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Case Index
Title
Date
AB AHAD LONE Vs. STATE
September 26, 1976
AB KHALIK Vs. DY MINISTER-IN-CHARGE LOCAL SELF GOVERNMENT
August 24, 1976
AFTAB KOUL Vs. ALI BHAT
September 6, 1976
AHMAD GHASI Vs. MOHD GANAI
April 12, 1976
ARJAN NATH CHAKU Vs. DURGA PRASHAD BHAT
April 12, 1976
ASHOOR SOFI Vs. GHANI SOFI
March 11, 1976
ASSISTANT DIRECTOR I B (MHA) GOVT OF INDIA Vs. RANI FOTEDAR
December 30, 1976
B. K. THAPPER Vs. VIJAY KUMAR
January 15, 1976
BADRI NATH GUPTA Vs. ESTATES OFFICER (CONTROLLER OF AERODROME DELHI REGION)
May 26, 1976
BADRINATH GUPTA Vs. ESTATES OFFICER
October 19, 1976
BAKSHI SINGH Vs. F J HART
May 26, 1976
BANSI LAL Vs. HARYANA FINANCE PT LTD
December 17, 1976
BASHIR AHMAD Vs. STATE OF J&K
September 1, 1976
BASHIR AHMAD ZARGAR Vs. STATE
September 9, 1976
BEGUM HAMIDA MALIK Vs. STATE OF J&K
April 28, 1976
BHUSHAN LAL SHARMA Vs. STATE
April 22, 1976
BODHRAJ SHARMA Vs. UNION OF INDIA
January 2, 1976
CHAJU RAM Vs. REVENUE MINISTER, J&K
May 21, 1976
CHAMAN LAL Vs. STATE
January 12, 1976
CHAMAN LAL Vs. RAM LAL
December 24, 1976
CHIEF SECRETARY, J&K GOVT Vs. AB GANI DAR
September 27, 1976
CHUNI LAL Vs. SARASWATI
January 5, 1976
COLLECTOR LAND ACQUISITION Vs. DINA NATH MAHAJAN
April 21, 1976
DABOLI Vs. RAMU
December 20, 1976
DEVI DAYAL Vs. STATE OF J&K
January 27, 1976
DEWAN CHAND BARBAR Vs. JAY PEE FINANCE CORP
December 24, 1976
DHANO DEVI Vs. TULA RAM
December 24, 1976
DHARAM SINGH & ORS Vs. STATE
October 14, 1976
DINA NATH Vs. KEWAL KRISHAN
March 8, 1976
FATIMA BEGUM AND ORS. Vs. THE STATE OF JAMMU AND KASHMIR AND ORS.
January 20, 1976
G O C NORTHERN COMMAND Vs. ROMESH CHANDER (MAJOR)
November 5, 1976
G S BROCA Vs. GOVT OF J&K
April 30, 1976
GH AHMED SOFI Vs. MOHD SIDIQ DAREL
July 15, 1976
GH QADIR MIR Vs. BASHIR AHMAD MAGREY
February 18, 1976
GHULAM HASSAN SHEIKH Vs. COMMISSIONER OF INCOME TAX
August 24, 1976
GHULAM MOHAMMAD SHEIKH Vs. COMMISSIONER OF WEALTH TAX
September 8, 1976
GIAN CHAND Vs. KRISHEN SINGH
December 14, 1976
GIANO DEVI Vs. COMMISSIONER WORKMENS COMPENSATION AND ANR.
April 15, 1976
GULZAR BIBI Vs. STATE
September 2, 1976
HAJI HABIB-ULLAH Vs. REGISTRAR
June 14, 1976
HAJI LAL DIN Vs. STATE
May 5, 1976
HAKIM AKBAR ALI Vs. HAJI ABDUL WAHAB
May 25, 1976
HARBANS LAL Vs. BIASO
May 28, 1976
HARIDAYAL Vs. STATE OF J&K
August 2, 1976
HARJEET SINGH Vs. PARSHOTAM DASS
July 23, 1976
HINDUSTAN FOREST CO PVT LTD Vs. STATE OF J&K
April 7, 1976
JAGAN NATH Vs. REVENUE MINISTER, J&K
December 20, 1976
JOGINDER NATH Vs. SHAM LAL
April 29, 1976
KAL BAHADUR Vs. STATE
December 21, 1976
KARAM SINGH Vs. STATE OF J&K
May 12, 1976
KARNAIL SINGH (L/NK) Vs. STATE
January 23, 1976
KASHMIR HILL FORESTS Vs. STATE OF J&K
April 28, 1976
KHATJI Vs. AB RAZAK SUFI
October 15, 1976
KOHLI BROTHERS Vs. STATE OF J&K
April 15, 1976
KRISHAN CHAND Vs. TEJ RAM
December 14, 1976
KRISHEN Vs. BIHARI LAL SURI
April 27, 1976
KULBUSHAN SINGH Vs. CHIEF ENGINEER
August 31, 1976
MALA HAMZA Vs. MOHD MAQBOOL
December 7, 1976
MANAGER, SERICULTURE FILATURES Vs. MANSA RAM AND ORS.
January 15, 1976
MASOOD KARIM Vs. CONVENOR, STATE RECRUITMENT BOARD
July 15, 1976
MAZAHAR ALI Vs. STATE
January 20, 1976
MILLAPA RAM Vs. STATE OF J&K
January 27, 1976
MOHAMMAD AHSAN WANI Vs. COMMISSIONER OF INCOME TAX
July 12, 1976
MOHAMMAD AMIN WALI Vs. STATE OF JAMMU AND KASHMIR
December 22, 1976
MOHAN LAL SARAF Vs. ZONAL ANAGER, LIFE INSURANCE CORPORATION OF INDIA
December 12, 1976
MOHAN LAL SARAF Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
July 12, 1976
MOHD SULTAN WANI Vs. QASIM ALI
May 31, 1976
MOHD YAQOOB Vs. CUSTODIAN GENERAL
February 11, 1976
MST JANA Vs. MOHD AKBAR ALAI
May 12, 1976
MUBARIK SHAH NAQSHBANDI S Vs. COMMISSIONER OF INCOME TAX
October 20, 1976
MULAKH RAJ BIMAL KUMAR Vs. INCOME TAX OFFICER
April 22, 1976
MUNICIPAL COUNCIL, JAMMU Vs. BAKSHI AMAR NATH
April 2, 1976
MUNICIPALITY JAMMU Vs. BALOURI LAL AND ANOTHER
January 23, 1976
NABA WAZA Vs. GH MOHI-UD-DIN DAR
December 31, 1976
NARENDER JEET SINGH Vs. STATE OF J&K
November 3, 1976
NICHHATAR SINGH Vs. STATE
August 4, 1976
NOOR-UD-DIN Vs. DIRECTOR POSTS AND TELEGRAPHS, J&K CIRCLE, SRINAGAR
July 15, 1976
OM PRAKASH Vs. STATE THROUGH MUNICIPALITY
May 31, 1976
P L HANDOO Vs. SHAMS-UD-DIN
April 19, 1976
P R KOHLI Vs. STATE
January 27, 1976
PHOOLA WANTI Vs. STATE OF J&K
June 9, 1976
PRAKASH BAL Vs. HAJI GH QADIR
April 23, 1976
PREM NATH Vs. COMMANDANT POLICE TRAINING SCHOOL
April 22, 1976
PREM NATH Vs. STATE
June 7, 1976
PRESIDENT SCHOOL BUILDING COMMITTEE SMAILPUR Vs. STATE OF J&K
April 15, 1976
QADIR KHAN Vs. NEW KASHMIR ALL CITY TRANSPORT DRIVERS SGR
October 13, 1976
R S GUPTA Vs. ASSISTANT LABOUR COMMISSIONER DODA
April 28, 1976
RAGHUNATH DASS Vs. STATE
January 2, 1976
ROMESH CHANDER (MAJOR) Vs. G O C NORTHERN COMMAND
May 21, 1976
S AVTAR SINGH Vs. STATE OF J&K
January 19, 1976
S BALWANT SINGH Vs. S HARBHAJAN SINGH
September 9, 1976
S C DOGRA (LT COL ) Vs. INDER RAJ
May 12, 1976
SAIF-UD-DIN JAN Vs. EXECUTIVE ENGINEER, IRRIGATION
June 7, 1976
SATINDER SUBARWAL Vs. OM PRAKASH
November 8, 1976
SATTAR LOHAR Vs. JABAR HAJAM
March 25, 1976
SHAMBOO NATH Vs. FINANCIAL COMMISSIONER
July 21, 1976
SHAMIM AHMED SHAMIM Vs. SOFI GH MOHD
November 18, 1976
SHANKAR DASS Vs. HANS RAJ
April 22, 1976
SHANKER Vs. STATE
April 30, 1976
SHIV KAUR Vs. L NANK CHAND
May 26, 1976
SHIV RAJ Vs. SUPERINTENDENT CENTRAL JAIL
July 20, 1976
SHYAM SUNDER HANDU Vs. UNION OF INDIA
July 12, 1976
SONA KHAN Vs. AMMA KHAN
April 8, 1976
SONAULLAH MIR Vs. STATE
July 21, 1976
STATE Vs. MOHD SULTAN SHEIKH
July 22, 1976
STATE Vs. MOHD BHAT
August 2, 1976
STATE Vs. GH NABI WANI
February 11, 1976
STATE Vs. GANI MAKROO
September 2, 1976
STATE Vs. KESAR SINGH
December 14, 1976
SUBASH RAINA Vs. SURAJ PARKASH
April 22, 1976
TARSEEM SINGH Vs. STATE
December 1, 1976
UNION OF INDIA Vs. P. S. MAHAL
January 12, 1976
UNION OF INDIA Vs. S SINGH SAWHNEY
January 27, 1976
VIJAY KUMAR Vs. STATE
September 9, 1976
YASHPAUL GUPTA Vs. S S ANAND
October 20, 1976
ZAHOOR HUSSAIN Vs. CHAIRMAN, LEGISLATIVE COUNCIL
July 22, 1976