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Case Index
Title
Date
A K BABU Vs. RAGHAVAIAH
March 17, 1986
A MOHAN REDDY Vs. EXCISE SUPERINTENDENT ADILABAD
June 16, 1986
A P PUBLIC SERVICE COMMISSION Vs. BHASKARA RAO
January 3, 1986
A S SAILAJA Vs. PRINCIPAL KURNOOL MEDICAL COLLEGE KURNOOL
February 19, 1986
A SATYANARAYANA Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
February 3, 1986
A SHYAM SUNDER Vs. BUILDING MOSQUE WAKF
February 11, 1986
A V KRRSHNA RAO Vs. GOVERNMENT OF A P
July 22, 1986
A VIJAYA GOVIND Vs. REGISTRAR OSMANIA UNIVERSITY
December 26, 1986
A Y N PETHKAR Vs. MUNICIPAL CORPORATION OF HYDERABAD
February 3, 1986
ABDUL GAFOOR Vs. STATE OF ANDHRA PRADESH
July 2, 1986
ABDUL WAHED Vs. HAFEEZA BEGUM
June 11, 1986
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. P DURGAMMA
September 18, 1986
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SKODA EXPORT PRAHA
October 17, 1986
ADI LAKSHMI Vs. SURYANARAYANAMURTHY
January 31, 1986
AKULA RANGAPPA Vs. NARAYANA SWAMY
December 19, 1986
AKULA RANGAPPA DIED Vs. NARAYANA SWAMY
February 19, 1986
ALKALI METALS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 22, 1986
AMARCHAND SHANNA Vs. UNION OF INDIA
July 25, 1986
AMBA BHAVANI Vs. GOVERNMENT OF ANDHRA PRADESH
January 29, 1986
AMBA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER [D B ]
April 3, 1986
AMBICA TOBACCO COMPANY P LIMITED Vs. COMMISSIONER OF INCOME TAX
December 6, 1986
AMBUJA PETRO CHEMICALS LIMITED Vs. STATE OF ANDHRA PRADESH
June 25, 1986
ANDHRA BANK LIMITED Vs. BONU NARASAMMA
April 16, 1986
ANDHRA BANK LTD Vs. NARASAMMA
April 16, 1986
ANDHRA PRADESH ADIMAJATI SEVA SANGHAM Vs. GUNTUR MUNICIPAL COUNCIL
November 22, 1986
ANDHRA PRADESH CARBIDES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
December 16, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. BHOOMIAH AND ANOTHER
March 4, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NARASAYYA
December 19, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SIVAJI
August 5, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMAIAH
September 23, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. CH NARASAVVA
December 19, 1986
ANDHRA PRADESH STATE TEXTILE DEVELOPMENT CORPORATION LTD Vs. AAYDEE CORPORATION
November 6, 1986
ANDHRA PRADESH STEEL WOOL INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. LABOUR COURT HYDERABAD
December 26, 1986
ANDHRA PRADESH STEEL WOOL INDUSTRIES COOPERATIVE SOCIETY LIMITED Vs. LABOUR COURT
December 26, 1986
ANNESUNNISA BEGUM Vs. COLLECTOR
September 30, 1986
ANUMALA NAGA PRASADA RAO Vs. DISTRICT COLLECTOR
April 11, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA FERTILISER LIMITED
November 13, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. ANDRA PRADESH PAPER MILLS LIMITED
January 1, 1986
AYYALA SOMAYAJULA SATYANANDAM Vs. AYYALA SOMAYAJULA USHA DEVI
September 4, 1986
B HASSAN ALI KHAN Vs. DIRECTOR OF HIGHER EDUCATION ANDHRA PRADESH
January 23, 1986
B PREMANAND Vs. SATYASAI BABA
January 1, 1986
B SESHAGIRI RAO Vs. RAMALINGESWARA SWAMIVARU
July 23, 1986
B SUBBA RAO Vs. UNION OF INDIA
January 1, 1986
B. NARASIMHULU Vs. A.P. STATE ROAD TRANSPORT CORPORATION, CUDDAPAH AND OTHERS
July 17, 1986
BALAJI GENERAL STORES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES VIJAYAWADA
December 19, 1986
BALASUBRABMANYAM Vs. SINGARENI COHIERIES
September 17, 1986
BEHARILAL MAUDGIL Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH
August 29, 1986
BODDU RAMAIAH Vs. GOVERNMENT OF INDIA
January 1, 1986
BOLLAVARAM BALI REDDY Vs. STATE OF ANDHRA PRADESH
June 1, 1986
BOMBAY IRON FOUNDRY Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
January 1, 1986
BOMMARAJU HANUMANTHA Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY TO GOVERNMENT (REVENUE) DEPARTMENT, SECRETARIAT BUILDINGS, HYDERABAD
February 4, 1986
C ESHWAR REDDY Vs. ANDHRA PRADESH STATE CO OPERATIVC MARKETING FEDERATION
July 18, 1986
C SARADA BAI Vs. GOVERNMENT OF ANDHRA PRADESH
January 15, 1986
C SURYA RAO Vs. V VIRRAJU
November 14, 1986
CANARA BANK STAFF CO OP BLDG SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
September 18, 1986
CH RAMAIAH Vs. D GURUVAIAH
November 11, 1986
CHALLA RAMAIAH Vs. DESU GURUVAIAH
November 11, 1986
CHAVALI SHIVAJI Vs. GOVT OF A P
October 28, 1986
COMMISSIONER OF INCOME TAX Vs. RAVI CONSTRUCTIONS UMA CONSTRUCTIONS
October 17, 1986
COMMISSIONER OF INCOME TAX Vs. GODAVARI PLYWOODS LIMITED
October 17, 1986
COMMISSIONER OF INCOME TAX Vs. VEERI NAIDU AND SONS V
September 2, 1986
COMMISSIONER OF INCOME TAX Vs. CHITRA KALPANA
September 30, 1986
COMMISSIONER OF INCOME TAX Vs. GOVERDHANA FINANCE CORPORATION
September 30, 1986
COMMISSIONER OF INCOME TAX Vs. ANASUYA DEVI
September 22, 1986
COMMISSIONER OF INCOME TAX Vs. JETHA LAL NANJI AND BROS
September 24, 1986
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRANSMISSION P LIMITED
September 25, 1986
COMMISSIONER OF INCOME TAX Vs. H ABDUL BAKSHI AND BROS
March 28, 1986
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES P LIMITED
November 5, 1986
COMMISSIONER OF INCOME TAX Vs. POLISETTY SOMASUNDARAM CHARITIES
November 12, 1986
COMPETENT AUTHORITY L A Vs. PENTA REDDY D B
July 22, 1986
D BALASUBRAHMANYAM Vs. SINGARENI COLLIERIES
September 17, 1986
D K MURTHY Vs. VENKATESUCHETTI
March 19, 1986
D KALAVATHI Vs. STATE OF ANDHRA PRADESH
November 20, 1986
D KRISHNA SACHI Vs. Y VIJAY LAKSHMAMMA
July 22, 1986
D MURALI KRISHNA PUBLIC SCHOOL CHAMPAPET Vs. REGIONAL JOINT DIRECTOR
January 24, 1986
D PITCHAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER RAJAHMUNDRY
November 6, 1986
D R RAO Vs. G SOMI REDDY
April 26, 1986
D SUBBA RAO Vs. P V PRABHAKAR RAO
December 2, 1986
D V NARASIMHA RAO Vs. P RAMAYYAMMA
December 6, 1986
D VENKANNA IN RE Vs. D VENKANNA IN RE
July 29, 1986
D. GOVERDHANACHARI Vs. HYDERABAD PUBLIC SCHOOL, THROUGH THE PRINCIPAL OSMANIA UNIVERSITY CAMPUS
August 6, 1986
DADALA RAMANAYYA Vs. TAX RECOVERY OFFICER
November 21, 1986
DAMORDARDASS AGARWAL Vs. R BADRILAL
April 8, 1986
DANGETI BABURAO Vs. STATE OF ANDHRA PRADESH
April 17, 1986
DATLA SREERAMACHANDRA RAJU Vs. DISTRICT COLLECTOR VISAKHAPATNAM DIST
January 6, 1986
DEVALLA KUMARI RAJESWARI Vs. VELICHETI ADINARAYANA
June 18, 1986
DHARMA RAO Vs. COMMISSIONER OF EXCISE
December 24, 1986
DHARMA REDDY Vs. SUB COLLECTOR BODHAN
November 27, 1986
DIVIL SUPDT S C RAILWAY Vs. LABOUR COURT
December 24, 1986
DORASWAMI REDDY Vs. GOWRI SENUR
September 19, 1986
DUNCANS AGRO INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY
January 1, 1986
EDAMAKANTI PEDA HANUMA REDDY Vs. OFFICIAL RECEIVER
December 26, 1986
ELLANDA PRATAP Vs. STATE
March 6, 1986
EMANI VENKATESWARLU Vs. EMANI PADMAVATHI
January 17, 1986
ENTERTAINMENT TAX OFFICER KAMAL TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 1986
EXECUTIVE ENGINEER Vs. S K BASHA
November 29, 1986
FOOD CORPN OF INDIA Vs. HYD ROLLER FLOUR MILLS LTD
January 1, 1986
FOOD INSPECTOR PARVATHIPURAM MUNICIPALITY Vs. GANTA CHINA SRIRAMULU
July 8, 1986
G AGAMAIAH Vs. MILITARY ESTATE OFFICER
July 18, 1986
G R WINES Vs. CONTROLLER OF WEIGHTS AND MEASURES HYDERABAD
September 23, 1986
G RAM REDDY Vs. SUB COLLECTOR BODHAN
January 1, 1986
G SUBBAYYA Vs. A LAKSHMANA SWAMI
December 8, 1986
G V V SWAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYD
July 2, 1986
G VASU Vs. SYED YASEEN SIFUDDIN QUADRI
December 8, 1986
G VIJAYA KUMAR Vs. STATE BANK OF INDIA
March 17, 1986
GALANDA CONTINUOUS CASTING LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE HYDERABAD
January 1, 1986
GALI KONDAIAH Vs. GALI ANKAMMA
October 15, 1986
GANESHLAL Vs. MEERA BAI
June 3, 1986
GANGUMEHRA Vs. POCHUMEHRA
October 24, 1986
GILL AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
November 20, 1986
GOGINENL MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
January 23, 1986
GOLLAPALLI RAMALINGA MURTHY Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
January 22, 1986
GOPALA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
January 28, 1986
GOTTIMUKKALA SURYANARAYANA RAJU Vs. STATE
April 15, 1986
GOVADA JOHN WOOD Vs. BEJJAM KRUPAVARAM
July 17, 1986
GOVERNMENT OF ANDHRA PRADESH Vs. SAIPRASAD
November 12, 1986
GOVINDA NAIDU Vs. KRISHNA NAIDU
June 25, 1986
GOVINDASWAMI MUDALI Vs. SUBBA REDDY
February 24, 1986
GRAM PANCHAYAT CHINNA MADUR Vs. GOVERNMENT OF ANDHRA PRADESH
January 28, 1986
GUTTIKONDA KRISHNA MURTHY Vs. DISTRICT JUDGE GUNTUR
March 10, 1986
HANUMANTHARAYAPPA Vs. VITTAL RAO
August 1, 1986
HERBERTESONS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
October 22, 1986
HYD ALLWYN LTD Vs. K PATEL
October 20, 1986
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED Vs. UNION OF INDIA
January 1, 1986
HYDERABAD ENGINEERING INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI
January 1, 1986
I B A MASQATHI Vs. STATE OF ANDHRA PRADESH
October 9, 1986
I D L CHEMICALS LIMITED HYDERABAD Vs. V V RAMAN
August 8, 1986
IDL CHEMICALS LTD Vs. V V RAMAN
January 1, 1986
INDIAN COMMERCE AND INDUSTRIES CO Vs. UNION OF INDIAN
September 9, 1986
INDIRA GANDHI A I T INSTITUTE Vs. NATIONAL COUNCIL FOR VOCATIONAL TRADES
October 1, 1986
INDO FINERCIL PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
January 1, 1986
INDO NATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH
August 22, 1986
INTERNATIONAL PACKING INDUSTRY Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
January 1, 1986
IYLURI LAXMI SUBRAMANYAM Vs. BATCHU VISWANADHAM
July 24, 1986
J RAMAKOTESWARA RAO Vs. N KAMALAMMA
January 24, 1986
JAGGAYYA Vs. DIETY OF SEETHARAMASWAMY VARU
February 21, 1986
JAYALAKSHMI ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH
April 8, 1986
JOSEPH Vs. STATE OF ANDHRA PRADESH
October 28, 1986
K MADHUSUDHAN Vs. DISTRICT MAGISTRATE AND COLLECTOR MAHABUBNAGAR
October 29, 1986
K MOHAMMED GHOUSE Vs. GHATTE VENKATAPPA NAIDU
October 10, 1986
K NARASINGA RAO Vs. STATE OF ANDHRA PRADESH
August 1, 1986
K NARMADA Vs. SECRETARY MEDICAL AND HEALTH DEPTT STATE OF A P
October 24, 1986
K RAMESH BABU Vs. K S R RAJYAM
November 4, 1986
K S HUSSAIN PEERAN Vs. K V RAMANA REDDY
September 26, 1986
K S N MURTHY Vs. INDIAN COMMERCE AND INDUSTRIES CO
December 3, 1986
K V LAKSHMI Vs. K P SITARAMA KRISHNA
February 19, 1986
K V RAMAM Vs. GOVERNMENT OF INDIA
July 28, 1986
K V RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
September 25, 1986
K V SUBBAIAH Vs. COMR SETTLEMENTS
November 6, 1986
K. BHASKARA RAO Vs. K. SUBBA RAO
August 5, 1986
K.K. MINAN Vs. STATE OF ANDHRA PRADESH AND ANOTHER
March 12, 1986
KALAVATHI Vs. STATE OF A P
November 20, 1986
KALUSVAMI Vs. STATE OF ANDHRA PRADESH
November 20, 1986
KAMESWARI RICE MILL Vs. K GOVINDAM
September 23, 1986
KAMMARI KASANNA Vs. VADDE CHINNAIAH
January 24, 1986
KARUTURI SATYANARAYANA Vs. STATE OF A P
February 28, 1986
KASIREDDI BANGARU REDDI Vs. K HANUMANTHA RAO
January 17, 1986
KOTA SATYANARAYANA Vs. PARVATHI
January 17, 1986
KOTTE MALLAIAH Vs. LAND ACQUISITION OFFICER UNIT KARIMNAGAR
July 16, 1986
KRISHNA FINANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 30, 1986
KRISHNAMURTHY Vs. SUBBA RAO
June 17, 1986
LACHMAN SINGH Vs. LABOUR ENFORCEMENT OFFICER
April 1, 1986
LAKSHMI Vs. SITARAMAKRISHNA
February 19, 1986
LAKSHMI BAI Vs. MAIVA BAI AGARWAL
January 21, 1986
LAKSHMI RAMESWAR RAO RAJA J RAMESWAR RAO Vs. COMMISSIONER OF WEALTH TAX
September 3, 1986
LAKSHMINARAYANA Vs. V G P TAX PAYERS ASSOCIATION
July 9, 1986
LALINDA SHIPPING Vs. VISAKHAPATNAM PORT
March 28, 1986
LAXMINARAYANA MADANLAL and BROS Vs. JAI PRAKASH
March 5, 1986
LOKA REDDY Vs. TAHSILDAR CUM L A O
April 2, 1986
M ANASUYAMMA Vs. B BALARAMACHANDRA RAO
December 24, 1986
M ANJAIAH Vs. PRAGA TOOLS LIMITED
August 4, 1986
M J SWAMY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
June 19, 1986
M MURALI MOHAN Vs. STATE INCOME TAX OFFICER NALGONDA
March 18, 1986
M PARVATHAIAH Vs. B N REDDY
December 2, 1986
M PUNNIAH Vs. G ANANDAM
July 23, 1986
M R VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH
November 29, 1986
M S MALPANI Vs. A D ASAWS
July 31, 1986
M S PRAKASA RAO Vs. STATE OF ANDHRA PRADESH
April 14, 1986
M SADATULLAH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
September 17, 1986
M SIDDA LINGAMA NAIDU Vs. LICENSING OFFICER CUM ASST SECRETARY R T A CHITTOOR
December 11, 1986
M V SUBBANNA Vs. SUPERINTENDENT OF POLICE NELLORE DIST AT NELLORE
January 23, 1986
M VENKATESH Vs. OFFICER IN CHARGE S F M FARM SECUNDERABAD
November 4, 1986
M/S. MALANI CO Vs. SURAJ SINGH AND ANOTHER
June 13, 1986
MAHENDER PERSHAD KAPOOR Vs. VIRENDER PURSUAD KAPOOR
January 26, 1986
MAHINDRA AND MAHINDRA LIMITED Vs. STATE OF ANDHRA PRADESH
January 23, 1986
MALA BALAKISTAIAH Vs. PEDDA MOULALAMMA
December 25, 1986
MANDALLAPU PITCHAMMA Vs. B GOVARDHAN
September 23, 1986
MANI PRAKASH Vs. COLLECTOR RANGA REDDY DISTRICT
January 1, 1986
MANTHENA SIROMANI Vs. M. VENKATESWARA RAJU
October 13, 1986
MANYAM GANGARAJU Vs. DEPUTY COLLECTOR RAMPACHODAVARAM EG DIST
January 7, 1986
MARUTHI TALKIES Vs. ENTERTAINMENT TAX OFFICER BHIMAVARAM
November 27, 1986
MC DOWELL AND COMPANY LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
July 8, 1986
MIR MASOOD ALI DR Vs. COMMISSIONER OF INCOME TAX
December 18, 1986
MODA VENKATA SATYA FREE VIDEO PARLOUR PADERU POST AND TALUK VISAKHAPATNAM DISTRICT Vs. STATE OF ANDHRA PRADESH
February 12, 1986
MOHAMMAD ABDUL HAMEED Vs. HIGH COURT OF ANDHRA PRADESH
September 12, 1986
MOHAMMAD HABEEBUR RAHMAN Vs. SHARIFA BEGUM
September 30, 1986
MOHAMMAD YASEEN KHAN Vs. STATE OF ANDHRA PRADESH
June 19, 1986
MOHD. AKHTER ALI Vs. ANDHRA PRADESH ELECTRICITY BOARD, HYDERABAD AND OTHERS
November 5, 1986
MULLA DASTAGIR SAB Vs. A.P. WAKF BOARD AND OTHERS
February 24, 1986
MULTI CO OP ASSOCIATION Vs. STATE OF ANDHRA PRADESH
April 16, 1986
MUNICIPAL COUNCIL Vs. GOVT OF A P
April 3, 1986
MUNUSWAROY Vs. COMMISSIONER
August 8, 1986
MURUTOTY MICHAEL VIJAYAKUMAR Vs. STATE OF ANDHRA PRADESH
August 20, 1986
MUTYALA VENKATA SATYAVATHI Vs. BALAGURI TIRUMURTHULU
December 24, 1986
N KUMARA RAO Vs. COMMISSIONER OF INCOME TAX
December 15, 1986
N MANI PRAKASH Vs. COLLECTOR RANGA REDDY DISTRICT
June 11, 1986
N NARASIMHALU Vs. COMMISSIONER OF INDUSTRIES ANDHRA PRADESH
December 8, 1986
N R OBUL REDDY Vs. SUGUNAVATHAMMA
August 5, 1986
NAGAMANI Vs. SPECIAL DEPUTY COLLECTOR L A
July 22, 1986
NAGARAMAYYA Vs. RAQUIA BEGUM
July 21, 1986
NAGRAJ Vs. ANJI REDDY
August 8, 1986
NAJEEBUNNISA Vs. ALL INDIA RADIO
August 19, 1986
NARASAIAH Vs. AUTHORISED OFFICER RENT CONTROL ACT
July 8, 1986
NARENDER KUMAR Vs. CHIEF SECRETARY TO GOVT OF A P AND OTHERS
September 13, 1986
NARSINGU RAMULU Vs. STATE
December 8, 1986
NATIONAL INSURANCE CO LTD Vs. CH VIJAYALAKSHMI
October 21, 1986
NAYUDU AUDINARAYANA Vs. SUPERINTENDENT OF EXCISE KHAMMAM
March 14, 1986
NELLORE DISTRICT CO OP MARKETING SOC LTD Vs. CO OP TRIBUNAL NELLORE
August 25, 1986
NEW MAIRAJ CAFE Vs. RAMAKARAN
September 19, 1986
NIZAM SUGAR FACTORY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 5, 1986
ORIENTAL FIRE and GENERAL INSURANCE CO Vs. M CHANDRA RAO
October 18, 1986
P ANJAIAH Vs. STATE BANK OF INDIA
August 6, 1986
P BABU RAO Vs. V V SASTRY
November 27, 1986
P BASI REDDY EDUCATIONAL SOCIETY CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH
December 24, 1986
P DEVENDRA RAO Vs. STATE OF ANDHRA PRADESH
March 21, 1986
P G KRISHNA REDDY Vs. LAND REFORMS TRIBUNAL
December 19, 1986
P HANUMANTHA RAO Vs. T MURAHARI SINGH
October 18, 1986
P INDIRA DEVI Vs. SELECTION COMMITTEE
April 9, 1986
P MALLESHAM Vs. MOHAMMAD YOUSUFF
August 4, 1986
P NARAYANA Vs. M VENKATESHWARA RAO
October 1, 1986
P R NANCHARAYYA Vs. P SRIRAMAMURTHY
February 21, 1986
P S KRISHNA MURTHY Vs. P S UMADEVI
June 12, 1986
P SAMBASIVA RAO Vs. HINDUSTHAN SHIPPING LIMITED
February 28, 1986
P SIMHADRI RAJU Vs. P ANNAPURNAMMA
April 21, 1986
P YELLAMANDA Vs. B PEDA AMMAYYA
January 27, 1986
PADMAJA COMMERCIAL CORPORATION Vs. COMMERCIAL TAX OFFICER VIJAYAWADA
November 3, 1986
PADMAVATHI Vs. RAVIKUMAR VARMA
September 26, 1986
PALGAON COTTON MILLS LIMITED Vs. JAIRAM JAIDHAR
April 8, 1986
PARACHURI RADHAKRISHNA Vs. STATE SHO BANDAR TALUK POLICE STATION
March 6, 1986
PARACHURI RADHAKRISHNA MURTHY Vs. STATE S H O BANDARTALUK POLICE STATION
January 1, 1986
PATCHURI HANUMAYAMMA Vs. TADIKAMALLA KOTILINGAM
February 18, 1986
POLANGANI BASAVAYYA Vs. KASI VISWESWARA SWAMY TEMPLE ARTHANURU
August 13, 1986
POTLURI JANARDHANA RAO Vs. YELAMANCHILI BASAVAIAH
June 18, 1986
PRABHU SINGH Vs. E O T T DEVASTHANAM
August 28, 1986
PRATAP REDDY Vs. R
August 8, 1986
PUBLIC PROSECUTOR Vs. PRATAP REDDY
December 2, 1986
PUBLIC PROSECUTOR A P HIGH COURT Vs. B ANJANEYULU
January 24, 1986
PUBLIC PROSECUTOR A P HIGH COURT HYDERABAD Vs. PABBA ANJAIAH
December 11, 1986
PUBLIC PROSECUTOR HIGH COURT Vs. D P N VEERA REDDY
March 13, 1986
PUBLIC PROSECUTOR HYDERABAD Vs. S P REDDY
December 2, 1986
PUKRAJ Vs. KISHANLAL
January 22, 1986
PUTTA VENKATESHWARLU MANAGING PARTNER OF RAGHUNATH ENTERPRISES KAKINADA EAST GODAVARI DISTRICT Vs. STATE OF A P
June 11, 1986
R KOMRIAH Vs. SARASWATHI KALPANA SARASWATHI
March 10, 1986
R LAKSHMIDAS Vs. STATE OF ANDHRA PRADESH
November 12, 1986
R NARRAYYA Vs. DISTRICT COLLECTOR
February 19, 1986
R RAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 1986
R SAMPAT KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
September 19, 1986
RADBIKARANI SINGH Vs. PY DIRECTOR OF MINES
October 1, 1986
RADIANT CABLES PRIVATE LIMITED Vs. UNION OF INDIA
January 1, 1986
RADIO INSTRUMENTS ASSOCIATES P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 3, 1986
RAGHAVARATNAM Vs. STATE OF ANDHRA PRADESH
December 12, 1986
RAJ SHEEL Vs. STATE OF ANDHRA PRADESH
February 28, 1986
RAJAH OF VENKATAGIRI Vs. STATE OF ANDHRA PRADESH
October 21, 1986
RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
July 11, 1986
RAJESH KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
August 5, 1986
RAJKA SEVA SANGHAM Vs. DISTRICT COLLECTOR
August 14, 1986
RAMA MOHAN Vs. DIRECTOR HIGHER EDN
August 28, 1986
RAMA POWERLOOM TAPE INDUSTRIES Vs. A C T I M COMPANY
July 23, 1986
RAMA SILK FACTORY Vs. UNION OF INDIA
December 24, 1986
RAMA SUBBA REDDY Vs. LOKAYUKTA
February 18, 1986
RAMAKRISHNA REDDY Vs. BALAIAH
August 28, 1986
RAMANAYYA Vs. REGIONAL TRANSPORT AUTHORITY
September 22, 1986
RANGA REDDY Vs. MELLESU
July 23, 1986
RANGANAYAKAMMA Vs. VENGOPALA RAO
September 1, 1986
RANGANAYAKAMMA Vs. KOMMARI VENUGOPALA RAO
September 1, 1986
RANI J SARALA DEVI Vs. COMMISSIONER OF WEALTH TAX
September 3, 1986
RATANCHAND CHUNILAL JAIN Vs. GOVERNMENT OF ANDHRA PRADESH
July 24, 1986
RATHNAMAIAH CHETTY Vs. RAMALINGAIAH CHETTY
August 5, 1986
RATHNAMMA Vs. SAMUEL
September 22, 1986
RAYALASEEMA PAPER MILLS LTD Vs. HABEEB KHATOON
February 25, 1986
RAYEESA AIZAZ Vs. MOHAMMAD WAHEEDUDDIN
April 1, 1986
REGISTRAR OF CHITS SUB REGISTRAR REGISTRATION DEPARTMENT Vs. Y V PRESS
July 23, 1986
S APPALA NARASAMMA Vs. COMMISSIONER OF INCOME TAX
November 7, 1986
S JAGANNADHA PRASAD Vs. S LALITHA KUMARI
October 15, 1986
S MD ABDULLA Vs. DT COLLECTOR KURNOOL
November 17, 1986
S YADAMMA Vs. S N CO OPERATIVE HOUSING BLDG SOCIETY
December 19, 1986
SAKUNTHALAMMA Vs. COMMISSIONER OF C and H R ENDOWMENTS
January 15, 1986
SALUKAN ANNAPURNAMMA Vs. SPECIAL DEPUTY TAHSILDAR LAND REFORMS PARVATHIPURAM
April 25, 1986
SALVER SHANKARAIAH Vs. KONDOOR LAXMINARAYANA
July 22, 1986
SAMAD Vs. RAMULAMMA
November 27, 1986
SAMBASIVA RAO P Vs. HINDUSTAN SHIPYARD LIMITED VISAKHAPATNAM
February 28, 1986
SAMMAC ENTERPRISES Vs. R V RAGHAVA RAO
July 28, 1986
SASTRY EDUCATIONAL ACADEMY MADANAPALLE CHITTOOR DIST Vs. STATE OF ANDHRA PRADESH
March 7, 1986
SATHI APPI REDDY Vs. STATE OF A P
June 11, 1986
SATYANARAYANA Vs. JAGDISH
August 21, 1986
SATYANARAYANA SONI Vs. STATE OF ANDHRA PRADESH
July 18, 1986
SBAIK SAIDA Vs. AVULA VIRMA
December 15, 1986
SESHAGIRI RAO Vs. JAGANNADHA MURTHY
July 4, 1986
SHAIRKHAN MOHAMMED ABDULLAH Vs. DISTRICT COLLECTOR KURNOOL
November 17, 1986
SHAMSUNNISA Vs. PENUGONDA VENKATA SUBBAMMA DIED
September 30, 1986
SHANTILAL MUTHA and CO Vs. CHIRALA CO OPERATIVE SPINNING MILLS
February 25, 1986
SHEELA Vs. JEEVANLAL
December 24, 1986
SHEIK KHASIM BI Vs. STATE
February 7, 1986
SHIVAJI Vs. GOVERNMENT OF ANDHRA PRADESH
October 28, 1986
SINGARENI COLLERIES CO Vs. COMMISSIONER
December 22, 1986
SIVANNARAYANA Vs. ANDHRA PRADESH STATE WAREHOUSING CORPORATION
November 3, 1986
SOMESWARA CEMENT AND CHEMICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
July 15, 1986
SOMESWARA JANARDHANA SWAMI TEMPLE Vs. TREERAMAMURTHY
January 21, 1986
SPECIAL DEPUTY COLLECTOR Vs. VIJAYA BHASKARA REDDY
March 13, 1986
SPECIAL DEPUTY COLLECTOR Vs. VENKATA SESHAMMA
December 23, 1986
SPL DEPUTY COLLECTOR Vs. GHOUSIA BEGUM
January 1, 1986
SRI KRISHNA FINANCE CORPORATION Vs. COMMISSIONER OF INCOME-TAX
September 30, 1986
SRINIVASA CO OPERATIVE HOUSE BUILDING SOCIETY Vs. M GURUMURTHY SRESTY
December 6, 1986
SRIPADA RAMAYYAS ESTATE Vs. VANUM APPA RAO
January 15, 1986
ST MARRYS CASHEW FACTORY Vs. COMMERCIAL TAX OFFICER
July 16, 1986
STATE BANK OF HYDERABAD Vs. COMMERCIAL TAX OFFICER I NELLORE
April 21, 1986
STATE BANK OF INDIA HAL HYD Vs. G A NAIDU
February 14, 1986
STATE OF ANDHRA PRADESH Vs. MULTI CO OPS ASSOCIATION D B
October 31, 1986
STATE OF ANDHRA PRADESH Vs. AMBUJA PETRO CHEMICALS LIMITED
December 19, 1986
SUB COLLECTOR GRADE 1 TENALI Vs. GADDIPATI RAJA NARASIMHA RAO
March 6, 1986
SUBBA REDDY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
December 16, 1986
SUBRAHMANYAM Vs. KRISBNAMURTHY
February 7, 1986
SUKHDEV PERSHAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
March 21, 1986
SULTAN ABDUL WAHEED Vs. UNION OF INDIA
July 11, 1986
SUPERINTENDENT CUSTOMS AND CENTRAL EXCISE RANGE II NELORE Vs. ELUKALA KRISHNAMACHARI
January 1, 1986
SURYA PRAKASH Vs. STATE OF ANDHRA PRADESH
June 6, 1986
SURYANARAYANA Vs. VENKATESWARA RAO
July 15, 1986
SURYANARAYANA RAJU Vs. PUBLIC PROSECUTOR
April 15, 1986
SURYAPRAKASA RAO Vs. LAND ACQUISITION OFFICER
April 24, 1986
T CHINA PANDURANGA RAO Vs. B VENKATAPPAIAH
March 28, 1986
T S HIMABALA Vs. BOARD OF INTERMEDIATE EDUCATION
February 13, 1986
T SANKAR KUMAR Vs. GOVERNMENT OF A P
March 18, 1986
TAHERA SAYEED Vs. M SHANMUGAM
July 1, 1986
TAILOR SATHAR KHAN Vs. SHAIK AHAMMED SAHEB
February 12, 1986
TAX RECOVERY OFFICER Vs. SUBHARAYUDAMMA D V
July 25, 1986
TAX RECOVERY OFFICER Vs. D V SUBHARAYUDAMMA
March 25, 1986
TEXMACO LIMITED CEMENT DIVISION YERRAGUNTLA CUDDAPAH DISTRICT Vs. REVENUE DIVISIONAL OFFICER
June 26, 1986
UDAYAM TELUGU DAILY 7 1 AZAMABAD INDUSTRIAL AREA Vs. STATE OF ANDHRA PRADESH
February 24, 1986
UNION OF INDIA Vs. V VEERRAJU
October 30, 1986
UNITED BANK OF INDIA Vs. MOHD YOUSUF
June 12, 1986
UNITED INDIA INSURANCE CO LTD Vs. K RAGHAVAREDDY
December 24, 1986
URAVAKONDA VIJAYARAJ PAUL Vs. STATE
February 3, 1986
V BALARAMAREDDY Vs. DEPUTY REGISTRAR
November 19, 1986
V C GOVINDASWAMI MUDALI Vs. B SUBBA RODDY ASST COMMISSIONER OF EDOWNMENTS CHITTOOR
February 24, 1986
V NARAYANA RAO Vs. STATE OF A P
September 5, 1986
V P NAGI REDDY Vs. STATE OF ANDHRA PRADESH
February 5, 1986
V RAMCHANDRA Vs. M C JAGADHODHARA GUPTA
June 11, 1986
V SUBBA RAO Vs. DISTRICT COLLECTOR LAND ACQUISITION VISAKHAPATNAM
April 3, 1986
V VENKATESHWAR RAO Vs. AGRICULTURAL DEVELOPMENT OFFICER BODHAN NIZAMABAD
November 14, 1986
VANGA RAMANUJAYYA Vs. SAMANTHULA BANGARAMMA
June 19, 1986
VANKAYALA SIVAIAH Vs. DUPAGUNTLA NARASIMHA RAO
July 17, 1986
VAVADA KOTA SURYANARAYANA Vs. VAVADA PARVATHI
January 17, 1986
VENKATA SUBBAIAH Vs. M. ERUKALAIA
July 31, 1986
VENKATA SWAMI NAIDU Vs. DHARAMPRAGADA RAMALINGA MURTHY
October 28, 1986
VENKATESHWAR RAO Vs. AGRL DEV OFFICER
November 14, 1986
VENKATESWARA Vs. M SATYAVATHI
December 19, 1986
VENKATESWARA RAO Vs. SUPERINTENDING ENGINEER
July 11, 1986
VENKATESWARA RICE AND FLOUR MILLS Vs. UNION BANK OF INDIA GUNTUR BRANCH
June 24, 1986
VENKATRAM REDDY Vs. VINOD REDDY
July 1, 1986
VENKU BAI Vs. RAJU BHAI
December 5, 1986
VINAYAK TRADING CO RAICHOOR Vs. SHAM SUNDER and CO ADILABAD
October 15, 1986
VINEDALE DISTILLERIES PVT LTD Vs. GOVT OF A P
July 1, 1986
VITHAL Vs. ASSISTANT DIRECTOR OF AGRICULTURE
November 19, 1986
Y KRISHNA MURTHY Vs. A SUBBA RAO
June 17, 1986
YERRABHOTHULU KRISHNA MURTHY AND OTHERS Vs. ADDEPALLI SUBBA RAO
June 17, 1986
YOGENDRANATH RAJ Vs. STATE BANK OF INDIA
July 18, 1986