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Case Index
Title
Date
A K CHAWLA Vs. UNION OF INDIA
November 27, 1996
A K GROUP Vs. N K GROUP
December 1, 1996
A K SHARMA Vs. STATE
July 25, 1996
A S SACHDEVA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
January 1, 1996
A.C. MEHRA Vs. BEHARI LAL
November 1, 1996
ABBAS KHAN Vs. BEGUM BILQUEES LATIF
November 27, 1996
Abdul Ghaffar Vs. State (Delhi Administration)
March 18, 1996
ABDUL KALAM Vs. STATE
July 24, 1996
ACEEBEES STEEL PRIVATE LIMITED Vs. JAYSHREE KHANNA
April 12, 1996
ADARSH CHUG Vs. JAYA DIXIT PARALATA
April 9, 1996
ADESEQREN JACKSON Vs. STATE
December 1, 1996
ADHUNIK BAL SHIKSHA SAMITI Vs. SHREE JAIN RISHAB JAIN CO
April 11, 1996
ADVANI OERLIKON LIMITED Vs. LALIT AHUJA TRADING AS AHUJA ASSOCIATES
July 16, 1996
ADVERT COMMUNICATIONS Vs. MUNICIPAL CORPORATION OF DELHI
August 1, 1996
AFRO ASIAN AGRO PRODUCTS SINGAPORE PRIVATE LIMITED Vs. NATIONAL FERTILISERS LIMITED
February 1, 1996
AFROZ AKHTAR Vs. STATE
July 1, 1996
AGGARWAL AND MODI ENTERPRISES PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
July 2, 1996
AGGARWAL HOTELS PRIVATE LIMITED Vs. FOCUS PROPERTIES PRIVATE LIMITED
May 6, 1996
AGRASEN COOPERATIVE G H SOCIETY LIMITED Vs. DELHI CO OPERATIVE SOCIETIES TRIBUNAL
October 4, 1996
AHMED SAYEED Vs. MOHAMMAD MUSSLIN
July 31, 1996
AIMIL SALES AND AGENCIES PRIVATE LIMITED AND AIMIL EXPORT AND SERVICES PRIVATE LIMITED AND AMIL PRIVATE LIMITED Vs. UNION OF INDIA
March 18, 1996
AIR INDIA LIMITED Vs. ATMA RAM PROPERTIES PRIVATE LIMITED
April 12, 1996
AJAIB SINGH Vs. UNION OF INDIA
November 1, 1996
AJAY CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
October 17, 1996
AJAY GUPTA Vs. STATE
November 7, 1996
AJAY MALIK Vs. STATE
January 30, 1996
AJIM KHAN Vs. STATE
March 18, 1996
AJIT MOOKERJEE Vs. COMPUTER MAINTENANCE CORPORATION LIMITED
May 1, 1996
AJUDHIA PRASAD Vs. STATE
October 18, 1996
AKASH BUILDERS Vs. UNION OF INDIA
December 13, 1996
AKHTAR HUSSAIN Vs. DISTRICT AND SESSIONS JUDGE DELHI
September 1, 1996
AKTIEBOLAGET SKF Vs. RAJESH ENGINEERING CORPORATION
February 6, 1996
ALERT INDIA Vs. NAVEEN PLASTICS
October 1, 1996
ALIKA KHOSLA Vs. THOMAS MATHEW
May 1, 1996
ALIMUDDIN Vs. REGISTRAR CO OPERATIVE SOCIETIES
February 29, 1996
ALKA Vs. R K GAUTAM
March 1, 1996
ALKA Vs. DR. R.K. GAUTAM
March 6, 1996
ALL IND. NATIONAL HYDROELECTRIC POWER CORP. DIPLOMA ENG. COUNCIL AND ANOTHER Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD.
March 4, 1996
ALL INDIA GARMENTS NON QUOTA MANUFACTURERS EXPORTERS ASSOCIATION Vs. UNION OF INDIA
May 13, 1996
ALL INDIA NEW BANK OF INDIA EMPLYEES FEDERATION C Vs. UNION OF INDIA
April 24, 1996
ALLAHABAD BANK Vs. ALOK PRAKASH JAIN
April 1, 1996
ALLAHABAD BANK Vs. RUPA BHAGAT
April 1, 1996
ALLIED DISTRIBUTORS PRIVATE LIMITED Vs. BALJEET SINGH
May 1, 1996
ALTOS INDIA LIMITED Vs. GOYAL GASES LIMITED
February 1, 1996
AMAR NATH CHANRANJI LAL Vs. ATTALIKA REALTORS PRIVATE LIMITED
February 14, 1996
AMAR SINGH Vs. STATE
May 14, 1996
AMAR SINGH Vs. VIMLESH
September 1, 1996
AMAR SINGH CHAWALWALA Vs. WARDHMAN RICE AND GENERAL MILLS
March 1, 1996
AMARJEET SINGH Vs. STATE OF DELHI
February 13, 1996
AMARJIT Vs. STATE
January 1, 1996
AMBICA PROCESSING INDS Vs. UNION OF INDIA
March 4, 1996
AMIN ZEHRA RIZVI Vs. JAMIA MILLIA ISLAMIA
July 24, 1996
AMIR CHAND OM PARKASH Vs. MONGA PERFUMERY AND FLOOR MILLS
May 1, 1996
AMITA GULATI Vs. UNION OF INDIA
March 6, 1996
AMITABH BACHHAN CORPORATION LIMITED Vs. OM PAL SINGH HOON
March 26, 1996
AMRIK SINGH Vs. DELHI DEVELOPMENT AUTHORITY
January 1, 1996
AMRIT LAL Vs. JAGPAL SINGH VERMA
July 25, 1996
AMU LAWYERS FORUM Vs. UNION OF INDIA
August 13, 1996
ANAND DEV TYAGI Vs. LT GOVERNOR OF DELHI
August 1, 1996
ANAND FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. AMRIT DASARAT KAKADE
January 3, 1996
ANAND LOK CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR CO OP SOCIETIES
October 16, 1996
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1996
ANANT RAJ AGENCIES Vs. INDERJIT
August 13, 1996
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
May 1, 1996
ANIL GUPTA Vs. UNION OF INDIA
August 13, 1996
ANIL KUMAR Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
March 19, 1996
ANIL KUMAR Vs. STATE
February 7, 1996
ANIL KUMAR KHURANA Vs. MUNICIPAL CORPORATION OF DELHI
February 9, 1996
ANIL SONI Vs. STATE
November 28, 1996
ANJENDRA KUMAR AGGARWAL Vs. KRUZER HERBALS
July 18, 1996
ANJINI DEVI Vs. V S T INDUSTRIES LIMITED
July 1, 1996
ANOOP KAPUR Vs. NEELU KAPUR
April 1, 1996
ANOOP KAPUR Vs. NEELU KAPUR
April 26, 1996
ANSAL ENGINEERING PROJECTS LIMITED Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LIMITED
January 17, 1996
ANTONY FARIA Vs. SECRETARY, COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION & ORS
April 26, 1996
ANURAG ANAND Vs. SUNITA ANAND
October 11, 1996
APARI Vs. STATE
February 16, 1996
APOGEE INTERNATIONAL LTD Vs. UNION OF INDIA
March 4, 1996
APPLIED ELECTRONICS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
July 1, 1996
ARUN KUMAR Vs. STATE
February 27, 1996
ARUN KUMAR CHATURVEDI Vs. SUBHADRA
October 18, 1996
ASHA ALIAS DARSHAN Vs. JAI DAYAL
October 14, 1996
ASHA N MADNANI Vs. DELHI DEVELOPMENT AUTHORITY
December 4, 1996
ASHA SIKKA Vs. STATE
July 1, 1996
ASHOK CHAWLA Vs. RAKESH GUPTA
May 24, 1996
ASHOK KATYAL Vs. MAHANAGAR TELEPONE NIGAM LIMITED
July 19, 1996
ASHOK OHRI Vs. DELHI DEVELOPMENT AUTHORITY
October 17, 1996
ASHOK RAI Vs. TRILOK NATH
February 19, 1996
ASIAN ART PRINTERS PRIVATE LIMITED Vs. D E S U
February 17, 1996
ATLAS INDUSTRIAL CORPORATION Vs. GRAPHIC MACHINERIES
March 1, 1996
ATMA RAM PROPERTIES PRIVATE LIMITED Vs. AIR INDIA LIMITED
December 1, 1996
ATREE ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
May 22, 1996
ATTAR SINGH AND BROS Vs. DELHI DEVELOPMENT AUTHORITY
February 1, 1996
AUDIO ADVERTISING AGENCY Vs. UNION OF INDIA
March 25, 1996
AVIS INTERNATIONAL LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
November 1, 1996
AVTAR SINGH Vs. K M PRODUCTS
May 21, 1996
B B VERMA Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
July 1, 1996
B BANERJEE Vs. ROMESH MAHAJAN
September 10, 1996
B D INDUSTRIES LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONTRUCTION
November 27, 1996
B L GUPTA CONSTRUCTION PRIVATE LIMITED Vs. BHARAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
February 5, 1996
B L VERMA Vs. UNION OF INDIA
February 7, 1996
B N MISHRA Vs. LT GOVERNOR OF DELHI
December 2, 1996
B P MARDA Vs. HIRA LALL SON EXPORT PRIVATE LIMITED
May 1, 1996
B R RASILY Vs. PRESINDING OFFICER LABOUR COURT
February 26, 1996
B S BHANDARI Vs. GANGOTRI U P EXPORT CORPORATION LIMITED
August 1, 1996
B SANJEEVA RAO Vs. STATE
August 9, 1996
B.K. KAPUR Vs. P.D. GUPTA
March 15, 1996
BABAR AHMED MUTAKIF Vs. QUTAB OASIS
March 1, 1996
BABU LAL BARWA Vs. DELHI DEVELOPMENT AUTHORITY
February 23, 1996
BABU RAM Vs. STATE
October 1, 1996
BABY SHIVANI KAPOOR Vs. NCT OF DELHI
August 1, 1996
BAJAJ HINDUSTAN LTD Vs. SINGH TRADE LINKS AND ANR
July 1, 1996
BAL KISHAN KAPOOR Vs. INCOME TAX OFFICER
January 24, 1996
BAL MUKUND Vs. MUNICIPAL CORPORATION OF DELHI
January 28, 1996
BALBIR SINGH Vs. STATE
February 15, 1996
BALDEV SINGH DHILLON Vs. UNION OF INDIA
September 11, 1996
BALEINDER SINGH Vs. UNION OF INDIA
September 20, 1996
BALLARPUR INDUSTRIES LIMITED Vs. UNION OF INDIA
May 24, 1996
BALUSERRY BENEFIT CHIT Vs. BHANU
July 3, 1996
BANK OF MADURA LIMITED Vs. MANINDER SACHDEVA
July 1, 1996
BANK OF MAHARASHTRA Vs. OM PARKASH MALVALIYA
November 18, 1996
BARON INTERNATIONAL AIRWAYS Vs. HAJ COMMITTEE
April 12, 1996
BARUN KUMAR Vs. STATE DELHI ADMINISTRATION
December 7, 1996
BASANT KHARBANDA Vs. PUNJAB AND SIND BANK
December 13, 1996
BASANT LAL WADEHRA Vs. UNION OF INDIA
February 1, 1996
BAWA AND RANNY Vs. DELHI SAINIK COOP HOUSE BLDG SOCIETY LIMITED
September 4, 1996
BEDI CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
March 1, 1996
BEDI CONSTRUCTION COMPANY Vs. A P PARACER
March 1, 1996
BEJ NATH GUPTA Vs. GOVERNMENT OF INDIA
May 24, 1996
BELHOUSE ASSOCIATES PRIVATE LIMITED Vs. B M L MITTAL
April 12, 1996
BENGAL SILK TRADING CO Vs. D S BHALLA
November 6, 1996
BHAGAT BAHADUR Vs. STATE
March 8, 1996
BHAGWANDAS Vs. CHAIRMAN CUM MANAGING DIRECTOR INDIAN AIRLINES
November 1, 1996
BHAGWAT DAYAL Vs. SUNHERI
August 1, 1996
BHAGWAT PARSHAD KESRI Vs. NAFE SINGH
February 15, 1996
BHAJAN KAUR Vs. DELHI ADMINISTRATION
July 5, 1996
BHAN PRAKASH SINGH Vs. STATE OF DELHI
August 9, 1996
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
September 11, 1996
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
January 8, 1996
BHARAT STEEL TUBES LIMITED Vs. RAGHUBIR KAUR
February 19, 1996
BHARTIYA CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
December 13, 1996
BHEDI RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
August 6, 1996
BHULLAN Vs. JASMER KAUR
July 30, 1996
BHUPINDER SINGH Vs. JANAK RANI
December 11, 1996
BHUSHAN INDUSTRIAL CO PRIVATE LIMITED Vs. UNION OF INDIA
November 6, 1996
BINNY LTD Vs. UNION OF INDIA
January 2, 1996
BIREN MANDAL Vs. STATE
May 24, 1996
BIRVATI DEVI Vs. COURT OF CIVIL JUDGE DELHI
February 1, 1996
BISHNU Vs. STATE
May 23, 1996
BOC PROPERTIES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 1996
BRAHAM DUTT SHARMA Vs. N K ARORA
January 18, 1996
BRAHAM PRAKASH Vs. STATE
November 28, 1996
BRAHMA DEVI Vs. KRISHNA DEVI
October 3, 1996
BRIJ LAL BISHNOI Vs. STATE
April 25, 1996
BRIJ MOHAN GOEL Vs. OM PRAKASH GOEL
July 1, 1996
BULLAN Vs. JASMER KAUR
July 1, 1996
BUTA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
May 15, 1996
BYFERED LEASING LTD Vs. PRIAYA PHARMACEUTICALS LTD
September 6, 1996
BYFORD LEASING LIMITED Vs. PRIYA PHARMACEUTICALS LIMITED
September 6, 1996
C I LABORATORIES Vs. UNION OF INDIA
January 19, 1996
C L JAIN WOOLLEN MILLS Vs. ANAND BORDIA COLLECTOR OF CUSTOMS
May 1, 1996
C P RAI Vs. KRISHAN LAL SHARMA
November 15, 1996
C P RAMAN Vs. RAM PYARI SHARMA
September 23, 1996
C S VEDI Vs. JAGDISH CHANDER BHAYANA
January 1, 1996
C S VEDI Vs. KIRPAL SINGH
January 1, 1996
CALCUTTA SOAP OIL INDUSTRIES Vs. RAM RATTAN SINGH NAMDHARI
December 1, 1996
CANARA BANK Vs. POWER GRID CORPORATION OF INDIA LTD
September 9, 1996
CAPT HAR CHARAN SINGH KOHLI Vs. COMMISSIONER OF POLICE
August 1, 1996
CAPT HAR CHARAN SINGH KOHLI RETD Vs. COMMISSIONER OF POLICE
September 1, 1996
CARTER WALLACE INC Vs. MOD LABORATORIES PRIVATE LIMITED
December 5, 1996
CENTRAL ACADEMY Vs. SECRETARY DELHI ADMINISTRATION
January 18, 1996
CENTRAL BANK Vs. SETH BROTHERS
December 25, 1996
CENTRAL BANK OF INDIA Vs. KULVINDER DISTRIBUTORS (P) LTD
April 15, 1996
CENTRAL BANK OF INDIA Vs. SETH BROTHERS
July 1, 1996
CHAMAN SINGH MEHTA Vs. UNION OF INDIA
May 20, 1996
CHAND KUMAR Vs. UNION OF INDIA
October 18, 1996
CHANDER KANTA SHARMA Vs. KULBHUSHAN GUPTA
January 19, 1996
CHANDER KANTA SINGHAL Vs. KAPADIA EXPORTS
October 11, 1996
CHANDER MOHAN Vs. AIRPORT AUTHORITY OF INDIA
September 19, 1996
CHANDER MOHAN CHADHA Vs. NEW DELHI MUNICIPAL COMMITTEE
April 9, 1996
CHANDER MOHAN SAINI Vs. UJJAGAR SINGH
November 29, 1996
CHANDER PAL JAIN Vs. DELHI ADMINISTRATION
January 18, 1996
CHANDER PARKASH CHAWLA Vs. K K KAPOOR
October 10, 1996
CHANDRA PARKASH Vs. STATE
April 15, 1996
CHANDRA SWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
May 1, 1996
CHANDRA SWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
May 8, 1996
Chandra Swami and Anr. Vs. C.B.I.
May 24, 1996
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
September 1, 1996
CHANEMOUGH SOUNDARAM C Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
February 28, 1996
CHARANJIV AHLUWALIA Vs. STATE
January 9, 1996
CHARLES SOBHRAJ Vs. STATE
April 19, 1996
CHATTAR SINGH Vs. DELHI TRANSPORT CORPORATION
January 18, 1996
CHATTER BHUJ Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1996
CHEMICAL SALES CORPORATION Vs. NEW DELHI MUNICIPAL CORPORATION
August 1, 1996
CHET RAM Vs. STATE
August 9, 1996
CHETAN DASS Vs. DERA GHAZI KHAN DISST REFUGEES HOUSE BUILDING COOPERATIVE SOCIETY LTD
August 14, 1996
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. C E C LIMITED
March 20, 1996
CLASSIC ELECTRONICS Vs. PUNEET INDUSTRIAL CONTROL PVT LTD
August 4, 1996
CLASSIC MOTORS LIMITED Vs. MARUTI UDOG LIMITED
December 13, 1996
CLIFTON ELECTRONIKS Vs. LT GOVERNOR
February 15, 1996
CO OPERATIVE STORES Vs. B D SHARMA
February 1, 1996
COLLECTOR DHIR SINGH CHHIMA Vs. UNION OF INDIA
September 27, 1996
COLLECTOR OF STAMPS Vs. HEMLATA
September 20, 1996
COLLECTOR OF STAMPS Vs. HEMLATA
September 1, 1996
COLLECTOR OF STAMPS Vs. HEM LATA
May 22, 1996
COMMISSIONER OF INCOME TAX Vs. THREE JOINTS INTERNATIONAL
April 15, 1996
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
February 23, 1996
COMMISSIONER OF INCOME TAX Vs. PREM NATH MONGA BOTTLERS P LIMITED
October 10, 1996
COMMISSIONER OF INCOME TAX Vs. CHIRANJIV LAL
October 3, 1996
COMMISSIONER OF INCOME TAX Vs. UDE RAM SHIVDHAN MAL
September 3, 1996
COMMISSIONER OF INCOME TAX Vs. BHAGWANDASS MANHAR LAL
September 3, 1996
COMMISSIONER OF INCOME TAX Vs. CAPITAL METALS
September 3, 1996
COMMISSIONER OF INCOME TAX Vs. OSWAL ENTERPRISES P LIMITED
December 4, 1996
COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA IRON AND STEEL COMPANY LIMITED
November 21, 1996
COMMISSIONER OF SALES TAX Vs. DELHI TRANSPORT CORPORATION
July 2, 1996
COMMISSIONER OF WEALTH TAX Vs. GURDEEP SINGH
September 10, 1996
COMMISSIONER OF WEALTH TAX Vs. DHANPAT RAI DARSHAN RAI AND YASH PAL
September 10, 1996
COMMISSIONER OF WEALTH TAX Vs. SETH LALIT MODI
September 17, 1996
COMMON CAUSE Vs. MUNICIPAL CORPORATION OF DELHI
July 1, 1996
COMMON CAUSE Vs. UNION OF INDIA
February 29, 1996
COMMON WEALTH HUMAN RIGHTS INITIATIVE Vs. KAILASH PRAKASH
May 8, 1996
CORPORATE CHANNELS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
April 17, 1996
CREDIT CAPITAL FINANCE CORPORATION Vs. FOREMOST INDUSTRIES LIMITED
March 25, 1996
D C KAPOOR PROPRIETOR DIPSON AND CO Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 1996
D D A BUILDING ASSOC Vs. DELHI DEVELOPMENT AUTHORITY
May 8, 1996
D K PURI Vs. MUNICIPAL CORPORATION OF DELHI
August 23, 1996
D T T D C Vs. D R MEHRA AND SONS
March 12, 1996
DABRIWALA STEEL AND ENGINEERING COMPANY LIMITED Vs. APPELLATE AUTH FOR INDUS AND FIN RECONSTRUCTION
December 16, 1996
DAN SINGH BAWA Vs. NEW DELHI MUNICIPAL CORPORATION
September 9, 1996
DARSHAN AGGARWAL Vs. KULDEEP
October 3, 1996
DARSHAN KUMAR Vs. STATE
December 20, 1996
DARSHAN KUMAR Vs. STATE
January 22, 1996
DATT ENTERPRISES LTD Vs. STATE
August 19, 1996
DATU RAM Vs. STATE
January 25, 1996
DAVINDER KUMAR Vs. STATE
October 1, 1996
DAYA CHAND Vs. UNION OF INDIA
February 27, 1996
DEBIPAM BHOWMICK Vs. ALPANA BHOWMICK
November 27, 1996
DEEPAK FERTILIZER AND PETROCHEMICALS CORPORATION LIMITED Vs. UNION OF INDIA
July 1, 1996
DEEPIKA CHAUDHARY Vs. UNIVERSITY OF DELHI
September 25, 1996
DEEPIKA SHUKLA MINOR EARLIER KM DEEPIKA JAIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
December 16, 1996
DELHI ADMINISTRATION Vs. YOGENDER SINGH
December 6, 1996
DELHI DAYALBAGH CO OPERATIVE Vs. MAHENDRA KUMARI
March 6, 1996
DELHI DEVELOPMENT AUTHORITY Vs. HARBANS LAL NARANG
January 19, 1996
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER KUMAR VERMA
April 12, 1996
DELHI DEVELOPMENT AUTHORITY Vs. PRADEEP KUMAR
May 7, 1996
DELHI DEVELOPMENT AUTHORITY Vs. ATUL GUPTA
December 9, 1996
DELHI DEVELOPMENT AUTHORITY Vs. SUSHIL KAUR
August 26, 1996
DELHI DEVELOPMENT AUTHORITY Vs. JACKSON ENGINEERS PRIVATE LIMITED
August 26, 1996
DELHI OUTDOOR ADVERTISERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1996
DELHI SECURITY PRINTERS Vs. HINDUSTAN ENGINEERING AND GENERAL MAZDOOR UNION REGD
May 1, 1996
DELHI STEEL ROLLING MILLS Vs. NEW INDIA METAL TRADERS MADARSA SADAT
November 20, 1996
DELHI TRANSPORT CORPORATION Vs. ARUN SONDHI
December 20, 1996
DELHI TRANSPORT CORPORATION Vs. D D GUPTA PRESIDING OFFICER
April 19, 1996
DEMOCRATIC BUILDERS Vs. UNION OF INDIA
February 29, 1996
DESEIN PRIVATE LIMITED Vs. ANSAL PROP AND IND
September 6, 1996
DEV KUMAR JUNEJA Vs. STATE DELHI ADMINISTRATION
September 18, 1996
DEV RAJ BAJAJ Vs. R K KHANNA
February 9, 1996
DEVI CHARAN Vs. RANPAT SINGH
December 1, 1996
DEVI DUTT SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
January 12, 1996
DEVI SAHAI DECD Vs. RAM PHAL BANSAL
July 1, 1996
DEVINDER NATH SONDHI Vs. RAJ SONDHI
November 1, 1996
DEWAN AND SONS INVESTMENT PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
November 5, 1996
DHAN PRAKASH GUPTA Vs. JAI NARAIN GOEL
July 25, 1996
DHAN SINGH Vs. BHAGWAN
January 12, 1996
DHANI RAM Vs. DELHI DEVELOPMENT AUTHORITY
December 6, 1996
DHANRAJ GUPTA Vs. SAVITRI MALHOTRA AND ORS.
January 3, 1996
DHANRAJ GUPTA Vs. SAVITRI MALHOTRA
March 1, 1996
DHARMENDER KUMAR Vs. AIR INDIA LIMITED
September 3, 1996
DHRUV GOYAL Vs. ANAND PRAKASH GOYAL
February 1, 1996
DHYAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 1996
DIDI MODES PRIVATE LIMITED Vs. HIND TRADING MANUFACTURING COMPANY
March 6, 1996
DINESH KUMAR Vs. STATE
August 1, 1996
DIRECTOR OF ENFORCEMENT Vs. NATIONAL FERTILIZERS LIMITED
July 19, 1996
DLF UNITED LIMITED Vs. UNION OF INDIA
October 1, 1996
DORNIER LUFTFAHRT GMBH Vs. K C V AIRWAYS
July 1, 1996
DUTT ENTERPRISES LIMITED Vs. STATE
August 16, 1996
DWARIKA PRASAD BAHUGUNA Vs. STATE
March 7, 1996
EAP INDUSTRIES LIMITED Vs. R A INDUSTRIES
July 1, 1996
EAST INDIA HOTELS LIMITED Vs. JYOTI PRIVATE LIMITED
July 1, 1996
EAST INDIA HOTELS LIMITED Vs. JYOTI PRIVATE LIMITED
February 28, 1996
EAST INDIA HOTELS LTD Vs. RAM DINKARRAO HUDDER AND ORS
August 1, 1996
EAST INDIA SYNTEX LTD Vs. GAURAV MANGLA
January 29, 1996
ECE INDUSTRIES LIMITED Vs. MACNEILL AND MAGOR LIMITED
March 14, 1996
ESCORTS FINANCE LIMITED Vs. SOLAR FARMACHEM LIMITED
July 17, 1996
EXPO MACHINERY LTD Vs. H B LEASING AND FINANCE CO LTD
October 1, 1996
EXPORTS APPAREL GROUP LIMITED Vs. SARVARYA TEXTILES LIMITED
February 1, 1996
EXPORTS INDIA Vs. UNION OF INDIA
December 10, 1996
EXPORTS UNLIMITED Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
March 20, 1996
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. INDIAN EXPRESS NEWSPAPERS BOM LIMITED
August 1, 1996
EXPRESS TOWERS P LTD Vs. UNION OF INDIA
August 14, 1996
FARAZ RIZVI Vs. UNIVERSITY OF DELHI
September 20, 1996
FERRO ALLOYS CORPORATION LIMITED Vs. NATIONAL STEELS AND GENERAL MILLS PRIVATE LIMITED
January 9, 1996
FIDELITY GROWTH FUND PRIVATE LIMITED Vs. S PARTAP SINGH
January 18, 1996
FLEX FOODS LIMITED Vs. REGISTRAR OF COMPANIES DELHI AND HARYANA
March 1, 1996
FLY WING TRAVELS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
July 31, 1996
FORVOL TOURS AND TRANSPORT SERVICES LIMITED Vs. SUNRISE AIR DERVICES
August 14, 1996
FRANZ ZAVER HUEMER Vs. NEW YASH ENGINEERS
March 8, 1996
G D ARORA Vs. INDERJIT ARORA
January 8, 1996
G L SINGH Vs. SURJIT KAUR
February 9, 1996
G N MEHRA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
January 23, 1996
G N MEHRA Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
February 1, 1996
G S BHULLAR Vs. UNION OF INDIA
December 13, 1996
G S FATEH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
May 1, 1996
G S FATEH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
May 7, 1996
G S PURI Vs. INDIAN OIL CORPORATION
February 9, 1996
G.P. SHARMA Vs. UNION OF INDIA
April 25, 1996
G.S. FATEH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
May 17, 1996
GABRIEL INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 20, 1996
GAGANDEEP SINGH RADHAWA Vs. NIRMAL SINGH RANDHAWA
May 1, 1996
GAILS EMPLOYEES ASSOCIATION GAS AUTHORITY OF INDIA LIMITED Vs. CHIEF LABOUR COMMISSIONER CENTRAL
August 14, 1996
GANGA RAM AGARWAL Vs. MATIONAL SMALL INDUSTRIES CORPN LIMITED
January 9, 1996
GAY PROPERTIES PRIVATE LIMITED Vs. LEKHA
October 11, 1996
GEE GEE EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
November 8, 1996
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
February 12, 1996
GERMAN REMEDIES LIMITED Vs. HARISH C DUGGAL AGENCIES
September 20, 1996
GHAMALU RAM Vs. STATE
July 27, 1996
GHANSHYAM DAS AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
February 29, 1996
GOCHWAL LEASING AND FINANCE PRIVATE LIMITED Vs. HARISH CHAND JHAMB
February 1, 1996
GOCHWAL LEASING AND FINANCE PRIVATE LIMITED Vs. HARISH CHAND JHAMB
May 1, 1996
GOLCHA HOSIERY MILLS Vs. DELHI DEVELOPMENT AUTHORITY
May 17, 1996
GOODWILL INDIA LIMITED Vs. ELIZABETH THOMAS
July 1, 1996
GOODWILL INDIA LIMITED Vs. TONU CONSTRUCTIONS
July 1, 1996
GOODWILL INDIA LIMITED Vs. T BALA CHANDRAN
July 1, 1996
GOPAL KUMAR Vs. NEW DELHI MUNICIPAL CORPORATION
March 8, 1996
GOVERDHAN LAL SACHDEVA Vs. STATE
October 1, 1996
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. UTTAM SINGH DUGGAL AND COMPANY LIMITED
November 15, 1996
GOYAL GASES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 4, 1996
GRAHAM SATYAM SHANKARANARAYARAN JV PARTNERSHIP Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
August 20, 1996
GULAM Vs. STATE
March 1, 1996
Gulam Mohd. Vs. State
March 14, 1996
GUNJIT SINGH Vs. STATE
January 23, 1996
GUNWANTI MULLICK Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
December 1, 1996
GURBACHAN SINGH BHATIA Vs. ARVIND WABLE
March 1, 1996
GURDIP SINGH UBAN Vs. UNION OF INDIA
December 17, 1996
GURINDER SINGH Vs. STATE
May 23, 1996
GURMEET SINGH OBEROI Vs. SH. PARMA NAND AND OTHERS
April 11, 1996
GURPAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
October 17, 1996
GYAN DEVI SAXENA Vs. SARDAR MOHINDER SINGH
December 20, 1996
GYANENDRA KUMAR Vs. UNION OF INDIA
May 10, 1996
H B SHARMA Vs. UNION OF INDIA
July 1, 1996
H G GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
October 7, 1996
H K L BHAGAT Vs. STATE
August 30, 1996
H K L BHAGAT Vs. STATE
May 20, 1996
H K L BHAGAT Vs. STATE
January 23, 1996
H L SETHI Vs. RESERVE BANK OF INDIA
April 23, 1996
H SANNEY Vs. INDIAN AIRLINES
February 7, 1996
H SINGH Vs. GOVT OF NCT OF DELHI
May 24, 1996
HAKIM MOHD. ABUL FATEH Vs. HAKIM ABUL FARRAH
July 3, 1996
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
July 30, 1996
HANS DEVI Vs. UNION OF INDIA AND OTHERS
April 18, 1996
HANS PAL SINGH BHINDER Vs. UNIVERSITY OF DELHI
November 1, 1996
HANS RAJ Vs. MAJ V M R JAMES DECD
August 20, 1996
HANS RAJ Vs. A N GULATI
August 20, 1996
HANS RAJ Vs. STATE
August 13, 1996
HANS RAJ Vs. DELHI DEVELOPMENT AUTHORITY
February 15, 1996
HANSPA KNIT PRIVATE LIMITED Vs. FOREIGN EXCHANGE REGULATION BOARD
March 6, 1996
HANUMAN INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 19, 1996
HAR BHAGWAN BATRA Vs. DELHI DEVELOPMENT AUTHORITY
January 1, 1996
HARI KISHORE Vs. STATE
February 15, 1996
HARI KRISHAN DASS Vs. JAI KRISHAN DASS
July 1, 1996
HARI PARKASH Vs. DENTAL COUNCIL OF INDIA
July 3, 1996
HARI RAM Vs. RUKMANI DEVI
October 29, 1996
HARI SHANKAR Vs. STATE
February 12, 1996
HARI VANSH CHAWLA Vs. PREM KUTIR CO OPERATIVE
February 29, 1996
HARISH SABHARWAL Vs. LT GOVERNOR OF DELHI
October 16, 1996
HARPAL SINGH Vs. UNION OF INDIA
March 19, 1996
HARPHOOL SINGH Vs. STATE
September 9, 1996
HARPRASHAD AND COMPANY LIMITED Vs. A N PAHUJA INSPECTING ASSTT COMMISSIONER INCOME TAX
July 18, 1996
HAZARI LAL Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
January 2, 1996
HEM CHAND Vs. HARI KISHAN JAYNA CC
February 23, 1996
HEM LATA Vs. COLLECTOR OF STAMPS
May 22, 1996
HEMRAJ Vs. STATE
August 2, 1996
HIGHWAY ENGINEERING PRIVATE LIMITED Vs. UNION OF INDIA
August 9, 1996
HIMACHAL TELEMATICS LIMITED Vs. HIMACHAL FUTURISTIC COMMUNICATIONS LIMITED
February 29, 1996
HIMAL ENTERPRISES PRIVATE LIMITED Vs. DABUR INDIA PRIVATE LIMITED
January 23, 1996
HIMALAYA DRUG CO. Vs. S.B.L. LIMITED
July 12, 1996
HIMALAYA DRUGS CO Vs. S B L LIMITED
July 1, 1996
HINDUSTAN CONST COMPANY LIMITED Vs. NATIONAL HIGHWAYS AUTH OF INDIA
December 20, 1996
HINDUSTAN LEVER LIMITED Vs. SUSI CHEMICAL PRIVATE LIMITED
September 23, 1996
HINDUSTAN TIMES LIMITED Vs. EMESS ADVERTISING SERVICE
January 1, 1996
HIRA LAL SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
September 13, 1996
HOECHST AG Vs. UNISULE PRIVATE LIMITED
May 1, 1996
HORI LAL Vs. STATE
November 8, 1996
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. STANDARD CHARTERED BANK
September 4, 1996
HYDERABAD INDUSTRIES Vs. ASHOK KUMAR GUPTA
September 23, 1996
I F C I Vs. SIDDA SYNTEX
April 8, 1996
I T C Vs. NEW DELHI MUNICIPAL CORPORATION
February 1, 1996
I.T.C. Vs. N.D.M.C.
February 28, 1996
INDANA SPICES AND FOOD INDUS LIMITED Vs. INDIAN CHARGE CHROME
May 13, 1996
INDER KUMAR KAPOOR Vs. JASWANT RAI GULATI DECD
January 25, 1996
INDER PAL KAUR Vs. TAJINDER PAL SINGH
March 1, 1996
INDER PAL SINGH CHADHA Vs. GOVERNER OF NCT OF DELHI
October 18, 1996
INDER SINGH Vs. STATE
January 1, 1996
INDERJIT Vs. DELHI DEVELOPMENT AUTHORITY
August 30, 1996
INDIA FURNISHERS Vs. CHINAR EXPORTS LIMITED
October 29, 1996
INDIA INFORMATION TECHNOLOGY LIMITED Vs. PRIME CABLE NETWORK PRIVATE LIMITED
May 1, 1996
INDIA OVERSEAS BANK Vs. K K SHARMA
November 15, 1996
INDIA TRADE PROMOTION ORGANIZATION Vs. DEPUTY ASSESSOR AND COLLECTOR MUNICIPAL CORPORATION OF DELHI
July 1, 1996
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. VETERINARY COUNCIL OF INDIA
August 19, 1996
INDIAN HOTELS COMPANY LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
July 1, 1996
INDIAN HOTELS COMPANY LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
February 1, 1996
INDIAN LEASE DEVELOPMENT LIMITED Vs. SATISH KUMAR SINGH
July 12, 1996
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE INTACH Vs. UNION OF INDIA
January 1, 1996
INDIAN OIL CORPORATION LIMITED Vs. MASTANA JOGI INTERNATIONAL PRIVATE LIMITED
March 1, 1996
INDIAN OIL CORPORATION LIMITED Vs. LT GOVERNOR DELHI
October 1, 1996
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. INDER SHARMA
January 1, 1996
INDICA TRAVELS Vs. RAJI SACHDEV
March 13, 1996
INDIRA KHURANA Vs. PREM PRAKASH
December 19, 1996
INDRAPRASTHA SEHKARI BANK LIMITED Vs. SATISH KUMAR GUPTA
May 9, 1996
INDUSS FOOD PRODUCTS AND EQUIPMENTS LIMITED Vs. RANI SATI ICECREAM PRIVATE LIMITED
December 1, 1996
INDUSTRIAL FINANCE COEPN OF INDIA Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED
January 13, 1996
INDUSTRIAL FINANCE CORPORATION LIMITED Vs. AGRA CONSTRUCTION COMPANY LIMITED
September 9, 1996
INSPECTOR M S NEHRA Vs. UNION OF INDIA
May 24, 1996
INTEGRATED DATABASES INDIA LIMITED Vs. UNION OF INDIA
February 14, 1996
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. AKHIL SIBAL
February 28, 1996
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 1, 1996
ISHAQ Vs. STATE DELHI ADMN
December 1, 1996
ISHWAR LAL Vs. STATE BANK OF TRAVANCORE
October 8, 1996
ISLAM UD DIN ALIAS ISLAMU Vs. STATE
March 20, 1996
ISMACO ENGG AND FINANCE LIMITED Vs. PIYUSH SEWING MACHINE EMPORIUM
July 12, 1996
J AND P COAST LIMITED Vs. POPULAR THREAD MILLS
October 4, 1996
J C KHOSLA Vs. KHOSLA MEDICAL INSTITUTE AND RESEARCH SOCIETY
May 15, 1996
J E INTERNATIONAL Vs. S K MINOCHA
November 6, 1996
J P GUPTA Vs. NEW DELHI MUNICIPAL CORPORATION
September 13, 1996
J P GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
February 12, 1996
J S CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1996
J S DALAL Vs. BANK OF INDIA
January 15, 1996
J. ALEXANDER AND OTHER Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND OTHERS
November 20, 1996
J.K. TIWARI Vs. DELHI ADMINISTRATION AND OTHERS
February 16, 1996
JACOB LAWNSON Vs. STATE
January 3, 1996
JAGAN NATH Vs. MAHINDER KAUR
January 4, 1996
JAGDISH KISHORE KAKAR Vs. KRISHNA BAIJAL
February 19, 1996
JAGDISH LAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
January 12, 1996
JAGDISH PRASAD AGARWAL Vs. BRIJ BHUSHAN
December 13, 1996
JAGDISH PRASAD GUPTA Vs. C L JAIN
January 5, 1996
JAGDISH PRASAD SHARMA Vs. STATE
May 24, 1996
JAGDISH SINGH Vs. LT GOVERNOR
March 20, 1996
JAGJIWAN CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
October 10, 1996
JAGMOHAN KAPUR Vs. MANMOHAN KAPUR
February 9, 1996
JAGSONPAL PHARMACEUTICALS LIMITED Vs. SENOR LABORATORIES
July 18, 1996
JAI BHARAT TRADING CO Vs. UNION OF INDIA
January 3, 1996
JAI CHAND Vs. STATE
February 2, 1996
JAI NARAIN SHARMA Vs. LALIT KALA AKADEMI
September 1, 1996
JAI PAL SINGH Vs. STATE
May 24, 1996
JAI PRAKASH GUPTA Vs. VISHAL ALUMINIUM MFG COMPANY
August 30, 1996
JAIVEER @ RAJUS Vs. STATE (NCT OF DELHI)
September 2, 1996
JAIVEER ALIAS RAJU Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
September 1, 1996
JAMIA MILLIA ISLAM Vs. MOHAMMAD ABU FAZAL FAROOQI
May 1, 1996
JAMILA BEGUM Vs. UNION OF INDIA
April 12, 1996
JANAK RAJ JAI Vs. H D DEVE GOWDA
November 21, 1996
JASSO Vs. STATE
March 1, 1996
JASWANT KAUR Vs. LT GOVERNOR
November 15, 1996
JEET PAL Vs. STATE
September 11, 1996
JG VACUM FLASK LIMITED Vs. EAGLE FLASK PRIVATE LIMITED
August 30, 1996
JITENDER KUMAR VERMA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
September 13, 1996
JODHRAJ SINGH Vs. UNION OF INDIA
October 15, 1996
JOHN BAMIDELE Vs. STATE
March 26, 1996
JOHN TINSON AND CO PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
September 9, 1996
JOHN TINSON AND CO PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
September 1, 1996
JUSTICE SISIR KUMAR SEN RETD Vs. UNION OF INDIA
September 30, 1996
K BHATTACHARJEE Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 1996
K C TANEJA Vs. PRAMOD KUMAR TANEJA
December 6, 1996
K G KHOSLA COMPRESSORS PRIVATE LIMITED Vs. SURVIKA INDUSTRIES
January 1, 1996
K K SHUKLA Vs. VIJAY KUMAR GOEL
September 13, 1996
K KRISHNASWAMY Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1996
K L BATRA Vs. AMBEY ENTERPRISES
July 3, 1996
K L BHATIA Vs. GURMIT SINGH
March 1, 1996
K L JUNEJA Vs. BAWA DAN SINGH
December 19, 1996
K L SHARMA Vs. STATE
January 25, 1996
K L VERMA Vs. STATE
December 4, 1996
K M A LIMITED Vs. UNION OF INDIA
February 16, 1996
K M SHARMA Vs. INCOME TAX OFFICER
May 24, 1996
K M SHARMA Vs. I T O
May 1, 1996
KAILASH AND ASSOCIATES Vs. NEW DELHI MUNICIPAL CORPORATION
February 26, 1996
KALAWATI Vs. STATE
October 1, 1996
KALLO MAL GOPAL CHAND Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
April 1, 1996
KAMAL GANDHI Vs. M G ATRI CHIEF ENFORCEMENT OFFICER
November 1, 1996
KAMAL KISHORE Vs. S D MATHUR
April 16, 1996
KAMALVEER Vs. STATE (GOVT. OF N.C.T.) DELHI
January 4, 1996
KAPIL MOHAN MAJ Vs. COMMISSIONER OF INCOME TAX
May 21, 1996
KARAM CHAND CHAUDHARY Vs. S K TRADERS AND OTHERS
November 27, 1996
KARAMJIT SINGH Vs. MANGLI DEVI
May 8, 1996
KARAN SINGH PHOOLWATI Vs. NEW DELHI MUNICIPAL CORPORATION
February 29, 1996
KASHMIR VANASPATI PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
December 6, 1996
KATARIA EDUCATIONAL SOCIETY Vs. VIKAS PURI A BLOCK WELFARE ASSOCIATION
July 1, 1996
KAUSHALYA DEVI ALIAS LEKHI BAI Vs. HARIVANSH LAL
May 7, 1996
KEDARI SINGH Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
October 18, 1996
KELLOGG COMPANY Vs. PRAVIN KUMAR BHADABHAI
February 15, 1996
KEWAL KRISHAN KUMAR Vs. KAUSHAL ROLLER FLOUR MILLS PRIVATE LIMITED
August 23, 1996
KHUSHI RAM BEHARI LAL LIMITED Vs. STATE TRADING CORPN
December 19, 1996
KISHAN KUMAR SHYAM LAL BANSAL CONTRACTORS Vs. UNION OF INDIA
July 1, 1996
KISHAN LAL Vs. M C D DESU
March 20, 1996
KISHAN LAL Vs. NEW DELHI MUNICIPAL CORPORATION
December 1, 1996
KISHORI LAL DECD Vs. SIRI KRISHAN
February 26, 1996
KISSAN CHEMICALS Vs. UNION OF INDIA
May 17, 1996
KOCHHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY
February 1, 1996
KOMAL MITTAL MINOR Vs. UNIVERSITY OF DELHI
October 10, 1996
KRANTI ARORA Vs. NEW DELHI MUNICIPAL CORPORATION
July 31, 1996
KRISHAN CHAND Vs. UNION OF INDIA
April 18, 1996
KRISHAN LAL ALIAS KRISHAN KUMAR Vs. K M SHARMA
February 23, 1996
KRISHAN LAL ARORA Vs. VED PARKASH
March 7, 1996
KRISHNA AND CO. Vs. UNION OF INDIA (UOI)
February 20, 1996
KRISHNA LAL Vs. COMMISSIONER OF WEALTH TAX
September 24, 1996
KULBIR SINGH Vs. UNION OF INDIA
May 10, 1996
KULJIT SINGH KOHLI Vs. NEW DELHI MUNICIPAL CORPORATION
September 9, 1996
KUMAR CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
August 27, 1996
KUNIL HANIFA Vs. UNION OF INDIA
October 1, 1996
KUNIL MOHD HANIFA Vs. UNION OF INDIA AND ANOTHER
October 17, 1996
KUNTI VERMAN Vs. CENTRAL BOARD OF DIRECT TAXES
January 18, 1996
LADY IRWIN COLLEGE SOCIETY Vs. UNION OF INDIA
March 14, 1996
LAHORI MAL AND SONS Vs. UNION OF INDIA
March 1, 1996
LAHORI SINGH Vs. LARSEN AND TOUBRO LIMITED
December 9, 1996
LAJWANTI Vs. UNION OF INDIA
May 8, 1996
LAKHMI CHAND Vs. PARMANANDA KHEMKA
May 10, 1996
LAKME LIMITED Vs. SUBHASH TRADING
August 23, 1996
LAKSHMI Vs. STATE
February 1, 1996
LAKSHMI COMMERCIAL BANK LIMITED Vs. ROHTAS FINANCIERS PRIVATE LIMITED
December 10, 1996
LAL KRISHAN ADVANI Vs. STATE
February 29, 1996
LALIT KUMAR Vs. STATE
April 12, 1996
LALIT KUMAR VIRMANI Vs. UNITED BANK OF INDIA
May 21, 1996
LALIT MADHAN Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 1996
LALIT NARAIN Vs. STATE
September 1, 1996
LEKH RAJ Vs. UNION OF INDIA
September 27, 1996
LEKH RAJ Vs. UNION OF INDIA
September 24, 1996
LIBERTY SALES SERVICE Vs. SHANTI NATH JAIN
October 1, 1996
LICHHO DEVI Vs. UNION OF INDIA
August 22, 1996
LOK SEVAK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. S P GOYAL
August 1, 1996
LOTUS INTERNATIONAL Vs. CHATURBHUJADAS KARNANI TEXTILES PRIVATE LIMITED
December 16, 1996
LT COL B B ASTHANA RETD Vs. UNION OF INDIA
October 7, 1996
LUCKY HOME CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
July 1, 1996
M C MITTAL Vs. CENTRAL BANK OF INDIA
January 18, 1996
M C MITTAL Vs. CENTRAL BANK OF INDIA
January 10, 1996
M M MONGA Vs. UNION OF INDIA
August 19, 1996
M M SEHGAL LIMITED Vs. SANMATI TRADING INVESTMENTS LIMITED
December 1, 1996
M R WARERKAR AND ASSOCIATES PRIVATE LIMITED Vs. MAHARASHTRA TELEPHONE NIGAM LIMITED
January 17, 1996
M S ASSOCIATES Vs. COMMISSIONER OF POLICE
May 24, 1996
M V KRISHNASWAMY Vs. UNIVERSITY GRANTS COMMISSION
April 24, 1996
M V R INDUSTRIES Vs. TRIBAL CO OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED
January 1, 1996
M/S ATLAS INDUSTRIAL CORPORATION Vs. M/S GRAPHIC MACHINERIES
March 12, 1996
M/S. LAMBA STEEL AND ALLOYS (P) LTD. AND OTHERS Vs. DELHI ELECTRIC SUPPLY UNDERTAKING AND ANOTHER
May 23, 1996
MADAN LAL Vs. STATE (DELHI ADMN )
July 14, 1996
MADAN LAL Vs. UNION OF INDIA
May 14, 1996
MADAN LAL GAIND Vs. RABINDER NATH CHANDHIOKE
January 29, 1996
MADHO RAM Vs. P K JAIN
March 25, 1996
MADHO RAM Vs. P K JAIN PRESIDING OFFICER INDUSTRIAL TRIBUNAL DELHI
September 4, 1996
MADHURI ALIAS SHEELA Vs. KALI CHARAN
October 7, 1996
MAHA SINGH Vs. UNION OF INDIA
November 18, 1996
MAHAJAN MEDICAL STORE Vs. DELHI TRANSPORT CORPORATION
February 1, 1996
MAHARAJ KRISHAN Vs. IQBAL KRISHAN
February 1, 1996
MAHATMA PARSHAD Vs. STATE OF DELHI
September 1, 1996
MAHENDER PAL SINGH Vs. GOVT. OF NCT OF DELHI
April 24, 1996
MAHENDER PAL SINGH Vs. GOVT OF NCT OF DELHI
April 25, 1996
MAHESH KUMAR GARG Vs. STATE
August 27, 1996
MAHESH KUMAR MONGA Vs. RISHI RAJ
February 1, 1996
MAHINDER KUMAR Vs. STATE
March 14, 1996
MAINA SUNDRI JAIN Vs. HARI CHAND
December 12, 1996
MALHOTRA RUBBER P LTD Vs. MALHOTRA AUTO PRODUCTS
December 6, 1996
MALVIKA MADAN SEHGAL Vs. M M DEHGAL LIMITED
December 10, 1996
MAN MOHAN LAL Vs. SUMAN LAL
February 23, 1996
MANAGEMENT OF DELHI DEVELOPMENT AUTHORITY Vs. RADHEY SHYAM TYAGI
January 8, 1996
MANAGEMENT OF JOR BAGH DISTRIBUTORS PRIVATE LIMITED Vs. WORKMEN
May 1, 1996
MANGAT RAM Vs. VICE CHAIRMAN D D A
February 7, 1996
MANGAT RAM AND ORS. Vs. VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY AND ORS.
September 2, 1996
MANIK GURBUXANI Vs. MADAN JHA
November 8, 1996
MANISH TANWAR Vs. PRINCIPAL RAJDHANI COLLEGE
September 2, 1996
MANISHA SURANA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 1, 1996
MANJIT SINGH KOHLI Vs. MUNNI DEVI
July 1, 1996
MANJU BHATIA Vs. NEW DELHI MUNICIPAL COUNCIL
September 6, 1996
MANOHAR LAL Vs. RICHHPAL
November 29, 1996
MANOHAR LAL ARORA Vs. SUNILA AGARWAL
July 3, 1996
MANOJ PANT Vs. STATE
February 8, 1996
MANSA RAM Vs. UNION OF INDIA
August 1, 1996
MARUTI UDUOG LIMITED Vs. HI Q INTERNATIONAL
July 1, 1996
MARWAHA CONSTRUCTION COMPANY Vs. AIRPORT AUTHORITY OF INDIA
August 6, 1996
MAYA DEVI Vs. STATE
December 30, 1996
MAYA DEVI Vs. UNION OF INDIA
November 6, 1996
MEENU SRIVASTVA Vs. STATE OF DELHI
February 13, 1996
MEGH RAJ GUPTA Vs. K K GUPTA
May 6, 1996
MEHANDI HASSAN Vs. STATE
September 25, 1996
MEHANDI HASSAN Vs. STATE
September 1, 1996
MEHAR ELAHI Vs. VERHA MAL
October 17, 1996
MEHTAB AKAM KHA Vs. UNIVERSITY OF DELHI
October 9, 1996
METALEX PIPES LIMITED Vs. IATC PRIVATE LIMITED
July 12, 1996
METALEX PIPES LIMITED Vs. IATC PRIVATE LIMITED
July 1, 1996
METROPOL INDIA PRIVATE LIMITED Vs. PRAVEEN INDUSTRIES INDIA
January 19, 1996
MICRONIX INDIA Vs. DISCO ELECTRONICS LIMITED
September 1, 1996
MICRONIX INDIA Vs. DISCO ELECTRONICS LTD
September 13, 1996
MISHA VADERA Vs. RAVI KUMAR
November 9, 1996
MISHA VADHERA Vs. RAVI KUMAR
February 29, 1996
MISHRI DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 20, 1996
MOHAMMAD SADDIQ Vs. UNION OF INDIA
January 16, 1996
MOHAN CONSTRUCTION CO Vs. NATRAJ VIHAR CO OP GROUP HOUSING SOCIETY
January 24, 1996
MOHAR SINGH Vs. SARDARI LAL
March 1, 1996
MOHAR SINGH Vs. DEEN DAYAL GUPTA
October 11, 1996
MOHD. SIDDIQUE Vs. UNION OF INDIA AND OTHERS
September 2, 1996
MONA Vs. MUNICIPAL CORPORATION OF DELHI
July 11, 1996
MONIKA ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
May 10, 1996
MOOLCHAND KHARATI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. LABOUR COMMISSIONER OF SECRETARY LABOUR
October 18, 1996
MOOLCHAND KHARATI RAM HOSPITAL KARAMCHARI UNION Vs. LABOUR COMMISSIONER
December 2, 1996
MOTOR AND GENERAL FINANCE LIMITED Vs. MILAP BUS SERVICE REGD
July 1, 1996
MOTOR AND GENERAL FINANCE LIMITED Vs. C MOHAMMED
May 1, 1996
MOTOR AND GENERAL FINANCE LIMITED Vs. RAM NIWAS SHARMA AND SHARMA
February 1, 1996
MOTOR AND GENERAL FINANCE LIMITED Vs. PREM SHANKAR SINGH
February 1, 1996
MUKAND LIMITED Vs. TYAZHPROM EXPORT
May 1, 1996
MUKHRIAR SINGH Vs. CHIEF ELECTION OFFICER
April 18, 1996
MUNI LAL Vs. UNION OF INDIA
September 1, 1996
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KISHORE GUPTA
May 21, 1996
MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD ISHTAAQ
February 29, 1996
MUNICIPAL CORPORATION OF DELHI Vs. ROHTAS
February 28, 1996
MUNICIPAL CORPORATION OF DELHI Vs. SUJAN SINGH
February 28, 1996
MURTI SH JAGAN NATH JI Vs. DELHI ADMINISTRATION
March 1, 1996
MVA FINANCE PRIVATE LIMITED Vs. UNION OF INDIA
February 29, 1996
N C BAKSHI Vs. MUNICIPAL CORPORATION OF DELHI
November 1, 1996
N K BHATIA Vs. R K SOOD
March 1, 1996
N K GILLANI Vs. VINOD AHUJA
January 1, 1996
N K MUROATE Vs. UNION OF INDIA
October 9, 1996
N K SEHGAL Vs. MADHU MAHAJAN
July 9, 1996
N S I C LIMITED Vs. LAXMINARAYAN METAL ROLLING PRIVATE LIMITED
January 29, 1996
N S PADMANABHAN Vs. PADMINI
March 12, 1996
NABHA INVESTMENT PRIVATE LIMITED Vs. HARKISHAN DASS LUKHMI DASS STATE BANK OF INDIA HMM LTD
January 1, 1996
NAHAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 8, 1996
NAND LAL PANT Vs. DELHI ADMINISTRATION
July 31, 1996
NARAIN BARALIA Vs. RAJESHWAR DAYAL
January 1, 1996
NARENDER KUMAR Vs. STATE
April 25, 1996
NARENDER SINGH Vs. D T C
May 1, 1996
NARENDER SINGH Vs. DISTRICT COLLECTOR OFFICER
September 25, 1996
NARENDRA KUMAR Vs. UNION OF INDIA
September 13, 1996
NARESH CHAND JAIN Vs. UNION OF INDIA
December 16, 1996
NARESH CHAND JAIN AND SONS Vs. LT GOVERNOR NCT
May 1, 1996
NARESH KUMAR Vs. STATE
March 22, 1996
NARESH KUMAR AGGARWAL Vs. DAVENDER KUMAR MITTAL
May 1, 1996
NARESH KUMAR GUPTA Vs. NAV BHARAT TIMES COOPERATIVE GROUP HOUSING SOCIETY LIMITED
January 8, 1996
NARESH KUMAR JAIN Vs. UNION OF INDIA
September 27, 1996
NAROTAM PRASAD Vs. PREMALABAI CHAVAN
September 9, 1996
NARULA UDYOG INDIA PRIVATE LIMITED Vs. BHARAT OVERSEAS BANK LIMITED
April 1, 1996
NATIONAL BUILDING CORPORATION LIMITED Vs. GEC ALSTHOM HVDC INDIA LIMITED
July 1, 1996
NATIONAL BUILDING CORPORATION LIMITED Vs. GEC ALSTHOM HVDC INDIA LIMITED
August 30, 1996
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLA DEVI
November 6, 1996
NATIONAL MARKETING CO Vs. SHYAM SHANKER GOELA
September 6, 1996
NATIONAL POLYMERS Vs. EASTERN POLYMERS
October 14, 1996
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. CHROME INTERNATIONAL
July 9, 1996
NATIONAL TEXTILE CORPORATION Vs. SUBHKARANDAS CHIRANJILAL
February 27, 1996
NAUSHAD ALIAS BHURA Vs. STATE
August 1, 1996
NAVAL Vs. STATE
March 8, 1996
NAZIM Vs. STATE
February 13, 1996
NEELAM MAHAJAN SINGH Vs. COMMISSIONER OF POLICE
March 1, 1996
NEERA GUPTA Vs. UNIVERSITY OF DELHI
July 16, 1996
NEETA KOHLI Vs. DIRECTOR OF EDUCATION
May 13, 1996
NEW BANK OF INDIA Vs. BHUPINDER SINGH BRAR
May 1, 1996
NEW DELHI MUNICIPAL COMMITTEE Vs. SAVITRI DEVI SHARMA
January 2, 1996
NEW DELHI MUNICIPAL COMMITTEE Vs. MAINI SUNDRI JAIN
September 16, 1996
NEW DELHI MUNICIPAL COMMITTEE Vs. MAINA SUNDRI JAIN
December 12, 1996
NEW DELHI MUNICIPAL COUNCIL Vs. MOTOR INDUSTRIES COMPANY LIMITED
October 7, 1996
NEW ERA INDUSTRIES Vs. INDIA TOURISM DEVELOPMENT CORP. LTD
May 21, 1996
NEW INDIA ASSURANCE CO. Vs. DELHI AHMEDABAD ROADWAYS
September 13, 1996
NEW UNITED AUTOMOBILES Vs. CYCLE EQUIPMENT PVT. LTD
May 10, 1996
NIAGARA HOTELS AND BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
November 1, 1996
NIAGARA HOTELS AND BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
November 22, 1996
NIDHI DHAWAN Vs. SUNIL DHAWAN
July 10, 1996
NINA PILLAI Vs. UNION OF INDIA
January 10, 1996
NIRANJAN SINGH Vs. STATE DELHI ADMINISTRATION
September 4, 1996
NIRMAL KUMAR SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
July 1, 1996
NIRMALA ABROL Vs. SURENDER MOHAN NAYYAR
September 26, 1996
NISSAR ALIAS PAPPU Vs. STATE
December 12, 1996
O P ARORA Vs. UNION OF INDIA
August 1, 1996
O P BHALLA Vs. STATE
September 1, 1996
O P BHALLA Vs. NEW DELHI MUNICIPAL COUNCIL
September 9, 1996
O P MALHOTRA Vs. STATE
August 1, 1996
O P SAXENA Vs. STATE
April 24, 1996
OLD WORLD HOSPITALITY PRIVATE LIMITED Vs. INDIA HABITAT CENTRE
August 23, 1996
OM BUILDERS PRIVATE LIMITED Vs. EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED
January 19, 1996
OM PAL SINGH HOON Vs. UNION OF INDIA
March 7, 1996
OM PRAKASH Vs. FOOD CORPORATION OF INDIA
March 4, 1996
OM PRAKASH Vs. R.A. ACHARYA
January 4, 1996
OM PRAKASH Vs. STATE
November 8, 1996
OM PRAKASH Vs. R A ACHARYA
March 16, 1996
OM PRAKASH KEDIA Vs. RAMA KANT
January 4, 1996
ORIENTAL BANK OF COMMERCE Vs. REMCO INTERNATIONAL
January 16, 1996
ORIENTAL BANK OF COMMERCE Vs. MOHAN GUPTA
March 1, 1996
ORIENTAL INSURANCE CO. Vs. K.P. KAPUR
December 5, 1996
ORIENTAL STRUCTURAL ENGINEERING PRIVATE LIMITED Vs. CHAIRMAN INTERNATIONAL AIRPORT AUTHORITY OF INDIA
July 16, 1996
P K GUPTA Vs. GOLD CRAFT COOP GROUP HOUSING SOCIETY LIMITED
February 29, 1996
P K SHARMA Vs. MOTI LAL NEHRU COLLEGE EVE
April 25, 1996
P M LALITHA LEKHA Vs. LT GOVERNOR
July 1, 1996
P N MAGAN Vs. KARMA PROCESSORS PRIVATE LIMITED
February 1, 1996
P S AGGARWAL Vs. NEW DELHI MUNICIPAL CORPORATION
February 1, 1996
P S GUPTA Vs. NEW DELHI MUNICIPAL CORPORATION
August 1, 1996
P S JAIN COMPANY LIMITED Vs. ATMA RAM PROPERTIES PRIVATE LIMITED
December 16, 1996
P S VERMA Vs. JAMIA ISLAMIA UNIVERSITY
May 21, 1996
P V NARASHIMA Vs. STATE (CBI/SPE)
September 25, 1996
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
November 21, 1996
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
November 1, 1996
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
July 30, 1996
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
October 9, 1996
P V NARASIMHA RAO Vs. STATE OF DELHI
October 1, 1996
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
September 26, 1996
P.N. SINGH Vs. UNION OF INDIA
November 6, 1996
PAMAN LAL THAKUR Vs. BHAGWAN SINGH
April 11, 1996
PANACEA BIOTEC LIMITED Vs. RECON LIMITED
July 24, 1996
PARAMJEET SINGH Vs. STATE
September 2, 1996
PARAMOUNT PUBLICITY PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
March 1, 1996
PARAMVEER SINGH SACHDEVA Vs. KOHINOOR PAINTS
December 1, 1996
PARASNATH AND ASSOCIATION PRIVATE LIMITED Vs. KALA WATI
July 1, 1996
PARIMAL KUMAR ROY Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
September 1, 1996
PARIMAL ROY Vs. ALL INDIA INSURANCE OF MEDICALSCIENCES
March 22, 1996
PARMOD KUMAR BHATIA Vs. POWER FINANCE CORPORATION LIMITED
November 1, 1996
PARTAP GASES AND CHEMICALS PRIVATE LIMITED Vs. ACHAL INVESTMENT LIMITED
May 23, 1996
PATSONS PACKING AND SHIPPING COMPANY Vs. CENTEAL COTTAGE INDUSTRIES CORPORATION OF INDIA LIMITED
July 3, 1996
PATURU RAMA RAO Vs. STATE (C B I )
September 19, 1996
PATURU RAMA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
September 1, 1996
PEOPLES ENGG AND MOTOR WORKS LIMITED Vs. UNION OF INDIA
July 11, 1996
PEPSI FOODS Vs. JAI DRINKS PRIVATE LIMITED
March 4, 1996
PEPSI FOODS LIMITED Vs. JAI DRINKS PRIVATE LIMITED
March 1, 1996
PERFECT ENGINEERING WORKS Vs. HARISH CHAUHAN
January 19, 1996
PERSONAL POINT Vs. STATE
August 1, 1996
PERSONAL POINT Vs. STATE
August 19, 1996
PETER GEORGE Vs. JANAK J GANDHI
January 9, 1996
PHOOL WATI Vs. HARSH GOGIA
May 2, 1996
PINKI DEVI Vs. UNION OF INDIA
September 4, 1996
PIONEER CROCKERY HOUSE Vs. LT. GOVERNOR OF DELHI
May 17, 1996
PIONEER PUBLICITY CORP Vs. NEW DELHI MUNICIPAL COMMITTEE
February 1, 1996
PISHORI LAL MAGGO Vs. DELHI DEVELOPMENT AUTHORITY
October 8, 1996
PLASTICIANS (INDIA) Vs. RAKESH COTTAGE INDUSTRIES
September 25, 1996
PLASTICIANS INDIA Vs. RAKESH COTTAGE INDUSTRIES
September 1, 1996
PNB CAPITAL SERVICES LIMITED Vs. SUMAC INTERNATIONAL LIMITED
May 6, 1996
POLUGLASS ACRYLIC MFG CO PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
October 1, 1996
POONAM SOIN Vs. VINOD K. SOIN
April 22, 1996
PRABHAT KRISHNA Vs. LT GOVERNOR
September 1, 1996
PRABHAT KUMAR Vs. LIBERHAN AYODHYA COMMISSION OF INQUIRY
July 1, 1996
PRADEEP KUMAR CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
May 16, 1996
PRADUMAN DUTT SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION SHIKSHA KENDRA
December 20, 1996
PRADUMAN KUMAR JOLLY Vs. STATE
February 12, 1996
PRAKASH WATI BALI Vs. MANISH DEWAN
May 2, 1996
PRAMOD KUMAR Vs. DISTRICT AND SESSIONS JUDGE DELHI
January 5, 1996
PRAMOD KUMAR BHANDARI Vs. STATE
October 18, 1996
PRAMOD KUMAR BHANDARI Vs. STATE
October 1, 1996
PRANAV SARASWAT Vs. SAPNA SARASWAT
November 22, 1996
PRATAP PAWAR Vs. PRIYA PAWAR
July 23, 1996
PREM AGGARWAL Vs. HARPAL SINGH
September 27, 1996
PREM BAHADUR Vs. STATE
August 9, 1996
PREM NATH MONGA FOODS AND BEVERAGES PRIVATE LIMITED Vs. JAINCO INDUSTRIES
May 20, 1996
PREM PRAKASH Vs. AIR INDIA CORPORATION
August 1, 1996
PREM PRASHAD JUNEJA Vs. MUNICIPAL CORPORATION OF DELHI
March 20, 1996
PREM SAGAR Vs. VIJAY KUMAR RAJPUT
September 1, 1996
PREM SINGH Vs. STATE
March 20, 1996
PRICE WATERHOUSE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
September 1, 1996
PRICE WATERHOUSE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
September 12, 1996
PRIMA CHANNEL Vs. UNION OF INDIA
April 19, 1996
PRIME CHENNEL Vs. UNION OF INDIA
May 24, 1996
PRIYANKA OVERSEAS PRIVATE LIMITED Vs. UNION OF INDIA
October 1, 1996
PROCTER AND GAMBLE COMPANY Vs. SATISH PATEL
August 22, 1996
PROMILLA SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
November 15, 1996
PUNEET INDUSTRIAL CONTROLS PVT LTD Vs. CLASSIC ELECTRONICS
May 20, 1996
PUNJ SONS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
December 13, 1996
PUNJAB AND SIND BANK Vs. PUNJAB AND SIND BANK OFFICERS JOINT ACTION COMMITTEE
July 1, 1996
PUNJAB AND SIND BANK Vs. NEW INDIA KNITTING MILLS
January 1, 1996
PUNJAB NATIONAL BANK Vs. S KARTAR SINGH
December 4, 1996
PUNJAB NATIONALBANK Vs. POPULAR PLASTIC UDYOG
January 1, 1996
PUNJAB SIND BANK Vs. MAHINDER SINGH MANJIT
February 5, 1996
PUSHPA DEVI Vs. STATE
July 1, 1996
PUSHPA KATHJU Vs. AMIT MOHAN S DAHIYA BADSHAD
May 1, 1996
PUSHPA WATI Vs. MAHENDRA KUMAR
February 29, 1996
PUSHPLATA Vs. DELHI STATE INDUS DEV CORPN LIMITED
January 16, 1996
R A BHUJWALA Vs. MUNICIPAL CORPORATION OF DELHI
May 10, 1996
R C CHAUDHARY Vs. PRESTIGE FINANCE CHIT CO
July 9, 1996
R C CHAUDHRY Vs. PRESTIGE FINANCE AND CHIT FUND COMPANY PRIVATE LIMITED
July 3, 1996
R C PURI Vs. JAGDIP KAUR
February 1, 1996
R C SOOD AND CO PRIVATE LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
March 21, 1996
R D SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1996
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
August 1, 1996
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
February 9, 1996
R K CONSTRUCTION Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
March 1, 1996
R K GOEL ABHEY KUMAR JAIN Vs. UNION OF INDIA
November 18, 1996
R K KHATRI Vs. STATE CENTRAL BUREAU OF INVESTIGATION
January 8, 1996
R N TIWARI Vs. A S SAXENA
July 26, 1996
R S ARYA Vs. T R DEWAN
March 1, 1996
R.K. AGARWAL Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED
April 9, 1996
RADHE SHYAM Vs. STATE
August 29, 1996
RADHEY MOHAN Vs. REGISTRAR COOPERATIVE GROUP HOUSING SOCIETY LIMITED
July 1, 1996
RAI SINGH Vs. STATE
March 6, 1996
RAJ BAHADUR ALIAS DENNY Vs. STATE
February 28, 1996
RAJ ESHWAR Vs. AAROHI BUILDER PRIVATE LIMITED
April 26, 1996
RAJ KISHAN Vs. LABOUR COURT
July 9, 1996
RAJ KUMAR Vs. EXECUTIVE ENGINEER CPWD
September 2, 1996
RAJ KUMAR Vs. STATE
January 23, 1996
RAJ KUMAR SADHANA AKHILESH Vs. STATE
August 30, 1996
RAJ KUMAR SADHANA AND AKHILESH Vs. STATE
August 1, 1996
RAJ KUMAR SRIVASTAVA Vs. RAJESH KUMAR SRIVASTAVA
July 1, 1996
RAJ KUMARI Vs. STATE TRANSPORT AAPPELLATE AUTHORITY
April 18, 1996
RAJ PAL CLOTH HOUSE Vs. FANCY TEXTILES INDIA
November 13, 1996
RAJ RANI SEHGAL Vs. STATE
May 24, 1996
RAJA POCKET BOOKS Vs. RADHA POCKET BOOKS
December 6, 1996
RAJA SYNTHETICS Vs. PRADEEP CORPORATION
December 6, 1996
RAJASTHAN PREM KRISHNA TRANSPORT CO Vs. COMMISSIONER WORKMENS COMPENSATION & ORS
August 16, 1996
RAJBIR SINGH Vs. MOHAN LAL SHARMA
April 24, 1996
RAJEEV KUMAR AGGARWAL Vs. CEGAT
March 25, 1996
RAJEEV MALHOTRA Vs. AMIT HOME APPLIANCES
September 10, 1996
RAJEN GUPTA Vs. RAJ KUMAR PURI
January 5, 1996
RAJENDER KUMAR SHARMA Vs. REGISTRAR CO OPERATIVE SOCIETIES
November 15, 1996
RAJENDER NARAYAN VAJPEYI Vs. STATE
September 12, 1996
RAJESH BATRA Vs. GRANDLAY ELECTRICALS INDIA
December 13, 1996
RAJI Vs. STATE
November 1, 1996
RAJINDER KUMAR Vs. STATE
August 5, 1996
RAJINDER KUMAR RAKYAN Vs. JITENDER KUMAR RAKYAN
September 1, 1996
RAJINDER KUMAR SHARMA Vs. LT GOVERNOR DELHI
August 17, 1996
RAJINDER KUMAR SHARMA Vs. REGISTRAR CO OPERATIVE SOCIETIES
November 1, 1996
RAJINDER KUMAR SHARMA Vs. STATE
April 9, 1996
RAJINDER MOTWANI Vs. DAULAT RAM
January 5, 1996
RAJINDER PAL SHARMA Vs. UNION OF INDIA
April 8, 1996
RAJINDER SINGH Vs. STATE
December 1, 1996
RAJIV GOYAL Vs. PRAKASH WATI KOHLI
July 1, 1996
RAJIV KUMAR AGGARWAL Vs. UNION OF INDIA
July 1, 1996
RAJIV SETH Vs. DAYA KISHAN MEHRA
February 6, 1996
RAKESH AGGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 1996
RAKESH ARORA Vs. S D TECHNICAL SERVICES PRIVATE LIMITED
February 8, 1996
RAKESH KHANNA Vs. VISHWANATH KHANNA
February 9, 1996
RAKESH KUMAR AGGARWAL Vs. LOCKS AND LOCKING DEVICES INDIA
November 8, 1996
RAKSONS LEASING AND FINANCE LIMITED Vs. KULBIR BHASIN
February 1, 1996
RAM BETI Vs. SUMESH PRASHAD
November 1, 1996
RAM BILAS Vs. PRESIDING OFFICER LABOUR COURT NO II
February 5, 1996
RAM CHANDER MANDAL Vs. STATE
October 3, 1996
RAM DHAR Vs. STATE
July 30, 1996
RAM KISHAN Vs. MUNICIPAL CORPORATION OF DELHI
March 21, 1996
RAM KISHAN SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
February 9, 1996
RAM MOHAN WAHEE Vs. UNION OF INDIA
April 12, 1996
RAM NIWAS GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
February 15, 1996
RAM PRAKASH Vs. STATE
May 1, 1996
RAM PRAKASH Vs. STATE
May 24, 1996
RAM PRAKASH AND CO PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
October 4, 1996
RAM PRAKASH RAI Vs. BIHAR INFORMATION CENTRE
January 7, 1996
RAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
January 3, 1996
RAM SINGH Vs. STATE
August 2, 1996
RAM SINGH ALIAS PAHARI Vs. STATE
July 24, 1996
RAM VIR SINGH Vs. UNION OF INDIA
May 24, 1996
RAMESH Vs. STATE
September 20, 1996
RAMESHALIASMESHI Vs. STATE
August 2, 1996
RAMESHWAR DAYAL SHARMA Vs. JAGPAL SINGH
October 18, 1996
RAMPUR ENGINEERING COMPANY LIMITED Vs. NTPC
December 21, 1996
RANBIR SINGH Vs. VIDYA SAGAR SOOD
December 2, 1996
RANBIR SINGH Vs. VIDYA SAGAR SOOD
December 1, 1996
RANI CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
February 5, 1996
RANU GHOSH Vs. STATE
December 25, 1996
RASHTRIYA MUKTI MORCHA Vs. SURAJ MANDAL
May 24, 1996
RATAN ALIAS RAM RATAN Vs. STATE
July 30, 1996
RATAN PERKASH Vs. BELA SIHARE
April 18, 1996
RATANLAL MANDALAUS Vs. RAM AVTAR
February 1, 1996
RATNA SAGAR PRIVATE LIMITED Vs. TRISEA PUBLICATIONS
May 20, 1996
RATTAN KUMAR GUPTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
March 1, 1996
RATTAN LAL Vs. STATE
September 25, 1996
RATTAN LAL MEHTA Vs. RAJINDER KAPOOR
January 19, 1996
RAVI SHANKAR GARG Vs. DELHI DEVELOPMENT AUTHORITY
October 11, 1996
RAVINDER WADHWA Vs. STATE
January 21, 1996
RAVINDER WADHWA Vs. STATE
January 12, 1996
RAVINDRA JAIN Vs. NATRAJ ALBUMS INDUSTRIES PVT LIMITED
October 16, 1996
RECKITT AND COLMAN OF INDIA LIMITED Vs. KIWI T T K LIMITED
May 1, 1996
REEAA HOTEL AND RESTAURANTS PRIVATE LIMITED Vs. ANUSRI ENTERPRISES
July 1, 1996
REFUGEES COOPERATIVE HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
July 31, 1996
REGAL THEATRE Vs. COMMISSIONER OF INCOME TAX
December 20, 1996
REPL LIMITED Vs. GAS AUTHORITY OF INDIA LIMITED
August 7, 1996
ROHIT ARORA Vs. STATE
August 1, 1996
ROLLS ROYCE PLC Vs. R R MOTORS PRIVATE LIMITED
October 30, 1996
ROMESH KOHLI Vs. BHOJ RAJ KOHLI
January 1, 1996
ROOP MADAN Vs. STATE
November 1, 1996
ROSHAN LAL OIL MILLS LIMITED Vs. ASSAM COMPANY LIMITED
September 13, 1996
RUNU GHOSH Vs. STATE CENTRAL BUREAU OF INVESTIGATION
September 1, 1996
RUPENDRA KASHYAP Vs. JIWAN PUBLISHING HOUSE
July 1, 1996
RUTTONSHA INERNATIONAL RECTIFIER PRIVATE LIMITED Vs. UNION OF INDIA
July 16, 1996
S A BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
August 19, 1996
S A JAWAD Vs. DELHI MUNICIPAL CORPORATION
July 1, 1996
S AJIT SINGH Vs. RAM SWAROOPI DEVI
March 6, 1996
S C L MALIK AVSM RETD Vs. MUNICIPAL CORPORATION OF DELHI
February 2, 1996
S C SABHARWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 22, 1996
S J CHAUDHRI Vs. VANTAGE CONSTRUCTION PRIVATE LIMITED
January 1, 1996
S JAYADEV MANAGING DIRECTOR Vs. STATE
December 17, 1996
S K BHATTACHARYA Vs. UNION OF INDIA
September 1, 1996
S K CHOPRA Vs. MUNICIPAL CORPORATION OF DELHI
July 17, 1996
S K JETLY Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
October 17, 1996
S K MALIK Vs. NANDITA SINGH
July 3, 1996
S K TANDON Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
July 8, 1996
S L ASSOCIATES PRIVATE LIMITED Vs. KARNATAKA HANDLOOM DEV
March 11, 1996
S L GUPTA Vs. RAMESH KUMAR
July 3, 1996
S LAL AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
July 1, 1996
S MOHINDER PAL SINGH Vs. UTTAM KAUR PURI
August 13, 1996
S N AGGARWAL Vs. STATE BANK OF INDIA
March 21, 1996
S N ENGINEERING WORKS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 12, 1996
S P AGARWAL Vs. DELHI MUNICIPAL CORPORATION
September 2, 1996
S P AGGARWAL Vs. NEW DELHI MUNICIPAL COUNCIL
December 1, 1996
S PRITPAL SINGH Vs. KULDEEP KAUR
January 1, 1996
S R GAUBA Vs. ADMINISTRATOR MUNICIPAL CORPORATION OF DELHI
August 2, 1996
S RAGHUNATHAN Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
September 13, 1996
S S JAIN PROPROETOR Vs. DELHI DEVELOPMENT AUTHORITY
February 1, 1996
S S SHARMA Vs. BHARAT HEAVY ELECTRICALS LIMITED
January 1, 1996
S S SODHI Vs. NATIONAL COUNCIL OF STATE AGRICULTURAL MARKETING BOARD
January 1, 1996
SACHDEVA EDUCATIONAL SOCIETY REGD Vs. RESIDENTS WELFARE ASSOCIATION GOVERNMENT OF INDIA PRESS COLONY REGD
May 17, 1996
SADHNA GUPTA Vs. UNIVERSITY OF DELHI
April 9, 1996
SAGIR AHMED Vs. STATE
November 11, 1996
SAHARA DEPOSITS AND INVESTMENTS I LTD Vs. KARAN SINGH
January 9, 1996
SAHDEO SINGH SOLANKI Vs. GOVERNMENT OF NCT OF DELHI
November 1, 1996
SAKHI BAI Vs. MAJOR SATISH KUMAR SABHARWAL
January 25, 1996
SAKLAIN Vs. STATE
October 1, 1996
SALEEM Vs. STATE
January 25, 1996
SALEEM ALIAS SALEH Vs. STATE
January 1, 1996
SAME KAUR Vs. JIT RAM
January 15, 1996
SAMIULLAH ALIAS HAJI Vs. UNION OF INDIA
May 14, 1996
SAMRAT INVESTMENT PRIVATE LIMITED Vs. JANAKSONS
November 5, 1996
SANDARBH PROPERTIES PRIVATE LIMITED AND HCL LIMITED Vs. UNION OF INDIA
March 21, 1996
SANDEEP DHAWAN Vs. SITA RAM
September 10, 1996
SANDEEP KOHLI Vs. STATE
February 1, 1996
SANDEEP KOHLI Vs. STATE OF DELHI
February 9, 1996
SANDHYA BHALLA Vs. DELHI PRODUCTIVITY COUNCIL
March 20, 1996
SANDVIK ASIA LIMITED Vs. UNION OF INDIA
July 1, 1996
SANJAY Vs. STATE
May 20, 1996
SANTOSH TULI Vs. RAM NATH PASSI
March 1, 1996
SARASWATI SIKAND Vs. R D SIKAND
May 8, 1996
SARDAR JASWANT SINGH Vs. M/S. DAYA INDUSTRIES AND ANOTHER
January 5, 1996
SARDAR PRITHIPAL SINGH SABHARWAL Vs. MAJ RETD JAGJIT SINGH SABHARWAL
May 1, 1996
SARDAR RAJEEV SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
February 28, 1996
SARIN INTERNATIONAL PRIVATE LIMITED Vs. APPELLATE AUTHORITY FOR INDUS AND FIN RECONSTRUCTION
August 19, 1996
SARSU SINGH Vs. KRISHNA SIKAND
January 24, 1996
SATISH CHAND RASTOGI Vs. JAYANTI PICTURES
January 3, 1996
SATISH CHANDRA Vs. UNION OF INDIA
July 4, 1996
SATISH CHANDRA GOEL Vs. SURESH CHAND GOEL
January 5, 1996
SATISH KUMAR Vs. STATE
September 1, 1996
SATYA AGGARWAL Vs. GAYATRI DEVI
April 8, 1996
SATYA PRAKASH BEHL Vs. UNION OF INDIA
October 1, 1996
SATYA PRAKASH BEHL Vs. UNION OF INDIA
December 1, 1996
SATYA PRAKASH BEHL Vs. UNION OF INDIA
December 25, 1996
SATYA PRAKASH VERMANI Vs. GOVT OF N C T OF DELHI
May 14, 1996
SAVITRI MINDA Vs. MINDA INDUSTRIES CHANDIGARH
July 1, 1996
SCINDIA POTTERIES Vs. CHAND
July 11, 1996
SECTOR TWENTY ONE OWNERS WELFWRE ASSOCIATION Vs. AIR FORCE NAVAL HOUSING BOARD
January 8, 1996
SEES RAM Vs. UNION OF INDIA
September 1, 1996
SHADI LAL SIKKA Vs. DELHI DEVELOPMENT AUTHORITY
November 8, 1996
SHAKIL AHMED ANSARI Vs. UNION OF INDIA
May 7, 1996
SHAKUNTALA DEVI Vs. ASHOK KUMAR BAJAJ
February 2, 1996
SHAKUNTALA TAXALI Vs. STATE DELHI ADMINISTRATION
January 1, 1996
SHAKUNTALA TAXALI Vs. STATE
April 1, 1996
SHALIMAR FURNISHERS Vs. DELHI DEVELOPMENT AUTHORITY
January 15, 1996
SHAM LAL Vs. BAROO MAL
February 5, 1996
SHAM SUNDER Vs. STATE
March 25, 1996
SHAMIM AKHTAR Vs. STATE
July 16, 1996
SHANKUNTALA DEVI Vs. SUNEET KUMAR
July 2, 1996
SHANTI DEVI Vs. RAM SWARUP GOELA
October 30, 1996
SHANTI NARAIN BHATNAGAR Vs. UNION OF INDIA
September 19, 1996
SHARDA NATH Vs. DELHI ADMINISTRATION
December 1, 1996
SHASHI KUMAR MAHAJAN Vs. RAMESH KUMAR MAHAJAN
January 18, 1996
SHASHI MALHOTRA Vs. LAKSHMAN KUMAR AGGARWAL
July 1, 1996
SHASHI MALHOTRA Vs. LAKSHMAN KUMAR AGGARWAL
July 18, 1996
SHATABADI FINLEASE AND SECURITIES LIMITED Vs. HARBHAGWAN TANDON
January 4, 1996
SHEELA DEVI Vs. SHITAL PARSHAD
October 14, 1996
SHIPRA SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
February 1, 1996
SHIV KUMAR Vs. MOHAMMAD SAGIR
December 5, 1996
SHIV KUMAR Vs. MOHD SAGHIR
December 5, 1996
SHIVNATH RAI HARNARAIN INDIA CO Vs. ITALGRANI S P A
July 1, 1996
SHRI CHHOTU RAM Vs. SH. SURESH KUMAR AND OTHERS
October 16, 1996
SHRI MANGE Vs. UNION OF INDIA
September 27, 1996
SHRUTI ENTERPRISES Vs. DAYA NAND
May 9, 1996
SHYAM LAL DECD Vs. MURARI LAL
January 10, 1996
SHYAM SUNDER Vs. STATE
April 18, 1996
SHYAM SUNDER SHARMA Vs. STATE
September 30, 1996
Shyam Sunder Soni Vs. State
January 10, 1996
SHYAM SUNDER SONI Vs. STATE
January 4, 1996
SIDDHANT K MISHRA Vs. UNIVERSITY OF DELHI
May 13, 1996
SIKENDER LAL Vs. STATE
July 22, 1996
SIMRET KATYAL Vs. VARINDER KATYAL
January 17, 1996
SITA WORLD TRAVEL INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT NO 4 DELHI
March 7, 1996
SITAL SINGH Vs. UNION OF INDIA
October 1, 1996
SKYLARK MOTORS Vs. LAKSHMI COMMERCIAL BANK LIMITED
July 3, 1996
SKYLARK MOTORS (INDIA) Vs. LAKSHMI COMMERCIAL BANK LTD
July 2, 1996
SMT. INDER PAL KAUR Vs. SHRI TAJINDER PAL SINGH
March 25, 1996
SNEH JAIN Vs. UNION OF INDIA
October 11, 1996
SOBHA SINGH AND SONS Vs. NEW DELHI MUNICIPAL CORPORATION
March 7, 1996
SOBHA SINGH AND SONS LIMITED Vs. BEHARI LAL BENI PERSHAD
March 13, 1996
SOBHA SINGH AND SONS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
July 1, 1996
SOHANLAL SACHDEV Vs. NEW DELHI MUNCIPAL COUNCIL
December 18, 1996
SPECIAL ORGANISING COMMITTEE Vs. MEERCO ORIGINALLY MIDDLE EAST EXCHANGE AND TRAD MEO GROUP OF COMPANIES
October 4, 1996
STANDARD BOOK COMPANY Vs. ARUN GOEL
November 1, 1996
STANDARD CHARTERED BANK Vs. CHARTERED BANK EMPLOYEES UNION REGD
February 1, 1996
STATE Vs. CHARULATA JOSHI
May 1, 1996
STATE Vs. R P SHARMA
December 10, 1996
STATE BANK Vs. JAY RUBBER AND CO
November 8, 1996
STATE BANK OF INDIA Vs. PUSHPA ARORA
September 1, 1996
STATE BANK OF INDIA Vs. P K ENTERPRISES
May 1, 1996
STATE BANK OF INDIA Vs. AMBAY ENTERPRISES
July 3, 1996
STATE BANK OF INDIA Vs. VIJAY KR TAYAL
July 1, 1996
STATE BANK OF INDIA Vs. CUJARMAL MODI HOSPITAL AND RESEARCH CENTRE FOR MEDICAL SCIENCES
February 2, 1996
STATE BANK OF INDIA Vs. SANJEEV MALIK
February 15, 1996
STATE BANK OF PATIALA Vs. CHANDERMOHAN
May 24, 1996
STATE BANK OF PATIALA Vs. RAM LAL GROVER
February 6, 1996
STATE DELHI ADMINISTRATION Vs. HARLAL SHARMA
August 1, 1996
STATE OF HARYANA Vs. SHIMLA DEVI
November 7, 1996
STATE OF RAJASTHAN Vs. LARSEN AND TOUBRO
November 26, 1996
STATE TRADING CORPORATION OF INDIA LIMITED Vs. GOVT OF PEOPLE REPUBLIC OF BANGLADESH
August 30, 1996
STATE TRADING CORPORATION OF INDIA LIMITED Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGALESH
May 24, 1996
STATE TRADING CORPORATION OF INDIA LIMITED Vs. UNIVERSAL PAPER EXPORT COMPANY LIMITED
May 9, 1996
SUBASH CHANDER GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
March 7, 1996
SUBHADRA Vs. STATE
August 1, 1996
SUBHASH CHAND Vs. CHAMELI DEVI
January 10, 1996
SUBHASH CHANDER AGGARWAL Vs. VINOD KUMAR AGGARWAL
April 23, 1996
SUBHASH GULATI Vs. STATE
February 1, 1996
SUBHASH GULATI Vs. STATE OF DELHI
February 2, 1996
SUBHASH JUNEJA Vs. UNION OF INDIA
March 8, 1996
SUBROTO GHOSE Vs. ASHOK KUMAR GUPTA
January 31, 1996
SUDERSHAN GABA Vs. MUNICIPAL CORPORATION OF DELHI
September 26, 1996
SUDERSHAN MALIK Vs. SHIV KUMAR MALIK
May 1, 1996
SUDESH JHAKU Vs. K C J
May 23, 1996
SUKH RAM Vs. STATE CENTRAL BUREAU OF INVESTIGATION
October 1, 1996
SUKH RAM Vs. STATE
October 14, 1996
SUKHWANT SINGH AC Vs. UNION OF INDIA
May 20, 1996
SUKHWINDER SINGH Vs. UNION OF INDIA
July 3, 1996
SUMITRA KAWLRA Vs. DELHI DEVELOPMENT AUTHORITY
May 10, 1996
SUMITRA SAHAI Vs. ARYA ORPHANGE
January 18, 1996
SUNDER SINGH Vs. STATE
July 1, 1996
SUNDER SINGH Vs. STATE
July 8, 1996
SUNDRI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
January 16, 1996
SUNIL MEHRA Vs. BABY RASHMI MEHRA AND ORS.
October 17, 1996
SUNITA SINGAL Vs. ASSISTANT DIRECTOR OF INCOME TAX
April 18, 1996
SUNSTAR LUBRICANTS LIMITED Vs. FEDERAL CHEMICAL INDUSTRIES
November 1, 1996
SUPER REFRIGERATION PRIVATE LIMITED Vs. SUPER SALES CORPN
November 6, 1996
SUPREME COOPERATIVE GROUP HOUSING SOCIETY Vs. H S NAG AND ASSOCIATES PRIVATE LIMITED
March 8, 1996
SURAM CHAND RAHLAN Vs. COMMISSIONER OF INCOME TAX
November 28, 1996
SURENDER ARORA Vs. STATE
January 1, 1996
SURENDER ARORA Vs. P N MEHTA
February 29, 1996
SURENDER SETHI Vs. STATE
November 13, 1996
SURENDRA Vs. UNION OF INDIA
May 24, 1996
SURINDER K VIJ Vs. STATE
August 30, 1996
SURINDER KUMAR Vs. STATE
October 1, 1996
SURINDER KUMAR Vs. STATE
January 8, 1996
SURINDER KUMAR Vs. STATE
January 23, 1996
SURJIT SINGH Vs. H N PAHILAJ DECD
October 30, 1996
SURYA ROSHNI LIMITED Vs. SMANS STEELS LIMITED
September 13, 1996
SUSHIL SHARMA Vs. STATE
July 16, 1996
SUSHIL SHARMA Vs. STATE DELHI ADMINISTRATION
May 1, 1996
SUSHILA DEVI Vs. RAGHUNANDAN PERSHAD
January 23, 1996
SUSHMA DIDWANIA Vs. UNION OF INDIA
January 5, 1996
SWATANTRA KUMAR BAHL Vs. ASHOK KUMAR BAHL
October 1, 1996
SYNDICATE BANK Vs. LUXMI DUTT GUPTA AND ORS
January 3, 1996
SYNTHES AG CHUR Vs. ROB MATHYS INDIA PRIVATE LIMITED
March 1, 1996
T K MARWAH Vs. NEW DELHI MUNICIPAL CORPORATION
September 13, 1996
T R S VARADAN Vs. DELHI DEVELOPMENT AUTHORITY
August 23, 1996
TARA CHAND Vs. STATE TRANSPORT AUTHORITY
August 27, 1996
TARACHAND Vs. BISHAN SINGH
October 14, 1996
TARLOCHAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
September 30, 1996
TARSEM LAL Vs. USHA RECTIFIRE CORPORATION
January 3, 1996
TARUN KUMAR Vs. AJAY KUMAR
January 1, 1996
TEJ BHAN GULATI Vs. STATE
February 15, 1996
TEJPAL SHASTRI Vs. UNION OF INDIA
October 16, 1996
THEETA INDUSTRIAL HEATING EQUIPMENTS PRIVATE LIMITED Vs. HARVINDER SINGH
September 27, 1996
THERMOKING Vs. UNION OF INDIA
May 14, 1996
THREE STAR SUPPLY AGENCY Vs. STATE OF HARYANA
July 17, 1996
TIKUM CHAND Vs. MOOL CHAND
August 5, 1996
TILAK RAJ Vs. JAGDISH LAL
July 22, 1996
TILAK RAJ Vs. HARISH JHAMB
May 1, 1996
TILAK RAJ CHOPRA Vs. ALITALIA AIRLINES
December 9, 1996
TIMES ELECTRONICS PRIVATE LIMITED Vs. KANVAN RASDIP SINGH
September 26, 1996
TRAKRU PROJECTS INDIA PRIVATE LIMITED Vs. INTERNATIONAL AIR PORT AUTHORITY OF INDIA
August 13, 1996
TRIPTA Vs. STATE
April 1, 1996
TRIVENI OIL FFIELD SERVICE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
March 8, 1996
TRIVENI POOL INTAIRDRIL LIMITED Vs. OIL AND NATURAL GAS COMMISSION
April 26, 1996
TUGLAKABAD JHUGGI JHOMPRI WELFARE ASSOCIATION Vs. UNION OF INDIA
July 1, 1996
TULSI BAI Vs. KEWAL MALHOTRA alias KITTY
January 3, 1996
UDAYJEET PARKASH Vs. S S ARORA
January 5, 1996
UNICURE PHARMACEUTICALS Vs. PAMIR INTERNATIONAL PRIVATE LIMITED
May 1, 1996
UNION BANK OF INDIA Vs. NORTH INDIA ELECTRONICS PRIVATE LIMITED
July 1, 1996
UNION OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 5, 1996
UNION OF INDIA Vs. EIDER ELECTRONICS INDUSTRIES LIMITED
May 28, 1996
UNION OF INDIA Vs. S P TIMBER INDUSTRIES
May 1, 1996
UNION OF INDIA Vs. KHAZAN SINGH
April 5, 1996
UNION OF INDIA Vs. WORLD TEL INC
January 8, 1996
UNION OF INDIA Vs. JAGAT RAM TREHAN AND SONS
January 23, 1996
UNION OF INDIA Vs. SOHAN SINGH SETHI AND R K SALDHI
February 1, 1996
UNION OF INDIA Vs. DIWAN SINGH
October 1, 1996
UNION OF INDIA Vs. PAXMA AXLE AND SPRINGS PRIVATE LIMITED
December 13, 1996
UNION OF INDIA Vs. SUNDRI DEVI AND OTHERS
November 6, 1996
UNITED INDIA INSURANCE CO. LTD Vs. AJAZI BEGUM AND OTHERS
August 9, 1996
URMIL SHARMA Vs. DIRECTOR OF EDUCATION
May 1, 1996
UTTAM CHAND DECD Vs. CANARA BANK PAHARGANJ NEW DELHI
May 8, 1996
UTTAM KAUR Vs. GOPI RAM
July 1, 1996
V BHAGAT Vs. D BHAGAT
February 1, 1996
V BHAGAT Vs. MRS D BHAGAT
February 2, 1996
V BHAGAT IN PERSON Vs. D BHAGAT
March 8, 1996
V J A FLYNN Vs. S S CHAUHAN
March 4, 1996
V K BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
March 1, 1996
V K SEHGAL Vs. UNION OF INDIA
May 24, 1996
V MEPHERSON Vs. SHIV CHARAN SINGH
October 7, 1996
V N GUPTA CHARITABLE TRUST Vs. DELHI DEVELOPMENT AUTHORITY
August 1, 1996
VARUN THAKORE Vs. D P THAKORE
December 2, 1996
VED KUMARI Vs. TARACHAND
February 1, 1996
VEENA SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
January 1, 1996
VETERNARY COUNCIL OF INDIA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
June 5, 1996
VIDYA WATI Vs. A N WANCHOO
April 12, 1996
VIJAY DIXIT Vs. SHEILA KHANNA
January 31, 1996
VIJAY KUMAR GUPTA Vs. KEWAL KRISHAN KOHLI
October 31, 1996
VIJAY KUMAR JAIN Vs. BABY CARE MKTG COMPANY
November 28, 1996
VIJAY MENDIRATTA Vs. NEW DELHI MUNICIPAL CORPORATION
March 1, 1996
VIJAYA SRIVASTAVA Vs. MIRAHUL ENTERPRISES
July 1, 1996
VIJAYSHREE COMMERCIAL PRIVATE LIMITED Vs. TIKA JAGJIT SINGH BEDI
July 1, 1996
VIKAS PAHWA Vs. STATE
April 11, 1996
VIKASH PATHANIA Vs. U S I
July 17, 1996
VIKRAM OVERSEAS P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 17, 1996
VIKRAM R TIKKO Vs. RADHIKA VIKRAM TIKKO
November 29, 1996
VINEET KUMAR GUPTA Vs. PRADIP KUMAR GUPTA
February 1, 1996
VINOD KUMAR Vs. STATE
September 13, 1996
VINOD SALUJA Vs. SITA RANI
February 1, 1996
VIPIN KUMAR Vs. STATE
August 13, 1996
VIPIN SEHGAL Vs. UNION OF INDIA
December 20, 1996
VIRENDER SINGH BHATI Vs. UNION OF INDIA
July 22, 1996
VIRENDER SINGH DETHI Vs. VICE CHAIRMAN DDA
August 23, 1996
VISHNU BHAGWAN MITTAL Vs. RENU MEHTA
May 1, 1996
VISHNU DAS ADVANI Vs. HIRANAND ADVANI
July 1, 1996
VIVEK GUPTA Vs. LAKSHMI CHAND BARARIA
February 28, 1996
VIVEK SHARMA Vs. STATE
January 25, 1996
WALCHANDNAGAR INDUSTRIES LTD Vs. CEMENT CORPORATION OF INDIA AND ANOTHER
August 7, 1996
WESMAN ENGINEERING COMPANY LIMITED Vs. UNION OF INDIA
August 27, 1996
WESTON ELECTRONICS LIMITED Vs. UNION OF INDIA
December 12, 1996
WIN MEDICARE LIMITED Vs. SOMACARE LABORATORIES LIMITED
December 4, 1996
WINGS WEAR PRIVATE LIMITED Vs. WORKMEN AS
July 4, 1996
Y L BANKA Vs. LT GOVERNOR OF DELHI
February 1, 1996
Y P VIJ Vs. STATE CENTRAL BUREAU OF INVESTIGATION
September 20, 1996
YASHODARA SRINIVASAN Vs. DIRECTOR GENERAL
November 1, 1996
YOGESH GURDASANI Vs. DELHI DEVELOPMENT AUTHORITY
August 9, 1996
YOGESH KUMAR Vs. STATE
April 12, 1996
YOGESH KUMAR GUPTA Vs. V SATHYAPALAN
May 1, 1996
YOSHIDA KAGYO K K Vs. RAJENDRA JAIN
August 2, 1996
ZAMIR AHMED Vs. STATE
February 15, 1996