
PURUSHOTAM REDDY VUPPUNUTHALA Vs. GURRAM YADAGIRI REDDY
July 16, 1996
PUSHPA RAJ S Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 24, 1996
QURAAN SOCIETY Vs. UNION OF INDIA
April 5, 1996
R BALANARASAMMA Vs. K RAMAKRISHNA REDDY
October 28, 1996
R DWARAKANATH REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 30, 1996
R KANAKAMMA Vs. DISTRICT COLLECTOR NELLORE DISTRICT
January 18, 1996
R LAKSHMINARSU Vs. A SREENLVASULU
November 5, 1996
R N REDDY Vs. S V H COLLEGE OF ENGINEERING
October 14, 1996
R PRASAD Vs. EXECUTIVE DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION CUDDAPAH ZONE
April 23, 1996
R RAMACHANDRAN Vs. YERAM SESHA REDDY
December 16, 1996
R RAMESH Vs. STATE OF A F
July 9, 1996
R ROMAIAL Vs. M NARASIMHA RAO
November 7, 1996
R S PRABHAKARA RAO Vs. H M T LIMITED
June 4, 1996
R S SUNDARA RAJU Vs. TIRUMALA FINANCE AND INVESTMENTS KAKINADA
December 23, 1996
R SATYA BAI LATE Vs. FT VENKAT RAO
June 19, 1996
R SRIRAMULU Vs. GOVERNMENT OF ANDHRA PRADESH
November 11, 1996
R SUBBA RAYUDU Vs. VEENAISHM COLLECTOR CHAIRMAN DISTT CUDDAPAH
December 9, 1996
R SUNIFHA Vs. R SURESH
July 22, 1996
R SUNITHA Vs. R SURESH
July 12, 1996
R V SHIVA KUMAR Vs. JNTU A P
July 30, 1996
R VEERRAJU Vs. P BABURAO
July 9, 1996
R VENKATA NAGESHWARA RAO Vs. DIRECTOR OF TECHNICAL EDUCATION HYD
December 4, 1996
R VENKATESWARA RAJU Vs. COURT OF THE SUBORDINATE JUDGE NARSAPUR
October 10, 1996
R VIDYADHAR Vs. NATIONAL TEXTILE CORPORATION
November 21, 1996
R Y SARMA Vs. STATE OF A P
September 10, 1996
RAGHUNATH COTTON AND OIL PRODUCT LTD Vs. DIRECTOR OF MARKETING A P HYDERABAD
October 29, 1996
RAGHURAMIREDDI S Vs. T CHANDRASEKHAR REDDY
April 8, 1996
RAJ KUMAR DEEN DIED PER LRS Vs. A S DIN
September 3, 1996
RAJ KUMAR SHARMA DIED Vs. J SATYANARAYANA AND SONS
November 26, 1996
RAJA RATAN GOPAL SAINCHAR DIED PER L RS Vs. RAJENDRA PRASAD
August 21, 1996
RAJANNA M Vs. F C I
September 10, 1996
RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
December 19, 1996
RAJASEKHAR V Vs. GOVERNMENT OF ANDHRA PRADESH
September 13, 1996
RAJENDRA SHANKER CHOUDHARY Vs. SHAM MOHAN SRIVASTAVA
March 15, 1996
RAJESH KUMAR Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
April 24, 1996
RAJETL KANCHAYYA Vs. B BHASKARAMMA
August 22, 1996
RAJULAGARI ELLAMMA Vs. PEDDA JEEYANGAR MUTT TIRUPATI
July 26, 1996
RAJYALAKSHMI COTTON and GINNING MILLS Vs. NATIONAL INSURANCE CO LTD
November 15, 1996
RAKESH GUPTA Vs. HYDERABAD STOCK EXCHANGE LIMITED
May 9, 1996
RAMA KRISHNA RAO Y Vs. M S SASTRY DIED PER LRS
August 28, 1996
RAMADASU KRISHNA MURTHY Vs. K VIJAYALAXMI
September 10, 1996
RAMAKANTA SARMA V Vs. ADARSHA VIDYA SAMITHI
April 1, 1996
RAMAKRISHNA V A Vs. BANK OF MAHARASHTRA
March 12, 1996
RAMALA RAMAIAH Vs. MOOSTIALA NARASIMHA RAO
November 7, 1996
RAMALINGESWARA MODEM RICE MILL Vs. DEPUTY TRANSPORT COMMISSIONER and SECRETARY
March 29, 1996
RAMANARAYANA GUPTA Vs. GOVT OF A P
March 15, 1996
RAMRAJ KALAMANDIR REP Vs. A P STATE ELECTRICITY BOARD
November 15, 1996
RANGA COTTON GINNING MILLS Vs. G RATNA KUMARI
November 6, 1996
RANGALAH S Vs. COLLECTOR MEDAK
April 24, 1996
RAOULA RAMA KRISHNA Vs. SHAIK MAHBOOB BASHA
August 20, 1996
RASHTREEYA ISPAT NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
February 6, 1996
RASHTRIYA ISPAT NIGAM LIMITED VISAKHAPATNAM Vs. A P REVENUE DEPARTMENT HYD
September 11, 1996
RATHOD HARI RAM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
October 1, 1996
RATLOVAT CHANDI Vs. GOVERNMENT OF ANDHRA PRADESH
June 4, 1996
RATNAM T V Vs. DEPUTY COMMISSIONER OF ENDOWMENTS
October 4, 1996
RAVI MOHAN T R Vs. REGISTRAR AND CHAIRMAN SELECTION COMMITTEE
November 30, 1996
RAVI T Vs. T LAKSHML DEVI
July 17, 1996
RAVI TRADERS Vs. YOURS ONLY
June 14, 1996
RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYD
August 26, 1996
RAYALASEEMA MILLS GINNING and PRESSING UNIT I ADONI Vs. SENIOR ACCOUNTS OFFICER OPERATION
August 13, 1996
RAYALASEEMA ROLLER FLOUR MILLS P LIMITED Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA NAMPALLY HYDERABAD
November 11, 1996
REDDI DEMUDU Vs. K DEMUDAMMA
April 18, 1996
REGIONAL ADMISSION COMMITTEE Vs. SHAIK MOINUDDIN
June 18, 1996
REGIONAL DIRECTOR ESI CORPORATION Vs. K F PESTONJI
July 13, 1996
REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION GUNTUR Vs. G GEORGE MOSES
July 3, 1996
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K RAMACHARYULU
June 19, 1996
REGIONAL PASSPORT OFFICER Vs. D NAGENDRA KUMAR
June 14, 1996
REGISTRAR OSMANIA UNIVERSITY Vs. MADINA EDUCATIONAL SOCIETY
March 25, 1996
REGISTRAR OSMANLA UNIVERSITY Vs. V RAJA SATYANARAYANA
July 11, 1996
REVINDER KUMAR Vs. STATE OF A P
September 27, 1996
RITZ HOTELS HYD LTD Vs. STATE OF ANDHRA PRADESH
December 31, 1996
RUTHOMMA T Vs. S BALA KOTAIAH
September 23, 1996
S A ARULAIAH Vs. GOVERNMENT OF A P
April 12, 1996
S BALAYYA AND CO Vs. VASIREDDY TOBACCOS GUNTUR
August 6, 1996
S CHENNAKESAVA RAO Vs. A P STATE ROAD TRANSPORT CORPORATION HYD
June 21, 1996
S DAMODAR REDDY Vs. STATE OF ANDHRA PRADESH
February 26, 1996
S DASHMANTHA REDDY Vs. STATE OF ANDHRA PRADESH
January 22, 1996
S ELISHA Vs. WORLD MISSIONARY EVANGELISM OF INDIA
December 16, 1996
S JAGANMOHANREDDY Vs. PROHIBITION AND EXCISE INSPECTOR TANDUR STATION
April 5, 1996
S K SARAWAGI and CO P LTD Vs. R B SETH SREERAM DURGA PRASAD
March 25, 1996
S K SARAWAGI and CO P LTD Vs. DOCK LABOUR BOARD
December 31, 1996
S M SHAH HAROONI Vs. STATE OF A P
December 11, 1996
S MADHAVA REDDY Vs. STATE OF A P
February 26, 1996
S NAGULAL RAO Vs. M JAYARAMAIAH
February 6, 1996
S NAGULAL RAO Vs. MEDAM JAYARAMIAH
February 16, 1996
S NARASINGAM Vs. STATE OF A P
October 10, 1996
S P VENKANNA BABU Vs. VARALAKSHMI FIN CORP
September 11, 1996
S PULLA REDDY Vs. DEPOT MANAGER APSRTC CUDDAPAH DIST
September 4, 1996
S RADHIKA SAMEENA Vs. S H O HABEEBNAGAR POLICE STATION HYDERABAD
September 6, 1996
S SAMUEL Vs. STATE OF ANDHRA PRADESH
December 31, 1996
S SHAKUNTALA Vs. ADDITIONAL COMMISSIONER MCH
February 28, 1996
S SREEDEVI Vs. A P AGRICULTURAL UNIVERSITY
February 19, 1996
S SUDERSHAN REDDY Vs. APSRTC MUSHEERABAD HYD
August 20, 1996
S SULAKSHNA BAI Vs. STATE OF ANDHRA PRADESH
April 18, 1996
S V CONTRACTORS Vs. GOVERNMENT OF ANDHRA PRADESH
November 1, 1996
S V SURESWARA SARMA Vs. M KOTA MUVALAYYA
June 4, 1996
S VENKAT REDDY Vs. TRANSPORT COMMISSIONER
November 14, 1996
S VENKATESWAR RAO Vs. STATE OF ANDHRA PRADESH
September 24, 1996
S VENKATESWARA RAO Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 15, 1996
S YESUDAS Vs. CHIEF GENERAL MANAGER CUM DISCIPLINARY AUTHORITY SBI HYDERABAD
February 28, 1996
SABBA VENKATESHWARA RAO Vs. STATE OF A P
June 11, 1996
SAGGAM SUDHARANI Vs. REVENUE DIVISIONAL OFFICER NELLORE DIST
June 28, 1996
SAI TRADING COMPANY Vs. BINJU SANA EXTRACTIONS LTD
August 7, 1996
SALADA SANKARA RAO Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH FINANCE AND PLANNING DEPARTMENT SECRETARIAT HYD
December 26, 1996
SAMBASIVA RAO G Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 30, 1996
SAMINA VENKATA SURESWARA SARMA Vs. MEESALA KOTA MUVULLAYYA
June 4, 1996
SAMIULLAHKHAN Vs. LABOUR COURT GODAVARIKHANI
July 10, 1996
SAMPAT PATALIA Vs. GHULAM FAYAZUDDIN
February 7, 1996
SANASAPURI PEDDA SAMBAMURTHI1 Vs. K RAMA RAO
November 1, 1996
SANDHYA T Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
October 1, 1996
SANGAMESHWARA SWAMY TEMPLE Vs. PRL DISTRICT MUNSIF
December 27, 1996
SARASWATHI NAGAR RESIDENTS WELFARE SOCIETY Vs. ARJUNDAS
November 11, 1996
SARDAR BEDI TEJA SINGH Vs. CENTRAL GURUDWARA COMMITTEE HYDERABAD
November 14, 1996
SARDAR INDER SINGH SOKKI Vs. COMMISSIONER OF POLICE HYDERABAD CITY
August 30, 1996
SARPANCH POLAKALA GRAM PANCHAYAT Vs. DISTRICT COLLECTOR CHITTOOR
August 14, 1996
SARVA REDDY AND OTHERS Vs. SPECIAL DEPUTY COLLECTOR
March 21, 1996
SARVARAYA TEXTILES LIMITED Vs. COMMERCIAL TAX OFFICER KAKINADA
October 10, 1996
SARVOTHAM ISPAT LTD Vs. A PS E BOARD
February 8, 1996
SATISH and CO Vs. S R TRADERS
November 28, 1996
SATYANARAYANA FISHERMEN CO OP SOCIETY Vs. DIRECTOR OF FISHERIES A P HYDERABAD
August 7, 1996
SATYANARAYANA V Vs. Y VLJAYALAKSHML
July 17, 1996
SATYANARAYANA Y Vs. STATE OF ANDHRA PRADESH
March 6, 1996
SCHOLARS AND TEACHERS ACTION COMMITTEE Vs. ANDHRA UNIVERSITY
May 6, 1996
SECRETARY Vs. KHAJA MUMIN
September 6, 1996
SECRETARY A P S W RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. CH RAMA DEVI
February 8, 1996
SECRETARY TO STATE LEGISLATURE ASSEMBLY BUILDINGS HYDERABAD Vs. K JAGANNADHARAO
November 8, 1996
SECUNDERABAD CLUB Vs. STATE OF ANDHRA PRADESH
April 5, 1996
SEETHAYAMMA CH Vs. L A O
December 31, 1996
SENIOR DM MANAGER LIC OF INDIA Vs. K ATCHUTA RAMAIAH
November 30, 1996
SEW CONSTRUCTIONS LIMITED Vs. COMMERCIAL TAX OFFICER
February 14, 1996
SHAIK ABDUL HAMEED Vs. CHIRALA MUNICIPALITY
August 28, 1996
SHAIK AHAMED BASHA Vs. STATE TRANSPORT AUTHORITY
April 15, 1996
SHAIK AHMAD ALI SHAH Vs. DM MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 12, 1996
SHAIK JAMAL BASHA Vs. GOVERNMENT OF INDIA NEW DELHI
July 4, 1996
SHAIK MAHABOOB BASHA Vs. DIVISIONAL MANAGER A P S R T C ONGOLE
July 10, 1996
SHAIK OMER BIN ALI UMODI Vs. SYED YOUSUF ALI
November 20, 1996
SHAIK RAHLMA BEGUM Vs. K NARAYANAMMA
September 24, 1996
SHAIK SHAMSHAD Vs. STATE OF A P
August 1, 1996
SHAKAMURI APPARAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 1, 1996
SHAKUNTALA BAI Vs. MANIAMMA
February 20, 1996
SHALIMAR CHEMICAL WORKS LTD Vs. AGRICULTURAL MARKET COMMITTEE
April 18, 1996
SHAMRAD MOORJANI Vs. STATE OF A P
July 3, 1996
SHANTIMOY MANDAL Vs. CONCILIATION OFFICER AND JOINT COMMISSIONER OF LABOUR GOVERNMENT OF ANDHRA PRADESH
June 17, 1996
SHARADA VIDYA MANDIR EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
March 22, 1996
SHATRANAJI AND NASAR H W CO OP PRODUCTIONS AND SALES SOCIETY LTD Vs. DIRECTOR OF HANDLOOMS AND TEXTILES HYD
November 8, 1996
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
June 27, 1996
SHEELA RANI Vs. STATE OF ANDHRA PRADESH
June 18, 1996
SHIVA ENCLAVE WELFARE SOCIETY Vs. R D O
December 9, 1996
SHIVA SHAKTHI CONSTRUCTIONS P LTD Vs. SUPERINTENDING ENGINEER
October 7, 1996
SHIVRAJ BANG Vs. STATE OF ANDHRA PRADESH
January 18, 1996
SHREEJI TRADERS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE HYDERABAD
August 1, 1996
SIDHVI CONSTRUCTIONS INDIA P LIMITED Vs. REGISTRAR OF COMPANIES
September 18, 1996
SINGAM RAMA SUBBA REDDY Vs. STATE OF A P
September 3, 1996
SINGARENI COLLIERIES CO LTD Vs. KASIPETA RAYAPOSHAM
June 13, 1996
SINGARENI COLLIERIES COMPANY Vs. SIRIPOOR PAPER LIMITED HYDERABAD
January 31, 1996
SINGARENI COLLIERIES COMPANY LIMITED Vs. M RAMU
February 26, 1996
SINGARENI COLLIERIES COMPANY LIMITED Vs. UNION OF INDIA
December 23, 1996
SINGARENI COLLIERIES COMPANY LTD Vs. P V D RAMA KOTESWARA RAO
September 24, 1996
SINGIRI SUJATHA Vs. GOVERNMENT OF A P SECRETARY SOCIAL WELFARE DEPARTMENT HYDERABAD
March 21, 1996
SIRAJUDDIN ALI Vs. MUJTABA ALI
February 26, 1996
SIRAJUDDIN ALI Vs. MUJTABA ALI
February 20, 1996
SIRI ENGINEERING CONTRACTORS VIJAYAWADA Vs. UNION OF LNDIA SOUTH CENTRAL RAILWAY
December 31, 1996
SIVAKOTI DASARADHARAM Vs. SIVAKOTI YOGANANDAM
January 22, 1996
SIVARATRI VENKATAIAH Vs. STATE OF A P
December 10, 1996
SIVARATRI VENKATAIAH AND ORS. Vs. STATE OF A.P.
December 10, 1996
SK ABDUL KAREEM Vs. STATE OF ANDHRA PRADESH
July 11, 1996
SODE PENTAIAH Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR KHAMMAM
September 25, 1996
SODE RAJAIAH Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
June 7, 1996
SOMESWARA RAO K Vs. G SANYASI SETTY
October 30, 1996
SONA OPTICS Vs. SHYAM SUNDERBHARGAVA
September 17, 1996
SOUTHERN TRADES CORPORATION SERVICING STATION Vs. SUPERINTENDING ENGINEER
July 16, 1996
SOVEREIGN LIQUOR DISTRIBUTORS Vs. STATE EXCISE SUPERINTENDENT
August 8, 1996
SPECIAL DEPUTY COLLECTOR Vs. G NAGABHUSHANAM
February 23, 1996
SPECIAL DEPUTY COLLECTOR L A CUM LOC UNIT POCHAMPADU Vs. CHAKALI LINGA
February 2, 1996
SPECIAL DEPUTY COLLECTOR LA Vs. CH SHETTY
October 4, 1996
SPS PHARMA LIMITED Vs. STATE
November 18, 1996
SREE KUMAR AND COMPANY Vs. STATE OF ANDHRA PRADESH
July 3, 1996
SREEDHAR FINANCE Vs. J LINGAYYA
February 22, 1996
SRI KAMADHENU KHADI AND VILLAGE INDUSTRIES WELFARE SOCIETY Vs. COMMERCIAL TAX OFFICER
July 15, 1996
SRI RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD. Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD, HYD. AND ORS.
August 20, 1996
SRI VENKATESWARA HYBRID SEEDS CO Vs. STATE OF A P
November 18, 1996
SRIKANTH TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
July 8, 1996
SRINIVAS KUMAR MOWLE Vs. CHANDRA SHEKHAR MOWLE
March 25, 1996
SRINIVASA METAL STORES Vs. CH JOGESWARARAO
December 26, 1996
SRINIVASA SAGO MANUFACTURING COMPANY KAKINDA Vs. AGRICULTURAL MARKET COMMITTEE KAKINADA
September 17, 1996
SRINIVASA TRADERS Vs. COMMERCIAL TAX OFFICER JADCHERLA MAHABOOBNAGAR DISTRICT
February 2, 1996
SRINIVASULU REDDY Y Vs. N POLA REDDY
April 15, 1996
SRIPATHL SUSHEELA Vs. K V R RAJESWARL DEVI
April 23, 1996
SRLDHAR T Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 19, 1996
SRLNIVASA TRADERS Vs. COMMERCIAL TAX OFFICER
February 2, 1996
SRLNLVASA SAGO MANUFACTURING CO Vs. AGRICULTURAL MARKET COMMITTEE
September 17, 1996
ST ALPHONSAS EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF A P
February 19, 1996
ST ALPHONSAS EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF ANDHRA
February 9, 1996
STAR IRON SCRAP MART Vs. UNION GOVERNMENT OF INDIA
December 20, 1996
STATE Vs. REGULAGADDA ANANDARAO
April 12, 1996
STATE BANK OF HYDERABAD Vs. ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
July 3, 1996
STATE BANK OF HYDERABAD BEGUMPET BRANCH HYDERABAD Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD
July 3, 1996
STATE BANK OF INDIA BOMBAY Vs. P CH JOGI RAJU
October 7, 1996
STATE OF A P Vs. T T LIMITED HYD
July 12, 1996
STATE OF A P Vs. FOOD CORPORATION OF INDIA
July 26, 1996
STATE OF A P HYD Vs. VENKATESWARA TRADING COMPANY CHEGUNTA
July 18, 1996
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION LIMITED
July 18, 1996
STATE OF ANDHRA PRADESH Vs. INDIAN DAIRY CORPORATION
July 15, 1996
STATE OF ANDHRA PRADESH Vs. VBC EXPORTS LIMITED
July 10, 1996
STATE OF ANDHRA PRADESH Vs. MANOHARA TRADING COMPANY
July 11, 1996
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH MINING CORPORATION
July 11, 1996
STATE OF ANDHRA PRADESH Vs. ANANDMAL SURAJMAL SETHIA
August 1, 1996
STATE OF ANDHRA PRADESH Vs. VENKATESWARA BAR AND RESTAURANT
August 9, 1996
STATE OF ANDHRA PRADESH Vs. APEX AGENCIES
August 9, 1996
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION
August 13, 1996
STATE OF ANDHRA PRADESH Vs. P V KRISHNA REDDY
August 14, 1996
STATE OF ANDHRA PRADESH Vs. C MURALI MOHAN
September 4, 1996
STATE OF ANDHRA PRADESH Vs. G ANANTHAIAH
November 12, 1996
STATE OF ANDHRA PRADESH Vs. STENCILS AND STENCILS LIMITED
October 9, 1996
STATE OF ANDHRA PRADESH Vs. A GOPAL MENON
July 5, 1996
STATE OF ANDHRA PRADESH Vs. PATEL TIMBER COMPANY
July 1, 1996
STATE OF ANDHRA PRADESH Vs. SHIVAJI MILITARY HOTEL WARANGAL
June 27, 1996
STATE OF ANDHRA PRADESH Vs. AJANTA COOL DRINKS
June 27, 1996
STATE OF ANDHRA PRADESH Vs. T SIDDIAH NAIDU and CO CHITTOOR
June 26, 1996
STATE OF ANDHRA PRADESH Vs. K G SRINIVASULU
June 26, 1996
STATE OF ANDHRA PRADESH Vs. UNION OF INDIA
June 19, 1996
STATE OF ANDHRA PRADESH Vs. SAHNEY STEEL AND PRESS WORKS LIMITED
June 20, 1996
STATE OF ANDHRA PRADESH Vs. FOOD CORPORATION OF INDIA
June 24, 1996
STATE OF ANDHRA PRADESH Vs. G M ANJAIAH
May 9, 1996
STATE OF ANDHRA PRADESH Vs. K SEETHARAMAIAH
February 16, 1996
STATE OF ANDHRA PRADESH Vs. P PEDA CHINNAYYA
February 7, 1996
STATE OF ANDHRA PRADESH Vs. S RAMULU
March 25, 1996
STATE OF ANDHRA PRADESH Vs. SALES TAX APPELLATE TRIBUNAL
April 2, 1996
STATE OF ANDHRA PRADESH Vs. NATIONAL COUNCIL FOR THE CHURCH AND SOCIAL ACTION KURNOOL
April 3, 1996
STATE OF ANDHRA PRADESH Vs. IN RE
April 3, 1996
STATE OF ANDHRA PRADESH Vs. ASKIN FABS
December 18, 1996
STATE OF ANDHRA PRADESH Vs. ROYAL COLD STORAGE LIMITED
December 17, 1996
STATE OF ANDHRA PRADESH Vs. MAYUR FOAM INDUSTRIES
September 19, 1996
STATE OF ANDHRA PRADESH Vs. SRUNGARAPU VEERAIAH SETTY VENKATARAMANAIAH SETTY
July 9, 1996
STATE OF ANDHRA PRADESH Vs. MEDA SEEDS AND OIL COMPANY
July 1, 1996
STATE OF ANDHRA PRADESH Vs. PANDURANGA RICE MILL CONTRACTORS CO.
August 1, 1996
STATE OF ANDHRA PRADESH Vs. SCHLUBARGAR SEACO INC
November 7, 1996
STATE OF ANDHRA PRADESH Vs. IDL CHEMICALS LTD.
July 9, 1996
STATE OF ANDHRA PRADESH Vs. TEXMACO LIMITED
June 6, 1996
STATE OF ANDHRA PRADESH Vs. PRIYADARSHINI CEMENTS
June 6, 1996
STATE OF ANDHRA PRADESH Vs. SRINIVASA FANCY STORES
June 13, 1996
STATE OF ANDHRA PRADESH Vs. SERVAL INDUSTRIES
June 24, 1996
STATE OF ANDHRA PRADESH Vs. K. RANGAPPA NAIDU
June 26, 1996
STATE OF ANDHRA PRADESH Vs. KINGS PAPER MARX
June 27, 1996
STATE OF ANDHRA PRADESH Vs. UNITY WIRE INDUSTRIES
July 3, 1996
STATE OF ANDHRA PRADESH Vs. A.P. DAIRY DEVELOPMENT COOP. FEDERATION LTD.
July 16, 1996
STATE OF ANDHRA PRADESH Vs. TUBE TOOLS and HARDWARE MART
November 20, 1996
STATE OF ANDHRA PRADESH Vs. K ASHOK RAO
December 4, 1996
STIBENE CHEMICALS LIMITED Vs. ADDL. COMMISSIONER & JOINT COMMISSIONER OF COMMERCIAL TAXES
February 22, 1996
SUDERSHAN T Vs. LABOUR COURT GODAVARIKHANJ
September 4, 1996
SUJANA GRANITES Vs. MANDAVA RAMBABU
September 18, 1996
SUMATHI REDDY N Vs. GOVERNMENT OF ANDHRA PRADESH
August 30, 1996
SUMITRA PHARMACEUTICALS AND CHEMICALS LIMITED Vs. STATE
June 14, 1996
SUNDARAMMA DIED Vs. HARIJAN YELLAIAH
October 21, 1996
SUPERINTENDING ENGINEER Vs. PROGRESSIVE ENGINEERING CO
August 9, 1996
SUPERINTENDING ENGINEER Vs. P RADHAKRLSHNA MURTHY
March 6, 1996
SUPERINTENDING ENGINEER OPERATION CIRCLE ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. S VEERALAH
July 23, 1996
SUPERINTENDING ENGINEER OPERATION CIRCLE APSE BOARD WARANGAL Vs. D KONDALA RAO
June 18, 1996
SUR REDDY Vs. SPECIAL DEPUTY COLLECTOR LA MEDAK
August 27, 1996
SURANA COMMERCIAL CO Vs. FOOD CORPORATION OF INDIA
March 21, 1996
SURAPANENI RAM PRASAD Vs. V RAMESH CHANDRA BAU
December 6, 1996
SURYA RAO T Vs. G RAMAKRLSHNA RAO
August 22, 1996
SURYA SANKARAM K Vs. J ESWARAMMA
December 4, 1996
SURYALATHA SPINNING MILLS LTD Vs. UNION OF INDIA
February 20, 1996
SURYANARAYANA T Vs. P CHIRANJEEVI
January 25, 1996
SUVARNA CEMENTS LTD Vs. SINGARENI COLLERIES CO LTD
November 22, 1996
SWAMI HATHIRAMJI MUTT Vs. A KRISHNAIAH
July 9, 1996
SWAMY TAJKIES Vs. SUB REGISTRAR OF ASSURANCES E G DIST
July 11, 1996
SWAPNA SUNDARI Vs. GOVT OF ANDHRA PRADESH
July 16, 1996
SWASTIK COATERS PVT LTD Vs. DEEPAK BROTHERS
December 26, 1996
SYAMALAMMA Y Vs. KAMALAMMA
September 9, 1996
SYED ALI Vs. SYED ABDUL RAHMAN
October 7, 1996
SYED AZMATHULLAH Vs. BAHADUR ALI
September 20, 1996
SYED FAREES AHMED Vs. SAMEENA MISBAH
August 14, 1996
SYED HAMID HUSSAINI Vs. A P STATE WAKF BOARD HYD
November 19, 1996
SYED MOHAMMED YAHYA QUADRL Vs. DISTRICT COLLECTOR NALGONDA
April 15, 1996
SYED RIAZUDDIN HUSSAIN Vs. K RAMULU
March 4, 1996
SYED SAFIULLAH QADRI Vs. STATE OF ANDHRA PRADESH
September 4, 1996
SYED WAHEED HUSSAIN Vs. GOVT OF A P HYDERABAD
September 18, 1996
SYED YADULLAH Vs. MALEKA BANU
September 18, 1996
SYEDA SHAHAZORE Vs. GOVERNMENT OF ANDHRA PRADESH
April 26, 1996
T ANJANEYULU Vs. D T NAIK
August 9, 1996
T B SINGH Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI
July 10, 1996
T CHANDRA SEKHAR Vs. CHAIRMAN
July 23, 1996
T DATTU Vs. DIVISIONAL ELECTRICALENGINEER APSEB
March 25, 1996
T DORASWAMY REDDY Vs. K KODANDA NAIDU
December 6, 1996
T INNA REDDY Vs. DISTRICT EDUCATIONAL OFFICER
June 26, 1996
T JAYARAMULU Vs. LABOUR COURT ANANTAPUR
November 2, 1996
T R RAVI MOHAN Vs. REGISTRAR AND CHAIRMAN SELECTION COMMITTEE A P UNIVERSITY OF HEALTH SCIENCES
October 30, 1996
T RAMALAXMI Vs. MANAGING DIRECTOR BHRAT HEAVY PLATES AND VESSELS LTD
August 14, 1996
T RANGASWAMY Vs. TIRUMALA TIRUPATI DEVASTHANAMS
March 11, 1996
T SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH
April 3, 1996
T SATYAVEDA KUMARI Vs. GOVERNMENT OF A P
July 24, 1996
T SHIVALINGAM Vs. DISTRICT EDUCATIONAL OFFICER WARANGAL
April 26, 1996
T SUBBAIAH Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
October 14, 1996
T SURYA RAO Vs. GOVT OF A P
September 25, 1996
T TATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 23, 1996
T VEERABHADRA RAO Vs. B VENUGOPALA RAO
October 9, 1996
TADI ADINARAYANA REDDY Vs. UNION OF INDIA
December 4, 1996
TADI ADINARAYANA REDDY Vs. UNION OF INDIA
November 21, 1996
TALLAPAKAM K RAGHAVAN Vs. STATE OF ANDHRA PRADESH
December 17, 1996
TAMMANA SURYANARAYANA Vs. PARACHURI CHIRANJEEVI
January 25, 1996
TARAKAPRABHU PUBLISHERS PVT LIMITED Vs. STATE OF A P
July 19, 1996
TATA CONSULTANCY SERVICES Vs. STATE OF ANDHRA PRADESH
December 12, 1996
TATA SARVESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR
December 31, 1996
TATA SUBBARAO Vs. GRAM PANCHAYAT PODILI EXECUTIVE OFFICER PODILI PRAKASAM DISTRICT
August 26, 1996
TEJ PRAKASH S DANGI Vs. COROMANDAL PHARMACEUTICALS LIMITED
August 20, 1996
TEJ PRAKASH S DANGI Vs. CORAMANDAL PHARMACEUTICALS LIMITED
October 10, 1996
TELANGANA SPINNING AND WEAVING MILLS LTD Vs. COMMISSIONERC S APPEALS
November 18, 1996
TELUGU SOLIPURAM NARASIMHA Vs. LEGISETTY RAMASEETHAMMA
July 25, 1996
TENSIL GLASS WORKS PVT LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
August 9, 1996
THANGIRALA KALYANI Vs. STATE
March 29, 1996
THANI POLAIAH Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS NELLORE
October 1, 1996
THAVASI MURUGESH ALIAS ILA Vs. STATE OF U P
June 20, 1996
THE MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KOTHAPALLE PAULDAS AND ORS.
December 12, 1996
THIRUVEEDHI NAGENDRA RAO Vs. DISTRICT COLLECTOR PRAKASAM DIST AT ONGOLE
October 1, 1996
THIRVEN STEELS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER
July 2, 1996
THIRVEN STEELS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER OPERATION CIRCLE A P STATE ELECTRICITY BOARD CUDDAPAH
June 2, 1996
THRIMURTHY STEEL INDUSTRIES Vs. A P S E B HYD
July 8, 1996
TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI Vs. S PARTHASARATHY
September 12, 1996
TODDY TAPPERS CO OP SOCIETY Vs. DISTRICT COLLECTOR
July 5, 1996
TODDY TAPPERS CO OP SOCIETY KARIMNAGAR Vs. PROHIBITION and EXCISE SUPERINTENDENT
April 12, 1996
TODDY TAPPERS CO OP SOCIETY R R DIST Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE EX II DEPARTMENT
September 27, 1996
TODDY TAPPERS CO OPERATIVE SOCIETY KUKATPALLY Vs. GOVERNMENT OF A P
September 10, 1996
TOOMU SURYA RAO Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD
September 25, 1996
TRADE LINKS CORPORATION Vs. NALANDA TOBACCO COMPANY PRIVATE LIMITED
November 27, 1996
TRIVEDI MANIKCHAND Vs. STATE OF A P
October 10, 1996
TTD COMMITTEE Vs. M RAMA MURTHY
February 13, 1996
TUKARAM Vs. BHEEM RAO
August 20, 1996
TURLAPATI PADMAVATHI Vs. DHARANIKANTI RAMKUMAR
September 24, 1996
UNION OF INDIA Vs. STATE OF ANDHRA PRADESH
March 18, 1996
UNION OF INDIA Vs. CHANDRA BHANGIRJI
April 4, 1996
UNION OF INDIA Vs. RAKESH PRASAD TIWARI
June 25, 1996
UNION OF INDIA Vs. M SUJATHAAND
December 16, 1996
UNITED INDIA INSURANCE CO LTD Vs. P DURGA RAO
September 27, 1996
UNITED INDIA INSURANCE COMPANY Vs. BALU SWAMY SARASWATHI
October 3, 1996
UNITED INDIA INSURANCE COMPANY LTD Vs. GOPARAJU KOTAMMA
January 24, 1996
UNIVERSAL PESTOCHEM INDUSTRIES (INDIA) PVT. LIMITED Vs. COMMERCIAL TAX OFFICER
July 4, 1996
UPOHAR INTERNATIONAL PVT LTD Vs. STATE OF A P
October 17, 1996
UPPALA DHANALAXMI Vs. SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED VIJAYAWADA
December 31, 1996
UPPUNUTHI PRAKASHAM Vs. STATE OF ANDHRA PRADESH
November 26, 1996
V ANJAIAH Vs. GOVERNMENT OF A P
April 4, 1996
V CHANDRA KUMARI Vs. A NARASLMHA RAO
December 31, 1996
V KRISHNA RAO Vs. UNIVERSITY GRANTS COMMISSION DIRECTOR GENERAL KRISHI BHAVAN NEW DELHI
July 26, 1996
V MURALI BABU Vs. REGISTRAR MANAGEMENT HIGH COURT HYD
September 20, 1996
V NAGARATHNAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
July 3, 1996
V NAGESWAR RAO Vs. OSMANIA UNIVERSITY HYD
December 18, 1996
V NANDALAL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
October 28, 1996
V R REDDY Vs. INDUSTRIAL CREDIT INVESTMENT CORPORATION OF INDIA LTD
July 16, 1996
V RAJULU Vs. SUPERINTENDENT OF POLICE VISAKHAPATNAM
July 16, 1996
V RAMESH Vs. CONVENOR EAMCET 1995 JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
November 20, 1996
V RAMESH CHANDRA BABU Vs. GOVT OF A P
September 18, 1996
V SATYANARAYANA Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 2, 1996
V V RAMA RAO Vs. UNION OF INDIA
December 23, 1996
V V S S VARA PRASADA RAO PATNAIK Vs. CO OP CENTRAL BANK LTD
February 27, 1996
V V S STRAW BOARD P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
April 1, 1996
V VEERABHADRALCH Vs. V SESHAMMA
February 5, 1996
V VENKATA RAO Vs. S V REDDY POOR EDUCATIONAL INSTITUTIONS SOCIETY JAYANTHI
December 20, 1996
V VIJAYA KUMAR ASSISTANT ENGINEER A P S R T C SPECIAL CONSTRUCTION DIVISION VIJAYAWADA Vs. A P S R T C
January 23, 1996
V.K. INDUSTRIES Vs. THE JOINT COMMISSIONER
October 17, 1996
VADDI SRINIVAS Vs. STATE OF A P
August 18, 1996
VADDI SRINIVAS Vs. STATE OF A P
August 8, 1996
VADLAMUDI GANGARAJU Vs. COMMISSIONER SURVEY AND SETTLEMENTS AND LAND RECORDS
July 2, 1996
VAJRA CHEMICAL PRIVATE LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
May 8, 1996
VAKATI LAVAKISHORE Vs. STATE OF ANDHRA PRADESH
April 4, 1996
VARADACHARY AND CO CHARTERED ACCOUNTANTS HYDERABAD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS NEW DELHI
July 25, 1996
VARDALLY BUCHI RAMULU Vs. RAMREDDY DAMODHAR REDDY
October 1, 1996
VARKALA YADAIAH Vs. STATE OF A P
June 26, 1996
VASANT RAO ANKILKAR Vs. NALINI BAI JOSHI
July 5, 1996
VASANT RAO ANKLLKAR Vs. NALLNL BAL JOSHL
June 13, 1996
VASANTHI Vs. JAYA PRAKASHA RAO
August 8, 1996
VASLSHTA ENGLISH MEDIUM SCHOOL Vs. BASINLKONDA GRAM PANCHAYAT
April 3, 1996
VAZIR SULTAN TOBACCO COMPANY LTD Vs. VST INDUSTRIES CANTEEN WORKERS UNION
November 27, 1996
VEENA B CHAUDHARI Vs. CONVENOR CENTRALISED ADMISSION COMMITTEE
January 29, 1996
VEENA NOBLE DASS Vs. PADMAVATHI MAHILA VISWAVIDYALAYA
April 23, 1996
VELAGAPUDI RAMAKRISHNA SIDDHARTHA ENGINEERING COLLEGE NON TEACHING STAFF ASSOCIATION VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH LABOUR EMPLOYMENT and TEACHING EDUCATION EC 2 DEPARTMENT
April 19, 1996
VELPULA SUNDARA RAO Vs. PERSON IN CHARGE PENUGANCHIPROLU PRIMARY AGRICULTURE CO OPERATIVE SOCIETY
October 15, 1996
VEMULAKONDA ANJANEYULU Vs. STATE OF ANDHRA PRADESH
June 21, 1996
VENKAIAH Vs. STATE OF A P
July 18, 1996
VENKATA RAGHU SANKARA SAI SURANGANI Vs. INSPECTOR OF POLICE MADRAS
June 14, 1996
VENKATA RAMANAIAH K Vs. P RUKMINAMMA
November 27, 1996
VENKATARATNAM Y Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
September 17, 1996
VENKATESWARA CONSTRUCTIONS VISAKHAPATNAM Vs. BOARD OF TRUSTEES OF VISAKHAPATNAM PORT TRUST CHAIRMAN VISAKHAPATNAM
July 16, 1996
VENKATESWARA HYBRID SEEDS CO Vs. STATE OF ANDHRA PRADESH
November 18, 1996
VENKATESWARA OIL CO Vs. G JALAJA REDDI
December 16, 1996
VENKATESWARA OIL COMPANY Vs. G JALAJA REDDY
October 18, 1996
VENNAPUSA CHENNA REDDY Vs. SANEPALLI SUBBIREDDI
September 12, 1996
VENUGOPALA RICE MILL Vs. ASSISTANT DIVISIONAL ENGINEER ELECTRICAL OPERATION
August 21, 1996
VICE CHAIRMAN and MANAGING DIRECTOR A P S R T C HYDERABAD Vs. N RAGAREDDI EX CONDUCTOR ALUMPUR VEMULAWADA KARIMNGAR DISTRICT
January 19, 1996
VIJAYA ASSOCIATES Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD
August 5, 1996
VIJAYA SHANKAR AGARWAL Vs. STATION HOUSE OFFICER BEGUMBAZAR P S
June 12, 1996
VIJAYAKUMAR Vs. DIRECTOR OF TRIBAL WELFARE HYD
October 19, 1996
VIJAYAKUMAR Vs. DIRECTOR OF TRIBAL WELFARE, HYDERABAD
October 18, 1996
VIJAYALAKSHMI DHALL AND FLOUR MILL TALLADA Vs. DIST COLLECTOR PANCHAYAT WING KHAMMAM
August 7, 1996
VIJAYALAKSHMI OIL MILLS Vs. STATE OF ANDHRA PRADESH
July 8, 1996
VIJAYAWADA VANASPATHI MERCHANTS ASSN Vs. COMMISSIONER OF CIVIL SUPPLIES GOVERNMENT OF ANDHRA PRADESH
March 15, 1996
VINAYAKA AGRO PRODUCTS Vs. INSPECTOR OF POLICE
May 6, 1996
VINOD KUMAR Vs. GOVT OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI
December 13, 1996
VIRAT CRANE INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
February 22, 1996
VISAKHA AGRO CHEMICALS P LTD Vs. FERTILISER INSPECTOR CUM ASSISTANT DIRECTOR OF AGRICULTURE REGULAR VIZAG
December 18, 1996
VISAKHAPATNAM PORT TRUST Vs. Y APPALANAIDU
October 17, 1996
VISHNU CEMENTS LTD Vs. A P STATE ELECTRICITY BOARD HYD
December 31, 1996
VISWESWARA COAL DEPOT Vs. STATE OF ANDHRA PRADESH
September 6, 1996
VLNOD KUMAR ASAWA Vs. SUMLTA ASAWA
October 1, 1996
VOOCHA PITCHAYYA Vs. GADE VENKATESWARA RAO
June 5, 1996
W S V SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE HYDERABAD
January 6, 1996
W S V SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE
December 6, 1996
W.S.V. SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE, A.P. AT HYDERABAD
January 16, 1996
WAHED BEGUM AND ANOTHER Vs. MOHD. BIN SAYEED, AND ANOTHER
January 18, 1996
WESTERN INDIA GUNNIES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
July 2, 1996
WINFIELD AGRO SERVICES PRIVATE LIMITED Vs. HINDUSTAN ANTIPESTS PRIVATE LIMITED
January 25, 1996
WINFIELD AGRO SERVICES PRIVATE LIMITED AND Vs. STATE
January 25, 1996
Y KONDA REDDY Vs. STATE OF ANDHRA PRADESH
October 21, 1996
Y KONDA REDDY Vs. STATE OF A P
October 31, 1996
Y RAJESWARI Vs. DISTRICT JUDGE NELLORE
July 12, 1996
Y RAMBABU Vs. UNIVERSITY OF HEALTH SCIENCES REGISTRAR VIJAYAWADA
July 31, 1996
Y S VIVEKANANDA REDDY AND Vs. GOVT OF ANDHRA PRADESH
March 4, 1996
Y SIVAJI Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
April 30, 1996
Y SUBBA RAO Vs. STATE
March 11, 1996
Y SYAMALAMMA Vs. KAMALAMMA
September 18, 1996
Y VENKATACHALAPATHI Vs. Y VENKATRAMANAMMA
August 13, 1996
YANDRAPU VENKATARAMANA Vs. YANDRAPU SURYA PRABHAVATHI
April 15, 1996
YELLAPU SATYANARAYANA Vs. YELLAPU VIJAYALAKSHMI
July 17, 1996
YELUGUBANTI GANIRAJU Vs. STATE
April 9, 1996
YERRAIAHGARI VENKATACHALAPATHI Vs. YERRAIAHGARI VENKATARAMANAMMA
August 13, 1996
YOUTH WELFARE FEDERATION Vs. UNION OF INDIA
October 9, 1996
YUSUF QURESHI Vs. M A RAFAT
July 16, 1996
YUSUF QURESHI Vs. MOULANA MOHAMMAD JAMALUDDIN DECCANI
January 17, 1996
ZONAL MANAGER FCI Vs. D VENKATA RAO
October 30, 1996
ZUARI CREFIN LTD Vs. ASSISTANT COMMISSIONER OF POLICE
December 27, 1996