Case Index

Title
Date
A H ANSARI Vs. HONBLE JUDGES OF HIGH COURT OF JUDICATURE AT ALLAHABAD
May 17, 1996
A K TIWARI Vs. SECRETARY MINISTRY OF WELFARE
February 26, 1996
A M HUSSAIN Vs. DEPUTY DIRECTOR OF EDUCATION VLLTH REGION GORAKHPUR
December 11, 1996
A P BARTHWAL Vs. STATE OF U P
September 27, 1996
A R SAREEN Vs. STATE OF U P
December 9, 1996
A S GILL Vs. STATE
September 3, 1996
ABBAS WAZIR P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 16, 1996
ABDUL GAFOOR Vs. IIND ADDL D J NAINITAL
February 12, 1996
ABDUL KARLM Vs. IRSHAD AHMAD
October 11, 1996
ABDUL KHAIR Vs. STATE OF U P
October 16, 1996
ABDUL MAJEED Vs. STATE OF U P
December 6, 1996
ABDUL MAJID Vs. SESSIONS JUDGE HARDWAR
January 9, 1996
ABDUL MAJID Vs. ABDUL GAFFAR
March 20, 1996
ABDUL MAZEED Vs. TEK CHAND
August 9, 1996
ABDUL MIJIDKHAN Vs. STATE OF U P
September 24, 1996
ABDUL QAVI KHAN Vs. RENT CONTROL AND EVICTION OFFICER I ALLAHABAD
August 13, 1996
ABDUL RAHMAN Vs. STATE OF U P
October 7, 1996
ABDUL RAUF Vs. STATE OF U P
October 17, 1996
ABDUL SATTAR Vs. ZILA PANCHAYAT RAJ ADHIKARI
November 8, 1996
ABDUL SATTAR KHAN Vs. DISTRICT JUDGE SHAHJAHANPUR
May 9, 1996
ABDUL WASIM Vs. COLLECTOR BADAUN
November 27, 1996
ABHA RANI SHARMA Vs. SHAKUNTALA SHARMA AND OTHERS
September 19, 1996
ABHAI KUMAR Vs. CO OPERATIVE TRIBUNAL LUCKNOW
January 18, 1996
ABHAI PRAKASH SHARMA Vs. CHIEF ENGINEER WEST LEVEL I IRRIGATION DEPARTMENT
November 7, 1996
ABHAI RAJ SINGH Vs. SUPERINTENDING ENGINEER ALLAHABAD ELECTRIC SUPPLY UNDERTAKING
May 16, 1996
ABHAI RAJ SINGH AND OTHERS Vs. SUPERINTENDING ALLAHABAD ELECTRIC SUPPLY, UNDERTAKING AND OTHERS
May 6, 1996
ABID HUSSAIN Vs. MOHD. YASEEN
November 14, 1996
ACHCHAIBAR UPADHAYAY Vs. BRIJ BHUSHAN
November 18, 1996
ACHHAIBAR PRASAD Vs. STATE OF UTTAR PRADESH
September 6, 1996
ADAM MALIK KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
September 4, 1996
ADHIWAKTA PARISHAD Vs. UNION OF INDIA
November 7, 1996
ADHIWAKTA PARISHAD UTTAR PRADESH Vs. UNION OF INDIA
July 11, 1996
ADHYAKSHA ZILA BHARTIYA JANTA PARTY BAREILLY Vs. VIITH ADDL D J BAREILLY
February 27, 1996
ADHYAKSHA, NAVIN SEVASHRAM BAL VIHAR Vs. THE GOVERNMENT ESTATE THROUGH COLLECTOR
May 17, 1996
ADIL RASHID KHAN Vs. DISTRICT DEVELOPMENT OFFICER BADAUN
May 24, 1996
ADITYA KUMAR Vs. PUBLIC SERVICE COMMISSION, U.P., ALLAHABAD
May 31, 1996
ADMINISTRATOR GENERAL Vs. VINOD BHUSHAN ALIAS KAMAL NARAIN
March 15, 1996
ADMINISTRATOR GENERAL UTTAR PRADESH ALLAHABAD Vs. DHARAMVIR ALIAS MOHAMMAD HAROON
April 18, 1996
ADVANTA NAND SHARMA Vs. FIRST CIVIL JUDGE MEERUT
October 28, 1996
AFFAN Vs. ASIA BEGUM
December 3, 1996
AFZAL HUSAIN Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
May 23, 1996
AGARWAL AUTOMOBILES Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
November 18, 1996
AGARWAL STONE MILL BANDA Vs. DISTRICT OFFICER
September 2, 1996
AHSANUL RASHID KHAN Vs. FIFTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
October 17, 1996
AJAB SINGH Vs. STATE
January 23, 1996
AJAB SINGH Vs. U P STATE PUBLIC SERVICE TRIBUNAL
January 9, 1996
AJAI KUMAR SHUKIA Vs. STATE GOVERNMENT OF U P
October 31, 1996
AJAY KUMAR Vs. DIRECTOR OF HIGHER EDUCATION
November 28, 1996
AJAY KUMAR Vs. STATE OF U P
August 2, 1996
AJAY SONKAR Vs. STATE OF U P
October 9, 1996
AJEET KUMAR Vs. DY LABOUR COMMISSIONER
April 2, 1996
AJIT KUMAR SHUKLA Vs. STATE OF U P
May 1, 1996
AJMANI LEASING AND FINANCE LIMITED Vs. STATE OF U P
July 5, 1996
AKBAR AHMAD Vs. SANTOSH KUMAR GANGWAR
March 1, 1996
AKHANDU Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
August 13, 1996
AKHTAR ALI Vs. STATE OF U P
March 19, 1996
ALL ATHAR Vs. STATE OF U P
July 2, 1996
ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION Vs. PUNJAB NATIONAL BANK NEW DELHI
January 24, 1996
ALLIANCE CREDIT AND INVESTMENTS LTD Vs. KHAITAN HOSTOMBE SPINELS LTD
May 24, 1996
ALLOY STEEL FORGINGS P LTD Vs. CEGAT
February 27, 1996
ALOK NAUTIYAL AND 34 ORS Vs. BASIC SHIKSHA ADHIKARI
November 20, 1996
AMAR JYOTI RICE AND GENERAL MILLS Vs. STATE OF U P
November 26, 1996
AMAR NATH Vs. IXTH ADDL DISTRICT AND SESSIONS JUDGE AGRA
November 1, 1996
AMAR NATH Vs. STATE OF U P
May 6, 1996
AMAR NATH SRIVASTAVA Vs. HONBLE CHIEF JUSTICE
April 1, 1996
AMAR SINGH Vs. DELHI TRANSPORT CORPORATION, NEW DELHI
July 30, 1996
AMARJEET Vs. DY. DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHER
December 9, 1996
AMARNATH ASHRAM TRUST SOCIETY Vs. GOVERNOR OF U P
April 16, 1996
AMI CHAND PANDEY Vs. KESHAVA PRASAD SINGH
November 6, 1996
AMIR ALI Vs. BABU LAL
December 20, 1996
ANAMIKA SAXENA Vs. RESIDENT DIRECTOR MANAS STHALI
October 7, 1996
ANAND KUMAR Vs. THE DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS
September 25, 1996
ANAND PAL SINGH AND ORS. Vs. DIRECTOR OF DEFENCE LANDS AND CANTONMENTS (APPELLATE AUTHORITY) AND ORS.
April 2, 1996
ANAND PRAKASH MALVIYA Vs. STATE U P
May 10, 1996
ANIL Vs. STATE OF UTTAR PRADESH
August 5, 1996
ANIL KUMAR RAI Vs. BANARAS HINDU UNIVERSITY
March 12, 1996
ANIL SETHI Vs. PRESIDENT CONSUMERS PROTECTION DISTRICT FORUM
January 3, 1996
ANIL SHARMA Vs. R C VIRMANI
January 4, 1996
ANIS Vs. STATE
April 16, 1996
ANIS FATIMA (SMT.) AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND ANOTHER
April 19, 1996
ANITA SINGH Vs. BANARAS HINDU UNIVERSITY
May 16, 1996
ANJANI KUMAR Vs. RAM DULAR MAURYA
May 24, 1996
ANOOP KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
August 29, 1996
ANOOP KUMAR PANDEY Vs. ASSTT. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, LUCKNOW AND OTHERS
October 3, 1996
ANURAG SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
November 4, 1996
ANWARI BEGUM Vs. FIRST ADDL DISTRICT JUDGE MORADABAD
September 17, 1996
ARIF KHAN Vs. STATE OF U P
April 15, 1996
ARJUN SINGH Vs. BASIC SHIKSHA ADHIKARI ALLAHABAD
July 12, 1996
ARUN KUMAR TYAGI Vs. GENERAL OFFICER COMMANDING IN CHIEF CENTRAL COMMAND LUCKNOW AND
July 15, 1996
ARUN PRAKASH Vs. O P CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
May 22, 1996
ARUNA DHOSE Vs. STATE OF U P
May 17, 1996
ARUNA SHUKLA Vs. STATE OF U P
November 6, 1996
ARVI COMPONENTS P LIMITED Vs. UNION OF INDIA UOI
April 24, 1996
ARVIND Vs. STATE OF U P
December 3, 1996
ARVIND Vs. STATE OF U.P.
January 30, 1996
ARVIND KUMAR Vs. IIND A D J ETAWAH
December 17, 1996
ARVIND KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION NEW DELHI
July 8, 1996
ARVIND KUMAR SINGH Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
July 8, 1996
ASHOK KUMAR Vs. STATE OF U P
June 14, 1996
ASHOK KUMAR Vs. UNION OF INDIA
September 10, 1996
ASHOK KUMAR GUPTA Vs. JAI SINGH EXECUTIVE ENGINEER ELECTRICITY TEST DIVISION JHANSI
July 4, 1996
ASHOK KUMAR JAISWAL Vs. CONSERVATOR OF FORESTS VARANASI
November 5, 1996
ASHOK KUMAR SAXENA Vs. STATE OF U P
September 23, 1996
ASHOK KUMAR SHARMA Vs. REGIONAL MANAGER GARHWAL REGION
September 20, 1996
ASHOK KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANR.
September 25, 1996
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
October 29, 1996
ASHOKA INSULATION Vs. COMMISSIONER OF INCOME TAX
February 7, 1996
ASHOKA MOTOR FINANCE CO Vs. INCOME TAX OFFICER
September 3, 1996
ASHRAY LAL Vs. COMMISSIONER OF INCOME TAX
November 20, 1996
ASHUTOSH SHARMA Vs. SECONDARY EDUCATION SERVICE COMMISSION
November 13, 1996
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. J K COTTON & SPINNING WVG MILL CO LTD
May 27, 1996
ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES Vs. STATE OF UTTAR PRADESH
November 5, 1996
ASSOCIATED SWITCH GEARS PVT LTD Vs. CEGAT
May 10, 1996
ASSTT REGIONAL MANAGER U P S R T C KANPUR Vs. STATE OF U P
April 24, 1996
ATHERTAN MILLS Vs. STATE OF U P
March 25, 1996
ATMA PRAKASH Vs. RAGHUBIR PRASAD GOEL
February 22, 1996
ATMA STEELS LTD. Vs. UNION OF INDIA (UOI) AND ANR.
October 3, 1996
ATUL KUMAR VERMA Vs. CHIEF MEDICAL OFFICER FARRUKHABAD
July 24, 1996
AUTO SALES Vs. COMMISSIONER OF INCOME TAX
July 22, 1996
AVDESH SINGH Vs. STATE
May 2, 1996
AVINASH NARAIN PANDEY Vs. U P PUBLIC SERVICE COMMISSION
March 12, 1996
AWADESH KUMAR Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY ALLAHABAD
November 5, 1996
AWADESH SINGH Vs. IIND ADDL D J DEORIA
May 16, 1996
AWADH BIHARI PANDEY Vs. CHIEF DEVELOPMENT OFFICER
August 30, 1996
AWADH NATH Vs. PRESCRIBED AUTHORITY GORAKHPUR
August 21, 1996
AWADHESH KUMAR PANDEY Vs. PRESIDING OFFICER
May 8, 1996
AWADHESH NIRANJAN Vs. DIRECTOR OF EDUCATION JHANSI MANDAL JHANSI
November 8, 1996
AWADHESH PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION
November 15, 1996
AYODHYA Vs. STATE OF UTTAR PRADESH
October 4, 1996
AYODHYA Vs. STATE OF U P
July 12, 1996
AZHAR ALI Vs. STATE
February 16, 1996
AZIMUDDIN ALIAS HAZI Vs. SUPERINTENDENT DISTRICT JAIL
May 6, 1996
AZIZ Vs. STATE OF U P
May 3, 1996
B ANTHONY Vs. ADDL D J DEHRADUN
March 29, 1996
B D THAPLIYAI Vs. MANAGING DIRECTOR U P RAJYA SAHKARI KRISHI AWARN GRAMYA VIKAS BANK LTD
July 4, 1996
B I C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 29, 1996
B N B INTER COLLEGE MARIYAHU JAUNPUR Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION V REGION VARANASI
March 12, 1996
B S GOEL Vs. VICE CHANCELLOR OF MEERUT UNIVERSITY MEERUT
January 8, 1996
BABITA JAIN Vs. UNION OF INDIA (UOI) AND CCE
December 13, 1996
BABU LAL Vs. RAM KALI
December 20, 1996
BABU LAL SAHU Vs. IVTH ADDL. DISTRICT JUDGE, JHANSI AND ORS.
July 30, 1996
BABU RAM JAYANT Vs. REGIONAL MANAGER AGRA U P STATE ROAD TRANSPORT CORPORATION AGRA
October 10, 1996
BABU RAM VERMA Vs. SUB DIVISIONAL OFFICER AKBARPUR
January 19, 1996
BABULAL Vs. COLLECTOR JHANSI
February 28, 1996
BABY KM NIKITA MATHUR Vs. PRAVEEN MATHUR
February 27, 1996
BADLU RAM Vs. STATE
February 29, 1996
BADRI Vs. STATE OF U P
May 14, 1996
BADRI PRASAD DAYA RAM Vs. RAMESH CHANDRA GUPTA
February 5, 1996
BADRI PRASAD DAYA RAM Vs. RENT CONTROL AND EVICTION OFFICER
February 5, 1996
BADRI PRASAD TRIPATHI Vs. COMMISSIONER ALLAHABAD
October 7, 1996
BAIDYANATH AYURVED BHAVAN LTD Vs. GOVERNMENT OF UTTAR PRADESH
March 18, 1996
BAIJ NATH DUBEY Vs. AVAS EVAM VIKAS PARISHAD LUCKNOW
September 25, 1996
BAIJ NATH PRASAD Vs. BHAGWATI DIN
December 20, 1996
BAIJNATH Vs. STATE OF UTTAR PRADESH
August 8, 1996
BAL GANGADHAR TRIPATHI ADVOCATE S O SRI KAMLA PRASAD TRIPATHI Vs. STATE OF UTTAR PRADESH
January 19, 1996
BAL KRISHNA Vs. RAMANAND DIXIT
April 9, 1996
BAL KRISHNA SINHA Vs. STATE OF U P
February 19, 1996
BAL RAM Vs. STATE OF U P
January 18, 1996
BALAK SINGH KUSHWAHA Vs. STATE OF U.P. AND OTHERS
September 25, 1996
BALE SUNDARI Vs. REGISTRAR COMPANIES U P
June 4, 1996
BANARAS HINDU UNIVERSITY Vs. SHASHWAT VIKRAM GUPTA
May 24, 1996
BANARAS HINDU UNIVERSITY Vs. J N TRIPATHI
September 9, 1996
BANARAS HINDU UNIVERSITY VARANASI Vs. J N TRIPATHI
September 11, 1996
BANARAS HINDU UNIVERSITY VARANASI Vs. ANIL KUMAR RAI
May 24, 1996
BANDHU ALIAS BANDHU HARIJAN AND Vs. STATE OF UTTAR PRADESH
May 15, 1996
BANKEY LAL MAURYA Vs. DISTRICT BASIC EDUCATION JAUNPUR
November 18, 1996
BANNEY KHAN Vs. JUDGE FAMILY COURT AGRA
November 7, 1996
BANWARI Vs. STATE OF U P
October 16, 1996
BANWARI PAPER MILLS P LIMITED Vs. DEPUTY CIT
May 15, 1996
BAQRI BIBI Vs. INCOME TAX OFFICER
August 22, 1996
BAREY Vs. STATE
October 15, 1996
BARKAUNOO Vs. STATE OF UTTAR PRADESH
April 23, 1996
BARU SINGH Vs. BABU RAM SHARMA
August 22, 1996
BASANT PAPER MILLS LTD Vs. CEGAT
April 15, 1996
BASANT PAPER MILLS LTD Vs. CEGAT
January 10, 1996
BASTI RAM Vs. UNION OF INDIA
March 14, 1996
BATA INDIA LTD Vs. LABOUR COURT ALLAHABAD
April 24, 1996
BATA INDIA LTD Vs. BIMAL CHAND JAIN
April 26, 1996
BATESHWAR RAI Vs. STATE OF U P
August 1, 1996
BATUK PRASAD Vs. BUDDHU
February 6, 1996
BAZPUR CO OPERATIVE SUGAR FACTORY LTD Vs. DY LABOUR COMMISSIONER BARELLY REGION
October 31, 1996
BED PRAKASH TIWARI Vs. DISTRICT BOARD KANPUR DEHAT ZILA PARLAHAD KANPUR
November 4, 1996
BEENA JAISWAL Vs. DEEPAK KUMAR
May 21, 1996
BEENU JAISWAL Vs. DEEPAK KUMAR AND ORS.
May 21, 1996
BEGRAJ Vs. STATE OF U P
April 4, 1996
BHAGAT SINGH Vs. STATE OF U P
December 10, 1996
BHAGELOO Vs. STATE OF U P
March 19, 1996
BHAGWAN DAS Vs. LAKHPAT RAI SUREST CHAND RAI CLOTH MERCHANT
August 14, 1996
BHAGWAN DASS HARI DASS Vs. COMMISSIONER OF INCOME TAX
January 17, 1996
BHAGWAN DIN ALIAS BHAGWANNOO Vs. STATE OF UTTAR PRADESH
May 21, 1996
BHAGWAN SINGH Vs. STATE OF U P
April 2, 1996
BHAGWATI PRASAD BAIRAGI Vs. STATE OF U P
May 1, 1996
BHAILAL GAUTAM Vs. PURAN CHAND AND ANN
May 14, 1996
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF U P
October 31, 1996
BHARAT KUMAR GUPTA Vs. 7TH ADDL. DISTRICT AND SESSIONS JUDGE, ALIGARH
November 1, 1996
BHARAT LAL JHA Vs. SAMPURNANAND SANSKRIT VISHWAVIDAYALAYA VARANASI
April 10, 1996
BHARAT MODERN RICE MILLS BINDKI ROAD Vs. U P FINANCIAL CORPORATION KANPUR
May 6, 1996
BHARAT SINGH Vs. DHARAM PAL SINGH
May 10, 1996
BHAWANI VASTRA BHANDAR AND ANOTHER Vs. SMT. SAHODRA DEVI (DECEASED--THROUGH L.RS.) AND OTHERS
May 14, 1996
BHIKHARI (DECEASED THROUGH L.RS.) Vs. SMT. PARAMJOTA (DECEASED THROUGH L.RS.)
May 21, 1996
BHIM SAIN TYAGI Vs. STATE OF U P
March 6, 1996
BHOLA Vs. STATE OF U P
February 1, 1996
BHOLA NATH SINGH Vs. RAE BARELI KSHETRIYA GRAMIN BANK
April 19, 1996
BHONU ALIAS NIZAMUDDIN Vs. NANKULLI
September 26, 1996
BHOPAL Vs. STATE OF UTTAR PRADESH
November 6, 1996
BHOPAL SINGH RANA Vs. D I O S BIJNOR
February 8, 1996
BHUDEO PRASAD SHARMA Vs. STATE OF U P
February 24, 1996
BHUDEV Vs. STATE OF UTTAR PRADESH
March 19, 1996
BHUPAL SINGH Vs. SPECIAL JUDGEE C ACT BANDA
April 5, 1996
BHUREY LAL Vs. DISTRICT JUDGE BUDAUN
September 4, 1996
BHUWAN CHAND SHAH Vs. EXECUTIVE OFFICER MUNICIPAL BOARD NAINITAL
April 3, 1996
BIBBO DEVI @GUDDI Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD
March 29, 1996
BIJENDRA KUMAR Vs. DISTRICT JUDGE, MUZAFFAR NAGAR AND OTHERS
September 16, 1996
BIJENDRA SINGH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AGRA
September 12, 1996
BIMLA DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY
June 11, 1996
BIMLA DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY
November 6, 1996
BIMLA KUMARI Vs. STATE OF U P
April 8, 1996
BINDESHWARI LAL AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
October 3, 1996
BINDESHWARI SAHAI SRIVASTAVA Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT U P LUCKNOW
February 28, 1996
BISHAMBHAR DAYAL Vs. AMAR SINGH
July 10, 1996
BISHAN SINGH Vs. IXTH ADDL DISTRICT JUDGE AGRA
September 3, 1996
BISWANATH MALIK Vs. MUNSIF MAGISTRATE WEST ALLAHABAD
January 29, 1996
BRAHAM PAL SINGH Vs. XTH ADDL DISTRICT JUDGE BULANDSHAHR
May 21, 1996
BRAHMANAND AGARWAL Vs. CENTRAL BANK OF INDIA
January 22, 1996
BRIJ BALA JAIN Vs. AMARJEET KAUR
August 5, 1996
BRIJ KISHORE Vs. COLLECTOR JHANSI
January 3, 1996
BRIJ KISHORE TEWARI Vs. J B IRON AND STEEL INDUSTRIES 43 INDUSTRIAL ESTATE KANPUR
May 16, 1996
BRIJ KISHORI DEVI Vs. STATE OF U P
December 6, 1996
BRIJ MOHAN RICE MILL Vs. REGIONAL MANAGER UTTAR PRADESH FINANCIAL CORPORATION
December 12, 1996
BRIJ PAL SINGH Vs. ASSISTANT DIRECTOR CONSOLIDATION MATHURA CAMP AT SAHARANPUR
October 11, 1996
BRIJ PAL SINGH Vs. STATE OF U P
July 30, 1996
BRIJENDRA DEO MISRA Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
October 14, 1996
BRIJESH KUMAR SINGH Vs. UNION OF INDIA MINISTRY OF TELEPHONES TELECOMMUNICATIONS CENTRAL GOVERNMENT
December 19, 1996
BRIJESH KUMAR YADAV Vs. SECRETARY BASIC SHIKSHA PARISHAD
November 8, 1996
BRITISH INDIA CORPORATION LTD Vs. LABOUR COURT II U P KANPUR
September 11, 1996
BRUSHWARE LIMITED Vs. SALES TAX OFFICER
January 16, 1996
BUDHI PRAKASH BADONI Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
September 9, 1996
C O M SHRI KASHI RAJ MAHAVIDYALAYA Vs. DY DIRECTOR OF EDUCATION VARANASI FB
February 8, 1996
C.N.I. GIRLS INTER COLLEGE DEHRADUN Vs. KUMARI MAN MOHINI HUDSON AND OTHERS
August 14, 1996
CANARA BANK Vs. PRADEEP STEEL RECOILING MILLS PVT LTD
October 14, 1996
CARONA LIMITED Vs. FIRST ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
August 29, 1996
CEAT TYRES OF INDIA LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
November 28, 1996
CENTRAL BANK OF INDIA Vs. S P SHUKLA
May 16, 1996
CENTRAL BANK OF INDIA KANPUR NAGAR Vs. VLTH A D J KANPUR NAGAR
December 13, 1996
CENTRAL WAREHOUSING CORPN NEW DELHI Vs. HARNAM SINGH AND CO
August 30, 1996
CH MAHENDRA SINGH Vs. STATE OF U P
December 9, 1996
CHAMAN LAL Vs. STATE OF U P
March 18, 1996
CHAMPA DEVI Vs. STATE OF U P
December 5, 1996
CHANDAN SINGH Vs. THE DISTRICT MAGISTRATE, MORADABAD
January 23, 1996
CHANDER ALIAS CHANDRA Vs. STATE OF U P
October 17, 1996
CHANDRA BALI VERMA (DEAD) BY LRS. Vs. MOTI LAL DWIVEDI
May 14, 1996
CHANDRA BHAN Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA GHAZIABAD
November 8, 1996
CHANDRA BHAN Vs. BASIC SHIKSHA ADHIKARI GORAKHPUR
February 23, 1996
CHANDRA BHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARTH
February 19, 1996
CHANDRA DEO Vs. JUGANTI DEVI
October 28, 1996
CHANDRA KUMAR SETH Vs. INCOME TAX OFFICER
December 23, 1996
CHANDRA PAL Vs. STATE OF U P
February 19, 1996
CHANDRA PRAKASH JAIN Vs. STATE OF U P
October 15, 1996
CHANDRA SHEIKHAR PATHSARIA Vs. STATE OF U P
April 16, 1996
CHANDRA SHEKHAR SAXENASTATE OF U P Vs. DIRECTOR OF EDUCATION BASIC
November 4, 1996
CHANDRANAND PACKAGING INDUSTRY Vs. U.P. FINANCIAL CORPORATION
January 10, 1996
CHANDRIKA RAI Vs. STATE OF U P
March 21, 1996
CHARAN METAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
May 23, 1996
CHAUDHARY RAM HARAKH CHAND Vs. STATE OF U P
February 29, 1996
CHEDDI LAL Vs. SUPERINTENDENT OF C EX
December 13, 1996
CHEQUNG GURN Vs. UNION OF INDIA
April 18, 1996
CHETA Vs. STATE OF U P
April 22, 1996
CHHABI NATH PRASAD Vs. STATE OF U P
October 7, 1996
CHHADAMI LAL JAIN TRUST AND ANOTHER Vs. U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW AND ANOTHER
May 13, 1996
CHHEDA SINGH Vs. DISTRICT JUDGE FATEHPUR
July 20, 1996
CHHOTEY LAL MISRA Vs. STATE OF U.P., LUCKNOW AND OTHERS
October 14, 1996
CHINTAMANI GHOSH TRUST Vs. COMMISSIONER OF INCOME TAX
April 3, 1996
CHIRANJIT LAL Vs. PRESCRIBED AUTHORITY
September 6, 1996
CHOUDHARY RAM HARAKH CHAND Vs. STATE OF UTTAR PRADESH
February 29, 1996
CHUNBAD Vs. DURJAN
December 2, 1996
CITY MONTESSORI SCHOOL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 31, 1996
COMMANDANT P A C 15 BATTATION AGRA Vs. SUSHILA DEVI
March 12, 1996
COMMANDER N P KULSHRESHTHA Vs. STATE OF U P
March 25, 1996
COMMISSIONER OF INCOME TAX Vs. SHASHI MAHAJAN SMT
April 8, 1996
COMMISSIONER OF INCOME TAX Vs. U P SMALL INDUSTRIES CORPORATION LIMITED
April 3, 1996
COMMISSIONER OF INCOME TAX Vs. BAZPUR CO OPERATIVE SUGAR FACTORY LIMITED
April 4, 1996
COMMISSIONER OF INCOME TAX Vs. PREM SINGH X RAY CLINIC
April 4, 1996
COMMISSIONER OF INCOME TAX Vs. PT RAM SHANKER MISRA TRUST
April 4, 1996
COMMISSIONER OF INCOME TAX Vs. JAGANNATH PD NANKOO PD
April 3, 1996
COMMISSIONER OF INCOME TAX Vs. KAMLAPAT MOTI LAL
April 3, 1996
COMMISSIONER OF INCOME TAX Vs. AGARWAL K K
April 2, 1996
COMMISSIONER OF INCOME TAX Vs. BASANT CINEMA
April 17, 1996
COMMISSIONER OF INCOME TAX Vs. DASI RAM SRI KRISHNA
March 7, 1996
COMMISSIONER OF INCOME TAX Vs. AJAY ICE COLD STORAGE
February 19, 1996
COMMISSIONER OF INCOME TAX Vs. MASS PRODUCTS INDIA LIMITED
February 20, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNA PAPER MART
February 20, 1996
COMMISSIONER OF INCOME TAX Vs. BANARAS STATE BANK LIMITED
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. PRAMOD KUMAR JAIN
February 16, 1996
COMMISSIONER OF INCOME TAX Vs. RAM LAL RAJARAM
February 9, 1996
COMMISSIONER OF INCOME TAX Vs. RASULPUR SUGAR INDUSTRIES
February 9, 1996
COMMISSIONER OF INCOME TAX Vs. YASH KUMAR RASTOGI
February 12, 1996
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LIMITED
February 12, 1996
COMMISSIONER OF INCOME TAX Vs. LAKHPAT RAI NAND LAL
January 22, 1996
COMMISSIONER OF INCOME TAX Vs. SOLOMAN AND CO
January 23, 1996
COMMISSIONER OF INCOME TAX Vs. SHADI LAL ENTERPRISES LIMITED
January 23, 1996
COMMISSIONER OF INCOME TAX Vs. SOULIER JEAN LOUIS
January 19, 1996
COMMISSIONER OF INCOME TAX Vs. SURENDRA MOHAN SETH
January 19, 1996
COMMISSIONER OF INCOME TAX Vs. BRIJ MOHAN HARI SHANKAR
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. BENI RAM BANSHI DHAR
September 26, 1996
COMMISSIONER OF INCOME TAX Vs. NAND LAL JAGDISH PRASAD
August 9, 1996
COMMISSIONER OF INCOME TAX Vs. ASHWANI KUMAR LILADHAR
July 19, 1996
COMMISSIONER OF INCOME TAX Vs. GORAKHPUR SHAMIANA HOUSE
July 22, 1996
COMMISSIONER OF INCOME TAX Vs. LALJI SINGH GOVIND SINGH
July 1, 1996
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
July 12, 1996
COMMISSIONER OF INCOME TAX Vs. S G TEJA SHAH CHIRANJIT LAL AND CO
December 11, 1996
COMMISSIONER OF INCOME TAX Vs. RAM JAISWAL
October 7, 1996
COMMISSIONER OF INCOME TAX Vs. RAM NARAIN HIRA LAL
October 8, 1996
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
November 15, 1996
COMMISSIONER OF INCOME TAX Vs. HAR NATH RAM NATH
December 4, 1996
COMMISSIONER OF INCOME TAX Vs. MOTILAL CHHADAMI LAL JAIN
December 3, 1996
COMMISSIONER OF INCOME TAX Vs. CHAMPARUN SUGAR WORKS LIMITED
November 27, 1996
COMMISSIONER OF INCOME TAX Vs. SEHGAL BROS
November 21, 1996
COMMISSIONER OF SALES TAX Vs. VIJAY HOSIERY FACTORY
November 26, 1996
COMMISSIONER OF WEALTH TAX Vs. SUNEHARI LAL GARG
December 12, 1996
COMMISSIONER OF WEALTH TAX Vs. SAXENA N P
February 7, 1996
COMMISSIONER TRADE TAX U P LUCKNOW Vs. VARANSI AUTO SALES P LTD
January 24, 1996
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
October 16, 1996
COMMITTEE OF MANAGEMENT ALEY AHMAD GIRLS INTER COLLEGE ARNROHA DISTT MORADABAD Vs. DEPUTY DIRECTOR OF EDUCATION
November 15, 1996
COMMITTEE OF MANAGEMENT BABA SAHEB BHIMRAO AMBEDKAR PRIMARY PATHSHALA AZAMGARH Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
January 9, 1996
COMMITTEE OF MANAGEMENT BHAWANS MEHTA MAHA VIDYALAYA BHARWARI ALLD Vs. VICE CHANCELLOR SRI SAHUJI MAHARAJ VISHWA VIDYALAYA KANPUR
April 1, 1996
COMMITTEE OF MANAGEMENT GIRLS JUNIOR HIGH SCHOOL BINDRA BAZAR AZAMGARH Vs. LEKHADHIKARI KARYALAYA ZILA BASIC SHIKSHA ADHIKARI AZAMGARH
February 29, 1996
COMMITTEE OF MANAGEMENT GURUKUL SARVODAYA INTER COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY
October 17, 1996
COMMITTEE OF MANAGEMENT J V HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR
September 23, 1996
COMMITTEE OF MANAGEMENT JAGDAMBA SHIKSHA SAMITI MALSIL GULAZARGANJ JAUNPUR Vs. VICE CHANCELLOR SAMPURNANAD SANSKRIT VISHWA VIDYALAYA VARANASI AND
February 28, 1996
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. DY DIRECTOR OF EDUCATION
August 26, 1996
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MUZAFFAR NAGAR Vs. DY DIRECTOR OF EDUCATION
January 5, 1996
COMMITTEE OF MANAGEMENT JANTA SHIKSHA NIKETAN INTER COLLEGE MAU Vs. D I O S MAU
January 23, 1996
COMMITTEE OF MANAGEMENT OF JANTA INTER COLLEGE MUZAFFARNAGAR Vs. DEPUTY DIRECTOR OF EDUCATION 1 MEERUT REGION MEERUT
October 26, 1996
COMMITTEE OF MANAGEMENT SHER MOHD NATIONAL INTER COLLEGE MACHHTI GHARIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR AND 0RS
September 2, 1996
COMMITTEE OF MANAGEMENT SHIVAJI UCHCHATAR MADHYAMIC VIDYALAYA Vs. DY DIRECTOR OF EDUCATION
January 19, 1996
COMMITTEE OF MANAGEMENT SHLKSHA SANSTHAN SAMLTI MAU Vs. ASSTT REGISTRAR FIRMS SOCIETY
September 23, 1996
COMMITTEE OF MANAGEMENT SHRI KASHI RAJ MAHAVIDYALAYA AURAI Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI
August 21, 1996
COMMITTEE OF MANAGEMENT SHRI KASHI RAJ MAHAVIDYALAYA AURAI Vs. DY DIRECTOR OF EDUCATION VARANASI
August 2, 1996
Committee of Management Sri Math Inter College,Garhmalpur Sahulal,Ballla and Another Vs. Joint Director of Education,VI Region,Varanasi and Others
July 12, 1996
COMMITTEE OF MANAGEMENT SRI TUISI INTER COLLEGE BANDA Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI
July 12, 1996
COMMITTEE OF MANAGEMENT SUKH NANDAN INTER COLLEGE MATH MOHAM MADPUR Vs. STATE OF U P
November 15, 1996
COMMITTEE OF MANAGEMENT SWASNI PARAM HANS UNCHATTAR MADHYAMIK VIDYALAYA DEORIA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR
January 3, 1996
COMMITTEE OF MANAGEMENT UDIT NARAIN POST GRADUATE COLLEGE PADRAUNA Vs. BRIJ BHUSHAN SINGH
August 21, 1996
COMMITTEE OF MANAGEMENT, IV INTER COLLEGE AND ANR. Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, AGRA AND ORS.
August 2, 1996
COMMITTEE OF MANAGEMENT, J.L. INTER COLLEGE, DEORIA AND ANOTHER Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
January 31, 1996
COMMITTEE OF MANAGEMENT, RASHTRIYA INTER COLLEGE, MAHREON PURAON, JAUNPUR AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, XIV REGION, AZAMGARH AND OTHERS
July 3, 1996
CONSTABLE CHANDRAPAL SINGH Vs. STATE OF UTTAR PRADESH
March 25, 1996
CONTROLLER OF ESTATE DUTY Vs. BRIJ KISHORE GUPTA
April 3, 1996
CORONA COSMETICS AND CHEMICALS LTD Vs. DISTRICT MAGISTRATE KANPUR DEHAT
May 24, 1996
D A V COLLEGE KANPUR Vs. KANPUR UNIVERSITY KANPUR
March 22, 1996
D C M LIMITED Vs. PRESCRIBED AUTHORITY PAYMENT OF WAGES ACT
July 12, 1996
D C M LTD Vs. SUPERINTENDENT CENTRAL EXCISE
July 8, 1996
DALEEP Vs. STATE OF U P
August 7, 1996
DALPAT SINGH AND OTHERS Vs. IST ADDL. DISTRICT JUDGE, BIJNOR AND ANOTHER
July 31, 1996
DAMODAR DAS AGRAWAL Vs. ADDITIONAL DISTRICT MAGISTRATE JHANSI
October 16, 1996
DAROGA Vs. COMMISSIONER GORAKHPUR
February 13, 1996
DARSHAN KUMAR Vs. STATE OF UTTAR PRADESH
December 17, 1996
DARSHAN SINGH Vs. STATE OF U P
April 22, 1996
DASRATH SINGH PARIHAR Vs. STATE OF U P
December 4, 1996
DAYA NAND Vs. STATE OF UTTAR PRADESH
March 14, 1996
DAYA NAND Vs. STATE OF UTTAR PRADESH
February 23, 1996
DAYA RAM Vs. STATE OF U P
July 23, 1996
DAYA RAM Vs. DISTRICT JUDGE
December 5, 1996
DAYA SHANKAR ALIAS BHOTA Vs. STATE OF U P
September 27, 1996
DAYA SHANKAR GRAM PRADHAN Vs. DISTT PANCHAYAT RAJ ADHIKARI GORAKHPUR
October 15, 1996
DAYA WAND Vs. STATE OF U P
March 14, 1996
DAYASHANKER SHUKLA Vs. STATE OF U P
August 13, 1996
DEEN DAYAL SODH SANSTHAN Vs. STATE OF U P
July 3, 1996
DEENA NATH SINGH Vs. CHAIRMAN BOARD OF REVENUE LUCKNOW
October 29, 1996
DEEP CHAND AND ANOTHER Vs. THE DY. DIRECTOR OF CONSOLIDATION, MEERUT AND OTHE
December 5, 1996
DEEPA VISHISTHA Vs. DIRECTOR OF EDUCATION ALLD
April 3, 1996
DEEPAK AGRAWAL Vs. DEPUTY SUGAR CANE COMMISSIONER AND CO
July 2, 1996
DEO DUTTA TYAGI Vs. LALA BASHESHWAR DAYAL GUPTA
May 8, 1996
DEONATH SINGH Vs. STATE OF U P
March 25, 1996
DESH BAHADUR SINGH GAUTAM Vs. STATE OF U P
October 4, 1996
DESH RAJ Vs. IXTH ADDL DISTRICT JUDGE ALIGARH
September 20, 1996
DEVENDRA KUMAR GUPTA Vs. STATE OF U P
March 7, 1996
DEVENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
January 11, 1996
DEVENDRA NATH SRIVASTAVA Vs. STATE OF U P
April 26, 1996
DEVENDRA NATH SRIVASTAVA Vs. STATE OF U P
April 29, 1996
DEVENDRA PANDEY Vs. ADDITIONAL DISTRICT JUDGE II CIVIL COURT VARANASI
October 7, 1996
DEVENDRA SINGH Vs. G B PANT UNIVERSITY OF AGRICULTURAL AND TECHNOLOGY PANT NAGAR
May 17, 1996
DEVESHWAR SHARMA Vs. IVTH ADDITIONAL DISTRICT JUDGE
July 11, 1996
DEVI ENTERPRISES BACHHRAWAN RAE BARELLY Vs. F C I
November 21, 1996
DHANPAT SINGH Vs. BANARAS HINDU UNIVERSITY VARANASI
March 13, 1996
DHARAM PAL SINGH PIPIL Vs. EXECUTIVE ENGINEER TUBEWELL DN WEST
November 6, 1996
DHARMENDRA SINGH Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL AND ORS
March 3, 1996
DHARMENDRA TRIPATHI Vs. STATE OF U P
August 29, 1996
DHEER SINGH Vs. ASST DIRECTOR OF INCOME TAX
August 13, 1996
DIGVIJAI CHAUBE Vs. STATE OF U P
September 18, 1996
DILAWAR SINGH PAUL Vs. STATE OF U P
August 29, 1996
DILEEP Vs. STATE OF UTTAR PRADESH
August 7, 1996
DILIP KUMAR Vs. LUXMI DEVI
August 9, 1996
DILIP KUMAR SHARMA Vs. STATE OF U P
March 20, 1996
DINA Vs. STATE
September 23, 1996
DINA NATH SHUKLA Vs. STATE OF U P
May 3, 1996
DINDAYAL TIWARI Vs. STATE OF U P
August 29, 1996
DINESH CHANDRA KHARE Vs. STATE OF U P
December 2, 1996
DINESH KUMAR Vs. ADDL D J HARDWAR
January 4, 1996
DINESH MISHRA Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P ALLAHABAD
May 24, 1996
DIRECTOR GENERAL P A C U P Vs. SURYA KUMARI
December 3, 1996
DIRECTOR GENERAL P A C U P LUCKNOW Vs. SURYA KUMARI
March 12, 1996
DISTRICT BHUDAN YAGYA SAMITI Vs. COLLECTOR
May 16, 1996
DIVINE LIGHT MISSION SATYA DHAM SADHNA KENDRA Vs. STATE OF U P
April 11, 1996
DON DUSHYANTH SAMARANAYAKE Vs. BANARAS HINDU UNIVERSITY
May 20, 1996
DORI LAL Vs. DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND OTHERS
July 11, 1996
DR. BRAJESH RAI Vs. STATE OF UTTAR PRADESH AND OTHERS
October 6, 1996
DR. D.K. SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
December 16, 1996
DR. H.N. SHAHI Vs. CHANCELLOR, G.B.P. UNIVERSITY AND OTHERS
February 8, 1996
DR. MEHAR BANO CHAUDHARI Vs. SMT. AJIJ BANO
July 22, 1996
DR. RAJIV SAXENA Vs. MANJU SAXENA
May 9, 1996
DR. S.P. KAUSHIK Vs. VISITOR, S.G.P.G.I. UTTAR PRADESH, RAJ BHAWAN, LUCKNOW AND OTHERS
April 2, 1996
DR. SHAIL JEET SINGH Vs. UNION OF INDIA AND OTHER
July 26, 1996
DROPDI DEVIALIAS DROPA DEVI Vs. OM PRAKASH
November 28, 1996
DUBEY CONSTRUCTIONS COMPANY Vs. COLLECTOR HARIDWAR
December 19, 1996
Dulamai Vs. Algoo (deceased) and Others
February 28, 1996
DULAMAI Vs. KEDAR
February 28, 1996
DULAR SINGH RATHORE Vs. STATE OF U P
September 25, 1996
DULHEY KHAN Vs. DISTRICT JUDGE BUDAUN
April 17, 1996
DURGA Vs. STATE OF U P
December 11, 1996
DURGA GLASS WORKS FIROZABAD Vs. UNION OF INDIA
December 19, 1996
DURGA PRASAD JAIN AND ANR. Vs. 18TH ADDITIONAL DISTRICT AND SESSIONS JUDGE, AGRA AND ORS.
July 24, 1996
DURGA PRASAD SHARMA Vs. STATE OF U P
September 17, 1996
DURGA SINGH Vs. LABOUR COURT
November 20, 1996
DURGAWATI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
November 19, 1996
DURGAWATI DEVI Vs. ZILA BASIC SHIKSHA ADHIKARI GHAZIPUR
December 12, 1996
DWARIKA SINGH Vs. DISTRICT JUDGE
January 1, 1996
DWARIKA SINGH Vs. DISTRICT JUDGE JAUNPUR
January 11, 1996
EDUCATIONAL SAHYOGI ASSOCIATION Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS FAIZABAD
January 2, 1996
ENGINEERS ENTERPRISES Vs. DEPUTY COMMISSIONER EXECUTIVE SALES TAX
July 17, 1996
EX MAJOR DHARAM PAL KUKRETY Vs. UNION OF INDIA
October 1, 1996
EX NO 1387-5234-M SEPOY D B M T CHABI NATH RAI Vs. UNION OF INDIA UOI
August 21, 1996
EXECUTIVE COMMITTEE OF GYATRI DEVI SAMAJ SEWA SAMITI, GORAI, ALIGARH AND ANOTHER Vs. SUB
September 24, 1996
EXECUTIVE ENGINEER ELECTRICITY STORE DIVISION Vs. P O LABOUR COURT
December 12, 1996
FAIRBANKS MORSE INDIA LTD Vs. STATE OF U P
September 10, 1996
FAIZAN AHMAD Vs. STATE OF U P
September 2, 1996
FAKHRUDDIN Vs. BABBAN
December 2, 1996
FANU ALIAS IRFAN S O MAHMOOD ALI Vs. STATE OF UTTAR PRADESH
April 2, 1996
FAQIR CHAND MEHROTRA Vs. STATE OF U P
April 9, 1996
FATEH BAHADUR SINGH Vs. VARANASI MANDAL VIKAS NIGAM LTD. AND OTHERS
September 27, 1996
FAUJDAR Vs. STATE OF U P
August 20, 1996
FIRM HUSSAIN BROTHERS AND CO Vs. STATE BANK OF BIKANER AND JAIPUR RAJASTHAN BHADOHI BRANCH BHADOHI DIST VARANASI
December 13, 1996
FOREMOST INDUSTRIES INDIA LTD Vs. KRISHI UTPADAN MANDI SAMITI GHAZIABAD
July 9, 1996
GAFFAR AHMAD Vs. STATE OF U P
July 8, 1996
GAJAR Vs. D.D.C., BALLIA AND OTHERS
December 12, 1996
GAJENDRA KUMAR PATEL Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL NO III
September 12, 1996
GAJENDRA KUMAR SHARMA Vs. STATE OF U. P. AND OTHERS
February 6, 1996
GANESH DUTT DWIVEDI Vs. STATE OF U.P. AND ORS.
March 21, 1996
GANESH DUTT DWIVEDI Vs. STATE OF U P
March 31, 1996
GANESH FLOUR MILLS CO LTD Vs. M AHSAN P O LABOUR COURT IV
July 3, 1996
GANESH PLYWOOD EMPORIUM Vs. COMMISSIONER SALES TAX U P LUCKNOW
February 27, 1996
GANESH PRASAD Vs. CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
August 1, 1996
GANGA CHARAN Vs. D D C KANPUR
December 20, 1996
GANGA PRASAD Vs. THE COLLECTOR, KANPUR DEHAT AND ORS.
September 9, 1996
GANGA SINGH Vs. STATE OF UTTAR PRADESH
July 30, 1996
GANGADIN Vs. BHAGAUTI
November 27, 1996
GANGESHWAR LIMITED Vs. UNION OF INDIA UOI
June 25, 1996
GAON SABHA Vs. GAYA PRASAD KESARWANI MEMORIAL JUNIOR HIGH SCHOOL
December 21, 1996
GARIMA SINGH Vs. SANJAI SINGH
May 24, 1996
GARIMA SINGH Vs. SRI SANJAI SINGH
May 27, 1996
GAYA DEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD
December 5, 1996
GAYA PRASAD SHARMA Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD LUCKNOW
August 5, 1996
GAYA PRASAD SHARMA Vs. OM PRAKASH
January 24, 1996
GAYASI LAL AND ANOTHER Vs. DEPUTY DIRECTOR, CONSOLIDATION, JALAUN CAMP AT JHANSI AND OTHERS
August 27, 1996
GAYATRI DEVI Vs. SPECIAL JUDGE, NAINITAL
November 1, 1996
GEEP INDUSTRIAL SYNDICATE LTD Vs. VINOD KUMAR AGARWAL
November 8, 1996
GHAN SHYAM Vs. ACCOUNTANT GENERAL U.P., ALLAHABAD
December 5, 1996
GHAZIABAD DEVELOPMENT AUTHORITY Vs. JAIMALA
May 10, 1996
GHAZIABAD GENERAL INDUSTRIES PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
August 7, 1996
GIRIJA SHANKER PANDEY Vs. STATE OF U P
July 23, 1996
GIRISH CHANDRA Vs. RAJENDRA SINGH
May 24, 1996
GIRISH CHANDRA GUPTA Vs. STATE OF U P
April 18, 1996
GIRISH DHAR DWIVEDI Vs. U P SECONDARY EDUCATION SERVICES COMMISSION AND SELECTION BOARD
November 4, 1996
GIRJA SHANKER Vs. D D C BHADOI
April 11, 1996
GLAXO LABORATORIES INDIA LTD Vs. STATE OF U P
August 8, 1996
GOKUL DAIRY FARM Vs. CANARA BANK
July 23, 1996
GOODS OF LATE VASUKI BALA DEVI Vs. AN APPLICATION OF HITENDU MADHAVA BHATTACHARYA
July 5, 1996
GOPAL CHAND SINGH ROY Vs. DISTRICT JUDGE VARANASI
April 18, 1996
GOPAL SINGH Vs. STATE OF UTTAR PRADESH
July 23, 1996
GOPI Vs. STATE OF UTTAR PRADESH
April 18, 1996
GOPI NISHAD Vs. DISTRICT MAGISTRATE DISTRICT OFFICER
May 16, 1996
GOVERDHAN LAL Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
September 4, 1996
GOVIND SINGH NIRANJAN Vs. D I O S JALAUN AT ORAL
September 20, 1996
GRAM PANCHAYAT WALEADPUR MAU Vs. ZILA PANCHAYAT MAU
March 21, 1996
GRAM PANCHAYAT, BHIKHANAPUR, DISTRICT JAUNPUR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 30, 1996
GULAB CHAND Vs. HARI SHANKAR PODDAR
May 21, 1996
GULAICHI Vs. UMA SHANKER PRASAD
April 8, 1996
GULFAM AHMAD Vs. UNION OF INDIA UOI
February 6, 1996
GULMARG CHEMICALS AND SCIENTIFIC WORKS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
May 8, 1996
GULSHAN CASSETTES INDUSTRIES Vs. ASSTT COMMR OF C EX
January 16, 1996
GULSHAN KUMAR ARORA Vs. CEGAT
September 19, 1996
GULSHAN RAI JANEJA Vs. XIV ADDL D J MORADABAD
February 12, 1996
GUR SEWAK SINGH Vs. STATE OF U P
October 17, 1996
GURBACHAN SINGH Vs. STATE OF U P
November 8, 1996
GURMIT SINGH Vs. STATE OF U P
February 29, 1996
GURU NANAK BEVERAGES AND CO Vs. D M
April 25, 1996
GURUMUKH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 20, 1996
GYAN CHANDRA Vs. ADDL DISTRICT JUDGE BADAUN AND
August 9, 1996
GYAN PRAKASH MISRA Vs. V L VERMA
May 8, 1996
H R SUGAR FACTORY Vs. STATE OF U P
December 19, 1996
H S JAIN Vs. UNION OF INDIA UOI
December 19, 1996
HAFIZ FAZAL HAQ Vs. VIITH ADDL DISTRICT AND SESSIONS JUDGE
October 16, 1996
HAJI SANAULLAH Vs. SHAMSHUL HUDA
December 20, 1996
HAKIM SINGH Vs. AZIZAN
July 24, 1996
HAN KRISHNA MAHESHWARI HAN MAHESHWARI Vs. STATE OF U P
May 17, 1996
HANIFUR RAHMAN KHAN Vs. SUPERINTENDENT OF POLICE RAMPUR
September 11, 1996
HANS PHARMACEUTICALS AND CHEMICALS PVT LTD Vs. PUNJAB NATITIONAL BANK
September 9, 1996
HANS SHARMA Vs. DISTRICT JUDGE DEHRADUN
January 22, 1996
HAPPU Vs. STATE OF U P
December 20, 1996
HAR PRASAD Vs. THE PRESCRIBED AUTHORITY, ALIGARH AND ORS.
August 22, 1996
HARBHAJAN SINGH Vs. STATE OF U P
September 12, 1996
HARGUR DAS RAO CHAUBEY Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
February 26, 1996
HARI CHAND AND OTHERS Vs. IIIRD ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
February 8, 1996
HARI KRISHNA MAHASHWARI ALIAS HARI MAHESHWARI Vs. STATE OF U P
May 17, 1996
HARI NARAIN AWASTHI Vs. STATE OF U P
July 10, 1996
HARI OM Vs. GOPAL
November 28, 1996
HARI PRAKASH Vs. STATE OF U.P. AND OTHERS
November 6, 1996
HARI PRASAD YADAV Vs. UNION OF INDIA
January 31, 1996
HARI RAM NAGALIA Vs. ADDITIONAL DISTRICT JUDGE
August 14, 1996
HARI SHANKAR RAI Vs. D.I.O.S., AZAMGARH AND OTHERS
September 24, 1996
HARI VIDYA MANDIR Vs. STATE OF U P
December 19, 1996
HARIDWAR RAI Vs. DISTRICT MAGISTRATE MAU
May 9, 1996
HARIHARNATH AGARWAL AND SONS HUF Vs. COMMISSIONER OF INCOME TAX
February 28, 1996
HARISH CHAND GUPTA AND ANR. Vs. HABIBULLA
September 2, 1996
HARISH CHAND MITTAL Vs. LAXMI DEVI WIFE OF KANHIA LAL
January 5, 1996
HARISH CHANDRA Vs. D I O S FATEHPUR
February 5, 1996
HARISH CHANDRA Vs. GORAKHPUR DEVELOPMENT AUTHORITY
April 11, 1996
HARISH CHANDRA CHAUDHARY Vs. DEPUTY DIRECTOR OF EDUCATION AGRA REGION AGRA
November 5, 1996
HARISH CHANDRA SINGH Vs. FIRST ADDL DISTT JUDGE JAUNPUR
April 10, 1996
HARISH CHANDRA SRIVASTAVA Vs. STATE OF U P
April 26, 1996
HARLAL Vs. BETI BAI
February 19, 1996
HASAN AHMAD Vs. HASIMUDDIN
July 3, 1996
HEERALAL SONKAR Vs. U P INDUSTRIAL CO OPERATIVE ASSOCIATION LTD
March 21, 1996
HEMANT BHATT Vs. SACHIV MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
February 6, 1996
HEMLATA MISHRA Vs. STATE OF U P
August 16, 1996
HIMALAYA RICE MILL MOTINAGAR Vs. STATE OF UTTAR PRADESH
May 17, 1996
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF C EXCISE
January 10, 1996
HORI LAL Vs. DIRECTOR SOCIAL WELFARE U P LUCKNOW
April 18, 1996
HUKMA DEVI Vs. STATE OF PUNJAB
May 22, 1996
HUNDI LAL JAIN COLD STORAGE AND ICE FACTORY Vs. U P FINANCIAL CORPORATION
April 8, 1996
I T C LIMITED Vs. RAKESH BEHARI SRIVASTAVA
September 4, 1996
IBAD ULLAH Vs. STATE OF U P
January 10, 1996
IBAD ULLAH Vs. STATE OF U P
January 18, 1996
IMRAN ABBASS Vs. CATHOLIC DIOCESE OF LUCKNOW
October 31, 1996
INDER PAL SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
September 11, 1996
INDER SINGH TULI Vs. ADDITIONAL DISTRICT JUDGE
December 20, 1996
INDERPAL Vs. STATE OF U P
August 12, 1996
INDIA TELECOMP LTD Vs. COLLECTOR OF CUSTOMS
August 20, 1996
INDIAN TELEPHONE INDUSTRIES LTD Vs. DEVI SHANKAR KUMAR SHUKLA
September 23, 1996
INDRA BHANU GAUR Vs. COMMITTEE OF MANAGEMENT OF MAHAMANA MALVIYA DEGREE COLLEGE MEERUT
May 16, 1996
INDRA DEV TIWARI Vs. UNION OF INDIA
October 8, 1996
INDRA PAL SINGH AND OTHERS Vs. I.T.I., MANKAPUR AND OTHERS
February 14, 1996
INDRA PAL YADAV Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR RAJ BHAWAN LUCKNOW
July 17, 1996
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA Vs. SIDCO LEATHERS LTD
May 24, 1996
IQBAL UDDIN Vs. STATE OF U P
February 22, 1996
ISHAQ Vs. STATE OF UTTAR PRADESH
May 17, 1996
ISHWAR DAYAL Vs. HILL TOP FINANCE COMPANY PVT LTD
August 5, 1996
ISHWAR SWAROOP SHARMA Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
September 23, 1996
ISRAIL SHAH Vs. COMMITTEE OF MANAGEMENT OF WAQF NO 42 MIRZAPUR
October 17, 1996
J AND J ENTERPRISES Vs. COMMISSIONER TRADE TAX U P LUCKNOW
February 27, 1996
J B BENERJEE Vs. STATE OF U P
February 27, 1996
J DANIAL BAREILLY Vs. STATE OF U P
April 16, 1996
J K COTTON SPINNING AND WEAVING MILLS CO Vs. STATE OF U P
April 12, 1996
J K KALRA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS MEERUT
July 19, 1996
J P CHATURVEDI Vs. STATE OF U P
January 2, 1996
J P SRIVASTAVA Vs. STATE OF U P
May 24, 1996
J S HITKARI Vs. ASHOK KUMAR SHUKLA
March 29, 1996
J.K.Cotton,Spinning and Weaving Mills Co.Ltd.Kanpur and Anr. Vs. State of U.P.& Ors.
April 12, 1996
JABBAR SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER FATEHPUR AND0RS
August 7, 1996
JAG MOHAN LAL Vs. U P PUBLIC SERVICES TRIBUNAL NO 2
July 24, 1996
JAGANNATH PRASAD Vs. XIV ADDL D J KANPUR
February 6, 1996
JAGAT PAL SINGH Vs. STATE OF U P
November 6, 1996
JAGAT SINGH Vs. STATE OF U P
September 27, 1996
JAGDAMBA PRASAD SINGH Vs. STATE OF U P
November 19, 1996
JAGDISH CHANDRA CHAWLA Vs. IVTH ADDL D J ALLAHABAD
February 12, 1996
JAGDISH CHANDRA SHASTRI Vs. PRESCRIBED AUTHORITY
July 22, 1996
JAGDISH KUMAR Vs. STATE OF UTTAR PRADESH
January 23, 1996
JAGDISH NARAIN MISHRA Vs. SPECIAL JUDGE E C ACT
March 11, 1996
JAGDISH PRASAD NIGAM Vs. COMMISSIONER OF INCOME TAX
August 1, 1996
JAGDISH PRASAD TIWARI Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD AND
September 18, 1996
JAGDISH SINGH Vs. STATE
March 7, 1996
JAGJEET SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 1, 1996
JAGMOHAN ALIAS MANOHAR LAL Vs. STATE OF UTTAR PRADESH
August 6, 1996
JAGROOP Vs. STATE OF U P
September 14, 1996
JAI BHAGWAN Vs. VTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
August 29, 1996
JAI KARAN SINGH Vs. STATE OF U P
April 25, 1996
JAI PRAKASH Vs. KRISHNA DEVI
July 30, 1996
JAI SINGH Vs. KASGANJ SAHKARI KRAY VIKRAY SAMITI LTD
May 8, 1996
JAIBIR SINGH Vs. DISTRICT JUDGE BULANDSHAHAR
September 9, 1996
JAIPUR TRADERS CORPORATION P LTD Vs. LALIT KUMAR JAIN
July 5, 1996
JALAL UDDLN Vs. DISTRICT JUDGE BALLIA
September 24, 1996
JAMAL AISHA Vs. COMMITTEE OF MANAGEMENT MUSLIM GIRLS SCHOOLS ASSOCIATION, GORAKHPUR AND OTHERS
October 16, 1996
JAMIL AHMAD Vs. KUMUD RAJDEO SINGH
September 24, 1996
JAMILA ANSARI Vs. INCOME TAX DEPARTMENT
September 3, 1996
JAMNA Vs. STATE OF U P
April 10, 1996
Jamshed Khan Vs. State of U.P.
March 29, 1996
JAMUNA CONSTRUCTION CO Vs. STATE OF U P
April 25, 1996
JAN SANKALP SAHKARI AVAS SAMITI LTD Vs. AGRA DEVELOPMENT AUTHORITY AGRA
August 26, 1996
JANARDAN PANDEY Vs. STATE OF U P
October 15, 1996
JANARDAN PANDEY Vs. STATE OF U.P.
October 5, 1996
JANARDAN PRASAD SHARMA Vs. VICE CHANCELLOR ROORKEA UNIVERSITY HOORKEE
February 13, 1996
JANGI Vs. STATE OF D.P.
April 18, 1996
JANTA COLD STORAGE AND ICE MILL Vs. COMMISSIONER ALLAHABAD
April 24, 1996
Jaswant and another Vs. District Judge, Shahjahanpur and others
August 14, 1996
JASWANT SINGH Vs. PRESCRIBED AUTHORITY RENT CONTROL AND EVICTION OFFICER
November 19, 1996
JASWANT SINGH Vs. STATE OF U P
July 20, 1996
JASWANTI NEGI Vs. LIFE INSURANCE CORPORATION OF INDIA DEHRADUN
May 22, 1996
JATI PAL SINGH Vs. INDUSTRIAL TRIBUNAL 5
May 21, 1996
JAVED AKHTAR Vs. UNION OF INDIA
August 12, 1996
JAWAHAR LAL Vs. STATE OF UTTAR PRADESH
July 16, 1996
JAWAHAR RAM GUPTA AND ANOTHER Vs. HIGH COURT OF ALLAHABAD
May 17, 1996
JAWAHAR RAM GUPTA AND ANOTHER Vs. HONBLE CHIEF JUSTICE AND OTHERS
April 22, 1996
JAY SHREE TYRES AND RUBBER PRODUCTS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
April 19, 1996
JAYA RAJI Vs. JINNATUNNISHA
November 30, 1996
JENSON AND NICHOLSON LTD Vs. 1ST ADDITIONAL DISTRICT JUDGE
February 21, 1996
JHUNJHUNWALA OIL MILLS LTD Vs. STATE OF U P
December 12, 1996
JOKHAN CHOUDHARI Vs. STATE
April 22, 1996
JOSTPH CO OPERATIVE FARMING SOCIETY Vs. COLLECTOR RAMPUR
December 12, 1996
JUNIOR ENGINEER V D A VARANASI Vs. STATE OF U P
October 11, 1996
JWALA PRASAD Vs. STATE OF UTTAR PRADESH
April 30, 1996
JYOTI PRAKASH PANDEY Vs. UNIVERSITY OF ALLAHABAD
April 23, 1996
K C SAXENA Vs. ROHILKHAND UNIVERSITY BAREILLY
October 30, 1996
K C SHARMA Vs. CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT
March 27, 1996
K L SHARMA Vs. K G RASTOGI
May 15, 1996
K M SCIENTIFIC RESEARCH CENTRE Vs. LAKSHMAN PRASAD
September 13, 1996
K N SINGH PRINCIPAL MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD Vs. UNIVERSITY OF ALLAHABAD
May 21, 1996
K S STEEL WORKS Vs. UNION OF INDIA UOI
February 26, 1996
KAILASH CHAND AND OTHERS Vs. ASSISTANT REGIONAL TRANSPORT OFFICER, BANDA AND ANOTHER
November 18, 1996
KAILASH NATH GUPTA Vs. ENQUIRY OFFICER ALLAHABAD BANK
May 1, 1996
KAILASH NATH MEHROTRA Vs. IVTH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
February 2, 1996
KAILASH NATH PANDEY Vs. UNION OF INDIA AND OTHER
February 16, 1996
KAJODA Vs. ADDITIONAL COLLECTOR F&R
April 22, 1996
KAKA JOGINDER SINGH ALIAS DHARTI PAKAD Vs. ELECTION COMMISSION OF INDIA
November 26, 1996
KALAWATI Vs. IST ADDL D J MUZAFFARNAGAR
July 23, 1996
KALLOO Vs. STATE
April 8, 1996
KALLU Vs. STATE OF U P
January 3, 1996
KALYAN CHANDRA SRIVASTAVA Vs. HONBLE CHIEF JUSTICE HIGH COURT ALLAHABAD
December 17, 1996
KAMAL KANT GAUTAM Vs. DISTRICT REGISTRAR
March 21, 1996
KAMAL SINGH PRINCIPAL KHALSA INTER COLLEGE BIJNOR Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
November 8, 1996
KAMESHWAR PRASADSMT ANJU WALIA Vs. MUNICIPLE BOARD ADHISHASHI ADHIKARI NAGAR PALIKA
November 6, 1996
KAMLA DEVI Vs. VIMAL KUMAR JAIN
October 19, 1996
KAMLA DEVI CHAUHAN Vs. MUNSIF ETAH
May 15, 1996
KAMLA PALACE Vs. STATE OF U P
November 14, 1996
KAMLA PRASAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 26, 1996
KAMLA SINGH Vs. REGIONAL MANAGER, U.P.S.R.T.C., AZAMGARH
February 13, 1996
KAMLES SINGH Vs. STATE OF U P
April 8, 1996
KAMLESH Vs. STATE OF UTTAR PRADESH
December 18, 1996
KAMLESH KUMARI Vs. STATE OF U P
April 3, 1996
KAMLESH SINGH Vs. STATE OF UTTAR PRADESH
April 8, 1996
KAMLESH SINGH Vs. DISTRICT DEVELOPMENT OFFICER BANDA
February 27, 1996
KAMTA PRASAD Vs. IIND ADDL DISTRICT JUDGE MAINPURI
May 3, 1996
KAMTA PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE MAINPURI
May 23, 1996
KAMTA PRASAD SHARMA Vs. STATE OF U P
March 1, 1996
KANHAI LAL Vs. VITH ADDL. DISTRICT JUDGE AND ORS.
May 9, 1996
KANHAIYA LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE BASTI
February 12, 1996
KANHAIYA LAL BANSAL Vs. G K AGARWAL
August 9, 1996
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. CEGAT
August 22, 1996
KANTA Vs. STATE OF U P
June 4, 1996
KAPIL DEV Vs. D D C FAIZABAD
April 2, 1996
KARAN SINGH Vs. VITH ADDL D J GHAZIABAD
March 13, 1996
KARAN SINGH Vs. STATE OF U P
May 15, 1996
KARAN SINGH Vs. STATE OF U P
August 9, 1996
KARAN SINGH Vs. STATE OF U P
August 7, 1996
Karan Singh and Ors. Vs. State of U.P.& Ors.
August 9, 1996
KARTAR SINGH Vs. STATE OF U P
December 3, 1996
KATARIYA TRANSPORT CORPORATION Vs. LUXMI NARAIN
July 24, 1996
KAUSHALESH PRASAD Vs. STATE OF U P
June 7, 1996
KEDAR Vs. SHYAMA DEVI
May 16, 1996
KESHAV KANT TEWARI Vs. LIFE INSURANCE CORPORATION BOMBAY
July 16, 1996
KESHAV PRASAD Vs. STATE OF U P
November 18, 1996
KESHAV PRASAD YADAV Vs. BANARAS HINDU UNIVERSITY
January 23, 1996
KESHAV TRIPATHI Vs. STATE OF U P
May 15, 1996
KESHAVA KUMAR VERMA Vs. STATE OF U P
May 21, 1996
KESHAW KUMAR Vs. UNION OF INDIA
July 26, 1996
KETKI DEVI Vs. LAXMAN S O BHUPAL SINGH
May 22, 1996
KETKI DEVI Vs. LAXMAN
May 2, 1996
KHACHER MAL AGRAWAL Vs. SUPERINTENDENT OF POLICE
December 12, 1996
KHACHERU Vs. ADDITIONAL COLLECTOR MUZAFFARNAGAR
August 30, 1996
KHAGENDRA PRATAP SAHI Vs. STATE OF U P
February 16, 1996
KHAJANCHI PAPER MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 18, 1996
KHAN SINGH ALIAS UJAGAR KHAN AND CHHOTEY Vs. STATE
May 17, 1996
KHEMKARAN AND ANOTHER Vs. STATE
March 27, 1996
KHUSHAL PAL SINGH Vs. DIRECTOR OF HIGHER EDUCATION MEERUT REGION MEERUT
August 1, 1996
KISAN GUR KHANDSARI UDYOGIK UTPADAN SAHKARI SAMITI LTD Vs. DY SUGARCANE COMMISSIONER MEERUT
July 3, 1996
KISAN ICE AND COLD STORAGE, GHATIAGHAT CHAURAHA, BHAGWA NAGDA, FARUKHABAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 23, 1996
KISHAN LAL Vs. STATE OF U P
May 2, 1996
KISHAN LAL Vs. DISTRICT JUDGE HARIDWAR
January 8, 1996
KM POONAM SRIVASTAVA Vs. U P INDUSTRIAL CO OPERATIVE ASSOCIATION KANPUR NAGAR
August 22, 1996
KM. APARNA SACHAN Vs. CHANCELLOR, KANPUR UNIVERSITY AND ORS.
October 12, 1996
KOMAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
November 8, 1996
KRIPA SHANKAR TRIPATHI Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION
August 6, 1996
KRIPAL SINGH Vs. ADDITIONAL JUDGE SMALL CAUSES COURT MEERUT
November 22, 1996
KRISHNA CHANDRA DUBEY Vs. STATE OF U P
October 29, 1996
KRISHNA DEO LAL SRIVASTAVA Vs. ROOHULLAH MAROOTI AND ORS.
July 16, 1996
KRISHNA GOPAL BAJAJ Vs. MAHENDRA KUMAR GARG
April 18, 1996
KRISHNA GOPAL DIXIT Vs. STATE OF U P
November 20, 1996
KRISHNA MURARI PANDEY Vs. STATE OF U P
March 27, 1996
KRISHNA RAO KESHAV Vs. STATE OF UTTAR PRADESH
August 14, 1996
KRLPA SHANKER LAL SRLVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
October 4, 1996
KULDEEP Vs. BRANCH MANAGER BHUMI VIKASH BANK FATEHPUR
April 1, 1996
KULDEEP SINGH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
November 13, 1996
KUMAR OIL MILLS PVT LTD Vs. STATE OF U P
January 2, 1996
KUMARI ABHA MISHRA SURESH YADAV KUMARI PUSHPA YADAV Vs. DISTRICT BASIC EDUCATION OFFICER STATE OF U P ASSISTANT DIRECTOR
December 18, 1996
KUMARI REKHA SOMANI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI
May 23, 1996
KUMAUN MANDAL VLKAS NIGAM LTD Vs. STATE OF U P
November 15, 1996
KUNWAR ABHAY Vs. MAYAWATI MEMBER OF RAJYA SABHA
August 6, 1996
KUNWAR SINGH Vs. SRI THAKURJI MAHARAJ BIRAJMAN MANDIR GAUNTIA NAJRA DHAMIPUR BAREILLY
May 21, 1996
L H SUGAR FACTORIES LTD Vs. STATE OF U P
April 8, 1996
L M L LIMITED Vs. ASSTT COMMR OF CUS AND C EX
May 17, 1996
L P NAGAR AND COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 4, 1996
LAKKHI DAS CHATTERJEE Vs. CHAIRMAN BOARD OF GOVERNORS MADAN MOHAN MALVIYA ENGINEER COLLEGE
January 10, 1996
LAKSHMAN PRASAD MISHRA Vs. HIGH COURT OF JUDICATURE AND ANR
March 20, 1996
LAKSHMI KACKKAR Vs. STATE OF U P
October 17, 1996
LAL BAHADUR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
November 21, 1996
LAL CHAND Vs. THE DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
December 6, 1996
LAL CHAND BHATIA Vs. STATE OF U.P.
July 26, 1996
LAL DEVI Vs. PURANCHAND UPADHYAY
May 3, 1996
LALA LAJPAT RAI AND ASSOCIATED HOSPITAL Vs. COMMISSIONER OF SALES TAX U P
January 11, 1996
LALA RAM YADAV Vs. SUGAR LTD
February 16, 1996
LALA SUNDER MAL Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT
January 18, 1996
LALA SUSHIL KUMAR Vs. STATE OF U P
May 13, 1996
LALITA DEVI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
September 10, 1996
LALJI Vs. ADDL DISTRICT JUDGE IVTH VARANASI
August 14, 1996
LALJI Vs. BALADEEN
January 20, 1996
LALJI ALIAS LADDU YADAV Vs. SUPDT DISTT JAIL GORAKHPUR
August 14, 1996
LALJI CHATURVEDI SHASTRI Vs. UNION OF INDIA
July 11, 1996
LALJI PRASAD GUPTA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI
April 8, 1996
LALJI SINGH Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD U P LUCKNOW
February 22, 1996
LALLAN PRASAD SHARMA Vs. EXECUTIVE ENGINEER, NALKOOP KHAND
August 14, 1996
LALTA PRASAD Vs. DISTRICT JUDGE ETAH
September 23, 1996
LALTA PRASAD JAISWAL Vs. PRESCRIBED AUTHORITY ALLAHABAD
February 12, 1996
LALTA PRASAD SRIVASTAVA Vs. IXTH ADDITIONAL DISTRICT JUDGE AGRA
May 22, 1996
LALTA PRASAD VAISH Vs. STATE OF U P
April 11, 1996
LALTU SINGH Vs. BASUDEO
May 10, 1996
LAXMAN S/O BHUPAL SINGH AND OTHERS Vs. SMT. KETKI DEVI WIDOW OF LATE LALA RAM
May 22, 1996
LAXMI RAM Vs. CHAIRMAN U P STATE ROAD TRANS CORPN
February 2, 1996
LAXMI SALES PVT LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 21, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF U P
May 21, 1996
LIHAZUR REHMAN KHAN Vs. STATE OF U P
March 15, 1996
LILA RANI GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE
May 24, 1996
LOK NATH MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
November 6, 1996
LOKENDRA KUMAR Vs. DISTRICT JUDGE BIJNOR
March 14, 1996
LORD SHIVA BIRAJMAN IN HANDIA BABA YOGALAYA Vs. STATE OF U P
September 20, 1996
LUXMAN GIRI Vs. CHIEF OF ARMY STAFF
January 31, 1996
M L NIGAM Vs. VIITH ADDL DISTRICT JUDGE MEERUT
July 15, 1996
M P TANDON Vs. STATE OF U P
April 2, 1996
M/S. NADRI PRASAD DAYA RAM AND OTHERS Vs. RAMESH CHANDRA GUPTA AND ANOTHER
February 5, 1996
M/S. P.K. RUBBER INDUSTRIES AND OTHERS Vs. MANAGING DIRECTOR, U.P. SMALL INDUSTRIES CORPORATION LTD. AND ANOTHER
December 11, 1996
M/S. SHAKTI TRADING CO. Vs. DISTRICT JUDGE, BAREILLY AND OTHERS
May 21, 1996
MADAN CHAUHAN Vs. STATE OF U P
September 11, 1996
MADAN GOPAL Vs. D I O S BIJNOR
August 14, 1996
MADAN GOPAL RAI Vs. PRINCIPAL B R D MEDICAL COLLEGE GORAKHPUR
February 7, 1996
MADAN RAI Vs. STATE
April 16, 1996
MADAN SUGAR WORKS Vs. CHAIRMAN KRISHI UTPADAN MANDI SAMLTI KICHHA UDHAM SINGH NAGAR AND ANOTHER
February 22, 1996
MADHAV SHARAN AGRAWAL Vs. COMMISSIONER OF INCOME TAX
March 20, 1996
MADHO LAL GUPTA Vs. STATE OF U P
December 16, 1996
MADHU SINGH Vs. STATE OF U P
May 13, 1996
MADHYAMIK VIDYALAYA PRABANDHAK ASSOCIATION Vs. STATE OF U.P.
October 17, 1996
MAHABIR KUMAR AGRAWAL Vs. ROHILKHAND UNIVERSITY BAREILLY
April 3, 1996
MAHABIR PRASAD Vs. IVTH ADDL. DISTRICT JUDGE, FATEHPUR AND OTHERS
November 21, 1996
MAHABIR SHAH Vs. CONSERVATOR OF FORESTS BHAGIRATHI CIRCLE U P MUNI KI RETI DIST TEHRI GARHWAL
October 16, 1996
MAHABIR SINGH Vs. STATE OF UTTAR PRADESH
May 3, 1996
MAHADEO KURMI Vs. STATE OF U P
January 19, 1996
MAHANDRA SINGH Vs. STATE
April 26, 1996
MAHBOOB ALI KHAN ALIAS SHAHID ALI KHAN Vs. SARDAR ALI SHAH
May 3, 1996
MAHENDRA KUMAR SINGHAL Vs. STATE BANK OF PATIALA AND OTHERS
July 22, 1996
MAHENDRA NATH MISHRA Vs. STATE OF U P
January 23, 1996
MAHENDRA NATH TANDON Vs. VITH ADDL. DISTRICT JUDGE
November 26, 1996
MAHENDRA PRASAD Vs. DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
October 31, 1996
MAHENDRA PRATAP SINGH Vs. CANE COMMISSIONER U P AT LUCKNOW
June 21, 1996
MAHENDRA SINGH Vs. STATE OF U P
September 12, 1996
MAHENDRA SINGH Vs. SPECIAL SECRETARY STATE OF U P LUCKNOW
September 26, 1996
MAHENDRA SINGH RANA Vs. COLLECTOR
March 13, 1996
MAHENDRA TRIPATHI Vs. ALLAHABAD UNIVERSITY ALLAHABAD
September 10, 1996
MAHENDRA TRIPATHI Vs. ALLAHABAD UNIVERSITY
October 9, 1996
MAHESH CHAND JAIN Vs. VTH ADDL D J JHANSI
February 12, 1996
MAHESH CHAND TYAGI Vs. AURIC STYLES P LTD
September 4, 1996
MAHESH CHANDRA Vs. ZILA PANCHAYAT MAINPURI
August 7, 1996
MAHESH CHANDRA Vs. ZILA PANCHAYAT MAINPURI
July 8, 1996
MAHESH CHANDRA JOSHI Vs. STATE OF U P
August 23, 1996
MAHESH CHANDRA SAXENA Vs. UNION OF INDIA
March 8, 1996
MAHESH CHANDRA SRIVASTAVA Vs. DISTRICT MAGISTRATE GORAKHPUR
September 11, 1996
MAHESH KUMAR PANDEY Vs. UP PRADHAN PRABANDHAK D G M
February 9, 1996
MAHESH PRASAD PANDEY Vs. STATE OF U.P. AND OTHERS
January 12, 1996
MAHESHWAR Vs. STATE OF U P
December 5, 1996
MAHIPAL SINGH Vs. DISTRICT JUDGE ALLAHABAD
April 12, 1996
MAHMOOD AHMAD Vs. SHAJI
March 27, 1996
MAHMOOD HASAN Vs. NATHU RAM
April 25, 1996
MAIKU Vs. STATE
March 14, 1996
MAIKU Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
December 2, 1996
MAINA NAGAR Vs. D M ETAWAH
December 9, 1996
MAITHALI SHARAN KARAN Vs. COMMITTEE OF MANAGEMENT CHRISTIAN INTERMEDIATE COLLAGE
September 6, 1996
MAIYADEEN Vs. STATE OF UTTAR PRADESH
October 17, 1996
MAJ DEVENDRA PAL Vs. UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI
September 12, 1996
MAKRAND RANA Vs. STATE OF UTTAR PRADESH
January 17, 1996
MALTI DEVI Vs. TARAK NATH
July 4, 1996
MALTI SINHA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
November 30, 1996
MAMTA SHAH Vs. REGIONAL INSPECTRESS GIRLS SCHOOLS GARHWAL REGION PAURI
March 7, 1996
MAMTA SINGH Vs. STATE OFF U P
May 31, 1996
MAN MOHAN DIXIT Vs. ADDL DISTRICT JUDGE
September 3, 1996
MAN SINGH Vs. STATE OF U P
September 6, 1996
Man Singh and Ore. Vs. State of U.P.
September 6, 1996
MANAGER, PUNJAB NATIONAL BANK, SHAMSHABAD Vs. DISTRICT JUDGE, AGRA
January 6, 1996
MANDAKINI STEEL ENGINEERING COMPANY TAPOBAN MUNIKI REATI TEHRL GARHWAL Vs. STATE OF U P
November 5, 1996
MANGAL Vs. STATE
March 22, 1996
MANI RAJ SINGH Vs. OM PRAKASH
August 29, 1996
MANI RAM Vs. STATE OF U P
October 28, 1996
MANIK CHAND SETHIA Vs. UNION OF INDIA
August 27, 1996
MANISH SARIN Vs. MAHATMA GANDHI KASHI VIDYAPEETH VARANASI
October 10, 1996
MANJEET SINGH Vs. STATE OF U P
April 10, 1996
MANJI PRASAD Vs. STATE
February 27, 1996
MANJU LATA VISHWAKARMA Vs. U P HIGHER EDUCATION SERVICES COMMISSION ALLAHABAD
November 18, 1996
MANJU SAXENA Vs. KULDEEP SAXENA
September 24, 1996
MANNI SINGH CHATURVEDI; JOR SINGH YADAV Vs. NATHU RAM TRIPATHI
May 24, 1996
MANOJ CHITRA MANDIR ANPARA SONEBHADRA Vs. DISTRICT MAGISTRATE
April 15, 1996
MANOJ KUMAR Vs. INSTITUTE OF ENGINEERING AND TECHNOLOGY
August 23, 1996
MANOJ KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND ANOTHER
June 10, 1996
MANOJ KUMAR MISHRA Vs. STATE OF U P
December 3, 1996
MANOJ KUMAR MISHRA Vs. MAHA PRABANDHAK KESA KANPUR
January 11, 1996
MANOJ KUMAR SINGHAL Vs. BANK OF INDIA FIROZABAD
March 22, 1996
MANORAMA Vs. STATE OF UTTAR PRADESH
May 22, 1996
MANORAMA DEVI AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN
October 30, 1996
MANORAMA MISHRA Vs. VICE CHANCELLOR PURVANCHAL VISHVAVIDYALAYA JAUNPUR
June 27, 1996
MANSOOR ALAM Vs. STATE OF U P
April 4, 1996
MARKANDEY AND MURARI Vs. STATE OF U P
August 9, 1996
MARKANDEY SINGH Vs. STATE OF U P
November 20, 1996
MARVEL VINYALS LTD Vs. UNION OF INDIA UOI
April 17, 1996
MASHHOOR ALAM Vs. ADDL DISTRICT JUDGE MATHURA
February 12, 1996
MASTER MENDI HASAN Vs. STATE OF U P
August 20, 1996
MATA DEEN AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 20, 1996
MAYA AGRO PRODUCTS LTD Vs. UNION OF INDIA UOI
January 17, 1996
MAYA DEVI Vs. PRESCRIBED AUTHORITY
December 17, 1996
MAYA RANI SRIVASTAVA Vs. DIRECTOR HIGHER EDUCATION
May 21, 1996
MEERA MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA
October 30, 1996
MEHESH CHANDRA VERMA Vs. U P PUBLIC SERVICE TRIBUNAL U P LUCKNOW
November 27, 1996
MENTHA AND ALLIED PRODUCTS Vs. STATE OF U P
January 17, 1996
MERITEE INDIA LTD Vs. STATE OF U P
March 20, 1996
MICRO ABRESSIVE INDIA LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
January 11, 1996
MINTA DEVI Vs. ANANT RAM ALIAS ANTU
September 9, 1996
MISRA R P Vs. U P HILL ELECTRONICS CORPORATION
May 9, 1996
MITHLESH Vs. SUB DIVISIONAL MAGISTRATE JANSATH MUZAFFARNAGAR
September 17, 1996
MITHLESH RANI Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
June 10, 1996
MODI OLIVETTI LTD Vs. ASSTT COLLECTOR OF C EX
September 25, 1996
MODI RUBBER LIMITED Vs. STATE OF UTTAR PRADESH
December 5, 1996
MODI SPG AND WAVG MILLS CO Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
April 22, 1996
MODI XEROX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 15, 1996
MODIPON LTD Vs. COLLECTOR OF C EXCISE MEERUT
August 19, 1996
MOHAMMAD Vs. DISTRICT JUDGE MIRZAPUR
May 16, 1996
MOHAMMAD KASHIF Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
September 6, 1996
MOHAMMAD MAKIN Vs. FAZLE RAB
October 9, 1996
MOHAMMAD PARVEZ Vs. VIITH ADDL CHIEF METROPOLITAN MAGISTRATE PRESCRIBED AUTHORITY KANPUR NAGAR
February 27, 1996
MOHAMMAD SALIM SIDDIQUI Vs. PRINCIPAL KANHAIYA LAL BASANT LAL POST GRADUATE DEGREE COLLEGE MIRZAPUR
January 23, 1996
MOHAMMAD SHAHEED KHAN Vs. STATE OF UTTAR PRADESH
March 27, 1996
MOHAMMAD ZAKI KHAN Vs. STATE OF U P
May 14, 1996
MOHAMMED IDRIS MEKRANI Vs. DISTRICT JUDGE GORAKHPUR
February 12, 1996
MOHAN LAL Vs. STATE OF U P
April 19, 1996
MOHAN MEAKIN LTD Vs. STATE OF U P
August 27, 1996
MOHAN SINGH Vs. DISTRICT MAGISTRATE UTTAR KASHI
November 8, 1996
MOHD AHMAD ALIAS BHONDE Vs. UNION OF INDIA
May 27, 1996
MOHD AQUIL SIDDIQUI Vs. U P STATE PUBLIC SERVICE TRIBUNAL
April 8, 1996
MOHD ASLAM Vs. SPECIAL JUDGE E C ACT
May 15, 1996
MOHD BAQAR Vs. STATE OF U P
October 15, 1996
MOHD BUX Vs. DISTRICT JUDGE
January 8, 1996
MOHD INDREESS HASHMI Vs. U P CO OPERATIVE UNION UPCU
October 11, 1996
MOHD KAFEEL Vs. STATE OF U P
December 3, 1996
MOHD KASHIF Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
February 22, 1996
MOHD MAJEED ANSARF Vs. STATE OF U P
July 20, 1996
MOHD MAUZ Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
November 30, 1996
MOHD NASEEM Vs. INSPECTOR GENERAL OF REGISTRATION U P ALLAHABAD
August 7, 1996
MOHD NASIM Vs. STATE OF U P
June 12, 1996
MOHD NASIM Vs. STATE OF U P
July 12, 1996
MOHD RAFIQ Vs. FIRST ADDL D J MEERUT
February 19, 1996
MOHD RASHID Vs. STATE OF U P
May 24, 1996
MOHD SAEEDUL ZAFAR Vs. RENT CONTROL AND EVICTION OFFICER
September 11, 1996
MOHD SHAHEED KHAN Vs. STATE OF U P
March 27, 1996
MOHD SIDDIQ Vs. IIND ADDL DISTRICT JUDGE UNNAO
December 20, 1996
MOHD TAHIR Vs. STATE OF U P
October 31, 1996
MOHD ZAHOOR Vs. COMMITTEE OF MANAGEMENT MADARSA HANFIA AHLE SUNNAT BAHER UL ULOOM MAU
April 15, 1996
MOHD ZAKIR Vs. UNION OF INDIA AND OTHERS
May 16, 1996
MOHD. BAQAR AND ANR. Vs. STATE OF U.P. AND ORS.
October 31, 1996
MOHINDER KAUR Vs. INCOME TAX OFFICER
October 17, 1996
MOHIT Vs. STATE OF U.P.
November 22, 1996
MONO SYNTH EXTRUSIONS Vs. STATE OF U P
July 16, 1996
MORWIN SINGH Vs. KANPUR CO OPERATIVE MILK BOARD LTD
April 17, 1996
MOTHER INDIA REFRIGERATION INDUSTRIES PVT LTD Vs. SHARDA
July 10, 1996
MOTI LAL AGARWAL Vs. STATE OF U P
February 19, 1996
MOTI LAL JAIN Vs. DIRECTOR OF TECHNICAL EDUCATION U P KANPUR
July 26, 1996
MOTI SUNAR ALIAS MOTI LAL Vs. STATE OF UTTAR PRADESH
June 18, 1996
MOTOR AND GENERAL SALES P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 1, 1996
MRIDUL KUMAR CHATURVEDI Vs. STATE OF U P
October 30, 1996
MST. MOONGA Vs. DY. DIRECTOR OF CONSOLIDATION, DEORIA
July 25, 1996
MUHSTAQ AHMAD Vs. STATE OF U P
January 9, 1996
MUKEEM Vs. STATE OF U P
November 6, 1996
MUKESH Vs. STATE OF U P
June 3, 1996
MUKESH CHAND Vs. ADDITIONAL COMMISSIONER
March 20, 1996
MUKESH KUMAR Vs. STATE OF U P
February 7, 1996
MUKESH KUMAR Vs. XITH ADDL DISTRICT JUDGE MEERUT
August 26, 1996
MUKESH SUGAR INDUSTRIES Vs. DY. SUGAR COMMISSIONER, MEERUT
September 25, 1996
MUKESH TYAGI Vs. STATE OF U P
May 9, 1996
MUKHTAR AND OTHERS Vs. STATE OF U.P.
April 30, 1996
MULLA Vs. STATE OF UP
April 16, 1996
MUMTAZ Vs. STATE OF U P
February 19, 1996
MUMTAZ ALI KHAN Vs. DISTRICT MAGISTRATE ALIGARH
April 17, 1996
MUNESHWAR SINGH Vs. DISTRICT JUDGE SHAHJAHANPUR
January 22, 1996
MUNNA Vs. BHOLA
January 19, 1996
MUNNA Vs. STATE OF UTTAR PRADESH
May 17, 1996
MUNNA LAL Vs. STATE OF U.P.
September 25, 1996
MUNNA LAL YADAV Vs. COMMANDING OFFICER 388 DSC PLATOON C O D KANPUR
October 30, 1996
MUNNI DEVI Vs. STATE OF U P
December 3, 1996
MUNNI DEVI Vs. XII ADDITIONAL DISTRICT AND SESSION JUDGE KANPUR NAGAR
July 26, 1996
MUNNI LAL Vs. BOARD OF REVENUE U P AT ALLAHABAD
February 12, 1996
MUNNI LAL GUPTA Vs. SEVENTH ADDITIONAL DISTRICT AND SESSIONS JUDGE ALLGARH
November 1, 1996
MURLI Vs. STATE
September 9, 1996
MURLIDHAR Vs. XITH ADDL D J MEERUT
February 27, 1996
MURLIDHAR KASERA Vs. STATE OF U P
January 19, 1996
MUSARRAT SHAHEEN Vs. MOHD DAUD AND YASIR ARAFAT
August 12, 1996
N K DALELA Vs. VITH ADDL D J KANPUR NAGAR
February 12, 1996
NABI AHMAD KHAN Vs. STATE OF U P
February 23, 1996
NAGAR MAHAPALIKA GORAKHPUR Vs. LABOUR COURT GORAKHPUR
May 22, 1996
NAGAR PALIKA ALIGARH Vs. PRESCRIBED AUTHORITY ALIGARH
July 17, 1996
NAGAR PALIKA PARISHAD SAHSAWAN Vs. U P STATE ELECTRICITY BOARD LUCKNOW
February 5, 1996
NAGINA Vs. D D C MUZAFFARNAGAR
May 14, 1996
NAHARWAR ENGINEERING WORKS Vs. UNION OF INDIA UOI
July 5, 1996
NAIN SINGH AND OTHERS Vs. ADDITIONAL COLLECTOR, KANPUR NAGAR AND OTHERS
October 29, 1996
NANAK Vs. STATE OF U P
April 8, 1996
NAND KISHORE Vs. STATE OF U P
September 22, 1996
NAND LAL Vs. STATE OF U P
September 27, 1996
NARAIN DAS Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE
May 9, 1996
NARENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
November 7, 1996
NARENDRA SINGH Vs. VIITH ADDL D JUDGE DEHRADUN
September 20, 1996
NARESH Vs. STATE
September 6, 1996
NARVADESHWAR RAI Vs. STATE OF U P
February 2, 1996
NASEEM AHMAD Vs. STATE OF U P
May 23, 1996
NASIRAN BIBI Vs. IRSHAD AHMAD
April 1, 1996
NATH MALL Vs. KAILASH CHANDRA
May 14, 1996
NATHOO KHAN Vs. RAFIQAN
January 13, 1996
NATHOO SINGH Vs. STATE
March 11, 1996
NATIONAL INSURANCE COMPANY LTD Vs. VERSUS JAGDISH BHATI
January 23, 1996
NATIONAL TEXTILE CORPORATION U P Vs. SWADESHI COTTON MILLS CO
April 18, 1996
NATRAJ CHHABIGRIH SIGRA Vs. STATE OF UTTAR PRADESH
March 22, 1996
NATRAJ CHHABIGRIH SIGRA VARANASI Vs. STATE OF U P
April 17, 1996
NATTHI SINGH Vs. STATE OF U P
November 22, 1996
NAVIN KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS BUDAUN
October 8, 1996
NAZIM HUSSAIN Vs. SRI LAXMINATH A. BHAT
May 3, 1996
NAZIM HUSSAIN Vs. STATE OF U P
May 3, 1996
NEERA UBEROI Vs. UNION OF INDIA
August 7, 1996
NEERAJ DYEING Vs. COMMISSIONER OF INCOME TAX
August 22, 1996
NEERAJ JINDAL Vs. REGISTRAR COMPANIES U P
June 4, 1996
NEERAJ KUMAR SOTI Vs. LIFE INSURANCE CORPORATION
September 15, 1996
NEMI CHAND MANGAL Vs. XIITH ADDL DISTRICT JUDGE AGRA
September 2, 1996
NETRA PAL SINGH Vs. CHIEF JUDICIAL MAGISTRATE
August 23, 1996
NEW BANK OF INDIA Vs. GANGA TALKIES GARH MUKTESHWAR GHAZIABAD
July 31, 1996
NEW INDIA ASSURANCE CO Vs. VIII ADDL DISTRICT JUDGE GORAKHPUR
September 26, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. SHAKUNTALA DEVI AND OTHERS
November 5, 1996
NEW INDIA ASSURANCE COMPANY LTD Vs. BANK OF BARODA
July 15, 1996
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANTI DEVI
July 12, 1996
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. MAHENDRA SINGH
February 15, 1996
NIAMATULLAH Vs. DISTRICT JUDGE ALLAHABAD
February 22, 1996
NIHAL Vs. UNION OF INDIA
September 3, 1996
NIRANJAN LAL BHARGAVA AND CO Vs. STATE OF U P
January 10, 1996
NIRMAL CHANDRA MISHRA Vs. STATE OF U P
October 29, 1996
NIRMAL DASS BOSE Vs. KM MAMTA GULATI
October 11, 1996
NIRMAL SINGH Vs. SECRETARY, MINISTRY OF DEFENCE AND OTHERS
September 25, 1996
NIRMALA DEVI Vs. STATE OF U P
November 30, 1996
NIRMALA GUPTA Vs. VIDYOTAMA GUPTA
July 8, 1996
NITANGALI PRINTS Vs. STATE BANK OF INDIA
August 7, 1996
NITYANAND SHUKLA Vs. DIRECTOR OF EDUCATION U P
August 21, 1996
NIWAS Vs. STATE OF UTTAR PRADESH
January 8, 1996
NIYAZ AHMAD Vs. STATE OF U P
February 12, 1996
NOOR BANOO Vs. STATE OF U P
September 20, 1996
O R VERMA Vs. STATE OF U P
September 24, 1996
OFFICIAL LIQUIDATOR Vs. RAM SWARUP
March 27, 1996
OIL AND NATURAL GAS COMMISSION Vs. EM AND EM ASSOCIATES
January 17, 1996
OM PRAKASH Vs. D D C FAIZABAD
April 19, 1996
OM PRAKASH BANSAL Vs. BAL KISHAN GUPTA
August 14, 1996
OM PRAKASH BHATT Vs. STATE OF U P
July 12, 1996
OM PRAKASH BHATT Vs. STATE OF UTTAR PRADESH
October 28, 1996
OM PRAKASH GARG Vs. HAKIM RAI
November 24, 1996
OM PRAKASH PANDEY Vs. THE STATE AND OTHERS
May 1, 1996
OM PRAKASH SINGH Vs. U P PUBLIC SERVICE COMMISSION
February 16, 1996
OMBEER Vs. STATE OF U P
January 31, 1996
ORAI OIL CHEMICALS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
March 22, 1996
ORIENTAL INSURANCE CO LTD Vs. RAM VINAY SINGH
May 10, 1996
ORIENTAL INSURANCE CO LTD Vs. SAKHI BAI
September 3, 1996
P RAI Vs. CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
April 1, 1996
P S SIGRA Vs. STATE OF U P
June 14, 1996
P.R.RUBBER INDUSTRIES Vs. MANAGING DIRECTOR, U.P. SMALL INDUSTRIES CORPORATION
November 11, 1996
PAL Vs. U P RAJYA SAHKARI VIKAS BANK
April 8, 1996
PAN TYRES Vs. STATE OF U P
February 22, 1996
PANCHDEV Vs. SPECIAL ADDITIONAL DISTRICT MAGISTRATE MIRZAPUR
October 7, 1996
PANKI THERMAL POWER STATION Vs. STATE OF U P
April 18, 1996
PANNA LAL Vs. RAM DEO
April 2, 1996
PAPPOO Vs. STATE OF U P
December 13, 1996
PARAS NATH Vs. STATE OF U P
August 16, 1996
PARAS NATH; SHIV SHANKER Vs. STATE OF U P
August 5, 1996
PARICHHAT Vs. STATE OF U P
March 12, 1996
PARIKH AND SONS Vs. TRADE TAX OFFICER SECTOR 6
July 15, 1996
PARMATMA NAND YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
December 12, 1996
PARMATMA PRASAD AND OTHERS ETC. Vs. STATE OF UTTAR PRADESH THROUGH THE SECRETARY AND OTHERS
January 1, 1996
PARMESHWAR DUTTA TEWARI Vs. STATE BANK OF INDIA
February 29, 1996
PARMESHWARI Vs. BISRAM
December 6, 1996
PARVEZ AHMAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
September 3, 1996
PATI RAJ Vs. STATE OF U P
March 21, 1996
PATWA Vs. STATE OF U P
April 11, 1996
PAWAN KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
August 14, 1996
PAWAN KUMAR VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
October 29, 1996
PILIBHIT ISPAT PRIVATE LIMITED Vs. U P STATE ELECTRICITY BOARDAND
January 19, 1996
POONAM MISRA Vs. HINDU KANYA MAHAVIDYALAYA
April 3, 1996
POORAN SINGH Vs. STATE OF UTTAR PRADESH
December 5, 1996
Pooran Singh and Anr. Vs. State of U.P.
December 5, 1996
PRABHA GUPTA Vs. CHAIRMAN MINICIPAL COUNCIL
March 14, 1996
PRABHA WATI KUNWAR Vs. STATE OF U P
March 26, 1996
PRABHAKANT UPADHYAYA Vs. STATE OF U P
December 16, 1996
PRABHAT KUMAR SHARMA Vs. STATE OF U P
February 27, 1996
PRABHU DAYAL Vs. STATE OF UTTAR PRADESH
February 23, 1996
PRADEEP KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE ETAH
November 5, 1996
PRADEEP KUMAR SHARMA Vs. U P HIGHER EDUCATION SERVICE COMMISSION LUCKNOW
March 29, 1996
PRADUMN CHAUBEY Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
July 13, 1996
PRAG ICE AND OIL MILLS Vs. COMMISSIONER OF SALES TAX U P
September 12, 1996
PRAG NARAYAN MOOK BADHIR VIDYALAYA SAMITI ALIGARH Vs. HUKAM SINGH
September 12, 1996
PRAHLAD Vs. U P S R T C LUCKNOW
March 29, 1996
PRAKASH SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
January 15, 1996
PRAMILA GUPTA Vs. STATE OF U P
May 16, 1996
PRAMOD KUMAR Vs. ILLRD ADDITIONAL DISTRICT JUDGE MEERUT
May 9, 1996
PRAMOD KUMAR SINGH Vs. DIRECTOR OF AYURVED AND UNANL SEWA U P LUCKNOW
September 27, 1996
PRAMOD KUMAR TRIPATHI Vs. U P JAL NLGAM LUCKNOW
December 16, 1996
PRAVEEN KUMAR Vs. CHAIRMAN S D MEDICAL INSTITUTE AND RESEARCH CENTRE MUZAFFARNAGAR
November 1, 1996
PRAVEEN KUMAR Vs. ZONAL GENERAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
September 19, 1996
PRAVEEN KUMAR RAI Vs. REGISTRAR SHRI SAHUJI KANPUR UNIVERSITY
November 30, 1996
PRAYAG U P NIVESAN AVAS AVAM NIRMAN SAHKARI SAMITI LTD Vs. SPL LAND ACQUISITION OFFICER
January 8, 1996
PRAYAG VYAPAR MANDAL Vs. STATE OF UTTAR PRADESH
April 12, 1996
PRAYAS CONSTRUCTION COMPANY Vs. SHAKUNTALA DEVI
August 29, 1996
PREM CHAND Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
July 24, 1996
PREM CHAND Vs. STATE OF U P
November 21, 1996
PREM CHANDRA SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
December 16, 1996
PREM HEAVY ENGINEERING WORKS P LTD Vs. DWARIKESH SUGAR INDUSTRIES LTD
August 9, 1996
PREM HEAVY ENGINEERING WORKS PVT LTD Vs. DWARIKESH SUGAR INDUSTRIES LTD
October 9, 1996
PREM KUMAR Vs. STATE OF U P
April 8, 1996
PREM NARAYAN TRIPATHI Vs. RENT CONTROL AND EVICTION OFFICER
September 13, 1996
PREM NATH ARORA Vs. STATE
September 12, 1996
PREM NATH SHARMA Vs. STATE OF U P
April 24, 1996
PREM PRAKASH AGARWAL Vs. U P STATE ELECTRICITY BOARD LKO
October 16, 1996
PREM RAJ SINGH Vs. DISTRICT MAGISTRATE
September 12, 1996
PREM SHANKER UPADHYA Vs. AKHAND PRATAP SINGH
August 19, 1996
PREMWATI Vs. STATE OF U P
November 5, 1996
PRINCIPAL EWING CHRISTIAN COLLEGE Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
December 19, 1996
PROF NAFEES AHMAD Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS
December 20, 1996
PROF S K VARMA Vs. STATE OF U P
May 21, 1996
PROF SHANKAR PAL Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
October 14, 1996
PROFESSOR V.N.P. TRIPATHI Vs. THE BANARAS HINDU UNIVERSITY, THROUGH ITS REGISTRAR AND OTHERS
May 14, 1996
PROFESSOR V.N.P. TRIPATHI Vs. BANARAS HINDU UNIVERSITY, VARANASI AND OTHERS
May 16, 1996
PROVINCIAL MEDICAL SERVICE ASSOCIATION U P Vs. COMMISSIONER AZAMGARH MANDAL AZAMGARH
September 20, 1996
PULLU Vs. PARLOKI
May 17, 1996
PUNJAB NATIONAL BANK AND ANOTHER Vs. R.C. AND E.O./IVTH ACM, KANPUR NAGAR AND ANOTHER
August 21, 1996
PUNJAB NATIONAL BANK NEW DELHI Vs. ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION NEW DELHI
January 24, 1996
PUNJAB NATIONAL BANK, GHAZIABAD Vs. RAJENDRA NATH AZAD
February 9, 1996
PURAN Vs. COLLECTOR MUZAFFARNAGAR
October 31, 1996
PUROLATOR INDIA LTD Vs. STATE OF U P
April 2, 1996
PURUSHOTTAM DAS TANDON Vs. HARIJAN SEWAK SANGH
May 24, 1996
PURUSHOTTAM DAS TANDON Vs. HARIJAN SEWAK SANGH AND ORS
March 24, 1996
PURUSHOTTAM DASS DWIVEDI Vs. DISTRICT JUDGE
March 29, 1996
PUSHPA SAND Vs. RENT CONTROL AND EVICTION OFFICER
February 20, 1996
PUSHPENDRA SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
February 19, 1996
PYARE LAL GAUR Vs. DIRECTOR OF SECONDARY EDUCATION U P
August 7, 1996
PYARE LAL S O SHEO LAL Vs. SIAWATI
November 5, 1996
QAISER SIBTAIN Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
February 23, 1996
R A SINGH Vs. EXECUTIVE ENGINEER RIHAND DAM
July 19, 1996
R C AGARWAL Vs. JAGDISH PRASAD SAIGAL
January 11, 1996
R K CHATURVEDI EX SALES ACCOUNTANT B H E L HARLDWAR Vs. SECRETARY SACHIV B H E L DIST CO OP SOCIETY LTD
September 25, 1996
R K MALIK Vs. STATE OF U P
August 11, 1996
R K MALIK Vs. STATE OF U P
November 8, 1996
R M UPADHYAYA Vs. UNION OF INDIA
May 15, 1996
R N CAPOOR Vs. STATE OF U P
April 2, 1996
R S MALVIYA Vs. STATE OF U P
September 16, 1996
R S SRIVASTAVA Vs. STATE OF U P
May 6, 1996
R V NARSLMHA RAO Vs. STATE
September 26, 1996
R.K. DUBEY Vs. STATE OF U.P.
February 28, 1996
R.R.TOSHNIWAL COMPANY Vs. U.P.FINANCIAL CORPORATION
December 10, 1996
RABBUL KHAN Vs. U P PUBLIC SERVICE TRIBUNAL II LUCKNOW
May 8, 1996
RADHA KRISHNA Vs. PERGANA ADHLKARI TEHSIL KOL ALIGARH
February 15, 1996
RADHA KRISHNA SHARMA Vs. STATE OF U P
August 2, 1996
RADHA RANI Vs. ESTATE OFFICER
September 11, 1996
RADHEY SHAYAM Vs. STATE OF UTTAR PRADESH
November 6, 1996
RADHEY SHAYAM DUBEY Vs. DIRECTOR HOMOEOPATHIC COLLEGE U P LUCKNOW
August 7, 1996
RADHEY SHYAM Vs. DISTRICT JUDGE MORADABAD
May 13, 1996
RADHEY SHYAM Vs. P.A./SPL.C.J.M., ALLAHABAD AND OTHERS
September 19, 1996
RADHEY SHYAM BHATTA Vs. STATE OF U P
May 9, 1996
RADHEY SHYAM GUPTA Vs. DR. JAWAHAR LAL BHATIA
May 13, 1996
RADHEY SHYAM SINGH Vs. U P PUBLIC SERVICE TRIBUNAL
September 6, 1996
RAFIQ KHAN Vs. SMT. KHATOON & ORS.
April 8, 1996
RAGHU NATH Vs. STATE OF U P
May 23, 1996
RAGHU NATH PRASAD Vs. PRESCRIBED AUTHORITY, DEHRADUN AND ANOTHER
December 6, 1996
RAGHUBIR SINGH Vs. DISTRICT MAGISTRATE BADAUN
October 17, 1996
RAGHURAJ SINGH Vs. STATE OF U P
March 8, 1996
Raghuraj Singh and Ors. Vs. State of U.P.
March 8, 1996
RAGHURAJ SINGH YSDAV Vs. STATE OF U P
September 27, 1996
RAGHUVIR SARAN Vs. IIND ADDL. DISTRICT JUDGE
January 10, 1996
RAHMATULLAH Vs. MOHD. SHARIF
December 19, 1996
RAHUL AGRAWAL Vs. STATE OF U P
October 28, 1996
RAIS AHMAD KHAN Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
August 22, 1996
RAJ BAHADUR Vs. IST ADDITIONAL D J KANPUR
January 17, 1996
RAJ BAHADUR SHUKLA Vs. EXECUTIVE DIRECTOR GHATAMPUR SUGAR COMPANY LTD
July 10, 1996
RAJ BAHADUR SINGH Vs. RAM SINGH
December 20, 1996
RAJ DEO Vs. DY. DIRECTOR OF CONSOLIDATION, PADRAUNA, DISTRICT DEORIA AND OTHERS
July 23, 1996
RAJ DEO SINGH Vs. CHIEF ENGINEER U P JAL NIGAM LKO
January 17, 1996
RAJ DEV TRIPATHI Vs. UNIVERSITY OF GORAKHPUR AND ORS.
September 23, 1996
RAJ KARAN Vs. STATE
February 19, 1996
RAJ KISHORE YADAVA Vs. PRINCIPAL KENDRIYA VIDYALAYA
November 6, 1996
RAJ KUMAR KANODIA Vs. III ADDL. CITY MAGISTRATE AND ANR.
September 13, 1996
RAJ KUMARI ANAND Vs. STATE OF U P
December 12, 1996
RAJ MANGAL SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
November 4, 1996
RAJ NARAIN MEHROTRA Vs. WEALTH TAX OFFICER
August 30, 1996
RAJ PATI SAROJ Vs. REGIONAL ADMINISTRATIVE COMMITTEE PRIMARY AGRICULTURAL CO OPERATIVE CREDIT
April 12, 1996
RAJ RANI SRIVASTAVA Vs. DISTRICT JUDGE LUCKNOW
July 1, 1996
RAJA RAM Vs. STATE OF U P
January 23, 1996
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI GARG
January 17, 1996
RAJEEV DAVE Vs. DISTRICT JUDGE ALLAHABAD
August 27, 1996
RAJEEV RANJAN SINGH Vs. CHANCELLOR SAMPURNANAD SANSKRIT UNIVERSITY VARANASI
November 1, 1996
RAJEEV RATAN Vs. COMMISSIONER OF INCOME TAX WEALTH TAX
December 18, 1996
RAJEEV SHARMA Vs. MANAGING DIRECTOR U P CO OPERATIVE SUGAR FACTORIES FEDERATION LUCKNOW
February 12, 1996
RAJENDRA Vs. STATE OF UTTAR PRADESH
January 18, 1996
RAJENDRA Vs. STATE OF U P
April 3, 1996
RAJENDRA KUMAR Vs. STATE OF UTTAR PRADESH
March 20, 1996
RAJENDRA KUMAR Vs. STATE OF UTTAR PRADESH
October 15, 1996
RAJENDRA KUMAR SINGH Vs. MUNSIF KASHIPUR
October 31, 1996
RAJENDRA KUMAR TRASHIT Vs. VITH ADDITIONAL SESSION JUDGE KANPUR
January 23, 1996
RAJENDRA NATH SHARMA Vs. PRESCRIBED AUTHORITY
November 19, 1996
RAJENDRA PRASAD SINGH Vs. REGISTRAR U P COOPERATIVE SOCIETIES
April 17, 1996
RAJENDRA SINGH Vs. STATE OF U P
February 15, 1996
RAJENDRA SINGH Vs. APAR MUKHYA ADHIKARI ZILA PANCHAYAT LUCKNOW
February 22, 1996
RAJENDRA SINGH Vs. STATE
August 29, 1996
RAJENDRA SINGH ALIAS RAJEEL Vs. COMMISSIONER JHANSI DIVISION JHANSI
January 23, 1996
RAJENDRA SINGH YADAV Vs. EXECUTIVE OFFICER NAGARPALIKA FEROZABAD
January 12, 1996
RAJESH Vs. STATE OF U P
April 16, 1996
RAJESH GUPTA Vs. STATE OF U P
December 14, 1996
RAJESH KUMAR Vs. DISTT MAGISTRATE
April 9, 1996
RAJESH KUMAR Vs. DISTT MAGISTRATE
September 4, 1996
RAJESH NATH PANDEY Vs. STATE OF UTTAR PRADESH
February 15, 1996
RAJESHWARI DEVI Vs. LAXMI DEVI
August 8, 1996
RAJEY Vs. STATE OF U P
November 7, 1996
RAJHANS KHANDSARI UDYOG Vs. CANARA BANK KIRATPUR
August 13, 1996
RAJISHI FOAM THERM AND PACK Vs. CEGAT AND CCE
April 9, 1996
RAJIV CHADDHA Vs. AMARJEET SINGH
March 14, 1996
RAJIV KUMAR SRIVASTAVA Vs. VICE CHANCELLOR B H U VARANASI
November 22, 1996
RAJIV SAKSENA Vs. XIIITH ADDL DISTRICT JUDGE LUCKNOW
October 28, 1996
RAJNEESH KUMAR GARG Vs. STATE OF U P
April 19, 1996
RAJNI INDUSTRIES Vs. U P FINANCIAL CORPORATION KANPUR
March 13, 1996
RAJNI KANT DAVE Vs. INCOME TAX OFFICER
February 29, 1996
RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. STATE OF U P
October 8, 1996
RAKESH Vs. STATE OF U.P.
January 24, 1996
RAKESH BIHARI GUPTA Vs. VICE CHANCELLOR
December 20, 1996
RAKESH KUMAR Vs. STATE OF U P
November 18, 1996
RAKESH KUMAR BAJPAI Vs. STATE OF U P
September 11, 1996
RAKESH KUMAR DIKSHIT Vs. JAYANTI DEVI ALIAS JAYAWATI DEVI
September 4, 1996
RAM ABHILAKH Vs. STATE OF U P
October 16, 1996
RAM ASHISH SINGH Vs. CHIEF OF THE ARMY STAFF NEW DELHI
July 19, 1996
RAM ASREY Vs. STATE OF U P
January 24, 1996
RAM AUTAR Vs. STATE OF U P
July 16, 1996
RAM AUTAR Vs. STATE OF U P
August 6, 1996
RAM AUTAR ALIAS OM PRAKASH Vs. STATE OF UTTAR PRADESH
August 6, 1996
RAM AWADH Vs. STATE OF U P
September 10, 1996
RAM BABU Vs. DISTRICT JUDGE BANDA
January 23, 1996
RAM BABU AND SONS Vs. UNION OF INDIA
May 17, 1996
RAM BADAN Vs. D D C DEORIA
July 10, 1996
RAM BAHADUR SINGH Vs. STATE
February 15, 1996
RAM BALI Vs. STATE OF U P
May 7, 1996
RAM BHAJAN Vs. V ABDUL RAHMAN
March 19, 1996
RAM BHAROSEY SINGH AND OTHERS Vs. STATE OF U.P.
February 5, 1996
RAM BILAS Vs. STATE
September 3, 1996
RAM CHANDRA Vs. RAMESH CHANDRA
December 23, 1996
RAM CHANDRA GUPTA Vs. KRISHNA PURWAR
November 27, 1996
RAM CHANDRA SHARMA Vs. UNION OF INDIA
December 10, 1996
RAM CHARAN Vs. STATE OF U P
October 14, 1996
RAM CHARAN Vs. STATE OF UTTAR PRADESH
October 14, 1996
RAM DAYAL Vs. STATE OF U P
July 20, 1996
RAM DEO SINGH Vs. PRESCRIBED AUTHORITY
December 6, 1996
RAM DEVI Vs. STATE OF U P
July 11, 1996
RAM DEVI Vs. ADDL DISTRICT JUDGE ETAH
May 10, 1996
RAM DHAN Vs. KALU RAM
August 14, 1996
RAM DHANI Vs. STATE OF U P
July 8, 1996
RAM DHANI Vs. STATE OF UTTAR PRADESH
October 10, 1996
RAM DHARI Vs. STATE OF U.P. AND OTHERS
July 30, 1996
RAM DHIRAJ Vs. BOARD OF REVENUE U P AT ALLAHABAD
September 13, 1996
RAM DUIAREY Vs. IV ADDITIONAL DISTRICT JUDGE VARANASI
May 8, 1996
RAM DULAR YADAV Vs. DEPUTY CANE COMMISSIONER/DY. REGISTRAR, CO-OPERATIVE CANE SOCIETIES
May 16, 1996
RAM DULAREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
November 15, 1996
RAM GOPAL Vs. SUKRU
April 4, 1996
RAM GULAB AND OTHERS Vs. STATE OF U.P
March 29, 1996
RAM JANAM AND OTHERS Vs. DISTRICT JUDGE, BALLIA AND OTHERS
September 10, 1996
RAM JEE DAS Vs. STATE OF U P
November 20, 1996
RAM JEET TIWARI Vs. STATE OF U P
March 22, 1996
RAM KAILASH Vs. STATE OF U P
January 22, 1996
Ram Kailash and Ors. Vs. State of U.P.& Anr.
January 22, 1996
RAM KARAN Vs. STATE OF U P
September 9, 1996
RAM KARAN SINGH Vs. CHAUDHARI PRAMOD KUMAR
December 10, 1996
RAM KISHORE MISRA Vs. ENGINEER-IN-CHIEF, P.W.D. AND ORS.
August 23, 1996
RAM KOMAL Vs. IVTH ADDL DISTRICT JUDGE BASTI
May 10, 1996
RAM KRISHNA TANDON Vs. STATE OF U P
February 19, 1996
RAM KUMAR AGARWAL Vs. STATE OF U P
October 29, 1996
RAM KUMAR GUPTA Vs. COMMITTEE OF MANAGEMENT, SRI GANDHI SMARAK LALA GAYA PRASAD INTER COLLEGE, KORA, JAHANABAD, FATEHPUR AND OTHERS
February 19, 1996
RAM LAKHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
November 14, 1996
RAM LAL Vs. AKHILESH KUMAR
February 11, 1996
RAM LAL SUNAJA Vs. COMMISSIONER OF WEALTH TAX
August 13, 1996
RAM LARAITE PRAJAPATI Vs. MEMBER SECRETARY DIST ADMINISTRATIVE COMMITTEE PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY
October 16, 1996
RAM LAUTAN VERMA Vs. RAM RAJ PANDEY HIGHER SECONDARY SCHOOL ROHDA BASTI
April 8, 1996
RAM MILAN Vs. STATE OF U P
May 24, 1996
RAM MOHAN RAI KHANNA Vs. ASSTT. COMMISSIONER (ADMINISTRATIVE, JHANSI) AND OTHERS
September 10, 1996
RAM NARAIN Vs. STATE
April 26, 1996
RAM NARAIN BAGLEY Vs. DISTRICT JUDGE SAHARANPUR
December 11, 1996
RAM NARAIN PANDEY Vs. STATE OF U P
July 30, 1996
RAM NARESH Vs. D D C PADARAUNA
February 23, 1996
RAM NARESH MISRA Vs. COMMISSIONER SALES TAX U P LUCKNOW ANDORS
November 20, 1996
RAM NARESH SINGH Vs. STATE OF UTTAR PRADESH
July 20, 1996
RAM NATH Vs. STATE OF U P
May 10, 1996
RAM NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
October 11, 1996
RAM NIHORE KARWARIYA Vs. MEMBER SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE
February 22, 1996
RAM NIWAS Vs. STATE OF UTTAR PRADESH
December 17, 1996
RAM NIWES EX NO 1535646 F RECRUIT TRAINEE Vs. UNION OF INDIA
November 21, 1996
RAM PAL Vs. STATE OF U P
April 15, 1996
RAM PIYARI Vs. VI ADDITIONAL DISTRICT JUDGE, AGRA
September 13, 1996
RAM POOJAN Vs. UNION OF INDIA AND ANOTHER
February 22, 1996
RAM PRAKASH GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE AND ANOTHER
July 10, 1996
RAM PRAKASH GUPTA Vs. SPECIAL JUDGE E C ACT KANPUR NAGAR
February 23, 1996
RAM PRASAD Vs. SUBHASH AND STATE OF U.P.
May 14, 1996
RAM PRASAD ITORIA AND ANOTHER Vs. IST ADDL. DISTRICT JUDGE
August 20, 1996
RAM PRATAP MGARWAL Vs. STATE OF U P
July 10, 1996
RAM PRATAP YADAV Vs. STATE OF U.P. AND OTHERS
August 8, 1996
RAM PYARI Vs. STATE
February 5, 1996
RAM SAJIWAN MISRA Vs. STATE OF U P
November 28, 1996
RAM SAMUJ Vs. D D C JAUNPUR
February 29, 1996
RAM SAMUJGH Vs. FIRST ADDL CIVIL JUDGE JAUNPUR
February 12, 1996
RAM SARAN Vs. STATE OF U P
November 21, 1996
RAM SHANKER GUPTA Vs. STATE OF U P
March 19, 1996
RAM SUKH YADAV Vs. STATE OF U P
April 26, 1996
RAM SUMER Vs. STATE OF U P
April 23, 1996
RAM SUMIRAN PANDEY Vs. STATE OF UTTAR PRADESH
January 12, 1996
RAM SURAT DUVEDI Vs. RAM KUMAR TRIVEDI
May 1, 1996
RAM SWAROOP Vs. STATE OF U P
May 24, 1996
RAM SWAROOP Vs. STATE OF U.P. AND OTHERS
May 4, 1996
RAM SWARUP Vs. D M
April 30, 1996
RAM TIRATH AGARWAL Vs. STATE OF U P
May 2, 1996
RAM TIRTH SHARMA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES AND CHAIRMAN REGIONAL COMMITTEE AND
October 30, 1996
RAM VISHAL Vs. STATE OF U P
February 16, 1996
RAMA KANT MISHRA Vs. SHAHUJI MAHARAJ KANPUR UNIVERSITY
December 19, 1996
RAMA SHANKAR Vs. STATE OF U P
May 16, 1996
RAMAPATI SINGHANIA Vs. COMMISSIONER OF INCOME TAX
December 18, 1996
RAMASHANKER Vs. STATE OF UTTAR PRADESH
May 16, 1996
RAMBALI Vs. STATE OF UTTAR PRADESH
March 7, 1996
RAMBIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZZAFFARNAGAR
November 20, 1996
RAMCHANDRA SHUKLA Vs. D D C GORAKHPUR
May 24, 1996
RAMESH Vs. STATE OF U.P.
November 27, 1996
RAMESH CHANDRA Vs. ELECTION TRIBUNAL DEPUTY COLLECTOR
November 6, 1996
RAMESH CHANDRA Vs. STATE OF U P
April 26, 1996
RAMESH CHANDRA AGAIWAL Vs. STATE OF U P
February 19, 1996
RAMESH CHANDRA ARORA Vs. STATE OF UTTAR PRADESH
August 16, 1996
RAMESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, BAREILLY
October 16, 1996
RAMESH CHANDRA SINGH Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
January 16, 1996
RAMESH GIRI Vs. STATE OF U P
January 29, 1996
RAMESH LAL KAPOOR Vs. IXTH ADDL D J GHAZIABAD
March 13, 1996
RAMESH SINGH RATHORE Vs. UNION OF INDIA
July 3, 1996
RAMESHWAR Vs. ZILA ADHIKARI
February 19, 1996
RAMESHWAR Vs. STATE OF UTTAR PRADESH
November 7, 1996
RAMESRT CHANDRA SHARMA Vs. STATE OF U P
July 24, 1996
RAMHIT Vs. STATE OF U P
December 13, 1996
RAMJEET PRASAD Vs. D J SIDDHARTH NAGAR
February 27, 1996
RAMJEET TIWARI Vs. STATE OF U P
March 23, 1996
RAMJI LAL GUPTA Vs. STATE OF U P
September 24, 1996
RAMJI TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
November 18, 1996
RAMPATI JAISWAL Vs. STATE OF UTTAR PRADESH
May 16, 1996
RAMPHAL Vs. ANIL KUMAR BHARDWAJ
September 25, 1996
RANGJI SAHKARI AVAS SAMITI LTD Vs. STATE OF U P
May 24, 1996
RANVEER SINGH ALIAS RANA Vs. STATE OF UTTAR PRADESH
April 18, 1996
RASHID Vs. DISTRICT JUDGE, MIRZAPUR
December 11, 1996
RASHID AZIZ Vs. STATE OF UTTAR PRADESH
August 8, 1996
RASHTRIYA CHEMICALES AND FERTILISERS LIMITED Vs. STATE OF U P
January 16, 1996
Rasid Vs. District Judge,Mirzapur and Others
December 17, 1996
RATAN MUNI JAIN INTERMEDIATE COLLEGE AGRA Vs. DIRECTOR OF EDUCATION
May 24, 1996
RATI RAM Vs. STATE OF UTTAR PRADESH
March 14, 1996
RAVI VISHWAKARMA Vs. RITA VISHWAKARMA
December 13, 1996
RAVINDER KUMAR AGARWAL Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS
January 29, 1996
RAVINDRA AND CO Vs. CEGAT
December 18, 1996
RAVINDRA PRATAP SINGH Vs. VIII ADDL DISTRICT JUDGE VARANASI
November 26, 1996
RAVINDRA SINGH Vs. STATE OF U P
October 1, 1996
RAVLNDRA SINGH Vs. STATE OF U P
January 10, 1996
REETA BAGCHI Vs. STATE OF U P
January 19, 1996
REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SHITLA PRASAD MISRA
November 7, 1996
REHMATULLAH Vs. MOHD SHARIF
December 19, 1996
REKHA DEVI Vs. STATE OF U P
October 29, 1996
REKHA SOMANI Vs. V C BANARAS HINDU UNIVERSITY VARANASI
May 23, 1996
RENU CHOPRA Vs. STATE OF U P
November 5, 1996
RENU TEWARI Vs. DIRECTOR HIGHER EDUCATION ALLAHABAD
October 10, 1996
RESHMA DEVI Vs. ZILA PARISHAD
January 4, 1996
RETD LT COL A M L PRICE Vs. UNION OF INDIA
September 25, 1996
RIAZ AHMAD Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR
May 20, 1996
RISHI GIRI Vs. STATE
April 4, 1996
RISHIPAL Vs. STATE OF UTTAR PRADESH
January 22, 1996
RIYATULLAH KHAN Vs. DISTRICT JUDGE SHAHJAHANPUR
November 26, 1996
RIYAZUL RAHMAN Vs. CANTONMENT BOARD, VARANASI AND OTHERS
January 12, 1996
RIZWAN AHMAD Vs. THE VITH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS
January 16, 1996
ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY CO Vs. U P STATE ELECTRICITY BOARD
January 12, 1996
ROHTAS SINGH Vs. COMMISSIONER AGRA DIVISION
November 19, 1996
ROMESH CHANDRA Vs. IIND ADDL DISTRICT JUDGE GHAZIABAD
August 13, 1996
ROOP CHAND Vs. STATE
March 11, 1996
ROSHAN SINGH Vs. STATE OF UTTAR PRADESH
April 9, 1996
RUCHIRA VINAYAK Vs. SECOND ADDL DISTRICT JUDGE MEERUT
December 13, 1996
RUKMINI DEVI PANT Vs. RENT CONTROL EVICTION OFFICER ALLD
November 19, 1996
RUNNA Vs. VTH ADDITIONAL DISTRICT JUDGE MOTOR ACCIDENTS CLAIMS TRIBUNAL
August 29, 1996
S A A ZAIDI Vs. ALIGARH MUSLIM UNIVERSITY
December 3, 1996
S B MISRA Vs. STATE OF U P
November 20, 1996
S C DUGGAL Vs. DEPARTMENT OF PERSONNEL PERSONNEL POLICY SECTION CENTRAL OFFICE UNION BANK OF INDIA BOMBAY
February 28, 1996
S D CHABRA Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY NAINITAL
June 11, 1996
S N MATHUR Vs. GORAKHPUR UNIVERSITY GORAKHPUR
January 18, 1996
S P LAL Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
September 13, 1996
S.K. MAJUMDA Vs. STATE OF U.P. AND OTHERS
July 2, 1996
S.N.Agarwal and Another Vs. State of U.P.and Others
November 27, 1996
SACHIV SAMANYA PRABANDHAK DISTRICT CO OPERATIVER BANK LTD Vs. RAM SAHAN RAI
October 10, 1996
SADANAND DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS
November 5, 1996
Sadanand Dwivedi Vs. D.I.O.S.,Varanasi & Ors.
November 5, 1996
SADHANA GUATAM Vs. DEPUTY DIRECTOR OF EDUCATION, AGRA REGION, AGRA AND OTHER
August 1, 1996
SADHNA UPADHYAYA Vs. STATE OF U P
January 10, 1996
SADHU RAM Vs. JAGMAL SINGH
May 13, 1996
SAGAR RAM BALRAM PRASAD Vs. CEGAT, NEW DELHI
September 26, 1996
SAGIR KHAN Vs. D J FARRUKHABAD
February 13, 1996
SAHAB RAM Vs. BANARSI
December 18, 1996
SAHAB SINGH Vs. SHESH MATH SINGH
February 28, 1996
SAHAKARI GANNA VIKAS SAMITI LTD Vs. PRESIDING OFFICER SHRAM NAYAYALAYA
September 3, 1996
SAJJAN KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
October 7, 1996
SAJJAN LAL SHAH Vs. COLLECTOR ALMORA
November 5, 1996
SAJJAN LAL SHAH Vs. COLLECTOR ALMORA
November 15, 1996
SALIK RAM Vs. STATE OF U P
October 10, 1996
SALIM Vs. FIRST ADDITIONAL CIVIL JUDGE SENIOR DIVISION SAHARANPUR
January 17, 1996
SAMI ULLAH Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE 1ST JAUNPUR
August 27, 1996
SAMIR KUMAR Vs. PRINCIPAL ALLAHABAD POLYTECHNIC ALLAHABAD
May 22, 1996
SAMTEL COLOR LTD Vs. STATE OF U P
October 7, 1996
SANAD KUMAR NIRANJAN Vs. COLLECTOR
December 19, 1996
SANDEEP KUMAR OWIVEDI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASL AND
October 10, 1996
SANGHARSH SAMITI SHIKSHAK SAMUDAYA VIBHAGIYA PATHSHALA Vs. STATE OF U P
November 1, 1996
SANJAI KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE BAREILLY
January 16, 1996
SANJAY DALMIA Vs. STATE OF U P
December 13, 1996
SANJAY GUPTA Vs. ORIENTAL INSURANCE CO LTD
March 1, 1996
SANJAY KUMAR SRIVASTAVA Vs. ACTING CHIEF JUSTICE
July 10, 1996
SANJEEV KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL GHAZIABAD
February 26, 1996
SANJEEV KUMAR NIGAM Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE BANDA
July 18, 1996
SANJEEV RANA Vs. VIRENDRA
December 13, 1996
SANKATHA PRASAD Vs. VIMAL KUMAR KAPOOR
October 11, 1996
SANT KUMAR DUBEY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV
July 16, 1996
SANT KUMAR GUPTA Vs. STATE OF U P
September 3, 1996
SANTOSH HILORI Vs. JAI PRAKASH HILORI
July 20, 1996
SANTOSH KUMAR Vs. STATE
July 8, 1996
SANTOSH KUMAR GUPTA Vs. HARVINDER NATH GUPTA
September 24, 1996
SANTOSH KUMAR SHARMA Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AT ALLAHABAD
August 23, 1996
SANTOSH SINGH Vs. STATE OF U P
April 16, 1996
SANTOSH SINGH Vs. U P PUBLIC SERVICE COMMISSION
December 2, 1996
SANTOSH TEWARI Vs. STATE OF U.P.
July 8, 1996
SARASWATI DEVI Vs. DISTRICT MAGISTRATE AZAMGARH
February 15, 1996
SARAYA INDUSTRIES LTD Vs. STATE OF U P
September 12, 1996
SARAYA SUGAR MILLS LIMITED Vs. INCOME TAX OFFICER
August 23, 1996
SARDAR Vs. RAM KHILAUNA
September 24, 1996
SARDAR AMREEK SINGH Vs. IVTH ADDL DISTT JUDGE KANPUR NAGAR
May 9, 1996
SARDAR GURDEEP SINGH Vs. VITH ADDL DISTRICT JUDGE KANPUR NAGAR
November 26, 1996
SARDAR HAR BHAJAN SINGH Vs. HARI BABU
August 12, 1996
SARDAR HARJIT SINGH Vs. STATE OF U P
March 22, 1996
SARDAR MAHENDRA SINGH AJMANI Vs. STATE OF U P
November 4, 1996
SARDAR SINGH Vs. DY DIRECTOR OF EDUCATION MEERUT
May 2, 1996
SARJU CHITRA MANDIR BALLIA Vs. COMMISSIONER OF ENTERTAINMENT TAX U P LUCKNOW
January 11, 1996
SARNAM SINGH Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR DEHAT
August 14, 1996
SARVA DEO CHAUHAN AND OTHERS Vs. STATE OF U.P AND OTHERS
April 17, 1996
SARVAR HUSSAIN Vs. TWELTH ADDITIONAL DISTRICT AND SESSIONS JUDGE AGRA
February 28, 1996
SASHI SETH Vs. BISAN NARAYAN MEHROTRA
August 20, 1996
SATA NAND TRIPATHI Vs. STATE OF U P
May 26, 1996
SATISH CHANDRA SRIVASTAVA Vs. COMMISSIONER AND SECRETARY BOARD OF REVENUE LUCKNOW
May 21, 1996
SATISH KUMAR Vs. IXTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
October 15, 1996
SATISH KUMAR MODI Vs. STATE OF UTTAR PRADESH
January 24, 1996
SATPAL SINGH Vs. STATE OF U P
November 22, 1996
SATROHAN LAL Vs. STATE OF U P
April 19, 1996
SATTAR Vs. STATE OF U P
November 26, 1996
SATYA NARAIN Vs. LAKSHMI NARAIN PURWAR
July 10, 1996
SATYA NARAIN PARASAR Vs. COLLECTOR ETAH
February 1, 1996
SATYA NARALN YADAV Vs. STATE OF U P
October 31, 1996
SATYA PAL Vs. IVTH ADDL DISTT AND SESSIONS JUDGE SHAHJAHANPUR
October 14, 1996
SATYA PAL SINGH Vs. GENERAL MANAGER U P S R T C MEERUT APPELLATE AUTHORITY
November 19, 1996
SATYA PAL SINGH Vs. STATE OF U P
August 30, 1996
SATYA PRAKASH TRIPATHI Vs. U P STATE PUBLIC SERVICE COMMISSION
December 16, 1996
SATYANARAIN Vs. LAKSHMI NARAIN PURWAR AND ORS
October 7, 1996
SATYANARAIN ALIAS BANGOO Vs. SUPERINTENDENT CENTRAL JAIL FATEHGARH FARUKKHABAD
January 5, 1996
SATYAPAL Vs. STATE OF U.P.
March 12, 1996
SATYAPAL SINGH Vs. SUBHASH KUMAR ADHAULIA
March 20, 1996
SATYAWATI GOSWAMI Vs. UMA RANI
May 6, 1996
SATYENDRA SHARMA, DY. S.P. BANDA Vs. STATE OF U.P AND ANOTHER
January 10, 1996
SATYENDRA SINGH Vs. STATE OF U P
August 5, 1996
SAUDAGAR PRASAD YADAV Vs. DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
July 4, 1996
SAUMYA HOUSING CO OPERATIVE SOCIETY Vs. STATE OF UTTAR PRADESH
May 24, 1996
SAVITA DEVI Vs. STATE OF U P
August 21, 1996
SAVITRI DEVI Vs. ADDL D J AGRA
March 19, 1996
SAYED AHMAD Vs. U P SUNNI CENTRAL BOARD OF WAQFS LUCKNOW
November 1, 1996
SEKSERLA SUGAR MILLS LTD Vs. STATE OF U P
March 14, 1996
SEMIYAR ALIAS PAPPU Vs. STATE OF U P
April 15, 1996
SHABBIR AND ANOTHER Vs. SAYEED AHMAD AND OTHERS
September 27, 1996
SHAFAKAT Vs. XIVTH ADJ, MEERUT AND OTHERS
August 30, 1996
SHAHID PARVEZ Vs. THE XI ADDL. DISTRICT JUDGE
January 8, 1996
SHAHZAD AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 2, 1996
SHAKIR ALI Vs. UNION OF INDIA
September 23, 1996
SHAKUNTALA DEVI Vs. D J JAUNPUR
February 20, 1996
SHALLENDR AMAR SINGH Vs. HARNAM SINGH CORNALIUS
December 4, 1996
SHALLENDRA KUMAR Vs. DISTRICT JUDGE DEORIA
November 5, 1996
SHALLENDRA KUMAR SINGH Vs. ADDITIONAL SECRETARY MEDICAL SERVICES AND FAMILY PLANNING WELFARE U P LUCKNOW
July 30, 1996
SHAMBHOO NATH Vs. CHIEF REVENUE OFFICER
May 6, 1996
SHAMBHU NATH UPADHYAY Vs. REGIONAL DY DIRECTOR OF EDUCATION SECONDARY AZAMGARH REGION AZAMGARH
November 30, 1996
SHAMBHU NATH YADAV Vs. BLOCK DEVELOPMENT OFFICER BLOCK PRATAPPUR ALLAHABAD
September 12, 1996
SHAMBHU SARAN SANJEEV KUMAR Vs. INCOME TAX OFFICER
April 16, 1996
SHAMIM AHMAD Vs. STATE OF U.P. AND OTHERS
December 2, 1996
SHAMSE ALAM Vs. DISTRICT JUDGE GORAKHPUR
February 27, 1996
SHAMSHAD AHMAD Vs. SECOND ADDL SESSION JUDGE SAHARANPUR
December 16, 1996
SHAMSUL HAQ Vs. JAMEEL AHMAD
September 20, 1996
SHANKAR Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM VARANASI
September 12, 1996
SHANKAR DAYAL SINGH Vs. DIRECTOR OF EDUCATION BASIC ALLAHABAD
October 16, 1996
SHANKAR GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA
October 10, 1996
SHANKER LAL Vs. DISTRICT JUDGE BANDA
February 19, 1996
SHANTA RAM Vs. VII ADDL DISTRICT JUDGE KANPUR NAGAR ANDANR
September 24, 1996
SHANTI DEVI Vs. SHAKTI METALS KANPUR
August 29, 1996
SHANTI PRAKASH KAUSHIK AND OTHERS Vs. ADJ, GHAZIABAD AND OTHERS
September 2, 1996
SHANTI SWARUP SAXENA Vs. STATE OF U P
May 1, 1996
SHARDA PRASAD TEWARI Vs. THE STATE OF U.P.
January 2, 1996
SHARVAN LAL SING Vs. DY LABOUR COMMISSIONER KUMAON DIV
January 12, 1996
SHASHI ALIAS SATENDER Vs. STATE OF U P
March 25, 1996
SHASHI BALA DEVI Vs. CHAIRMAN TOWN POLYTECHNIC TRUST BALLA ANDORS
September 13, 1996
SHASHI SRIVASTAVA Vs. DEPUTY DIRECTOR EDUCATION MADHYAMIK XIVTH REGION REGIONAL INSPECTRESS OF
October 31, 1996
SHEEL DEVI Vs. STATE OF U P
November 15, 1996
SHEELA KUMARI Vs. UMA MATHUR, PRINCIPAL GOPI NATH GIRJA NANDINEE ADARSH KANYA INTER COLLEGE, ALLAHABAD
September 6, 1996
SHEELAWATI Vs. MANGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI
July 1, 1996
SHEO DULAREY Vs. STATE
April 26, 1996
SHEO MILAN SINGH Vs. STATE OF U P
January 9, 1996
SHEO MURAT Vs. STATE OF U P
March 14, 1996
SHEO NARAIN Vs. STATE OF U P
July 19, 1996
SHEO NATH KAPOOR Vs. XTH ADDL. DISTRICT JUDGE, KANPUR NAGAR
January 12, 1996
SHEO RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
December 4, 1996
SHEO RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
April 12, 1996
SHEO SHANKAR SINGH Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
July 8, 1996
SHEO SHANKAR SINGH YADAV Vs. STATE OF UTTAR PRADESH
November 28, 1996
SHER SINGH Vs. STATE OF U P
July 17, 1996
SHESH DUTT Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
November 27, 1996
SHESH MAHAL TALKIES BALLIA Vs. STATE OF U P
February 26, 1996
SHESH NARAIN SHUKLA Vs. XIVTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ORS.
March 29, 1996
SHIAM LAL Vs. CHOB SINGH
January 24, 1996
SHIKOHABAD SAHKARI KRAI VIKRAI SAMITI LTD Vs. PRESCRIBED AUTHORITY
November 19, 1996
SHITAL Vs. ASHA RAM
March 12, 1996
SHITLA PRASAD MISHRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
January 9, 1996
SHIV CHANDER PANDEYS Vs. STATE OF U P
August 30, 1996
SHIV DAYAL MALHOTRA Vs. HARISH CHANDRA AND SONS
November 28, 1996
SHIV DEV RAJ Vs. ADDL D J DEHRADUN
March 25, 1996
SHIV DULAREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARDOI
December 18, 1996
SHIV KANT UPADHAYAY Vs. STATE OF U P
August 2, 1996
SHIV KUMAR Vs. IN CHARGE SESSIONS JUDGE BASTI
January 24, 1996
SHIV KUMAR SHARMA Vs. FIRST ADDL D J NAINITAL
May 21, 1996
SHIV NARAIN LAL Vs. VTH ADDITIONAL DISTRICT JUDGE FATEHPUR ANDANR
June 8, 1996
SHIV NARAIN LAL Vs. VTH ADDITIONAL DISTRICT JUDGE, FATEHPUR
August 6, 1996
SHIV NARAIN SHUKLA Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOC U P
February 24, 1996
SHIV NATH SINGH Vs. UNION OF INDIA
April 10, 1996
SHIV NATH SINGH Vs. U P STATE ELECTRICITY BOARD SHASCTI BHAWAN LUCKNOW
August 6, 1996
SHIV PAL Vs. ADDL DISTRICT JUDGE KARVI BANDA
August 9, 1996
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
October 1, 1996
SHIV PRASAD Vs. STATE OF U P
November 4, 1996
SHIV PRASAD PRAJAPAT Vs. HUKUM SINGH
January 4, 1996
SHIV PRASAD UNIYAL Vs. MURTI SHRI RAM CHANDAR JI MAHARAJ AND SRI MAHADEV JI MAHARAJ DEHRADUN
August 8, 1996
SHIV RAM Vs. STATE OF U P
April 22, 1996
SHIV SAGAR SINGH Vs. STATE OF U P
January 24, 1996
SHIV SINGH YADAV Vs. ADDITIONAL DISTRICT JUDGE KANPUR DEHAT
August 29, 1996
SHIVA NAND CHATURVEDI Vs. ANARPATI VERMA
August 5, 1996
SHIVRAJ SINGH Vs. STATE OF U P
February 20, 1996
SHOBRAN SINGH Vs. STATE
May 17, 1996
SHRAVAN PAL SINGH Vs. POORAN NATH GOSWAMI
March 20, 1996
SHREE PAL SINGH Vs. D M MAINPURI
January 29, 1996
SHREE THAKUR RADHEY SHYAM JI MAHARAJ VIRAJMAN SWAMI GHAT MATHURA Vs. IVTH ADDITIONAL DISTRICT JUDGE MATHURA
November 20, 1996
SHRI PRAKASH MISHRA Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
October 11, 1996
SHRIKANT Vs. STATE OF U.P.
January 20, 1996
SHRIPATI SINGHAI IND Vs. COMMISSIONER OF WEALTH TAX
January 19, 1996
SHRUTI BARNAWAL AND OTHERS Vs. BANARAS HINDU UNIVERSITY, VARANASI AND OTHERS
August 13, 1996
SHYAM BABU Vs. STATE
March 7, 1996
SHYAM BEHARI Vs. STATE OF U P
October 9, 1996
SHYAM PALACE DHATA Vs. DISTRICT MAGISTRATE FATEHPUR
July 4, 1996
SHYAM PYARI Vs. UNION OF INDIA
April 24, 1996
SHYAM SUNDER AGARWAL Vs. PRESCRIBED AUTHORITY MATHURA
September 20, 1996
SIA RAM Vs. COLLECTOR
January 4, 1996
SIBTEY NABI Vs. THE IIND ADDITIONAL DISTRICT JUDGE AND ORS.
February 29, 1996
SIMBHAOLI SUGAR MILLS LIMITED Vs. STATE OF U P
March 13, 1996
SIMBHAOLI SUGAR MILLS LTD Vs. OFFICIAL LIQUIDATOR U P ALLAHABAD
May 15, 1996
SISHU PAL SINGH AND ANOTHER Vs. SHYAM SINGH AND OTHERS
May 10, 1996
SITA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT JAUNPUR
November 28, 1996
SITA RAM Vs. THE DY. DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
December 10, 1996
SITA RAM ALIAS KHASAU Vs. STATE
November 5, 1996
SITA RAM SINGH YADAV Vs. DISTRICT MAGISTRATE
March 27, 1996
SIYA NAND SINGH TYAGI Vs. SHASHI PRABHA SHARMA AND OTHERS
May 24, 1996
SIYA RAM Vs. STATE
February 19, 1996
SMT. NISHA GUPTA Vs. DIRECTOR OF HIGHER EDUCATION, ALLAHABAD AND OTHERS
March 8, 1996
SMT. PAN KUMARI AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
December 19, 1996
SMT. RAJMATI Vs. THE BOARD OF REVENUE U.P. AT ALLAHABAD & ORS.
October 3, 1996
SMT. RITA SRIVASTAVA AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 29, 1996
SMT. SARLA GOVIL AND OTHERS Vs. U. P. STATE ROAD TRANSPORT, CORPORATION, LUCKNOW AND OTHERS
June 25, 1996
SMT. SUMITRA DEVI Vs. ALE HASSAN
December 11, 1996
SMT. SURASATI Vs. BECHU LAL AND OTHERS
October 4, 1996
SNEHLATA DWIVEDI Vs. KANPUR DEVELOPMENT AUTHORITY
March 13, 1996
SOBRAN SINGH Vs. PRAKASH CHANDRA GUPTA
July 23, 1996
SOHAN SINGH Vs. SUB DIVISIONAL MAGISTRATE NAGINA BIJNORE
February 23, 1996
SRI BALAJI OIL AND ICE INDUSTRIES Vs. DIVISIONAL LEVEL SALES TAX EXEMPTION COMMITTEE
April 4, 1996
SRI JAIN SWETAMBER MURTI PUJAK SRI SANGH Vs. STATE OF U P
July 12, 1996
Sri Nand Vs. State of U.P.
October 28, 1996
SRI NAND Vs. STATE OF U P
October 28, 1996
SRI NATH UPADHYAYA Vs. STATE OF U P
March 10, 1996
SRI NIWAS Vs. STATE OF U P
January 8, 1996
SRI PAL Vs. U P RAJYA SAHKARI VIKAS BANK
August 4, 1996
SRI RAM KISHORE Vs. STATE OF U P
November 18, 1996
SRIRAM INSPECTOR L I U ALIGARH Vs. STATE OF UTTAR PRADESH
September 27, 1996
STAR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 12, 1996
STATE Vs. A. P. SAREEN
April 2, 1996
STATE Vs. RAJ KISHORE AND OTHERS
October 4, 1996
STATE Vs. RAM SURAT AND RAM SURAT
December 3, 1996
STATE Vs. SHUBRATI AND OTHERS
November 30, 1996
STATE Vs. OMKAR SINGH
May 10, 1996
STATE BANK OF INDIA Vs. SWARAN SINGH
September 27, 1996
STATE BANK OF INDIA Vs. ELECTRA INDIA LTD
September 11, 1996
STATE BANK OF INDIA Vs. MAN PHOOL
December 20, 1996
STATE CEMENT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL 1ST U P ALLD
January 12, 1996
STATE OF U P Vs. CUSTODIAN GENERAL EVACUEE PROPERTY
January 16, 1996
STATE OF U P Vs. ARVIND TECHNO ENGINEERS PVT LTD
January 17, 1996
STATE OF U P Vs. HARENDRA
February 23, 1996
STATE OF U P Vs. RAJ KUMAR
February 27, 1996
STATE OF U P Vs. BADLOO
February 6, 1996
STATE OF U P Vs. SUDHA DEVI BHARGAVA
March 14, 1996
STATE OF U P Vs. CHANDI PRASAD BHARDWAJ
March 20, 1996
STATE OF U P Vs. D J VARANASI
April 23, 1996
STATE OF U P Vs. NATHU SINGH
May 9, 1996
STATE OF U P Vs. HARISH CHANDRA DWIVEDI
September 12, 1996
STATE OF U P Vs. CONTINENTAL CONSTRUCTION COMPANY LTD
September 6, 1996
STATE OF U P Vs. BALZORA
August 8, 1996
STATE OF U P Vs. OM PRAKASH TYAGI
August 12, 1996
STATE OF U P Vs. NATHOO
May 13, 1996
STATE OF U P Vs. RAM NAWAL CHAUDHARI
May 17, 1996
STATE OF U P Vs. SHIV BABU GARG
May 24, 1996
STATE OF U P Vs. HARI SHANKER
May 21, 1996
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III U P LUCKNOW
July 24, 1996
STATE OF U P Vs. NAND KISHORE HARBOLA
December 5, 1996
STATE OF U P Vs. U P PUBLIC SERVICES TRIBUNAL III LUCKNOW
November 28, 1996
STATE OF U P Vs. BHORI DEVI
November 30, 1996
STATE OF U P Vs. THAKURJI SHRI RADHA RAMANJI MAHARAJ BIRAJMAN OF SHAJI TEMPLE
November 21, 1996
STATE OF U P Vs. DISTRICT JUDGE JHANSI
October 15, 1996
STATE OF U P & ANR Vs. RAMESHWAR DASS GUPTA & ORS
April 24, 1996
STATE OF U P AND ORS Vs. DISTRICT JUDGE AND ORS
December 15, 1996
STATE OF UTTAR PRADESH Vs. THURD ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
December 18, 1996
STATE OF UTTAR PRADESH Vs. BHABUL SINGH
November 29, 1996
STATE OF UTTAR PRADESH Vs. P O INDUSTRIAL TRIBUNAL III
July 24, 1996
STATE OF UTTAR PRADESH Vs. AVINASH
July 26, 1996
STATE OF UTTAR PRADESH Vs. SHIVA PRATAP
July 3, 1996
STATE OF UTTAR PRADESH Vs. RAM NATH INTERNATIONAL CONSTRUCTION PRIVATE LIMITED
September 13, 1996
STATE OF UTTAR PRADESH Vs. PREM PAL
March 14, 1996
STATE OF UTTAR PRADESH Vs. SARJU PRASAD
January 18, 1996
STATE OF UTTAR PRADESH Vs. ALLIED CONSTRUCTION ENGINEERS AND CONTRACTOR
January 24, 1996
SUBASH YADAV Vs. STATE OF U P
May 24, 1996
SUBEDAR DINA NATH TIWARI Vs. UNION OF INDIA
March 1, 1996
SUBEDEEN Vs. SATYAWATI DEVI
April 1, 1996
SUBHASH CHANDRA Vs. DEPUTY SUGAR COMMISSIONER BAREILY
July 1, 1996
SUBHASH CHANDRA Vs. RAM PRAKASH PAL
September 10, 1996
SUBHASH CHANDRA GUPTA Vs. SPECIAL LAND ACQUISITION OFFICER SANYUKT SANGATHAN GHAZIABAD
July 31, 1996
SUBHASH CHANDRA NAND KISHOR VERMA RICE MILLS PRIVATE LIMITED Vs. STATE OF U P
April 22, 1996
SUBHASH CHANDRA SHUKLA Vs. U.P. PUBLIC SERVICE TRIBUNAL
May 22, 1996
SUBHAWATI Vs. RAJBALI
August 8, 1996
SUDARSHAN CHAND Vs. ADDL DISTT AND SESSIONS JUDGE BIJNOR
March 22, 1996
SUDESH MUKUL Vs. STATE OF U P
November 4, 1996
SUDHA JAISWAL Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION SHLKSHA DEGREE ARTH ANUBHAG ALLAHABAD
November 18, 1996
SUDHA RANI Vs. IIIRD ADDL CIVIL JUDGE BAREILLY
August 30, 1996
SUDHIR KUMAR WADHWA Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE SHAHJAHANPUR
March 14, 1996
SUFIYAN ALI Vs. STATE OF U P
April 25, 1996
SUGRIV SINGH Vs. STATE OF U.P. AND OTHERS
September 27, 1996
SUHAIL AHMAD Vs. STATE OF U P
October 10, 1996
SUJAN SINGH Vs. JAGAT NARAIN VISHWAKARMA
October 15, 1996
SUKHBIR SINGH Vs. BRIJ PAL SINGH
April 1, 1996
SUKHPAL SINGH Vs. COMMISSIONER MEERUT
July 5, 1996
SUKHPAL SINGH Vs. DISTRICT JUDGE MORADABAD
May 24, 1996
SUKHRAM Vs. STATE OF U P
November 16, 1996
SULEMAN Vs. PRESCRIBED AUTHORITY IVTH ADDL CIVIL JUDGE
June 18, 1996
SULTAN AHMAD Vs. U P PUBLIC SERVICES TRIBUNAL
April 3, 1996
SULTAN AHMAD Vs. IRSHAD AHMAD
October 11, 1996
SUMAN Vs. SUMAN DEVI
March 8, 1996
SUMAN LATA Vs. BRIJESH MANI TRIPATHI
July 16, 1996
SUMAN LATA VERMA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOLS
October 10, 1996
Suneel Roy Vs. State of U.P.& Ors.
July 31, 1996
SUPERINTENDENT JAWAHAR LAL NEHRU MEDICAL COLLEGE ALIGRAH Vs. LABOUR COURT AGRA
August 26, 1996
SURENDRA KUMAR Vs. STATE OF U P
October 7, 1996
SURENDRA KUMAR GUPTA Vs. ADMINISTRATOR GENERAL END OFFICIAL TRUSTEE U P ALLAHABAD
December 18, 1996
SURENDRA KUMAR MISRA PRINCIPAL SHRI RAMRAJ PANDEY HIGHER SECONDARY SCHOOL ROHDA BASTI Vs. D I O S BASTI
April 8, 1996
SURENDRA MAHAN SETH Vs. COMMISSIONER OF INCOME TAX
February 16, 1996
SURENDRA NATH MISHRA Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
February 2, 1996
SURENDRA PAL MALIK Vs. ZILA BASIC SHIKSHA ADHIKARI MAERUT
April 3, 1996
SURENDRA PAL MALIK Vs. ZILA BASIC SHIKSHAN ADHIKARI MEERUT
May 3, 1996
SURENDRA PRATAP SINGH Vs. STATE OF U P
January 22, 1996
SURENDRA SAHAI(IN JAIL) Vs. STATE OF UTTAR PRADESH
July 23, 1996
SURENDRA SINGH Vs. DISTRICT AND SESSIONS JUDGE KANPUR
May 8, 1996
SURENDRA SINGH GOAL Vs. MANAGING DIRECTOR U P CO OPERATIVE SUGAR FACTORIES FEDERATION LTD
February 23, 1996
SURESH CHAND PUNDIR Vs. DISTRICT MAGISTRATE DEHRADUN
September 16, 1996
SURESH CHANDRA Vs. ASHOK KUMAR
July 15, 1996
SURESH CHANDRA Vs. CHAIRMAN PRESIDENT NAGAR PALIKA MAINPURI
February 27, 1996
SURESH CHANDRA GUPTA Vs. BANK OF BARODA
February 15, 1996
SURESH GIRL Vs. UNION OF INDIA MINISTRY OF HOME
October 3, 1996
SURESH KUMAR MITTAL Vs. STATE OF U P
October 10, 1996
SURESHWAR DUTT PANDEY Vs. STATE OF U P
December 6, 1996
SURPRISE HOTEL PRIVATE LIMITED Vs. U P FINANCIAL CORPORATION
December 19, 1996
SURYA BALI RAM Vs. STATE OF U P
May 24, 1996
SURYA KUMAR Vs. COLLECTOR, BANDA
September 26, 1996
SUSHIL KUMAR Vs. XTH ADDL DISTRICT JUDGE BAREILLY
August 30, 1996
SUSHIL KUMAR AND SONS Vs. INCOME TAX OFFICER
September 11, 1996
SUSHIL KUMAR PANDEYA Vs. STATE OF U P
March 11, 1996
SUSHIL KUMAR UPADHYAYA Vs. STATE OF U P
April 14, 1996
SUSHILA DEVI Vs. STATE OF U P
April 16, 1996
SUSHILA SAXENA Vs. SUB REGISTRAR SHAHJAHANPUR
November 19, 1996
SWADESH COTTON MILLS CO LTD Vs. INCOME TAX OFFICER
December 30, 1996
SWADESH MISHRA Vs. D I O S FIROZABAD
January 30, 1996
SWADESHI COTTON MILLS Vs. P O LABOUR COURT
January 10, 1996
SWARUP VEGETABLE PRODUCTS INDUSTRIES LTD Vs. LABOUR COURT II MEERUT
January 11, 1996
SWAYAMBAR PRASAD VERMA Vs. STATE OF UTTAR PRADESH
November 6, 1996
SYED AHMED ALI Vs. SHAFIQ AHMAD
October 3, 1996
SYED MAJHAR ALI SHAH Vs. ADDITIONAL COMMISSIONER JUDICIAL GORAKHPUR DIVISION GORAKHPUR AND
December 20, 1996
SYED MAJID ASHRAF NADVI Vs. DISTRICT INSPECTOR OF SCHOOLS BARABANKI
July 3, 1996
SYNDICATE BANK Vs. HAND TOOLS INDIA
July 2, 1996
SYNTHETICS AND CHEMICALS LTD Vs. COMMR OF C EX APPEALS
December 20, 1996
T RAMESHWAR Vs. STATE OF U P
November 7, 1996
TAJ AND Vs. STATE OF UTTAR PRADESH
August 5, 1996
TALAT FATIMA HASAN Vs. HIS HIGHNESS NAWAB SYED MURTAZA ALI KHAN SAHIB BAHADUR
July 31, 1996
TARA DEVI Vs. MUKHYA CHIKITSA ADHIKARI
August 7, 1996
TATA OIL MILLS CO LTD Vs. STATE OF U P
July 24, 1996
Tebariwal Trading Co. and Ors. Vs. State of U.P.& Ors.
April 13, 1996
TEHRI HYDRO DEVELOPMENT CORPORATION TEHRI GARHWAL Vs. INDER SINGH
May 10, 1996
TEJ BAHADURYADAV Vs. UNION OF INDIA
September 2, 1996
TEJ PAL Vs. XXIIND ADDITIONAL DISTRICT JUDGE
August 5, 1996
TEJ PAL SINGH Vs. INSPECTOR GENERAL OF REGISTRATION U P ALLAHABAD
August 7, 1996
TEJ PAL SINGH Vs. STATE OF U P
September 6, 1996
TEJINDER KAUR Vs. INDER PAL SINGH
August 2, 1996
TEJPAL GUPTA Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
December 3, 1996
TERHAI Vs. ADDL COLLECTOR ADMINISTRATION AZAMGARH
September 3, 1996
THAKUR CHARNAR BINDU YOGAL JODI SHRI GOKUL NATHIJI Vs. IIIRD ADDL DISTRICT JUDGE MATHURA
October 1, 1996
THAKUR MADAN MOHAN LALJI GOPAL LAL ALIAS THAKURJI MADAN MOHANJI BIRAJMAN MANDIR Vs. PRAKASH CHANDRA
May 1, 1996
THAKUR PRASAD Vs. FIRST ADDITIONAL DISTRICT JUDGE GONDA
December 2, 1996
THAKUR SHER SINGH Vs. VIJAY KUMAR SINGH
August 2, 1996
THE MANAGER, BHARTI SHISHU MANDIR K.G. SCHOOL AND OTHERS Vs. THE ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
July 5, 1996
TILAK RAJ Vs. IIIRD ADDITIONAL DISTRICT JUDGE, SAHARANPUR
February 19, 1996
TIN MANUFACTURING CO OF INDIA Vs. COMMISSIONER OF INCOME TAX
April 8, 1996
TIRATH PRASAD Vs. THE DY. DIRECTOR OF CONSOLIDATION, GORAKHPUR AND O
December 11, 1996
TIRPUTI PLYWOOD PRODUCT P LIMITED Vs. PRADESHIK INDUSTRIAL INVESTMENT CORPORATION OF UTTAR PRADESH
October 10, 1996
TRAFFIC CONTROL IN CITY OF ALLAHABAD Vs. STATE OF U P
November 1, 1996
TRIBHUWAN PRASAD Vs. DY DIRECTOR OF EDUCATION 1ST VII REGION GORAKHPUR
January 16, 1996
TRILOK CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER
July 25, 1996
TRILOKI NATH S T O GRADE II CHECK POST DRUMMOND GANJ MIRZAPUR Vs. STATE OF U P
December 20, 1996
TRILOKI NATH TRIPATHI Vs. REGIONAL ADMINISTRATIVE COMMITTEE U P PRIMARY AGRICULTURAL COOPERATIVE SOCIETIES GORAKHPUR
July 3, 1996
TRIVENI ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
May 15, 1996
TULAL SINGH GANGWAR Vs. MANAGER COMMITTEE OF MANAGEMENT SHRI RAM MUNICIPAL INTER COLLEGE PILIBHIT
September 23, 1996
U P AVAS EVAM VIKAS PARISHAD Vs. COLLECTOR KANPUR NAGAR
September 12, 1996
U P CO-OPERATIVE SPINNING MILLS LTD Vs. STATE OF U P
April 16, 1996
U P ENGINEER S ASSOCIATION D O I KANPUR Vs. STATE OF U P
January 5, 1996
U P FINANCIAL CORPN EMPLOYEES ASSOCIATION KANPUR Vs. U P FINANCIAL CORPN KANPUR
August 12, 1996
U P LABOUR ENFORCEMENT OFFICERS ASSOCIATION Vs. STATE OF U P
September 9, 1996
U P PASI JAGRITI MANDAL LUCKNOW Vs. DEVI DAYAL CHAUHAN
August 22, 1996
U P RAJKIYA NIRMAN NIGAM LTD Vs. SANTOSH KUMAR SRIVASTAVA
May 24, 1996
U P S E B LUCKNOW Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 1 U P ALLD
March 22, 1996
U P STATE ELECTRICITY BOARD Vs. P O LABOUR COURT
April 19, 1996
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT MEERUT
May 16, 1996
U P STATE ELECTRICITY BOARD LUCKNOW Vs. LAXML NARAIN
August 23, 1996
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
May 16, 1996
U P STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRA PAL SINGH
May 16, 1996
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. STATE OF U P
May 24, 1996
U P STATE SPINNING MILLS CO NO II LTD Vs. LABOUR COURT ALLAHABAD
May 3, 1996
U P STATE SUGAR CORPN LTD Vs. DEPUTY LABOUR COMMISSIONER
April 22, 1996
U P STATE TEXTILE CORPORATION SPINNING MILLS JHANSI Vs. STATE OF U P
September 9, 1996
U P TRADE UNION CONGRESS HOSPITAL ROAD RENUKOT MIRZAPUR Vs. LABOUR COURT ALLAHABAD
May 23, 1996
U.P. STATE CEMENT CORPN. LTD. AND ORS. Vs. CEGAT AND ORS.
October 17, 1996
U.P.State Road Transport Corporation,Lucknow and Anr. Vs. State of U.P.& Ors.
May 24, 1996
U.P.State Sugar Corporation Ltd. Vs. A.T.V.Projects India Ltd.and Others
November 13, 1996
UDAI BHAN KARWARIA Vs. STATE OF U P
September 26, 1996
UDAI BHAN SINGH Vs. STATE OF U P
November 6, 1996
UDAI NATH Vs. VITH ADDITIONAL DISTRICT JUDGE
April 11, 1996
UDAI RARN Vs. STATE OF U P
May 2, 1996
UMA KANT PANDEY Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE
May 24, 1996
UMA KANT TRIPATHI Vs. STATE OF U P
January 12, 1996
UMA RANI MISRA Vs. COMMITTEE OF MANAGEMENT VAIDIK KANYA PATHSHALA INTER COLLEGE LUCKNOW
September 20, 1996
UMA SHANKER Vs. P. RAJAGOPALACHARI
May 24, 1996
UMA SHANKER Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD
December 5, 1996
UMA SHANKER SAHU Vs. U P KHADI AND VILLAGE INDUSTRIES BOARD KANPUR
November 20, 1996
UMA SHANKER SAHU Vs. U P KHADI AND VILLAGE INDUSTRIES BOARD KANPURANDANR
January 11, 1996
UMESH CHANDRA Vs. LAKSHMAN BABOO SADH
July 16, 1996
UNION OF INDIA Vs. MAHESH PRASAD
October 16, 1996
UNION OF INDIA Vs. JOGINDER SINGH BHASIN
April 12, 1996
UNITED INDIA INSURANCE CO LTD Vs. WORKMENS COMPENSATION COMMISSIONER
January 17, 1996
UNITED TRACTORS Vs. STATE OF UTTAR PRADESH
July 2, 1996
UPADHYA AND CO. Vs. STATE OF U.P.
May 3, 1996
UPENDRA NATH TRIPATHI Vs. BANS GOPAL
September 13, 1996
URMILA JINDAL Vs. REGISTRAR COMPANIES U P KANPUR
June 4, 1996
USHA BREECO LIMITED HARDWAR Vs. COMMISSIONER OF ENTERTAINMENT TAX U P LUCKNOW
November 28, 1996
USHA JAIN Vs. ADDL DISTRICT MAGISTRATE HARIDWAR
December 16, 1996
USHA SINGH Vs. KAMLA DEVI
January 31, 1996
UTILITY EQUIPMENT AND MANAGEMENT PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
December 18, 1996
UTTAR PRADESH EXCISE SUBORDINATE OFFICES MINISTERIAL ASSOCIATION Vs. U P PUBLIC SERVICE COMMISSION
November 20, 1996
UTTAR PRADESH FINANCIAL CORPORATION Vs. A S SOLVENT EXTRACTION PVT LTD
November 28, 1996
UTTAR PRADESH SEEDS AND TARAI DEVELOPMENT CORPORATION LTD Vs. MISHRA AND COMPANY AND ANOTHER
April 30, 1996
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
April 22, 1996
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL I
January 12, 1996
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
November 7, 1996
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. STATE OF U P
December 5, 1996
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
May 16, 1996
UTTAR PRADESH STATE TEXTILE CORPORATION SPINNING MILLS Vs. STATE OF U P
December 17, 1996
UTTARAKHAND SANGHARSH SAMITI Vs. STATE OF U P
February 9, 1996
V K BAINS Vs. VIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
August 13, 1996
V K SHUKLA Vs. STATE OF U P
September 20, 1996
V N MITTAL Vs. STATE OF U P
February 5, 1996
VAQIL MISHRA Vs. DISTRICT ADMINISTRATIVE COMMITTEE U P CO OPERATIVE SOCIETIES CENTRALISED SERVICE GORAKHPUR
May 24, 1996
VASUKIBALA DEVI Vs. STATE
July 5, 1996
VED PRAKASH Vs. IST ADDL DISTRICT JUDGE FAIZABAD
March 29, 1996
VED PRAKASH KARNWAL Vs. STATE OF U P
December 19, 1996
VED RANI DIWAN Vs. VIIITH ADDL D J GHAZIABAD
February 28, 1996
VEDIC VIDYA SABHA AND ANR. Vs. THE STATE OF U.P. AND ORS.
February 28, 1996
VEENA MATHUR Vs. ANIL AGARWAL
September 10, 1996
VEER SINGH Vs. STATE OF U.P.
January 9, 1996
VIBHA SHARMA Vs. SAROJ
September 4, 1996
VICTOR SINGH CHAUHAN Vs. DISTRICT JUDGE DEHRADUN
September 20, 1996
VIDAY NAND SINGH Vs. BANARAS HINDU UNIVERSITY VARANASI
October 11, 1996
VIDYA PRASAD SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
May 13, 1996
VIJAI BAHADUR ALIAS VIJAI Vs. STATE
May 17, 1996
VIJAI BAHADUR SINGH Vs. STATE OF U P
February 23, 1996
VIJAI BAHADUR SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION DEORIA
February 14, 1996
VIJAI BAHADUR SINGH Vs. STATE OF U P
February 19, 1996
VIJAI BAHADUR SINGH Vs. STATE
April 5, 1996
Vijai Gautam Vs. District Judge,Bulandshahr and Others
April 11, 1996
VIJAI KUMAR AND AM Vs. U P STATE CEMENT CORPORATION LTD
November 22, 1996
VIJAI KUMAR JAISWAL Vs. STATE OF U P
June 5, 1996
VIJAI PRAKASH Vs. STATE OF U P AND ORS
August 20, 1996
VIJAI SHANKAR SAINI Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
December 6, 1996
VIJAI SINGH Vs. STATE OF U P
June 10, 1996
VIJAY BHAN SINGH Vs. DISTRICT JUDGE SULTANPUR
September 26, 1996
VIJAY FERTILIZERS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
March 26, 1996
VIJAY KUMAR MEHTA Vs. REGISTRAR B H U VARANASI
January 9, 1996
VIJAY KUMAR MISRA Vs. STATE BANK OF INDIA
November 1, 1996
VIJAY KUMAR SINGH Vs. NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ANR.
October 16, 1996
VIJAY KUMAR SINGHAL Vs. U P STATE ROAD TRANS CORPORATION
January 17, 1996
VIJAY SHANKAR AND ANOTHER Vs. THE SENIOR SUPERINTENDENT OF POLICE, GORAKHPUR AND OTHERS
April 2, 1996
Vijay Singh Vs. State of U.P.& Ors.
February 19, 1996
VIKRAM CEMENT PVT LTD Vs. CEGAT
November 20, 1996
VIKRAMADITYA PANDEY Vs. INDUSTRIAL TRIBUNAL II
May 9, 1996
VINAI PAL Vs. STATE OF U P
February 13, 1996
VINAY KUMAR Vs. STATE OF U P
December 23, 1996
VINAY KUMAR JAISWAL Vs. COMMISSIONER OF INCOME TAX
March 8, 1996
VINEET KUMAR SINGH Vs. STATE OF U P
December 10, 1996
VINEETA TIWARI Vs. DIRECTOR OF EDUCATION U P LUCKNOW
November 20, 1996
VINOD Vs. STATE OF U P
November 4, 1996
VINOD KUMAR SINGH Vs. D I O S FARRUKHABAD
May 15, 1996
VIRENDRA KUMAR GUPTA Vs. MEENA
April 19, 1996
VIRENDRA NATH RAI Vs. STATE OF U P
September 13, 1996
VIRENDRA SAHNEY Vs. DIST OFFICER
August 5, 1996
VIRENDRA SAHNEY Vs. DISTRICT OFFICER COLLECTOR MAU
May 8, 1996
VIRENDRA SINGH KUSHWAHA Vs. ADDL D J AGRA
March 27, 1996
VIRENDRA SINGH RANA Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD
March 21, 1996
VISHMILLAH BEGUM Vs. STATE OF U P
September 4, 1996
VISHNU AGARWAL Vs. STATE OF U P
December 20, 1996
VISHNU KUMAR BAGHEL Vs. COMMISSIONER OF INCOME TAX
March 20, 1996
VISHNU NARAIN GUPTA Vs. STATE OF U P
June 10, 1996
VISHNU PRABHAKAR MISHRA Vs. STATE OF U P
April 26, 1996
Vishwakarma Vs. State of U.P.& Ors.
April 13, 1996
VISHWANATH JUNJHUNWALA Vs. STATE OF U P
May 24, 1996
VISHWAS AGARWAL Vs. UNIVERSITY OF ALLAHABAD
January 4, 1996
VLJAY KUMAR SHUKLA Vs. STATE OF U P
October 8, 1996
VRINDA GUJARATI Vs. BAREILLY DEVELOPMENT AUTHORITY
May 14, 1996
WAF ALALAULAD Vs. SUNDARDAS DAULATRAM AND SONS
March 13, 1996
WAHID HUSAIN Vs. STATE OF U P
December 9, 1996
WASI ANSARI Vs. STATE OF U P
August 21, 1996
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
December 11, 1996
WILLARD STORAGE BATTERIES LTD Vs. CEGAT
April 9, 1996
WILLIAM DE NOROHHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 9, 1996
WING COMMANDER C L ANAND Vs. U P AVAS VIKAS PARISHAD LUCKNOW
October 4, 1996
YAD RAM Vs. SEEMA DEVI
August 5, 1996
YASHODA DEVI Vs. ADDL. DISTRICT JUDGE
January 10, 1996
YASHPAL KOHLI Vs. STATE OF U P
February 5, 1996
YASHPAL SINGH MALIK Vs. STATE OF U P
November 4, 1996
YOGENDRA KUMAR Vs. DISTT INSPECTOR OF SCHOOLS MEERUT
November 1, 1996
YOGENDRA SARAN SHARMA Vs. MANAGING COMMITTEE JAGAT SINGH INTER COLLEGE WAHARAHPUR DIST BULANDSHAHR
November 15, 1996
YOGESH KUMAR RAI Vs. SHYAM KARTIK SINGH
October 9, 1996
YOGESH SRIVASTAVA Vs. STATE OF U P
June 18, 1996
ZAFAR AHMAD AHRARI Vs. STATE OF U P
March 20, 1996