Case Index

Title
Date
A G PRAYAGI Vs. STATE
April 11, 1986
A.K. GHOSH AND OTHERS Vs. STATE OF M.P.
July 3, 1986
ABDUL MAJID Vs. UNION OF INDIA
January 30, 1986
ABDUL SHAKOOR Vs. BISMILLA BEEBI
September 17, 1986
ADVANI OERLIKON LIMITED Vs. UNION OF INDIA
February 7, 1986
AGRO PIPES Vs. COMMISSIONER OF SALES TAX
February 17, 1986
AJAI SOMALU Vs. STATE OF M P
December 9, 1986
AJIJ KHAN Vs. SIRAJUDDIN
March 28, 1986
AKHTARUNNISH Vs. SHARIFKHAN
October 29, 1986
AKRAM ALI Vs. DILAWAR KHAN
March 28, 1986
ALOK GUPTA Vs. STATE OF MADHYA PRADESH
March 14, 1986
ALUMINIUM EXTRUSIONS AND INDUSTRIAL COMPONENTS PVT LTD Vs. CENTRAL PAINTS LTD
March 21, 1986
AMARSINGH Vs. STATE OF M.P. AND ANOTHER
July 8, 1986
AMARSINGH CHHOTKANSINGH Vs. STATE OF M P
July 8, 1986
AMBALAL Vs. ANNA
November 27, 1986
ANAND JAISWAL Vs. STATE
October 24, 1986
ANAND JYOTI PRINTERS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 3, 1986
ANIL KUMAR CHOPRA Vs. INDIRA DEVI
January 2, 1986
ANILKUMAR OJHA Vs. APPELLATE AUTHORITY, DISTRICT CO
April 30, 1986
ANOOPSINGH Vs. INDERSINGH
January 7, 1986
ANURADHA Vs. STATE OF M.P. AND OTHERS
July 4, 1986
ANWAR Vs. WAHIDAN
July 17, 1986
ARYA CONFECTIONARY WORKS Vs. COMMISSIONER OF INCOME TAX
July 28, 1986
ARYA CONFECTIONARY WORKS Vs. COMMISSIONER OF INCOME TAX
March 28, 1986
ASHOK Vs. STATE
October 9, 1986
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
January 25, 1986
ATAL BEHARILAL SHANKARLAL Vs. STATE OF M P
February 27, 1986
BABOOLAL Vs. KANKAR
February 3, 1986
BABULAL Vs. SUNITA
January 30, 1986
Babulal Vs. Munnibai
October 29, 1986
Babulal Vs. State of M P.
September 8, 1986
BABULAL AGARWAL Vs. COMMISSIONER OF SALES TAX
February 18, 1986
BABULAL CHOUDHARY Vs. STATE OF M P
June 30, 1986
BAGADBAI Vs. SHANKAR SINGH
July 17, 1986
BAHADUR SINGH THAKUR Vs. CENTRAL CO OP BANK LTD
June 25, 1986
BAL KISHAN Vs. TULSA BAI
September 10, 1986
BALTI DEVI SHUKLA Vs. CHHOTELAL SHUKLA
February 4, 1986
BALWANT SINGH Vs. STATE OF M P
August 26, 1986
BANESINGH Vs. SAMPATBAI
November 18, 1986
BANSILAL BABOOLAL Vs. COMMISSIONER OF SALES TAX
July 3, 1986
BAPULAL Vs. PREMBAI
September 25, 1986
BARKAT Vs. STATE OF M P
September 27, 1986
BASANTI BAI Vs. STATE OF MADHYA PRADESH
March 12, 1986
BHADDU Vs. STATE OF M P
July 1, 1986
BHANDARI IRON AND STEEL CO PVT LTD Vs. GOKULDAS
November 29, 1986
BHARAT ENGINEERING AND FOUNDARY WORKS Vs. PUNJAB NATIONAL BANK
July 14, 1986
BHARAT SAW MILLS Vs. COMMISSIONER OF SALES TAX
December 2, 1986
BHERUSINGH VALA BAMNIYA Vs. STATE OF MADHYA PRADESH BHOPAL
March 25, 1986
BHIBHMA KINGER Vs. STATE OF M P
March 7, 1986
BHILARI MOTORS Vs. COMMISSIONER OF SALES TAX
February 3, 1986
BHOGAMI BUTTU Vs. STATE OF MADHYA PRADESH
February 4, 1986
BHOLA Vs. STATE OF M P
May 19, 1986
BHOORELAL Vs. ROZHIN BAI
March 18, 1986
BHUPENDRA JOSHI Vs. STATE OF MADHYA PRADESH
September 18, 1986
BILKIS Vs. MUNNE KHAN
August 25, 1986
BITIYA Vs. SAMUEL
August 12, 1986
BOARD OF DIRECTORS OF SAHAKARI VIPNAN SAMITI Vs. REGISTRAR OF CO OP SOC
October 29, 1986
BRIJENDRA SINGH SUMER SINGH Vs. STATE OF MADHYA PRADESH
February 20, 1986
BRIJMOHAN GOSWAMI Vs. STATE OF M P
December 12, 1986
BUDHU LAL Vs. DULLE KHAN
September 3, 1986
BUDHWARA BAI Vs. CEMENT CORPORATION OF INDIA
July 25, 1986
CENTRAL CIRCUIT CINE ASSOCN Vs. STATE
July 22, 1986
CHANDRA KANT Vs. H.D. SONI
December 12, 1986
CHANDRA SHEKHAR Vs. KISHANDAS JAGANNATH
September 17, 1986
CHANDULAL SHIVJI Vs. COMMISSIONER OF INCOME TAX
June 26, 1986
CHELAYA AMMA ALIAS SIMHACHALAM Vs. P. RAMLU
July 23, 1986
CHHABDA BUS SERVICE SENDHWA Vs. RANG PANCHAM
August 1, 1986
CHINNAMMA THOMAS Vs. K.K. THOMAS
March 17, 1986
CHUNEELA KUMARI Vs. KARUNASHANKER
February 20, 1986
COAL MINES AUTHORITY LTD Vs. ASSOCIATED CEMENT COS LTD
July 10, 1986
COMMISSIONER OF GIFT TAX Vs. PORWAL UDYOG INDIA
October 7, 1986
COMMISSIONER OF GIFT TAX Vs. SHRAVENKUMAR P PATEL
October 9, 1986
COMMISSIONER OF INCOM TAX Vs. SIMPLEX METALICA
October 7, 1986
COMMISSIONER OF INCOME TAX Vs. LAXMI RICE MILLS
October 9, 1986
COMMISSIONER OF INCOME TAX Vs. BALCHAND MALVIYA
October 17, 1986
COMMISSIONER OF INCOME TAX Vs. SIMPLEX METALICA
October 1, 1986
COMMISSIONER OF INCOME TAX Vs. K L RAJPUT
October 1, 1986
COMMISSIONER OF INCOME TAX Vs. G B J SETH AND C O J SETH
August 14, 1986
COMMISSIONER OF INCOME TAX Vs. GANESH STORES
July 4, 1986
COMMISSIONER OF INCOME TAX Vs. ALIM BEG SALIM BHAI
June 24, 1986
COMMISSIONER OF INCOME TAX Vs. SANGHI BEVERAGES PRVATE LIMITED
July 1, 1986
COMMISSIONER OF INCOME TAX Vs. GOPI TALKIES
July 22, 1986
COMMISSIONER OF INCOME TAX Vs. PRAKASHCHANDRA BASANTILAL
July 26, 1986
COMMISSIONER OF INCOME TAX Vs. PARSI ZORASTRIAN ANJUMAN TRUST
July 28, 1986
COMMISSIONER OF INCOME TAX Vs. AMAR TRANSPORT SERVICES
July 22, 1986
COMMISSIONER OF INCOME TAX Vs. PUNJAB TYRES
July 11, 1986
COMMISSIONER OF INCOME TAX Vs. NIRMAL PAPER MART
July 7, 1986
COMMISSIONER OF INCOME TAX Vs. RAJ TEXTILES
July 15, 1986
COMMISSIONER OF INCOME TAX Vs. DEORA S C
July 15, 1986
COMMISSIONER OF INCOME TAX Vs. MANILAL TRIBHUWANDAS
February 26, 1986
COMMISSIONER OF INCOME TAX Vs. GUNWANTIBAI RATILAL
February 27, 1986
COMMISSIONER OF INCOME TAX Vs. M P FINANCIAL CORPORATION
February 21, 1986
COMMISSIONER OF INCOME TAX Vs. KALANI P S
February 4, 1986
COMMISSIONER OF INCOME TAX Vs. B N KALANI AND SONS
February 2, 1986
COMMISSIONER OF INCOME TAX Vs. S S RATANCHAND BHOLANATH
January 25, 1986
COMMISSIONER OF INCOME TAX Vs. RADHESHYAM GARG
January 29, 1986
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY COMPANY LIMITED
January 27, 1986
COMMISSIONER OF INCOME TAX Vs. H H MAHARAJA SAHIB SHRI LOKENDRA SINGHJI
January 6, 1986
COMMISSIONER OF INCOME TAX Vs. SHRIRAM DEVELOPMENT CO
January 17, 1986
COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR
March 3, 1986
COMMISSIONER OF INCOME TAX Vs. SITALDAS GYANCHAND
March 4, 1986
COMMISSIONER OF INCOME TAX Vs. MADHU KANTA BEN
April 23, 1986
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES AND CO
March 28, 1986
COMMISSIONER OF INCOME TAX Vs. NARBHARAM POPATBHAI AND SONS
November 29, 1986
COMMISSIONER OF INCOME TAX Vs. LAXMI RICE MILLS
November 12, 1986
COMMISSIONER OF INCOME TAX Vs. DHAR CENTRAL CO OPERATIVE BANK LIMITED
December 3, 1986
COMMISSIONER OF INCOME TAX Vs. NARBHARAM POPATBHAI AND SONS
November 21, 1986
COMMISSIONER OF INCOME TAX Vs. BHOPAL CO OPERATIVE CENTRAL BANK LIMITED
November 24, 1986
COMMISSIONER OF INCOME TAX BHOPAL Vs. K L RAJPUT SEONI
October 7, 1986
COMMISSIONER OF INCOME-TAX Vs. NARBHARAM POPATBHAI AND SONS
November 19, 1986
COMMISSIONER OF INCOMETAX Vs. NIRMALA DEVI
July 16, 1986
COMMISSIONER OF SALES TAX Vs. NATHANI BROTHERS
July 28, 1986
COMMISSIONER OF SALES TAX Vs. ROSHANLAL GULSHANLAL
June 23, 1986
COMMISSIONER OF SALES TAX Vs. TATA EXPORTS LTD
February 21, 1986
COMMISSIONER OF SALES TAX Vs. GENERAL ELECTRIC COMPANY OF INDIA LTD
November 17, 1986
COMMISSIONER OF SALES TAX M P Vs. DUNLOP INDIA LTD
December 6, 1986
COMMISSIONER OF WEALTH TAX Vs. LACHHMANDAS BHATIA
March 28, 1986
COMMISSIONER OF WEALTH TAX Vs. LACHMANDAS BHATIA
July 28, 1986
COMMISSIONER OF WEALTH TAX Vs. R S SETH GHISALAL MODI FAMILY TRUST
August 29, 1986
CONTROLLER OF ESTATE DUTY Vs. PURANDAS SINDHWANI
May 1, 1986
DALIIT KAUR Vs. TAJENDRA SINGH
August 1, 1986
DAMODARRAO Vs. MAINABAI
September 26, 1986
DAULAT SINGH Vs. STATE OF M P
December 4, 1986
DAYALSINGH JINWANSINGH LODHI Vs. STATE OF M P
February 27, 1986
Deobai Vs. Sonibai
July 23, 1986
DEVA Vs. DURGASHANKAR
April 9, 1986
DEVENDRA SINGH RAT AN SINGH Vs. MORESHWAR NARAYAN MUNGI
March 28, 1986
DEVIDAYAL Vs. DISTRICT MAGISTRATE
January 7, 1986
DEVSINGH Vs. S D M TARANA
April 29, 1986
DEWAS TEXTILES MILLS Vs. COMMISSIONER OF INCOME TAX
March 10, 1986
DHAYA BHAI RANCHOD BHAI PATEL Vs. J C MILLS GWALIOR
February 19, 1986
DILIP Vs. STATE OF MADHYA PRADESH
February 14, 1986
DINANATH DUBEY Vs. COMMISSIONER OF INCOME TAX
January 31, 1986
DINESH KUMAR CHOURASIA Vs. STATE OF M P
August 11, 1986
DISTRICT CO OP CENTRAL BANK LTD Vs. G L KARMA EX SUPERVIOR GRAM SONIPURA DISTT
February 20, 1986
DUKALHINBAI Vs. R.V. PARANJPE
December 8, 1986
DULARIBAI Vs. BRIJ MOHAN KHANDELWAL
January 28, 1986
DWARKAPRASAD RAMNATH GUPTA Vs. STATE OF M P
December 8, 1986
EKNATH Vs. BHAGWANTABAI
July 31, 1986
ELECTRO MEDICALS Vs. COMMISSIONER OF INCOME TAX
July 18, 1986
EMPLOYEES STATE INSURANCE CORPORATION Vs. DWARKA PRASAD AGARWAL
July 17, 1986
EZAZ KHAN Vs. STATE OF M P
November 11, 1986
FACTORY MANAGER J.C.MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION GWALIOR
September 23, 1986
FEROZ SETHANA INDUSTRIES Vs. M.P. ELECTRICITY BOARD
July 31, 1986
GAFOOR AHMAD Vs. AMNABAI
August 7, 1986
GANESH SOAP WORKS Vs. COMMISSIONER OF INCOME TAX
July 21, 1986
GANGARAM BENDIL Vs. RASHMI PARIHAR
October 25, 1986
GAYATRI DEVI Vs. LAXMIKANT
April 29, 1986
GENDALAL BHAGGAJI Vs. SAJJAN MILLS LTD
July 24, 1986
GENERAL MANAGER WESTERN COALFIELDS LTD Vs. KALASIA BAI
October 20, 1986
GHANSHYAM Vs. NATHU
November 26, 1986
GHANSHYAMDAS GUPTA Vs. SHIVALDAS
September 5, 1986
GHANSHYAMDAS GUPTA Vs. SHIVALDAS
September 8, 1986
GIRDHARILAL BAGADIA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 13, 1986
GIRJASHANKAR Vs. STATE OF MADHYA PRADESH
August 1, 1986
GITALI DAS Vs. DEAN M G M MEDICAL COLLEGE INDORE
April 23, 1986
GOPAL Vs. DHAPUBAI
June 25, 1986
GORDHAN LAL Vs. NANDIBAI
December 5, 1986
GRAM SEWA SAMITI, RAIPUR AND ANOTHER Vs. JAI PRAKASH RATHI AND OTHERS
March 19, 1986
GULABSINGH MITTHU TADVI Vs. STATE OF M P
November 18, 1986
GYANIBAI DUKHAI MOCHI Vs. SHIVLAL MADHO
November 19, 1986
H.D. SONI Vs. RAMESH
April 24, 1986
HAMIDA BEGUM Vs. MOHD. SHAMIN
January 27, 1986
HANUMANTRAO Vs. VIJAYMALA
August 7, 1986
HARICHAND Vs. STATE OF MADHYA PRADESH
December 8, 1986
HARIHARLAL AND OTHERS Vs. M.P. PUBLIC SERVICE COMMISSION, INDORE AND OTHERS
January 7, 1986
HARIKISAN GONDI Vs. COMMISSIONER OF INCOME TAX
November 12, 1986
HARIRAM SONI Vs. SUSHILA
July 21, 1986
HARISHANKAR Vs. JAGRU
November 19, 1986
HARISHANKAR TIWARI Vs. JUGRU LAXMAN SAHU
November 21, 1986
HARISHCHANDRA Vs. STATE OF M P
October 29, 1986
HARJIVAN GOVINDBHAI Vs. SUSHILKUMAR MOOLCHAND
August 7, 1986
HARPRASAD MOHANLAL Vs. COMMISSIONER OF INCOME TAX
August 6, 1986
HAZI ABDUL REHMAN Vs. ASHOK KUMAR
February 12, 1986
HEMLATA DEVI Vs. GURUDAYAL
April 23, 1986
HIND HOUSING CO OP SOCY LTD Vs. STATE
October 14, 1986
HINDUSTAN ALUMINIUM CO LTD Vs. STATE OF MADHYA PRADESH
December 16, 1986
HIRABAI Vs. STATE OF MADHYA PRADESH
September 26, 1986
HIRALAL Vs. STATE OF M P
December 4, 1986
HIRALAL RAMESHWAR PRASAD Vs. STATE OF M P
March 28, 1986
HORILAL THETHWAR Vs. STATE OF MADHYA PRADESH
October 27, 1986
HRIDAYESHWAR SINGH CHAUHAN Vs. STATE OF MADHYA PRADESH
August 1, 1986
HUBBALAL Vs. RAMANAND & OTHERS
August 6, 1986
IMRATLAL Vs. STATE OF MADHYA PRADESH
January 27, 1986
INDARSEN NARANG Vs. KESARIA DEVI
January 29, 1986
INDIAN EXPRESS PRESS Vs. N P SHRIVASTAVA
January 7, 1986
INDIAN NATIONAL PRESS INDORE LTD Vs. STATE OF MP
November 21, 1986
INDRARAJ SINGH Vs. PUBAYA LAL SINGH
September 9, 1986
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJRANI SAHI
March 11, 1986
ISHWARI PRASAD GUPTA Vs. STATE OF M P
May 12, 1986
ITARSI TIMBER MERCHANTS ASSOCN Vs. STATE
January 29, 1986
Jagdish Prasad Vs. Sumitrabai
August 14, 1986
JAGDISHLAL SHATI Vs. STATE OF M.P. AND ANOTHER
June 27, 1986
JAMNA Vs. STATE OF M P
March 13, 1986
JANDEL SINGH Vs. UNION OF INDIA
January 24, 1986
JANIRAM Vs. STATE OF M P
August 5, 1986
JANKI G N CO OP HOUSING SOCY JABALPUR Vs. COLLECTOR JABALPUR
December 16, 1986
JAORA PREMIER VEGETABLE PVT LTD Vs. STATE
February 4, 1986
JATTHA AZIZ KHAN Vs. STATE OF M P
July 15, 1986
Jodhraj Vs. State of M. P.
April 17, 1986
K P SONS Vs. SALES TAX OFFICER
April 24, 1986
KAILASH CHANDRA Vs. STATE OF M P
October 30, 1986
KAILASH NARAYAN Vs. SHARDABAI
November 27, 1986
KAILASHCHANDRA Vs. HARBANS SINGH
April 11, 1986
KALIKA PRASAD SHRIVASTAVA Vs. MADHYA PRADESH LAGHU UDYOG NIGAM LTD
July 3, 1986
KALYANI MITRA Vs. HINDU MILAN MANDIR
November 29, 1986
KAMALCHAND Vs. MANIKLAL AND OTHERS
July 24, 1986
KANHAIYALAL Vs. STATE OF MADHYA PRADESH
April 11, 1986
KANHAIYALAL Vs. R T A INDORE
March 12, 1986
Kaniram Vs. Kashiram
October 29, 1986
KESHKAL CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 25, 1986
KHANDELWAL OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
August 1, 1986
KHURSHIDBAI Vs. STATE OF M P
February 12, 1986
KISHANLAL Vs. HARGOVIND
October 8, 1986
KISHANLAL MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
August 1, 1986
KOMAL CHAND ASATI Vs. STATE OF MADHYA PRADESH
August 30, 1986
KRIPAL Vs. STATE OF MADHYA PRADESH
June 19, 1986
KRISHNAGOPAL Vs. PURUSHOTTAM
July 17, 1986
KUNJA Vs. LALARAM
February 11, 1986
KUNJAMI AYATU Vs. STATE OF M P
December 9, 1986
KUNTI DEVI RAMDAS Vs. ROSHANLAL RAMDAS
September 26, 1986
KUSUM KURRE R P KURRE Vs. DHARAM SINGH KALKATIA
January 27, 1986
LABH SINGH Vs. STATE OF M P
July 1, 1986
LALITABAI SOBHAGMAL Vs. COMMISSIONER OF GIFT TAX
March 17, 1986
LALTAPRASAD SHIVCHARANLAL Vs. RAMCHARAN HIRALAL VUAYVARGIYA
August 21, 1986
LATIF Vs. DISTRICT MAGISTRATE, SAGAR
March 12, 1986
LAUKI DEVI Vs. SARDAR GURLAL SINGH
September 22, 1986
Laxman Singh Vs. State of M.P.
July 26, 1986
LAXMANSINGH RAMSAHAY Vs. STATE OF M P
July 1, 1986
LAXMINARAYAN RAMBABUDEO MURAR Vs. STATE OF M P
September 17, 1986
LILADHAR Vs. JAMUNABAI
April 1, 1986
LOONCHAND Vs. HEMKANTA
March 5, 1986
M P CONTRACTORS SANGH Vs. STATE
June 23, 1986
M P STATE CO OP O G FEDERATION Vs. STATE
July 15, 1986
M P STATE CO-OPERATIVE MARKETING FEDERATION LIMITED Vs. LABOUR COMMISSIONER MADHYA PRADESH
July 9, 1986
M P STATE ROAD TRANSPORT CORPORATION Vs. VISHAMBHARDAYAL AGRAWAL
March 4, 1986
M.P. STATE ROAD TRANSPORT Vs. NAGENDRA NATH SHRIVASTAVA
February 22, 1986
M.P. STATE ROAD TRANSPORT Vs. SAVITRIBAI BAMAN
January 30, 1986
M.P. STATE ROAD TRANSPORT Vs. CHANDRA
June 20, 1986
M.P.Mining Corporation, Satna Vs. Munda Kol
July 11, 1986
M.P.S.R.T. CORPORATION Vs. CHANDERBAI
September 18, 1986
M.P.S.R.T. NIGAM Vs. RAMKALA
April 26, 1986
M/S RAJADHIRAJ INDUSTRIES PRIVATE Vs. NANHELAL BAGHEL AND OTHERS
February 27, 1986
Madan Gopal Vs. Ramjivanibai
July 29, 1986
MADHU SUPARI CO. Vs. ASHALATA
January 17, 1986
MADHUMILAN SYNTEX PVT LTD Vs. UNION OF INDIA
April 21, 1986
MADHYA PRADESH SHIKSHAK SANGH Vs. STATE OF M P
March 17, 1986
MADHYA PRADESH STATE ROAD Vs. PREM BAI
January 15, 1986
MADHYA PRADESH STATE ROAD Vs. UNION OF INDIA
February 21, 1986
MADHYA PRADESH STATE ROAD TRANSPORT CORPN. AND ANOTHER Vs. PUNIT RAM SAHU AUD OTHERS
January 31, 1986
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JAGANNATH KOL AND ANOTHER
January 31, 1986
MAHADEO BISCUITS AND CONFECTIONERY WORKS Vs. COMMISSIONER OF INCOME TAX
May 8, 1986
MAHAVIR KUMAR Vs. PHOOLCHAND
July 30, 1986
MAHENDRA PAL SINGH AND ANOTHER Vs. PRADASH CHAND GOYAL AND OTHERS
February 4, 1986
MAHENDRAKUMAR Vs. STATE OF MADHYA PRADESH
April 21, 1986
MAHENDRAPAL SINGH Vs. STATE OF M P
January 6, 1986
MAHESH CHANDRA BAJAJ Vs. CHHOTA BHAI JETHA BHAI
May 2, 1986
MAHESH KUMAR Vs. NEELAM RASTOGI
February 10, 1986
MAJOR M.P.M. PILLAI AND ANOTHER Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND ANOTHER
February 11, 1986
MALHAR RAO HOLKAR Vs. PURSHOTTAM JOSHI
July 25, 1986
MAN SINGH Vs. STATE OF M P
June 25, 1986
MAN SINGH Vs. STATE OF MADHYA PRADESH
January 10, 1986
MANAGER, NORTH CHANDAMETA Vs. BASANTI BAI
January 25, 1986
MANGI LAL Vs. MANGIBAI
March 21, 1986
MANGILAL Vs. STATE OF M P
June 30, 1986
MANJUBALA Vs. HASTIMAL
August 1, 1986
MANOHARSINGH Vs. STATE
March 14, 1986
MARKANDE Vs. STATE OF M P
March 27, 1986
MATHURA PRASAD GAUTAM Vs. B V KARANTH
December 16, 1986
MAYARAM Vs. GITABAI
March 25, 1986
MGMT OF ALL INDIA RADIO Vs. P O CENTRAL GOVT IND TRI CUM-LABOUR COURT AND
November 13, 1986
MITHOO LABS I Vs. COMMISSIONER OF SALES TAX
July 2, 1986
MITHUN Vs. STATE OF MADHYA PRADESH
November 27, 1986
MITTAL ICE AND COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
January 7, 1986
MOHAMMAD RUSTAM QURESHI Vs. STATE OF MADHYA PRADESH
March 6, 1986
MOHAMMAD UMAR Vs. STATE
January 1, 1986
MOHAN Vs. STATE OF MADHYA PRADESH
June 17, 1986
MOHAN RATHOR Vs. STATE OF MADHYA PRADESH
January 9, 1986
MOHANDAS Vs. KUSUM BAI
November 24, 1986
MOHD JUBER Vs. SHEHNAJBI
December 6, 1986
MOOIJI JATMAL Vs. COMMISSIONER OF INCOME TAX
January 22, 1986
MOOLSHANKAR Vs. RAMGOPAL
January 16, 1986
MOTILAL Vs. NARAYAN SINGH
July 11, 1986
MUBARIK HUSSAIN Vs. MUSHTAQ AHMAD
September 23, 1986
MUKESH Vs. DEONARAYAN
October 30, 1986
MUMTAZ BEGUM Vs. MUBARAK HUSSAIN
February 10, 1986
MUNICIPAL COMMITTEE SIDHI Vs. JAGDISH PRASAD KHARE
December 17, 1986
MUNICIPAL CORPORATION Vs. SHAILENDRAKUMAR AGRAWAL
July 8, 1986
MUNICIPAL CORPORATION, BHOPAL THROUGH FOOD INSPECTOR Vs. TOLA RAM
June 20, 1986
MUNICIPAL COUNCIL MORENA Vs. MADANLAL VERMA
January 23, 1986
MUNICIPAL COUNCIL SHIVPURI Vs. KRISHANGOPAL SHRI MATTULAL
September 11, 1986
MUNIYA BAI ALIAS JHIRIA BAI Vs. STATE OF MADHYA PRADESH
February 25, 1986
MUNNA ALIAS KAMTA PRASAD Vs. STATE OF MADHYA PRADESH
September 27, 1986
MUNNALAL Vs. SARDAR KARTAR SINGH
September 30, 1986
MURLIDHAR Vs. STATE OF M P
October 31, 1986
N M GOYAL Vs. SALES TAX OFFICER RAJNANDGAON
December 8, 1986
NAGU Vs. BHANWARSINGH
October 9, 1986
NAINARAM Vs. STATE OF MADHYA PRADESH
February 10, 1986
NANDLAL JAISWAL Vs. STATE OF M P
March 28, 1986
NANNE KHAN Vs. STATE OF MADHYA PRADESH
January 15, 1986
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
December 6, 1986
NARAYANDAS Vs. STATE OF MADHYA PRADESH
July 29, 1986
NARENDRA GLASS WORKS PVT LTD Vs. M P BEER PRODUCTS PVT LTD
October 7, 1986
NARENDRA KUMAR Vs. MUNICIPAL CORN INDORE
March 25, 1986
NARENDRA KUMAR RAJENDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
October 8, 1986
NATIONAL INSURANCE CO LTD Vs. KAILASHKUMARI
April 1, 1986
NATIONAL INSURANCE CO. LTD Vs. ARJUN
September 4, 1986
NATIONAL INSURANCE CO. LTD Vs. KAILASH KUMARI
August 1, 1986
NATIONAL INSURANCE COMPANY LTD Vs. SANJEEDA BI
January 20, 1986
NATTHU Vs. SHIVRAM
October 29, 1986
NETRAPAL SINGH Vs. BHAGWATI PRASAD
October 9, 1986
NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTALABAI
March 14, 1986
NEW INDIA ASSURANCE CO. LTD Vs. MOHINDER SINGH
January 23, 1986
NIHAL SINGH Vs. RAM BAI
October 3, 1986
NIRMALKUMAR Vs. STATE
September 8, 1986
OM PRAKASH Vs. MOOLCHAND SHARMA
September 9, 1986
OMKARLAL Vs. STATE OF MADHYA PRADESH
April 8, 1986
OMPRAKASH PREMCHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX
March 19, 1986
ORIENTAL F and G INSURANCE CO LTD Vs. DHANNO
February 22, 1986
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KODURAM SHUKAL
April 11, 1986
P.P. MAHESHWARI AND OTHERS Vs. CHINMAY TRIVEDI AND OTHERS
March 3, 1986
PADMABAI Vs. STATE OF MADHYA PRADESH
October 29, 1986
PANNALAL SHRIVASTAVA Vs. DINESH CHAND MISHRA
July 8, 1986
PARASCHAND Vs. HEMANT KUMAR
November 6, 1986
PARSI ZORASTRIAN ANJUMAN TRUST Vs. COMMISSIONER OF INCOME TAX
March 28, 1986
PARSI ZORASTRIAN ANJUMAN TRUST MHOW Vs. COMMISSIONER OF INCOME TAX
July 28, 1986
PEERUSINGH Vs. STATE OF MADHYA PRADESH
July 10, 1986
PERMALI WALLACE LIMITED Vs. UNION OF INDIA
March 13, 1986
PHOOLCHAND Vs. STATE OF MADHYA PRADESH
March 12, 1986
PODYALA KISTAYA Vs. DARLA CHINKKA & TWO OTHERS
November 11, 1986
POPPY CORPORATION Vs. DEPUTY COMMISSIONER OF SALES TAX UJJAIN DIVISION
February 6, 1986
PORWAL UDYOG INDIA Vs. COMMISSIONER OF INCOME TAX
August 14, 1986
POTA Vs. STATE OF MADHYA PRADESH
February 24, 1986
PRABHULAL Vs. GRAM PANCHAYAT GURADIYA DEDA
April 25, 1986
PRABHUNARAYAN Vs. STATE OF MADHYA PRADESH
August 1, 1986
PRAKASH Vs. ASHA @ JYOTI
January 20, 1986
PRAKASH CHANDRA Vs. RAJ KUMAR
December 4, 1986
PRAKASH CHANDRA Vs. RAJ KUMARI
September 25, 1986
PRAKASHCBANDRA Vs. RADHARANI
July 31, 1986
PRAKASHCHANDRA S VERMA Vs. VIKRAM UNIVERSITY UJJAIN
August 13, 1986
PREM Vs. STATE OF M P
September 22, 1986
PREM KHANNA Vs. A. FELIX AND TWO OTHERS
December 11, 1986
PREMABAI Vs. HUKUM CHAND
July 17, 1986
PREMIER VEGETABLE PVT LTD Vs. STATE OF M P
February 4, 1986
PRESIDENT, IRON ORE AND MINING WORKS COOPERATIVE SOCIETY Vs. MUNGAI BAI
July 30, 1986
PUNAMCHAND BHIMAJI MALI Vs. CHANDANBAI HIRALALJI MALI
July 29, 1986
R K CHARAR Vs. STATE OF M P
September 8, 1986
R M VYAVASAYEE SAMITI Vs. COLLECTOR RAIPUR
March 24, 1986
R N MISHRA Vs. SURYABHAN SINGH
January 30, 1986
R P DHANDA Vs. BHURELAL
October 20, 1986
R.K. CHOUBEY Vs. STATE OF MADHYA PRADESH AND OTHERS
February 22, 1986
R.T.S. CLAUDIAS Vs. RENT CONTROLLING AUTHORITY
December 15, 1986
RADHESHYAM Vs. A P SINGH VISHWAVIDYALAYA
May 8, 1986
RADHESHYAM RAM LALIT TRIPATHI Vs. AWADHESH PRATAP SINGH VISHWAVIDYALAYA REWA
September 8, 1986
RADHESHYAM TRIPATHI Vs. AWADHESH PRATAP SINGH VISHWAVIDYALAYA REWA
May 8, 1986
RADHESYAM AGRAWAL Vs. NARENDRAPAL SINGH
December 11, 1986
RAGHUVIRSINGH Vs. STATE OF M P
December 2, 1986
RAJ KUMARI Vs. RAMCHARAN TIWARI
August 1, 1986
RAJA ALIAS SATIYAPAL Vs. STATE OF M P
March 5, 1986
RAJA RAM Vs. STATE OF M P
July 4, 1986
RAJADHIRAJ INDUSTRIES (P) LTD. SEONI Vs. NANHELAL BAGBEL AND FOUR OTHERS
February 25, 1986
RAJARAM Vs. URMILA DEVI
April 7, 1986
RAJDOOT HOTEL ENTERPRISE CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 22, 1986
RAJENDRA Vs. BISHAMBHAR NATH
January 8, 1986
RAJENDRA PRASAD Vs. MADAN ALIAS MUNNA
February 17, 1986
RAJESH KUMAR Vs. SHILPA
February 27, 1986
RAJESH MALIK Vs. STATE
March 15, 1986
RAJIV S/O BHAGWANDAS MOORJHANI Vs. STATE BANK OF INDIA AND ANOTHER
October 28, 1986
RAM BAI AND OTHERS Vs. M.P. TRANSPORT COMPANY PVT. LTD., RAIPUR AND OTHERS
July 24, 1986
RAM GOPAL Vs. STATE OF M.P.
October 30, 1986
RAM SINGH Vs. STATE OF M P
March 31, 1986
RAMBILAS GOUR Vs. TAHSILDAR HOSHANGABAD
February 26, 1986
RAMCHANDRA Vs. DATTATRAYA
April 3, 1986
RAMCHANDRA GOPALJI SUGANDHI Vs. COMMISSIONER OF WEALTH TAX
July 25, 1986
RAMCHARAN Vs. STATE OF M P
July 1, 1986
RAMCHARAN Vs. STATE OF M P
November 27, 1986
Ramdayal Vs. State of M.P.
October 30, 1986
RAMDEVI Vs. STATE OF M P
October 22, 1986
RAMDUTTA Vs. KRISHNA
October 9, 1986
RAMESH Vs. STATE OF M P
July 14, 1986
RAMESH CHANDRA Vs. RAMESHWARDAYAL
October 30, 1986
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
June 17, 1986
RAMESHWAR Vs. RAMIBAI
March 28, 1986
RAMESHWAR DAYAL Vs. KAMLABAI
November 18, 1986
RAMJIDAS Vs. LAXMI KUMAR
September 27, 1986
RAMLAL CHOURASIA Vs. GANESH PRASAD
April 8, 1986
RAMROOPSINGH Vs. STATE OF MADHYA PRADESH
January 16, 1986
RAMSHARAN Vs. MAHIPATRAO
August 22, 1986
RANGE FOREST OFFICER RAMPURA Vs. RODILAL
April 21, 1986
RANI DURGAVATI VISHWA VIDHYALAYA Vs. LAXMAN RICHARIA
December 9, 1986
RATANLAL Vs. SURESH KUMAR
December 4, 1986
RAVI AGRAWAL Vs. M P R PARIVAHAN NIGAM BHOPAL
February 6, 1986
RAVINDRA Vs. PRATIBHA
October 10, 1986
RAVINDRA SHARM VAISH Vs. SMT. KUSUM AGARWAL
July 30, 1986
REGIONAL DIRECTOR KARMACHARI RAJYA BIMA NIGAM INDORE Vs. M P STEEL FABRICATORS RAIPUR
January 16, 1986
REKHA CHAUHAN Vs. RAMESH CHANDRA CHAUHAN
September 4, 1986
RESHAMLAL Vs. STATE OF M P
November 17, 1986
ROOP CHAND @ ASHOK Vs. UMA BAI
April 16, 1986
RUKMANI AGRAWAL Vs. COMMISSIONER OF INCOME TAX
May 8, 1986
S AWASTHY Vs. STATE OF M P
August 4, 1986
S L NAMDEO Vs. CHANCELLOR JAWAHARLAL NEHRU KRISHI VISHWA VIDHYALA
October 25, 1986
SADAR KHAN Vs. STATE OF M P
December 4, 1986
SADHANA Vs. VIKRAM UNIVERSITY UJJAIN
March 13, 1986
Saguna Bai Vs. Dhanprasad
August 8, 1986
SAHAKARI VIPNAN SANSTHA Vs. LABOUR COURT INDORE
August 21, 1986
SAKHARAM Vs. STATE OF M P
June 27, 1986
SALEEM Vs. HARIMAL
February 28, 1986
SANKHADHAR SINGH Vs. KUNDANLAL
August 13, 1986
SANT PRASAD PANDE Vs. INDIRA BAI SARWATE
September 24, 1986
SANTOSH KUMAR Vs. STATE OF M P
March 10, 1986
SARASWATI BAI Vs. DAMODAR PRASAD
July 18, 1986
SARASWATI DEVI @ SARLA Vs. STATE OF M P
March 4, 1986
SARDAR MAHENDRA PAL SINGH Vs. PRAKASH CHAND GOYAL
February 4, 1986
SAROJ Vs. DASHRATH
July 3, 1986
Satish Bhandari Vs. State of M. P.
January 6, 1986
SATNA CO OP PRINTING AND PUBLISHING SOC LTD Vs. SINGHAILAL CHAND
July 11, 1986
SATYA TIWARI Vs. KALPANA MISHRA
September 25, 1986
SAVITA KHANDEKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
April 24, 1986
SHAILENDRA SINGH NAHAR Vs. STATE OF M P
January 23, 1986
SHARDA TALKIES Vs. DHADIWAL EXHIBITORS RAIPUR
February 18, 1986
SHEILA SHARMA & ANOTHER Vs. THE M.P. FINANCIAL CORPORATION
August 29, 1986
SHEO PRASAD Vs. PRATAP AND OTHERS
December 15, 1986
SHIVRATAN TIWARI Vs. GENERAL MANAGER M P S R T C
February 27, 1986
SHRIKANT CHOUDHARY Vs. M L JHA
September 18, 1986
SHRIKIRSHNADAS Vs. AJIT KUMAR RAI
August 20, 1986
SHRIRAM SINGH Vs. KANWAR SINGH
February 22, 1986
SHRIVALLABH VIJAYVARGIYA Vs. STATE OF M P
July 18, 1986
SHYAM SUNDER AGRAWAL Vs. KARTAR SINGH SHARMA
February 25, 1986
SHYAMRAO Vs. BABULAL
March 19, 1986
SHYAMRAO SADASHIV Vs. STATE OF MADHYA PRADESH
September 16, 1986
SHYAMSUNDER Vs. BHANWARLAL
January 6, 1986
SITRAM SHRI SHIVPRASAD Vs. REGISTRAR OF CO OP SOC
March 4, 1986
SOBHAGMAL PHOOLCHAND Vs. COMMISSIONER OF INCOME TAX
January 24, 1986
SOBRAN SINGH DARSHAN SINGH Vs. DEENDAYAL GOEL
August 1, 1986
SON KUNWAR BAI Vs. INDRA BAI
March 18, 1986
SONA BAI JAIN Vs. UNION OF INDIA
June 26, 1986
SONELAL Vs. STATE OF M.P.
April 2, 1986
STATE Vs. BHAGWAN
January 7, 1986
STATE Vs. JAMBAI
March 24, 1986
STATE OF M P Vs. SATYAPRASAD SINGH
March 21, 1986
STATE OF M P Vs. KARAMBIR SINGH
March 18, 1986
STATE OF M P Vs. SUBKE BABOO
March 7, 1986
STATE OF M P Vs. BANNE KHAN ALAIS BANNE
April 30, 1986
STATE OF M P Vs. THAKUR
March 31, 1986
STATE OF M P Vs. GULAM NABI
March 28, 1986
STATE OF M.P. Vs. MAHENDRA KUMAR AND ANOTHER
April 16, 1986
STATE OF M.P. Vs. RAMLAL
May 2, 1986
STATE OF M.P. Vs. SANGPHOH
July 11, 1986
STATE OF M.P. Vs. JASWANT SINGH
January 31, 1986
STATE OF M.P. Vs. ARUN KUMAR
March 24, 1986
STATE OF MADHYA PRADESH Vs. BISRAM
November 11, 1986
STATE OF MADHYA PRADESH Vs. SHANKAR GUHA
December 10, 1986
STATE OF MADHYA PRADESH Vs. DEEPAL SINGH
December 11, 1986
STATE OF MADHYA PRADESH Vs. BANNE KHAN @ BANNE
March 30, 1986
STATE OF MADHYA PRADESH Vs. GHASIRAM MALVIYA
June 25, 1986
STATE OF MADHYA PRADESH Vs. INDRAJEETSINGH
April 1, 1986
STATE OF MADHYA PRADESH Vs. KALYAN
January 20, 1986
STATE OF MADHYA PRADESH Vs. PUNAMCHAND
July 29, 1986
STATE OF MADHYA PRADESH Vs. SAVJI
July 18, 1986
STATE OF MADHYA PRADESH Vs. M B GHARPURAY POONA
July 14, 1986
STATE OF MADHYA PRADESH Vs. DEOKI NANDAN
August 13, 1986
STATE OF MADHYA PRADESH Vs. PREMLAL
October 24, 1986
STEEL AUTHORITY OF INDIA Vs. INDUSTRIAL COURT
March 13, 1986
STEEL AUTHORITY OF INDIA LTD Vs. NARAIN RICE and OIL MILLS BILASPUR
April 9, 1986
Straw Products Co. Limited Vs. Union of India
March 28, 1986
STRAW PRODUCTS LTD Vs. UNION OF INDIA
March 28, 1986
STRAW PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
September 18, 1986
SUDESH MEHTA Vs. BHAGCHAND
December 8, 1986
SUGRABAI Vs. BAHADURSINGH
October 30, 1986
SUJANMAL Vs. STATE TRANSPORT
February 12, 1986
SUKHASWAROOPLAL Vs. STATE OF MADHYA PRADESH
March 25, 1986
Sukhibai Vs. Limya
September 23, 1986
Sukhlal Vs. Narainprasad
August 6, 1986
SUMANBAI DEORAM Vs. DEORAM BHILEYA PATIDAR
August 22, 1986
SURAJ JAISWAL Vs. VICE CHANCELLOR, RANI DURGAWATI VISHWAVIDYALAYA, JABALPUR
September 26, 1986
SURAJBAI Vs. CEMENT CORPORATION OF INDIA LTD
July 22, 1986
SURESH MOTA CHENWALA LASHKAR Vs. STATE OF MADHYA PRADESH
September 4, 1986
SURJEET SINGH Vs. THE ADMINISTRATOR, JABALPUR CORPORATION MPL. CORPORATION AND OTHERS
July 3, 1986
SUSHILA DEVI Vs. KEDARNATH GUPTA
September 17, 1986
TAJIBAI Vs. HASAN KHAN
October 20, 1986
TARABAI Vs. M.P.S.R.T.C.
July 11, 1986
TARACHAND NEMA Vs. CHAMAR
April 23, 1986
TEJASWINI GUHA Vs. STATE OF M P
May 2, 1986
THAKUR LAL Vs. ARJUNDAS
January 30, 1986
THAKUR VEERPAL SINGH Vs. COMMISSIONER OF INCOME TAX
July 11, 1986
THE NEW INDIA ASSURANCE CO.LTD., ITARSI Vs. SARDAR DILIP SINGH & OTHERS
July 30, 1986
TIJJOBAI AND OTHERS Vs. BABOO LAL LUHAR AND ANOTHER
March 31, 1986
TILAK RAJ YADAV Vs. STATE OF M P
October 25, 1986
TORAN SINGH Vs. STATE OF MADHYA PRADESH
January 15, 1986
TRIPTA CHHABRA Vs. AJIT KUMAR CHHABRA
January 31, 1986
UMASHANKAR Vs. STATE OF M P
April 7, 1986
UNION OF INDIA Vs. STATE OF MADHYA PRADESH
March 31, 1986
UNION OF INDIA Vs. BALWANT KAUR
August 8, 1986
UNION OF INDIA Vs. FIRM DHANNALAL DULICHAND JAIN
September 9, 1986
UNION OF INDIA Vs. SUBHASH CHANDRA
March 21, 1986
UNITED INDIA INSURANCE CO. LTD Vs. HEERABAI
June 19, 1986
UNITED INDIA INSURANCE CO. LTD. Vs. NEELAMBAI
August 22, 1986
USHA DEVI Vs. WEALTH TAX OFFICER
October 31, 1986
Uttam Singh Vs. State of M. P.
October 29, 1986
VAIKUNTHIBAI Vs. STATE OF M P
October 17, 1986
VASUDEO RAMSINGH Vs. STATE OF M P
December 5, 1986
VIDYADHAR Vs. KAMLABAI
April 7, 1986
VIJAY KUMAR BAPULALJI JAIN Vs. STATE OF M P
September 30, 1986
Vijay Kumar Dubey Vs. Taradevi Upadhyaya
July 2, 1986
VIJAYKUMAR Vs. UMA SANGHI
July 8, 1986
VIMAL Vs. ATTAR HUSSAIN
September 30, 1986
VINEET TALKIES Vs. COMMISSIONER OF INCOME TAX
January 22, 1986
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
January 31, 1986
Vishwanath Vs. M.P. State Road Transport Corporation Bhopal
March 17, 1986
VISHWANATH BAPUSINGH TOMAR Vs. VIRENDRASINGH PRAHLADSINGH CHOUHAN
November 17, 1986
Western Coalfields Ltd., Maharashtra Vs. Mahesh Prasad Tamrakar, Chairman Notified Area Committee, Kotma
March 7, 1986
YASHODA BAI Vs. OMKAR
October 21, 1986
YASIN MOHAMMAD Vs. STATE OF MADHYA PRADESH
February 3, 1986
YOUNUS MOHAMMAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 12, 1986
ZAKIUDDIN MALIK Vs. STATE
January 31, 1986