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Case Index
Title
Date
A K ROY Vs. STATE OF PUNJAB
September 29, 1986
A P CHRISTIANS MEDICAL EDUCATIONAL SOCIETY ALICE MANORANJANI M Vs. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
April 24, 1986
A R ANTULAY Vs. R S NAIK
October 29, 1986
A S PARMAR Vs. STATE OF HARYANA
April 10, 1986
A S SULOCHANA Vs. C DHARMALTNGAM
November 28, 1986
A. RAMANATHAN Vs. BAR COUNCIL OF INDIA
January 16, 1986
A.R. ANTULAY Vs. R.S. NAIK AND ANOTHER
September 12, 1986
ABDUL AJIJ SHAIKH JUMMA Vs. DASHRATH INDAS NHAVI
November 27, 1986
ABDUL REHMAN JAMI Vs. UNION OF INDIA
November 24, 1986
ABHINAVODHANDA VIDYA SANKARA BHARATT SWAMULAVARU Vs. POONAPATI RAMAYOGI REDDI
April 23, 1986
ABOOBACKER ALIAS KUTTITHARAVAN Vs. STATE OF KERALA
December 8, 1986
ADMINISTRATOR, CHANDIGARH ADMN. UNION TERRITORY CHANDIGARH Vs. NARINDER SINGH KHALSA AND OTHERS BIMAL KHALSA AND OTHERS
September 22, 1986
ADONI COTTON MILLS LIMITED Vs. UNION OF INDIA
August 22, 1986
ADVOCATE GENERAL OF BIHAR Vs. HIGH COURT OF JUDICATURE AT PATNA
April 2, 1986
ADVOCATES ASSOCIATION HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
November 14, 1986
ADVOCATES ASSOCIATION HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
October 16, 1986
AISHA BI Vs. AMINA BI & ORS.
January 31, 1986
AKHALAISH ALIAS RAJA TELANG ETC. ETC. Vs. STATE OF U.P. AND OTHERS
October 29, 1986
ALEXANDER PAL SINGH Vs. DIVISIONAL OPERATING SUPERINTENDENT
November 4, 1986
ALIMENTA S A NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD:ALIMENTA S A
January 9, 1986
ALL INDIA CYCLE RICKSHAW OPERATIONS UNION Vs. DELHI ADMN. AND OTHERS
November 17, 1986
AMARJIT SINGH Vs. KHATOON Q UAMARAIN
November 18, 1986
AMBESH KUMAR YOUNG DOCTORS ASSOCIATION RAM KUMAR HARISH CHANDRA PALIWAL P K MANGLIK SUSHIL KUMAR SINGH M C GUPTA Vs. PRINCIPAL LLR M MEDICAL COLLEGE MEERUT:STATE OF UTTAR PRADESH:PRINCIPAL L L R M MEDICAL COLLEGE MEERUT:PRINCIPAL G S V M MEDICAL COLLEGE KANPUR:STATE OF UTTAR PRADESH
December 19, 1986
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL Vs. STATE OF GUJARAT
December 11, 1986
AMRIK SINGH Vs. STATE OF PUNJAB
November 17, 1986
ANANT SAKHARAM RAUT LEENA ANAND RAUT Vs. STATE OF MAHARASHTRA
November 14, 1986
ANCHOR PRESSINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX U P
July 16, 1986
ANDHRA RE ROLLING WORKS HYDERABAD Vs. UNION OF INDIA
May 5, 1986
ANWAR Vs. FIRST ADDITIONAL DISTRICT JUDGE BULANDSHAHR
August 11, 1986
ARUN S O MAHADEORAO DAMKA Vs. ADDITIONAL INSPECTOR GENERAL OF POLICE
May 8, 1986
ARYA SAMAJ SAGAR Vs. PINJAMAL
August 8, 1986
ASHOK GULATI Vs. B S JAINAND
December 17, 1986
ASHOK KUMAR MITTAL VOICE VOLUNTARY ORGANISATION IN THE INTEREST OF CONSUMERS EDUCATION Vs. MARUTI UDYOG LIMITED:MARUTI UDYOG LIMITED
March 7, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE SUPERINTENDENT OF CENTRAL EXCISE KOTTAYAM UNION OF INDIA MADRAS RUBBER FACTORY LIMITED Vs. MADRAS RUBBER FACTORY LTD
December 20, 1986
ASSOCIATED TANNERS VIZIANAGARAM ANDHRA PRADESH Vs. COMMERCIAL TAX OFFICER VIZIANAGARAM ANDHRA PRADESH
March 18, 1986
ATAM PRAKASH Vs. STATE OF HARYANA
February 27, 1986
ATUL GLASS INDUSTRIES PRIVATE LIMITED HINDUSTAN SAFETY GLASS WORKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE:UNION OF INDIA
July 10, 1986
ATUL KHULLAR VIRENDER HAK BHARAT BAKSHI Vs. STATE OF JAMMU AND KASHMIR:BOARD OF GOVERNORS REGIONAL COLLEGE OF ENGINEERING:STATE OF JAMMU AND KASHMIR
April 15, 1986
AUNDAL AMMAL Vs. SADASIVAN PILLAI
December 9, 1986
AVTAR SINGH Vs. HARDIAL SINGH AND OTHERS
September 22, 1986
AYANTRAO AMRATRAO PRADHAN Vs. PRTHASARTHY COLLECTOR OF KAIRA DISTRICT
April 1, 1986
AZHAR HUSAIN Vs. RAJIV GANDHI
April 25, 1986
AZMAT ULLAH Vs. J S TULI ZONAL SUPDT MCD
October 24, 1986
B VARADHA RAO Vs. STATE OF KARNATAKA
October 28, 1986
B VARADHA RAO Vs. STATE OF KARNATAKA
August 26, 1986
BABU RAM Vs. STATE OF HARYANA
November 24, 1986
BACHAN SINGH PARTAP SINGH Vs. CHHOTU RAM:BHOOP SINGH
July 23, 1986
BACHI RAM Vs. UNION OF INDIA
May 2, 1986
BAI REVA WIDOW OF BHIKHABHAI ALIAS PARSHOTTAM Vs. BAI JADAV
April 24, 1986
BAJRANG GOPILAL GAJABI Vs. M N BALKUNDRI
July 15, 1986
BAKUL CASHEW CO Vs. SALES TAX OFFICER QUILON
March 12, 1986
BAKUL OIL INDUSTRIES Vs. STATE OF GUJARAT
November 11, 1986
BAL KISHAN Vs. OM PARKASH
August 26, 1986
BALDEV SINGH Vs. PRESIDING OFFICER LABOUR COURT PATIALA
October 15, 1986
BALWINDER SINGH ALIAS DALBIR SINGH Vs. STATE OF PUNJAB
November 26, 1986
BANDHUA MUKTI MORCHA 2 MEHBOOB BATCHA Vs. STATE OF TAMIL NADU 2 STATE OF MADRAS
October 16, 1986
BANDHUA MUKTI MORCHA WORKMEN OF CARPET INDUS FRY IN THE DISTT OF MIRZAPUR U P Vs. UNION OF INDIA
September 1, 1986
BANSI LAL Vs. LAXMAN SINGH
July 15, 1986
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
November 20, 1986
BASANT ROADWAYS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 30, 1986
BASAVANTAPPA Vs. GANGADHAR NARAYAN DHARWADKAR
September 10, 1986
BHAGWATI PRASAD DIXIT GHOREWALA Vs. RAJEEV GANDHI
April 25, 1986
BHARAT EARTH MOVERS LTD. Vs. COLLECTOR OF CENTRAL EXCISE, BANGALORE
September 2, 1986
BHARAT KUMAR MANILAL DALAL Vs. CONTROLLER OF ESTATE DUTY GUJARAT
November 27, 1986
BHARAT SEVASHRAM SANGH Vs. STATE OF GUJARAT
August 18, 1986
BHARAT SINGH Vs. MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE NEW DELHI
April 4, 1986
BHAVARLAL LABHCHAND SHAH Vs. KANAIYALAL NATHALAL INTAWALA
January 7, 1986
BHIMRAO TRIMBAKRAO INGLE AMD OTHERS Vs. STATE OF MAHARASHTRA
August 19, 1986
BIHAR LEGAL SUPPORT SOCIETY Vs. CHIEF JUSTICE OF INDIA
November 19, 1986
BIHAR STATE ELECTRICITY BOARD Vs. NAND KISHORE TAMAKHUWALA
March 17, 1986
BIJLI COTTON MILLS PRIVATE LIMITED Vs. UNION OF INDIA
September 5, 1986
BIJOE EMMANUEL Vs. STATE OF KERALA
August 11, 1986
BINOD SINGH Vs. DISTRICT MAGISTRATE DHANBAD BIHAR
September 26, 1986
BIRA KISHORE NAIK Vs. COAL INDIA LIMITED
May 7, 1986
BRAHAM DEO HARIJAN Vs. UNION OF INDIA & ORS.
January 29, 1986
BRIJ BEHARI SAHAI STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:BRIJ BEHARI SAHAI
August 5, 1986
BRIJ MOHAN PARIHAR SHIVANARAIN Vs. M P STATE ROAD TRANSPORT CORPORATION:STATE OF MADHYA PRADESH
November 25, 1986
BRITISH INDIAN GENERAL INSURANCE CO LIMITED BO MBAY Vs. MAYA BANERJEE
July 21, 1986
BROOKE BOND AND COMPANY LIMITED NOW KNOWN AS BROOKE BOND LEIBIG LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 11 CALCUTTA
September 30, 1986
BRU BHUSHAN Vs. STATE OF JAMMU AND KASHMIR
March 7, 1986
C G GHANSHAMDAS Vs. COLLECTOR OF MADRAS
September 12, 1986
CANARA EXPORTS Vs. STATE OF KARNATAKA
July 21, 1986
CANTONMENT BOARD DEHU ROAD Vs. MAHINDRA OWEN LIMITED
March 31, 1986
CAPTAIN VEDPAL Vs. STATE OF HARYANA
November 14, 1986
CENTAX INDIA LIMITED Vs. VINMAR IMPEX INC
August 19, 1986
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. BROJO NATH GANGULY / TARUN KANTI SENGUPTA
April 6, 1986
CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 15, 1986
CENTRE FOR LEGAL RESEARCH Vs. STATE OF KERALA
May 2, 1986
CHAGANTI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
May 8, 1986
CHANDAVARKAR SITA RATNA RAO Vs. ASHALATA S GURAM
September 25, 1986
CHANDRA KANTA DEBNATH Vs. STATE OF TRIPURA
January 8, 1986
CHATTANYA KUMAR Vs. STATE OF KARNATAKA
April 9, 1986
CHATUR JIVARAM PATIL Vs. STATE OF MAHARASHTRA
November 11, 1986
CHENCHU RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 1, 1986
CHIEF SETTLEMENT COMMISSIONER RURAL PUNJAB Vs. RAM SINGH
October 16, 1986
CHOWGULE AND COMPANY PVT. LTD. Vs. UNION OF INDIA AND OTHERS
November 24, 1986
CHUNNI LAL PARSHADI LAL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
March 18, 1986
COLLECTOR OF CENTRAL EXCISE Vs. FINE MARBLE AND MINERALS PRIVATE LIMITED
February 12, 1986
COLLECTORS OF 24 PARGANAS Vs. LALIT MOHAN MULLICK
February 13, 1986
COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUM Vs. KERALA ESTATE MOORIAD CHALAPURAM
July 15, 1986
COMMISSIONER OF INCOME TAX ANDHRA PRADESH COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. TRUSTEES OF H E H THE NIZAMS FAMILY TRUST:H E H THE NIZAMS FAMILY TRUST
September 30, 1986
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
March 7, 1986
COMMISSIONER OF INCOME TAX BIHAR PATNA Vs. AMAR SINGH GOWAMAL AND SONS JHARIA DHANBAD
July 17, 1986
COMMISSIONER OF INCOME TAX BOMBAY Vs. BOMBAY BURMAH TRADING CORPN BOMBAY
July 16, 1986
COMMISSIONER OF INCOME TAX BOMBAY Vs. VANAZ ENGINEERING P LTD
May 2, 1986
COMMISSIONER OF INCOME TAX BOMBAY Vs. H HOLCK LARSEN
May 8, 1986
COMMISSIONER OF INCOME TAX BOMBAY Vs. CANNING MITRA PHOENIX PRIVATE LIMITED
January 8, 1986
COMMISSIONER OF INCOME TAX BOMBAY Vs. K A PATCH
April 1, 1986
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIJU PATNAIK
May 9, 1986
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. CANARA WORKSHOPS P LTD
July 15, 1986
COMMISSIONER OF INCOME TAX DELHI Vs. MAHALAXMI SUGAR MILLS COMPANY LIMITED
July 15, 1986
COMMISSIONER OF INCOME TAX DELHI Vs. PEAREY LAL AND SONS PRIVATE LIMITED
January 9, 1986
COMMISSIONER OF INCOME TAX GUJARAT Vs. ELECON ENGINEERING COMPANY LIMITED
August 29, 1986
COMMISSIONER OF INCOME TAX HARYANA HIMACHAL PRADESH AND DELHI Vs. TARSEM KUMAR
July 17, 1986
COMMISSIONER OF INCOME TAX KANPUR Vs. ELGIN MILLS LTD
July 31, 1986
COMMISSIONER OF INCOME TAX KANPUR COMMISSIONER OF INCOME TAX KANPUR Vs. SARAN ENGINEERING COMPANY LIMITED :BRITISH INDIA CORPN LIMITED
July 31, 1986
COMMISSIONER OF INCOME TAX KERALA Vs. HIGH LAND PRODUCE COMPANY LIMITED
January 8, 1986
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. MAHARAJA BAHADUR SINGH
October 13, 1986
COMMISSIONER OF INCOME TAX MADRAS Vs. ANDHRA PRABHA PRIVATE LIMITED
January 8, 1986
COMMISSIONER OF INCOME TAX MADRAS Vs. SHIVAKAMI CO PRIVATE LIMITED
March 18, 1986
COMMISSIONER OF INCOME TAX ORISSA Vs. ORISSA CORPORATION PRIVATE LIMITED
March 19, 1986
COMMISSIONER OF INCOME TAX U P Vs. LAXMI SUGAR AND OIL MILLS LIMITED
July 16, 1986
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. J K HOSIERY FACTORY KANPUR
March 19, 1986
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. HINDUSTAN HOUSING AND LAND DEVELOPMENT TRUST LIMITED
July 29, 1986
COMMISSIONER OF SALES TAX U P Vs. AURIAYA CHAMBER OF COMMERCE ALT AHABAD
April 10, 1986
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. O M M KINNISON DEAD
August 29, 1986
COMMISSIONER OF WEALTH TAX KANPUR Vs. CHANDER SEN
July 16, 1986
COMMON CAUSE" A REGISTERED SOCIETY Vs. UNION OF INDIA
December 9, 1986
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI Vs. K S JAGANNATHAN
April 1, 1986
CONCIENTIOUS GROUP Vs. UNION OF INDIA AND OTHERS
December 3, 1986
CONSCIENTIOUS GROUP Vs. UNION OF INDIA
December 12, 1986
CONSCIENTIOUS GROUP Vs. UNION OF INDIA AND OTHERS
September 26, 1986
CONSCIENTIOUS GROUP Vs. MOHD. YUNUS AND OTHERS
December 19, 1986
CONTAINERS CORPORATION Vs. REGISTRAR THE CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL NEW DELHI
March 10, 1986
CONTROLLER OF ESTATE DUTY A P HYDERABAD Vs. GODAVARI BAI
February 18, 1986
CONTROLLER OF ESTATE DUTY GUJARAT I Vs. MRUDULA NARESHCHANDRA
May 9, 1986
COROMONDAL FERTILISERS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
July 22, 1986
D C WADHWA Vs. STATE OF BIHAR
December 20, 1986
D K TRIVEDI AND SONS AMBALAL MANIBHAI PATEL Vs. STATE OF GUJARAT
March 5, 1986
D P MAHESHWARI Vs. TOSHNIWAL BROTHERS PRIVATE LIMITED
November 28, 1986
D R BHATTI D R BHATTI Vs. STATE OF PUNJAB
December 20, 1986
D V BAPAT INCOME TAX OFFICER COMPANIES CIRCLE BOMBAY Vs. TATA IRON AND STEEL COMPANY LIMITED
January 8, 1986
D.T.C. WORKERS UNION AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 19, 1986
DARA GADDI Vs. STATE OF BIHAR
September 3, 1986
DAVID BERGMAN Vs. UNION OF INDIA AND OTHERS
November 24, 1986
DAYA RAM TRIPATHI Vs. STATE OF UTTAR PRADESH
December 12, 1986
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
March 4, 1986
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. RAJASTHAN STATE ELECTRICITY BOARD
March 12, 1986
DELHI POLICE NON GAZETTED KARMACHARI SANGH Vs. UNION OF INDIA
November 20, 1986
DELITE CARRIERS Vs. STATE OF HARYANA
April 23, 1986
DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA DEPUTY COMMISSIONER OF SALES TAX LAW BO Vs. A B ISMAIL:PITCHA ALIAS SYED MOHAMMED MUTTON DEALER KOZHINJAMPARA KERALA:V M MOIDEEN MUTTON DEALER EDAPAL KERALA STATE:VEEMBAN KUTTY MUTTON DEALER NADA KAVU VITHANASSERI CHITTUR TALUK KERALA:KARIMBIL MOHAMMOOD MUTTON DEALER MA
April 15, 1986
DEVARAJU PILLAI Vs. SELLAYYA PILLAI
November 11, 1986
DEVI PRASAD RAI Vs. KANHAIYALAL MUKHARYA
August 12, 1986
DEVI PRASAD SHUKLA, FIRST A.D.J., BASTAR Vs. HIGH COURT OF M.P. AND ORS.
March 10, 1986
DHANWANTI Vs. D D GUPTA
May 9, 1986
DHARMAPAL AND OTHERS Vs. CHATTAR SINGH AND OTHERS
September 16, 1986
DHYAN SINGH Vs. STATE OF UTTAR PRADESH
October 20, 1986
DILHARSHANKAR C BHACHECH Vs. CONTROLLER OF ESTATE DUTY AHMEDABAD
January 8, 1986
DINESH KUMAR Vs. STATE DELHI ADMINISTRATION
November 4, 1986
DINESH KUMAR II Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
July 21, 1986
DIRECTOR GENERAL TELECOMMUNICATION Vs. T N PEETHAMBARAM
September 19, 1986
DISHERGARH POWER SUPPLY CO LIMITED CALCUTTA Vs. WORKMEN OF DISHERGARH POWER SUPPLY COMPANY LIMITED
July 15, 1986
DISTRICT COUNCIL OF THE JOWAI AUTONOMOUS DISTT JOWAI Vs. DWET SINGH RYMBAI
August 14, 1986
DOBURG LAGER BREWERIES PRIVATE LIMITED Vs. DHARIWAL BOTTLE TRADING CO
March 14, 1986
DR. RAM GOPAL Vs. SH. S.M.H. BURNEY
July 31, 1986
DR. RAMGOPAL S.H.H. BURNEY AND ANOTHER Vs. HARDWARI LAL DR. RAM GOPAL AND ANOTHER
October 16, 1986
DUDH NATH PANDEY Vs. SURESH CHANDRA BHATTASALI
April 24, 1986
DUGGI VEERA VENKATA GOPALA SATYANARAYANA Vs. SAKALA VEERA RAGHAVAIAH
December 19, 1986
ELIZABETH DINSHAW Vs. ARVAND M DINSHAW
November 11, 1986
EMPLOYEES OF ENGINEERS INDIA LIMITED Vs. ENGINEERS INDIA LIMITED
March 14, 1986
EMPLOYEES OF ENGINEERS INDIA LIMITED EMPLOYEES OF MINING AND ALLIED MACHINERY CORPORATION LIMITED N T C EMPLOYEES UNION JUTE CORPORATION OF INDIA Vs. ENGINEERS INDIA LTD:MINING AND ALLIED MACHINERY COR PORATION LTD:UNION OF INDIA:JUTE CORPORATION OF INDIA STAFF ASSOCIATION
February 19, 1986
ENVIRONMENT PROTECTION COUNCIL Vs. UNION OF INDIA AND OTHERS
November 18, 1986
EQBAL BAIG Vs. STATE OF ANDHRA PRADESH
March 17, 1986
F R JESURATNAM Vs. UNION OF INDIA
September 30, 1986
FAKIRBHAI FULABHAI SOLANKI Vs. PRESIDING OFFICER
May 8, 1986
FILTERCO Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
February 11, 1986
FINE KNITTING COMPANY LIMITED Vs. UNION OF INDIA
September 17, 1986
FOOD CORPORATION OF INDIA Vs. J.A. ANSARI
January 29, 1986
FRANK ANTHONY PUBLIC SCHOOL EMPLOYERS ASSOCIATION Vs. UNION OF INDIA
November 17, 1986
G GOVINDA RAJULU Vs. ANDHRA PRADESH STATE CONSTRUCTION CORPORATION LIMITED
November 26, 1986
G K DUDANI STATE OF GUJARAT Vs. S D SHARMA:S D SHARMA
April 6, 1986
GANGA SINGH Vs. STATE OF MADHYA PRADESH
January 27, 1986
GANPAT GIRI Vs. SECOND ADDITIONAL DISTRICT JUDGE BALLIA
January 7, 1986
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
April 2, 1986
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. CENTRAL GOVERNMENT
April 4, 1986
GENERAL MANAGER SECURITY PAPER MILL HOSHANGABAD Vs. R S SHARMA
February 14, 1986
GENERAL RADIO AND APPLIANCES COMPANY LIMITED Vs. M A KHADER
April 17, 1986
GIAN CHAND KAPUR Vs. RABINDRA MOHAN KAPUR
December 3, 1986
GIAN SINGH Vs. STATE OF PUNJAB
October 14, 1986
GIRDHARI LAL AND SONS Vs. BALBIR NATH MATHUR
February 26, 1986
GOPAL Vs. STATE OF TAMIL NADU
January 30, 1986
GOPAL UPADHYAYA Vs. UNION OF INDIA
December 4, 1986
GOVARDHANDAS NARASINGHDAS DAGA Vs. UNION OF INDIA
September 10, 1986
GOVERNMEN OF TAMIL NADU Vs. AHOBILA MATAM
November 17, 1986
GOVERNMENT MEDICAL STORE DEPOT KARNAL Vs. STATE OF HARYANA
August 5, 1986
GRAMIN SEWA SANSTHA Vs. STATE OF MADHYA PRADESH
September 16, 1986
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
March 7, 1986
GULJIT SINGH Vs. STATE OF PUNJAB
November 24, 1986
GUPTESHWAR NATH OJHA Vs. STATE OF BIHAR
March 17, 1986
GURBACHAN LAL Vs. STATE OF PUNJAB
September 18, 1986
GURU PRASHAD Vs. UNION OF INDIA (UOI) AND ORS.
February 24, 1986
H C GARGI Vs. STATE OF HARYANA
September 1, 1986
H SHIVA RAO Vs. CECILIA PEREIRA
November 12, 1986
HAJI USMANBHAI HASANBHAI QURESHI Vs. STATE OF GUJARAT
April 17, 1986
HARBANS LAL Vs. M L WADHAWAN
December 4, 1986
HARBHAJAN SINGH DHALLA Vs. UNION OF INDIA
November 5, 1986
HARENDRA NATH Vs. STATE OF BIHAR
December 8, 1986
HARI BHANU MAHARAJ OF BARODA Vs. CHARITY COMMISSIONER AHMEDABAD
August 28, 1986
HARI CHAND ALIAS HARISH CHANDRA Vs. DAULAT RAM
October 15, 1986
HARI SHANKER SHARMA Vs. COMMISSIONER AGRA DIVISION AGRA
December 15, 1986
HARI SINGH CHOUDHARY Vs. UNION OF INDIA
December 3, 1986
HARIHAR PRASAD & ORS. Vs. SHASHIDHAR DAS
January 22, 1986
HARMINDER SINGH ARORA Vs. UNION OF INDIA
May 9, 1986
HARVANDAN KAUR BEDI Vs. STATE OF SIKKIM
August 18, 1986
HEIR OF DECEASED MAHARAJ PURSHOTTAM LALJI MAHARAJ JUNAGAD AJANTA ES1ATE AGENCY JAYSHREE ROAD JUNAGAD Vs. COLLECTOR OF JUNAGAD DISTRICT:COLLECTOR OF JUNAGAD DISTRICT
September 9, 1986
HINDUSTAN PAPER CORPN LIMITED Vs. GOVERNMENT OF KERALA
April 16, 1986
HINDUSTAN TEA CO Vs. K SASHIKANT CO
November 13, 1986
HINDUSTAN WIRE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX PATIALA
August 7, 1986
HULDIBARI TEA ASSOCIATION LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 21, 1986
HUSSAIN SASAN SAHEB KALADGI Vs. STATE OF MAHARASHTRA
November 20, 1986
INCOME TAX OFFICER Vs. BAFNA TEXTILES
November 17, 1986
INDIAN EXPRESS P LTD Vs. STATE OF TAMIL NADU
April 2, 1986
INDIAN OIL CORPORATION Vs. INCOME TAX OFFICER CENTRAL CIRCLE V CALCUTTA
May 8, 1986
INDIAN OIL CORPORATION LIMITED Vs. STATE OF BIHAR
August 13, 1986
INDIAN ROCKWOOL COMPANY LIMITED Vs. UNION OF INDIA
November 12, 1986
INDO ADEN SALT MFG AND TRADING CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
March 12, 1986
INDO AFGHAN CHAMBERS OF COMMERCE ISHWARLAL PRABHULAL PAREKH Vs. UNION OF INDIA
May 15, 1986
INDRAVADAN H SHAH Vs. STATE OF GUJARAT
March 19, 1986
INDU BHUSAN DE Vs. STATE OF WEST BENGAL
August 12, 1986
INDUSTRIAL CABLES 1 LIMITED Vs. ASSESSING AUTHORITY
November 11, 1986
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. L K RATNA
October 21, 1986
ISHTIAQ Vs. STATE OF UTTAR PRADESH
December 8, 1986
ISHTIAQ HUSSAIN FAROOQUI Vs. STATE OF UTTAR PRADESH
September 29, 1986
ISHWAR SINGH BAGGA ABDUL MAJEED KHAN NAND LAL KABRA DAVINDER SINGH SURRSH KUMAR VAID Vs. STATE OF RAJASTHAN
November 19, 1986
J B CHOPRA Vs. UNION OF INDIA
December 19, 1986
J K STAPLE AND TOWS KOTA Vs. UNION OF INDIA
August 18, 1986
J P SHARMA Vs. VINOD KUMAR JAIN
April 8, 1986
JAGBIR SINGH Vs. GENERAL MANAGER PUNJAB ROADWAYS
October 24, 1986
JAGDISH Vs. NATHI MAL KEJRIWAL
October 24, 1986
JAGDISH PARSAD Vs. SACHIV ZILA GANNA COMMITTEE MUZAFFARNAGAR
March 11, 1986
JAGDISH SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX LUCKNOW
July 16, 1986
JAIPUR DEVELOPMENT AUTHORITY ETC. Vs. FIRM CHHOKHAMAL CONTRACTOR ETC. ETC.
July 16, 1986
JALKISHAN MALLAH MATSEYAJEEVT SAHAKART SAMITI LIMITED STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:ALLAHABAD BALU UDYOG
January 24, 1986
JARNAIL SINGH Vs. STATE OF PUNJAB
May 7, 1986
JASPAL SINGH Vs. STATE OF PUNJAB
February 3, 1986
JEET SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 8, 1986
JIVAJI JEDEJA Vs. STATE OF MAHARASHTRA
October 22, 1986
JYOTSNA DEY Vs. STATE OF ASSAM
December 10, 1986
K GEORGE THOMAS Vs. COMMISSIONER OF INCOME TAX KERALA
April 30, 1986
K K SHARMA AND J K KALRA Vs. STATE OF PUNJAB
November 26, 1986
K N OIL INDUSTRIES M P OIL EXTRACTION PVT LIMITED Vs. STATE OF MADHYA PRADESH
May 6, 1986
K N OIL INDUSTRIES STATE OF MADHYA PRADESH Vs. SECRETARY TO THE MINISTRY OF FOREST BHOPAL:SAL UDYOG PRIVATE LIMITED
April 10, 1986
K P HAJELA Vs. N S VERMA
May 2, 1986
K R MUDGAL Vs. R P SINGH
September 30, 1986
K RADHA KRISHNAIAH Vs. INSPECTOR OF CENTRAL EXCISE
November 4, 1986
KALYAN MILLS LIMITED Vs. UNION OF INDIA
November 21, 1986
KAMAL KISHORE LAKSHMAN Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC
December 3, 1986
KAMAL KISHORE LAXMAN Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS
December 19, 1986
KAMALJEET SINGH Vs. MUNICIPAL BOARD PILKHWA
September 2, 1986
KAMESHWAR SINGH SRIVASTAVA Vs. IV ADDITIONAL DISTT JUDGE LUCKNOW
November 14, 1986
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. A B GUJRAL
April 9, 1986
KARAM PAL Vs. UNION OF INDIA
March 12, 1986
KARAN SINGH Vs. STATE OF MADHYA PRADESH
April 15, 1986
KARJAN JALASAY YOJANA ASSARGRASTH SAHKAR ANE SANGARSH SAMITI Vs. STATE OF GUJARAT
February 4, 1986
KARNATAKA STATE TOURISM DEVELOP MENT CORPN LIMITED D P SHARMA P TEJRAJ SHARMA KARNATAK A STATE TOURISM DEVPLOP MENT CORPN S NARAYANA BHATTA B A JAVA RAM A RAMANNA NAIK Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL:UNION OF INDIA:KARNATAKA STATE ROAD TRANSPORT CORPN:UNION OF INDIA
October 1, 1986
KASHINATH DIKSHJTA Vs. UNION OF INDIA
May 15, 1986
KASTURI LAL HARLAL Vs. STATE OF UTTAR PRADESH
October 29, 1986
KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD TRIVANDRUM KERALA STATE ELECTRICITY BOARD Vs. S N GOVINDA PRABHU AND BROS:TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED:M R F LIMITED
August 26, 1986
KESHAV DEVI Vs. GIRDHARI LAL PAHWA
November 5, 1986
KESHAV RAM PAL READER AND HEAD OF SANSKRIT DEPARTMENT AND OFFG PRINCIPAL LAJPAT RAI POST GRADUATE COLLEGE SAHIBABAD DISTT GHAZIABAD U P Vs. U P HIGHER EDUCATION SERVICES COM MISSION ALLAHABAD
January 24, 1986
KEWAL RAM Vs. MAHARASHTRA STATE COOPERATIVE SOCIETIES AND OTHERS
August 18, 1986
KIRTI BHUSAN SINGH Vs. STATE OF BIHAR
July 16, 1986
KISHORE CHAND KAPOOR Vs. DHARAM PAL KAPOOR
October 24, 1986
KONKAN TRADING COMPANY Vs. SURESH GOVIND KAMAT TARKAR
April 4, 1986
KOTHI SATYANARAYANA Vs. GALA SITHAYYA
November 21, 1986
KRISHNA KURIJP Vs. GENERAL MANAGER GUJARAT REFINERY BARODA
September 18, 1986
KUMARI SUNEETA RAMCHANDRA KOYALAMUDY Vs. STATE OF MAHARASHTRA
March 13, 1986
KUSUM GUPTA ALIAS KUSUM BANSAL Vs. HARYANA STATE SMALL INDUSTRIES AND EX PORT CORPN CHANDIGARH
July 31, 1986
L.M. THAPER AND ANOTHER Vs. DIRECTOR OF ENFORCEMENT
September 9, 1986
LAKSHMICHAND AND BALCHAND Vs. STATE OF ANDHRA PRADESH
November 5, 1986
LALE Vs. STATE OF UTTAR PRADESH
October 20, 1986
LALLI ALIAS CHIRANJIB BHOWMICK Vs. STATE OF WEST BENGAL
March 11, 1986
LATE NAWAB SIR MIR OSMAN ALI KHAN Vs. COMMISSIONER OF WEALTH TAX HYDERABAD
October 21, 1986
LAXMAN SAHU Vs. STATE OF ORISSA
September 30, 1986
LAXMI KANT PANDEY Vs. UNION OF INDIA
December 3, 1986
LAXMI NARAIN GAURI SHANKAR Vs. GOPAL KRISHNA KANORIA ALIAS GOPI KRISHNA
November 11, 1986
LUDHIANA IMPROVEMENT TRUST ETC. ETC. Vs. MADAN LAL
November 5, 1986
M ABDUL MAJEED Vs. MYSORE STATE ELECTRICITY BOARD
November 13, 1986
M ASGHAR Vs. UNION OF INDIA
September 18, 1986
M C BINDAL M C BINDAL SAUHAN KLJMAR MAJUMDAR STATE 0F UTTAR PRADESH Vs. R C SINGH:U P PUBLIC SERVICE COMMISSION ALLAHABAD:STATE OF UTTAR PRADESH:RAM CHANDER SINGH
December 19, 1986
M C MEHTA Vs. UNION OF INDIA
December 20, 1986
M C MEHTA II Vs. UNION OF INDIA
March 10, 1986
M C MEHTA SHRIRAM FOODS AND FERTILISER INDUSTRIES Vs. UNION OF INDIA
February 17, 1986
M CT MUTHIAH CONTROLLER OF ESTATE DUTY MADRAS Vs. CONTROLLER OF ESTATE DUTY MADRAS:M CT MUTHIAH
July 17, 1986
M D N PANIKAR Vs. S A I L
September 2, 1986
M DURAISWAMY Vs. MURUGAN BUS SERVICE
April 2, 1986
M N SANKARANARAYANAN Vs. STATE OF KERALA
July 21, 1986
M NIRMALA STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH:M VISVARUPACHARY
August 8, 1986
M SATYANARAYANA Vs. STATE OF KARNATAKA
March 12, 1986
M. RAMANA Vs. GOVT. OF ANDHRA PRADESH AND OTHERS
August 5, 1986
M.C. MEHTA ETC. ETC. Vs. UNION OF INDIA & ORS.
January 31, 1986
M.L. SONDHI ETC. ETC. Vs. THE STATE OF TAMIL NADU AND ANOTHER
September 25, 1986
M.S. RITTUU Vs. DELHI ADMN. AND OTHERS
November 25, 1986
M.S. SYED IBRAHIM Vs. M.K. SUDARSANAM & ORS.
January 23, 1986
M/S LAXMI STARCH LTD., NACHARAM, HYDERABAD, A.P. Vs. THE AGRICULTURAL MARKET COMMITTEE, HYDERABAD, AND OTHERS
July 14, 1986
M/S. CHAMPION ELECTRICAL Vs. UNION OF INDIA & ANR.
April 3, 1986
M/S. DECAN CEMENTS LTD. M/S. RAJESHEEL AND OTHERS Vs. STATE OF A.P. AND ANOTHER
December 8, 1986
M/S. NAV MAHARASHTRA FLOUR MILLS & ORS. Vs. UNION OF INDIA ORS.
April 25, 1986
M/S. SHRI LAKSHMI NARASIMHA EXPORT INDUSTRIES & OTHERS Vs. THE GOVERNMENT OF ANDHRA PRADESH & ORS.
April 10, 1986
MADHU KHANNA MADHU KHANNA Vs. ADMINISTRATOR UNION TERRITORY OF DELHI:ADMINISTRATOR UNION TERRITORY OF DELHI
September 11, 1986
MADHUKAR M. LAPLIKAR Vs. D.V. HINGWE
December 5, 1986
MADHUKAR S O M LAPALIKAR Vs. D V HINGWE
December 4, 1986
MADNANI DEVELOPMENT CORPN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ORISSA
July 16, 1986
MADRAS BANGALORE TRANSPORT CO WEST Vs. INDER SINGH
May 5, 1986
MADRAS MARINE AND CO Vs. STATE OF MADRAS
July 16, 1986
MADRAS RACE CLUB Vs. STATE OF TAMIL NADU AND OTHERS
September 25, 1986
MAHARAJ DHIRAJ HIMMATSINGHJI Vs. STATE OF RAJASTHAN
November 12, 1986
MAHAVIR SINGH Vs. STAFF SELECTION COMMITTEE
January 17, 1986
MAIKU Vs. VILAYAT HUSSAIN
April 10, 1986
MAJ GENL A S GAURAYA Vs. S N THAKUR
April 25, 1986
MAJOR S J DUBEY Vs. STATE OF PUNJAB
December 8, 1986
MANDIR SITA RAMJI Vs. LT. GOVERNOR OF DELHI AND OTHERS
May 1, 1986
MANIK VINAYAK PATHARE DEAD Vs. PANDURANG GANPAT THAKAR
December 20, 1986
MARY ROY Vs. STATE OF KERALA
February 24, 1986
MATHURA REFINERY MAZDOOR SANGH Vs. UNION OF INDIA & ANR.
January 16, 1986
MEWA RAM Vs. STATE OF HARYANA
August 26, 1986
MINERVA MILLS LIMITED Vs. UNION OF INDIA
September 9, 1986
MOHAMMAD IBRAHIM MOHAMMAD SASIN Vs. STATE OF MAHARASHTRA
November 4, 1986
MOHAMMAD KARIM KHAN Vs. SHYAM SUNDER SHRIVASTAVA
December 12, 1986
MOHAMMAD MUMTAZ Vs. NANDINI SATPATHY1
December 20, 1986
MOHAMMAD SALIMUDDIN Vs. MISRI LAL
March 12, 1986
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF EXCISE BIHAR
April 15, 1986
MOHINI SURAJ BHAN Vs. VINOD KUMAR MTTAL
January 24, 1986
MONSANT COMPANY Vs. CORAMANDAL INDAG PRODUCTS P LTD
January 1, 1986
MONSANTO COMPANY Vs. CORAMANDAL INDAG PRODUCTS PRIVATE LIMITED
January 14, 1986
MONTHLY RATED WORKMEN AT THE WADALA FACTORY OF THE INDIAN HUME PIPE CO LIMITED Vs. INDIAN HUME PIPE CO LTD
April 11, 1986
MULKURI DAMODARA REDDY Vs. STATE OF ANDHRA PRADESH
September 10, 1986
MUMBAI MAZDOOR SABHA Vs. BENNET COLEMAN AND COMPANY LIMITED
May 6, 1986
MUNICIPAL CORPORATION OF HYDERABAD Vs. HYDERABAD RACE CLUB
November 11, 1986
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. JAN MOHAMMAD USMANBHAL
April 17, 1986
MUNJI PRASAD SINGH Vs. STATE OF BIHAR
December 12, 1986
MUNNALAL SHIVDIN JAISWAL Vs. STATE OF MAHARASHTRA
December 4, 1986
N M NAGESHWARAMMA HIMABINDU TEACHER TRAINING INSTITUTE NALGONDA MADHU T T I BODHAN Vs. STATE OF ANDHRA PRADESH
May 7, 1986
N.T.C. LTD. Vs. YASMIN RUSTUM LENTIN & ORS.
April 25, 1986
NAHAR SINGH Vs. STATE OF UTTAR PRADESH
November 25, 1986
NAIB SINGH Vs. STATE OF PUNJAB
September 13, 1986
NAIB SINGH Vs. STATE OF PUNJAB
September 23, 1986
NANAKRAM KAKUBHAI AND COMPANY Vs. KUNDALRAI:NATHMAL
April 29, 1986
NARENDER CHADHA Vs. UNION OF INDIA
February 11, 1986
NATIONAL TEXTILE CORPN LIMITED Vs. SITARAM MILLS LIMITED
April 4, 1986
NAUBAT RAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE II MORADABAD
July 31, 1986
NEBHA AND CO Vs. STATE OF GUJARAT
March 7, 1986
NEELIMA SHANGLA PH D CANDTDATE Vs. STATE OF HARYANA
September 17, 1986
NEW CENTRAL JUTE MILLS COMPANY LIMITED Vs. UTTAR PRADESH STATE ELECTRICITY BOARD LUCKNOW
November 19, 1986
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM LAL
October 16, 1986
NIDAMARTI MAHESHKUMAR Vs. STATE OF MAHARASHTRA
April 6, 1986
NIRANJAN AND COMPANY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I
March 19, 1986
NIRANJAN PATNAIK Vs. SASHIBHUSAN KAR
April 11, 1986
O P BHANDARI Vs. INDIAN TOURISM DEVELOPMENT CORPN LIMITED
September 26, 1986
OM PARKASH AGARWAL Vs. GIRI RAJ KISHORI
January 28, 1986
OM PARKASH MAURYA Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION LUCKNOW
May 9, 1986
OM PRAKASH Vs. BHAGWAN DAS
March 10, 1986
OM PRAKASH RANA Vs. SWARUP SINGH TOMAR
May 9, 1986
OM PRAKASH SHUKLA Vs. AKHILESH KUMAR SHUKLA
March 18, 1986
ONKAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY AGRA
April 23, 1986
P AND S EXPORT CORPORATION Vs. DEPUTY DIRECTOR OF ENFORCEMENT
September 2, 1986
P PARAMESWARAN Vs. SECRETARY TO THE GOVERNMENT OF INDIA
December 5, 1986
P SAMBAMURTHY Vs. STATE OF ANDHRA PRADESH
December 20, 1986
P.J. SHETTY & ORS. Vs. UNION OF INDIA & ORS.
January 21, 1986
PALANISAMY AND RAJU Vs. STATE OF TAMIL NADU
January 24, 1986
PANDURANG Vs. STATE OF MAHARASHTRA
September 30, 1986
PANIPAT WOOLLEN AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
September 26, 1986
PARVATI Vs. FATEHSINHRAO PRATAPSINHRAO GAEKWAD
September 18, 1986
PATHUMMA Vs. MUHAMMAD
April 17, 1986
PATNAK AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX ORISSA
July 16, 1986
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF A.P. & ANR.
January 9, 1986
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. STATE OF BIHAR
December 19, 1986
POURNAMI OIL MILLS Vs. STATE OF KERALA
December 19, 1986
PRABHU DAYAL SESMA Vs. STATE OF RAJASTHAN
August 28, 1986
PRABODH VERMA Vs. STATE OF UTTAR PRADESH
September 19, 1986
PRAKASH CHANDER MANCHANDA Vs. JANKI MANCHANDA
November 18, 1986
PRAKASH COTTON MILLS PVT LIMITED Vs. RASHTRIYA MILLS MAZDOOR SANGH
August 1, 1986
PRESIDENT ASSOCIATION OF ALLOTTEES OF REQUISITION PREMISES BOMBAY Vs. STATE OF MAHARASHTRA
September 23, 1986
PRINCIPAL RAJNI PAREKH ARTS K B COMMERCE AND B C J SCIENCE COLLEGE KHAMBHAT Vs. MAHENDRA AMBALAL SHAH
April 4, 1986
PROVIDENT FUND INSPECTOR FARIDABAD Vs. JAIPUR TEXTILE FARIDABAD
December 10, 1986
PUNJAB NATIONAL BANK Vs. ARJUN DEV ARORA
November 7, 1986
PUNJAB STATE ELECTRICITY BOARD PATIALA GURDIALSINGH PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. RAVINDER KUMAR SHARMA:PUNJAB STATE ELECTRICITY BOARD PATIALA:RAVINDER KUMAR SHARMA
October 27, 1986
PUSHPA DEVI M JATIA PUSHPA DEVI JATIA Vs. M L WADHAVAN ADDITIONAL SECRETARY GOVERNMENT OF INDIA:UNION OF INDIA
December 19, 1986
R G SHAW AND CO LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
September 25, 1986
R G SHAW AND COMPANY LIMITED Vs. KRISHNAMURTHY SRINIVASAN
November 6, 1986
R G SHAW AND COMPANY LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
December 11, 1986
R N SHINGHAL Vs. UNION OF INDIA
September 24, 1986
R S DASS MRS K GOYAL PRITAM SINGH AJIT SINGH NAGPAL Vs. UNION OF INDIA
December 11, 1986
R S NAYAK Vs. A R ANTULAY
April 17, 1986
RACHPAL SINGH Vs. UNION OF INDIA
December 4, 1986
RADHESHYAM DUBE Vs. DISTRICT INSPECTOR OF SCHOOLS
September 16, 1986
RAGHUBIR SINGH SIMRANJIT SINGH MANN Vs. STATE OF BIHAR
September 19, 1986
RAGHUNANDAN SARAN ASHOK SARAN RAGHUNANDAN SARAN ASHOK SARAN RAGHUNANDAN SARAN ASHOK SARAN Vs. PEAREY LAL WOR KSHOP P LTD
April 15, 1986
RAGHUNATH LAXMAN MAKADWADA Vs. STATE OF MAHARASHTRA
February 12, 1986
RAJ KUMAR SINGH Vs. STATE OF BIHAR
September 26, 1986
RAJ PARKASH CHEMICALS LIMITED Vs. UNION OF INDIA
March 5, 1986
RAJASTHAN COMMERCIAL CORPORATION Vs. SALES TAX COMMISSIONER ANT
September 19, 1986
RAJBIR SINGH Vs. RAJBIR SINGH
October 15, 1986
RAJENDRA PRASAD Vs. STATE OF BIHAR
September 12, 1986
RAJENDRA PRASAD MATHUR Vs. KARNATAKA UNIVERSITY
May 1, 1986
RAJENDRA PRASHAD Vs. KALTHAN PATHSHALA
September 26, 1986
RAJESH BHALLA Vs. UNION TERRITORY OF CHANDIGARH
January 14, 1986
RAJGARIAH OIL MILLS PRIVATE LIMITED Vs. STATE OF HARYANA
January 28, 1986
RAJINDER KAUR Vs. STATE OF PUNJAB
August 8, 1986
RAKESH CHAND NARAIN Vs. STATE OF BIHAR
October 20, 1986
RAKESH SAXENA Vs. STATE
November 7, 1986
RAM CHAND BHATIA Vs. HARDYAL
January 29, 1986
RAM CHANDER Vs. UNION OF INDIA
May 2, 1986
RAM GOPAL SARAF & ORS. Vs. THE MUNICPAL COMMR. CALCUTTA, & ORS.
February 11, 1986
RAM JANMA SINGH RAM JANMA SINGH Vs. STATE OF BIHAR
November 21, 1986
RAM KISHAN Vs. UNION TERRITORY OF DELHI
November 20, 1986
RAM NARESH YADAV OTHERS Vs. STATE OF BIHAR
July 21, 1986
RAM ROOP SHUKLA & ORS. Vs. STATE OF U.P. & ORS.
January 21, 1986
RAM SINGH Vs. GRAM PANCHAYAT MEHAL KALAN
September 22, 1986
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
December 17, 1986
RAMVEER JATAV Vs. STATE OF UTTAR PRADESH
October 29, 1986
RANGA REDDY Vs. STATE OF ANDHRA PRADESH
November 5, 1986
RAS BEHARI Vs. HARYANA AGRICULTURAL UNIVERSITY
July 25, 1986
RATTAN ARYA Vs. STATE OF TAMIL NADU
April 16, 1986
RAVINDRA KUMAR DUTTA YADRAM AGARWAL RAMCHANDRA SINGH Vs. UNION OF INDIA
July 22, 1986
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN MADRAS EMPLOYEES STATF INSURANCE CORPN EMPLOYEES STATE INSURANCE CORPN Vs. SOUTH INDIA FLOUR MILLS P LTD
April 29, 1986
RESERVE BANK OF INDIA Vs. C N SAHASRANAMAN
April 30, 1986
RESIDENT EDITOR, INDIAN EXPRESS DAILY ENGLISH NEWSPAPER AND OTHERS Vs. GUNDA DEVI AND ANOTHER
December 4, 1986
RIB TAPES INDIA PVT LIMITED Vs. UNION OF INDIA
September 2, 1986
RITA TEXTILES PRIVATE LIMITED; NARENDRA PROCESSING INDUSTRIES; AND DHANMAL SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
September 23, 1986
ROHIT SUBHASH DESHPANDE Vs. THE STATE OF MAHARASHTRA AND ORS.
April 6, 1986
ROJASARA RAMJIBHAI DAHYABHAI Vs. JANI NAROTTAMDAS LALLUBHAI
April 10, 1986
ROSHAN LAL AHUJA ROSHAN LAL AHUJA ROSHAN LAL AHUJA Vs. S C JAIN:UNION OF INDIA:S C JAIN
November 20, 1986
RURAL LITIGATION AND ENTITLEMENT KENDRA DEVAKI NANDAN PANDEY Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
December 18, 1986
S G CHEMICALS AND DYES TRADING EMPLOYEES UNION Vs. S G CHEMICALS AND DYES TRADING LIMITED
April 3, 1986
S GOVINDARAJU Vs. KARNATAKA S R T C
April 15, 1986
S M KALA Vs. UNIVERSITY OF RAJASTHAN
December 20, 1986
S P GRAMOPHONE COMPANY Vs. C Y T PATIALA
January 29, 1986
S P JAIN Vs. KRISHNA MOHAN GUPTA
December 4, 1986
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA Vs. UNION OF INDIA
December 9, 1986
S S HILLI Vs. P M HALLAD
December 18, 1986
S THENAPPA CHETTIAR Vs. STATE OF TAMIL NADU
March 4, 1986
S VEDANTACHARYA Vs. HIGHWAYS DEPARTMENT OF SOUTH ARCOT
November 14, 1986
SACHINDRA NATH SHAH Vs. SANTOSH KUMAR BHATTACHARYA
December 19, 1986
SADANAND DASS Vs. MOHAMMAD HUSSAIN
April 17, 1986
SANTHAL PARGANA ANTYODAYAASHRAM Vs. STATE OF BIHAR
December 19, 1986
SANTOSH KUMAR Vs. CENTRAL WAREHOUSING CORPORATION
March 11, 1986
SARGUJA TRANSPORT SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR
November 12, 1986
SATISH SABHARWAL Vs. STATE OF MAHARASHTRA
December 20, 1986
SATISH SABHARWAL Vs. STATE OF MAHARASHTRA
March 10, 1986
SAWAI SINGH Vs. STATE OF RAJASTHAN
May 2, 1986
SECRETARY CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. K S MAHALINGAM
April 23, 1986
SELF EMPLOYED WOMENS ASSOCIATION Vs. MUNICIPAL CORPORATION OF AHMEDABAD
December 17, 1986
SHAM LAL Vs. ATME NAND JAIN SABHA REGD DAL BAZAR
December 10, 1986
SHARADENDU BHUSHAN Vs. NAGPUR UNIVERSITY NAGPUR
September 29, 1986
SHEELA BARSE Vs. UNION OF INDIA
November 21, 1986
SHEELA BARSE Vs. SECRETARY CHILDRENS AID SOCIETY
December 20, 1986
SHEELA BARSE Vs. UNION OF INDIA
July 12, 1986
SHEELA BARSE 1 Vs. UNION OF INDIA
August 5, 1986
SHEELA BARSE II Vs. UNION OF INDIA
August 13, 1986
SHEONANDAN PASWAN Vs. STATE OF BIHAR
December 20, 1986
SHIR SINGH Vs. ASSISTANT CUSTODIAN GENERAL
October 20, 1986
SHITLA PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH
May 19, 1986
SHIV CHARAN Vs. STATE OF HARYANA
November 13, 1986
SHIVAJI ATMAJI SAWANT NAMDEO JAIRAM VELANKAR Vs. STATE OF MAHARASHTRA
February 14, 1986
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI Vs. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL
December 9, 1986
SHOUKAT BEG Vs. STATE OF MADHYA PRADESH
September 10, 1986
SHRI AMBADASKESHEV BAJAJ & ORS. Vs. THE GENERAL MANAGER, PRATAP SPG. AND WEAVING MILL
April 17, 1986
SHRI FIROJUDDIN Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL, GWALIOR & ORS.
January 6, 1986
SIDHOSONS Vs. UNION OF INDIA
October 28, 1986
SMT. ARCHANA TIKOO Vs. VIJAY KUMAR TIKOO AND ANR.
January 22, 1986
SMT. PRATIMA THAPAR Vs. SHRI L.M. THAPAR AND OTHERS
October 22, 1986
SODHI TRANSPORT CO Vs. STATE OF UTTAR PRADESH
March 20, 1986
SONAM YONGDA EX CAPTAIN PRESENTLY DETAINED IN HAZARIBAGH CENTRAL JAIL BIHAR Vs. STATE OF SIKKIM
July 29, 1986
SONIK INDUSTRIES RAJKOT Vs. MUNICIPAL CORPORATION OF THE CITY OF RAJKOT
April 2, 1986
SPECIAL LAND ACQUISITION OFFICER AHMEDABAD Vs. PARI KASHAVLAL JAMNADAS
October 24, 1986
SPECIAL WORKS AND RESEARCH CENTRE Vs. STATE OF RAJASTHAN
September 26, 1986
STAR DIAMOND CO INDIA Vs. UNION OF INDIA
September 12, 1986
STATE BANK OF INDIA Vs. SAKSARIA SUGAR MILLS LIMITED
February 14, 1986
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX KERALA
January 8, 1986
STATE GOVERNMENT PENSIONERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
July 25, 1986
STATE OF ANDHRA PRADESH Vs. BOGAM CHANDRAIAH
August 5, 1986
STATE OF ANDHRA PRADESH Vs. GOWTHU RANGHUNAYAKULU
November 19, 1986
STATE OF ANDHRA PRADESH Vs. NADENDIA BHASKARA RAO AND OTHERS
December 10, 1986
STATE OF ASSAM Vs. MUHIM BARKATAKI
October 20, 1986
STATE OF GUJARAT Vs. SHARADCHANDRA MANOHAR NEVE
November 21, 1986
STATE OF GUJARAT Vs. THAKOR SHRI PRAVINSINHJI BHARATSINHJI
May 15, 1986
STATE OF GUJARAT Vs. S TRIPATHY
March 14, 1986
STATE OF HARYANA Vs. PRABHU
December 15, 1986
STATE OF HIMACHAL PRADESH Vs. UMED RAM SHARMA
February 11, 1986
STATE OF KERALA Vs. BAHULEYAN
August 19, 1986
STATE OF KERALA Vs. MATHAI VERGHESE
November 19, 1986
STATE OF KERALA Vs. A LAKSHMIKUTTY
November 10, 1986
STATE OF MADHYA PRADESH Vs. NANDLAL JAISWAL
October 24, 1986
STATE OF MAHARASHTRA Vs. BANABAI
September 17, 1986
STATE OF MAHARASHTRA Vs. HARISHCHANDRA
April 29, 1986
STATE OF MAHARASHTRA Vs. BASANTIBAT MOHANLAL KHETAN
March 13, 1986
STATE OF MYSORE Vs. B BASAVALINGAPPA
December 17, 1986
STATE OF PUNJAB Vs. MANOHAR LAL
December 10, 1986
STATE OF PUNJAB Vs. UNION OF INDIA
September 24, 1986
STATE OF TAMIL NADU Vs. KODAIKANAL MOTOR UNION PRIVATE LIMITED
May 1, 1986
STATE OF UTTAR PRADESH Vs. D K SINGH
August 26, 1986
STATE OF UTTAR PRADESH Vs. RANJHA RAM
August 19, 1986
STATE OF UTTAR PRADESH Vs. BRAHMA DAS
August 19, 1986
STATE OF UTTAR PRADESH Vs. MAN MOHAN
April 23, 1986
STATE OF UTTAR PRADESH Vs. CIVIL JUDGE NAINITAL
November 5, 1986
STATE OF UTTAR PRADESH Vs. S P SAXENA
December 11, 1986
STATE OF UTTAR PRADESH Vs. DHARAMVIR SINGH TYAGI
November 26, 1986
STATE OF UTTAR PRADESH MEERUT DEVELOPMENT AUTHORITY MEERUT Vs. PISTA DEVI:PISTA DEVI
September 12, 1986
STATE OF WEST BENGAL Vs. SARAL KUMAR SEN GUPTA
April 15, 1986
STATE OF WEST BENGAL Vs. CALCUTTA HARDWARE STORES
February 20, 1986
STEEL STRIPS LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
September 30, 1986
STERLING FOODS A PARTNERSHIP FIRM Vs. STATE OF KARNATAKA
July 21, 1986
STTA RAM SOMANI Vs. STATE OF RAJASTHAN
February 11, 1986
SUBHASH CHAND JAIN Vs. HARI SINGH
October 13, 1986
SUBRATI Vs. ASHOK KUMAR
November 26, 1986
SUDHAN SINGH CHAWDHARY RAM SWARUP BENI PRASAD B K KAUL JAGJIT SINGH NIRANJAN SINGH KISHAN CHAND DR B C CHATTERJEE PRITAM SINGH AJIT KUMAR GOVERDHAN LAL YOG DHIYAN RADHA KISHAN SHRIKANT VAIDRAJ RAM LAL LUTHRA Vs. UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:UNIVERSITY OF DELHI:U
January 14, 1986
SUK DAS Vs. UNION TERRITORY OF ARUNACHAL PRADESH
March 10, 1986
SUMER CHAND SHARMA MAHINDER KUMAR JAIN BHARATRAJ SINGH GAJENDRA PAL GUPTA RATTAN LAL TIWARI SMT P D JAISWAL Vs. STATE OF UTTAR PRADESH:R T A VARANASI:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
April 24, 1986
SUPERINTENDENT ANT REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. USHA RANJAN ROY CHOUDHURY
May 21, 1986
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA AND OTHERS
August 14, 1986
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA AND ANOTHER
July 25, 1986
SUPREME COURT EMPLOYEES WELFARE ASSON. ETC. Vs. UNION OF INDIA AND ANOTHER ETC.
December 12, 1986
SUPREME COURT IV CLASS EMPLOYEES ELFARE ASSOCIATION Vs. UNION OF INDIA
November 14, 1986
SURAJ MAL Vs. RAM SINGH
August 7, 1986
SURAJ PAL SAHU SURAJ PAL SAHU Vs. STATE OF MAHARASHTRA
September 25, 1986
SURAJ PRAKASH BHANDARI Vs. UNION OF INDIA
February 11, 1986
SURESH PAL Vs. STATE OF HARYANA
November 7, 1986
SURINDER SINGH Vs. CENTRAL GOVERNMENT
September 26, 1986
SURINDER SINGH Vs. ENGINEER IN CHIEF C P W D
January 17, 1986
SURJIT SINGH Vs. STATE OF PUNJAB
November 24, 1986
SURYA KIRAN GROUP HOUSING CO Vs. UNION OF INDIA AND OTHERS
September 30, 1986
SUSHIL KUMAR YADUNATH JHA Vs. UNION OF INDIA
May 6, 1986
SWARN SINGH Vs. STATE BANK OF INDIA
September 29, 1986
T K PATEL M A KADRI N L VYAS SMT C L SASHE Vs. J S RAMA:STATE OF GUJARAT:A K JYOTI:A K CHAKRAVARTY
May 2, 1986
T R KAPUR Vs. STATE OF HARYANA
December 17, 1986
TAMIL NADU JOINT ACTION COUNCIL AND TEXTILE TRADE UNION B AND C MILLS STAFF UNION Vs. GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU
August 14, 1986
TARLOK SINGH Vs. MUNICIPAL CORPORATION OF AMRITSAR
August 20, 1986
TAXING OFFICER KALAHANDI Vs. AJIT SINGH
November 13, 1986
TEJINDER SINGH O P GUPTA K P GOKHALE Vs. BHARAT PETROLEUM CORPN LIMITED:BHARAT PETROLEUM CORPN LIMITED:BHARAT PETROLEUM CORPN LIMITED
September 11, 1986
TEJPAL SINGH Vs. STATE OF UTTAR PRADESH
August 5, 1986
TEK CHAND Vs. TEK CHAND SUPDT OF POLICE
November 28, 1986
TERENE TRADERS Vs. RAMESHCHANDRA JAMNADAS AND CO
August 12, 1986
THE EMPLOYEES OF ENGINEERS INDIA LTD. Vs. ENGINEERS INDIA LTD. AND OTHERS
August 5, 1986
THE SOCIAL WORK RESEARCH CENTRE ETC. ETC. Vs. STATE OF RAJASTHAN
November 14, 1986
THE TRAVANCORE PLYWOOD INDUSTRIES Vs. PUNALUR PAPER MILLS LTD. & ORS.
April 16, 1986
THIRU SUMAN THALWAR Vs. SECRETARY STATE OF TAMIL NADU
September 5, 1986
TULSIPUR SUGAR COMPANY LIMITED Vs. SECRETARY TO THE GOVERNMENT OF U P
May 2, 1986
UJAGAR PRINTS UNION OF INDIA Vs. UNION OF INDIA
December 19, 1986
UMAJI KESHAO MESHRAM Vs. RADHIKABAI WIDOW OF ANANDRAO BANAPRKAR
March 14, 1986
UNION CARBIDE INDIA LIMITED Vs. UNION OF INDIA
April 4, 1986
UNION OF INDIA Vs. KANTI LAL CHUNILAL
April 3, 1986
UNION OF INDIA Vs. ARUN KUMAR ROY
January 23, 1986
UNION OF INDIA Vs. V K SINGH
May 15, 1986
UNION OF INDIA Vs. RAJESWARI AND CO
July 15, 1986
UNION OF INDIA Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
August 5, 1986
UNION OF INDIA Vs. TEJINDER SINGH
September 26, 1986
UNION OF INDIA Vs. VISVESWARAYA IRON ASTEEL LIMITED
November 24, 1986
UNION OF INDIA Vs. P.D. ABRAHIM AND OTHERS
August 26, 1986
UNION OF INDIA MODI RUBBER LIMITED Vs. MODI RUBBER LTD
August 18, 1986
UNITED BANK OF INDIA Vs. ABHAI KANT JHA
August 1, 1986
UNITED COMMERCIAL BANK Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 12, 1986
UNIVERSITY OF ALLAHABAD Vs. AMRIT CHAND TRIPATHI
September 2, 1986
UNTON OF INDIA Vs. GODREJ SOAPS PRIVATE LIMITED
September 12, 1986
UPENDRA BAXI II Vs. STATE OF UTTAR PRADESH
July 23, 1986
UTTAR PRADESH MAHAVIDYALAYA TADARTH SHIKSHAK NIYAMITIKARAN ABHIYAN SAMTTI VARANASI Vs. STATE OF UTTAR PRADESH
November 12, 1986
V N SHASTRY Vs. STATE OF ANDHRA PRADESH
September 22, 1986
V SRIDHARAN NAIR Vs. STATE OF KERALA
September 19, 1986
VALIVETY RAMAKRISHNAIAH Vs. TOTAKURA RANGARAO
August 29, 1986
VASANT Vs. DATTU
December 8, 1986
VASUDEO VISHWANATH SAFAF Vs. NEW EDUCATION INSTITUTE
August 5, 1986
VED PRAKASH GARG Vs. THE DELHI ADMN. THROUGH ITS CHIEF SECRETARY AND OTHERS
September 19, 1986
VEERPAL Vs. STATE OF HARYANA
October 16, 1986
VICE CHANCELLOR L N MITHILA UNIVERSITY Vs. DAYANAND JHA
April 25, 1986
VIDARBHA MILLS BERAR LIMITED Vs. UNION OF INDIA
September 10, 1986
VIDHARBHA SIKSHAN VYAWASTHAPAK MAHASANGH Vs. STATE OF MAHARASHTRA
September 22, 1986
VIJAY KUMAR TICKOO AND ANR. Vs. SMT. ARCHANA TICKOO
January 22, 1986
VIJAYA BANK Vs. KISHORE CHANDRA CHANDULAL PATEL
May 6, 1986
VINAY KUMAR VERMA Vs. UNION OF INDIA
October 14, 1986
VINCENT PARIKULANGARA Vs. UNION OF INDIA
November 12, 1986
VIRENDRA KUMAR Vs. CHIEF OF THE ARMY STAFF NEW DELHI:CHAIRMAN DISCIPLINARY COMMITTEE BAR COUNCIL OF INDIA
February 13, 1986
VISHNUDEO KUMAR Vs. STATE OF BIHAR
November 25, 1986
VRAJLAL MANILAL AND COMPANY Vs. STATE OF MADHYA PRADESH
April 2, 1986
VRINDAVAN GOVERDHAN LAL PITTIE Vs. UNION OF INDIA
April 29, 1986
WALTER MATHIAS Vs. LILLY MATHIAS
January 15, 1986
WASIUDDIN AHMAD SHAUIB ARSHI Vs. DISTRICT MAGISTRATE, ALIGARH AND OTHERS
November 26, 1986
YUDHISHTER Vs. ASHOK KUMAR
December 11, 1986