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Case Index
Title
Date
A KRISHNA MURTHY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 12, 1976
A M K VASUDEVARAO Vs. UNION OF INDIA OWNING CENTRAL RAILWAY PER GENERAL MANAGER V T BOMBAY
December 21, 1976
A RANGA REDDY Vs. GENERAL MANAGER CO OPERATIVE ELECTRICITY SUPPLY SOCIETY LTD
December 16, 1976
A SUSEELAMMA Vs. A RAGHUNADHA REDDY
November 12, 1976
A VENKATRAMANA Vs. MUDIAM SANJEEVA RAGUDU
March 26, 1976
A VISWANATHAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL
June 28, 1976
A YERRAYYAMMA Vs. AUTHORISED OFFICER L R NARASIPATNAM
October 27, 1976
ABDUL GAFFOOR Vs. PASHA BEE
December 24, 1976
ABDUL RAHMAN AND ANOTHER Vs. E.I.D. PARRY LTD., TADEPALLI AND OTHERS
January 28, 1976
ADARAM CHENCHU REDDY Vs. ESTATES ABOLITION TR BUNAL DIST JUDGE CHITTOOR
November 18, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AKKAMBA TEXTILES LIMITED
August 13, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. P R N S AND CO
August 20, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND COMPANY LIMITED
August 20, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GUPTA K S
August 25, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KHAJA KHUTABUDDINKHAN DR
August 25, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
September 1, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANAPATHI RAJU JEGI SANYASI RAJU
September 8, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TRIKAMJI PUNIA AND SONS
September 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANDHRA PRINTERS LIMITED
September 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DEGAON GANGAREDDY G RAMKISHAN AND CO
April 16, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VISAKHA FLOUR MILLS
January 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. WATAN MECHANICAL AND TURNING WORKS HYDERABAD
December 14, 1976
ADDITIONAL COMMISSIONER OF INCOMETAX A P HYDERABAD Vs. DURGA PANDARINATH TULJAYYA and CO HYDERABAD
March 17, 1976
ADDL COMMISSIONER OF INCOME-TAX Vs. VISAKHA FLOUR MILLS
January 23, 1976
ADONI FERTILISERS MANUFACTURERS Vs. UNION OF INDIA
March 9, 1976
AITHA NARSAIAH AND COMPANY Vs. STATE OF ANDHRA PRADESH
August 13, 1976
ALAPATI SESHADRI RAO AND CO Vs. AGRICULTURAL MARKET COMMITTEE GUNTUR
March 1, 1976
ALIMCHAND TOPANDAS OIL MILLS Vs. STATE OF ANDHRA PRADESH
February 6, 1976
ALLADI SADASIVAM Vs. NANDULA PANKALA NARASIMHAM
October 28, 1976
ALLURU SUDHAKARA REDDY Vs. STATE OF ANDHRA PRADESH
November 5, 1976
AMADULAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL HYDERABAD
July 12, 1976
AMARA KONDAIAH Vs. INCOME TAX OFFICER
June 15, 1976
AMARTHALUR CO OP RURAL BANK LTD Vs. PONNURU NAGESWARA RAO
September 2, 1976
AMBATI RAMASWAMY CHETTY AND CO Vs. STATE OF ANDHRA PRADESH
February 4, 1976
ANANT RAO SHARMA Vs. GOVERNMENT OF ANDHRA PRADESH
July 5, 1976
ANDHRA BANK LIMITED Vs. TRANS WORLD TRADERS A PROPRIETOR CONCERN
February 12, 1976
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
April 5, 1976
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. PATEL AND PATEL
April 23, 1976
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. K RAMACHANDRA REDDY
November 23, 1976
ANKAM REDDY YERRAYYAMMA Vs. AUTHORISED OFFICER LAND REFORMS NARASIPALNAM VISAKHAPATNAM DISTRCT
October 15, 1976
ANNE VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 6, 1976
ANNE VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 16, 1976
ANUMOLU SESHAGIRI RAO Vs. THE DISTRICT REVENUE OFFICE, KRISHNA DISTRICT, COLLECTOR OFFICE, CHILAKALAPUDI AND ANOTHER
March 11, 1976
APPELLATE COLLECTOR OF CUSTOMS AND CENTRAL EXCISE CUSTOM HOUSE Vs. T N KHAMIBATI
December 1, 1976
ASST COMMERCIAL TAX OFFICER GANNAVARAM Vs. STAT
April 21, 1976
AVALA JANARDHAN REDDY Vs. STATE OF ANDHRA PRADESH
November 29, 1976
AYTHA VENKATA SESHAIAH Vs. DAGGUMATI RADHAKRISHNAIAH
November 9, 1976
AYYANNA Vs. GOVERNMENT OF ANDHRA PRADESH
November 9, 1976
AZIZABI Vs. FATIMA BI
August 9, 1976
B K MANJAPPA RAI Vs. UNION OF INDIA
October 1, 1976
B NARASOJI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD
January 23, 1976
B R V SATYANARAYANA Vs. STATE
August 23, 1976
B RAMA BABU PROPRIETOR HAPPY CORNER VIJAYAWADA Vs. COMMISSIONER and SPECIAL OFFICER VIJAYAWADA MUNICIPALITY VIJAYAWADA
November 19, 1976
B RAMACHANDRAYYA Vs. J NARAYANA
January 18, 1976
B SATYANARAYANA Vs. UNION OF INDIA
April 1, 1976
B SATYANARAYANA MURTHY AND OTHERS Vs. STATE OF A P AND OTHERS
March 29, 1976
B SEETHARAMAYYA GUPTHA BUSINESS R O KURABALAKPTA MADANAPALLI TALUK CHITTOOR DISTRICT Vs. DISTRICT REVENUE OFFICER CHITTOOR
March 26, 1976
B SUBBAIAH Vs. ANDHRA HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD
October 8, 1976
B UMAMAHESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 21, 1976
B.K. MANJAPPA RAO AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 7, 1976
BANDI KRISHNA MURTHY Vs. LAND REFORMS TRIBUNAL GUDIVADA
November 5, 1976
BAPPARA VEEKATASESHA LALITAMMA Vs. BAPPARA KOTAYYA
July 16, 1976
BAYKATI LAKSHMAMMA Vs. STATE BANK OF INDIA, TADIPATRI
July 9, 1976
BENDAPUDI VEERA VENKATA SUBBARAO Vs. KAKARLAPUDL VENKATASUBBARAJU
April 7, 1976
BHOOKY DHOOPA Vs. THE STATE THROUGH THE AUTHORISED OFFICER, LAND REFORMS TRIBUNAL, KORTHAGUDEM
August 25, 1976
BOARD OF REVENUE GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. L N SANYASI FAJU
November 4, 1976
BOORUGU NAGAIAH RAJANNA Vs. COMMISSIONER OF INCOME TAX
December 8, 1976
BRAHMAJI Vs. VISAKHAPATNAM MUNICIPALITY
January 24, 1976
BROOKE BOND INDIA LTD Vs. ITS EMPLOYEES UNION
November 23, 1976
BUDDALA CHINA VENKATA RAO AND CO Vs. COMMISSIONER OF INCOME TAX
August 23, 1976
BUTCHALAH Vs. VENKATESWARLU
April 8, 1976
C K ANAVEMA REDDI Vs. ANDHRA PRADESH LAND REFORMS APPELLATE TRIBUNAL
August 31, 1976
C LAKSHMAN REDDI Vs. STATE TRANSPORT AUTHORITY ANDHRA PRADESH
December 20, 1976
CH JAGANNADHAM Vs. BOARD OF REVENUE ANDHRA PRADESH
November 4, 1976
CHALASAMI PRASAD Vs. STATE OF ANDHRA PRADESH
August 13, 1976
CHAMANLAL R PATEL Vs. STATE OF A P
August 24, 1976
CHANDRAMOULIPRASAD DEVABHAKTUNI Vs. STATE OF A.P.
November 3, 1976
CHARALI KAMESWARA SARMA Vs. MAHANKALI RUJARATNAM
July 6, 1976
CHENNESMUDREM SUBBARAYAPPA Vs. STATE OF A P
March 29, 1976
CHENNUPATI BUCHAIAH Vs. BOBBALA VENKATESHWARLU
April 8, 1976
CHILAKALA AYYANNA AND OTHERS Vs. SPECIAL TAHSILDAR FOR LAND REFORMS EAST DIVISION, HYDERABAD DT. HYDERABAD
November 23, 1976
CHOUDHRY BROS Vs. STATE OF A P
September 6, 1976
COMMISSIONER OF GIFT TAX Vs. CHANDRASEKHARA REDDY
July 7, 1976
COMMISSIONER OF INCOME TAX Vs. PELLETI SRIDEVAMMA SMT
April 6, 1976
COMMISSIONER OF INCOME TAX Vs. ROOPKARAN S DR
November 10, 1976
COMMISSIONER OF INCOME TAX Vs. WARANGAL INDUSTRIES PVT LIMITED
December 3, 1976
COMMISSIONER OF INCOME TAX Vs. GUDUR MICA PRODUCE CO
December 30, 1976
COMMISSIONER OF INCOME-TAX, LUCKNOW Vs. ABDUL QADIR, MOHD SAGIR, PILIBHIT
February 11, 1976
COMMISSIONER OF WEALTH TAX Vs. VEERAMACHANENI RATNAM
August 25, 1976
COMMISSIONER OF WEALTH TAX Vs. CHAND R D
July 30, 1976
CONTROLLER OF ESTATE DUTY Vs. OMPRAKASH BAJAJ ESTATE OF LATE
July 20, 1976
COROMANDEL FERTILISERS LIMITED Vs. UNION OF INDIA
September 24, 1976
D NARAYANA SINGH Vs. Y RAMALINGAMAIAH
July 21, 1976
D PAMPAPATHI REDDI Vs. GOVERNMENT OF ANDBRA PRADESH
October 21, 1976
D PASKALAY Vs. STATE S P E HYDERABAD
October 13, 1976
D PRASAD BABU Vs. STATE OF A P
August 9, 1976
D. RADHA KRISHNA MURTHY AND OTHERS Vs. THE A. P. STATE ELECTRICITY BOARD AND ANOTHER
March 30, 1976
DASARI NARAYANA RAO Vs. UPPALAPATI RAJENDRAPRASAD
August 10, 1976
DEVANATH SINGH Vs. POOSU MALLAIAH
June 25, 1976
DIRECTOR DEFENCE RESEARCH AND DEVELOPMENT LABORATORIES HYDERABAD Vs. C PANDU INSTRUMENT MECHANIC DEFENCE RESEARCH DEVELOPMENT LABORATORIES HYDERABAD
September 22, 1976
DIRECTOR, DEFENCE RESEARCH AND DEVELOPMENT LABORATORIES, HYDERABAD Vs. C PANDU, INSTRUMENT MECHANIC, DEFENCE RESEARCH DEVELOPMENT LABORATORIES, HYDERABAD
September 6, 1976
DIVVI SURYANARAYANA MURTHY Vs. COMPETENT AUTHORITY IAC
November 5, 1976
DODDA HANUMANTHA RAO Vs. ALAMALAKALA KRISHNA MURTHY OFFICER
March 11, 1976
DOPPELAPUDI HANUMANTHAMMA Vs. STATE OF A P
November 26, 1976
DR. EDUPUGANTI KESAVA RAO Vs. STATE OF A.P
December 8, 1976
E I D PARRY INDIA LTD Vs. SOUTH CENTRAL RAILWAY
December 30, 1976
EASTERN TYPEWRITER SERVICE Vs. STATE OF ANDHRA PRADESH
November 10, 1976
EDARA PAVANA VENKATESWARA MITRA Vs. STATE OF ANDHRA PRADESH
July 23, 1976
ELECTRONICS CORPORATION OF INDIA LTD Vs. SECRETARY TO GOVERNMENT EMPLOYMENT AND SOCIAL WELFARE T DEPARTMENT GOVERNMENT OF A P HYDERABAD
September 21, 1976
EMPLOYEES STATE INSURANCE CORPORATION Vs. HYDRABAD ASBESTOS CEMENT PRODUCTS LTD
April 13, 1976
ENERAL MANAGER A P STATE ROAD TRANSPORT CORP ORATION MUSHIRABAD HYDERABAD Vs. S K MATHUR
August 19, 1976
ENGINEERING INDUSTRIES AND MANUFACTURERS ASSOCIATION GUNTUR Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
April 16, 1976
FASHIONS ELECTRIC DRY CLEANERS Vs. GOVERNMENT OF ANDHRA PRADESH
September 1, 1976
FATIMA SULTANA BEGUM Vs. J EASHWARPRASAD
July 21, 1976
FOOD CORPORATION OF INDIA Vs. STATE OF ANDHRA PRADESH
December 3, 1976
FOOD INSPECTOR, MUNICIPAL CORPORATION OF HYDERABAD Vs. S. MANIKLAL
November 19, 1976
G GOPALACHARY Vs. AUTHORISED OFFICER OF GOVERNMENT LAND REFORMS TRIBUNAL NARAYANPET
November 19, 1976
G JAYAPRAKASH Vs. STATE OF ANDHRA PRADESH
January 31, 1976
G RAGHUNATHMAL BANK LTD Vs. LABOUR COURT, HYDERABAD
October 20, 1976
G RAMACHANDER Vs. COLLECTOR EXCISE HYDERABAD
April 19, 1976
G V HANUMANTHA RAO Vs. COMMISSIONER AND SPECIAL OFFICER TURN MUNICIPALITY TUNI E G DISTRICT
June 25, 1976
G V SUBBA RAO Vs. K L NARAYANA
November 30, 1976
G. GANGAREDDY DIED PER HIS L.RS. AND OTHERS Vs. THE TAHSILDAR, ARMOOR, NIZAMABAD DISTRICT AND ANOTHER
October 26, 1976
G.V. RAMANA MURTHY Vs. GOVT. OF ANDHRA PRADESH AND OTHERS
July 30, 1976
GADE SURESH Vs. GOVERNMENT OF ANDHRA PRADESH
November 24, 1976
GALLAIAH Vs. OFFICER IN CHARGE OF SIDDIPET COOPERATIVE MARKETING SOCIETY SIDDIPET MEDAK DISTRICT
July 26, 1976
GANAPATHI REDDY RAMI REDDY Vs. DUVVURI CHINNAPA REDDY
August 12, 1976
GANGAREDDY DIED Vs. TAHSILDAR ARMOOR NIZAMABAD DISTRICT
October 29, 1976
GENERAL ENGINEERING SERVICING WORKSHOP Vs. SUPDT OF C EX , WARANGAL
March 26, 1976
GUDURU SEETHARAMA REDDY Vs. THE LAND REFORMS APPELLATE TRIBUNAL CHITTOOR AND OTHERS
March 27, 1976
HIDAYAT FATEMA Vs. KOTNAK LACHMA DIED I R CHINNA GOVINDA
February 12, 1976
HYDERABAD and SECUNDERABAD COCONUT MERCHANTS ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD
December 1, 1976
I NARASIMHA RAO Vs. GOVT OF ANDHRA PRADESH
September 23, 1976
I. CONTINENTAL CONSTRUCTION (P) LTD., VISAKHAPATNAM Vs. THE GOVERNMENT OF INDIA AND OTHERS
March 2, 1976
IMMADI RAMACHANDRAM Vs. THE STATE OF A.P.,
January 27, 1976
IMMADI RAMACHANDRAM Vs. STATE OF ANDHRA PRADESH
April 27, 1976
INCOME-TAX ANDHRA PRADESH, HYDERABAD Vs. ADILABAD SINDHI GROUP CORPN ADILABAD
January 27, 1976
INDIAN DRUGS PHARMACEUTICALS LTD Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE and INSURANCE NEW DELHI
April 12, 1976
J MADAN MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
December 22, 1976
J MADAN MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
December 12, 1976
J SEETHARAMA RAO Vs. CO OPERATIVE CENTRAL BANK
January 26, 1976
J SEETHARAMA RAO Vs. CO OPERATIVE CENTRAL BANK LTD
January 28, 1976
J VENKATA RAO Vs. STATE OF ANDHRA PRADESH
August 17, 1976
JAYANT T SHAH Vs. ANDHRA BANK LTD
December 31, 1976
JOINT COMMISSIONER ENDOWMENTS DEPARTMENTS A P HYD Vs. SHAIK MEERA SAHEB
April 20, 1976
JOKAM REDDY Vs. KOKAR MALLIAH
February 24, 1976
K GANGADAR REDDI Vs. ADDITIONAL REVENUE DIVISIONAL OFFICER L R TRIBUNAL PENUKONDA
August 11, 1976
K P VENKATA SUBBAIAH Vs. HLNDUPUR MUNICIPALITY
February 11, 1976
K RAJYALAXMI Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT and REGIONAL ASSISTANT COMMISSIONER FOR LABOUR VISAKHAPATNAM
November 9, 1976
K SEETHARAMA RAO Vs. K HANUMANTHA RAO
February 12, 1976
K V V SATYANARAYANA Vs. YEMAMADALA SUBBA RAO
February 5, 1976
K VITHAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 1976
K. SOMARAJU Vs. THE DISTRICT COLLECTOR, PANCHAYAT WING, VISAKHAPATNAM AND OTHERS
July 12, 1976
KALALA LAXMA REDDY Vs. SYED BURHAMUDDIN HUSSAIN DIED
March 18, 1976
KAMALAKARA VENKATA RAO Vs. POTHURI PAPA RAO
August 27, 1976
KAMMILI VENKATARATNAM Vs. KAMMILI KRISHNA MURTHY
July 12, 1976
KANUMURI SATYA SURYANARAYANA RAJU AND OTHERS Vs. SRIBHASHYAM JAGANNADHASWAMI AND OTHERS
December 31, 1976
KARRA BRAHMESWARA SARMA Vs. SPECIAL DEPUTY TAHSILDAR LAND REFORMS
August 20, 1976
KARUMANCHL VIRANAGALAH Vs. KATTA MARK
February 6, 1976
KATRAGADDA SUBBAYYAMMA Vs. SAJJA CHIMPIRAYYA
January 19, 1976
KEELA NARAYANA Vs. S T P A PADMANABHASWAMY
August 13, 1976
KHAJA MOINUDDIN HASSAN Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD DARULSHIFA HYDERABAD
December 14, 1976
KHETMAL PAREKH AND COMPANY Vs. STATE OF ANDHRA PRADESH
August 3, 1976
KILARU GOPALA RAO Vs. LABOUR COURT HYDERABAD
September 22, 1976
KISHEERA RAMALINGESWARASWAMY Vs. NANDULA BUCHI RAMAYYA
August 10, 1976
KISHWARI BEGUM Vs. QUADIRI BEGUM
December 1, 1976
KOVVURI CHINA VENKATA REDDY Vs. KOVVURI GANOHI
July 14, 1976
KRISHNA JUTE MILLS Vs. GOVERNMENT OF ANDHRA PRADESH
July 23, 1976
KRISHNA MURTHY Vs. L R TRIBUNAL GUDIVADA
October 13, 1976
KRISHNA RAO P Vs. COMMISSIONER OF INCOME TAX
June 18, 1976
KRISHNA RICE AND OIL MILL Vs. INCOME TAX OFFICER
September 7, 1976
KUNA PRABHAVATHAMMA Vs. KUNA SRIRAMULU
February 2, 1976
L R S SMT PINKAKANA PASAMMA Vs. BHIMADASS
February 23, 1976
LAND REFORMS TENALI DIVISION Vs. VENKATRAMAIAH
November 11, 1976
LATEEF AZAM Vs. N. NAGESWARA RAO
February 10, 1976
M A KHADER Vs. GENERAL RADIO APPLIANCES P LTD
April 23, 1976
M KRISHNASWAMY Vs. ASSAM TEA DEPOT
March 10, 1976
M RAMAKRISHNAIAH AND CO Vs. STATE OF ANDHRA PRADESH
August 3, 1976
MADALA CHITTEMMA Vs. STATE OF ANDHRA PRADESH
August 27, 1976
MADDUKURI SUBBANNA Vs. REVENUE DIVISIONAL OFFICER KOVVUR WEST GODAVARI DISTRICT
November 26, 1976
MAHARAJAH ALAK NARAYANA SOCIETY OF ARTS and SCIENCE Vs. SPECIAL DEPUTY TAHSILDAR INAMS PARVATHIPURAM
December 28, 1976
MAHAVEER TOBACCO COMPANY Vs. ASSISTANT COLLECTOR OF C EX , GUNTUR
February 20, 1976
MAHMOOD HASSAN KHAN MAHARAJ KUMAR OF MOHAMUDABAD Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE
July 19, 1976
MALLAPALLY CHANDRAMMA Vs. STATE OF A P
November 25, 1976
MAMIDI SATYANARAYANA MURTY Vs. STATE OF ANDHRA PRADESH
August 19, 1976
MANAGEMENT OF ANDHRA EVENGELICAL LUTHEREN CHURCH KULGAR HOSPITAL GUNTUR Vs. LALADIA MOSES
April 2, 1976
MANAGER GULABCHAND Vs. RAJANIKANTHA
April 23, 1976
MANNEM PEDA NARISI REDDI Vs. MADDIVENKAYYA DIED
October 11, 1976
MATA RAMA RAO AND SONS SRIKAKULAM Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE HYDERABAD
July 26, 1976
MATTEGUNTA DHANALAKSHMI Vs. KANTAM RAJU SARADAMBA
January 22, 1976
MEDULLA HUSSAINAMMA Vs. STATE OF ANDHRA PRADESH
September 8, 1976
MEENAKSHI CORPORATION GUNTUR Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES GUNTUR
September 16, 1976
MERCHANTS ASSOCIATION SURYAPET Vs. DISTRICT REVENUE OFFICER NALGONDA
February 6, 1976
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES VISAKHAPATNAM
November 5, 1976
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED VISAKHAPATNAM Vs. D V LINGAM OFFICE MANAGER
December 31, 1976
MOHD ABDUL BASHEER Vs. N SOBHANADRI
March 24, 1976
MOHD ASHRAFUDDIN Vs. STATE OF ANDHRA PRADESH
September 17, 1976
MOULIPRASAD Vs. STATE OF ANDHRA PRADESH
October 11, 1976
MUNAGA SINGARAIAH SRESHTY AND SONS CUDDAPAH Vs. STATE OF ANDHRA PRADESH
December 14, 1976
MUNICIPAL CORPORATION OF HYDERABAD Vs. CHAMPALUL
March 4, 1976
MUNJA Vs. PARCHAKI RAJU
April 23, 1976
MUSARA NARAYANA REDDY Vs. KANAKANTI MAL REDDY
August 24, 1976
N GURUVA REDDY Vs. DISTRICT REGISTRAR HYDERABAD
August 2, 1976
N M MEHTA Vs. COROMANDAL FERTILIZERS LTD
September 8, 1976
N VENKAT RAMANI Vs. STATE OF ANDHRA PRADESH
April 8, 1976
NABI OIL MILLS Vs. COMMERCIAL TAX OFFICER CHITTOOR
September 23, 1976
NANDIPATI GANGIREDDY Vs. BOMMA REDDY BULLENNA
October 21, 1976
NARAYANAVALASA GRAM PANCHAYAT NARASANNAPEIA TALUK SRIKAKULAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
September 6, 1976
NARSINGARAO CHAVHAN Vs. KAZIMUNNISSA BEGUM
December 27, 1976
NATIONAL INSURANCE COMPANY LTD Vs. M VISWANATH
March 23, 1976
NAVADU NUKA RAJU Vs. RAJANI CHINA APPANNA
July 14, 1976
NEELAPU PAPIREDDI Vs. CHINTAPALLI APPALARAMULU
July 7, 1976
NESLAPU PAPIREDDI Vs. CHINTAPALLI APPALARAMULU
July 30, 1976
NOOKA AGAIAH REPTD Vs. GOVERNMENT OF ANDHRA PRADESH
August 24, 1976
O VENKATRATNAM Vs. EXECUTIVE OFFICER ROMPICHERIA GRAM PANCHAYAL VOYALPAD TAFUK CHITTOOR DISTRICT
April 8, 1976
OADE SURESH Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1976
OSMANIA COLLEGE KURNOOL Vs. D V SUBBA SASTRY
October 15, 1976
P HEMALATHA Vs. GOVT OF ANDHRA PRADESH
April 23, 1976
P JAYACHANDRA REDDY Vs. BOARD OF REVENUE ANDHRA PRADESH
October 19, 1976
P KRISHNA RAO Vs. COMMISSIONER OF INCOME-TAX ANDHRA PRADESH HYDERABAD
June 18, 1976
P MALLESH Vs. INDUSTRIAL DISPUTES TRIBUNALLABOUR COURT HYDERABAD
April 6, 1976
P P METAL CORPORATION Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM
October 13, 1976
P RAMA BABU, PROPRIETOR HAPPY CORNER, VIJAYAWADA Vs. COMMISSIONER AND SPECIAL OFFICER, VIJAYAWADA MUNIC
November 23, 1976
P VENKATRAM REDDY Vs. COLLECTOR MEDAK DISTRICT SANGAREDDY
November 18, 1976
PASKALY Vs. STATE
October 15, 1976
PATPANCHALA CHINA LINGAIAH Vs. STATE INSPECTOR OF POLICE NANDIGAMA
June 23, 1976
PEDERLA VENUGOPALA RAO Vs. KUNAPEREDDI RAMA RAO
November 25, 1976
PEECHU RAMAIAH Vs. GOVT OF A P
August 25, 1976
PEESEATI MADHAVA VERMA Vs. DISTRICT COLLECTOR
September 1, 1976
PINNIKA LAKSHMAIAH Vs. PINNIKA VENKATESWARLU
November 10, 1976
PINNINTI VENKATARAMANA Vs. STATE
August 9, 1976
PRABHAKARA OIL MILLS PANDILLAPALLE CUDDAPAH DISTRICT Vs. B VENKATAPPAIAH
March 5, 1976
PRAGALLAPATI SAMBASIVA RAO Vs. REVENUE DIVISIONAL OFFICER LAND REFORMS RAJAHMUNDRY
August 26, 1976
PRESIDENT PAMARRU CO OPERATIVE MARKETING SOCIETY LIMITED Vs. NANDULA VENKATESWARA RAO
November 4, 1976
PUBLIC PROSECUTOR Vs. NETTI NAGUMANI
October 27, 1976
PUBLIC PROSECUTOR Vs. PYARE ALI
July 6, 1976
PUBLIC PROSECUTOR Vs. GAMINI VENKATA SATYANARAYANA MURTHY AND OTHERS
July 7, 1976
PUBLIC PROSECUTOR Vs. H.A. NAYEEM AND OTHERS
February 13, 1976
PUBLIC PROSECUTOR Vs. GOPALAKRISHRA RICE MILL PRATTIPAD
August 6, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GADAMSETTY VUDAYAVARULU SETTY
February 4, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. B RAMACHANDRSRAJU
April 8, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. REPALLI RAMADOSS
July 30, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. GUMMI BAKKA REDDY
July 13, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. KATIA KNSHNAMURLHY
November 11, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. UMEDMALL GOPALAL
November 11, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. J MURLIDHAR
November 9, 1976
PUBLIC PROSECUTOR, HIGH COURT OF A.P. Vs. G. MANIKYA RAO
December 3, 1976
PURNACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
November 23, 1976
PUROHIT LAKSHMANCHANDJI Vs. VHA VENKATA SREE RAMACHANDRA MURTY
February 3, 1976
PUVVADA NARASIMHAMURTHY Vs. GADI SATYAVATHI
February 19, 1976
PYDIMALLA BABURAO Vs. STATE OF ANDHRA PRADESH
August 23, 1976
R SEETHARAMAYYA Vs. DEPUTY TAHSILDAR TENALI
November 19, 1976
R VENKATESWARLU Vs. VEDAGIRI PADMAVATHAMMA
December 17, 1976
RACHAPUDI VENKATA SUBBA RAO Vs. LINGINENI LAKSHMIAH CHOWDARY
June 17, 1976
RAGU RAGHAVA RAO Vs. TENANCY TAHSILDAR
January 9, 1976
RAJA REDDY Vs. MOTHE RAJANUA
February 2, 1976
RAM KISHTA REDDY Vs. NARISMHA RAO
April 23, 1976
RAMACHANDRA SWAMY VARU Vs. N APPARAO
August 13, 1976
RAMANA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 1976
RAVIPATI SEETHARAMAIAH Vs. THE HEAD QUARTERS DY. TAHSILDAR, (TENANCY DY. TAHSILDAR, TENALI) AND OTHERS
November 10, 1976
RAVIPATI TIRUPATAMMA Vs. DIVISIONAL MANAGER DIVISIONAL OFFICE LIFE INSURANCE CORPORATION OF INDIA MASULIPATNAM
August 4, 1976
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LTD
April 13, 1976
S ANJAIAH Vs. K KISHTAMMA
July 9, 1976
S BALAIAH Vs. REGISTRAR OSMANIA UNIVERSITY OSMANIA CAMPUS HYDERABAD
March 10, 1976
S M BRORS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD DIVISION-I HYDERABAD
October 15, 1976
S PAPI REDDY CONTRACTOR HYDERABAD Vs. IN RE
July 8, 1976
S RAJYALAKSHMI Vs. S SITAMAHALAKSHMI
April 1, 1976
S SUBBA RAO Vs. PULL VLRARAGHAVAIAH
April 23, 1976
S SUBBARAYUDU Vs. DISTRICT COLLECTOR NELLORE
September 23, 1976
S VENKATA RAMANAIAH Vs. DEPUTY COLLECTOR TRIBAL WELFARE ELWINPETA PARVATHIPURAM TALUK: SRIKAKULAM DISTRICT
March 29, 1976
S VISWANATHAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL
June 8, 1976
SAILAM BOYAM TARAMMA AND ANOTHER Vs. DEVANAPALLI NARASAIAB
November 24, 1976
SATARABOYINA SOMESWARA RAO Vs. SANGASETTI TIRUPATHAMMA
November 9, 1976
SATHGADI INAYATHULLAH SAHEB Vs. REVENUE DIVISIONAL OFFICER LAND REFORMS MADANAPALLI
October 26, 1976
SATYAM Vs. STATE OF ANDHRA PRADESH
July 30, 1976
SECUNDERABAD CANTON MEAT BOARD Vs. ALLIED TRADING CORPORATION
April 16, 1976
SHAIK BUDDAN SAB Vs. NAGAMMA
July 21, 1976
SHAIK RAHIM Vs. STATE OF ANDHRA PRADESH
March 29, 1976
SHANKAR BANGLE STORES Vs. STATE OF ANDHRA PRADESH
September 2, 1976
SHANKER RUBBER INDUSTRIES Vs. STATE OF A P
March 2, 1976
SHRI VIJAYALAKSHMI RICE MILL CONTRACTORS COMPANY Vs. STATE OF ANDHRA PRADESH
February 11, 1976
SIKAKOLLU SUBBARAO SUBBAIAO PARTNER SINGARAYAKONDA Vs. STATE OF ANDHRA PRADESH
October 21, 1976
SIRASANAMBETI SIDDAREDDI Vs. STATE OF ANDHRA PRADESH
March 23, 1976
SIRPUR PAPER MILLS LIMITED Vs. INCOME TAX OFFICER
February 19, 1976
SPECIAL TAHSILDAR LAND CEILING KANDUKUR AUTHORISED OFFICER Vs. STATE
August 30, 1976
SREERAMULU Vs. APPANNAMAYURALU
November 19, 1976
SRI LAKSHMI SATYANARAYANA CASTOR OIL MILL Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES NELLORE
September 2, 1976
SRI VENKATARAMANA MANURE COMPANY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES GUNTUR
August 2, 1976
SRIKANTH NEEMAKAR Vs. YELLOJI RAO
November 23, 1976
SRIKANTH NEEMKAR Vs. G YELLOJI RAO
November 11, 1976
SRINIVASAN Vs. ASSISTANT LABOUR COMMISIONER CENTRL
January 19, 1976
SRIVEERABHADRA TOURING TALKIES GOLLAPROTA EAST GODAVARY DISTRICT Vs. DISTRICT REVENUE OFFICER EAST GODAVARY DISTRICT KAKINADA
October 28, 1976
STATE OF A P Vs. GOGINENI BRAHMAIAH
October 26, 1976
STATE OF ANDHRA PRADESH Vs. YENAMANDALA SUBBA RAO
February 5, 1976
STATE OF ANDHRA PRADESH Vs. VENKATA RAMA LINGESHWARA RICE MILL BHIMAVARAM
March 17, 1976
STATE OF ANDHRA PRADESH Vs. MALLADI RAMA SUBBIAH
March 18, 1976
STATE OF ANDHRA PRADESH Vs. HINDUSTAN SHIPYARD LIMITED
March 30, 1976
STATE REPRESENTED BY TAHSILDAR, LAND REFORMS, TENA Vs. VELAGAPUDI VENKATRAMAIAH
November 11, 1976
SUPERINTENDING ENGINEER OPERATION CIRCLE ANDHRA PRADESH STATE ELECTRICITY BOARD VISAKHAPATNAM Vs. LABOUR OFFICER SRIKAKULAM
September 17, 1976
SWARNA AND COMPANY COMMISSION AGENTS and SUGARCANDY BISCUITS CONFECTIONARY MERCHANTS BEGUM BAZAR HYDERABAD Vs. STATE OF ANDHRA PRADESH
July 21, 1976
SYED AMANULLAH HUSSAIN DIED Vs. RAJAMMA
August 7, 1976
SYED AMANULLAH HUSSAIN DIED Vs. RAJAMMA DIED
August 27, 1976
T V SARMA Vs. ACHUTHUNI NAGAKOTESWARARAO
April 19, 1976
T. RAMANAIAH Vs. FOOD INSPECTOR, NELLORE MUNICIPALITY, NELLORE AND ANOTHER
October 26, 1976
TADDI RAMA RAO Vs. KONDI ASEERVADAM
December 13, 1976
TANDIT VANAMULU Vs. GOVERNMENT OF ANDHRA PRADESH
November 15, 1976
TAX PAYERS ASSOCIATION TIRUPATHI MUNICIPALITY Vs. COMMISSIONER AND SPECIAL OFFICER TIRUPATHI MUNICIPALITY TIRUPATHI CHITTOOR DIST
December 10, 1976
TEDIKAPALLE ANJANEYULU Vs. RAMA KRISHNA TEXTILES
June 23, 1976
TENUGU PEDDA NARSIMLU Vs. GRAM PANCHAYAT VELPUR
March 3, 1976
THAKUR V HARIPRASAD Vs. STATE OF A P
July 19, 1976
THAMMA APPIREDDI Vs. STATE OF ANDHRA PRADESH
September 15, 1976
THE MANAGEMENT OF BROOKE BOND INDIA LTD. VISAKHAPATNAM BRANCH, VISAKHAPATNAM Vs. S. SUBRAMANYA SASTRY, BEING SECRETARY OF THE BROOKE BOND EMPLOYEES UNION
November 23, 1976
TIRUPAGARI TAYARAMMA Vs. RAMANJANEYA MERCHANTILE CO ELURU
September 21, 1976
TODDY TAPPERS CO OPERATIVE SOCIETY YAMJAL MEDCHAL TALUK HYDERABAD WEST DISTRICT Vs. STATE OF ANDHRA PRADESH
February 16, 1976
UNION OF INDIA Vs. D BALAKRISHNA MURTHY
July 23, 1976
UNION OF INDIA Vs. BATCHU SUBBA RAO AND CO
August 26, 1976
VADLA KRISHNAIAH Vs. NALLI NARASIMHAREDDY
March 23, 1976
VALICKATI VENKATARATHAM Vs. RAMALINGESWARA SWAMY DEVASTHANAM PALANGI
December 6, 1976
VASIREDDI SEETHARAMAIAH Vs. SRIRAMA MOTOR FINANCE CORPORATION KAKINADA
February 16, 1976
VEGESINA BALARAMARAJU Vs. STATE OF ANDHRA PRADESH
June 30, 1976
VEKACHERLA SUMITRA Vs. VAKACHERLA LAKSHMINARAYANA RAO
March 12, 1976
VELPULA ANKALAYYA Vs. STATE OF ANDHRA PRADESH
July 21, 1976
VELPULA ANKALAYYA Vs. STATE
August 26, 1976
VEMAKRISHNA MAURTHY Vs. THANUBUDDI PEDA SIVA REDDY
October 30, 1976
VEMPALA APPA RAO Vs. MANIKONDA SOMESWARA RAO
October 19, 1976
VEMULAPALLI PURNACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
November 19, 1976
VENKATA RAO Vs. T RAMAKRISHNA
December 15, 1976
VENKATESH CONFECTIONARY WORKS Vs. APPELLATE COLLECTRAL OF CENTRAL EXCISE
April 13, 1976
VENTRAPRAGADA VENKATA KRISHNA RAO Vs. DISTRICT MAGISTRATE
June 2, 1976
VENTRAPRAGADA VENKATA KRISHNA RAO Vs. DISTRICT MAGISTRAL EAST GODAVARI KAKINADA
June 22, 1976
VENU Vs. KANNAIAH REDDY
April 23, 1976
VICE CHANCELLOR ANDHRA UNIVERSITY WALTAIR VISAKHAPATNAM Vs. A VENKATARATNAM
March 10, 1976
VIJAYA SCIENTIFIC EQUIPMENTS Vs. STATE OF A P
March 2, 1976
VIJAYASRI METAL INDUSTRIES Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
February 24, 1976
VISAKHAPATNAM DISTRICT MARKETING COOPERATIVE SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
December 31, 1976
VOIETI RAGHAVULU Vs. BOARD OF REVENUE COMMISSIONER OF LAND REFORMS ANDHRA PRADESH HYDERABAD
March 18, 1976
VOLETI APPALARAJU Vs. STETE
August 11, 1976
WAKF BOARD HYD Vs. BALARAMI REDDY
November 10, 1976
WHOLESALE FOODGRAIN DEALERS ASSOCIATION HINDUPUR Vs. AGRICULTURAL MARKET COMMITTEE HINDUPUR
September 8, 1976
Y PEDA VENKAIAH Vs. REGIONAL TRANSPORT OFFICER NELLORE
August 16, 1976
YAMALA NAGESWARA RAO Vs. STATE OF A.P.
October 8, 1976
YELINENI VENKAYYA Vs. STATE OF ANDHRA PRADESH
October 26, 1976