Case Index

Title
Date
AB AHAD SHEIKH Vs. STATE OF J&K
August 11, 1986
AB GAFFAR SHAH Vs. IFTIKAR AHMAD SHAH
December 29, 1986
AB SAMAD BHAT Vs. STATE OF J&K
March 12, 1986
ABDUL GANI DAR Vs. STATE
July 11, 1986
ABDUL SALAM SOFI Vs. DILSHADA
August 21, 1986
AHMAD ULLAH KUNDJI Vs. HUMARIA
June 4, 1986
AISHA Vs. BASHIR AHAMAD HAJI
September 5, 1986
AJIT SINGH Vs. THARU
June 4, 1986
AKHTAR JAN NAQEEB Vs. STATE OF J&K
October 8, 1986
ALI MOHD SHEIKH Vs. STATE OF J AND K
August 5, 1986
AMAR NATH BINDRA BAN Vs. INDUSTRIAL TRIBUNAL, J&K
February 17, 1986
ANIL KUMAR MAKROO Vs. STATE OF J&K
September 19, 1986
ANIRUDH SHARMA Vs. STATE OF J&K
September 26, 1986
ANJUM ARA Vs. STATE
June 27, 1986
ASHA HAKHOO Vs. BHUSHAN LAL KOUL
August 21, 1986
ATTAR SINGH Vs. HARBANS KAUR
September 19, 1986
AZIZ MALIK Vs. MOHD RUSTAM MALIK
May 30, 1986
B L CHOUDHARY Vs. STATE OF J&K
January 30, 1986
B L MENGI Vs. STATE OF J&K
August 7, 1986
BHANU DATT SHARMA Vs. UNION OF INDIA
July 31, 1986
CHAMAN LAL Vs. KHAN AB GHANI
September 10, 1986
CHAMAN LAL Vs. KEWAL KRISHEN
November 14, 1986
CHAMAN LAL Vs. RAJINDER NATH
November 12, 1986
COLLECTOR LAND ACQUISITION, UDHAMPUR Vs. DHERA MAL
February 18, 1986
DELHI AUTO AND GENERAL FINANCE PVT LTD Vs. DHARAM PAL
August 1, 1986
DEWAN CHAND Vs. ASSESSING AUTHORITY
July 3, 1986
DHANI Vs. REVENUE MINISTER, J&K
June 3, 1986
DIRECTOR OF INSPECTION Vs. K C AND CO
December 10, 1986
DWARIKA NATH Vs. SHAM LAL GILLA
July 10, 1986
FAROOQ JAN Vs. BOARD OF SCHOOL EDUCATION, J&K
September 26, 1986
FIRM AHMAD ALI KHATAI Vs. SHEIKH GH QADIR
July 10, 1986
GH MOHD BHAT Vs. STATE
September 26, 1986
GH MOHD DAR Vs. EDUCATION COMMISSIONER
May 26, 1986
GH MOHD SHEIKH Vs. STATE
April 23, 1986
GH MOHI-UD-DIN Vs. UNIVERSITY OF KASHMIR
July 17, 1986
GH NABI SOFI Vs. STATE OF J&K
December 17, 1986
GH NABI TELI Vs. SUPERINTENDENT OF POLICE BARAMULLA
April 29, 1986
GH QADIR MIR Vs. SPECIAL OFFICER, AUQAF, J&K
January 8, 1986
GH QADIR MIR Vs. STATE OF J&K
December 29, 1986
GHULAM HASSAN DAR Vs. CONTROLLER OF AERODROME
June 27, 1986
GHULAM RASOOL MISGER Vs. STATE
May 26, 1986
GIAN DEVI Vs. SUB JUDGE (C J M ) JAMMU
May 2, 1986
GIRDHARI LAL Vs. CHUNI LAL
November 13, 1986
GULAB CHAND Vs. SAMPATI DEVI
November 19, 1986
GURDAS RAM AND CO Vs. UNION OF INDIA
August 7, 1986
GURDEEP SINGH Vs. SATYA DEVI
November 8, 1986
H N TRIPATHI (LT COL ) Vs. S P C B I
December 5, 1986
HABIB ULLAH BHAT Vs. S P VIGILANCE
May 27, 1986
HAJI MOHD SADIQ Vs. STATE FINANCIAL CORPORATION, J&K
November 19, 1986
HAJRA Vs. ABDUL MAJEED MATOO
May 7, 1986
HAN CHAND Vs. DMA NATH
November 27, 1986
HEALTH OFFICER SRINAGAR Vs. GHULAM NABI WAGNOO
June 25, 1986
HURRYSONS ENTERPRISES, NEW DELHI Vs. STATE OF J&K
September 25, 1986
INDERJIT PADHA Vs. STATE OF JAMMU AND KASHMIR
April 30, 1986
ISHRO DEVI Vs. SUPRIYA BHAN
August 26, 1986
J AND K BANK LTD Vs. STATE OF J AND K
March 4, 1986
J AND K BOARD OF SCHOOL EDUCATION Vs. PREM KUMAR
February 11, 1986
J K VERMA Vs. SECRETARY TO GOVERNMENT IRRIGATION AND FLOOD CONTROL DEPARTMENT
April 20, 1986
J. AND K. STATE ROAD TRANSPORT Vs. M.A.C.T.
October 10, 1986
JAGJIWAN LAL Vs. KRISHEN CHAND
January 30, 1986
JAI GOPAL Vs. STATE
July 9, 1986
JAI RAM Vs. STATE OF JAMMU AND KASHMIR
November 20, 1986
JALAL UD DIN Vs. SAIDA
March 13, 1986
JAN BIBI Vs. STATE
April 30, 1986
KAKA RAM Vs. STATE
November 28, 1986
KAMAL KUSHA Vs. S KIRPAL SINGH
December 19, 1986
KAMLA DEVI Vs. BALBIR SINGH
July 14, 1986
KARTAR CHAND Vs. STATE OF JAMMU AND KASHMIR
November 26, 1986
KASHMIR SINGH Vs. PURAN SINGH
April 30, 1986
KAUSER PARVEEN Vs. STATE
February 28, 1986
KEWAL KRISHAN GANDOTRA Vs. STATE OF J&K
October 16, 1986
KHAZIR BHAT Vs. MOHD SHEIKH
September 12, 1986
KHAZIR DAR Vs. AZIZ MIR
February 14, 1986
KRISHAN KAUR Vs. KARTAR SINGH
February 26, 1986
KRISHNA DEVI Vs. KRISHAN LAL
July 18, 1986
LAL DIN Vs. SULEMAN
March 6, 1986
M K RAINA Vs. UNION OF INDIA
August 29, 1986
MAHMOODA JAN Vs. STATE OF J&K
September 5, 1986
MANGTA Vs. BEGA
October 8, 1986
MANZOOR AHMED LALOO Vs. UNION OF INDIA
July 25, 1986
MODIERA BOTTLERS FIRM (P) LTD Vs. STATE OF J&K
August 4, 1986
MOHAMMAD ASHAQ Vs. MUNEER HUSSAIN
June 17, 1986
MOHD AKBAR KHAN Vs. MEDICAL SUPERINTENDENT
July 9, 1986
MOHD HANIF Vs. STATE
December 3, 1986
MOHD ISMAIL Vs. SULTAN SOFI
May 14, 1986
MOHD RASHID Vs. STATE
April 30, 1986
MOHD SHARIEF SARTAJ Vs. STATE OF J&K
November 8, 1986
MOMA BABA PEERZADA Vs. SAJA
December 17, 1986
MOOL RAJ Vs. KAMLA DEVI
May 22, 1986
MUSLIM AUQAF TRUST Vs. GH HASSAN WAZA
May 30, 1986
NAJEEB ULLAH Vs. STATE OF J&K
October 10, 1986
NAZIR AHMAD Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
December 26, 1986
OMKAR NATH KAUL Vs. STATE OF J&K
September 26, 1986
ORIENTAL TRADING CORPN Vs. STATE
January 6, 1986
P L DUA Vs. HARDUTT SHARMA
May 1, 1986
PARAS RAM Vs. SITAN
November 18, 1986
PARAS RAM Vs. SITAN
November 8, 1986
PARSHOTAM DAS Vs. MOL RAJ
October 10, 1986
PHULEL SINGH KOTWAL Vs. STATE OF J&K
August 12, 1986
PIR MOHD SHAFI Vs. CANTONMENT BOARD
June 27, 1986
PREM KUMAR SIBAL (LT COL ) Vs. STATE OF J&K
December 29, 1986
PRITHVI RAJ KOHLI Vs. UNION OF INDIA
July 3, 1986
PUSHPA DEVI Vs. STATE OF J&K
April 2, 1986
QADIR RATHER Vs. REVENUE MINISTER, J&K
August 20, 1986
R L RAZDAN Vs. DEVELOPMENT COMMISSIONER, HANDICRAFTS
October 1, 1986
R.S.MANHAS Vs. DISTRICT DEVELOPMENT COMMISSIONER
July 1, 1986
RAJ KUMAR GUPTA Vs. STATE OF J&K
July 18, 1986
RAJ NATH Vs. STATE OF J&K
July 18, 1986
RAJINDER SINGH Vs. S S AHMED
September 4, 1986
RAKESH KUMAR GUPTA Vs. STATE OF J&K
April 30, 1986
RAM SANEHI Vs. JOHN TRADING CORP
July 25, 1986
RIAS AHMAD SHAH Vs. STATE OF JAMMU AND KASHMIR
May 16, 1986
ROAD TRANSPORT CORPORATION J & K Vs. PRESIDING OFFICER
October 10, 1986
ROSHAN LAL (MASTER) Vs. KAMLA DEVI
December 5, 1986
S K WARIKOO Vs. STATE OF J&K
September 19, 1986
S N DHAR Vs. STATE OF J&K
October 17, 1986
S P SHARMA Vs. FAROOQ ABDULLAH
December 11, 1986
SAID MOHD Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY, J&K STATE
October 30, 1986
SANATAN DHARAM SABHA Vs. ABDULLAH
January 2, 1986
SANSAR DEVI Vs. JAMMU
November 27, 1986
SATISH KHAJURIA Vs. MUNICIPALITY, JAMMU
November 14, 1986
SATISH KUMAR Vs. GH MOHI-UD-DIN
May 23, 1986
SATTAR RATHER Vs. KHATJI
July 25, 1986
SATYA DEVI Vs. GURDEEP SINGH
November 8, 1986
SHANTI DEVI Vs. STATE OF JAMMU AND KASHMIR
September 11, 1986
SHOBA RANI Vs. SAFAID SINGH
January 8, 1986
SITA RAM Vs. NEK RAM SHARMA
October 16, 1986
SONA ULLAH Vs. CHATTAR SINGH
December 3, 1986
SRI RAM Vs. UNION OF INDIA
December 8, 1986
STATE Vs. BAWA SINGH
April 1, 1986
STATE Vs. PADAM SINGH
July 30, 1986
STATE Vs. GIRDHARI LAL
July 21, 1986
STATE BANK OF INDIA Vs. RAMAN KUMAR GUPTA
September 22, 1986
STATE JAMMU AND KASHMIR Vs. SARWAR LONE
October 23, 1986
STATE OF J AND K Vs. RAM KALI
August 25, 1986
STATE OF J&K Vs. RATTAN LAL GANJOO
April 28, 1986
SUKH RAM Vs. STATE
February 26, 1986
SUNDER SINGH Vs. NASIB SINGH
July 3, 1986
SURAM SINGH Vs. LAL CHAND
July 18, 1986
T N RAINA Vs. HALEEMA MUFTI
September 29, 1986
T R PARIHAR Vs. STATE OF J&K
February 18, 1986
TITROO Vs. MORNI
September 30, 1986
TRILOKI NATH RAZDAN Vs. STATE OF J&K
April 30, 1986
UNION BANK OF INDIA Vs. BHARAT BHUSHAN
August 21, 1986
UNION OF INDIA Vs. DILEEP SINGH
October 31, 1986
UNION OF INDIA Vs. BANSI LAL CHERWOO
August 28, 1986
UNIVERSITY OF KASHMIR Vs. MOHAMMAD ASHRAF
November 20, 1986
VED KHULLER Vs. STATE
August 7, 1986
VIJAY KRISHAN Vs. SOHAN LAL
September 4, 1986
VIJAY KUMAR Vs. STATE OF J&K
October 16, 1986
VINOD KUMAR Vs. UNION OF INDIA
March 20, 1986
YUNIS KHAN Vs. STATE
July 10, 1986
ZIA-UD-DIN Vs. STATE OF J&K
July 3, 1986