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Case Index
Title
Date
A A MULLA Vs. STATE OF MAHARASHTRA
October 28, 1996
A ARUMUGAM CHETTIYAR Vs. LOKANAYAKAMMAL
February 13, 1996
A CHINNAPPA Vs. V VENKATAMUNI
March 14, 1996
A J JOSEPH Vs. UNION OF INDIA
January 8, 1996
A KUMAR Vs. UNION OF INDIA
October 11, 1996
A MAHUDESWARAN Vs. GOVERNMENT OF TAMIL NADU
March 12, 1996
A NAZAR Vs. NEW INDIA ASSURANCE CO LIMITED
January 23, 1996
A P PUBLIC SERVICE COMMISSION Vs. M GOVERDHAN RAO
December 10, 1996
A S CHINNASWAMY Vs. STATE OF TAMIL NADU
March 21, 1996
A S NARAYANA DEEKSHITULU Vs. STATE OF ANDHRA PRADESH
March 19, 1996
A SUBRAMANYAM Vs. STATE OF TAMIL NADU
November 27, 1996
A SURESH Vs. STATE OF TAMIL NADU
November 21, 1996
A TREHAN Vs. ASSOCIATED ELECTRICAL AGENCIES ANOTHER
May 10, 1996
A VAIKUNTAPPA SETTY Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
September 26, 1996
A VIJIT TEA CO PRIVATE LIMITED Vs. TERAI TEA CO
August 8, 1996
ABDUL AZIZ ABDUL RAZAK Vs. MUNICIPAL CORPN OF GREATER BOMBAY
February 15, 1996
ABDUL FAZAL SIDDIQUI Vs. FATEHCHANDHIRAWAT
August 20, 1996
ABDUL HAMEED FAZLI Vs. ADAM MALIK KHAN
October 8, 1996
ABDUL MAJEED SAHIB Vs. DISTRICT COLLECTOR
November 1, 1996
ABDULQADIR Vs. MAIMOONA KHATOON
February 14, 1996
ABDUR RAHMAN Vs. ATHIFA BEGUM
August 30, 1996
ABHJRAM SINGH Vs. C D COMMACHEN
April 16, 1996
ABROL WATCHES PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
December 17, 1996
ACHUTRAO HARIBHAU KHODWA Vs. STATE OF MAHARASHTRA
February 20, 1996
ADAIR DUTT AND COMPANY INDIA PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
September 25, 1996
ADAVALA SATHAIAH Vs. SPECIAL DY COLLECTOR LAND ACQUISITION UNIT I
November 26, 1996
ADDISON AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
October 9, 1996
ADDITIONAL D I G OF POLICE HYDERABAD Vs. P R K MOHAN
November 26, 1996
ADDITIONAL DISTRICT MAGISTRATE CITY AGRA Vs. PRABHKAR CHATURVEDI ANOTHER
January 8, 1996
ADMINISTRATOR NAGAR PALIKA Vs. BHARAT
October 29, 1996
ADMISSION COMMITTEE C I T 1995 Vs. ANAND KUMAR
March 15, 1996
AFSAR JAHAN BEGUM Vs. STATE OF MADHYA PRADESH
January 11, 1996
AFZAL Vs. STATE OF HARYANA
January 17, 1996
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED Vs. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA
April 30, 1996
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. LAND ACQUISITION OFFICER AND ASSTT COMMISSIONER:R R HANMANTANAWAR
September 23, 1996
AHMAD UMAR SAEED SHEIKH Vs. STATE OF UTTAR PRADESH
November 21, 1996
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. A V JOSHI ITO
March 1, 1996
AHMEDABAD MFG AND CALICO PRINTING CO Vs. A V JOSHI
February 13, 1996
AHMEDABAD MUNICIPAL CORPN Vs. SHARDABEN
January 19, 1996
AHMEDABAD MUNICIPAL CORPORATION Vs. NAWAB KHAN GULAB KHAN
October 11, 1996
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. MANILAL GORDHANDAS
September 11, 1996
AIR INDIA STATUTORY CORPORATION Vs. UNITED LABOUR UNION
December 6, 1996
AIRCRAFT EMPLOYEES HOUSING COOPERATIVE SOCIETY LIMITED Vs. SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAI GOVERNMENT OF KARNATAKA BANGALORE
August 8, 1996
AJAY KRISHAN SHINGHAL Vs. UNION OF INDIA
August 6, 1996
AJIT SINGH Vs. STATE OF HARYANA
February 8, 1996
AJIT SINGH Vs. NIRANJAN DASS RAHI
March 13, 1996
AJIT SINGH JANUJA Vs. STATE OF PUNJAB
March 1, 1996
AJMER CENTRAL COOPERATIVE BANK LIMITED AJMER Vs. PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS AND COMMERCIAL ESTABLISHMENTS ACT AJMER
January 5, 1996
AKHAND PRATAP SINGH YADAV Vs. KUNWAR SURENDRA PRATAP SINGH
January 18, 1996
AKHIL BHARTIYA SOSHIT KARAMCHARI SANGH Vs. UNION OF INDIA
September 12, 1996
AKHOURI RAMESH CHANDRA SINHA Vs. STATE OF BIHAR
January 2, 1996
AL KARIM EDUCATIONAL TRUST Vs. STATE OF BIHAR
February 27, 1996
ALAHAR CO-OPERATIVE CREDIT SERVICE SOCIETY Vs. SHAM LAL
May 10, 1996
ALANKAR GRANITES INDUSTRIES OTHERS Vs. P G R SCINDIA MLA
January 18, 1996
ALIJI MOMONJI AND COMPANY Vs. LALJI MAVJI
July 12, 1996
ALIL MOLLAH Vs. STATE OF WEST BENGAL
July 18, 1996
ALL INDIA FEDERATION OF CENTRAL EXCISE Vs. UNION OF INDIA
November 22, 1996
ALL INDIA INDIAN OVERSEAS BANK SC AND ST EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
October 31, 1996
ALL INDIA INSTITUTE OF MEDICAL SCIENCES EMPLOYEES UNION REGD Vs. UNION OF INDIA
October 29, 1996
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
February 26, 1996
ALL INDIA STATE BANK OFFICERS FEDERATION NATIONAL FEDERATION OF STATE BANK OFFICERS Vs. UNION OF INDIA
September 13, 1996
ALL MANIPUR GVERNMENT COLLEGES TEACHERS ASSOCIATION Vs. ALL MANIPUR COLLEGE TEACHERS ASSOCIATION
April 19, 1996
ALL ORISSA ELECTRICAL WORKERS UNION Vs. STATE OF ORISSA
September 20, 1996
ALLAHABAD BANK Vs. PREM SINGH
September 9, 1996
ALLAHABAD BANK OFFICERS ASSOCIATION Vs. ALLAHABAD BANK
May 1, 1996
ALLAHABAD DEVELOPMENT AUTHORITY Vs. NASIRUZZAMAN
September 2, 1996
AMALAPURAM MUNICIPAL COUNCIL Vs. U SIMHADRI
August 12, 1996
AMAR SINGH Vs. LAL SINGH
February 7, 1996
AMARJIT SINGH Vs. STATE OF UTTAR PRADESH
January 9, 1996
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. PRAKASH CHANDRA ARYA
December 18, 1996
AMBEY DEVI Vs. STATE OF BIHAR
March 12, 1996
AMIYA PROSAD SANYAL Vs. BANK OF COMMERCE LTD
January 3, 1996
ANAMALLAI CLUB Vs. GOVERNMENT OF T N
October 23, 1996
ANAMIKA BISHNOI Vs. MANJU CHAUDHRY MS
January 23, 1996
ANAND DEV PURI Vs. GURIQBAL SINGH
August 30, 1996
ANAND PRAKASH SINGH Vs. UNION OF INDIA
February 26, 1996
ANDHRA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
May 1, 1996
ANGARKI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
December 31, 1996
ANIL ALIAS ANDYA SADASHIV NANDOSKAR Vs. STATE OF MAHARASHTRA
February 19, 1996
ANIL KATIYAR Vs. UNION OF INDIA
November 8, 1996
ANIL KUMARMITRA Vs. GANENDRA NATH MITRA
November 28, 1996
ANIL SEN GUPTA ALIAS ANIL KR SEN Vs. DHIRENDRA NATH BASAK
February 28, 1996
ANIL STARCH PRODUCTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
October 10, 1996
ANOKHE LAL Vs. RADHAMOHANBANSAL
November 1, 1996
ANSAL ENGINEERING PROJECTS LIMITED Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LIMITED
July 31, 1996
ANSARAM RAMBHAU YELVE Vs. STATE OF MAHARASHTRA
February 12, 1996
ANTHONY C LEO Vs. NANDLAL BAL KRISHNAN
October 24, 1996
ANUGRAH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
September 10, 1996
ANUJ KUMAR DEY Vs. UNION OF INDIA
November 28, 1996
ANUKUL CHANDRA PRADHAN Vs. UNION OF INDIA
October 7, 1996
ANURADHA MUKHERJEE Vs. UNION OF INDIA
March 12, 1996
APOLLO TYRES LIMITED Vs. COLLECTOR OF CUSTOMS
December 10, 1996
APPELLATE COLLECTOR OF CENTRAL EXCISE Vs. WADPACKPVT LIMITED
November 6, 1996
ARIKARAVULA SANYASI RAJU Vs. BRANCH MANAGER STATE BANK OF INDIA VISAKHAPATNAM A P
November 18, 1996
ARULMIGHU LAKSHMINARASIMHASWAMY TEMPLE SINGIRIGUDI Vs. UNION OF INDIA
September 2, 1996
ARUNA STEEL ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
December 12, 1996
ASHISH HANDA ADVOCATE Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF PUNJAB AND HARYANA
March 15, 1996
ASHOK KAPIL Vs. SANA ULLAH DEAD
September 25, 1996
ASHOK KUMAR SINGHAL Vs. STATE OF MADHYA PRADESH
February 19, 1996
ASHOK LEYLAND LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
December 19, 1996
ASHOK V DAVID M G HALAPPANAVAR Vs. UNION OF INDIA
May 10, 1996
ASHOKYADAV Vs. STATE OF MADHYA PRADESH
November 19, 1996
ASHWANI KUMAR Vs. STATE OF BIHAR
December 16, 1996
ASIA FOUNDATION AND COMPANYNSTRUCTION LIMITED Vs. TRAFALGAR HOUSE CONSTRUCTION INDIA LIMITED
December 17, 1996
ASSAM MADHYAMIK SIKSHAK ARU KARMACHARI SANTHA NAGAON Vs. STATE OF ASSAM
April 30, 1996
ASSISTANT COLLECTOR OF CENTRAL EXCISE MODI RUBBER LIMITED Vs. BATA INDIA LTD
May 7, 1996
ASSOCIATION Vs. STATE OF BIHAR
April 8, 1996
ASSOCIATION OF CHEMICAL WORKERS Vs. S D RANE
February 22, 1996
ASST SUPERINTENDENT OF POST OFFICES Vs. P K SANKAR NARAYANA PANICKER
October 4, 1996
ASTEKAAR NAGANAATHA RAO Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
January 5, 1996
ATTABIRA REGULATED MARKET COMMITTEE Vs. GANESH RICE MILLS
May 10, 1996
ATTIQ UR REHMAN Vs. MUNICIPAL CORPORATION OF DELHI
February 29, 1996
AUTHORISED OFFICER LAND REFORMS Vs. M M KRISHNAMURTHYCHETTY
November 5, 1996
AVINASH NAGRA Vs. NAVODAYA VIDYALAYA SAMITI
September 30, 1996
AVTAR SINGH AND COMPANY PRIVATE LIMITED Vs. S S ENTERPRISES
March 11, 1996
AYYAPPY KARUNAKARAN Vs. MALLKA
September 16, 1996
AZAD Vs. DHARAMPAL
November 7, 1996
B G KUMARAVELU Vs. K R KANAKARATHNAM CHETTY
January 3, 1996
B L WADEHRA Vs. UNION OF INDIA
March 1, 1996
B L WADEHRA Vs. UNION OF INDIA
November 20, 1996
B L WADEHRA Vs. UNION OF INDIA
December 2, 1996
B N SHARMA Vs. COMMISSIONER OF INCOME TAX ORISSA
February 27, 1996
B P YADAV Vs. RATNESHWAR PRASAD SINGH
March 14, 1996
B R VEERABASAVARADHYA Vs. DEVOTEES OF LINGADGUDI MUTT
May 8, 1996
B SHANKARANAND Vs. COMMON CAUSE
March 11, 1996
B V NAGARAJU Vs. ORIENTAL INSURANCE CO LTD
May 20, 1996
BABA PEER PARAS NATH KASHMIR SINGH Vs. STATE OF HARYANA
August 21, 1996
BABU SINGH Vs. STATE OF PUNJAB
April 24, 1996
BABU SINGH BAINS Vs. UNION OF INDIA
September 11, 1996
BABULAL Vs. RAJ KUMAR
February 16, 1996
BABYAMMAL Vs. RAJAN ASARI
December 2, 1996
BACHAN SINGH Vs. WARYAM KAUR
August 1, 1996
BADDULA LAKSHMAIAH Vs. ANJANEYA SWAMI TEMPLE
February 20, 1996
BADRI NARAIN UPADHYAYA Vs. JAGDISH NARAIN UPADHYAYA
November 5, 1996
BAI SHAKRIBEN DEAD Vs. SPECIAL LAND ACQUISITION OFFICER
May 6, 1996
BAIDYANATH AYURVED BHAWAN PVT LIMITED Vs. STATE OF BIHAR
August 29, 1996
BAIJ NATH Vs. STATE OF PUNJAB
March 19, 1996
BAIJ NATH GUPTA Vs. STATE OF BIHAR
August 12, 1996
BAJONJI DINSHAJI ENGINEER Vs. AMY DHUNJISHA GANDHI
January 25, 1996
BAKHTAWAR SINGH Vs. SADA KAUR
August 28, 1996
BAKSHISH SINGH Vs. ARJAN SINGH
March 12, 1996
BALAK RAM Vs. STATE OF PUNJAB
October 23, 1996
BALARPUR INDUSTRIES LIMITED Vs. STATE OF GUJARAT
November 22, 1996
BALBIR CHAND Vs. FOOD CORPORATION OF INDIA LIMITED
December 16, 1996
BALBIR SINGH Vs. STATE
September 26, 1996
BALBIR SINGH NEGI Vs. UNION OF INDIA
March 25, 1996
BALDEV SINGH Vs. PUNJAB NATIONAL BANK
February 19, 1996
BALDEV SINGH Vs. STATE OF PUNJAB
August 7, 1996
BALDEV SINGH MANN Vs. GURCHARAN SINGH MLA
February 5, 1996
BALIRAM ATMARAM KELAPURE Vs. INDIRABAI
April 18, 1996
BALIRAM PRASAD Vs. UNION OF INDIA
December 17, 1996
BALJIT SINGH Vs. STATE OF HARYANA
December 9, 1996
BALLARPUR INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS
October 10, 1996
BALLU Vs. STATE OF HARYANA
October 10, 1996
BALMOKAND KHATRI EDUCATIONAL AND INDUSTRIAL TRUST AMRITSAR Vs. STATE OF PUNJAB
February 14, 1996
BALRAM Vs. ILAM SINGH
August 23, 1996
BALRAM PRASAD AGRAWAL Vs. STATE OF BIHAR
December 10, 1996
BANDLAMUDDI ATCHUTA RAMAIAH Vs. STATE OF ANDHRA PRADESH
September 26, 1996
BANI POLYMERS Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
November 22, 1996
BANI SINGH Vs. STATE OF UTTAR PRADESH
July 9, 1996
BANK OF BARODA Vs. RAJENDER PAL SONI
February 19, 1996
BANK OF BARODA Vs. R M PATWA
January 12, 1996
BANK OF INDIA Vs. BANK OF INDIA OFFICERS ASSOCIATION
February 20, 1996
BANSILAL FARMS Vs. UMARANI BOSE
November 22, 1996
BASANT KUMAR Vs. UNION OF INDIA
September 12, 1996
BASANT LAL Vs. STATE OF UTTAR PRADESH
January 18, 1996
BASAVA Vs. SPL LAND ACQUISITION OFFICER
March 15, 1996
BASHIR AHMED Vs. STATE OF PUNJAB
March 22, 1996
BASHIR MUSA PATEL Vs. SATYAWAN GANPAT JAWKAR
December 2, 1996
BEHARI PRASAD Vs. STATE OF BIHAR
January 9, 1996
BEHARILAL Vs. BHURI DEVI
December 5, 1996
BENGAL WATERPROOF LIMITED Vs. BOMBAY WATERPROOF MANUFACTURING COMPANY
November 18, 1996
BENI MADHAV SINGH Vs. RAM NARESH
February 28, 1996
BENI PRASAD Vs. NARBADA PRASAD
November 28, 1996
BENOY MAZUMDAR Vs. COLLECTOR OF CACHAR
September 3, 1996
BETAL SINGH Vs. STATE OF MADHYA PRADESH
March 19, 1996
BETAL SINGH Vs. STATE OF MADHYA PRADESH
April 15, 1996
BHAGIRATH Vs. STATE OF HARYANA
November 11, 1996
BHAGIRATH Vs. STATE OF HARYANA
October 30, 1996
BHAGUBHAI MANILAL Vs. STATE OF GUJARAT
July 31, 1996
BHAGWAN DASS Vs. STATE OF HARYANA
January 16, 1996
BHAGWAN DASS SOOD Vs. STATE OF HIMACHAL PRADESH
October 25, 1996
BHAGWANT KISHORE SUD Vs. INCOME TAX APPELLATE TRIBUNAL CHANDIGARH
February 6, 1996
BHAIYA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
July 9, 1996
BHARAT BUILDER PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS COOPERATIVE HOUSING SOCIETY LIMITED
April 4, 1996
BHARAT COKING COAL LIMITED Vs. BABULAL
August 5, 1996
BHARAT COKING COAL LIMITED Vs. MADANLAL AGRAWAL
November 20, 1996
BHARAT FORGE COMPANY LIMITED Vs. A B ZODGE
February 20, 1996
BHARAT HEAVY ELECTRICIAL LIMITED Vs. UNION OF INDIA
April 18, 1996
BHARATHAN Vs. K SUDHAKARAN
February 6, 1996
BHARATHI KNITTING COMPANY Vs. DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LIMITED
May 9, 1996
BHARATHI KNITTING COMPANY Vs. D.H.L. WORLDWIDE EXPRESS COURIER DIVISION OF AIR FREIGHT LTD.
July 9, 1996
BHARMAPPA NEMANNA KAWALE Vs. DHONDI BHIMA PATIL
March 25, 1996
BHARTU Vs. STATE OF HARYANA
October 24, 1996
BHATORI Vs. RAM PIARI
July 30, 1996
BHAWANA NARULA MS Vs. MANJU CHAUDHRY MS
January 23, 1996
BHIM SINGH PRESIDENT JANDK PANTHERS PARTY Vs. ELECTION COMMISSIONER OF INDIA
April 4, 1996
BHOGENDRAJHA Vs. MANOJ KUMAR JHA
April 23, 1996
BHOLA NATH MUKHERJEE W B STATE ELECTRICITY BOARD Vs. GOVERNMENT OF W B:BHOLA NATH MUKHERJEE
November 22, 1996
BHOOMIREDDY CHENNA REDDY Vs. BHOOSPALLI PEDDA VERRAPPA
November 28, 1996
BHUDEB CHANDER KARMAKAR Vs. STATE OF WEST BENGAL
July 30, 1996
BHUPINDER SINGH Vs. STATE OF HARYANA
December 4, 1996
BIBEKANANDA BHOWAL Vs. SATINDRA MOHAN DEB
April 16, 1996
BIBHUTI BHUSHAN CHAUDHARY Vs. UNION OF INDIA
February 23, 1996
BIBI SAYEEDA Vs. STATE OF BIHAR
April 25, 1996
BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR
November 22, 1996
BIHAR PUBLIC SERVICE COMMISSION PRABHAT KUMAR ASSOCIATION OF SELECTED CANDIDATES OF 38TH COMBINED COMPETITIVE EXAMINATION Vs. MANOJ KUMAR PANDEY:STATE OF BIHAR:BIHAR PUBLIC SERVICE COMMISSION
October 31, 1996
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. RAMSUBARAN DAS
February 29, 1996
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR 440 VOLT VIDYUT UPBHOKTA SANGH
February 7, 1996
BIHAR STATE ELECTRICITY BOARD Vs. ALLIED REFRACTORIES PRIVATE LIMITED
January 25, 1996
BIHAR STATE ELECTRICITY BOARD Vs. BUOY MINING COMPANY LIMITED
July 15, 1996
BIHAR STATE ELECTRICITY BOARD Vs. PARMESHWAR KUMAR AGARWALA
May 27, 1996
BIHAR STATE ELECTRICITY BOARD Vs. AKHIL KRISHNA MITRA
November 18, 1996
BIHAR STATE ELECTRICITY BOARD Vs. HOTEL SATKAR PRIVATE LIMITED
September 24, 1996
BIHAR STATE FOOD SUPPLIES CORPORATION LIMITED Vs. GODREJ SOAPS PRIVATE LIMITED
December 2, 1996
BIJAYA KUMAR AGARWALA JAGDISHPRASADAGARWAL Vs. STATE OF ORISSA
August 1, 1996
BIKRAM SINGH OTHERS Vs. LAND ACQUISITION COLLECTOR
September 12, 1996
BILASSARKAR Vs. UNION OF INDIA
October 30, 1996
BIMLESH Vs. H P R T C
January 18, 1996
BINAY KUMAR SINGH MIRTUNJAY SHARMA RAJDEO SHARMA MADAN MOHAN SHARMA KRISHAN KUMAR SHARMA BULAK SHARMA SURENDRA PRASAD SINGH ALIAS GODIL SHARMA Vs. STATE OF BIHAR
October 31, 1996
BIPIN SHANTILAL PANCHAL Vs. STATE OF GUJARAT
January 8, 1996
BISHAN SINGH Vs. STATE OF PUNJAB
August 30, 1996
BISWA RANJAN SAHOO Vs. SUSHANTA KUMAR DINDA
May 8, 1996
BISWAJIT PATI Vs. SURAMI PATI
September 25, 1996
BITTU SEHGAL Vs. UNION OF INDIA
October 31, 1996
BOARD OF SECONDARY EDUCATION AND TEACHERS TRAINING Vs. JT DIRECTOR OF PUBLIC INSTRUCTIONS SAGAR
November 22, 1996
BOBBY ART INTERNATIONAL Vs. OM PAL SINGH HOON
May 1, 1996
BODDULAKRISHNAIAH Vs. STATE ELECTION COMMISSIONER A P
March 20, 1996
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. MUNICIPAL CORPN OF PUNE
February 7, 1996
BOMBAY FIBRE INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
January 5, 1996
BOOTA SINGH Vs. SHER SINGH
March 13, 1996
BOOTA SINGH Vs. STATE OF PUNJAB
December 12, 1996
BRIG SAWAI BHAWANI SINGH Vs. INDIAN HOTELS COMPANY LIMITED
November 18, 1996
BRIJ MOHAN DAS LAXMAN DAS Vs. COMMISSIONER OF INCOME TAX AMRITSAR
December 10, 1996
BRIJ MOHAN SURI Vs. DISTRICT JUDGE KANPUR
January 23, 1996
BRIJ PAL Vs. STATE DELHI ADMINISTRATION
February 1, 1996
BRIJKISHORESHARMA Vs. RAM SINGH AND SONS
October 1, 1996
BRIJVASILAL Vs. ABDUL HAJI
October 30, 1996
BRITANNIA BISCUIT COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
September 19, 1996
BRITISH INDIAN CORPORATION LIMITED Vs. RASHTRACO FREIGHT CARRIERS
May 7, 1996
BRITISH MACHINERY SUPPLIES CO Vs. UNION OF INDIA
August 6, 1996
BUDDHI KOTA SUBBARAO Vs. K PARASARAN
August 13, 1996
BUFFALO TRADERS WELFARE ASSOCIATION Vs. MANEKA GANDHI
November 30, 1996
C CHENGA REDDY Vs. STATE OF ANDHRA PRADESH
July 12, 1996
C K LOKESH Vs. P E PANDURANGA NAIDU
September 20, 1996
C KASTURI Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
January 31, 1996
C MASILAMANI MUDALIAR Vs. IDOL OF SRI SWAMINATHASWAMI SWAMINATHASWAMI THIRUKOIL
January 30, 1996
C P AGRAWAL Vs. P O LABOUR COURT
October 29, 1996
C PADMA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF T N
November 22, 1996
C S COMPANY Vs. KERALA STATE ELECTRICITY BOARD
October 29, 1996
C S VENKATASUBRAMANIAN Vs. STATE BANK OF INDIA
November 21, 1996
C SUBRAHMANYAM Vs. K RAMANJANEYULLU
March 13, 1996
C T LIMITED Vs. COMMERCIAL TAX OFFICER
October 29, 1996
C V RAJA RAO Vs. MIRZA BASHEER BAIG AND OHTERS
April 30, 1996
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. N M BANKA
November 21, 1996
CALCUTTA IRON MERCHANTS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
February 23, 1996
CALCUTTA STATE TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX W B
February 29, 1996
CANARA BANK Vs. OFFICIAL ASSIGNEE MADRAS
December 17, 1996
CANTONMENT BOARD Vs. MOHANLAL
January 2, 1996
CANTONMENT BOARD MATHURA Vs. KRISHNA BRICKS AND LIME FACTORY
September 12, 1996
CEAKAY RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
November 7, 1996
CENTRAL BANK OF INDIA Vs. RAVINDRA
May 7, 1996
CENTRAL BANK OF INDIA Vs. S SATYAM
July 31, 1996
CENTRAL BUREAU OF INVESTIGATION Vs. NAZIR AHMED SHEIKH
January 5, 1996
CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRASWAMY
November 7, 1996
CENTRAL BUREAU OF INVESTIGATION Vs. RAJESH GANDHI
October 7, 1996
CENTRAL BUREAU OF INVESTIGATION ARVIND SINGH MEWAR Vs. STATE OF RAJASTHAN
July 8, 1996
CENTRAL BUREAU OF INVESTIGATION SPE SIU X NEW DELHI Vs. DUNCANS AGRO INDUSTRIES LTD
July 9, 1996
CENTRAL COAL FIELDS LIMITED Vs. UNION OF INDIA
November 7, 1996
CENTRAL WELFARE BOARD Vs. ANJALI BEPARI MS
August 2, 1996
CHAIRMAN AND MANAGING DIRECTOR ANDHRA BANK Vs. RAMOORAMESH
January 8, 1996
CHAIRMAN AND MANAGING DIRECTOR PUNJAB NATIONAL BANK Vs. RAJENDRA NATH CHAWLA
January 31, 1996
CHAIRMAN COAL INDIA LIMITED Vs. MADAN PRASAD SINHA
October 1, 1996
CHAIRMAN GOVERNING COUNCIL ANJUMAN ARTS COMMERCE AND SCIENCE Vs. SAYYED MOHAMMAD SHAFI
January 8, 1996
CHAMAN SINGH Vs. DELHI ADMINISTRATION
January 24, 1996
CHANCHAL MANOHAR SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA
September 30, 1996
CHAND KASERA Vs. STATE OF BIHAR
February 28, 1996
CHANDER CHINAR BADAAKHARA UDASIN SOCIETY Vs. STATE OF JAMMU AND KASHMIR
September 11, 1996
CHANDIGARH ADMINISTRATION Vs. SUMESH KUMAR
October 24, 1996
CHANDIGARH ADMINISTRATION Vs. JOHNSON PAINTS AND VARNISH CO
March 22, 1996
CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH Vs. AJAY MANCHANDA
March 26, 1996
CHANDRAGAUDA RAMGONDA PATIL Vs. STATE OF MAHARASHTRA
September 2, 1996
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
November 7, 1996
CHANDRESHWAR AR PRASAD SINHA Vs. STATE OF BIHAR
April 18, 1996
CHARAN SINGH Vs. STATE OF PUNJAB
November 27, 1996
CHATRE WIDOW OF NAND RAM Vs. SAHAYAK SANCHALAK CHAKBANDI MEERUT
December 11, 1996
CHATTAR SINGH Vs. STATE OF RAJASTHAN
September 24, 1996
CHEEMA ENGINEERING SERVICES Vs. RAJAN SINGH
November 1, 1996
CHEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MARITIME BOARD Vs. HAJI DAUD HAJI HARUN ABU
November 20, 1996
CHERAN TRANSPORT CORPORATION LIMITED COIMBATORE Vs. REGIONAL TRANSPORT AUTHORITY COIMBATORE
January 19, 1996
CHHANNO Vs. STATE OF HARYANA
April 24, 1996
CHHOTU Vs. STATE OF HARYANA
August 20, 1996
CHIEF COMMISSIONER OF INCOME TAX ADMINISTRATION BANGALORE Vs. V K GURURAJ
January 22, 1996
CHIEF COMMISSIONER UNION TERRITORY CHANDIGARH Vs. JANGI LAL JAIN
October 8, 1996
CHIEF ENGINEER Vs. K RAMAN
August 8, 1996
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BEED Vs. SYED YASIN
April 24, 1996
CHIEF GENERAL MANAGER JAGANNATH AREA Vs. STATE OF ORISSA
September 20, 1996
CHIEF GENERAL MANAGER TELECOM KERALA CIRCLE TRIVANDRUM Vs. G RENUKA
December 2, 1996
CHIEF SUPERINTENDENT GOVERNMENT LIVESTOCK FARM HISSAR Vs. RAMESH KUMAR
March 19, 1996
CHIKKATAYAMMA Vs. R BALAKRISHNAPPA
July 23, 1996
CHINNAMMAL Vs. STATE OF TAMIL NADU
November 20, 1996
CHINT RAM RAM CH Vs. STATE OF PUNJAB:STATE OF PUNJAB:STATE OF PUNJAB:STATE OF PUNJAB
February 8, 1996
CHINTAMAN Vs. STATE OF MAHARASHTRA
August 7, 1996
CHIRANJILAL Vs. AJAY KUMAR SOOD
November 26, 1996
CHITTARANJAN SHARMA Vs. STATE OF HIMACHAL PRADESH
September 19, 1996
CHOLAMANDLAM INVESTMENTS AND FINANCE CO PRIVATE LIMITED RADHIKA SYNTHETICS Vs. RADHIKA SYNTHETICS:CHOLAMANDLAM INVESTMENTS AND FINANCE CO PRIVATE LIMITED
January 16, 1996
CHOUDHARY GOUTAM KUMAR SARAN Vs. DIRECTOR OF SPORTS AND YOUTH SERVICES ORISSA
September 6, 1996
CHOWDEGOWDA ALIAS DORJI [DEAD] Vs. C NAGARAJU
August 5, 1996
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. TELUGU CHURCH COUNCIL
January 10, 1996
CITY OF NAGPUR CORPORATION Vs. KHEMCHAND KHUSHALDAS AND SONS
August 12, 1996
COLLECTOR OF CENTRAL EXCISE Vs. INDIA WATERPROOFING AND DYEING WORKS
September 18, 1996
COLLECTOR OF CENTRAL EXCISE Vs. HICO PRODUCTS PRIVATE LIMITED
October 3, 1996
COLLECTOR OF CENTRAL EXCISE Vs. LEATHERITE INDUSTRIES LIMITED
October 10, 1996
COLLECTOR OF CENTRAL EXCISE Vs. RANE BRAKE LININGS LTD
August 1, 1996
COLLECTOR OF CENTRAL EXCISE Vs. NATIONAL CHEMICALS INDUSTRIES LIMITED
March 22, 1996
COLLECTOR OF CENTRAL EXCISE Vs. R M D C PRESS PRIVATE LIMITED
March 21, 1996
COLLECTOR OF CENTRAL EXCISE ALLAHABAD Vs. RATTAN MICRO NUTRIENT PRIVATE LIMITED
September 20, 1996
COLLECTOR OF CENTRAL EXCISE BARODA Vs. GAEKWAR MILLS LIMITED
October 11, 1996
COLLECTOR OF CENTRAL EXCISE BARODA Vs. VIPUL SHIPYARD
October 29, 1996
COLLECTOR OF CENTRAL EXCISE BARODA Vs. WOOD POLYMER LIMITED
December 18, 1996
COLLECTOR OF CENTRAL EXCISE BARODA Vs. INDIAN PETROCHEMICALS
December 11, 1996
COLLECTOR OF CENTRAL EXCISE BARODA Vs. M M KHAMBHATWALA
May 9, 1996
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. KORES INDIA LTD
December 10, 1996
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. JAYANT DALAL PRIVATE LIMITED
October 29, 1996
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. PAPER PRINT AND PRODUCTS CO
October 24, 1996
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. DICO CARBON AND RIBBON MFG CO
October 24, 1996
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. PRADYUMNA STEEL LIMITED
January 19, 1996
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. VAZIR SULTAN TOBACCO COMPANY LTD
February 28, 1996
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. HYDERABAD RACE CLUB MALAKPET HYDERABAD
November 19, 1996
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. BANSWARA SYNTEX LIMITED
November 26, 1996
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. U P LAMINATION
December 2, 1996
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. BHIWANI TEXTILE MILLS
October 3, 1996
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. LOUIS SHOPPE
March 12, 1996
COLLECTOR OF CENTRAL EXCISE PUNE Vs. TIGRANIA METAL AND STEEL INDUSTRIES
October 3, 1996
COLLECTOR OF CENTRAL EXCISE PUNE Vs. MAHARASHTRA SCOOTERS LIMITED
October 3, 1996
COLLECTOR OF CENTRAL EXCISE PUNE Vs. MAHARASHTRA SCOOTERS LIMITED
October 10, 1996
COLLECTOR OF CENTRAL EXCISE, KANPUR Vs. U.P. LAMINATION
December 11, 1996
COLLECTOR OF CUSTOMS Vs. SHRISHMAFINE CHEMICALS AND PHARMACEUTICALS KARNATAKA LIMITED
December 17, 1996
COLLECTOR OF CUSTOMS Vs. NEW TRADE LINKS
October 9, 1996
COLLECTOR OF CUSTOMS Vs. AGGARWAL COMMERCIAL CORPORATION
September 19, 1996
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. LEKHRAJ JESSUMAL AND SONS
February 7, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. SHIBANI ENGINEERING SYSTEMS BOMBAY
August 6, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. J K SYNTHETICS LIMITED
September 24, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. CHAGANLAL AND SONS
October 3, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. J K SYNTHETICS AND LIMITED
September 26, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. AUTOMATIC ELECTRIC LTD
September 26, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. SUPER FASTENERS MARWANA HARYANA
October 10, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. RAKESH PRESS NEW DELHI
October 10, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. KIRLOSKAR CUMMINS LIMITED
November 28, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. KIRLOSKAR CUMMINS LIMITED
November 25, 1996
COLLECTOR OF CUSTOMS BOMBAY Vs. EAST PUNJAB TRADERS
November 6, 1996
COLLECTOR OF CUSTOMS CALCUTTA TIN PLATE CO OF INDIA LIMITED Vs. TIN PLATE CO OF INDIA LTD
October 3, 1996
COLLECTOR OF CUSTOMS MADRAS Vs. LOTUS INKS
September 26, 1996
COLLECTOR OF CUSTOMS PREVENTIVE AHMEDABAD Vs. ESSAR GUJARAT LTD
November 19, 1996
COLLECTOR, AGRARIAN & ANR. ETC. Vs. GURDEV SINGH ETC. ETC.
August 1, 1996
COMMANDER HEAD QUARTER CALCUTTA Vs. CAPT BIPLABENDRA CHANDA
November 5, 1996
COMMERCIAL TAX OFFICER Vs. BISWANATH JHUNJHUNWALLA
August 28, 1996
COMMERCIAL TAX OFFICER Vs. EMKAY INVESTMENTS PRIVATE LIMITED
February 23, 1996
COMMERCIAL TAXES OFFICER CIRCLED JAIPUR Vs. RAJASTHAN ELECTRICITY BOARD JAIPUR
August 22, 1996
COMMISSIONER CORPORATION OF MADRAS Vs. MADRAS CORPORATION TEACHERS MANDRAM
November 8, 1996
COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD Vs. G SETHUMADHAVA RAO
January 17, 1996
COMMISSIONER OF GIFT TAX Vs. D C SHAH
September 25, 1996
COMMISSIONER OF INCOME TAX Vs. N RAMANATHA REDDIAR HUF
September 26, 1996
COMMISSIONER OF INCOME TAX Vs. MANOHARLAL GUPTA AND COMPANY
January 5, 1996
COMMISSIONER OF INCOME TAX Vs. ALL INDIA TEA AND TRADING COMPANY LIMITED
March 1, 1996
COMMISSIONER OF INCOME TAX Vs. BHARTI DEVI SARABHAI
February 8, 1996
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI D TRUST
March 21, 1996
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT CO
April 3, 1996
COMMISSIONER OF INCOME TAX A P Vs. SATYANARAYANA SAW MILLS
March 18, 1996
COMMISSIONER OF INCOME TAX A P Vs. B POSETTY AND CO
January 8, 1996
COMMISSIONER OF INCOME TAX A P Vs. B POSETTY AND CO
November 5, 1996
COMMISSIONER OF INCOME TAX AMRITSAR Vs. SHIV PRAKASH JANAK RAJ AND CO PRIVATE LIMITED
September 30, 1996
COMMISSIONER OF INCOME TAX BANGALORE Vs. R SHARADAMMA
April 3, 1996
COMMISSIONER OF INCOME TAX BOMBAY Vs. ALLIED CHEMICALS CORPORATION
February 6, 1996
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAFATLAL GANGABHAI AND CO PRIVATE LIMITED
March 12, 1996
COMMISSIONER OF INCOME TAX BOMBAY Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED
February 29, 1996
COMMISSIONER OF INCOME TAX BOMBAY Vs. T P KUMARAN
August 16, 1996
COMMISSIONER OF INCOME TAX CALCUTTA Vs. KARAM CHAND THAPAR
August 14, 1996
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PAHARPUR COOLING TOWERS PRIVATE LIMITED
March 11, 1996
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PARK HOTEL P LTD
January 5, 1996
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. MAGANLAL CHHAGANLAL PRIVATE LIMITED
November 28, 1996
COMMISSIONER OF INCOME TAX CENTRAL I BOMBAY Vs. EMPIRE ESTATE BOMBAY
January 29, 1996
COMMISSIONER OF INCOME TAX CENTRAL II CALCUTTA Vs. DUNCAN BROTHERS AND CO LTD
February 13, 1996
COMMISSIONER OF INCOME TAX CENTRAL IX BOMBAY Vs. APAR LIMITED
February 20, 1996
COMMISSIONER OF INCOME TAX COIMBATORE Vs. AYYANARAPPAN AND CO SALEM
January 23, 1996
COMMISSIONER OF INCOME TAX GUJARAT Vs. JYOTI LIMITED
February 15, 1996
COMMISSIONER OF INCOME TAX GUJARAT Vs. BHAVNAGAR SALT AND INDUSTRIAL WORKS PRIVATE LIMITED
February 14, 1996
COMMISSIONER OF INCOME TAX GUJARAT Vs. DRANAND SARABHAI AND EXECUTORS AND TRUSTEES OF ESTATE OF DR VIKRAM SARABHAI
February 7, 1996
COMMISSIONER OF INCOME TAX GUJARAT Vs. UDAYAN CHINUBHAI
August 20, 1996
COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT I AHMEDABAD Vs. SAKARLAL BALABHAI AND CO LTD:NAND KISHORE SAKARLAL BALABHAI:NAVNITLAL SAKARLAL HUF
September 26, 1996
COMMISSIONER OF INCOME TAX GUJARAT I AHMEDABAD Vs. ARBUDA MILLS LTD
January 23, 1996
COMMISSIONER OF INCOME TAX HYDERABAD Vs. G PARTHASARATHY NAIDU
March 26, 1996
COMMISSIONER OF INCOME TAX KARNATAKA CENTRAL BANGALORE Vs. CHOWGULE AND COMPANY LIMITED
January 11, 1996
COMMISSIONER OF INCOME TAX KERALA Vs. KILKOTAGIRI TEA AND COFFEE ESTATE COMPANY LIMITED
February 13, 1996
COMMISSIONER OF INCOME TAX KOHLAPUR Vs. JAYKUMAR B PATIL
December 13, 1996
COMMISSIONER OF INCOME TAX LUCKNOW Vs. NARANG DAIRY PRODUCTS LUCKNOW
February 28, 1996
COMMISSIONER OF INCOME TAX MADRAS Vs. THANTI TRUST MADRAS
March 14, 1996
COMMISSIONER OF INCOME TAX MADRAS Vs. GEMINI PICTURES CIRCUIT PRIVATE LIMITED
March 27, 1996
COMMISSIONER OF INCOME TAX MADRAS Vs. LAKSHMI VILAS BANK LTD
May 8, 1996
COMMISSIONER OF INCOME TAX MADURAI Vs. T V SUNDARAM IYENGAR AND SONS LIMITED
September 11, 1996
COMMISSIONER OF INCOME TAX ORISSA Vs. B N AGARWAL AND COMPANY
July 12, 1996
COMMISSIONER OF INCOME TAX ORISSA Vs. KALINGA TUBES LIMITED
January 8, 1996
COMMISSIONER OF INCOME TAX SHILLONG Vs. JAI PRAKASH SINGH
March 13, 1996
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. CITY MILLS DISTRIBUTORS PRIVATE LIMITED
February 5, 1996
COMMISSIONER OF POLICE BOMBAY Vs. BHAGWAN V LAHANE
November 26, 1996
COMMISSIONER OF POLICE DELHI Vs. REGISTRAR DELHI HIGH COURT NEW DELHI
October 11, 1996
COMMISSIONER OF SALES TAX Vs. RAMKRISHAN KULWANTRAO
November 27, 1996
COMMISSIONER OF SALES TAX Vs. DEWAN RUBBER INDUSTRIES
August 1, 1996
COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. BHARAT PETROLEUM CORPORATION LTD
October 31, 1996
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF SAHEBZADAS OF SARAF E KHAS TRUST HYDERABAD
December 10, 1996
COMMISSIONER OF WEALTH TAX Vs. AZIZUNNISA BEGUM
December 11, 1996
COMMISSIONER OF WEALTH TAX LUCKNOW Vs. RAJA VISHWANATH PRATAP SINGH
April 3, 1996
COMMISSIONER OF WEALTH TAX TAMIL NADU MADRAS Vs. T S SUNDARAM MADRAS
January 23, 1996
COMMISSIONER SALES TAX U P Vs. SHIV DORI NIWAR INDUSTRIES
November 18, 1996
COMMISSIONER SALES TAX U P LUCKNOW Vs. GIRJA SHANKER AWANISH KUMAR
September 9, 1996
COMMITTEE FOR THE PROTECTION OF DEMOCRATIC RIGHTS Vs. CHIEF MINISTER OF THE STATE OF MAHARASHTRA
November 20, 1996
COMMITTEE OF MANAGEMENT VASANTA COLLEGE FOR WOMEN Vs. TRIBHUWAN NATH TRIPATHI
November 21, 1996
COMMON CAUSE Vs. UNION OF INDIA
January 4, 1996
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
April 4, 1996
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
November 4, 1996
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
September 25, 1996
COMMON CAUSE" A REGISTERED SOCIETY Vs. UNION OF INDIA
May 1, 1996
COMMON CAUSE" A REGISTERED SOCIETY DIRECTOR Vs. UNION OF INDIA
November 28, 1996
COMORIN MATCH INDUSTRIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 16, 1996
COOCH BEHAR CONTRACTORS ASSOCIATION M BANERJEE AND CO NEPAL CHANDRA BANERJEE Vs. STATE OF WEST BENGAL
September 11, 1996
COSTAO FERNANDES Vs. STATE AT THE INSTANCE OF DEPUTY SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION BOMBAY
February 20, 1996
COX AND KINGS LIMITED Vs. CHANDER MALHOTRA
December 12, 1996
CYCLE CORPORATION OF INDIA LIMITED Vs. T I RALEIGH INDUSTRIES PRIVATE LIMITED
May 10, 1996
D C M LIMITED Vs. UNION OF INDIA
August 13, 1996
D C SAXENA Vs. HONBLE THE CHIEF JUSTICE OF INDIA
July 19, 1996
D K BASU ASHOK K JOHRI Vs. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH
December 18, 1996
D K CHHANGANI Vs. NITYA RANJAN MUKHERJEE
September 17, 1996
D M SHENDE Vs. STATE OF MAHARASHTRA
October 31, 1996
D P F TEXTILES LIMITED Vs. UNION OF INDIA
September 12, 1996
D RADHAKRISHNAN Vs. UNION OF INDIA
September 2, 1996
D S CHOHAN Vs. STATE BANK OF PATIALA
April 26, 1996
D S THIMMAPPA Vs. SIDDARAMAKKA
March 29, 1996
DADAR AVANTI COOPERATIVE HOUSING SOCIETY LIMITED BOMBAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 9, 1996
DAGANI RAMADAS Vs. P DAVEED
December 13, 1996
DALMIA CEMENT BHARAT LIMITED SURESH KUMAR Vs. UNION OF INDIA
April 25, 1996
DANDA RAJESHWARI Vs. BODAVULA HANUMAYAMMA
July 30, 1996
DAROTHI CLARE PARREIRA Vs. STATE OF MAHARASHTRA
July 25, 1996
DARSHAN SINGH DARSHAN SINGH Vs. STATE OF HARYANA
August 30, 1996
DATTATRAYA Vs. STATE OF MAHARASHTRA
August 22, 1996
DATTATRAYA GANESH KULKARNI Vs. APPA TUKARAM MUDE
February 20, 1996
DAULAT RAM Vs. SAROOP RAM
May 10, 1996
DECORATIVE LAMINATES INDIA PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
July 31, 1996
DELEEP SINGH Vs. STATE OF UTTAR PRADESH
November 19, 1996
DELHI ADMINISTRATION Vs. SUSHIL KUMAR
October 4, 1996
DELHI ADMINISTRATION Vs. TRIBHUVAN NATH
April 11, 1996
DELHI AUTO AND GENERAL FINANCE PRIVATE LIMITED Vs. TAX RECOVERY OFFICER INCOME TAX
March 13, 1996
DELHI AUTOMOBILES PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX DELHI
August 6, 1996
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF RAJASTHAN
January 16, 1996
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
September 19, 1996
DELHI DEVELOPMENT AUTHORITY Vs. KANWAR KUMAR MEHTA
September 16, 1996
DELHI DEVELOPMENT AUTHORITY Vs. KOCHHAR CONSTRUCTION WORK
January 18, 1996
DELHI DEVELOPMENT AUTHORITY Vs. SHILPA COOPERATIVE GROUP HOUSING SOCIETY LIMITED
February 27, 1996
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED
May 6, 1996
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. COLLECTOR OF CUSTOMS
December 11, 1996
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES Vs. UNION OF INDIA
February 19, 1996
DELHI WATER SUPPLY AND SEWAGE DISPOSAL UNDERTAKING Vs. STATE OF HARYANA
February 29, 1996
DEOKALI Vs. NAND KISHORE
April 24, 1996
DEOKI NANDAN DAYMA Vs. STATE OF UTTAR PRADESH
November 1, 1996
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD YOUSUF MIYA
November 20, 1996
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATIONORPN Vs. N RAMULU
December 16, 1996
DEPUTY COLLECTOR MINICOY Vs. NAVADIGOTHI MOHAMMED
September 11, 1996
DEPUTY COMMISSIONER Vs. BOARD OF TRUSTEES OF THE VISAKHAPATNAM PORT TRUST
March 19, 1996
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. MOHAN JEWELLERY
August 1, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HINDUSTAN PETROMEUM CORPORATION
October 9, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. STATE OF KERALA
October 9, 1996
DEPUTY DIRECTOR MINERALS DALTONGUNJ CIRCLE Vs. MUSTAK ALI
January 2, 1996
DEPUTY INSPECTOR GENERAL OF POLICE Vs. G PANDIAN
January 18, 1996
DEU Vs. LAXMI NARAYAN
August 1, 1996
DEV RAJ DEAD Vs. HARBANS SINGH DEAD
February 19, 1996
DEVCHAND KALYAN TANDEL JAYANTILAL GOVINDJI GHOTDA Vs. STATE OF GUJARAT:SUPERINTENDENT OF CUSTOMS LEGAL
August 8, 1996
DEVENDRA NARAYAN SINGH Vs. STATE OF BIHAR
October 24, 1996
DEVILAL Vs. MOHANPRASAD
May 9, 1996
DEVINDAR SINGH SHERGIL Vs. STATE OF PUNJAB
December 13, 1996
DEVINDER Vs. STATE OF HARYANA
September 13, 1996
DEVTIDEVI DAULATRAM Vs. MOTI
August 13, 1996
DEWAN ENTERPRISES Vs. COMMISSIONER OF SALES TAX U P
April 24, 1996
DHANNA KANHIYALAL Vs. STATE OF MADHYA PRADESH
July 25, 1996
DHANNA RAM Vs. UNION OF INDIA
April 18, 1996
DHANNALAL Vs. D P VUAYVARGIYA
May 7, 1996
DHARAMBIR SINGH Vs. UNION OF INDIA
September 19, 1996
DHARAMVIR AMAR SINGH M L SARWAN Vs. AMAR SINGH:DHARAMVIR:AMAR SINGH
February 6, 1996
DHARANGADHRA CHEMICAL WORKS LIMITED Vs. UNION OF INDIA
February 7, 1996
DHARMA Vs. NIRMAL SINGH ALIAS BITTU
February 5, 1996
DHIRENDER SINGH Vs. STATE OF HARYANA
December 9, 1996
DILIP KUMAR DEKA Vs. STATE OF ASSAM
September 10, 1996
DILIP KUMAR TRIPATHY Vs. STATE OF ORISSA
September 10, 1996
DILWAN SINGH Vs. STATE OF HARYANA
March 25, 1996
DIPIKA DEVI Vs. BHABA KANTA HAZARIKA
February 16, 1996
DIRECTOR AIIMS Vs. NIKHIL TANDON
February 20, 1996
DIRECTOR BCG VACCINE LABORATORY MADRAS Vs. S PANDIAN
April 24, 1996
DIRECTOR DOORDARSHAN KENDRA TRIVANDRUM Vs. S KUTTAN PILLAI
March 14, 1996
DIRECTOR GENERAL ESI Vs. T ABDUL RAZAK
July 8, 1996
DIRECTOR GENERAL OF POLICE Vs. MRITYUNJOY SARKAR
March 18, 1996
DIRECTOR GENERAL OF POSTS Vs. B RAVINDRAN
November 8, 1996
DIRECTOR MINISTRY OF COAL Vs. BIMLENDU KUMAR
October 28, 1996
DIRECTOR OF ENFORCEMENT Vs. M C T M CORPORATION PRIVATE LIMITED
January 9, 1996
DIRECTORATE GENERAL DOORDARSHAN HOUSE UNION OF INDIA Vs. LALIT VIKRAM:DILIP CHANDRA GOSWAMI:RANJANA PARASHAR
February 29, 1996
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER Vs. NIKUNJA BIHARI PATNAIK
April 15, 1996
DISTRICT TRANSPORT MANAGER ADMN O S R T C ORISSA Vs. DILIP KUMAR NAYAK
November 29, 1996
DIVAKAR NEELKANTHA HEGDE NARAYANA GOPAL KRISHNA HEGDE STATE OF KARNATAKA Vs. STATE OF KARNATAKA
August 7, 1996
DIVISIONAL FOREST OFFICER Vs. S NAGESWARAMMA
August 23, 1996
DIVISIONAL LEVEL COMMITTEE Vs. SAHU STONE CRUSHING INDUSTRIES
March 21, 1996
DIVYA DIP SINGH Vs. RAM BACHANMISHRA
October 24, 1996
DODSAL PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING OF THE MUNICIPAL CORPORATION OF DELHI
July 19, 1996
DODSAL PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING OF THE MUNICIPAL CORPORATION OF DELHI
February 14, 1996
DURGA PRASHAD Vs. NAVEENCHANDRA
March 11, 1996
DURGADAS Vs. COLLECTOR
August 7, 1996
DUTTA ASSOCIATES PRIVATE LIMITED Vs. INDO MERCHANTILES PRIVATE LIMITED
November 18, 1996
DWARIKESH SUGAR INDUSTRIES LTD. Vs. PREM HEAVY ENGINEERING WORKS (P) LTD.
May 7, 1996
E RAMAKRISHNAN Vs. STATE OF KERALA
September 4, 1996
E S PATANWALA INDUSTRIAL ESTATE Vs. COLLECTOR OF CENTRAL EXCISE
November 5, 1996
EAST INDIA HOTELS LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX CALCUTTA
November 8, 1996
ELECTION COMMISSION OF INDIA Vs. SUBRAMANIAM SWAMY
April 23, 1996
ELECTRONICS TRADE AND TECHNOLOGY DEVELOPMENT CORPORATION LIMITED SECUNDERABAD Vs. INDIAN TECHNOLOGISTS AND ENGINEERS ELECTRONICS PRIVATE LIMITED
January 22, 1996
ELPRO INTERNATIONAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
May 2, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. BALAJI WEAVING MILLS
January 17, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. F FIBRE BANGALORE PRIVATE LIMITED
November 7, 1996
EMPLOYERS IN RELATION TO THE MANAGEMENT OF RESERVE BANK OF INDIA Vs. WORKMEN
February 28, 1996
ESCORTS FARMS RAMGARH LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
September 26, 1996
ESCORTS LIMITED Vs. PRESIDING OFFICER ANOTHER
December 4, 1996
ESTER INDUSTRIES LIMITED Vs. U P STATE ELECTRICITY BOARD
September 17, 1996
EVEREST COPIERS Vs. STATE OF TAMIL NADU
July 25, 1996
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P Vs. K B N VISWESHWARA RAO
August 22, 1996
EXECUTIVE DIRECTOR TIRUMALA TIRUPATI DEVASTHANAM Vs. D NAGULU NAIDU
November 7, 1996
EXECUTIVE ENGINEER M S E B Vs. PANDURANG GANPATI SHENVI
October 29, 1996
EXECUTIVE OFFICER EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAM EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAM EXECUTIVE OFFICER EXECUTIVE OFFICER Vs. E TIRUPALU:C R SIVA REDDY:R SATYANARAYANA SWAMY:M JAYAPRAKASH:T VENKATESWARLU:C VANI
March 26, 1996
F B TARAPORAWALA Vs. BAYER INDIA LIMITED
September 9, 1996
FAG PRECISION BEARINGS Vs. SALES TAX OFFICER 1
December 9, 1996
FAIR AIR ENGINEERS P LTD Vs. N K MODI
August 2, 1996
FAIR AIR ENGINEERS PRIVATE LIMITED Vs. N K MODI
August 20, 1996
FARIDABAD COMPLEX ADMINISTRATION Vs. YADU
December 11, 1996
FATIMA BEE FATIMA BEE Vs. MAHAMOOD SIDDIQUI:MOHD OMER SIDDIQUI
July 24, 1996
FAUJA SINGH Vs. JASPAL KAUR
April 22, 1996
FEDERATION OF CUSTOMS HOUSE AGENTS ASSOCIATION Vs. UNION OF INDIA
July 15, 1996
FENNER INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
October 10, 1996
FERTILIZER CORPORATION OF INDIA LIMITED Vs. SARAT CHANDRA RATH
August 23, 1996
FERTILIZER CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
February 19, 1996
FERTILIZER CORPORATION OF INDIA LIMITED Vs. RANGADHAR NAYAK
January 31, 1996
FERTILIZER CORPORATION OF INDIA LTD Vs. NAGAR MAHAPALIKA GORAKHPUR
April 24, 1996
FINANCIAL COMMISSIONER TAXATION PUNJAB Vs. HARBHAJAN SINGH
March 22, 1996
FINNER INDIA LTD Vs. COLLECTOR OF CUSTOMS MADRAS
October 3, 1996
FIRDOSH FATIMA SINCE DEAD Vs. FIRDOSH BEGUM DEAD
February 6, 1996
FOOD CORPORATION OF INDIA Vs. V P BHATIA
October 4, 1996
FOOD CORPORATION OF INDIA Vs. F C I DEPUTATIONIST ASSOCIATION
August 29, 1996
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
July 16, 1996
FREE INDIA DRY ACCUMULATORS LIMITED Vs. UNION OF INDIA
August 1, 1996
G B KASHIRSAGAR Vs. L A NARODE
September 25, 1996
G DEENDAYALAN AMBEDKAR Vs. UNION OF INDIA
November 29, 1996
G N KHAJURIA Vs. D D A
March 18, 1996
G NARAYAN RAO Vs. LAND ACQUISITION OFFICER
July 15, 1996
G RAMASWAMY ALIAS SURYAPRAKASA RAO Vs. LANKA SUBBARAO PATRUDU
February 9, 1996
G S I C KARMACHARI UNION Vs. GUJARAT SMALL INDUSTRIES CORPORATION
December 12, 1996
G S KAUSHIK RAKESH KUMAR GAUTAM Vs. UNION OF INDIA
April 12, 1996
G SUNDARESWARARAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 26, 1996
G VISWANATHAN AZHAGU THIRUNAVUKKARASU Vs. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER
January 24, 1996
GAJANAN Vs. STATE OF MAHARASHTRA
November 20, 1996
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
February 9, 1996
GAJRAJ SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 12, 1996
GALAXY MERCANTILES LIMITED Vs. STATE OF HARYANA
November 29, 1996
GANAPATHI NATIONAL MIDDLE SCHOOL Vs. M DURAI KANNAN
August 7, 1996
GANAYYA Vs. RADHABAI
December 4, 1996
GANGABAI GOPALDAS MOHATA Vs. FULCHAND
December 19, 1996
GANGADEVI Vs. UNION OF INDIA
October 1, 1996
GANGADHARAN Vs. JANARDHANA MALLAN
May 10, 1996
GANPAT LAL LAKHOTIA Vs. STATE OF RAJASTHAN
September 18, 1996
GANPAT SINGH Vs. STATE OF RAJASTHAN
December 4, 1996
GANPATI BAYAJI PATIL Vs. SHRIDHAR BABAJI VIBHUTE [DEAD]
August 22, 1996
GAYA BAKSH YADAV KISHORI LAL BABLANI Vs. UNION OF INDIA
May 8, 1996
GAYATRILAXMI BAPURAO NAGPURE Vs. STATE OF MAHARASHTRA
March 15, 1996
GENERAL MANAGER REDESIGNATED AS DY DIRECTOR INTER STATE BUS TERMINAL Vs. SUDERSHAN KUMARI
December 9, 1996
GENERAL MANAGER REDESIGNATED AS DY DIRECTOR ISB Vs. SUDARSHAN KUMARI
April 2, 1996
GENERAL MANAGER TELEPHONES AHMEDABAD Vs. V G DESAI
February 1, 1996
GENTELA VIJAYAVARDHAN RAO Vs. STATE OF ANDHRA PRADESH
August 28, 1996
GHANSHYAM JAISWAL Vs. KAMAL SINGH
February 16, 1996
GHANTESHER GHOSH Vs. MADAN MOHAN GHOSH
September 18, 1996
GHAZIABAD DEVELOPMENT AUTHORITY Vs. JAN KALYAN SAMITI SHEOPURI GHAZIABAD
January 9, 1996
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. JAIMALA
December 2, 1996
GHAZIABAD DEVELOPMENT AUTHORITY SANCHAR VIHAR SAHKARI AVAS SAMITI LTD Vs. SANCHAR VIHAR SAHKARI AVAS SAMITI LTD
May 10, 1996
GHEEVARGHESE MATHEW Vs. STATE OF KERALA
September 17, 1996
GHULAM DIN BUCH Vs. STATE OF JAMMU AND KASHMIR
April 3, 1996
GIAN KAUR SURAT LAL HARBANS SINGH CHANDRABHUSHAN DILBAGH SINGH LOKENDRA SINGH Vs. STATE OF PUNJAB:RAJ KUMARS:STATE OF PUNJAB:STATE OF MAHARASHTRA:STATE OF HIMACHAL PRADESH :STATE OF MADHYA PRADESH
March 21, 1996
GIRDHARI PARMANAND VADHAVA Vs. STATE OF MAHARASHTRA
September 23, 1996
GIRISH YADAV Vs. STATE OF MADHYA PRADESH
March 29, 1996
GLAXO LABORATORIES INDIA LIMITED Vs. L K SHATYE
February 6, 1996
GLORIA CHEMICAL INDUSTRIES LTD Vs. BANK OF INDIA:BANK OF INDIA
October 9, 1996
GOA STATE CO OPERATIVE BANK LIMITED Vs. PEDNE TALUKA PRATHAMIK SHIKSHAK PAT SAUNSTHA LIMITED
November 1, 1996
GODABARISH MISHRA Vs. KUNTALA MISHRA
October 24, 1996
GOLLA JALLA REDDY Vs. STATE OF ANDHRA PRADESH
April 25, 1996
GOLLA PULLANNA Vs. STATE OF ANDHRA PRADESH
August 13, 1996
GOMTIBAI DEAD Vs. MATTULAL DEAD
October 1, 1996
GOODYEAR INDIA LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN
November 27, 1996
GOPAL SINGH Vs. MASSA SINGH
December 10, 1996
GOPALAN KRISHNANKUTTY Vs. KUNJAMMA PILLAI SAROJINI AMMA
March 13, 1996
GOPALJI KHANNA Vs. ALLAHABAD BANK
February 27, 1996
GORAKHNATH Vs. STATE OF UTTAR PRADESH
October 11, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. G LAKSHMAN REDDY
November 1, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. KALLETI CHENGAIAH
March 1, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. H E H THE NIZAM HYDERABAD
March 22, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. P RATNAKAR RAO
May 10, 1996
GOVERNMENT OF INDIA Vs. K V SWAMINATHAN
November 18, 1996
GOVERNMENT OF TAMIL NADU Vs. S VELRAJ
December 19, 1996
GOVERNMENT OF TAMIL NADU Vs. P A MANICKAM
February 27, 1996
GOVIND DAS Vs. STATE OF BIHAR
April 3, 1996
GOVIND PARAMESWAR NAIR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 10, 1996
GOWRAMMA Vs. LAO CUM MANDAL REVENUE OFFICER PARTI RANGAREDDY DISTRICT
March 22, 1996
GOWRISHANKAR Vs. JOSHI AMBA SHANKAR FAMILY TRUST
February 22, 1996
GRAM PANCHAYAT NURPUR Vs. STATE OF PUNJAB
November 7, 1996
GRAM PANCHAYAT OF VILLAGE MUNDHAL KHURD Vs. AMAR SINGH
April 11, 1996
GRAM PANCHAYAT VILLAGE SUFIPIND Vs. STATE OF PUNJAB
February 1, 1996
GRAM PANCHAYAT, VILLAGE SIDH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
November 21, 1996
GUJARAT INDUSTRIAL DEVELOPMENT CORPN Vs. NAROTTAMBHAI MORARBHAI
August 23, 1996
GUJARAT MACHINERY MANUFACTURERS LIMITED Vs. COLLECTOR CENTRAL EXCISE BARODA
September 11, 1996
GUJARAT UNIVERSITY Vs. RAJIVGOPINATHBHATT
May 1, 1996
GULAB DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 6, 1996
GULZARI LAL AGARWAL Vs. ACCOUNTS OFFICER
September 25, 1996
GUMAN SINGH Vs. STATE OF RAJASTHAN
September 6, 1996
GUPTA STEEL INDUSTRIES Vs. JOLLY STEEL INDUSTRIES PRIVATE LIMITED
September 23, 1996
GURBACHAN SINGH Vs. SHIVALAK RUBBER INDUSTRIES
February 23, 1996
GURBACHAN SINGH Vs. UNION OF INDIA
February 9, 1996
GURDEV SINGH Vs. SURJIT KUMAR ALIAS JIT ANOTHER
May 1, 1996
GURNAM KAUR Vs. PURAN SINGH
February 8, 1996
GURNAM SINGH Vs. SUB DIVISIONAL OFFICER CIVIL KAITHAL
March 12, 1996
GURSHARAN SINGH Vs. STATE OF PUNJAB
September 10, 1996
GURSHARAN SINGH ASHWANI SACHDEVA Vs. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE
February 2, 1996
GURU BIPIN SINGH Vs. CHONGTHAMMANIHAR SINGH
October 11, 1996
GURUKAR PLASTICS LIMITED Vs. COLLECTOR OF CUSTOMS
December 18, 1996
GURUVAYOOR DEVASWOM MANAGING Vs. CHAIRMAN GURUVAYOOR DEVASWOM MANAGING COMMITTEE
January 19, 1996
GYABIRAM Vs. R GANGADHARAN
August 1, 1996
H C VENKATASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY
September 23, 1996
H G VENKATACHALIAH SETTY Vs. UNION OF INDIA
March 13, 1996
H M M LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
October 11, 1996
H M T LIMITED WORKMEN OF INDIAN TELEPHONE INDUSTRIES LIMITED Vs. H M T HEAD OFFICE EMPLOYEES ASSOCIATION:MANAGEMENT OF INDIAN TELEPHONE INDUSTRIES LIMITED
October 29, 1996
H MUKHERJEE Vs. S K BHARGAVA
April 9, 1996
H P HOUSING BOARD Vs. OM PAL
November 1, 1996
H PHUNINDRE SINGH Vs. K K SETHI
February 19, 1996
H S ARORA Vs. UNION OF INDIA
January 19, 1996
H U D A H U D A STATE OF HARYANA Vs. KEWAL KRISHAN GOEL:RAVINDER NATH SHARMA:SHAMSHER SINGH
May 9, 1996
HAFIZWASHIAHMAD Vs. KUTUBUDDIN
September 24, 1996
HAL EMPLOYEES UNION Vs. PRESIDING OFFICER
May 1, 1996
HANIRAJL CHULANI Vs. BAR COUNCIL OF MAHARASHTRA AND GOA
April 8, 1996
HANUMAN PRASAD Vs. UNION OF INDIA
September 6, 1996
HANUMANTHAPPA Vs. MUNINARAYANAPPA
October 7, 1996
HARBANS LAL Vs. STATE OF PUNJAB
January 23, 1996
HARCHARAN SINGH JOSH Vs. HARI KISHAN
April 23, 1996
HARDEV SINGH SUBA SINGH Vs. HARBHEJ SINGH:HARBHEJ SINGH
November 20, 1996
HARDIAL SINGH Vs. STATE OF PUNJAB
April 9, 1996
HARI CHAND Vs. STATE OF DELHI
February 12, 1996
HARI OM VERMA Vs. STATE OF PUNJAB
August 9, 1996
HARI SHAMRAO NIMJE Vs. UNION OF INDIA
December 9, 1996
HARI SHANKER SUBHASH CHAND Vs. STATE OF UTTAR PRADESH :SHIAM BEHARI
May 6, 1996
HARIBHAUDAGDUTANDALE Vs. INDUSTRIAL COOPERATIVE ASSOCIATION LIMITED
October 8, 1996
HARIJAI SINGH Vs. VIJAY KUMAR
September 17, 1996
HARIJAN DHANA BADHA Vs. STATE OF GUJARAT
April 26, 1996
HARISH KUMAR Vs. STATE OF MADHYA PRADESH
July 9, 1996
HARISINGH Vs. STATE OF RAJASTHAN
October 1, 1996
HARJINDER SINGH SODHI Vs. STATE OF PUNJAB
September 23, 1996
HARYANA STATE ELECTRICITY BOARD Vs. NARESH TANWAR
February 2, 1996
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. INDERJEET SAWHNEY
January 18, 1996
HARYANA UNRECOGNISED SCHOOLS ASSOCIATION Vs. STATE OF HARYANA
April 12, 1996
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ER HARSH JAIN
July 19, 1996
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ROOCHIRA CERAMICS
October 23, 1996
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANJAN DHAMINA
December 17, 1996
HARYANA WAREHOUSING CORPORATION Vs. RAM AVTAR
January 17, 1996
HASHMATTULLAH Vs. STATE OF MADHYA PRADESH
May 10, 1996
HAVALDAR BHAGAT SINGH Vs. STATE OF HARYANA
March 15, 1996
HAWKINS COOKERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
December 11, 1996
HEAVY ENGINEERING CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
October 29, 1996
HEIKHAM SURCHANDRA SINGH Vs. REPRESENTATIVE OF LOIS KAKCHING MANIPUR A SCHEDULED CASTE UPLIFT BODY
October 9, 1996
HEIRS OF VRAJLAL J GANATRA Vs. HEIRS OF PARSHOTTAM S SHAH
April 30, 1996
HER HIGHNESS MEHR TEJ NAWAB SAJEELA SULTAN Vs. STATE OF MADHYA PRADESH
January 23, 1996
HIGH COURT OF JUDICATURE AT PATNA Vs. PANDEY MADAN MOHAN PRASAD SINHA
April 11, 1996
HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. SUMAN BEHARI SHARMA
April 2, 1996
HIMACHAL PRADESH MARKETING BOARD Vs. SHANKAR TRADING CO PRIVATE LIMITED
September 4, 1996
HIMACHAL PRADESH UNIVERSITY SHIMLA Vs. PUNJAB UNIVERSITY CHANDIGARH
October 3, 1996
HIMACHAL ROAD TRANSPORT CORPORATION HIMACHAL ROAD TRANSPORT CORPORATION Vs. DINESH KUMAR:PARVEEN KUMARI MS
May 7, 1996
HIMI Vs. HIRA DEVI WIDOW OF BUDHU RAM
September 25, 1996
HINDALCO INDUSTRIES LIMITED Vs. LABOUR COURT VARANASI
October 29, 1996
HINDU COLLEGE Vs. SADHU RAM SAINI
February 14, 1996
HINDUSTAN AERONAUTICS LIMITED Vs. A RADHIKA THIRUMALAI
October 9, 1996
HINDUSTAN FERODO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
December 4, 1996
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
August 29, 1996
HINDUSTAN PAPER CORPORATION Vs. PURNENDU CHAKROBARTY
October 30, 1996
HINDUSTAN POLYMERS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
December 19, 1996
HINDUSTAN SHIPYARD LIMITED HINDUSTAN SHIPYARD LIMITED Vs. P SAMBASIVA RAO:S PRASADA RAO
January 30, 1996
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. TARAPORE AND CO
July 9, 1996
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. COMMISSIONER OF LABOUR
September 3, 1996
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. LIMESTONE AND DOLOMITE MINES WELFARE AND CESS COMMISSIONER
August 21, 1996
HIRA Vs. KASTURIBAI
September 3, 1996
HIRA LAL Vs. STATE OF MAHARASHTRA
February 22, 1996
HIRABAI Vs. HANUMANTH KRISHNAJI BHIDE
August 19, 1996
HIRALAL AGARWALA Vs. STATE OF ORISSA
December 4, 1996
HIS HOUNESS ACHARYA SWAMI GANESH DASSJI Vs. SITA RAM THAPAR
April 30, 1996
HOOKIYAR SINGH Vs. SPECIAL LAND ACQUISITION OFFICER MORADABAD
March 14, 1996
HUKAM CHAND Vs. STATE OF HARYANA
April 2, 1996
HUSNA Vs. STATE OF PUNJAB
January 23, 1996
HYDERABAD RACE CLUB HYDERABAD Vs. COMMISSIONER OF WEALTH TAX A P
December 11, 1996
I D L CHEMICALS LIMITED Vs. UNION OF INDIA
July 24, 1996
I T C BHADRACHALAM PAPERBOARDS Vs. MANDAL REVENUE OFFICER A P
September 9, 1996
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
August 26, 1996
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE DELHI
March 29, 1996
I VIKHESHE SEMA Vs. HOKISHE SEMA
May 1, 1996
ICHCHAPUR INDUSTRIAL COOPERATIVE SOCIETY LIMITED Vs. COMPETENT AUTHORITY OIL AND NATURAL GAS COMMISSION
December 19, 1996
ILAVIA ENTERPRISES Vs. COLLECTOR OF C EX JAIPUR
October 25, 1996
IMPERIAL CHIT FUNDS PRIVATE LIMITED Vs. INCOME TAX OFFICER ERNAKULAM
March 19, 1996
IMPROVEMENT TRUST MOGA Vs. MANCHANDA SOAP WORKS
April 16, 1996
IMPROVEMENT TRUST SANGRUR Vs. GURJIT SINGH SANDHU
January 15, 1996
IN RE: SUO MOTU PROCEEDINGS, DELHI TRANSPORT DEPARTMENT Vs. STATE
November 18, 1996
INARCO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 20, 1996
INCOME TAX APPELLATE TRIBUNAL HYDERABAD SPECIAL BENCH HYDERABAD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTS III HYDERABAD A P
January 17, 1996
INCOME TAX OFFICER Vs. SRIRAM BEARINGS LIMITED
September 26, 1996
INCOME TAX OFFICER Vs. A M S SALIMARICAR MADRAS
October 30, 1996
INCOME TAX OFFICER III CIRCLE 1 SALEM Vs. ARUNAGIRI CHETTIAR
May 7, 1996
INDER SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
October 10, 1996
INDERMANI Vs. MATHESHWARI PRASAD
October 10, 1996
INDERMANI KIRTIPAL Vs. UNION OF INDIA
February 6, 1996
INDIAN ALUMINIUM CO Vs. STATE OF KERALA
February 2, 1996
INDIAN BANK Vs. SATYAM FIBRES INDIA PRIVATE LIMITED
August 9, 1996
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
February 13, 1996
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
April 18, 1996
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 6, 1996
INDIAN FARMERS FERTILISER COOPERATIVE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
July 31, 1996
INDIAN OIL CORPORATION LIMITED J KRISHNAMURTHY Vs. J KRISHNAMURTHY:INDIAN OIL CORPORATION
February 1, 1996
INDIAN ORGANIC CHEMICALS LIMITED Vs. COLLECTOR OF CUSTOMS AND EXCISE
November 5, 1996
INDIAN OVERSEAS BANK Vs. DARBARA SINGH
November 29, 1996
INDIAN PETRO PRODUCTS MFC PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
October 8, 1996
INDIAN SHAVING PRODUCTS LIMITED Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
January 3, 1996
INDIRA SAWHNEY Vs. UNION OF INDIA
November 4, 1996
INDIRA SOHAN LAL DEAD Vs. UNION OF INDIA
October 25, 1996
INDORE DEVELOPMENT AUTHORITY Vs. BALKRISHNA
August 5, 1996
INDORE DEVELOPMENT AUTHORITY Vs. SATYABHAMA BAI
August 5, 1996
INDRADEO MISHRA Vs. STATE OF MADHYA PRADESH
December 10, 1996
INDRANI RAJA DURAI Vs. MADRAS MOTOR AND GENERAL INSURANCE COMPANY
January 16, 1996
INDUSTRIAL CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY I
December 5, 1996
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. SRINIVAS AGENCIES
February 22, 1996
INSPECTOR GENERAL OF POLICE Vs. THAVASIAPPAN
January 25, 1996
INSPECTOR GENERAL OF POLICE Vs. K S SWAMINATHAN
October 4, 1996
INSPECTOR GENERAL OF REGISTRATION U P Vs. AVDESH KUMAR
April 12, 1996
INSTITUTION OFA R LOKAYUKTAL UPA LOKAYUKTA A P Vs. T RAMA SUBBA REDDY
December 13, 1996
INTELLIGENCE BUREAU EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
April 24, 1996
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. ASHOK DHAWAN
August 22, 1996
ISHWARLAL PREMCHAND SHAH Vs. STATE OF GUJARAT
March 15, 1996
ISMAIL ABDUL LATIF SHAIKH Vs. STATE OF MAHARASHTRA
February 29, 1996
J A S INTER COLLEGE KHURJA U P Vs. STATE OF UTTAR PRADESH
July 8, 1996
J ASHOK KUMAR Vs. STATE OF ANDHRA PRADESH
February 23, 1996
J B BODA AND COMPANY PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
October 30, 1996
J H PATEL SUBHAN KHAN Vs. SUBHAN KHAN:J H PATEL
July 24, 1996
J JAISHANKAR Vs. GOVERNMENT OF INDIA
August 14, 1996
J JAYALALITHA Vs. M CHENNA REDDY
February 13, 1996
J JOSE DHANAPAUL Vs. S THOMAS
February 16, 1996
J K INDUSTRIES LIMITED Vs. CHIEF INSPECTOR OF FACTORIES AND BOILERS
September 25, 1996
J K SYNTHETICS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
August 28, 1996
J K SYNTHETICS LIMITED Vs. UNION OF INDIA
December 20, 1996
J N GANATRA Vs. MORVI MUNICIPALITY MORVI
July 19, 1996
J P RAVIDAS Vs. NAVYUVAK HARUAN UTTHAPAN MULTI UNIT INDUSTRIAL COOPERATIVE SOCIETY LIMITED
April 12, 1996
J R JANI Vs. AHMED EBRAHIM OF RANGOON
February 14, 1996
J S CHHABRA STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH:DRS M TIWARI
November 28, 1996
J S PARIHAR Vs. GANPAT DUGGAR
September 11, 1996
JAFFAR HUSSAIN EBRAHIM Vs. TAIYABALI DAWOODJI RANGWALA
December 31, 1996
JAG MOHAN CHAWLA Vs. DERA RADHA SWAMI SATSANG
May 7, 1996
JAGANNATH Vs. YUGAL NARAIN PUROHIT ADVOCATE
December 19, 1996
JAGANNATH KASHINATH PATIL Vs. NARAYAN BALUGAIKAR
September 24, 1996
JAGAT PRASAD Vs. STATE OF UTTAR PRADESH
August 8, 1996
JAGATHIGOWDA C N Vs. CHAIRMAN CAUVERY GRAMINA BANK
July 31, 1996
JAGBIR SINGH Vs. STATE OF HARYANA
March 25, 1996
JAGDISH NARAIN Vs. STATE OF UTTAR PRADESH
March 12, 1996
JAGESHWAR Vs. STATE OF MADHYA PRADESH
April 23, 1996
JAGTAR SINGH Vs. PARGAT SINGH
November 27, 1996
JAGTARSINGH Vs. STATE OF PUNJAB
April 19, 1996
JAHAR SINGH Vs. UNION OF INDIA
September 13, 1996
JAI DAYAL Vs. KRISHAN LAL GARG
November 6, 1996
JAI JAI RAM OTHERS Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
July 9, 1996
JAI KISHAN Vs. KESHAV RAM
December 13, 1996
JAI SINGH BANDU Vs. STATE OF MAHARASHTRA
April 24, 1996
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
August 14, 1996
JAIN MOTOR CAR CO DELHI Vs. SWAYAM PRABHA JAIN
February 15, 1996
JAIPUR DEVELOPMENT AUTHORITY Vs. MAHAVIR HOUSING COOP SOCIETY JAIPUR
September 18, 1996
JAIRAMSHARMA Vs. JAMMU DEVELOPMENT AUTHORITY
April 19, 1996
JANAK YADAV Vs. STATE OF BIHAR
October 23, 1996
JANAKI S MENON Vs. V R S KRISHANAN
October 4, 1996
JANPAD PANCHAYAT AND ZILA PANCHAYAT KARAMCHARI SANGH Vs. STATE OF MADHYA PRADESH
January 10, 1996
JARNAIL SINGH Vs. STATE OF PUNJAB
March 18, 1996
JASPAL SINGH Vs. UNION OF INDIA
December 18, 1996
JASPAL SINGH ALIAS PALI DARSHAN SINGH Vs. STATE OF PUNJAB
October 8, 1996
JASWANT SINGH Vs. STATE OF PUNJAB
September 23, 1996
JAY ENGINEERING WORKS LIMITED Vs. GOVERNMENT OF INDIA
February 7, 1996
JAYA DEVI Vs. STATE OF BIHAR
January 19, 1996
JAYANTILAL RATANCHAND SHAH DEVKUMAR GOPALDAS AGGARWAL Vs. RESERVE BANK OF INDIA:RESERVE BANK OF INDIA
August 9, 1996
JAYKUMAR GANPATI WAYKAR Vs. NIVRITTI SAKHARAM TITWE
September 17, 1996
JHANDOO Vs. UNION OF INDIA
August 7, 1996
JIVAN LAL Vs. STATE OF MADHYA PRADESH
December 4, 1996
JIWAS DAS DEAD Vs. FINANCIAL COMMISSIONER REVENUE HARYANA
August 8, 1996
JIYAJEERAO COTTON MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE
October 8, 1996
JOG RAM Vs. STATE OF HARYANA
July 25, 1996
JOGINDER SINGH Vs. JOGINDERO
January 23, 1996
JOGINDER TULI Vs. S L BHATIA
October 7, 1996
JOINT SECRETARY TO THE HOME DEPARTMENT MADRAS Vs. R RAMALINGAM
September 9, 1996
JOSE ANTONIO CRUZ DOS R RODRIGUESE COMMUNIDADE OF CAVELOSSIM Vs. LAND ACQUISITION COLLECTOR:LAND ACQUISITION COLLECTOR
November 20, 1996
JOTE SINGH Vs. RAM DAS MAHTO
August 22, 1996
JOTINDRA NATH ROY Vs. SURENDRA BIKRAM SINGH AGARWAL
April 9, 1996
JOYACHAN M SEBASTIAN Vs. DIRECTOR GENERAL
August 23, 1996
JOYCE PRIMROSE PRESTOR NEE VAS Vs. VERA MARIE VAS MS
April 12, 1996
JUDHISTIR MOHANTY Vs. STATE OF ORISSA
September 13, 1996
JUDITH FERNANDES Vs. CONCEICAO ANTONIO FERNANDES
August 22, 1996
JUNJARAM Vs. BHAURAO
February 22, 1996
JYOTI PRASHAD VINOD KUMAR Vs. YASH PAL
August 23, 1996
K BASAVARAJAPPA Vs. TAX RECOVERY COMMISSIONER BANGALORE
October 11, 1996
K C PRIVATE LIMITED Vs. PRESIDING OFFICER
September 12, 1996
K DAYANANDALAL Vs. STATE OF KERALA
August 7, 1996
K G POOVAIAH Vs. GENERAL MANAGER MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 16, 1996
K J FRANCIS Vs. COMMISSIONER OF INCOME TAX
February 6, 1996
K JAYADEVAN NAIR Vs. KRISHNA PILLAI DEAD
March 22, 1996
K JOHN KOSHY Vs. DRTARAKESHWARPRASADSHAW
February 5, 1996
K K SIDHARTHAN Vs. T P PRAVEENA CHANDRAN
October 8, 1996
K KRISHANAJUNA RAO Vs. COMMISSIONER OF SURVEY
February 6, 1996
K KUPPUSAMY Vs. STATE OF TAMIL NADU
February 5, 1996
K L VERMA Vs. STATE
October 13, 1996
K M SRINIVASAN Vs. K M ARUMUGHAM
October 25, 1996
K MADAN Vs. KRISHNAWATI
November 6, 1996
K MOOSA HAJIS WTOOW KANNADIYIL AYISSU Vs. EXECUTIVE OFFICER SREE LAKSHMI NARASIMHA TEMPLE
May 1, 1996
K MURUGESH Vs. M PALAPPA
January 5, 1996
K NANDAKUMAR Vs. MANAGING DIRECTOR THANTHAL PERIYAR TRANSPORT CORPORATION
February 14, 1996
K NARASIMHA RAO Vs. T M NASIMUDDIN AHMED
February 23, 1996
K P A VELLAYAPPA NADAR DEAD Vs. BHAGIRATHI AMMAL
November 6, 1996
K PADMARAJU ALIAS PADMANABHA RAJU Vs. SENIOR REGIONAL MANAGER F C I HYDERABAD
September 3, 1996
K R LAKSHMANAN Vs. STATE OF TAMIL NADU
January 12, 1996
K R TANDON Vs. OM PRAKASH
January 16, 1996
K SANKARAN NAIR DEAD Vs. DEVAKI AMMA MALATHY AMMA
September 25, 1996
K V JAI SINGH Vs. C R GOVINDASWAMY CHETTIAR DIED
August 9, 1996
K V KRISHNAMANI Vs. LALIT KALA ACADEMY
May 10, 1996
K V MUTHU Vs. ANGAMUTHU AMMAL
December 17, 1996
KAHANDU DAULAT DANGDE Vs. JAY WANTRAO YADAVRAO KHARADE
February 14, 1996
KAILASH CHAND JOSHI Vs. RAJASTHAN HIGH COURT
February 1, 1996
KALIKA PRASAD Vs. CHHATRAPAL SINGH
December 18, 1996
KALINATH MUNDA Vs. STATE OF BIHAR
March 12, 1996
KALLATHIL SREEDHARAN Vs. KOMATH PANDYALA PRASANNA
August 8, 1996
KALPANA DEVIPRAKASH THAKAR Vs. DEVIPRAKASH THAKAR
November 4, 1996
KALPETTA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX COCHIN
July 16, 1996
KALYANJI VITHALDAS AND SONS Vs. STATE OF MADHYA PRADESH
September 17, 1996
KAMTATIWARI Vs. STATE OF MADHYA PRADESH
September 4, 1996
KANCHAN DEVI Vs. PROMOD KUMAR MITTAL
April 3, 1996
KANSHI RAM Vs. OM PRAKASH JAWAL
April 15, 1996
KANTAPRASAD D PATEL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 15, 1996
KANWAR PAL Vs. GAON SABHA KIRARI
August 6, 1996
KANYAKUMARI DISTRICT SIDHA AND AYURVEDA VAIDYAR SANGAM Vs. GOVERNMENT OF TAMIL NADU
March 13, 1996
KARAM SINGH Vs. STATE OF PUNJAB
January 29, 1996
KARAM SINGH Vs. STATE OF PUNJAB
August 20, 1996
KARAN SINGH Vs. UNION OF INDIA
August 7, 1996
KARAN SINGH Vs. STATE DELHI ADMN
October 10, 1996
KARAN SINGH Vs. BHAGWAN SINGH
January 24, 1996
KARANPURA DEVLOPMENT CO LTD Vs. UNION OF INDIA
December 14, 1996
KARNAL IMPROVEMENT TRUST Vs. RAM PARKASH
March 21, 1996
KARNATAKA PUBLIC SERVICE COMMISSION Vs. P S RAMAKRISHNA
January 17, 1996
KARNATAKA STATE FINANCIAL CORPORATION Vs. MICRO CAST RUBBER AND ALLIED PRODUCTS PRIVATE LIMITED
June 3, 1996
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. R SETHURAM
August 1, 1996
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K V SAKEENA
March 15, 1996
KARTAR KAUR Vs. AJMER SINGH
April 19, 1996
KARTAR KAUR Vs. MILKHO
October 29, 1996
KARTAR SINGH OTHERS DILBAGH SINGH Vs. STATE OF PUNJAB
January 4, 1996
KARUMANDA GOUNDER Vs. MUTHUSWAMY GOUNDER
January 10, 1996
KASHI NATH MISHRA Vs. VIKRAMADITYA PANDEY
March 14, 1996
KASHI NATH ROY Vs. STATE OF BIHAR
April 18, 1996
KASHIVIDYAPITH Vs. MOTILALANPOTHERS
July 24, 1996
KASHMIR CHAND Vs. FINANCIAL COMMISSIONER HARYANA
July 15, 1996
KASHMIR ELECTRIC AND HARDWARE CORPORATION Vs. STATE OF JAMMU AND KASHMIR
July 26, 1996
KASHMIRA SINGH Vs. DUMAN SINGH
July 9, 1996
KASHMIRI LAL Vs. STATE OF PUNJAB
August 29, 1996
KAZI AKEEL AHMED Vs. IBRAHIM
April 17, 1996
KENNEDY VALLEY WELFARE ASSOCIATION Vs. CEYLON REPARTIATES LABOURERS WELFARE AND SERVICE SOCIETY
April 25, 1996
KERALA FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX KERALA
January 11, 1996
KERALA STATE ELECTRICITY BOARD Vs. N SUKESEN
July 23, 1996
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. JACOB ALEXANDER
March 1, 1996
KESAR SINGH Vs. SADHU
January 29, 1996
KESAVANCHARI GOPALAKRISHNAN ACHARI Vs. VELU ACHARI PAPPUKUTTY ACHARI
January 17, 1996
KESHABO Vs. STATE OF MADHYA PRADESH
January 8, 1996
KESHAV LAL THAKUR Vs. STATE OF BIHAR
October 11, 1996
KESHUB MAHINDRA Vs. STATE OF MADHYA PRADESH
September 13, 1996
KESORAM RAYON A UNIT OF KESORAM INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA
August 23, 1996
KHACHAR BHLKHUBHAI UNADBHAI Vs. STATE OF GUJARAT
May 10, 1996
KHADI AND VILLAGE INDUSTRIES COMMISSION SATTUR T N Vs. STATE OF TAMIL NADU
February 16, 1996
KHEPA GORAIN Vs. KUS GORAIN
November 27, 1996
KILASHO DEVI BURMAN Vs. COMMISSIONER OF INCOME TAX W B CALCUTTA
February 8, 1996
KILPEST PVT LIMITED Vs. SHEKHAR MEHRA
October 8, 1996
KIMTI LAL SETHI Vs. LT GOVERNOR OF NATIONAL CAPITAL TERRITORY OF DELHI
May 10, 1996
KING PAL SINGH Vs. STATE OF UTTAR PRADESH
November 8, 1996
KIRAN BALA Vs. SURINDER KUMAR
May 2, 1996
KIRLOSKAR BROTHERS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPN
January 24, 1996
KIRLOSKAR CUMMINS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
November 7, 1996
KIRTIKANT D VADODARIA Vs. STATE OF GUJARAT
April 26, 1996
KISHORE Vs. STATE OF MAHARASHTRA
October 7, 1996
KISHORE CHANDRA PANIGRAHI Vs. STATE OF ORISSA
October 29, 1996
KISHORE METAL AND WIRE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
October 1, 1996
KOCHUKAKKADA ABOOBACKER Vs. ATTAH KASIM
January 16, 1996
KOODALMANICKAM IN DEVASWOM MANAGING COMMITTEE Vs. THACHUDAYA KAIMAL ALIAS MANICKAN KERALAN
February 7, 1996
KOTAK CHEMICALS Vs. UNION OF INDIA
February 2, 1996
KRISHAN GOPAL SHARMA Vs. GOVERNMENT OF N C T OF DELHI
May 7, 1996
KRISHAN KUMAR ALIAS PAMMA Vs. STATE OF HARYANA
September 30, 1996
KRISHI UTPADAN MANDI SAMITI Vs. ASHOK KUMAR DINESH CHANDRA
August 29, 1996
KRISHI UTPADAN MANDI SAMITI BULANDSHAHR Vs. GANGA SAHAI
July 23, 1996
KRISHI UTPADAN MANDI SAMITI HALDWANI Vs. INDIAN WOOD PRODUCTS LIMITED
February 23, 1996
KRISHI UTPADAN MANDI SAMITI ORAI DISTRICT JALAUN Vs. AMARSINGH
September 20, 1996
KRISHNA DASS AGARWAL Vs. KANHAIYALAL
July 19, 1996
KRISHNA GYANODAY SUGAR LIMITED ARUN CHEMICAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR
August 14, 1996
KRISHNA KUMAR AGRAWAL Vs. JAI KUMAR JAIN
January 2, 1996
KRISHNA MOHAN SHUKLA Vs. UNION OF INDIA
May 1, 1996
KRISHNA MOTOR SERVICE RY ITS PARTNERS Vs. H B VITTALA KAMATH
April 19, 1996
KRISHNAN Vs. STATE OF KERALA
September 2, 1996
KRISHNAN KAKKANTH Vs. GOVERNMENT OF KERALA
October 11, 1996
KULDEEP INDUSTRIAL CORPORATION Vs. INCOME TAX OFFICER
December 10, 1996
KULDEEP SINGH Vs. STATE OF HARYANA
February 8, 1996
KULDIP SINGH Vs. STATE OF PUNJAB
September 16, 1996
KUMAR JAGDISH CHANDRA SINHA DEAD Vs. COMMISSIONER OF INCOME TAX W B
April 23, 1996
KUMBHAR DHIRAJLAL MOHANLAL Vs. STATE OF GUJARAT
October 4, 1996
KUMUD LATA DAS Vs. INDU PRASAD
September 19, 1996
KUNDANBHAI DULABHAI SHAIKH Vs. DISTRICT MAGISTRATE AHMEDABAD
February 13, 1996
KUNWAR ARUN KUMAR Vs. U P HILL ELECTRONICS CORPORATION LIMITED
October 28, 1996
KUPPUSAMY Vs. AUTHORISED OFFICER AND ASSISTANT COMMISSIONER LAND REFORMS
July 23, 1996
KUTTIYAPPAN Vs. UNION OF INDIA
August 26, 1996
L ALAGUSUNDARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
October 30, 1996
L M MAHURKAR Vs. BAR COUNCIL OF MAHARASHTRA
April 8, 1996
L RAJAIAH Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS HYDERABAD
February 5, 1996
LA SIVAPRAKASA PANDARA SANNADHI AVARGAL Vs. T PARVATHI AMMAL
February 20, 1996
LAKHI BARUAH Vs. PADMA KANTA KALITA
February 26, 1996
LAKHI BARUAH Vs. PADMA KANTA KALITA
January 26, 1996
LAKSHAMANA YATENDRULU Vs. STATE OF ANDHRA PRADESH
January 24, 1996
LAKSHMI NARAYAN Vs. UNION OF INDIA
December 2, 1996
LAL MAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 1, 1996
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER MANGALORE Vs. BELEKAL KRISHNA BHAT
August 7, 1996
LAND ACQUISITION OFFICER HYDERABAD Vs. MALE PULLAMMA
March 21, 1996
LAXMANRAO BAPURAO JADHAV Vs. STATE OF MAHARASHTRA
October 1, 1996
LAXMAPPA Vs. BALAWA KOM TIRKAPPA CHAVDI
August 6, 1996
LAXMIKANT Vs. SATYAWAN
March 19, 1996
LIFE INSURANCE CORPN OF INDIA Vs. CENTRAL INDUSTRIAL TRIBUNAL JAIPUR
November 18, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIVA PRASAD TRIPATHI
January 18, 1996
LIFE INSURANCE CORPORATION OF INDIA BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 19, 1996
LILABEN UDESING GOHEL SHYAMALA SHASHIDHARAN NAYYAR PRAMILABEN NARENDRA BHAI PATEL RAMABHAI SHANKARBHAI CHAVDA LILABEN KANTABEN ANIL KUMAR PATEL MOTOR VAHAN DURGHATNA SANGHTHAN NADIAD Vs. ORIENTAL INSURANCE CO LTD:HEMRAJ LODURAM RAJPUR :NANDUBHAI AMBALAL THAKKAR:GANIBHAI AMABHAI VORA :KAJI GULAM NABI SHEIKH:GUJARAT STATE ROAD TRANSPORT CORPN:STATE OF G
March 15, 1996
LILLY KURIAN Vs. UNIVERSITY APPELLATE TRIBUNAL
December 19, 1996
LIPTON INDIA LIMITED Vs. STATE OF MAHARASHTRA
August 6, 1996
LIPTON INDIA LIMITED Vs. STATE OF KARNATAKA
October 8, 1996
LOHARA STEEL INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
December 20, 1996
LOKNARAYAN PANDE Vs. STATE OF MAHARASHTRA
October 7, 1996
LOURDU MARI DAVID Vs. LOUIS CHINNAYA AROGIASWAMY
August 9, 1996
LT COL SAWAI BHAWANI SINGH Vs. STATE OF RAJASTHAN
February 6, 1996
LUCAS INDIA SERVICE LIMITED Vs. PRESIDING OFFICER LABOUR COURT MADRAS
January 3, 1996
LUCKY BISCUITS CO Vs. COLLECTOR OF CENTRAL EXCISE PATNA
September 19, 1996
LUDHIANA IMPROVEMENT TRUST Vs. BRUESHWAR SINGH CHHAL
March 19, 1996
LUFTHANSA GERMAN AIRLINES Vs. VIJ SALES CORPORATION
February 28, 1996
LUGA BAY SHIPPING CORPORATION SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF COCHIN:BOARD OF TRUSTEES OF THE PORT OF COCHIN
November 22, 1996
M A HAMEED Vs. STATE OF ANDHRA PRADESH
April 17, 1996
M A RAJASEKHAR Vs. STATE OF KARNATAKA
August 16, 1996
M B GOPALA KRISHNA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
February 7, 1996
M BHASKAR Vs. J VENKATARAMA NAIDU
September 10, 1996
M C DHINGRA Vs. UNION OF INDIA
February 5, 1996
M C MEHTA Vs. UNION OF INDIA
February 14, 1996
M C MEHTA Vs. UNION OF INDIA
March 15, 1996
M C MEHTA Vs. UNION OF INDIA
May 10, 1996
M C MEHTA Vs. UNION OF INDIA
July 8, 1996
M C MEHTA Vs. UNION OF INDIA MATTER REGARDING BRICK KILNS
November 26, 1996
M C MEHTA Vs. STATE OF TAMIL NADU
December 10, 1996
M C MEHTA Vs. UNION OF INDIA
December 10, 1996
M C MEHTA Vs. UNION OF INDIA
December 4, 1996
M C MEHTA Vs. KAMAL NATH
December 13, 1996
M C MEHTA BADKHALANDSURAJKLJND LAKES MATTER Vs. UNION OF INDIA
October 11, 1996
M C MEHTA CALCUTTA TANNERIES MATTER Vs. UNION OF INDIA
December 19, 1996
M C MEHTA TAJ TRAPEZIUM MATTER Vs. UNION OF INDIA
December 30, 1996
M GOVINDA RAJU Vs. SPECIAL LAND ADDITIONAL LAND ACQUISITION OFFICER
July 24, 1996
M GOVINDARAJU Vs. K MUNISAMI GOUNDER [D]
August 13, 1996
M JAFAR A MAJID VARANASI Vs. COMMISSIONER OF SALES TAX LUCKNOW
August 8, 1996
M JAYAKUMAR S KALYANASUNDARAM Vs. STATE OF TAMIL NADU
August 30, 1996
M JAYALAXMI Vs. G GOVERDHAN REDDY
April 4, 1996
M L JAGGI Vs. MAHANAGAR TELEPHONES NIGAM LIMITED
January 2, 1996
M M RUBBER COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
August 1, 1996
M M T C LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
February 1, 1996
M M T C LIMITED Vs. STERLITE INDUSTRIES INDIA LIMITED
November 18, 1996
M P CHANDORIA Vs. STATE OF MADHYA PRADESH
March 29, 1996
M P COOPERATIVE BANK LIMITED JABALPUR M P RAJYA SAHKARIBANK MARYADIT BHOPAL M P COOPERATIVE BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX M P BHOPAL:COMMISSIONER OF INCOME TAX JABALPUR:ADDITIONAL COMMISSIONER OF INCOME TAX
January 19, 1996
M P ELECTRICITY BOARD JABALPUR Vs. HARSH WOOD PRODUCTS
April 18, 1996
M P ELECTRICITY BOARD JABALPUR Vs. VIJAYA TIMBER CO
December 5, 1996
M P TRANSPORT WORKERS FEDERATION BHOPAL STATE OF MADHYA PRADESH Vs. RAJYA PARIVAHAN KARAMCHARI MAHASANGH UJJAIN
January 23, 1996
M P TRIATHLON ASSOCIATION Vs. INDIAN TRIATHLON FEDERATION
November 8, 1996
M POORNACHANDRAN Vs. STATE OF TAMIL NADU
November 6, 1996
M RAMJAYARAM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
March 15, 1996
M S L PATIL ASSTT CONSERVATOR OF FORESTS SOLARPUR MAHARASHTRA Vs. STATE OF MAHARASHTRA
October 23, 1996
M S R PRASAD Vs. BOMMISETTI SUBBA RAO
July 30, 1996
M V K GUNDARAO Vs. REVENUE DIVISIONAL OFFICER LAO NARASARAOPET
January 15, 1996
M VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 1996
M/S. NATIONAL INSURANCE CO. LTD. Vs. SMT. JIJUBHAI NATHUJI DABHI AND OTHERS
November 12, 1996
MADHAVKRISHNA Vs. CHANDRABHAGA
September 23, 1996
MADHU KISHWAR JULIANA LAKRA Vs. STATE OF BIHAR
April 17, 1996
MADHUKAR RAO Vs. CLAIMS COMMISSIONER
March 15, 1996
MADHYA PRADESH INDUSTRIES LTD Vs. RAI BAHADUR SHRIRA DURGAURGA PRASAD LTD
May 5, 1996
MADRAS WIRE PRODUCTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
October 3, 1996
MAFATLAL INDUSTRIES LIMITED Vs. UNION OF INDIA
December 19, 1996
MAFATLAL INDUSTRIES LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 19, 1996
MAGHAR SINGH Vs. JASHWANT SINGH
September 24, 1996
MAHABIR CHOUDHARY Vs. STATE OF BIHAR
May 1, 1996
MAHABIR JUTE MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
September 11, 1996
MAHABIR JUTE MILLS LIMITED Vs. COLLECTOR OF C EX ALLAHABAD
November 11, 1996
MAHABIR SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
August 27, 1996
MAHADEO VITHOBA NIKAM Vs. GAJANAN PANDURANG KULKARNI
November 22, 1996
MAHAK SINGH RAJVIR SINGH Vs. CHANCELLOR CH CHARAN SINGH UNIVERSITY MEERUT:CHANCELLOR CH CHARAN SINGH UNIVERSITY
October 31, 1996
MAHALIAMMAN TEMPLE AND VIGNESWARAR KOIL Vs. VIJAYAMMAL
March 1, 1996
MAHAVIR METAL MART BOMBAY Vs. UNION OF INDIA
September 18, 1996
MAHAVIR OIL MILLS Vs. STATE OF JAMMU AND KASHMIR
November 29, 1996
MAHE BEACH TRADING CO Vs. UNION TERRITORY OF PONDICHERRY
April 4, 1996
MAHENDRA RAI Vs. MITHILESH RAI
December 13, 1996
MAHESH Vs. STATE OF MADHYA PRADESH
August 28, 1996
MAHESHWARI SENIOR HIGHER SECONDARY SCHOOL Vs. BHIKHA RAM SHARMA
February 12, 1996
MAJOR R S BUDHWAR MAHAVIR SINGH INDER PAL SINGH Vs. UNION OF INDIA
May 8, 1996
MAJOR RADHA KRISHAN Vs. UNION OF INDIA
March 25, 1996
MAJOR SINGH Vs. STATE OF PUNJAB
August 16, 1996
MAJOR SINGH Vs. RATTAN SINGH
December 10, 1996
MAJOR YOGENDRA NARAIN YADAV Vs. BINDESHWAR PRASAD
December 10, 1996
MALKIAT SINGH Vs. STATE OF PUNJAB
August 7, 1996
MALKIAT SINGH Vs. STATE OF PUNJAB
January 29, 1996
MALWA OIL MILLS Vs. STATE OF MADHYA PRADESH
July 25, 1996
MALWA VANASPATI AND CHEMICAL CO Vs. COMMISSIONER OF INCOME TAX
October 1, 1996
MAMAD HASSAM BHAGAD Vs. STATE OF GUJARAT
May 9, 1996
MAMANCHAND RAMJIDAS Vs. UNION OF INDIA
November 7, 1996
MANAGING DIRECTOR MMTC LIMITED NEW DELHI Vs. PRAMODA DEI ALIAS NAYAK
January 25, 1996
MANAGING DIRECTOR ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION BHUBANESWAR Vs. SARATCHANDRAPATNAIK
April 30, 1996
MANCHERI PUPTHUSSERI AHMED PANNIKOT MADATHIL LAKSHMIKUTTY AMMA Vs. KUTHIRAVATTAM ESTATE RECEIVER:KUTHIRAVATTAM ESTATE RECEIVER
September 11, 1996
MANGAL SINGH Vs. NATHU SINGH
February 16, 1996
MANGAT RAM Vs. STATE OF HARYANA
April 22, 1996
MANGLA GIRI Vs. REGIONAL ADMINISTRATIVE COMMITTEE VARANASI
October 11, 1996
MANICKRAM Vs. BALUKHAN
March 1, 1996
MANIPUR TEA CO PVT LIMITED Vs. COLLECTOR OF HAILAKANDI
December 13, 1996
MANOHAR LAL Vs. STATE OF RAJASTHAN
January 22, 1996
MANOJ BEHARI LAL MATHUR Vs. SHANTI MATHUR
December 2, 1996
MANSU Vs. SHADI RAM
February 20, 1996
MANZOOR AHMED MAZUMDAR Vs. STATE OF MEGHALAYA
February 20, 1996
MAQBOOL FATMA Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY
July 10, 1996
MARIKAR MOTORS LIMITED Vs. SALES TAX OFFICER
February 6, 1996
MARKAZ CONSTRUCTIONS Vs. SUGRA HUMAYUN MIRZA WAKF
August 20, 1996
MARSHALL SONS AND COMPANY INDIA LIMITED Vs. INCOME TAX OFFICER
November 27, 1996
MASIPATLA RAGHAVULU Vs. REVENUE DIVISIONAL OFFICER LAO PEDDAPALLI
March 15, 1996
MASJID FARKUNDA MOSQUE Vs. HAMED BASHA
December 2, 1996
MATHAI THOMAS Vs. OUSEPH ANNA
February 15, 1996
MAULVI ISSA QURESHI Vs. DISTRICT JUDGE DEORIA
August 16, 1996
MEDICAL COUNCIL OF INDIA Vs. STATE OF RAJASTHAN
January 15, 1996
MEDIWELL HOSPITAL HEALTH CARE PVT LIMITED Vs. UNION OF INDIA
December 17, 1996
MEENALEKNATHKSHIRSAGAR Vs. TRADERS AND AGENCIES
July 11, 1996
MEERUT DEVELOPMENT AUTHORITY MOHD ALI Vs. SATBIR SINGH:STATE OF UTTAR PRADESH
September 19, 1996
MEETHIYAN SIDHIQU Vs. MUHAMMED KUNJU PAREETH KUTTY
January 2, 1996
MEHARBAN Vs. STATE OF MADHYA PRADESH
September 27, 1996
MEHBUB SAMSUDDIN MALEK Vs. STATE OF GUJARAT
August 23, 1996
MEHTA M. C. Vs. UNION OF INDIA
August 30, 1996
MEHTA M. C. Vs. UNION OF INDIA
April 10, 1996
MEHTA M. C. Vs. UNION OF INDIA
December 6, 1996
MERAMBHAI PUNJABHAI KHACHAR Vs. STATE OF GUJARAT
April 18, 1996
MERMAID MARINE PRODUCTS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 12, 1996
METAGRAPHS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
November 20, 1996
MIHEER H MAFATLAL Vs. MAFATLAL INDUSTRIES LIMITED
September 11, 1996
MILLS DOUGLAS MICHAEL Vs. UNION OF INDIA
April 2, 1996
MITHAILAL Vs. STATE OF MAHARASHTRA
November 28, 1996
MITHILESH KUMAR Vs. MANOHAR LAL
October 30, 1996
MITHLESH KUMARI Vs. THAKUR SHEO SARAN SINGH
July 9, 1996
MITTAL ENGINEERING WORKS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
November 19, 1996
MOBINA BEGUM INDIAN ASSN FOR DEVELOPMENT OF RURAL AREAS Vs. UNION OF INDIA
February 20, 1996
MODI RUBBER LIMITED Vs. UNION OF INDIA
May 7, 1996
MOHAMAD KAVI MOHAMAD AMIN Vs. FATMABAI IBRAHIM
August 22, 1996
MOHAMED ARIF STATE OF GUJARAT Vs. STATE OF GUJARAT:MOHAMED ARIF
October 3, 1996
MOHAMED IQBAL MADAR SHEIKH Vs. STATE OF MAHARASHTRA
January 8, 1996
MOHAMMAD ABDUL KHADER MOHAMMAD KASTIM Vs. PAREETHU KUNJU SAVED AHAMMED
November 5, 1996
MOHAMMAD ALI Vs. STATE OF UTTAR PRADESH
September 19, 1996
MOHAMMAD ASLAM Vs. UNION OF INDIA
March 22, 1996
MOHAMMAD ASLAM KHAN Vs. NARCOTICS CONTROL BUREAU
February 20, 1996
MOHAMMAD AYUB KHAN Vs. PROF BHIM SINGH
March 14, 1996
MOHAMMAD ESSA MOOSA SAIT Vs. COMMISSIONER OF GIFT TAX
April 9, 1996
MOHAMMAD KHALIL Vs. KAMARUDDIN
August 5, 1996
MOHAMMAD RAHMAT ALI Vs. INSPECTOR OF REGISTRATION AND STAMPS A P
August 30, 1996
MOHAMMED Vs. MOHAMMAD BEKE
September 6, 1996
MOHAMMED GANBI SAHIB Vs. K. BALASUBRAMANIA NAYAR
October 10, 1996
MOHAN Vs. ANANDI
March 12, 1996
MOHAN BIR SINGH CHAWLA Vs. PANJAB UNIVERSITY CHANDIGARH
December 11, 1996
MOHAN MEAKIN LIMITED Vs. EXCISE AND TAXATION COMMISSIONER H P
November 27, 1996
MOHANSINGH Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
November 7, 1996
MOHINDER SINGH ANOTHER HARJINDER SINGH Vs. STATE OF HARYANA
September 23, 1996
MOHMEDRAFIQ HUSENMIYATHAKOR Vs. STATE OF GUJARAT
December 3, 1996
MOHSIN UNISSA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
March 29, 1996
MOIDEENKUTTY HAJEE Vs. PAPPU MANJOORAN
February 6, 1996
MOLLY JOSEPH ALIAS NISH Vs. GEORGE SEBASTIAN ALIAS JOY
September 18, 1996
MOST REV P M A METROPOLITAN Vs. MORAN MAR MARTHOMA MATHEWS
March 25, 1996
MOTILAL DAULATRAM BORA Vs. MURLIDHAR RAMCHANDRA BHUTABE
April 16, 1996
MOTIRAM DAYARAM DEAD Vs. CHIMANLALATMARAM DEAD
August 1, 1996
MOTORS AND INVESTMENTS LIMITED Vs. NEW BANK OF INDIA
October 29, 1996
MRINALINI ROY RATNA PROVA MONDAL Vs. STATE OF WEST BENGAL
November 21, 1996
MUKHTIAR AHMED Vs. HUSAN BANG
February 14, 1996
MULAK RAJ Vs. STATE OF HARYANA
January 19, 1996
MULKRAJ Vs. SUNDER DAS
January 11, 1996
MULTIPURPOSE HEALTH WORKERS ASSOCIATION Vs. STATE OF HARYANA
May 7, 1996
MUNICIPAL BOARD HAPUR Vs. JASSA SINGH
September 4, 1996
MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION Vs. PIJUSH KANTI DAS
January 22, 1996
MUNICIPAL COMMISSIONER THANE Vs. HANDR JOHNSON INDIA LIMITED
August 6, 1996
MUNICIPAL COMMITTEE ABOHAR Vs. REGIONAL COMMISSIONER E S I CORPN
February 2, 1996
MUNICIPAL COMMITTEE BAHADURGARH Vs. KRISHNAN BEHARI
February 19, 1996
MUNICIPAL COMMITTEE SIRHIND Vs. PARSHOTAM DASS
February 15, 1996
MUNICIPAL CORPORATION Vs. CHELARAM AND SONS
September 27, 1996
MUNICIPAL CORPORATION OF AHMEDABAD Vs. AHMEDABAD DISTRICT CO
January 8, 1996
MUNICIPAL CORPORATION OF DELHI Vs. SANTLALMALIK
October 29, 1996
MUNICIPAL CORPORATION OF DELHI Vs. GOBIND RAM KAHAN CHAND
February 14, 1996
MUNICIPAL CORPORATION OF DELHI Vs. KAMLA DEVI
April 3, 1996
MUNICIPAL CORPORATION OF DELHI Vs. TRIGON INVESTMENT AND TRADING PRIVATE LIMITED
April 3, 1996
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MAFATLAL INDUSTRIES
February 23, 1996
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. INDUSTRIAL DEVELOPMENT INVESTMENT CO PRIVATE LIMITED
September 6, 1996
MUNISHWAR DUTT PANDEY Vs. RAMJEET TIWARI
December 3, 1996
MURARI Vs. UNION OF INDIA
November 1, 1996
MURARILAL JIVARAM SHARMA Vs. STATE OF MAHARASHTRA
December 12, 1996
MURLIDHAR SHYAMLAL Vs. STATE OF ASSAM
January 18, 1996
MUSHTAQ AHMAD Vs. MOHAMMAD HABIBUR REHMAN FAIZI
January 31, 1996
N A PATEL Vs. K G CHAUHAN
October 4, 1996
N K SHARMA Vs. PRESIDING OFFICER LABOUR COURT SHIMLA
May 1, 1996
N MOHANAN Vs. STATE OF KERALA
December 20, 1996
N NARASIMHAIAH Vs. STATE OF KARNATAKA:UNION OF INDIA
January 17, 1996
N R DONGRE Vs. WHIRLPOOL CORPORATION
August 30, 1996
N RAJARATHINAM Vs. STATE OF TAMIL NADU
September 6, 1996
N VENKATESWARA RAO Vs. S T A
November 21, 1996
NABHIRAJ Vs. JAYAVATIBAI ALIAS SHANTHA BAI
April 15, 1996
NAGAMMAI COTTON MILLS Vs. ASSTT DIRECTOR REGIONAL OFFICE OF THE TEXTILES COMMISSIONER MINISTRY OF TEXTILES
March 25, 1996
NAGAR MAHAPALIKA MEERUT Vs. PREM NATH MONGA BOTTLERS PRIVATE LIMITED
March 18, 1996
NAHAR SINGH Vs. HARNAK SINGH
October 29, 1996
NAIHATI MUNICIPALITY Vs. CHINMOYEE MUKHERJEE
August 6, 1996
NAIN KAUR Vs. STATE OF JAMMU AND KASHMIR
February 27, 1996
NAJAMAL HUSSAIN MEHADI Vs. STATE OF MAHARASHTRA
August 9, 1996
NALANIKANT RAMADAS GUJJAR Vs. TULASIBAI
August 9, 1996
NALINI NAVIN BHAGWATI Vs. CHANDRAVADAN M MEHTA
October 11, 1996
NAMBURI BASAVA SUBRAHMANYAM Vs. ALAPATI HYMAVATHI AND OTHERS
April 2, 1996
NAMBURI BASAVASUBRAHMANYAM Vs. ALAPATI HYMAVATHI
April 8, 1996
NAMDI FRANCIS NWAZOR NAMDI FRANCIS NWAZOR Vs. UNION OF INDIA
February 27, 1996
NAMID FRANCIS NWAZOR Vs. UNION OF INDIA
February 2, 1996
NANDA BALLABH PATHAK Vs. STATE OF UTTAR PRADESH
July 12, 1996
NANDATAI Vs. STATE OF MAHARASHTRA
September 10, 1996
NANDKUMAR VISHNU NARKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 13, 1996
NARAMADABEN MAGANLAL THAKKER Vs. PRANJIVANDAS MAGANLAL THAKKER
September 10, 1996
NARANBHAI DAYABHAI PATEL Vs. SULEMAN ISUBJI DADABHAI
January 11, 1996
NARASHIMAHAMURTHY Vs. SUSHEELABAI
April 17, 1996
NARASINGH PATNAIK Vs. STATE OF ORISSA
April 2, 1996
NARAYAN DAS DWARKA DAS Vs. BENGORM
October 9, 1996
NARAYAN DATTATRAYA RAMTEERTHAKHAR Vs. STATE OF MAHARASHTRA
November 20, 1996
NARAYAN LAL Vs. SRIDHAR SUTAR
January 29, 1996
NARAYANA PRABHU Vs. JANARDHANA MALLAN
May 10, 1996
NARENDRA KUMAR Vs. YARENISSA
January 12, 1996
NARESH MOHANLAL JAISWAL Vs. STATE OF MAHARASHTRA
October 9, 1996
NARINDER SINGH POONIA Vs. UNION OF INDIA
December 9, 1996
NARINDRA KUMAR JAIN Vs. STATE OF MADHYA PRADESH
May 10, 1996
NARKESARI PRAKASHAN KARMACHARI SANGH Vs. NARKESARI PRAKASHAN LIMITED
January 11, 1996
NASIK MUNICIPAL CORPORATION Vs. HARBANSLAL LAIKWANT RAJPAL
December 9, 1996
NATHU RAM Vs. MANPHOOL
April 23, 1996
NATHUNIYADAV Vs. STATE OF BIHAR
December 20, 1996
NATIONAL ALUMINIUM COMPANY LIMITED Vs. RAJ KISHORE ALIAS SAHU JENA
January 9, 1996
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS Vs. STATE OF HARYANA
February 15, 1996
NATIONAL EX SERVICEMEN CO ORDINATION Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS
September 9, 1996
NATIONAL FEDERATION OF RAILWAY PARCEL PORTERS UNION Vs. UNION OF INDIA
July 8, 1996
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF ARUNACHAL PRADESH
January 9, 1996
NATIONAL INSURANCE COMPANY LIMITED Vs. JIKUBHAI NATHUJI DABHI
November 20, 1996
NATIONAL TEXTILE CORPORATION U P LIMITED OTHERS Vs. SWADESHI COTTON MILLS CO LTD
October 23, 1996
NATIONAL THERMAL POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1996
NATIONAL THERMAL POWER CORPN LIMITED Vs. K V RANGAIAH
October 10, 1996
NATWARBHAI MAGAINBHAI PATEL Vs. COLLECTOR
May 10, 1996
NAVANEETHAMMAL Vs. ARJUNACHETTY
September 6, 1996
NAVNEET RAJAN WASAN Vs. UNION OF INDIA
March 12, 1996
NAWAB MIR BARKAT ALI KHAN BAHADUR Vs. CONTROLLER OF ESTATE DUTY
October 8, 1996
NAYUDU SRIHARI Vs. STATE OF ANDHRA PRADESH
August 23, 1996
NEERAJ BALA GOSWAMI Vs. STATE OF UTTAR PRADESH
April 11, 1996
NEKI S O BAKHATAWAR Vs. SATNARAIN
December 19, 1996
NELLIKKOTTU KOLLERIYIL MADHAVI Vs. KAVAKKALATHIL KALIKUTTY
November 29, 1996
NET RAJ SINGH Vs. STATE OF MADHYA PRADESH
December 19, 1996
NEW BANK OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA
March 13, 1996
NEW CHELUR MANUFACTURERS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
October 10, 1996
NEW DATAR TRANSPORT CO PRIVATE LIMITED Vs. RADHABAI
August 7, 1996
NEW DELHI MUNICIPAL COUNCIL Vs. STATE OF PUNJAB
December 19, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KUSUMANCHI KAMESHWARA RAO
November 28, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ECONOMIC TRANSPORT CORPORATION
January 11, 1996
NEW INDIA PUBLIC SCHOOL Vs. HUDA
July 15, 1996
NEW SHORROCK MILLS Vs. MAHESHBHAI T RAO
October 25, 1996
NEW STANDARD ENGINEERING CO LIMITED BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY
October 30, 1996
NIKKA SINGH JIT SINGH Vs. STATE OF PUNJAB
October 8, 1996
NILAMANI ROUTRAY Vs. BENNETT COLEMAN AND COMPANY LIMITED
January 30, 1996
NINGE GOWDA Vs. LINGE GOWDA
October 28, 1996
NIRANJAN PRASAD Vs. STATE OF MADHYA PRADESH
March 14, 1996
NIRANJANSINGH Vs. STATE OF PUNJAB
April 26, 1996
NIRAV INTERNATIONAL Vs. COLLECTOR OF CUSTOMS MADRAS
March 27, 1996
NIRLON SYNTHETIC FIBRES AND CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
August 13, 1996
NIRMAL SINGH NAIB SINGH GULJAR SINGH Vs. STATE OF HARYANA
August 19, 1996
NIRMALJIT SINGH Vs. HARNAM SINGH
January 30, 1996
NITASHA PAUL Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
January 23, 1996
NITYANANDSHARMA Vs. STATE OF BIHAR
February 2, 1996
NIVARTI GOVIND INGALE Vs. REVANAGOUDA BHIMANAGOUDA PATIL
November 18, 1996
NIWAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
November 21, 1996
NOORJAHAN TMT Vs. SULTAN RAJIA TMT ALIAS THAJU
November 5, 1996
NRIPATI GHOSHAL FIRST LAND ACQUISITION COLLECTOR Vs. PREMAVATI KAPUR
July 23, 1996
NUCLEAR POWER CORPN LIMITED Vs. HODAL SINGH
March 11, 1996
NUTANARVIND Vs. UNION OF INDIA
January 15, 1996
O K BHARDWAJ Vs. UNION OF INDIA
October 4, 1996
O K UDAYASANKARAN EX SERVICEMEN LIC EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
March 27, 1996
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. SHAH MANILAL CHANDULAL
February 9, 1996
OM PRAKASH GARGI Vs. STATE OF PUNJAB
October 7, 1996
OMKAR NAMDEO JADHAO Vs. SECOND ADDITIONAL SESSIONS JUDGE BULDANA
January 4, 1996
ORISSA MINING CORPORATION Vs. ANANDA CHANDRA PRUSTY
November 5, 1996
ORISSA STATE FINANCIAL CORPORATION Vs. HOTEL JOGENDRA
April 18, 1996
OSMAN UMAR Vs. MALAL ALIBHAI NATHU
February 7, 1996
OSMANIA UNIVERSITY Vs. ABDULRAYEES KHAN
October 25, 1996
OSWAL WOOLLEN MILLS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
November 19, 1996
P A THOMAS Vs. M MOHAMMAD TAJUDDIN
September 19, 1996
P AMBUJAKSHI Vs. E E SAINUDEEN
January 12, 1996
P G ESHWARAPPA Vs. M RUDRAPPA
August 28, 1996
P K DAVE Vs. PEOPLES UNION OF CIVIL LIBERTIES DELHI
May 10, 1996
P K KUTTYANUJA RAJA Vs. STATE OF KERALA
February 1, 1996
P KANNADASAN Vs. STATE OF TAMIL NADU
July 26, 1996
P MAHALAKSHMI Vs. COMMISSIONER OF INCOME TAX BANGALORE
April 3, 1996
P N PURI Vs. STATE OF UTTAR PRADESH
January 29, 1996
P N VENUGOPAL D YADAGIRI Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 27, 1996
P R DEB AND ASSOCIATES SUNANDA ROY Vs. SUNANDA ROY:P R DEB AND ASSOCIATES
March 1, 1996
P RAJAN Vs. KERALA STATE ELECTRICITY BOARD
October 25, 1996
P RAMA RAO Vs. P NIRMALA
December 5, 1996
P RAVINDRAN Vs. UNION TERRITORY OF PONDICHERRY
October 1, 1996
P S RAJYA Vs. STATE OF BIHAR
May 9, 1996
P S SAWHNEY Vs. UNION OF INDIA
February 7, 1996
P SATYANARAYANA Vs. P MALLAIAH
August 30, 1996
P SIDDALINGAPPA Vs. STATE OF KARNATAKA
September 20, 1996
P T R EXPORTS MADRAS PVT LIMITED Vs. UNION OF INDIA
May 9, 1996
P THAMPAN Vs. STATE OF KERALA
December 16, 1996
P. RATNAKAR RAO AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS,
May 10, 1996
PADANATHIL RUQMINI AMMA Vs. P K ABDULLA
January 17, 1996
PADMINI CHANDRASEKHARAN Vs. R RAJAGOPAL REDDY
February 19, 1996
PALI DEVI Vs. CHAIRMAN MANAGING COMMITTEE
February 15, 1996
PANCHAYAT VARGA SHARMAJIVI SAMUDAIK SAHAKARI KHEDUT COOP SOCIETY Vs. HARIBHAI MEVABHAI
July 19, 1996
PANCHMAHAL STEEL LIMITED Vs. U A JOSHI ITO
September 24, 1996
PANDURANG GANPAT TANAWADE Vs. GANPAT BHAIRU KADAM
July 30, 1996
PANKAJ KUMAR SAHA Vs. SUB DIVISIONAL OFFICER ISLAMPUR
February 12, 1996
PANNALAL BANSILAL PITTI Vs. STATE OF ANDHRA PRADESH
January 17, 1996
PAPAIAH Vs. STATE OF KARNATAKA
August 23, 1996
PARAMJIT SINGH Vs. STATE OF PUNJAB
December 10, 1996
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA Vs. K DEVI
April 26, 1996
PARBATI DEVI Vs. PURNA PATRA
December 11, 1996
PARICHHAN MISTRY Vs. ACHHIABAR MISTRY
August 23, 1996
PARSHOTAM SINGH DEAD Vs. HARBANS KAUR
November 18, 1996
PARSINI DEAD Vs. ATMA RAM
February 22, 1996
PARVEEN Vs. STATE OF HARYANA
October 24, 1996
PARWATABAI Vs. SONABAI
August 12, 1996
PASCHIM BANGA KHET MAZDOOR SAMITY Vs. STATE OF WEST BENGAL
May 6, 1996
PASUPATI OVERSEAS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
March 19, 1996
PATEL BHUDARBHAI MAGANBHAI Vs. PATELKHEMABHAI AMBARAM
December 11, 1996
PATEL MOTIBHAI NARANBHAI Vs. DINUBHAI MOTIBHAJ PATEL
January 9, 1996
PATIALA CENTRAL COOPERATIVE BANK LIMITED Vs. PATIALA CENTRAL COOPERATIVE BANK EMPLOYEES UNION
September 16, 1996
PATNA REGIONAL DEVELOPMENT AUTHORITY WALIA BUILDERS Vs. RASHTRIYA PARIYOJANA NIRMAN NIGAM:RASHTRIYA PARIYOJANA NIRMAN NIGAM
May 7, 1996
PATTAHIRAMAN Vs. R R DINAKARAN
September 17, 1996
PATTAM KHADER KHAN Vs. PATTAM SARDAR KHAN
July 9, 1996
PATTU LAL Vs. STATE OF PUNJAB
March 27, 1996
PAVANI SRIDHARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 29, 1996
PAWAN KUMAR Vs. STATE OF HARYANA
May 7, 1996
PEDDINTI VENKATA MURALI RANGANATHA DESIKA IYENGAR Vs. GOVERNMENT OF ANDHRA PRADESH
January 12, 1996
PEOPLES UNION FOR CIVIL LIBERTIES PUCL Vs. UNION OF INDIA
March 26, 1996
PEOPLES UNION FOR CIVIL LIBERTIES PUCL Vs. UNION OF INDIA
December 18, 1996
PERIASAMI Vs. STATE OF TAMIL NADU
September 25, 1996
PERMALI WALLACE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE INDORE
October 8, 1996
PETITI NAGESWARAMMA Vs. NEELAPALA VENKATESWARULU
January 31, 1996
PFIZER LIMITED Vs. MAZDOOR CONGRESS
August 16, 1996
PHIROZE DINSHAW LAM Vs. UNION OF INDIA
February 28, 1996
PHOOLAN DEVI Vs. STATE OF M P
November 21, 1996
PHOOLAN DEVI Vs. STATE OF MADHYA PRADESH
November 27, 1996
PHOTOVISUAL CALCUTTA Vs. UNION OF INDIA
December 10, 1996
PIECO ELECTRONICS AND ELECTRICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
October 24, 1996
PILIBHIT ELECTRIC SUPPLY CO PRIVATE LIMITED Vs. SPECIAL OFFICER ELECTRICITY
October 9, 1996
PILLA SITARAM PATRUDU Vs. UNION OF INDIA
March 25, 1996
PIRTHI ALIAS SANSI Vs. JATI RAM
July 30, 1996
PITAMBAR HEMLAL BADGUJAR Vs. SUB DIVISIONAL OFFICER DHULE
February 5, 1996
PIZZA HUT INC USA Vs. PIZZA HUT I
July 15, 1996
POONAM VERMA Vs. ASHWIN PATEL
May 10, 1996
POOTHUNDU PLANTATIONS PVT LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER CHITTOOR KERALA STATE
July 15, 1996
POSHETTY Vs. STATE OF ANDHRA PRADESH
August 28, 1996
PRABHAT KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
July 10, 1996
PRABHAT SOUND STUDIOS Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE
November 7, 1996
PRABHU SHANKAR JAISWAL Vs. SHEO NARAIN JAISWAL
October 29, 1996
PRABHUDEV MALLIKARJUNAIAH Vs. RAMACHANDRA VEERAPRA
April 23, 1996
PRADEEP KRISHEN Vs. UNION OF INDIA
May 10, 1996
PRADESH PONG BANDH VISTHAPIT SAMITI RAJASTHAN Vs. UNION OF INDIA
July 26, 1996
PRADIPGOGOI Vs. STATE OF ASSAM
February 26, 1996
PRAKASH K Vs. STATE OF KARNATAKA
September 30, 1996
PRAKASH SINGH Vs. UNION OF INDIA
November 18, 1996
PRAKASH TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX GUJARAT
February 20, 1996
PRAKASHWATI Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE U P AT ALLAHABAD
July 9, 1996
PRALHAD LALCHAND CHAVAN Vs. IQBAL HUSSAIN INAYAT HUSSAIN BADRI
July 26, 1996
PRAMOD LAHUDAS MESHRAM Vs. STATE OF MAHARASHTRA
September 11, 1996
PRASANNA KUMAR ROY KARMAKAR Vs. STATE OF WEST BENGAL
March 26, 1996
PRATAP CHANDA SHEO NARAIN Vs. STATE OF RAJASTHAN
February 27, 1996
PRATAP SINGH Vs. UNION OF INDIA
November 21, 1996
PRATIBHA PROCESSORS Vs. UNION OF INDIA
October 11, 1996
PREETA SINGH KM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 22, 1996
PREETAM Vs. STATE OF MADHYA PRADESH
March 26, 1996
PREETAM SINGH DEAD Vs. ASSTT DIRECTOR OF CONSOLIDATION
January 9, 1996
PREM BALLABH BELWAL Vs. STATE OF UTTAR PRADESH
July 24, 1996
PREM FAMILY PRIVATE SPECIFIC TRUST Vs. COMMISSIONER OF INCOME TAX
February 9, 1996
PREM PAL SINGH Vs. STATE OF PUNJAB
September 3, 1996
PREM RAJ MUNNA ALIAS NARENDRA Vs. STATE OF MAHARASHTRA
May 7, 1996
PREM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
May 7, 1996
PREM SINGH AMARJIT SINGH STATE OF PUNJAB Vs. STATE OF PUNJAB:BIMAL KAUR
October 24, 1996
PRESEDENT OF INDIA Vs. BALWAN SINGH
November 22, 1996
PRESEDENT OF INDIA Vs. AJAY KUMAR PANDEY
November 5, 1996
PRESIDENT A P M C TALUKA DARWHA DISTRICT YAVATMAL MAHARASHTRA Vs. MANIKANT
October 11, 1996
PRESIDENT OF INDIA Vs. DELHI TRANSPORT DEPARTMENT
November 18, 1996
PRESIDENT OF INDIA Vs. BAL THACKERAY EDITOR SAMNA IN RE:
February 13, 1996
PRESIDENT OF INDIA Vs. IN RE:1 M P DWIVEDI 2 DHARMENDRA CHOUDHARY 3 S S ANSARI 4 N D BHARGAVA 5 NATWAR SINGH 6 VINOD KUMAR 7 B K NIGAM
January 11, 1996
PRIMA REALTY Vs. UNION OF INDIA
November 18, 1996
PRINCE KHADI WOOLLEN HANDLOOM PRODUCTION COOP INDUSTRIAL SOCIETY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 5, 1996
PRITAM KAUR Vs. DEPUTY SECRETARY MINISTRY OF HOME AFFAIRS
December 5, 1996
PRITAM SINGH BALBIR SINGH Vs. STATE OF PUNJAB:NACHHATAR SINGH
August 20, 1996
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
May 1, 1996
PSI DATA SYSTEMS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 17, 1996
PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF T. N.
November 19, 1996
PUNE CANTONMENT BOARD Vs. M P J BUILDERS
August 9, 1996
PUNEET SARDANA Vs. STATE OF HARYANA
January 23, 1996
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION Vs. STATE OF PUNJAB
May 10, 1996
PUNJAB STATE ELECTRICITY BOARD MAHILPUR Vs. GURU NANAK COLD STORAGE AND ICE FACTORY MAHILPUR
July 12, 1996
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. SAWINDER SINGH
February 2, 1996
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. SURJIT SINGH BRAR
November 18, 1996
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED CHANDIGARH Vs. COMMISSIONER OF INCOME TAX PATIALA
December 4, 1996
PUNJAB UNIVERSITY PATIALA Vs. M R GARG
November 1, 1996
PUNJAB WAKF BOARD Vs. SHAKUR MASIH
October 1, 1996
PURAN SINGH Vs. STATE OF PUNJAB
January 18, 1996
PUREWAL ASSOCIATES LIMITED SUNDRAM FASTENERS LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE:COLLECTOR OF CENTRAL EXCISE MADRAS
October 1, 1996
PURNA CHANDRA NANDA Vs. STATE OF ORISSA
May 1, 1996
PUSHPAGIRI MATH Vs. KOPPARAJU VEERABHADRA RAO
May 7, 1996
PUTTAHONNAMMA Vs. C GANGADHARA MURTHY
February 2, 1996
PUTTU LAL Vs. STATE OF UTTAR PRADESH
February 14, 1996
R B SEWAK RAM MATHERNITY HOSPITAL JALANDHAR Vs. PRESIDING OFFICER LABOUR COURT JALANDHAR
July 19, 1996
R BALAKRISHNA WARRIER Vs. SANTHA VARASSIAR
October 11, 1996
R C CHAWLA Vs. STATE OF HARYANA
January 12, 1996
R C JAIN Vs. HIGH COURT OF PATNA
August 23, 1996
R D BHATIA Vs. RAJINDER KAUR
September 10, 1996
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
March 19, 1996
R K GOYAL Vs. STATE OF UTTAR PRADESH
December 5, 1996
R LAKSHMI Vs. K SARASWATHI AMMAL
September 27, 1996
R M TEWARI ADVOCATE GOVERNMENT OF NCT DELHI MOHD MEHFOOZ Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
February 20, 1996
R NITYA PRIYA Vs. REVENUE DIVISIONAL OFFICER THIRUKOYILUR
December 13, 1996
R PARANGUSAM Vs. CHIEF ELECTRICAL INSPECTOR
July 22, 1996
R PUTHUNAINARALHITHAN Vs. PH PANDIAN
March 26, 1996
R R GABHANE Vs. STATE OF MADHYA PRADESH
November 22, 1996
R S HARDAS Vs. FRIENDS CENTRAL GOVERNMENT EMPLOYEES HOUSE BUILDING SOCIETY LIMITED
November 21, 1996
R S RAWAT Vs. UNION OF INDIA
April 19, 1996
R S TRADERS Vs. RITA KHANNA
September 20, 1996
R SULOCHANA Vs. ULLGANNAL
January 18, 1996
R T BALASUBRAMANIAN Vs. STATE OF KERALA
November 5, 1996
R THIRUVIRKOLAM Vs. PRESIDING OFFICER
November 18, 1996
RACHAKONDAVENKAT RAO Vs. LATE R SATYA BAI
January 5, 1996
RADHA Vs. MOHINDER KUMAR
March 20, 1996
RADHEY SHYAM JAISWAL DEAD Vs. RAM DULARI DEVI
May 1, 1996
RADHEY SHYAM SINGH Vs. UNION OF INDIA
December 9, 1996
RADHIKA DEVI Vs. BAJRANGI SINGH
January 18, 1996
RAFIQ KHAN Vs. LAXMI NARAYAN SHARMA
March 14, 1996
RAFIQ MOHD Vs. STATE GOVERNMENT OF MADHYA PRADESH
March 29, 1996
RAGHBIR SINGH Vs. STATE OF HARYANA
January 29, 1996
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
April 17, 1996
RAGHUBIR SINGH SANTOKH SINGH Vs. STATE OF PUNJAB:AMARJIT SINGH
March 13, 1996
RAGHUNATH Vs. POPAT LAL
February 14, 1996
RAGHUVIR SARAN AGARWAL Vs. STATE OF UTTAR PRADESH
February 26, 1996
RAI SINGH Vs. STATE OF HARYANA
August 23, 1996
RAIZURREHMAN KHAN Vs. STATE OF UTTAR PRADESH
October 24, 1996
RAJ BAHADUR NARAIN SINGH SUGAR M LIMITED Vs. UNION OF INDIA
July 31, 1996
RAJ BIDICHANDANI Vs. UNION OF INDIA
October 9, 1996
RAJ KISHORE GIRI AND ORS. Vs. PURENDRA GIRI AND ORS.
September 26, 1996
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
May 1, 1996
RAJ KISHORE VISHWAKARMA Vs. UNION OF INDIA
November 7, 1996
RAJ KUMAR BINDLISH Vs. STATE OF HARYANA
February 29, 1996
RAJ KUMAR GUPTA Vs. T GOVERNOR DELHI
November 5, 1996
RAJ KUMAR KARANWAL Vs. COMMISSIONER
November 4, 1996
RAJ NARAIN PRASAD Vs. STATE OF UTTAR PRADESH
January 18, 1996
RAJA RAM YADAV Vs. STATE OF BIHAR
April 11, 1996
RAJAKAMAL TRANSPORT Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
April 17, 1996
RAJAMANI Vs. ORIENTAL INSURANCE CO LTD
February 20, 1996
RAJAN BABOO Vs. U P PUBLIC SERVICE COMMISSION
January 18, 1996
RAJASHEKAR SANKAPPA TARADANDI Vs. ASSTT COMMISSIONER AND LAND ACQUISITION OFFICER
March 15, 1996
RAJASTHAN COOPERATIVE DAIRY FEDERATION LIMITED Vs. MAHA LAXMI MINGRATE MARKETING SERVICE PRIVATE LIMITED
September 17, 1996
RAJASTHAN PREM KRISHAN GOODS TRANSPORT CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER NEW DELHI
May 20, 1996
RAJASTHAN S R T C Vs. LADULAL MALI
February 5, 1996
RAJBIR SINGH HFS II Vs. STATE OF HARYANA
January 4, 1996
RAJENDRA Vs. BISHAMBER NATH
January 2, 1996
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
August 8, 1996
RAJESH KUMAR KEJRIWAL Vs. STATE OF BIHAR
November 1, 1996
RAJESHWAR KUMAR MALHOTRA Vs. LLOYED ELECTRIC ENGINEETING LIMITED
December 20, 1996
RAJESHWARI DEVI ONKAR SINGH Vs. STATE OF UTTAR PRADESH
April 19, 1996
RAJMANI Vs. COLLECTOR RAIPUR
July 25, 1996
RAJNIBAI ALIAS MANNUBAI Vs. KAMLA DEVI
January 12, 1996
RAJU Z MORAY Vs. STATE OF MAHARASHTRA
September 30, 1996
RAJVAIDYA GUNES SHAHU ARYOUSHADHI KARKHANA LIMITED Vs. COLLECTOR OF KOLLAPUR
September 11, 1996
RAKESH KUMAR SINGH Vs. COMMITTEE OF MANAGEMENT
March 20, 1996
RAKESH SINGHA STATE OF HIMACHAL PRADESH RAKESH MALIK RAKESH SINGHA HARBHAJAN SINGH BHAJJI Vs. STATE OF HIMACHAL PRADESH :RAKESH MALIK:STATE OF HIMACHAL PRADESH :VIKRAMANAND:RAKESH SINGHA
April 9, 1996
RAM AVTAR Vs. RAM DHANI
September 26, 1996
RAM AWATAR AGARWAL Vs. CORPORATION OF CALCUTTA
August 20, 1996
RAM CHANDRA VERMA Vs. JAGAT SINGH SINGHI
January 30, 1996
RAM DAS ALIAS RAM SURAJ Vs. GANDIABAI
November 20, 1996
RAM DUTT Vs. STATE OF UTTAR PRADESH
April 17, 1996
RAM GANESH TRIPATHI Vs. STATE OF UTTAR PRADESH
December 17, 1996
RAM GOPAL SHARMA Vs. SUKHDEV RAJ RUDRA
April 16, 1996
RAM JANAM Vs. RADHAKRISHNA CHAUBE
March 13, 1996
RAM JATAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 12, 1996
RAM KUMAR Vs. STATE OF HARYANA
April 12, 1996
RAM LAKHAN OTHERS Vs. STATE OF UTTAR PRADESH
July 11, 1996
RAM LAL Vs. UNION OF INDIA
August 21, 1996
RAM NATH MAHTO Vs. STATE OF BIHAR
April 10, 1996
RAM NIWASTODI Vs. BIBIJABRUNNISSA
August 6, 1996
RAM PIARI Vs. LAND ACQUISITION COLLECTOR SOLAN
March 12, 1996
RAM RAJ RAM Vs. STATE OF BIHAR
May 2, 1996
RAM SANJIWAN SINGH Vs. STATE OF BIHAR
April 26, 1996
RAM SARAN Vs. PYARE LAL
January 16, 1996
RAM SINGH Vs. STATE OF UTTAR PRADESH
July 25, 1996
RAMA MURTHY Vs. STATE OF KARNATAKA
December 23, 1996
RAMA RAO Vs. LOKAYUKTA
May 9, 1996
RAMA RAVALU GAVADE Vs. SATABA GAVADU DEAD
November 18, 1996
RAMANAND PRASAD SINGH UNION PUBLIC SERVICE COMMISSION Vs. UNION OF INDIA
March 27, 1996
RAMANAND RAMNATH Vs. STATE OF MADHYA PRADESH
April 10, 1996
RAMANUJA NAIDU Vs. V KANNIAH NAIDU
March 12, 1996
RAMBHAU Vs. SHANTABAI
March 15, 1996
RAMCHANDRA DAYARAM GAWANDE Vs. UNION OF INDIA
May 10, 1996
RAMESH BABULAL DOSHI Vs. STATE OF GUJARAT
May 2, 1996
RAMESH CHANDER Vs. DELHI ADMINISTRATION
August 9, 1996
RAMESH CHANDRA TIWARI Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
January 8, 1996
RAMESH DUTT Vs. STATE OF PUNJAB
August 21, 1996
RAMESH KUMAR Vs. UNION OF INDIA
October 28, 1996
RAMESH KUMAR CHOUDHA Vs. STATE OF MADHYA PRADESH
September 20, 1996
RAMESH NARAIN SAXENA Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 22, 1996
RAMESH SINGH Vs. STATE OF HARYANA
January 16, 1996
RAMESHSINGH Vs. CINTA DEVI
February 23, 1996
RAMESHWAR DASS GUPTA Vs. STATE OF UTTAR PRADESH
August 27, 1996
RAMESHWAR JUTE MILLS Vs. UNION OF INDIA
October 29, 1996
RAMESHWARLAL Vs. MUNICIPAL COUNCIL TONK
August 27, 1996
RAMESHWER DUBEY Vs. MASOMAT ASHA KAUR
August 5, 1996
RAMJI SHARMA ALIAS RAMJI BABU Vs. STATE OF BIHAR
September 19, 1996
RAMJILAL Vs. GHISA RAM
January 24, 1996
RAMKISHORE PATEL Vs. STATE OF MADHYA PRADESH
October 3, 1996
RAMNIKLAL N BHUTTA Vs. STATE OF MAHARASHTRA
November 19, 1996
RAMPARTAPCHANDEL Vs. CHAUDHARY LAJJA RAM
March 26, 1996
RAN SINGH Vs. STATE OF HARYANA
February 9, 1996
RANADEY MICRONUTRIENTS Vs. COLLECTOR OF CENTRAL EXCISE
September 10, 1996
RANBAXY LABOURATORIES LIMITED Vs. SEVA SINGH
July 18, 1996
RANCHHODJI CHATURJI THAKORE Vs. SUPERINTENDENT ENGINEER GUJARAT ELECTRICITY BOARD HIMMATNAGAR GUJARAT
October 28, 1996
RANDHIR SINGH RANA Vs. STATE DELHI ADMINISTRATION
December 20, 1996
RANGANATH PARMESHWAR PANDITRAO MALI Vs. EKNATH GAJANAN KULKARNI
January 12, 1996
RANJANA AGRAWAL UNION OF INDIA Vs. UNION OF INDIA
January 16, 1996
RANJHA Vs. STATE OF PUNJAB
August 16, 1996
RANJIT HAZARIKA Vs. STATE OF ASSAM
February 28, 1996
RANVIR SINGH Vs. STATE OF MADHYA PRADESH
November 1, 1996
RASHMI KUMAR Vs. MAHESH KUMAR BHADA
December 18, 1996
RASHTRIYA MILL MAZDOOR SANGH Vs. STATE OF MAHARASHTRA
September 3, 1996
RATAN KUMAR TANDON Vs. STATE OF UTTAR PRADESH
August 1, 1996
RATAN LAL BOHRA VIJAY SINGH Vs. STATE OF RAJASTHAN
March 18, 1996
RATTAN SINGH Vs. UNION OF INDIA
January 11, 1996
RATTAN SINGH Vs. STATE OF HIMACHAL PRADESH
December 11, 1996
RAVICHANDER Vs. STATE OF PUNJAB
December 5, 1996
RAVINDRA TRIMBAK CHOUTHMAL Vs. STATE OF MAHARASHTRA
February 23, 1996
RECKITT AND COMPANYLMAN OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
October 29, 1996
RECOVERY OFFICER LAKHIMPUR Vs. RAVINDRA KAUR
December 4, 1996
REGIONAL DIRECTOR E S I CORPORATION Vs. FRANCIS DE COSTA
September 11, 1996
REGIONAL ENGINEERING COLLEGE HAMIRPUR Vs. GURJEET SINGH
October 31, 1996
REGIONAL PROVIDENT FUND COMMISSIONER Vs. S D COLLEGE HOSHIARPUR
October 28, 1996
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHILLONG CITY BUS SYNDICATE
March 27, 1996
REGIONAL PROVIDENT FUND COMMISSIONER JAIPUR Vs. NARAINIUDYOG
July 8, 1996
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. DELTA JUTE AND INDUSTRIES LIMITED
November 1, 1996
REGISTRAR GENERAL OF INDIA Vs. V THIPPA SETTY
January 19, 1996
REHMAT Vs. STATE OF HARYANA
September 3, 1996
RELIANCE PETROLEUM LIMITED Vs. ZAVER CHAND POPATLAL SUMARIA
May 9, 1996
RELIANCE SILICON 1 PVT LIMITED Vs. COLLECTOR CENTRAL EXCISE THANE
November 6, 1996
RENU BALA KALITA NIZITABIBI Vs. DHIREN CHAKRAVARTY:DHIREN CHAKRAVARTY
March 21, 1996
RESERVE BANK OF INDIA Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED
January 4, 1996
REV FATHER BRAIN E FERNANDES Vs. STATE OF MAHARASHTRA
February 12, 1996
REVAPPA GURUSIDDAPPA Vs. THAKUBAI MADHAVARAO PATIL
September 4, 1996
RISHI TRADE CENTRE Vs. COLLECTOR OF CUSTOMS
September 16, 1996
RITA MARKANDEY Vs. SURJIT SINGH ARORA
September 27, 1996
RITESH R SAH Vs. Y L YAMUL
February 15, 1996
RT REV B P SUGANDHAR BISHOP IN MEDAK Vs. D DOROTHY DAYASHEELA EBENESER
April 12, 1996
RUDRADHAR R TRIVEDI Vs. STATE OF MAHARASHTRA
July 15, 1996
S A RAMACHANDRAN Vs. S NEELAVATHY
December 20, 1996
S A VENGADAMMA Vs. JITENDRA P VORA
November 29, 1996
S AJARMA BL ALIAS S HAJARAM BIBI Vs. S KHURSHID BEGUM
February 13, 1996
S B INTERNATIONAL LIMITED Vs. ASSTT DIRECTOR GENERAL OF FOREIGN TRADE
January 24, 1996
S C JHA Vs. STATE OF MADHYA PRADESH
February 16, 1996
S C MANDAKKI Vs. DIRECTOR OF HEALTH AND FAMILY WELFARE SERVICE
January 29, 1996
S CHINNAPPA REDDY OTHERS Vs. STATE OF ANDHRA PRADESH
January 16, 1996
S GOPAL REDDY Vs. STATE OF ANDHRA PRADESH
July 11, 1996
S JAFFAR SAHIB Vs. SECRETARY A P P S C
October 24, 1996
S JAGANNATH Vs. UNION OF INDIA
December 11, 1996
S JAGTAR SINGH Vs. S KARAMJIT SINGH PANJWAR
December 6, 1996
S K ARSED ALI Vs. S K FAZLE HAKANI
November 20, 1996
S K KACKER Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
September 4, 1996
S K MAHABOOB BEE Vs. STATE ELECTION COMMISSIONER
August 12, 1996
S K NAIR Vs. STATE OF PUNJAB
November 5, 1996
S K SINGH Vs. CENTRAL BANK OF INDIA
September 19, 1996
S K VAISH Vs. UNION OF INDIA
September 11, 1996
S LAKSHMI Vs. STATE OF KERALA
February 13, 1996
S NOORDEEN Vs. V S THIRU VENKITA REDDIAR
February 7, 1996
S P ANAND INDORE Vs. H D DEVEGOWDA
November 6, 1996
S R BHANRALE Vs. UNION OF INDIA
July 19, 1996
S SAID UD DIN Vs. COURT OF WELFARE COMMISSIONER BHOPAL GAS VICTIMS TRIBUNAL
February 23, 1996
S SWVIGARADOSS Vs. ZONAL MANAGER F C I
January 25, 1996
S VALLINAYAGAM Vs. LUKE STEPHEN
October 23, 1996
S VASUNDARA Vs. CANARA BANK
October 28, 1996
S VINOD KUMAR Vs. UNION OF INDIA
October 1, 1996
SABITRI DEI Vs. SARAT CHANDRA ROUT AMD
February 2, 1996
SADASIVAM Vs. K DORAISAMY
February 9, 1996
SAGARMAL Vs. DISTT SAHKARI KENDRIYA BANK LTD
October 1, 1996
SAHADU BALA BOTRE Vs. NAMDEO BAPUJI KERALA
February 14, 1996
SAHIB SINGH Vs. STATE OF PUNJAB
September 13, 1996
SAHKARI SAMITIYAN VYAVASTHAPAK UNION Vs. STATE OF RAJASTHAN
March 1, 1996
SAKTHI COOP INDUSTRIAL ESTATE Vs. KURSHEED BEGUM
December 13, 1996
SAM HIRING CO Vs. A R BHUJBAL
January 12, 1996
SAMARITAN SOCIETY Vs. COMMISSIONER OF INCOME TAX
October 9, 1996
SAMIR SOBHAN SANYAL Vs. TRACKS TRADE PRIVATE LIMITED
April 16, 1996
SAMSUDDIN RAHMAN Vs. BIHARI DAS
July 9, 1996
SANATIVE INDUSTRIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
October 3, 1996
SANJUKTA PATTANAIK Vs. STATE OF ORISSA
December 9, 1996
SANKALCHAN JAYCHANDBHAI PATEL Vs. VITHALBHAI JAYCHANDBHAI PATEL
September 13, 1996
SANT SINGH Vs. ADDITIONAL DISTRICT JUDGE JHANSI
February 14, 1996
SANTOSH KUMARI Vs. STATE OF HARYANA
August 28, 1996
SANTOSHYADAV Vs. STATE OF HARYANA
May 2, 1996
SANTRAM AND COMPANY Vs. STATE OF RAJASTHAN
November 20, 1996
SANWAT SINGH Vs. ZAIL SINGH
December 17, 1996
SARADA Vs. MANIKKOTH KOMBRA RAJENDRAN
April 22, 1996
SARAL KUMAR Vs. STATE OF HARYANA
January 12, 1996
SARASWATI DEVI Vs. SHANTI DEVI
November 18, 1996
SARLA DIXIT Vs. BALWANT YADAV
February 29, 1996
SAROJ BHARDWAJ Vs. ADDITIONAL CIVIL JUDGE
November 7, 1996
SAROJINIAMMAL Vs. CONTROLLER OF ESTATE DUTY MADRAS
September 18, 1996
SARVINDER SINGH Vs. DALIP SINGH
August 2, 1996
SARWAN SINGH Vs. STATE OF PUNJAB
September 26, 1996
SASA MUSA SUGAR WORKS Vs. STATE OF BIHAR
July 8, 1996
SASADHAR CHAKRAVARTY Vs. UNION OF INDIA
November 4, 1996
SATGURU SHARAN SHRIVASTAVA Vs. DWARKA PRASAD MATHUR [DEAD]
August 14, 1996
SATHI ROOP LAL Vs. MALTI THAPAR MRS
March 13, 1996
SATISH KUMAR Vs. JALANDHAR IMPROVEMENT TRUST JALANDHAR
January 29, 1996
SATISH MEHRA Vs. DELHI ADMINISTRATION
July 31, 1996
SATTAR MOHAMMAD CHOUDHARI Vs. GUNDAPPA AMABADAS BUKATE
October 11, 1996
SATVIR SINGH Vs. BALDEVA
April 24, 1996
SATYA NARAIN PAREEK Vs. STATE OF RAJASTHAN
March 29, 1996
SATYA PAL Vs. STATE OF UTTAR PRADESH
November 26, 1996
SATYENDRA CHANDRA JAIN Vs. PUNJAB NATIONAL BANK
February 15, 1996
SAUNU Vs. COLLECTOR LAND ACQUISITION
August 28, 1996
SAUSHISH DIAMONDS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
April 8, 1996
SAVALIRAM GOTIRAM TELI Vs. MADHUKAR YESHWANT PATANKAR
November 19, 1996
SAVITA SAMVEDI MS Vs. UNION OF INDIA
January 30, 1996
SAVITRI DEVI Vs. STATE OF HARYANA
February 12, 1996
SAWARNI Vs. INDER KAUR
August 23, 1996
SCHEDULED CASTES AND SCHEDULED TRIBES OFFICERS WELFARE COUNCIL Vs. STATE OF UTTAR PRADESH
September 19, 1996
SCINDIA EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
May 9, 1996
SCOOTERS INDIA Vs. VIJAI E V ELDRED
October 3, 1996
SECRETARY ESTT RAILWAY BOARD Vs. D FRANCIS PAUL
July 15, 1996
SECRETARY FINANCE AND PLANNING DEPARTMENT Vs. SALADA S RAO
December 26, 1996
SECRETARY HAILAKANDI BAR ASSOCIATION Vs. STATE OF ASSAM
May 9, 1996
SECRETARY IRRIGATION AND POWER Vs. NIRANJAN SWAIN
February 20, 1996
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR Vs. DAULAT MAL JAIN
September 20, 1996
SECRETARY MINISTRY OF WORKS AND HOUSING GOVERNMENT OF INDIA Vs. MOHINDER SINGH JAGDEV
August 16, 1996
SECRETARY TAMIL NADU WAKF BOARD Vs. SYED FATIMA NACHI
July 9, 1996
SECRETARY TO GOVERNMENT Vs. A C J BRITTO
December 19, 1996
SECRETARY TO GOVERNMENT OF ANDHRA PRADESH FINANCE AND PLANNING DEPARTMENT Vs. P ESWAR REDDY
January 8, 1996
SECRETARY TO GOVERNMENT OF KARNATAKA Vs. V HARISHBABU
July 9, 1996
SECRETARY TO GOVERNMENT OF T N Vs. D SUBRAMANYAN RAJADEVAN
July 9, 1996
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT Vs. L SRINIVASAN
February 15, 1996
SECRETARY, TAMIL NADU WAKF BOARD Vs. SYED FATIMA NACHI
July 9, 1996
SECY HEALTH DEPTT OF HEALTH AND F W Vs. ANITA PURI
August 30, 1996
SEEMA KUMARI SHARMA Vs. STATE OF HIMACHAL PRADESH
October 23, 1996
SEETHAMMAL Vs. SENTHIL FINANCE AND ANR.
March 13, 1996
SEETHAMMAL Vs. SENTHIL FINANCE
March 15, 1996
SENJEEVANAGAR MEDICAL AND HEALTH EMPLOYEES COOPERATIVE HOUSING SOCIETY Vs. MOHAMMAD ABDULWAHAB
February 8, 1996
SERVO ELECTRONICS Vs. UNION OF INDIA
October 8, 1996
SESHAN Vs. SPECIAL TEHSILDAR AND LAND ACQUISITION OFFICER SPIGOT PUDUKKOTTAI
January 30, 1996
SETH BANARSI DASS Vs. DISTRICT MAGISTRATE COLLECTOR MEERUT
February 8, 1996
SEWA KAUR Vs. STATE OF PUNJAB
October 7, 1996
SEWA KAUR Vs. STATE OF PUNJAB
November 7, 1996
SHADI LAL DISTILLERY AND CHEMICAL WORKS; MANSURPUR U P Vs. STATE OF UTTAR PRADESH
January 10, 1996
SHADILAL DISTILLERY AND CHEMICALS WORKS Vs. STATE OF UTTAR PRADESH
November 26, 1996
SHAHEEN WELFARE ASSOCIATION Vs. UNION OF INDIA
February 27, 1996
SHANGRILA FOOD PRODUCTS LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
July 9, 1996
SHANKAR GAJANAN KALAN Vs. STATE OF MAHARASHTRA
September 20, 1996
SHANKAR LAL Vs. STATE OF MADHYA PRADESH
April 26, 1996
SHANTI DEVI Vs. HUKUM CHAND
August 22, 1996
SHANTILALKHUSHALDASS AND BROS PVT LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS GOA
August 14, 1996
SHANTINATH RAMU DANGLE Vs. JAMBU RAMU DANGLE AND GTHERS
November 5, 1996
SHAPERS CONSTRUCTION PRIVATE LIMITED Vs. AIRPORT AUTHORITY OF INDIA
September 17, 1996
SHARAD BANSILAL VAKIL Vs. CIBATUAL LIMITED
August 8, 1996
SHARAFAT HUSSAIN ABDUL RAHAMAN SHAIKH Vs. STATE OF GUJARAT
November 22, 1996
SHARAFAT HUSSAIN DEAD Vs. MOHAMMAD SHAFIQ
September 2, 1996
SHARANAPPA BASAPPA DINDAWAR Vs. STATE OF KARNATAKA
August 28, 1996
SHARMAS NURSING HOME Vs. DELHI ADMN
March 14, 1996
SHASHENDRA LAHRI Vs. UNICEF
December 6, 1996
SHATRUGHNA PRASAD SINHA Vs. RAJBHAU SURAJMAL RATHI
September 10, 1996
SHEAPUJAN BHAGAT Vs. THAKUR HEMBROM
November 7, 1996
SHEOJI MAHTO Vs. ADDITIONAL MEMBER BOARD OF REVENUE
December 10, 1996
SHER SINGH Vs. GAMDOOR SINGH
December 13, 1996
SHERA SINGH Vs. STATE OF PUNJAB
August 28, 1996
SHESHANK SEA FOODS PVT LIMITED KARNATAKA Vs. UNION OF INDIA
November 19, 1996
SHIMLA DEVELOPMENT AUTHORITY Vs. SANTOSH SHARMA
November 22, 1996
SHIMLA DEVELOPMENT AUTHORITY Vs. ASHA RANI
February 26, 1996
SHIPRA JHAMMAKLAL Vs. SHANTI LAL KHOIWAL:LAXMINARAYANPANDE
April 3, 1996
SHISH RAM Vs. STATE OF HIMACHAL PRADESH
July 19, 1996
SHIV SAGAR TIWARI Vs. UNION OF INDIA
November 8, 1996
SHIV SAGAR TIWARI Vs. UNION OF INDIA
December 23, 1996
SHIVSAGAR TIWARI Vs. UNION OF INDIA
October 11, 1996
SHIVSHAKTI GOLD FINGER Vs. ASSTT COMMISSIONER COMMERCIAL TAXES JAIPUR
May 10, 1996
SHRIJEE SALES CORPORATION Vs. UNION OF INDIA
December 20, 1996
SHRIMONI GURDWARA COMMITTEE Vs. JASWANT SINGH
September 4, 1996
SHRIRAM BEARINGS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA
October 10, 1996
SHUBHANGISHIVJIRAOGHATGE Vs. LIFE INSURANCE CORPORATION OF INDIA
April 2, 1996
SHYAM BAHADUR TRIPATHI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
September 4, 1996
SHYAM SUNDER AGARWAL AND COMPANY Vs. UNION OF INDIA
January 9, 1996
SIKH NEWSPAPER LIMITED Vs. D M JALANDHAR
January 2, 1996
SIMMONDS MARSHALL LIMITED Vs. H R BARELIKER
November 28, 1996
SIMPSON AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 5, 1996
SINGHAI LAL CHAND JAIN DEAD Vs. RASHTRIYA SWAYAMSEWAK SANGH PANNA
February 15, 1996
SIRDANWAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX
August 7, 1996
SITA DEVI Vs. STATE OF HARYANA
August 23, 1996
SITA RAM BANSAL Vs. STATE OF PUNJAB
November 27, 1996
SIVAMOORTHY Vs. UNIVERSITY OF MADRAS
April 18, 1996
SMITH KLINE AND FRENCH INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 16, 1996
SOHAN LAL PASSI Vs. P SESH REDDY
July 17, 1996
SOHAN SINGH Vs. SARWAN SINGH
August 19, 1996
SOLAPUR MIDC INDUSTRIES ASSOCIATION Vs. STATE OF MAHARASHTRA
July 26, 1996
SOUTH EAST ASIA SHIPPING COMPANY LIMITED Vs. NAV BHARAT ENTERPRISES PRIVATE LIMITED
March 13, 1996
SOUTHERN MOTORS Vs. STATE OF KARNATAKA
February 29, 1996
SOVRIN KNIT WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 28, 1996
SOWRASHTRA VIPRA SABHA Vs. NAMAKKAL MUNICIPALITY
November 4, 1996
SPECIAL LAND ACQUISITION OFFICER Vs. VIRUPAX SHANKAR NADAGOUDA
August 21, 1996
SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. V T VELU
January 16, 1996
SPECIAL LAND ACQUISITION OFFICER DHARWAD Vs. TAJAR HANIFABI
August 19, 1996
SPECIAL LAND ACQUISITION OFFICER SRIRANGAPATNAM Vs. NAGEGOWDA
August 23, 1996
SPECIAL TEHSILDAR LAND ACQUISITION KERALA Vs. K V AYISUMMA
July 23, 1996
SPEED WAYS PICTURE PRIVATE LIMITED Vs. UNION OF INDIA
October 23, 1996
SREEDAMCHANDRAGHOSH Vs. STATE OF ASSAM
September 9, 1996
SRIKRISHNA PRIVATE LIMITED Vs. I T O CALCUTTA
July 16, 1996
ST MARYS SCHOOL Vs. CANTONMENT BOARD MEERUT
February 5, 1996
STANDARD GAMES Vs. STATE OF UTTAR PRADESH
April 10, 1996
STAR METAL AND TUBES CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
October 8, 1996
STAR WIRE INDIA LIMITED Vs. STATE OF HARYANA
September 25, 1996
STATE Vs. KRISHANCHAND KHUSHALCHAND JAGTIANI
April 25, 1996
STATE Vs. S J CHOUDHARY
February 13, 1996
STATE ANTI CORRUPTION BUREAU Vs. P. SURYAPRAKASAM
May 2, 1996
STATE BANK OF BIKANER AND JAIPUR Vs. SRINATHGUPTA
October 25, 1996
STATE BANK OF BIKANER AND JAIPUR Vs. AJAY KUMAR GULATI
July 16, 1996
STATE BANK OF INDIA Vs. PRESIDING OFFICER
April 8, 1996
STATE BANK OF INDIA Vs. KASHINATH KHER
February 8, 1996
STATE BANK OF INDIA Vs. MADRAS BOLTS AND NUTS PRIVATE LIMITED
January 11, 1996
STATE BANK OF INDIA Vs. MANGANESE ORE INDIA LIMITED
October 8, 1996
STATE BANK OF INDIA SCHEDULED CASTE TRIBE EMPLOYEES WELFARE ASSOCIATION STATE BANK OF INDIA Vs. STATE BANK OF INDIAS:S NARASIMHA
April 24, 1996
STATE BANK OF INDIA STAFF ASSOCIATION STATE BANK OF INDIA STAFF ASSOCIATION Vs. STATE BANK OF INDIAS:STATE BANK OF INDIA
April 3, 1996
STATE BANK OF PATIALA Vs. S K SHARMA
March 27, 1996
STATE BANK OF PATIALA PATIALA Vs. COMMISSIONER OF INCOME TAX PATIALA
March 13, 1996
STATE BANK OF TRAVANCORE Vs. KAYAMKULAM MUNICIPAL COUNCIL
March 12, 1996
STATE OF ANDHRA PRADESH Vs. MERIT ENTERPRISES
February 14, 1996
STATE OF ANDHRA PRADESH Vs. K BHASKARA RAO
January 8, 1996
STATE OF ANDHRA PRADESH Vs. MCDOWELL AND CO
March 21, 1996
STATE OF ANDHRA PRADESH Vs. PUSULLURI SATYANARAYANAMURTHY
April 17, 1996
STATE OF ANDHRA PRADESH Vs. NAGOTI VENKATARAMANA
August 20, 1996
STATE OF ANDHRA PRADESH Vs. IND NATALI GRANITE LIMITED
August 9, 1996
STATE OF ANDHRA PRADESH Vs. RATNASREE BOX MAKERS
March 1, 1996
STATE OF ANDHRA PRADESH Vs. GANGULA SATYA MURTHY
November 19, 1996
STATE OF ASSAM Vs. JAGAT CHANDRA NATH
September 25, 1996
STATE OF ASSAM Vs. RADHA KANOO
March 1, 1996
STATE OF BIHAR Vs. RAMDEO YADAV
February 26, 1996
STATE OF BIHAR Vs. K M ZUBERI
February 9, 1996
STATE OF BIHAR Vs. BIHAR CHAMBER OF COMMERCE
February 6, 1996
STATE OF BIHAR Vs. RAMJEE RAM
January 8, 1996
STATE OF BIHAR Vs. AKHLAKH AHMED
January 15, 1996
STATE OF BIHAR Vs. MOHAMMAD KALIMUDDIN
January 10, 1996
STATE OF BIHAR Vs. CHHANGUR PRASAD SETH
February 5, 1996
STATE OF BIHAR Vs. RAJENDRA AGRAWALLA
January 18, 1996
STATE OF BIHAR Vs. MAHANTH BALRAM DAS
April 22, 1996
STATE OF BIHAR Vs. SAMSUZZOHA
March 22, 1996
STATE OF BIHAR Vs. RANCHI ZILA SAMTA PARTY
March 19, 1996
STATE OF BIHAR Vs. RANCHI TIMBER TRADERS ASSOCIATION
July 23, 1996
STATE OF BIHAR Vs. SURESH CHANDRA MUKHERJEE
May 2, 1996
STATE OF BIHAR Vs. NILMANI SAHU
October 7, 1996
STATE OF BIHAR Vs. MADHESHWAR PRASAD
August 8, 1996
STATE OF BIHAR Vs. RATAN LAL SAHU
August 8, 1996
STATE OF BIHAR Vs. M NEETHICHANDRA:SUNITA
September 10, 1996
STATE OF BIHAR Vs. BIHAR DISTILLERY LIMITED
December 3, 1996
STATE OF GOA Vs. YVETTE PEREIRA A E COSTA
April 12, 1996
STATE OF GUJARAT Vs. THAKKAR DEVCHANDBHAI LALJIBHAI
April 3, 1996
STATE OF GUJARAT Vs. RAJESH KUMAR CHIMANLAL BAROT
August 5, 1996
STATE OF GUJARAT Vs. KALABHAI VALLABHBHAI
February 6, 1996
STATE OF GUJARAT Vs. SUHRID GEIGY LIMITED
December 10, 1996
STATE OF GUJARAT Vs. HOTEL RATRANI
December 10, 1996
STATE OF GUJARAT Vs. RAMA RANA
December 13, 1996
STATE OF GUJARAT Vs. KHEDUT SAHAKARI KHAND UDYOG
November 27, 1996
STATE OF GUJARAT Vs. DEVRAJBHAI CHHAGANBHAI:BACHU MAKOD
August 8, 1996
STATE OF GUJARAT Vs. GOPALBHAI BECHARBHAI
August 21, 1996
STATE OF HARYANA Vs. JAIPAL SINGH
August 14, 1996
STATE OF HARYANA Vs. YOGENDER PAUL
October 10, 1996
STATE OF HARYANA Vs. RAVI BALA
November 26, 1996
STATE OF HARYANA Vs. SURAJ BHAN
October 30, 1996
STATE OF HARYANA Vs. JASMER SINGH
November 7, 1996
STATE OF HARYANA Vs. CHANDRA MANI
January 30, 1996
STATE OF HARYANA Vs. OM PARKASH
January 18, 1996
STATE OF HARYANA Vs. D L UPPAL
January 19, 1996
STATE OF HARYANA Vs. PALA
January 29, 1996
STATE OF HARYANA Vs. O P GUPTA
January 12, 1996
STATE OF HARYANA Vs. RAJINDER SINGH
February 27, 1996
STATE OF HARYANA Vs. RAJPAL SHARMA
July 25, 1996
STATE OF HARYANA Vs. SURJEET SINGH
July 9, 1996
STATE OF HARYANA Vs. RANI DEVI
July 15, 1996
STATE OF HARYANA Vs. KAMLA
April 30, 1996
STATE OF HARYANA Vs. CHANDVIR
April 17, 1996
STATE OF HARYANA Vs. BALWANT SINGH
April 22, 1996
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
January 3, 1996
STATE OF HIMACHAL PRADESH Vs. NODHA RAM
January 3, 1996
STATE OF HIMACHAL PRADESH Vs. HIMACHAL INSTITUTE OF ENGG AND TECHNOLOGY SHIMLA
January 4, 1996
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR VERMA
January 24, 1996
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR MOHINDRA
November 7, 1996
STATE OF HIMACHAL PRADESH Vs. THAKUR GIAN SINGH
July 16, 1996
STATE OF HIMACHAL PRADESH Vs. KESHAV RAM
October 8, 1996
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
September 25, 1996
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR
September 27, 1996
STATE OF JAMMU AND KASHMIR Vs. ROMESHCHANDER
November 27, 1996
STATE OF JAMMU AND KASHMIR Vs. ASHOK KUMAR GUPTA
January 11, 1996
STATE OF JAMMU AND KASHMIR Vs. BAL RAJ SHARMA
April 18, 1996
STATE OF JAMMU AND KASHMIR Vs. SHAM LAL
May 10, 1996
STATE OF KARNATAKA Vs. N MADAPPA
May 2, 1996
STATE OF KARNATAKA Vs. V B HIREGOWDAR
July 19, 1996
STATE OF KARNATAKA Vs. KRISHNOJI RAO
March 25, 1996
STATE OF KARNATAKA Vs. B S NANJUNDAIAH
January 11, 1996
STATE OF KARNATAKA Vs. MOIN PATEL
February 22, 1996
STATE OF KARNATAKA Vs. SATISH
March 13, 1996
STATE OF KARNATAKA Vs. LAKSHMI COCONUT INDUSTRIES
November 27, 1996
STATE OF KARNATAKA Vs. DIWAKARA BHAT
September 23, 1996
STATE OF KARNATAKA Vs. UPPEGOUDA
September 24, 1996
STATE OF KARNATAKA Vs. T VENKATARAMANAPPA
September 20, 1996
STATE OF KARNATAKA Vs. G M HAYATH
August 16, 1996
STATE OF KARNATAKA Vs. KUDLI SRINGERI MAHASAMASTHANAM
August 8, 1996
STATE OF KARNATAKA Vs. S M KOTRAYYA
September 2, 1996
STATE OF KARNATAKA Vs. D C NANJUDAIAH
August 26, 1996
STATE OF KERALA Vs. M N SANKARA NARAYANAN
August 7, 1996
STATE OF KERALA Vs. RADHAMANY
August 23, 1996
STATE OF KERALA Vs. BUILDERS ASSOCIATION OF INDIA
November 28, 1996
STATE OF KERALA Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
November 18, 1996
STATE OF KERALA Vs. JOY VARGHESE KERALA RUBBER PRODUCTS
November 6, 1996
STATE OF KERALA Vs. SASI
October 31, 1996
STATE OF KERALA Vs. STATE TRADING CORPORATION OF INDIA LIMITED
October 30, 1996
STATE OF KERALA Vs. RAMACHANDRAN NAIR
March 27, 1996
STATE OF KERALA Vs. K MOIDEENKUTTY
March 11, 1996
STATE OF KERALA Vs. GEORGE JOSEPH
February 12, 1996
STATE OF MADHYA PRADESH Vs. R N JOSHI
February 13, 1996
STATE OF MADHYA PRADESH Vs. KRISHI UPAJ MANDI SAMITI
January 10, 1996
STATE OF MADHYA PRADESH Vs. HIRALAL
January 15, 1996
STATE OF MADHYA PRADESH Vs. I A QURESHI
January 4, 1996
STATE OF MADHYA PRADESH Vs. KESHAV
January 2, 1996
STATE OF MADHYA PRADESH Vs. S S AKOLKAR
January 25, 1996
STATE OF MADHYA PRADESH Vs. SHAKRI KHAN
April 19, 1996
STATE OF MADHYA PRADESH Vs. SADASHIV ZAMINDAR
April 18, 1996
STATE OF MADHYA PRADESH Vs. SURBHAN
April 15, 1996
STATE OF MADHYA PRADESH Vs. ONKAR CHAND SHARMA
July 18, 1996
STATE OF MADHYA PRADESH Vs. BADRINARAYAN ACHARYA
July 22, 1996
STATE OF MADHYA PRADESH Vs. BINDAL AGRO CHEMICAL LIMITED
July 19, 1996
STATE OF MADHYA PRADESH Vs. R P SHARMA
July 26, 1996
STATE OF MADHYA PRADESH Vs. MOHAN LAL
May 7, 1996
STATE OF MADHYA PRADESH Vs. DHIRENDRA KUMAR
November 5, 1996
STATE OF MADHYA PRADESH Vs. M V VYAVSAYA AND CO
November 28, 1996
STATE OF MADHYA PRADESH Vs. HARISHANKAR GOEL
August 7, 1996
STATE OF MADHYA PRADESH Vs. SWAROPCHANDRA
September 24, 1996
STATE OF MADHYA PRADESH Vs. JAORA SUGAR MILLS LIMITED
October 10, 1996
STATE OF MADHYA PRADESH Vs. KRISHNA CHANDRA SAKSENA
October 11, 1996
STATE OF MAHARASHTRA Vs. MARUTI SHRIPATI DUBAL
August 29, 1996
STATE OF MAHARASHTRA Vs. SHEELA RAMESH KINI
November 8, 1996
STATE OF MAHARASHTRA Vs. PURSHOTTAM
May 7, 1996
STATE OF MAHARASHTRA Vs. ENGINEERING COLLEGE TEACHERS ASSOCIATION
July 22, 1996
STATE OF MAHARASHTRA Vs. MARUTI LAXMAN
April 15, 1996
STATE OF MAHARASHTRA Vs. SOM NATH THAPA
April 12, 1996
STATE OF MAHARASHTRA Vs. MAHBOOB S ALLIBHOY
April 10, 1996
STATE OF MAHARASHTRA Vs. DIGAMBER BHIMASHANKAR TANDALE
February 2, 1996
STATE OF MAHARASHTRA Vs. NATIONAL CONSTRUCTION COMPANY BOMBAY
January 9, 1996
STATE OF MAHARASHTRA Vs. SURESH TRADING COMPANY
February 7, 1996
STATE OF MAHARASHTRA Vs. PRABHAKAR BHIKAJI INGLE
March 11, 1996
STATE OF MAHARASHTRA Vs. MEHTABI
February 22, 1996
STATE OF MANIPUR Vs. THINGUJAM BROJEN MEETEI:L ONGBI SANYAIMA DEVI
May 10, 1996
STATE OF MANIPUR Vs. ALL MANIPUR REGULAR POST VACANCIES S T A
November 1, 1996
STATE OF ORISSA Vs. KSHETRABASI MOHANTI
November 8, 1996
STATE OF ORISSA Vs. SUKANTI DEBI
December 2, 1996
STATE OF ORISSA Vs. NARAIN PRASAD
September 3, 1996
STATE OF ORISSA Vs. SHARAT CHANDRA SAHU
October 8, 1996
STATE OF ORISSA Vs. SADASIVA MOHANTY
October 25, 1996
STATE OF ORISSA Vs. SIBARAM BARAL SIMARAM BARAI
May 10, 1996
STATE OF ORISSA Vs. RAM CHANDRA DAS
May 8, 1996
STATE OF ORISSA Vs. DIVISIONAL MANAGER LIC
March 18, 1996
STATE OF ORISSA Vs. RAJAKISHORE DAS
February 5, 1996
STATE OF ORISSA Vs. ARNAB KUMAR DUTTA
January 24, 1996
STATE OF ORISSA ORIENT PAPER AND INDUSTRIES LIMITED Vs. MAHANADI COALFIELDS LIMITED:MAHANADI COALFIELDS LIMITED
May 6, 1996
STATE OF ORISSA ORISSA MINING CORPORATION KLOCKNER AND COMPANY Vs. KLOCKNER AND COMPANY:KLOCKNER AND COMPANY:ORISSA MINING CORPORATION LIMITED
April 16, 1996
STATE OF PUNJAB Vs. TARA SINGH SHAHI
April 17, 1996
STATE OF PUNJAB Vs. HARBHAJAN SINGH GREASY
April 12, 1996
STATE OF PUNJAB Vs. DES RAJ
April 18, 1996
STATE OF PUNJAB Vs. BALDEV SINGH KHOSLA
April 19, 1996
STATE OF PUNJAB Vs. SURJIT SINGH CONDUCTOR
March 22, 1996
STATE OF PUNJAB Vs. OM PARKASH KAUSHAL:GULSHAN LALAUL
July 8, 1996
STATE OF PUNJAB Vs. JIT SINGH
July 22, 1996
STATE OF PUNJAB Vs. LABH SINGH
July 19, 1996
STATE OF PUNJAB Vs. KESAR SINGH
July 22, 1996
STATE OF PUNJAB Vs. DARSHAN SINGH
July 12, 1996
STATE OF PUNJAB Vs. SADHU RAM
July 25, 1996
STATE OF PUNJAB Vs. KULBIR SINGH
January 24, 1996
STATE OF PUNJAB Vs. SARWAN SINGH
January 25, 1996
STATE OF PUNJAB Vs. DHARAM PAUL
January 22, 1996
STATE OF PUNJAB Vs. PRAKASH CHAND
January 5, 1996
STATE OF PUNJAB Vs. GURMITSINGH
January 16, 1996
STATE OF PUNJAB Vs. DHARAM PAL
March 2, 1996
STATE OF PUNJAB Vs. DARSHAN SINGH
February 15, 1996
STATE OF PUNJAB Vs. AJIT SINGH
February 20, 1996
STATE OF PUNJAB Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED
October 25, 1996
STATE OF PUNJAB Vs. AMARJIT SINGH
October 24, 1996
STATE OF PUNJAB Vs. CHARANJI LAL GOEL
October 9, 1996
STATE OF PUNJAB Vs. GURMIT SINGHS
September 19, 1996
STATE OF PUNJAB Vs. KASHMIR SINGH
September 6, 1996
STATE OF PUNJAB Vs. YOGINDER SHARMA ONKAR RAI AND CO
September 17, 1996
STATE OF PUNJAB Vs. MANINDER SINGH
August 19, 1996
STATE OF PUNJAB Vs. SARWAN SINGH
November 19, 1996
STATE OF PUNJAB Vs. LAL SINGH
November 18, 1996
STATE OF PUNJAB Vs. AMARJIT KAUR
November 1, 1996
STATE OF PUNJAB Vs. DHARAM SINGH
December 16, 1996
STATE OF PUNJAB Vs. SURINDER KUMAR AND CO
December 11, 1996
STATE OF PUNJAB Vs. MOHINDER SINGH CHAWLA
December 17, 1996
STATE OF PUNJAB Vs. GURSHARAN SINGH
December 6, 1996
STATE OF RAJASTHAN Vs. SRIRAM VERMA
October 29, 1996
STATE OF RAJASTHAN Vs. D R LAXMI
September 12, 1996
STATE OF RAJASTHAN Vs. B K MEENA
September 27, 1996
STATE OF RAJASTHAN Vs. TALIB KHAN
October 24, 1996
STATE OF RAJASTHAN Vs. KALYAN SUNDARAM CEMENT INDUSTRIES LIMITED
February 12, 1996
STATE OF RAJASTHAN Vs. KISHORE
February 27, 1996
STATE OF RAJASTHAN Vs. RAM NARAIN
January 23, 1996
STATE OF RAJASTHAN Vs. RAJASTHAN AGRICULTURE INPUT DEALERS ASSOCIATION
July 9, 1996
STATE OF RAJASTHAN Vs. RAJ SINGH
July 8, 1996
STATE OF RAJASTHAN Vs. MANGILAL PINDWAL
July 8, 1996
STATE OF RAJASTHAN Vs. SARVOTAM VEGETABLES PRODUCTS
April 9, 1996
STATE OF RAJASTHAN KUNJI RAMAN Vs. KUNJI RAMAN:STATE OF RAJASTHAN
December 17, 1996
STATE OF SIKKIM Vs. KANTA THEENGH
September 16, 1996
STATE OF TAMIL NADU Vs. DEVENDRAN AND COMPANY
August 6, 1996
STATE OF TAMIL NADU Vs. TVL JEEVANLAL LIMITED
August 13, 1996
STATE OF TAMIL NADU Vs. SRINIVASA SALES CIRCULATION
October 4, 1996
STATE OF TAMIL NADU Vs. AROORAN SUGARS LIMITED
October 31, 1996
STATE OF TAMIL NADU Vs. SIVARASAN ALIAS RAGHU ALIAS SIVARASA
October 31, 1996
STATE OF TAMIL NADU Vs. HIS HOLINESS SRILLA SRI AMBALAVANA PANDARA SANNADHI ADHEENAKARTHA
November 22, 1996
STATE OF TAMIL NADU Vs. A JAGANATHAN
July 15, 1996
STATE OF TAMIL NADU Vs. THIRUK V PERUMAL
July 16, 1996
STATE OF TAMIL NADU Vs. M A WAHEED KHAN
August 1, 1996
STATE OF TAMIL NADU Vs. S SUBRAMANIAM
January 24, 1996
STATE OF TAMIL NADU Vs. L KRISHNAN
January 17, 1996
STATE OF TAMIL NADU Vs. KOTHARI SUGARS AND CHEMICALS LTD
February 8, 1996
STATE OF TAMIL NADU Vs. MODERN MILLS STORES MADRAS
February 8, 1996
STATE OF TAMIL NADU R NAMBURAJAN Vs. S THANGAVEL:STATE OF TAMIL NADU
November 29, 1996
STATE OF TRIPURA Vs. PRIYABANDHU CHAKRABORTY
January 9, 1996
STATE OF U.P. AND ORS. Vs. SMT. MALTI KAUL AND ANR. ETC.
October 21, 1996
STATE OF UTTAR PRADESH Vs. SHER SINGH
December 17, 1996
STATE OF UTTAR PRADESH Vs. RUPLAL SHARMA
December 17, 1996
STATE OF UTTAR PRADESH Vs. RAGHUBIR SINGH
December 13, 1996
STATE OF UTTAR PRADESH Vs. BUDHSINGHD
December 3, 1996
STATE OF UTTAR PRADESH Vs. VINAY KUMAR JAIN
November 19, 1996
STATE OF UTTAR PRADESH Vs. GARIB DASS:SHEOKUMAR
November 20, 1996
STATE OF UTTAR PRADESH Vs. RATAN NARAIN MULLA
November 20, 1996
STATE OF UTTAR PRADESH Vs. BAL KISHAN DAS
October 29, 1996
STATE OF UTTAR PRADESH Vs. AMAR SINGH
October 1, 1996
STATE OF UTTAR PRADESH Vs. T P LAL SRIVASTAVA
September 20, 1996
STATE OF UTTAR PRADESH Vs. PURUSHOTTAM PANDEY
October 24, 1996
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE
October 11, 1996
STATE OF UTTAR PRADESH Vs. VED PAL SINGH
October 7, 1996
STATE OF UTTAR PRADESH Vs. RAMESH PRASAD MISRA
August 13, 1996
STATE OF UTTAR PRADESH Vs. GAYATRI DEVI PANDEY
August 13, 1996
STATE OF UTTAR PRADESH Vs. CHARLES GURMUKH SOBHRAJ
August 6, 1996
STATE OF UTTAR PRADESH Vs. BRIDGE AND ROOF COMPANY INDIA LIMITED
August 20, 1996
STATE OF UTTAR PRADESH Vs. MALTI KAUL
August 21, 1996
STATE OF UTTAR PRADESH Vs. RAJ BAHADUR SINGH
January 2, 1996
STATE OF UTTAR PRADESH Vs. BIHARIL L MISHRA
January 17, 1996
STATE OF UTTAR PRADESH Vs. HARIPAL SINGH
January 15, 1996
STATE OF UTTAR PRADESH Vs. RAMESH PRASAD
January 11, 1996
STATE OF UTTAR PRADESH Vs. RAJENDRA SINGH
January 25, 1996
STATE OF UTTAR PRADESH Vs. BANKE SINGH
January 25, 1996
STATE OF UTTAR PRADESH Vs. O P SHARMA
February 6, 1996
STATE OF UTTAR PRADESH Vs. KRISHNA KUMAR SHARMA
January 30, 1996
STATE OF UTTAR PRADESH Vs. ZIA KHAN
February 13, 1996
STATE OF UTTAR PRADESH Vs. RAM KUMARI DEVI
February 15, 1996
STATE OF UTTAR PRADESH Vs. RAMASHYRAYA YADAV
February 15, 1996
STATE OF UTTAR PRADESH Vs. NAND KISHORE SHUKLAAND ANOTHER
March 11, 1996
STATE OF UTTAR PRADESH Vs. KRISHNA PANDEY
March 1, 1996
STATE OF UTTAR PRADESH Vs. R K TANDON
July 26, 1996
STATE OF UTTAR PRADESH Vs. BANARAS ELECTRICITY LIGHT AND POWER CO
July 9, 1996
STATE OF UTTAR PRADESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 8, 1996
STATE OF UTTAR PRADESH Vs. KAMLA DEVI
May 9, 1996
STATE OF UTTAR PRADESH Vs. ROADWAYS MINISTERIAL STAFF ASSOCIATION U P ANOTHER
May 8, 1996
STATE OF UTTAR PRADESH Vs. ZALIM
May 7, 1996
STATE OF UTTAR PRADESH Vs. DEEP NARAIN TRIPATHI
April 8, 1996
STATE OF UTTAR PRADESH Vs. HARISH CHANDRA
April 12, 1996
STATE OF UTTAR PRADESH Vs. HINDUSTAN SAFETY GLASS WORKS PRIVATE LIMITED
March 20, 1996
STATE OF UTTAR PRADESH Vs. RAJ KARAN SINGH
March 18, 1996
STATE OF UTTAR PRADESH Vs. NOORIE ALIAS NOORJAHAN
March 26, 1996
STATE OF UTTAR PRADESH Vs. AMEER ALI
April 3, 1996
STATE OF WEST BENGAL Vs. TROPICAL SCHOOL EMPLOYEES UNION
March 21, 1996
STATE OF WEST BENGAL Vs. KARTICK CHANDRA DAS
May 6, 1996
STATE OF WEST BENGAL Vs. MONIRUJJAMAN MULLICK
July 19, 1996
STATE OF WEST BENGAL Vs. LOHIT KUMAR ROY
July 24, 1996
STATE OF WEST BENGAL Vs. MURARI MOHAN MAITY
March 13, 1996
STATE OF WEST BENGAL Vs. SULTAN SINGH
February 16, 1996
STATE OF WEST BENGAL Vs. KAILASH CHANDRA KAPUR
November 29, 1996
STEEL AUTHORITY OF INDIA Vs. NEW MARINE COAL CO PRIVATE LIMITED
February 14, 1996
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 30, 1996
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
August 7, 1996
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA (UOI) AND ANR.
August 6, 1996
SUB DIVISIONAL INSPECTOR OF POST VAIKAM Vs. THEYYAM JOSEPH
February 2, 1996
SUB DIVISIONAL INSPECTOR POSTAL Vs. K K PAVITHERAN
September 30, 1996
SUB INSPECTOR SADHAN KUMAR GOSWAMI Vs. UNION OF INDIA
October 25, 1996
SUBHARAJ AND COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
October 9, 1996
SUBHASH CHANDER BAJAJ Vs. KAMAL SINGH SINGHMAR
November 29, 1996
SUBHASH CHANDRA CHOUBEY Vs. STATE OF BIHAR
November 22, 1996
SUBHASHGIR KHUSHALGIR GOSAVI Vs. SPECIAL LAND ACQUISITION OFFICER
March 18, 1996
SUDESH VITHAL HANAMSHETH Vs. SADANAND SHIVRAO KOPPAL
January 9, 1996
SUDIP MAZUMDAR Vs. STATE OF MADHYA PRADESH
July 15, 1996
SUKHBIRSINGH Vs. BRIJ PAL SINGH
May 10, 1996
SUKHDEO Vs. COMMISSIONER AMRAVATI DIVISION AMRAVATI ANOTHER
May 2, 1996
SUKHPAL Vs. STATE OF MADHYA PRADESH
January 8, 1996
SULTANA BEGUM Vs. PREM CHAND JAIN
December 10, 1996
SUNDARAM CLAYTON LIMITED Vs. COMMISSIONER OF INCOME TAX
May 2, 1996
SUNDER DAS Vs. GAJANANRAO
December 13, 1996
SUNNY KRUIAKORE Vs. STATE OF KERALA
August 16, 1996
SUPREME COOPERATIVE GROUP HOUSING SOCIETY Vs. H S NAG AND ASSOCIATES PRIVATE LIMITED
May 9, 1996
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
November 29, 1996
SUPTD OF CENTRAL EXCISE JAMMU Vs. J K CIGARETTES
May 10, 1996
SURAIN SINGH Vs. MEHENGA
February 1, 1996
SURAIN SINGH Vs. LAKHMIRA SINGH
October 1, 1996
SURAJDEO YADAV Vs. STATE OF BIHAR
April 12, 1996
SURAT SINGH MALLI Vs. UNION OF INDIA
August 13, 1996
SURENDRA KUMAR Vs. PHOOLCHAND DEAD
February 2, 1996
SURESH KUMAR JAIN Vs. SHANTI SWARUP JAIN
November 21, 1996
SURESH LOHIYA Vs. STATE OF MAHARASHTRA
August 23, 1996
SURINDER KAUR Vs. STATE OF PUNJAB
February 23, 1996
SURINDER KUMAR Vs. ISHWAR DAYAL
February 2, 1996
SURINDER PAL SINGH BHATTAL RETD Vs. RAKESH KUMAR JAIN
April 9, 1996
SURINDER SINGH JAMWAL Vs. STATE OF JAMMU AND KASHMIR
July 17, 1996
SURJA RAM Vs. STATE OF RAJASTHAN
September 25, 1996
SURJEET SINGH CHHABRA Vs. UNION OF INDIA
October 25, 1996
SURJIT KAUR MST Vs. ARJAN SINGH
December 12, 1996
SURJIT SINGH Vs. STATE OF HARYANA
August 7, 1996
SURJIT SINGH Vs. STATE OF PUNJAB
January 31, 1996
SURJIT SINGH Vs. BALBIR SINGH
February 29, 1996
SUSHIL KUMAR Vs. MOTI RAM
August 26, 1996
SUSHILA DEVI Vs. STATE OF HARYANA
April 2, 1996
SUSHILA NARAHARI Vs. NANDAKUMAR
July 8, 1996
SUVARAN RAJARAM BANDEKAR Vs. NARAYAN R BANDEKAR
September 2, 1996
SV BHIMA BHATTA Vs. STATE OF KARNATAKA
January 18, 1996
SWARNALATA SARKAR Vs. STATE OF WEST BENGAL
May 1, 1996
SWATI Vs. DAMODAR ANANT KARANDIKAR
May 8, 1996
SWETAMBAR STHANAKWASI JAIN SAMITI Vs. ALLEGED COMMITTEE OF MANAGEMENT SRI R J I COLLEGE AGRA
February 14, 1996
SYED ABDUL ALAM Vs. GOVERNMENT OF ANDHRA PRADESH
April 15, 1996
T BALAKRISHNAN Vs. UNION OF INDIA ANOTHER
April 11, 1996
T LAKSHMINARASIMHACHARI GOVERNMENT OF ANDHRA PRADESH K DAVID WILSON Vs. HIGH COURT OF ANDHRA PRADESH:HIGH COURT OF ANDHRA PRADESH:HIGH COURT OF ANDHRA PRADESH
May 9, 1996
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
August 9, 1996
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
December 12, 1996
T N HOUSING BOARD Vs. P PARTHASARATHI
October 4, 1996
T R THANDUR Vs. UNION OF INDIA
April 8, 1996
T VENKATA NARAYANA Vs. VENKATA SUBBAMMA DEAD
March 29, 1996
TAGIN LITIN STATE OF ARUNACHAL PRADESH Vs. STATE OF ARUNACHAL PRADESH
May 10, 1996
TAHIR Vs. STATE DELHI
March 21, 1996
TALLURRI VENKAIAH NAIDU S SRIHARI NAIDU Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH :STATE OF ANDHRA PRADESH
August 21, 1996
TALUKA PANCHAYAT VISNAGAR Vs. ICHHABEN SHIVRAM DAVE
October 29, 1996
TAMIL NADU ELECTRICITY BOARD Vs. N RAJU REDDIAR
April 24, 1996
TAMIL NADU HOUSING BOARD Vs. A VISWAM
February 9, 1996
TAMILNADU ELECTRICITY BOARD Vs. N RAJU REDDIAR
December 20, 1996
TAPAN KUMAR SADHUKHAN Vs. FOOD CORPORATION OF INDIA
August 20, 1996
TAPAS KUMAR DUTTA Vs. STATE OF BIHAR
November 1, 1996
TARA KAKATI Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 26, 1996
TARAKNATH Vs. SUSHIL CHANDRA DEY
April 8, 1996
TARLOK SINGH Vs. VIJAY KUMAR SABHARWAL
March 25, 1996
TATA IRON AND STEEL CO LIMITED INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED Vs. UNION OF INDIA
July 23, 1996
TEHRI HYDRO DEVELOPMENT CORPN Vs. S P SINGH
November 26, 1996
TEJKUMAR BALAKRISHNA RUIA Vs. A K MENON
September 9, 1996
TELECOM DISTRICT MANAGER GOA Vs. V S DEMPO AND CO
March 18, 1996
TEXTILE PROCESSORS ASSOCIATION Vs. CHIEF SECRETARY STATE OF GUJARAT
January 4, 1996
THACKER PRAGJI ANANDJI Vs. MANSUKH AMBALAL DEAD
November 28, 1996
THAKKAR SODA FACTORY Vs. UNION OF INDIA
July 18, 1996
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA TECHNICAL EDUCATION TRUST THAPAR INSTITUTE OF ENGINEERIN AND TECHNOLOGY TECHNOLOGICAL INSTITUTION OF TEXTILE AND SCIENCE BHIWANI Vs. STATE OF PUNJAB:MAHARSHI DAYANAND UNIVERSITY
December 11, 1996
THIAGARAJA ENGINEERING ENTERPRISES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
September 26, 1996
THIRATH RAM SAINI Vs. STATE OF PUNJAB
January 18, 1996
THIRUMANGALATH KUNHIRATTAN APPU KURUP Vs. KOILOTH KAMATH JANAKI
November 1, 1996
THIRUMURUGA KIRUPANANA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF TAMIL NADU
February 12, 1996
TRIBHUVAN DAS G PATEL Vs. COMMR OF INCOME TAX BOMBAY
February 14, 1996
TRIPURA STATE COOPERATIVE UNION LIMITED Vs. BIMAL KANTI BHATTACHARJEE
April 22, 1996
TULSA BAI Vs. STATE OF MADHYA PRADESH
November 7, 1996
TULSI Vs. PARO DEAD
November 6, 1996
TULSI SINGH Vs. STATE OF PUNJAB
August 7, 1996
TUSHAR ARUN GANDHI Vs. STATE OF ORISSA
November 26, 1996
TUSHAR KANTI BOSE Vs. SAVITRI DEVI
July 25, 1996
U D LAMA Vs. STATE OF SIKKIM
November 26, 1996
U P AVAS EVAM VIKAS PARISHAD U P AVAS AVAM VIKAS PARISHAD Vs. HAKIM SINGH:NAROTTAM
December 6, 1996
U P ELECT BOARD Vs. TRIVENI ENGG WORKS LIMITED
April 12, 1996
U P JAL NIGAM Vs. PRABHAT CHANDRA JAIN
January 31, 1996
U P JAL NIGAM Vs. NARINDER KUMAR AGARWAL
January 31, 1996
U P JAL NIGAM LUCKNOW Vs. KALRA PROPERTIES P LTD
January 17, 1996
U P KATTHA FACTORIES ASSOCIATION Vs. STATE OF UTTAR PRADESH
January 2, 1996
U P RAJKIYA NIRMAN NIGAM LIMITED Vs. INDURE PRIVATE LIMITED
February 9, 1996
U P SHIKSHA AND EDUCATION BOARD Vs. RAJENDER PRASAD GUPTA
February 26, 1996
U P STATE ELECTRICITY BOARD Vs. U P BIZALI KARAMCHARI SANGH
February 15, 1996
U P STATE ELECTRICITY BOARD Vs. RAM AUTAR
March 22, 1996
U P STATE MINERAL DEVELOPMENT CORPN Vs. K C P SINHA
April 24, 1996
U P STATE ROAD TRANSPORT CORPN Vs. GOBARDHAN
September 20, 1996
U P STATE ROAD TRANSPORT CORPORATION Vs. TRILOKCHANDRA
May 7, 1996
U P STATE ROAD TRANSPORT CORPORATION Vs. BASUDEO CHAUDHARY
February 27, 1996
U P STATE ROADWAYS TRANSPORT CORPN LUCKNOW Vs. ANWAR AHMED
September 30, 1996
U P STATE SUGAR CORPORATION Vs. SUMAC INTERNATIONAL LIMITED
December 4, 1996
UJAGAR SINGH Vs. STATE OF PUNJAB
July 25, 1996
UJJAGAR SINGH HAZARA SINGH Vs. COLLECTOR BHATINDA:STATE OF PUNJAB
August 1, 1996
UJJAIN VIKAS PRADHIKARAN UJJAIN DEVELOPMENT AUTHORITY Vs. TARACHAND
July 12, 1996
UMA SHANKER DEAD Vs. SARABJEET
January 23, 1996
UMASHANKAR PANDA Vs. STATE OF MADHYA PRADESH
February 28, 1996
UMRAH KHATOON Vs. MOHAMMAD ZAFIR KHAN
December 16, 1996
UNION CARBIDE CORPORATION LTD Vs. UNION OF INDIA
April 3, 1996
UNION CARBIDE INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
December 5, 1996
UNION OF INDIA Vs. RAM NARAIN BISHWANATH
December 5, 1996
UNION OF INDIA Vs. A J FABIAN
December 9, 1996
UNION OF INDIA Vs. N R BANERJEE
December 16, 1996
UNION OF INDIA Vs. P JAGDISH
December 17, 1996
UNION OF INDIA Vs. C K DHARAGUPTA
December 31, 1996
UNION OF INDIA Vs. K P PRABHAKARAN
November 27, 1996
UNION OF INDIA Vs. U D DWIVEDI
December 3, 1996
UNION OF INDIA Vs. V P PARUKUTTY
November 29, 1996
UNION OF INDIA Vs. JAIN SABHA NEW DELHI
November 21, 1996
UNION OF INDIA Vs. B RADHAKRISHNA
November 22, 1996
UNION OF INDIA Vs. VINOD SHANKER TRIPATHI
November 22, 1996
UNION OF INDIA Vs. D R R SASTRI
November 22, 1996
UNION OF INDIA Vs. MAHENDER SINGH
November 18, 1996
UNION OF INDIA Vs. RAPIDUR INDIA PRIVATE LIMITED
November 5, 1996
UNION OF INDIA Vs. PREM NARAIN MISHRA
October 31, 1996
UNION OF INDIA Vs. SUSHIL KUMAR MODI
November 5, 1996
UNION OF INDIA Vs. PUNJAB RUBBER AND ALLIED INDUSTRIES
November 5, 1996
UNION OF INDIA Vs. K R THAMPI
November 4, 1996
UNION OF INDIA Vs. SITARAM SHIVHANDRAI GARODIA
November 4, 1996
UNION OF INDIA Vs. MAJOR R N MATHUR
November 4, 1996
UNION OF INDIA Vs. NANDA KUMAR
October 30, 1996
UNION OF INDIA Vs. UMA KANT MISRA
October 30, 1996
UNION OF INDIA Vs. EX SUBEDAR SUKHAN LAL
September 27, 1996
UNION OF INDIA Vs. PRAVEEN GUPTA
October 4, 1996
UNION OF INDIA Vs. METAL BOX CO OF INDIA LIMITED
October 1, 1996
UNION OF INDIA Vs. MHATHUNG KITHAN:KUMARI BINDHYESHWARI NEGI
September 18, 1996
UNION OF INDIA Vs. MADHAV S O GAJANAN CHAUBAL
September 18, 1996
UNION OF INDIA Vs. VIPINCHANDRA HIRALAL SHAH
October 25, 1996
UNION OF INDIA Vs. BISHAMBER DUTT
October 23, 1996
UNION OF INDIA Vs. KISHAN CHAND
October 11, 1996
UNION OF INDIA Vs. BALJIT SINGH
October 11, 1996
UNION OF INDIA Vs. HARISH BALKRISHNA MAHAJAN
October 23, 1996
UNION OF INDIA Vs. SAMAR SINGH
October 8, 1996
UNION OF INDIA Vs. UJAGAR LAL
October 7, 1996
UNION OF INDIA Vs. KAMESHWAR PRASAD
October 8, 1996
UNION OF INDIA Vs. PUNNILAL
October 11, 1996
UNION OF INDIA Vs. JAIN SHUDH VANASPATI LIMITED
August 8, 1996
UNION OF INDIA Vs. PARMANAND
August 19, 1996
UNION OF INDIA Vs. DHANWANTI DEVI
August 21, 1996
UNION OF INDIA Vs. GARWARE NYLONS LIMITED
September 9, 1996
UNION OF INDIA Vs. KESHAB LAL ROY
September 9, 1996
UNION OF INDIA Vs. MOHANSINOH
September 9, 1996
UNION OF INDIA Vs. MOHAN SINGH RATHORE
September 2, 1996
UNION OF INDIA Vs. SPECIAL LAND ACQUISITION OFFICER
September 2, 1996
UNION OF INDIA Vs. HIRA LAL
September 6, 1996
UNION OF INDIA Vs. SUBE RAM
August 26, 1996
UNION OF INDIA Vs. ANAND SINGH BISHT
August 28, 1996
UNION OF INDIA Vs. RAM PHAL
February 28, 1996
UNION OF INDIA Vs. K V V1JEESH
February 27, 1996
UNION OF INDIA Vs. CORPORAL A K BAKSHI
February 23, 1996
UNION OF INDIA Vs. G S ATWAL AND CO ASANSOLE
February 22, 1996
UNION OF INDIA Vs. S J THANAWALLA
February 26, 1996
UNION OF INDIA Vs. R N HEGDE
March 14, 1996
UNION OF INDIA Vs. JASWANT RAI KOCHHAR
March 11, 1996
UNION OF INDIA Vs. MOTI LAL
February 15, 1996
UNION OF INDIA Vs. RAM SUIA SHARMA
February 15, 1996
UNION OF INDIA Vs. MAFATLAL FINE SPINNING AND MANUFACTURING COMPANY LIMITED
February 15, 1996
UNION OF INDIA Vs. RANCHI MUNICIPAL CORPORATION RANCHI
February 16, 1996
UNION OF INDIA Vs. AGRO ENGINEERING MP PRIVATE LIMITED
February 9, 1996
UNION OF INDIA Vs. S D GUPTA
February 12, 1996
UNION OF INDIA Vs. RAM RAYONS
February 12, 1996
UNION OF INDIA Vs. AJAIB SINGH
February 12, 1996
UNION OF INDIA Vs. A SANYASI RAO
February 13, 1996
UNION OF INDIA Vs. VICTORY PLASTIC PRIVATE LIMITED
February 13, 1996
UNION OF INDIA Vs. MANAGER DIROK TEA ESTATE
February 9, 1996
UNION OF INDIA Vs. A J FABIAN
February 9, 1996
UNION OF INDIA Vs. DARSHNA DEVI
January 22, 1996
UNION OF INDIA Vs. V K BHASKAR
January 30, 1996
UNION OF INDIA Vs. INDIAN LEADS PRIVATE LIMITED
February 6, 1996
UNION OF INDIA Vs. KITPLY INDUSTRIES
January 10, 1996
UNION OF INDIA Vs. KAMATH HOLIDAY RESORTS PRIVATE LIMITED
January 9, 1996
UNION OF INDIA Vs. S S UPPALAND ANOTHER
January 9, 1996
UNION OF INDIA Vs. SATYAWATI
January 12, 1996
UNION OF INDIA Vs. VINOD KUMAR
July 15, 1996
UNION OF INDIA Vs. M BHASKAR
May 6, 1996
UNION OF INDIA Vs. KIRLOSKAR PNEUMATIC COMPANY LIMITED
May 6, 1996
UNION OF INDIA Vs. V R CHADHA
May 2, 1996
UNION OF INDIA Vs. SHARMA COAL CO
May 10, 1996
UNION OF INDIA Vs. SWARAN SINGH
July 8, 1996
UNION OF INDIA Vs. A B SHAH
May 9, 1996
UNION OF INDIA Vs. BANT RAM
April 22, 1996
UNION OF INDIA Vs. V B HAJELA
April 11, 1996
UNION OF INDIA Vs. SUHRID GEIGY LIMITED
April 8, 1996
UNION OF INDIA Vs. P S DHILLON
April 12, 1996
UNION OF INDIA Vs. RATTAN SINGH
April 12, 1996
UNION OF INDIA Vs. GANESH STEEL ROLLING MILLS LIMITED
April 17, 1996
UNION OF INDIA Vs. NANDLAL RAIGAR
April 16, 1996
UNION OF INDIA Vs. SHER SINGH
April 15, 1996
UNION OF INDIA Vs. MAJOR GENERAL MADAN LAL YADAV [RETD ]
March 22, 1996
UNION OF INDIA Vs. SWARAN SINGH
March 21, 1996
UNION OF INDIA Vs. RAJ RANI
March 21, 1996
UNION OF INDIA Vs. BANGALORE WIRE ROD MILL
March 19, 1996
UNION OF INDIA Vs. S S KOTHIYAL
March 15, 1996
UNION OF INDIA Vs. A VASU
March 15, 1996
UNION OF INDIA Vs. PALIWAL ELECTRICALS PRIVATE LIMITED
March 25, 1996
UNION OF INDIA Vs. LAXMAN GAJANAN DESAI
March 25, 1996
UNION OF INDIA Vs. JESUS SALES CORPORATION
March 26, 1996
UNION OF INDIA Vs. DHARMA PAL
March 29, 1996
UNION OF INDIA Vs. PURANMAL LALCHAND MUNDRA
April 2, 1996
UNION OF INDIA Vs. JANKI MAHTO
April 2, 1996
UNION OF INDIA OTHERS Vs. BIBHASCHAKRAVORTY
February 8, 1996
UNION TERRITORY CHANDIGARH Vs. KRISHAN BHANDARI
October 31, 1996
UNION TERRITORY CHANDIGARH ADMN Vs. MANAGING SOCIETY GOSWAMI GDSDC
February 14, 1996
UNION TERRITORY OF CHANDIGARH Vs. CHARANJIT KAUR
February 15, 1996
UNITED BANK OF INDIA Vs. BENGAL BEHAR CONSTRUCTION COMPANY LIMITED
March 18, 1996
UNITED BANK OF INDIA Vs. NARESH KUMAR
September 18, 1996
UNITED COPIEX INDIA PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
March 25, 1996
UNITED INDIA INSURANCE CO LIMITED M K J CORPORATION Vs. M K J CORPORATION:UNITED INDIA INSURANCE COMPANY LIMITED
August 21, 1996
UNIVERSITY GRANTS COMMISSION ANIL KUMAR Vs. SADHANA CHAUDHARY:STATE OF BIHAR
September 17, 1996
UPENDRA BAXI Vs. STATE OF UTTAR PRADESH
December 13, 1996
UPENDRA NARAIN SINGH Vs. STATE OF BIHAR
August 7, 1996
URBAN IMPROVEMENT TRUST JODHPUR Vs. GOKUL NARAIN
March 15, 1996
URBAN IMPROVEMENT TRUST JODHPUR Vs. GOKUL NARAIN
April 10, 1996
USHA SUBBARAO Vs. B N VISHVESWARAIAH
July 8, 1996
UTTAM DAS CHELA SUNDER DAS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
May 20, 1996
UTTAR PRADESH RAJYA VIDYUT PARISHAD KARAMCHARI SANGH Vs. STATE OF UTTAR PRADESH
October 29, 1996
V B C EXPORTS PRIVATE LIMITED Vs. COMMANDER S D BAIJAL
August 1, 1996
V BHASKARAN NAMBIAR Vs. UNION OF INDIA
November 21, 1996
V G KULKARNI Vs. SPL LAND ACQUISITION OFFICER
March 15, 1996
V K RAMAMURTHI Vs. UNION OF INDIA
August 13, 1996
V KANAKARAJAN Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY
August 13, 1996
V L PATIL Vs. ARJUN HALAPPA NAIKAWADI
August 7, 1996
V M GADRE Vs. M G DIWAN
March 15, 1996
V P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
February 2, 1996
V SUBBA RAO Vs. SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT GOVERNMENT OF ANDHRA PRADESH
February 27, 1996
VALLIKAT THEKKEDATH VALAPPIL LAKSHMIKUTTY AMMA Vs. VALLIKAT THEKKEDATH VALAPPIL DEMODARA MENNON
November 29, 1996
VALSAMMA PAUL MRS KERALA PUBLIC SERVICE COMMISSION Vs. COCHIN UNIVERSITY:DR KANJAMMA ALEX
January 4, 1996
VARELI WEAVES PRIVATE LIMITED Vs. UNION OF INDIA
February 27, 1996
VASANT GANGARAMSA CHANDAN Vs. STATE OF MAHARASHTRA
July 15, 1996
VASANT RAMCHANDARA DESHPANDE Vs. STATE OF MAHARASHTRA
December 16, 1996
VASAVADATTA CEMENTS RAJASHREE CEMENT Vs. STATE OF KARNATAKA
January 18, 1996
VATSA INDUSTRIES LIMITED BOMBAY Vs. SHANKERLAL SARAF
May 6, 1996
VAYALLAKATH MUHAMMEDKUTTY Vs. ILLIKKAL MOOSAKUTTY
May 9, 1996
VAZIR GLASS WORKS LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
January 4, 1996
VED PARKASH Vs. STATE OF HARYANA
August 20, 1996
VED PRAKASH AGARWAL Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR
December 3, 1996
VEECUMSEES MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
April 26, 1996
VELLELI Vs. STATE OF TAMIL NADU
September 10, 1996
VELLORE CITIZENS WELFARE FORUM Vs. UNION OF INDIA
August 28, 1996
VEMULASIVIAH NAIDU Vs. STATE OF ANDHRA PRADESH
November 28, 1996
VENKATA SATYANARAYANA RICE MILL CONTRACTORS CO Vs. COMMISSIONER OF INCOME TAX A R II
October 25, 1996
VENKATASWAMAPPA Vs. SPECIAL DEPUTY COMMISSIONER REVENUE
August 28, 1996
VICE CHANCELLOR UNIVERSITY OF ALLAHABAD Vs. ANAND PRAKASH MISHRA
December 16, 1996
VICTORIAN GRANITES PRIVATE LIMITED Vs. P RAMA RAO
September 9, 1996
VIJAY KUMARI MAGEE MS Vs. S M RAO
January 11, 1996
VIJAY PRATAP Vs. SAMBHU SARAN SINHA
July 30, 1996
VIJAY SINGH Vs. STATE OF RAJASTHAN
March 13, 1996
VIJAY SINGH Vs. VIJAYALAKSHMI AMMAL
October 10, 1996
VIJAY SINGH DEORA Vs. STATE OF RAJASTHAN
October 3, 1996
VIJAYALAKSHMI Vs. B HIMANTHARAJA CHETTY
May 7, 1996
VIJAYAWADA GUNTUR TENALI URBAN DEVELOPMENT AUTHORITY Vs. MOVVA RANGA RAO
April 22, 1996
VIJENDRA KUMAR GOEL Vs. KUSUM BHUWANIA
March 21, 1996
VIKAS SALES CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES
May 1, 1996
VIKRAM SHITOLE Vs. M P STATE ROAD TRANSPORT CORPORATION
December 11, 1996
VIKRAM SHITOLE Vs. M P STATE ROAD TRANSPORT CORPORATION
December 20, 1996
VIKRAMJEET SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
April 3, 1996
VINEET KUMAR MATHUR Vs. UNION OF INDIA
January 23, 1996
VINEET NARAIN Vs. UNION OF INDIA
January 30, 1996
VINOD KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
April 16, 1996
VISAKHAPATNAM DOCK LABOUR BOARD Vs. E ATCHANNA
February 1, 1996
VISHNUDAS TRADING AS VISHNUDAS KISHENDAS Vs. VAZIR SULTAN TOBACCO CO LTD
July 9, 1996
VITTHALBHAI BAKORBHAI DEAD Vs. EXECUTIVE ENGINEER CAPITAL PROJECT
March 1, 1996
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU
August 14, 1996
VOLTAS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
December 5, 1996
VUAY KUMAR NIGAM DEAD Vs. STATE OF MADHYA PRADESH
November 6, 1996
VUAY SINGH SECRETARY HOME Vs. MITTANLAL HINDOLIYA
November 1, 1996
W B STATE ELECTRICITY BOARD Vs. FAKIR CHAND RICE MILLS
February 27, 1996
WALDIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B
November 20, 1996
WALTER LOUIS FRANKLIN DEAD Vs. GEORGE SINGH DEAD
November 27, 1996
WATERFALL ESTATES LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS
April 10, 1996
WELFARE ASSOCIATION SECTOR 7 URBAN ESTATE FARIDABAD Vs. RAJIV KAPOOR
March 20, 1996
WEST BENGAL NON Vs. STATE OF WEST BENGAL & ORS.
July 19, 1996
WILH WILHELMSEN Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 1
July 9, 1996
WINKY DILAWARI Vs. AMRITSAR IMPROVEMENT TRUST AMRITSAR
September 3, 1996
WIPRO LIMITED Vs. UNION OF INDIA
May 1, 1996
WORKMEN EMPLOYED IN THE CANTEEN IN S R F LIMITED Vs. GOVERNMENT OF TAMIL NADU
January 25, 1996
WORKMEN OF THE CANTEEN OF COATES OF INDIA LIMITED Vs. COATES OF INDIA LIMITED
August 28, 1996
WORLD SAVIORS Vs. UNION OF INDIA
December 6, 1996
Y H PAWAR Vs. STATE OF KARNATAKA
March 14, 1996
YADAVRAO P PATHADE Vs. STATE OF MAHARASHTRA
January 24, 1996
YADAVRAO P PATHADE Vs. STATE OF MAHARASHTRA
January 1, 1996
YALLAWWA Vs. SHANTAVVA
October 8, 1996
YAMUNA SINGH Vs. STATE OF BIHAR
August 28, 1996
YASHBIR SINGH Vs. UNION OF INDIA
January 5, 1996
YESHODA Vs. K NAGARAJAN
September 25, 1996
YUDHVIR Vs. STATE OF HARYANA
November 8, 1996
YUSUF MUSA CHAUHAN Vs. STATE OF MAHARASHTRA
February 13, 1996
ZILA DASTAVEJ LEKHAK ASSOCIATION BANDA Vs. STATE OF UTTAR PRADESH
April 2, 1996
ZUBEDA BEGUM Vs. SYED SHAH KHURSHEED AHMED HASHMI AND OT
November 28, 1996